Case Index

Title
Date
A.A. USMAN Vs. STATE OF C.G.
October 1, 2015
A.K.R. TRANSPORT Vs. KAMAKSHI SHIPPING
August 21, 2015
A.S. ALI AND OTHERS Vs. STATE OF CHHATTISGARH
January 8, 2015
ABDUL MAHMOOD Vs. STATE OF CHHATTISGARH AND ORS
August 5, 2015
ABDUL SALAM RIZVI @ SALAM AND ANOTHER Vs. STATE OF CHHATTISGARH
July 2, 2015
ABHAY KUMAR KAPRE Vs. STATE OF CHHATTISGARH AND ORS.
December 15, 2015
ABHAY NATH THAKUR Vs. STATE OF C.G.
March 20, 2015
ABHISHEK MISHRA Vs. PRIYANKA
July 21, 2015
ADHESHWARI WATTI AND ORS. Vs. KAMLESH WATTI
March 11, 2015
AGASIYA BAI AND ORS. Vs. ARJUN DAS AND ORS.
May 6, 2015
AGRA BAI AND ORS. Vs. RAJENDRA KUMAR AWADHIYA AND ORS.
April 16, 2015
AJAY KUMAR @ KIRTI DHIMAR Vs. STATE OF CHHATTISGARH
October 12, 2015
AJAY KUMAR AGRAWAL Vs. SUSHILA BAI
January 6, 2015
AJAY KUMAR AND OTHERS Vs. STATE OF CHHATTISGARH
February 13, 2015
AJAY MISHRA Vs. HIDAYATULLA NATIONAL LAW UNIVERSITY AND ANOTHER
February 25, 2015
AJAY SINGH RAJPUT AND ORS. Vs. STATE OF C.G. AND ORS.
July 7, 2015
AKTIRAM Vs. STATE OF M.P.
January 23, 2015
ALEKHO AND ORS. Vs. STATE OF M.P.
January 9, 2015
AMAR SAI Vs. STATE OF CHHATTISGARH
January 8, 2015
AMARNATH AGRAWAL Vs. S JAI SINGH AGRAWAL
February 10, 2015
AMBUJ KUMAR BHADRO AND ORS. Vs. STATE OF C.G.
November 18, 2015
AMIT JOSH Vs. STATE OF CHHATTISGARH
December 1, 2015
AMRIT LAL KAPOOR AND ANOTHER Vs. STATE OF CHHATTISGARH
March 3, 2015
AMRIT LAL PAW Vs. CHHATTISGARH STATE ELECTRICITY BOARD AND ORS.
February 26, 2015
ANAND RAM SAHU Vs. STATE OF C.G.
September 22, 2015
ANANDRAM AND ORS. Vs. STATE OF M.P.
April 1, 2015
ANIL KUMAR NARMADA Vs. STATE OF CHHATTISGARH
January 6, 2015
ANIL KUMAR PANIGRAHI Vs. STATE OF C.G.
March 27, 2015
ANIL KUMAR PRADHAN Vs. STATE OF CHHATTISGARH AND ORS.
November 16, 2015
ANIL KUMAR SINGH Vs. STATE OF M.P. (NOW C.G.)
October 1, 2015
ANIL KUMAR VERMA AND ANOTHER Vs. ARUN KUMAR SONI AND ANOTHER
November 4, 2015
ANISH @ KHAPPAR AND OTHERS Vs. STATE OF CHHATTISGARH
October 9, 2015
ANOOP MISHRA Vs. STATE OF CHHATTISGARH AND ORS.
July 2, 2015
ANUJ RAM Vs. STATE OF C.G.
August 31, 2015
ANURAG TIWARI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
May 1, 2015
ANUSUIYA OTI Vs. STATE OF CHHATTISGARH AND ORS.
November 23, 2015
APPU @ BHUVANLAL Vs. STATE OF CHHATTISGARH
October 16, 2015
ARCHANA Vs. ABHIMANYU
April 27, 2015
ARJUN PRASAD DHRUV Vs. STATE OF C.G.
October 14, 2015
ARJUN SINGH AND ORS. Vs. STATE OF CHHATTISGARH
February 20, 2015
ARUN KUMAR MITTAL Vs. STATE OF C.G.
March 10, 2015
ARUNA DIXIT Vs. STATE OF C.G. AND ORS.
May 15, 2015
ARUNENDRA KUMAR SHARMA Vs. STATE OF CHHATTISGARH
January 6, 2015
ARVIND KUMAR Vs. STATE OF CHHATTISGARH
March 11, 2015
ARVIND KUMAR PANDEY Vs. STATE OF C.G. AND ORS.
January 15, 2015
ASHISH KUMAR SAHU Vs. STATE OF CHHATTISGARH AND ORS.
April 8, 2015
ASHISH KUMAR SHARMA Vs. STATE OF CHHATTISGARH AND ORS.
December 10, 2015
ASHOK Vs. CHANDRAKANTA
January 19, 2015
ASHOK KENVAT Vs. STATE OF C.G.
September 10, 2015
ASHOK KUMAR Vs. STATE OF C.G.
September 4, 2015
ASHOK KUMAR JAIN Vs. DURMILA BHARTI AND ORS.
August 25, 2015
ASIF ALI Vs. STATE OF M P
August 4, 2015
ASMAN SINGH Vs. STATE OF C.G.
September 29, 2015
ASSISTANT ENGINEER, CHHATTISGARH ELECTRICITY BOARD, SARANGARH Vs. UMESH AGRAWAL
January 8, 2015
AVINASH SALOMAN Vs. SOUTH EASTERN COALFIELDS LIMITED AND ORS.
November 30, 2015
AVINASH SINGH Vs. STATE OF CHHATTISGARH AND OTHERS
March 17, 2015
AWADH NAYAK Vs. STATE OF CHHATTISGARH
October 14, 2015
AYESHA BANO Vs. STATE OF CHHATTISGARH
January 20, 2015
AYODHYA PRASAD Vs. SOUTH EASTERN COALFIELDS LIMITED, BILASPUR (CG) AND ANOTHER
November 16, 2015
B.P. TRIPATHI Vs. STATE OF CHHATTISGARH AND OTHERS
June 26, 2015
BABLOO @ IRSHAD Vs. STATE OF C G
December 10, 2015
BADAN Vs. STATE OF C.G.
September 30, 2015
BADRIDHAR DIWAN Vs. STATE OF CHHATTISGARH AND ORS
November 17, 2015
BAIJNATH ALIAS BANNU Vs. STATE OF CHHATTISGARH
July 13, 2015
BALAJI ISPAT AND ANOTHER Vs. JINDAL STEEL AND POWER LTD , C G STATE AND OTHERS
March 20, 2015
BALLA @ BALRAM JANGDE Vs. STATE OF CHHATTISGARH
January 6, 2015
BANSHIRAM PARDHI Vs. STATE OF CHHATTISGARH
October 28, 2015
BANTI SINGH Vs. STATE OF C.G.
January 5, 2015
BARAT SINGH GOND Vs. STATE OF CHHATTISGARH AND ORS
September 1, 2015
BASANT VERMA @ AATE Vs. STATE OF CHHATTISGARH
October 8, 2015
BEDANTI TIWARI Vs. BHAIYALAL RAJWADE AND ORS.
March 10, 2015
BHAGAT SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
October 27, 2015
BHAGWANLAL AND ORS. Vs. STATE OF C.G.
August 25, 2015
BHANUPRATAP SHUKLA Vs. CHHATTISGARH STATE POWER DISTRIBUTION CORPORATION LTD.
August 7, 2015
BHANWAR SAI Vs. STATE OF M.P.
December 10, 2015
BHARAT Vs. STATE OF CHHATTISGARH
February 10, 2015
BHARAT ALUMINIUM COMPANY LTD., KORBA Vs. STATE OF CHHATTISGARH AND OTHERS
January 28, 2015
BHARAT GOND, S/O LAHER SINGH GOND Vs. STATE OF CHHATTISGARH
November 24, 2015
BHARAT LAL DEWANGAN AND ORS. Vs. KAMAL KUMAR VERMA AND ORS.
July 1, 2015
BHOLA PRASAD SAV (GUPTA) Vs. STATE OF M.P.
August 12, 2015
BHUNESHWAR Vs. STATE OF CHHATTISGARH
July 7, 2015
BHUNESHWAR PRASAD VERMA AND ORS. Vs. STATE OF M.P.
June 5, 2015
BHUNESHWAR PRASAD VERMA AND ORS. Vs. STATE OF MADHYA PRADESH
June 15, 2015
BHUNESHWAR PRASAD YADAV Vs. BADRIDHAR DIWAN
May 15, 2015
BHUWANESHWAR Vs. STATE OF M P
October 13, 2015
BIFNA AND OTHERS Vs. STATE OF M.P. (NOW CHHATTISGARH)
December 17, 2015
BIRAM BAI Vs. STATE OF CHHATTISGARH AND ORS
September 10, 2015
BISAHU RAM Vs. AKHILESH PRATAP RAJAK
August 21, 2015
BISAHU SON OF JAGESHWAR SAHU Vs. PURUSHOTTAM VAISHNAV
September 16, 2015
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD., BRANCH NO.II, 2ND FLOOR, DUBEY COMPLEX, G.E. ROAD, NEAR BASANT TALKIES, POWER HOUSE, BHILAI, TAHSIL & DISTRICT DURG, C.G. Vs. DONALD KULBHUSHAN BORA AND ANOTHER
November 3, 2015
BRIJ KUMAR Vs. STATE OF CHHATTISGARH
December 4, 2015
BUDHAN S/O RUPAU MAJHWAR Vs. STATE OF CHHATTISGARH
November 23, 2015
BUDRU KASHYAP AND ORS. Vs. STATE OF C.G. AND ORS.
February 9, 2015
C.C.E. & C. Vs. GENERAL MANAGER, TELECOM DISTRICT, BSNL
September 14, 2015
C.H. KODAND RAO Vs. UNION OF INDIA AND ORS.
November 5, 2015
C.M. MAKHIJA Vs. THE CHAIRMAN CUM MANAGING DIRECTOR, SOUTH EASTERN COALFIELDS LIMITED AND ORS.
July 17, 2015
CHAMRU SON OF MANGALU; JUGUL SON OF MANGALU; LEKADU SON OF MANGALU; JUGESHWAR @ GAJE SON OF RAVI KOLTA; SARVE @ SARVESHWAR Vs. STATE OF MADHYA PRADESH
June 17, 2015
CHANDRA BHAN Vs. STATE OF M. P. (NOW CHHATTISGARH)
February 5, 2015
CHANDRA KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
January 30, 2015
CHANDRAHAS UPADHYAY AND ORS. Vs. STATE OF C.G.
February 3, 2015
CHANDRASHEKHAR AND ORS. Vs. STATE OF C.G.
June 24, 2015
CHANDRIKA PRASAD GOURAHA Vs. RASHMI KESHARWANI
January 23, 2015
CHANDU RAM JATWAR Vs. STATE OF CHHATTISGARH AND ORS.
December 4, 2015
CHARANJEET SINGH SAINI Vs. STATE OF CHHATTISGARH
January 12, 2015
CHEEDEELAL YADAW AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
December 21, 2015
CHHABILAL SAHU Vs. STATE OF CHHATTISGARH AND ORS.
December 15, 2015
CHHALU MAHANAND, S/O GOUCHARAN MAHANAND Vs. STATE OF CHHATTISGARH
November 23, 2015
CHHATTISGARH POWER (COMPLAINANT) DISTRIBUTION CO LTD Vs. STATE OF CHHATTISGARH
January 16, 2015
CHHATTISGARH RAJYA VIDYUTA MANDAL COMPANY LIMITED Vs. GANESH RAM DHIWAR
January 8, 2015
CHHATTISGARH RAJYA VIDYUTA MANDAL COMPANY LIMITED Vs. TERAS RAM KAHRA
January 8, 2015
CHHATTISGARH RAJYA, VIDYUTA MANDAL Vs. RAVISHANKAR PATEL
January 16, 2015
CHHATTISGARH RAJYA,VIDDUTA MANDAL Vs. SUBHASH KUMAR PRAJAPATI
January 16, 2015
CHHATTISGARH RAJYA,VIDDUTTA MANDAL Vs. KIRAN YADAVA
January 8, 2015
CHHATTISGARH RAJYA,VIDYUTA VITARAN CO LTD Vs. LAKSHAMI BAI
January 16, 2015
CHHAYA ROY AND ORS. Vs. KESHAV DAS R. JADWANI AND ORS.
March 9, 2015
CHHEDIRAM Vs. DULESHWARI
December 4, 2015
CHHEDURAM Vs. STATE OF CHHATTISGARH
February 18, 2015
CHHOTKU RAM (DIED) THROUGH L.RS. Vs. MANGLU RAM AND OTHERS
December 4, 2015
CHINTA RAM Vs. STATE OF M.P.
August 17, 2015
CHUBUL AND ORS. Vs. STATE OF C.G.
August 26, 2015
COMMISSIONER OF C. EX. & CUS, RAIPUR Vs. AARTI SPONGE & POWER LTD.
November 18, 2015
COMMISSIONER OF C. EX. & CUS., RAIPUR Vs. SURYA WIRES PVT. LTD.
November 19, 2015
COMMISSIONER OF C. EX. & CUS., RAIPUR Vs. VANDANA VIDYUT LTD.
December 1, 2015
COMMISSIONER OF C.EX. , CUS. & S.T. Vs. ULTRATECH CEMENT LTD.
August 25, 2015
COMMISSIONER OF CUS. & C. EX., RAIPUR Vs. VANDANA ROLLING MILLS LTD.
September 29, 2015
COMMR. OF C. EX. , CUS. & S.T. Vs. ARJUNA CARRIERS PVT. LTD.
August 28, 2015
COMMR. OF C. EX.CUS. & S.T. Vs. SOUTH EASTERN COALFIELDS LTD.
September 2, 2015
D R YADAV; B P CHOUBEY; R K ROY Vs. CEMENT CORPORATION OF INDIA; INDUSTRIAL COURT; PRESIDING OFFICER, LABOUR COURT BILASPUR
August 20, 2015
D.S. DANDOTIA Vs. STATE OF CHHATTISGARH AND ORS.
December 17, 2015
DASHRATH GUPTA (HUF) & OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS
January 30, 2015
DAU RAM AND ORS. Vs. THE STATE OF M.P.
January 22, 2015
DEEN DAYAL AND ORS. Vs. STATE OF C.G.
March 13, 2015
DEENBANDHU AND ORS. Vs. BIRAJHO BAI
July 15, 2015
DEEPAK DUBEY Vs. DR. KHILAWAN SAHU
July 13, 2015
DEGESHWARI AND ORS. Vs. SANTOSH KUMAR DUSEJA AND ORS.
September 3, 2015
DEVENDRA KUMAR Vs. STATE OF M.P.
August 3, 2015
DEVRAJ GUPTA Vs. STATE OF CHHATTISGARH AND ORS.
May 11, 2015
DEVRAM @ BHIKHAM SAHU Vs. ABDUL AJIM KHAN AND OTHERS
November 20, 2015
DHAMENDRA RATTRE Vs. STATE OF CHHATTISGARH AND ORS.
February 2, 2015
DHANARAM LAHRE Vs. STATE OF C.G. AND ORS.
February 13, 2015
DHARAM SINGH GOND Vs. STATE OF CHHATTISGARH
October 15, 2015
DHARMENDRA SAHU AND ANOTHER Vs. MANOHAR SEN AND OHERS
August 27, 2015
DHEERAN SAI LAKRA Vs. THE STATE OF M.P.
July 10, 2015
DIGESHWAR SAHU Vs. STATE OF C.G.
August 10, 2015
DIGESHWARI AND OTHERS Vs. SANTOSH KUMAR DUSEJA AND OTHERS.
September 3, 2015
DILIP KUMAR Vs. STATE OF M.P.
September 11, 2015
DILIP KUMAR AND ORS. Vs. STATE OF C.G.
May 4, 2015
DILIP KUMAR DAS Vs. CENTRAL BUREAU OF INVESTIGATION (ACB)
September 23, 2015
DILIP KUMAR DIWAN Vs. STATE OF CHHATTISGARH
May 15, 2015
DINESH SONI AND ANOTHER Vs. STATE OF CHHATTISGARH
April 29, 2015
DOMAR SETHIYA, S/O LATE SUNDERLAL Vs. STATE OF CHHATTISGARH
August 14, 2015
DOURAM ALIAS DAUAA SAHU Vs. STATE OF CHHATTISGARH
July 14, 2015
DR. S.K. KAMALPURIA Vs. STATE OF MADHYA PRADESH
March 27, 2015
DRONACHARYA @ PILLU BANJARE; PAWAN KUMAR; SHAILENDRA KUMAR NISHAD; RAVISHANKAR ALIAS BITTU; BASANT DHRITLAHRE Vs. STATE OF CHHATTISGARH
January 22, 2015
DROPADIBAI AND ORS. Vs. STATE OF M.P.
April 16, 2015
DULASIA BAI AND ORS. Vs. SHIKARI URAON AND ORS.
January 20, 2015
DULESHWAR Vs. STATE OF CHHATTISGARH
February 19, 2015
DURGA BAJAJ Vs. STATE OF CHHATTISGARH AND ORS.
March 25, 2015
DURGA KURRE Vs. STATE OF CHHATTISGARH AND ORS
September 3, 2015
DWARIKA Vs. STATE OF M.P.
July 23, 2015
EKESHWAR SHARMA Vs. STATE OF C.G.
September 29, 2015
EXECUTIVE ENGINEER(COMPLAINANT) (O & M) DIVISION Vs. MINA DEVI AGRAWALA
January 16, 2015
FALITRAM Vs. STATE OF MADHYA PRADESH
September 11, 2015
FULURAM Vs. STATE OF C.G.
January 20, 2015
GAIT RAM SAHU Vs. STATE OF C.G.
September 16, 2015
GANESH RAM SAHU AND OTHERS Vs. GHANSHYAM GIRI GOSWAMI @ DIPAK GIRI AND OTHERS
August 10, 2015
GANESH SUNDRANI Vs. TEJ KUMAR BAJAJ
March 18, 2015
GANPAT RAM SAHU Vs. KUMARI BAI AND OTHERS
October 7, 2015
GAUKARAN PRASAD CHANDRAVANSHI Vs. LALJEE CHANDRAVANSHI
December 8, 2015
GAUTAM SINGH KANWAR AND ORS. Vs. STATE OF C.G.
December 15, 2015
GAYASUDDIN SON OF ABDUL MAZID Vs. STATE OF CHHATTISGARH
March 26, 2015
GEETA YADAV Vs. STATE OF CHHATTISGARH
July 24, 2015
GHANSHYAM SINGH AND ORS. Vs. STATE OF C.G.
October 15, 2015
GHASIRAM @ BULTHU Vs. STATE OF C G
September 23, 2015
GHASIYA RAM Vs. STATE OF CHHATTISGARH
July 17, 2015
GIRDHARI LAL SAHU Vs. STATE OF C.G.
October 16, 2015
GOFELAL AND ORS. Vs. STATE OF C.G.
October 9, 2015
GOPAL Vs. STATE OF CHHATTISGARH
March 5, 2015
GOPAL PRASAD Vs. STATE OF M.P.
September 10, 2015
GOPAL PRASAD SONI AND ANOTHER Vs. MANORATH SONI AND OTHERS
February 11, 2015
GOPAL RAM AND ORS. Vs. STATE OF C.G.
April 27, 2015
GOPI YADAV Vs. STATE OF C.G.
January 15, 2015
GOVIND RAM BARETH Vs. DISTRICT AND SESSIONS JUDGE DISTRICT JANJGIR CHAMPA
August 24, 2015
GOVIND SINGH Vs. STATE OF CHHATTISGARH
November 20, 2015
GOVIND; VIJAY; MAHENDRA Vs. STATE OF CHHATTISGARH
January 22, 2015
GOYA Vs. STATE OF CHHATTISGARH
February 4, 2015
GUDDA Vs. STATE OF M.P.
August 6, 2015
GUDDU ALIAS BASANT KUMAR Vs. STATE
February 9, 2015
GUDDU PATEL AND ORS. Vs. SADHURAM AND ORS.
August 18, 2015
GUMAN PAL AND ANOTHER Vs. STATE OF CHHATTISGARH
September 1, 2015
GUNU RAM S/O LATE SUKHLAL RAM Vs. MOHD. SOYEF AHMED & ORS. S/O S. BUDHANMIYAN
July 29, 2015
HANEEF KHAN S/O RAFIQUE Vs. STATE OF CHHATTISGARH
November 17, 2015
HARBHAJAN KAUR AND ORS. Vs. NASIMUDDIN
February 25, 2015
HARDEO TRADERS PVT LTD Vs. STATE OF CHHATTISGARH AND ORS
November 24, 2015
HARIOM ENTERPRISES, GRAIN MERCHANTS & COMMISSION AGENT Vs. VED KUMARI ARORA AND ORS.
January 30, 2015
HARISHANKAR JOSHI Vs. STATE OF CHHATTISGARH AND OTHERS
February 6, 2015
HARJEET SINGH CHAWLA Vs. STATE OF CHHATTISGARH AND ORS.
April 6, 2015
HARNARAYAN SHARMA Vs. PARAS VAID
July 7, 2015
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED, RAIPUR (CHHATTISGARH) Vs. MAMTA CHATURVEDI AND OTHERS
December 10, 2015
HEMA BAI SAHU Vs. STATE OF CHHATTISGARH AND ORS.
November 5, 2015
HEMANT KUMAR NAYAK Vs. STATE OF C.G. AND ORS.
October 28, 2015
HEMU S/O MANDU SATNAMI AGED Vs. STATE OF MADHYA PRADESH
January 30, 2015
HIGH COURT BAR ASSOCIATION Vs. STATE OF CHHATTISGARH AND ORS.
August 6, 2015
HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. KIRAN SAHU
February 3, 2015
HIRA PACKAGING Vs. COMMISSIONER CENTRAL EXCISE & CUSTOMS
January 5, 2015
HIRALAL NISHAD S/O BHAGATRAM NISHAD Vs. STATE OF CHHATTISGARH
September 10, 2015
HITENDRA BORKAR Vs. STATE OF CHHATTISGARH AND ORS.
July 28, 2015
HITENDRA KUMAR SONI Vs. STATE OF CHHATTISGARH AND ORS.
June 8, 2015
HITESH MISHRA Vs. PUSHPA MISHRA
September 30, 2015
HUSSAIN CHANDRA PRAKASH AND ORS. Vs. STATE OF C.G.
August 21, 2015
ILIYAS AND ORS. Vs. AKBARI BIBI AND ORS.
January 20, 2015
IMRAN DAUD VEHVARIYA Vs. STATE OF CHHATTISGARH
April 8, 2015
INAMUL AND ORS. Vs. STATE OF C.G.
May 5, 2015
INDERCHAND DHARIWAL AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
February 24, 2015
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. DR. SHYAM BIHARI GUPTA
March 17, 2015
INDRAPAL VISHWAKARMA Vs. STATE OF C.G.
December 9, 2015
INDRESH SHARMA Vs. HEERA BAI
February 10, 2015
INDUS IND BANK LIMITED Vs. VARSHA CHITALIYA, WIFE OF LATE MANISH KUMAR CHITALIYA
July 29, 2015
ISS SDB SECURITY SERVICES PVT. LTD. Vs. ASSISTANT LABOUR COMMISSIONER, KORBA AND ORS.
December 9, 2015
ITWAR SINGH Vs. GANESHRAM AND ORS.
February 2, 2015
ITWARI BELDAR Vs. STATE OF C.G.
July 7, 2015
J L JAGAT Vs. STATE OF CHHATTISGARH AND OTHERS
February 23, 2015
JAGBAI Vs. NARAYAN SINGH
January 16, 2015
JAGDISH AND OTHERS Vs. STATE OF MP
January 8, 2015
JAGDISH CHAND PASHARIJA Vs. BAL RAM SINGH YADAV
July 21, 2015
JAGDISH SAHU S/O JHADOORAM SAHU Vs. STATE OF CHHATTISGARH
September 10, 2015
JAGESHAR DEWANGAN Vs. TEEKAM DEWANGAN
November 27, 2015
JAGTURAM AND ORS. Vs. STATE OF C.G.
June 4, 2015
JAI NANDAN AND OTHERS Vs. STATE OF MADHYA PRADESH
December 3, 2015
JALARAM TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE
December 9, 2015
JAN KUSHAL S/O HARI ISAI Vs. STATE OF MADHYA PRADESH
September 2, 2015
JAN SINGH BAIGA Vs. STATE OF C.G.
March 13, 2015
JANAKRAM VERMA Vs. STATE OF M.P.
September 3, 2015
JANKI BACK Vs. STATE OF CHHATTISGARH
January 29, 2015
JANOHAR LODHI Vs. STATE OF CHHATTISGARH
January 19, 2015
JAWAHAR LAL Vs. STATE OF C.G.
September 8, 2015
JAWAHAR SAHU AND ORS. Vs. STATE OF C.G.
January 19, 2015
JAYA BAI VERMA Vs. STATE OF CHHATTISGARH AND ORS.
October 26, 2015
JAYANT KUMAR BARIK Vs. DEEPANJALI BARIK
August 28, 2015
JAYANT KUMAR GOHIL Vs. PRATIBHA DANI AND OTHERS
August 26, 2015
JAYASWAL NECO INDUSTRIES LTD. Vs. STATE OF C.G. AND ORS.
March 3, 2015
JETHU RAM YADAV Vs. STATE OF C.G.
October 1, 2015
JETHURAM SINHA Vs. SITA BAI
August 13, 2015
JHAMENDRA KUMAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
November 16, 2015
JHANSI ORAI TOLLWAY PVT LTD Vs. BANK OF INDIA AND ORS
December 2, 2015
JIDHAN AND ORS. Vs. STATE OF C.G.
June 17, 2015
JIRJODHAN VERMA Vs. STATE OF CHHATTISGARH AND ORS
October 13, 2015
JITENDRA KUMAR BANJARE Vs. STATE OF CHHATTISGARH AND ORS.
June 24, 2015
JITU AND ORS. Vs. STATE OF CHHATTISGARH
July 23, 2015
JOGI RAM AND OTHERS Vs. PARSADI @ LAXMINARAYAN AND OTHERS
December 7, 2015
JOHAN SINGH Vs. STATE OF MADHYA PRADESH
January 20, 2015
JOWKIM Vs. JUNUS
January 30, 2015
JUNAID SHEIKH Vs. STATE OF C.G.
May 15, 2015
JUTHEL SAHU Vs. JAGJEEVAN SAHU
May 15, 2015
JYOTI STRUCTURES Vs. ADDITIONAL COMMISSIONER, COMMERCIAL TAXES & OTHERS
March 3, 2015
KADIYAM DEVA Vs. STATE OF CHHATTISGARH
February 24, 2015
KAILASH AGARWAL Vs. FOOD CORPORATION OF INDIA AND ORS.
March 26, 2015
KAILASH AGRAWAL Vs. STATE OF CHHATTISGARH & OTHERS
February 24, 2015
KAILASH AGRAWAL Vs. COMMR. OF C. EX. & CUS. (APPEALS-I)
November 2, 2015
KAILASH AGRAWAL Vs. COMMISSIONER OF C. EX. & CUSTOMS
February 25, 2015
KAILASH AGRAWAL Vs. COMMR. OF C. EX. & CUS., RAIPUR
July 16, 2015
KAILASH CHANDRA AGRAWAL Vs. UNION OF INDIA
October 14, 2015
KAILASH MURARKA Vs. K. GEET SRIJAN
February 25, 2015
KAILASH TRAVELLING AGENCIES Vs. COMMR. (APPEALS) CUS. & C. EX.
February 10, 2015
KALA DEVI AGRAWAL @ KALAWATI Vs. SIYARAM GOND
July 24, 2015
KALLU AND ORS. Vs. STATE OF M.P.
February 2, 2015
KALYAN SINGH KURRE Vs. LALITA BAI
October 27, 2015
KAMALJEET KAUR Vs. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
December 4, 2015
KAMBO MINERALS Vs. L & T FINANCE LIMITED
October 8, 2015
KAMLA DEVI AND OTHERS Vs. BANWARI LAL AND OTHERS
July 14, 2015
KAMTA PRASAD Vs. STATE OF M.P.
March 11, 2015
KAMTA PRASAD Vs. STATE OF C.G.
November 24, 2015
KANGALU Vs. STATE OF MADHYA PRADESH
October 15, 2015
KANSHI RAM, SON OF CHHEDURAM Vs. STATE OF M.P.
July 16, 2015
KARTIK RAM AND ORS. Vs. STATE OF MADHYA PRADESH
March 25, 2015
KARTIKRAM S/O BEDRAM DEWANGAN Vs. PUNABAI RATHORE W/O MOHAN LAL RATHORE
August 28, 2015
KASHIRAM RATHIYA Vs. STATE OF CHHATTISGARH
October 6, 2015
KEJU ALIAS SURENDRA KUMAR Vs. STATE OF MADHYA PRADESH
February 2, 2015
KESARMANI DAS AND ORS. Vs. REWATI BAI AND ORS.
April 8, 2015
KESHAR BAI Vs. STATE OF CHHATTISGARH
January 16, 2015
KESHO RAM RAWAT Vs. STATE OF CHHATTISGARH AND OTHERS
December 18, 2015
KHADANAND PATANWAR S/O RAMPYARE PATANWAR Vs. STATE OF CHHATTISGARH
September 8, 2015
KHALSA EDUCATION SOCIETY Vs. STATE OF CHHATTISGARH AND ORS.
December 3, 2015
KHEM LAL NIRMALKAR, S/O BHIM PRAKASH NIRMALKAR Vs. STATE OF CHHATTISGARH
November 23, 2015
KOKILA PRASAD DEWANGAN Vs. STATE OF C.G. AND ORS.
January 22, 2015
KOOPCHARAN DAS Vs. STATE OF CHHATTISGARH AND OTHERS
February 9, 2015
KRISHNA BAI Vs. SAROJ KUMAR AND ORS.
August 28, 2015
KRISHNA CHAKRADHARI Vs. C.G. STATE CO
February 4, 2015
KRISHNA KUMAR Vs. STATE OF CHHATTISGARH
July 22, 2015
KRISHNA KUMAR GUPTA Vs. STATE OF CHHATTISGARH
August 24, 2015
KRITANATH RAWAT; MAGANRAM, S/O PHAGUAA GADA Vs. STATE OF M P (NOW CG)
October 8, 2015
KU. ANJU LAHRE Vs. STATE OF CHHATTISGARH AND OTHERS
March 2, 2015
KULDEEP Vs. STATE OF CHHATTISGARH
July 6, 2015
KULWANT KAUR Vs. SHABANA BAI AND OTHERS
February 24, 2015
KUMKUM DAS AND ORS. Vs. KOMAL NAGESH AND ORS.
April 29, 2015
KUNTI BAI Vs. STATE OF CHHATTISGARH AND OTHERS
February 10, 2015
LAINDAS SATNAMI S/O ANJORI Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) AND ORS
March 11, 2015
LAKHAN BAI Vs. RAMBAI AND ORS.
November 3, 2015
LAKHANLAL Vs. STATE OF M.P.
September 8, 2015
LAKHRAM MAHANAND Vs. STATE OF C.G.
September 2, 2015
LAL SINGH Vs. STATE OF C.G.
September 1, 2015
LALDEV BHUIHAR Vs. STATE OF C.G.
August 27, 2015
LALJI CHANDRAVANSHI Vs. AKHBAR BHAI AND ORS.
April 20, 2015
LARENS EKKA Vs. STATE OF C.G.
July 2, 2015
LAXMAN MAHADEO Vs. STATE OF CHHATTISGARH
January 12, 2015
LAXMAN PRASAD Vs. LAXMI PRASAD AND ORS.
April 24, 2015
LAXMI JAIN Vs. RAMKALI AND ORS.
November 18, 2015
LAXMI KANT Vs. STATE OF CHHATTISGARH
January 6, 2015
LAXMI PRASAD Vs. STATE OF C.G.
September 15, 2015
LAXMIN BAI Vs. MARSE POWER & STEEL LIMITED
December 4, 2015
LEENA LUCAS Vs. STATE OF C G
October 1, 2015
LOCHAN RAM AND ORS. Vs. STATE OF C.G.
August 25, 2015
LODHI Vs. STATE OF C.G.
April 7, 2015
LOV KUMAR MISHRA Vs. STATE OF CHHATTISGARH
January 20, 2015
M.K. SAHA Vs. RASHTRIYA PARIYOJANA NIRMAN NIGAM
July 16, 2015
M/S MILE STONE SOFT. TECH. PVT. LTD. Vs. NIDHI CHHIBBER
May 8, 2015
M/S. A.K. CONSTRUCTION COMPANY Vs. STATE OF M.P. AND OTHERS
March 9, 2015
MAANMATI SINGH Vs. THE SUPERINTENDENT OF POLICE AND ORS.
July 24, 2015
MADHU SAHU AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
November 24, 2015
MADHUSUDAN KUMAR Vs. BABY KUTTI AND ORS.
August 27, 2015
MADVI CHAITU, S/O CHAMRU MADIA Vs. STATE OF CHHATTISGARH
December 7, 2015
MAHADEV DHRUW Vs. PRAKASH CHAND PANDEY
March 27, 2015
MAHENDRA @ GOLU Vs. STATE OF C G
October 16, 2015
MAHENDRA CHANDRA AND OTHERS Vs. STATE OF CHHATTISGARH
February 2, 2015
MAHENDRA DAS Vs. STATE OF C.G. AND ORS.
June 29, 2015
MAHENDRA KUMAR SAHU Vs. STATE OF M.P. AND ORS.
February 12, 2015
MAKHAN LAL AND ORS. Vs. R.K. NARAD AND ORS.
February 18, 2015
MALTI DEVI TRIPATHI AND ORS. Vs. MUKESH TIWARI AND ORS.
July 21, 2015
MAMTA Vs. GURUKRIPA CONSTRUCTION
September 29, 2015
MAMTA MISHRA Vs. CHHATTISGARH STATE POWER DISTRIBUTION LTD. AND ORS.
August 5, 2015
MANAGING DIRECTOR, M.P. STATE MARKETING FEDERATION AND ORS. Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
April 9, 2015
MANGAL CHAND TANDAN Vs. STATE OF C.G.
August 10, 2015
MANGAL S/O. PANDRA Vs. STATE OF CHHATTISGARH
August 10, 2015
MANGAN AND ORS. Vs. STATE OF C.G.
September 4, 2015
MANI SHANKAR SONI Vs. STATE OF C G
March 27, 2015
MANILAL DAYAL JI & COMPANY Vs. COMPETENT AUTHORITY AND INSPECTOR, CHILD LABOUR AND ORS.
January 15, 2015
MANISH TRAVELS AND ANOTHER Vs. REGIONAL TRANSPORT AUTHORITY, BASTAR AND ANOTHER
November 6, 2015
MANISHA AGRAWAL Vs. STATE OF C.G. AND ORS.
March 2, 2015
MANKU RAM AND ORS. Vs. STATE OF C.G.
January 12, 2015
MANNU LAL Vs. STATE OF M.P.
January 28, 2015
MANOHAR SHESH Vs. SHAKUNTALA DEVI
June 15, 2015
MANOJ KUMAR SONI Vs. STATE OF C.G.
September 10, 2015
MANRAKHAN Vs. STATE OF M P
March 5, 2015
MAST RAM NISHAD Vs. STATE OF CHHATTISGARH
October 28, 2015
MATHURA RATNAKAR S/O LATE RATAN LAL Vs. KRISHNA KANHAIYA S/O LATE RATAN LAL SURYAVANSHI
November 20, 2015
MAYANKA UPADHYAY Vs. STATE OF C.G. AND ORS.
March 2, 2015
MEEL BAI Vs. RAMESHVAR PRASAD CHAUHAN
September 18, 2015
MEGHRAJ Vs. ANUPAM GRIHA NIRMAN SAHKARI SAMITI MARYADIT AND ORS.
November 26, 2015
MEGHRAJ SINHA Vs. STATE OF C.G. AND ORS.
August 24, 2015
MOHAN CHAND BAIDH Vs. STATE OF C.G.
March 31, 2015
MOHAN JAIN Vs. SARPANCH, GRAM PANCHAYAT MUDHKUSRA AND ORS.
April 21, 2015
MOHAN LAL Vs. STATE OF M.P.
August 24, 2015
MOHAN LAL AND OTHERS Vs. BHAGWAT ALIAS BHAGWATI AND OTHERS
October 30, 2015
MOHAN LAL BHUKHAU RAM SAHU Vs. STATE OF CHHATTISGARH
March 11, 2015
MOHAN MISHRA "MRITYUNJAY" Vs. STATE OF CHHATTISGARH AND ORS.
December 11, 2015
MOHAN PRODUCTS PVT. LTD. AND ORS. Vs. STATE BANK OF INDIA
January 28, 2015
MOHAN SINGH GOND Vs. STATE OF CHHATTISGARH
June 23, 2015
MOHD ILIYAS AND OTHERS Vs. AKBARI BIBI AND OTHERS
January 21, 2015
MOHIT RAM @ SADHU; BHANMATI Vs. STATE OF CHHATTISGARH
November 23, 2015
MOHNI BAI AND ORS. Vs. RAMPRATAP TIWARI AND ORS.
September 14, 2015
MONU STEELS Vs. UNION OF INDIA
January 14, 2015
MOTILAL KAIVARTH, S/O LATE SAHAS RAM Vs. STATE OF CHHATTISGARH
December 14, 2015
MUKESH PRAKASH PUJARI Vs. MUKUND DAMMANI
February 10, 2015
MUKUL RANJAN GANGULY AND ORS. Vs. BOARD OF SECONDARY EDUCATION AND TEACHERS TRAINING AND ORS.
September 28, 2015
MUKUND YADAV Vs. STATE OF CHHATTISGARH AND OTHERS
December 18, 2015
MUNICIPAL CORPORATION RAJNANDGAON Vs. NARAYAN LAL SINHA
December 16, 2015
MUNICIPAL CORPORATION, BILASPUR Vs. ASHOK TANDE AND ORS.
September 4, 2015
MUNICIPAL CORPORATION, RAIPUR Vs. GIRNAR TIMBER COMPANY
January 14, 2015
N.P. PANDEY Vs. STATE OF CHHATTISGARH AND OTHERS
January 8, 2015
NAGAR PALIK NIGAM Vs. PANNA LAL RAJPUT AND ORS.
September 18, 2015
NAGAR PALIKA PARISHAD, PATHALGAON AND OTHERS Vs. LAKHIRAM AGRAWAL AND ANOTHER
October 28, 2015
NAND KUMAR SAHU Vs. SATYANARAYAN SHARMA
May 12, 2015
NARAYAN SINGH PAIKRA AND ORS. Vs. THE PUBLIC SERVICE COMMISSION AND ORS.
November 20, 2015
NARESH KUMAR MATHUR AND ORS. Vs. STATE OF C.G.
February 2, 2015
NATIONAL INSURANCE CO LTD Vs. NARAYAN KUMAR & OTHERS
August 10, 2015
NATIONAL INSURANCE CO. LTD. Vs. DONALD KULBHUSHAN BORA S/O BALTAR BARA
November 3, 2015
NAVBHARAT PRESS KARMACHARI KALYAN SANGH Vs. STATE OF CHHATTISGARH AND ORS.
November 30, 2015
NAVEEN SALUJA S/O RAMSHARAN SALUJA Vs. STATE OF CHHATTISGARH
January 15, 2015
NEERAJ KATGHAR AND OTHERS Vs. MAHAMAYA PRATAP SINGH AND OTHERS
December 23, 2015
NEETA NAND AND ORS. Vs. NAND KISHORE CHIKLE AND ORS.
January 5, 2015
NEM KUMAR SINGH Vs. STATE OF C.G.
October 15, 2015
NITIN JAIN Vs. STATE OF C.G. AND ORS.
June 23, 2015
NOHAR SAI, S/O RAMCHARAN Vs. STATE OF CHHATTISGARH
December 10, 2015
NTPC LIMITED Vs. STATE OF CHHATTISGARH AND ORS
November 17, 2015
OFFICE REFERENCE Vs. R.B. TRIPATHI AND ORS.
April 28, 2015
OM PRAKASH AGARWAL Vs. STATE OF CHHATTISGARH AND ORS.
May 15, 2015
OM PRAKASH AGRAWAL Vs. STATE OF CG AND OTHERS
June 15, 2015
OM PRAKASH SINGH Vs. STATE OF CHHATTISGARH
July 10, 2015
OMPRAKASH CHOUDHARY Vs. STATE OF CHHATTISGARH
October 7, 2015
ORIENTAL INSURANCE CO. LTD. Vs. PARASNATH JHA S/O VEDNATH JHA
December 9, 2015
ORIENTAL INSURANCE COMPANY LIMITED Vs. SITA KUNWAR
August 14, 2015
ORIENTAL INSURANCE COMPANY LIMITED Vs. GHANSHYAM JOSHI AND OTHERS
May 11, 2015
ORIENTAL INSURANCE COMPANY LTD. Vs. PARMESHWARI AND ORS.
March 20, 2015
ORIENTAL INSURANCE COMPANY LTD. Vs. RANJIT SEN AND OTHERS
July 28, 2015
P S STEEL TUBES PVT LTD Vs. INCOME - TAX APPELLATE TRIBUNAL AND ORS
October 26, 2015
P.D. GUPTA Vs. STATE OF CHHATTISGARH AND ORS.
May 1, 2015
P.N. UPADHYAY AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
December 15, 2015
PADUM LAL SAHU Vs. STATE OF C.G.
May 5, 2015
PALTU RAM SAHU AND ORS. Vs. DEVI PRASAD THAKUR AND ORS.
March 13, 2015
PANCH RAM SAHU AND OTHERS Vs. CHAIRMAN, BOARD OF REVENUE AND OTHERS
January 15, 2015
PANDRI RAO SAWALKAR Vs. STATE OF CHHATTISGARH
July 21, 2015
PANKAJ SAMUNDRE Vs. STATE OF CHHATTISGARH
January 6, 2015
PAPPU SINGH Vs. INDRA KUMAR SAHU AND ORS.
March 11, 2015
PAPPU SINGH RAJPUT Vs. STATE OF CHHATTISGARH
October 5, 2015
PARDESHI Vs. STATE OF MADHYA PRADESH
August 21, 2015
PARMANAND Vs. STATE OF CHHATTISGARH
July 30, 2015
PARMESHWAR Vs. STATE OF C.G.
September 14, 2015
PARMESHWAR AND ORS. Vs. STATE OF M.P.
February 13, 2015
PASA ASSOCIATES PRIVATE LIMITED Vs. STATE OF CHHATTISGARH AND ORS.
January 9, 2015
PAWAN KUMAR CHANDRAKAR Vs. STATE OF M.P.
March 26, 2015
PERUMAL ASSOCIATE Vs. COMMISSIONER OF C. EX., CUS. & S.T.
February 10, 2015
PHULBAJ S/O NANKARAM CHOUHAN Vs. STATE OF CHHATTISGARH
December 9, 2015
PINKI Vs. STATE OF C.G.
July 15, 2015
POOJA JINDAL Vs. VISHAL JINDAL
October 15, 2015
POORAN SINGH GOND AND OTHERS Vs. STATE OF MADHYA PRADESH
October 7, 2015
POWER GRID CORPORATION OF INDIA LTD. Vs. STATE OF MADHYA PRADESH AND ORS.
April 7, 2015
POWER MECH PROJECTOR PVT LTD Vs. MURLIDHAR BAIRAGI S/O BHUJBAL DAS @ UJJAWAL DAS; KISHOR STEPHAN S/O STIPAL L
November 19, 2015
PRABHA BAI Vs. STATE OF CHHATTISGARH
November 19, 2015
PRABHAT SINHA AND ORS. Vs. STATE OF C.G.
March 12, 2015
PRABHURAM Vs. SOUTH EASTERN COALFIELDS LIMITED
April 30, 2015
PRAKASH AND ORS. Vs. STATE OF C.G.
March 13, 2015
PRAKASH CHAND SONI Vs. STATE OF CHHATTISGARH AND ORS.
July 15, 2015
PRAKASH KUMAR Vs. KANAHIYA LAL AGRAWAL AND ORS.
March 13, 2015
PRAKASH NARAYAN TIWARI Vs. STATE OF CHHATTISGARH
July 7, 2015
PRAKASH PATIL Vs. STATE OF CHHATTISGARH
August 17, 2015
PRAMILA BAI, NANDLAL, KU. NANDINI, ROSHAN KUMAR, KU. RAJNI & ORS. Vs. SANJAY KUMAR, RAVINDER SINGH, UNITED INDIA INSURANCE CO. LTD. & ORS.
December 1, 2015
PRAMOD KUMAR LAL Vs. STATE OF M.P.
March 9, 2015
PRAMOD NAHAR AND ORS. Vs. STATE OF C.G.
January 21, 2015
PRASHANT KUMAR SIYA Vs. STATE OF CHHATTISGARH
March 3, 2015
PRASIT KUMAR BASAK Vs. STATE OF CHHATTISGARH
March 3, 2015
PRATIBHA TIWARI Vs. THE STATE OF CHHATTISGARH AND ORS.
July 20, 2015
PRAVEEN GUPTA S/O ASHOK KUMAR GUPTA Vs. STATE OF CHHATTISGARH AND ORS
October 1, 2015
PREETI SAHU Vs. HEMANT KUMAR SAHU
November 2, 2015
PREM PRAKASH SINHA, S/O G L SINHA; DEEPAK KUMAR TIWARI; PRAVEEN KUMAR LAATA; RAJESH KUMAR SHUKLA; RAJESH CHANDRAKAR Vs. STATE OF CHHATTISGARH AND ORS ; CHHATTISGARH PUBLIC SERVICE COMMISSION AND ORS
December 11, 2015
PRESIDENT, PARENT TEACHER ASSOCIATION AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
July 14, 2015
PRINCE SHARMA Vs. STATE OF C.G.
December 1, 2015
PRITAM DAS DHRITLAHARE Vs. STATE OF C.G.
November 24, 2015
PRIYANKA KRISHNA DUTTA Vs. UNION OF INDIA AND OTHERS
December 23, 2015
PROMOD KUMAR GAJBHIYE Vs. THE STATE OF CHHATTISGARH AND ORS.
April 6, 2015
PT. RAVISHANKER SHUKLA UNIVERSITY Vs. ARUN KUMAR AGRAWAL S/O LATE HARISHANKER AGRAWAL
July 24, 2015
PUSHPA SINGH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) AND ORS.
February 6, 2015
PUSHYAMITRA MISHRA AND ORS. Vs. C.B.I.
October 26, 2015
PYARILAL Vs. STATE OF CHHATTISGARH
October 16, 2015
R. JAIRAM IYER Vs. STATE OF CHHATTISGARH
July 8, 2015
R.B. ROY Vs. PUNJAB NATIONAL BANK, RAIPUR
April 6, 2015
R.P. PARIHAR Vs. STATE OF CHHATTISGARH AND ORS.
March 27, 2015
RADESHYAM MEHAR S/O RAMKRISHNA MEHAR Vs. STATE OF CHHATTISGARH AND ORS
September 9, 2015
RADHABAI Vs. TILAKRAM
November 4, 2015
RADHESHYAM AND ORS. Vs. STATE OF M.P.
November 18, 2015
RAGHUNANDAN PRASAD PANDEY Vs. STATE OF M.P. (NOW C.G.)
January 23, 2015
RAGHUWA PANDO Vs. STATE OF M P
January 15, 2015
RAGHVENDRA SINGH @ DAU SINGH AND OTHERS Vs. STATE OF CHHATTISGARH
November 27, 2015
RAGHVENDRA SINGH CHHATRI, S/O RAMAKANT SINGH CHHATRI Vs. STATE OF CHHATTISGARH AND ORS
September 23, 2015
RAHAS BAI AND ORS. Vs. PUNABAI AND ORS.
February 2, 2015
RAHIM KHAN Vs. STATE OF C.G.
November 2, 2015
RAIGARH ISPAT & POWER PVT. LTD. Vs. COMMISSIONER CUS. & C. EX.
February 18, 2015
RAIPUR CONSTRUCTION PRIVATE LIMITED Vs. STATE OF CHHATTISGARH AND ORS.
July 6, 2015
RAIS KHAN Vs. STATE OF CHHATTISGARH
January 15, 2015
RAJ KUMAR Vs. STATE OF M P
September 28, 2015
RAJA Vs. STATE OF C.G.
October 14, 2015
RAJAU Vs. STATE OF CHHATTISGARH
July 10, 2015
RAJBAI W/O NIRANJAN SATNAMI Vs. STATE OF CHHATTISGARH
November 27, 2015
RAJDHANI AND OTHERS Vs. STATE OF M.P. (NOW C.G.)
January 16, 2015
RAJENDRA PRASAD KUSHWAHA Vs. THE HIGH COURT OF CHHATTISGARH AND ORS.
December 10, 2015
RAJESH Vs. STATE OF M.P.
August 19, 2015
RAJESH KUMAR AND ORS. Vs. PRESIDENT (MUTWALLI), DHARMIK SANSTHA MASZID GARIB NAWAZ
April 29, 2015
RAJESH KUMAR KAUSHIK Vs. THE STATE OF MADHYA PRADESH
February 20, 2015
RAJESH KUMAR KORWA Vs. STATE OF CHHATTISGARH
November 18, 2015
RAJESH KUMAR MINOCHA Vs. STATE OF C.G.
February 12, 2015
RAJU Vs. STATE OF M.P.
January 7, 2015
RAJU TIWARI Vs. STATE OF CHHATTISGARH
October 6, 2015
RAKESH BIHARI BHARGAV Vs. STATE OF CHHATTISGARH & ANOTHER
March 13, 2015
RAM BAGAS AND ORS. Vs. STATE OF M.P.
March 13, 2015
RAM BHAJAN SON OF SHIV PRASAD KOEER Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) AND ORS
December 22, 2015
RAM BHAU Vs. STATE OF C.G.
February 25, 2015
RAM CHANDRA DUBEY Vs. STATE OF C.G.
September 29, 2015
RAM GOPAL DAHARIYA Vs. STATE OF C.G.
May 12, 2015
RAM PRASAD TIWARI Vs. STATE OF C.G.
March 11, 2015
RAM SHARAN LAL TRIPATHI Vs. STATE OF CHHATTISGARH AND ORS.
December 1, 2015
RAM SINGH @ BHARATLAL S/O KHAGESHWAR Vs. SANTOSH SINGH S/O SHRI RAM RATAN
July 16, 2015
RAMADHAR CHAUHAN AND OTHERS Vs. SMT. LALITA BAI AND OTHERS
March 8, 2015
RAMAKANT SAHU S/O MOTILA SAHU Vs. CHAIRMAN, BILASPUR RAIPUR KSHETRIYA GRAMIN BANK DAYALBANDH
September 21, 2015
RAMANUJ SHARMA Vs. STATE OF CHHATTISGARH AND ORS.
November 23, 2015
RAMANYANDAS AND ORS. Vs. STATE OF MADHYA PRADESH
February 25, 2015
RAMAYAN PRASAD SONI Vs. DULAURIN BAI
October 13, 2015
RAMBILAS, S/O BEL NATH Vs. STATE OF CHHATTISGARH AND ORS
December 18, 2015
RAMDAYAL VERMA Vs. STATE OF M.P.
April 16, 2015
RAMDEV Vs. STATE OF M.P.
March 2, 2015
RAMENDRA KISHORE PRASAD Vs. S. BHATTACHARYA AND ORS.
July 16, 2015
RAMESH GANDHI AND OTHERS Vs. KRISHNALAL AND OTHERS
October 1, 2015
RAMESH KUMAR Vs. HORILAL
January 14, 2015
RAMESH PAHUJA Vs. STATE OF MADHYA PRADESH
March 5, 2015
RAMESHWAR KAUSHIK AND ORS. Vs. PRAMILA BAI LONIYA AND ORS.
March 6, 2015
RAMESHWAR PRASAD RAJWAR S/O RAJLAL Vs. STATE OF CHHATTISGARH THR SECRETARY
September 9, 2015
RAMESHWARI @ JULI BANSKAR Vs. DHANARAM BANSKAR
December 3, 2015
RAMGULAL Vs. STATE OF M.P.
January 12, 2015
RAMKUMAR KANCHHI Vs. KRISHNA GAUSHALA TRUST DAYALBAND, BILASPUR
January 23, 2015
RAMLAL SHARMA Vs. STATE OF CHHATTISGARH AND ORS.
November 27, 2015
RAMSAI Vs. STATE OF MADHYA PRADESH
February 19, 2015
RAMSUPHAL MANJHI Vs. STATE OF C.G.
September 30, 2015
RANJEET SINGH Vs. DAYA SHANKAR SINGH & OTHERS
March 5, 2015
RANSAY PANDO Vs. STATE OF CHHATTISGARH AND ORS
December 17, 2015
RATLU SINGH Vs. RAMADHAR SINGH
September 1, 2015
RATTHO BAI Vs. SOUTH COALFIELD LIMITED
July 23, 2015
RAVENDRA KUMAR SAHU AND ORS. Vs. STATE OF C.G.
May 4, 2015
RAVI KUMAR AND ORS. Vs. STATE OF C.G.
October 12, 2015
REKHA KHANDE Vs. STATE OF CHHATTISGARH AND ORS.
March 20, 2015
RESHAM DHRITLAHARE Vs. STATE OF C.G.
July 8, 2015
RESHAMLAL PRADHAN Vs. STATE OF CHHATTISGARH AND ORS.
August 12, 2015
RESHAMLAL PRADHAN, S/O VSATRAM PRADHAN Vs. STATE OF CHHATTISGARH AND ORS
December 8, 2015
RINA BAI Vs. STATE OF CHHATTISGARH AND ORS.
June 15, 2015
ROAD LINES, PARTNERSHIP FIRM AND ORS. Vs. RAJKUNWAR BAI AND ORS.
April 20, 2015
ROOP SINGH BAGHEL Vs. SANJEEV KUMAR SONWANI
October 13, 2015
ROSHNI RAJPUT Vs. MANOJ RAJPUT
April 17, 2015
RUPESH Vs. SIDDHI PATEL
July 9, 2015
S.K. SRIVASTAVA Vs. STATE INFORMATION COMMISSIONER AND OTHERS
November 4, 2015
SACHITANAND AND ORS. Vs. TRIVENI BAI AND ORS.
December 18, 2015
SADARAM SARTHI S/O SHRI RUPLAL Vs. CHANDRIKA PRASHAD S/O INDRAJEET SINGH
September 2, 2015
SADIK KHAN @ JUGNU Vs. STATE OF CHHATTISGARH
July 24, 2015
SAFARI BAI SURYVANSI AND ORS. Vs. AJAY KU. PATEL AND ORS.
February 5, 2015
SAGAR SINGH CHAUHAN Vs. STATE OF CHHATTISGARH
June 26, 2015
SAMARU RAM NIRMALKAR S/O MANGLURAM NIRMALKAR Vs. STATE OF CHHATTISGARH
June 26, 2015
SAMPURNANAND SINGH AND ORS. Vs. STATE OF C.G. AND ORS.
August 14, 2015
SAN KUMAR SIDAR Vs. STATE OF CHHATTISGARH AND ORS.
March 26, 2015
SANAD Vs. STATE OF MADHYA PRADESH
January 8, 2015
SANDEEP KHARE Vs. STATE OF CHHATTISGARH
August 28, 2015
SANDEEP SINGH Vs. STATE OF CHHATTISGARH
December 9, 2015
SANDHYA PANDEY Vs. PRADEEP KUMAR TIWARI
October 13, 2015
SANJAY SAHU Vs. MANOJ BERIWAL AND OTHERS
October 27, 2015
SANT KUMAR PANDEY AND ORS. Vs. STATE OF C.G.
May 12, 2015
SANTOSH KUMAR PANDEY Vs. SHIVKALI AND ORS.
January 20, 2015
SANTOSH KUMAR SAHU AND OTHERS Vs. STATE OF CHATTISGARH AND OTHERS
November 20, 2015
SANTOSH KUMAR SAMANT RAO Vs. STATE OF CHHATTISGARH AND ORS.
January 9, 2015
SANTOSH KUMAR YADAV, S/O. MAHRU RAM YADAV Vs. VASUGI SAHU, W/O. LATE LOKNATH SAHU
July 10, 2015
SANTOSH NAIK Vs. STATE OF C.G.
September 1, 2015
SANTOSH SONVANI Vs. STATE OF CHHATTISGARH AND OTHERS
February 3, 2015
SANTOSHI BAI Vs. GANGARAM AND ORS.
May 15, 2015
SANTRAM AND ORS. Vs. STATE OF C.G.
February 25, 2015
SANTRU AND ORS. Vs. STATE OF C.G.
July 20, 2015
SANWAL RAM AND ORS Vs. RAMJAN AND ORS
November 2, 2015
SARASWATI Vs. STATE OF CHHATTISGARH
November 19, 2015
SARDAR HARVANSH SINGH Vs. OM PRAKASH AGRAWAL
October 15, 2015
SARDAR SATPAL SINGH Vs. SAROJ SHUKLA AND ORS.
August 3, 2015
SARITA ARCHANA WILSON Vs. STATE OF CHHATTISGARH
November 26, 2015
SARMA NAG AND ORS. Vs. STATE OF C.G.
August 6, 2015
SAROJ KUMAR Vs. STATE OF C.G.
October 1, 2015
SAROJNI BHOI Vs. STATE OF CHHATTISGARH AND ORS.
November 30, 2015
SATISH SONI Vs. STATE OF C.G.
September 7, 2015
SATYA AND ORS. Vs. STATE OF CHHATTISGARH
May 11, 2015
SATYANARAYAN SAHU AND ORS. Vs. STATE OF C.G.
September 23, 2015
SATYENDRA KUMAR KESHARWANI Vs. SANJAY BHASKAR
October 6, 2015
SATYENDRA, S/O RAMAYAN KASHYAP Vs. STATE OF CHHATTISGARH AND ORS
October 14, 2015
SAV STEELS PRIVATE LIMITED Vs. EKTA ISPAT AND POWER LIMITED
August 14, 2015
SAVITA KHANDE AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
July 27, 2015
SAVITRI BAI Vs. STATE OF M.P.
February 2, 2015
SEETARAM Vs. STATE OF MADHYA PRADESH
February 19, 2015
SETLAL BASANLAL GANGARAM Vs. STATE OF CHHATTISGARH
January 21, 2015
SHAKRAJEET NAYAK AND ORS. Vs. STATE OF C.G. AND ORS.
July 2, 2015
SHAKUNTALA THAKUR Vs. STATE OF CHHATTISGARH AND ORS.
January 13, 2015
SHANKAR LAL SINGH Vs. STATE OF C.G.
January 23, 2015
SHANKAR NAYAK AND OTHERS Vs. STATE OF CHHATTISGARH
October 15, 2015
SHANTI BAI AGRAWAL AND ORS. Vs. UMA BAI AGARWAL AND ORS.
March 19, 2015
SHASHI BAI PRADHAN Vs. STATE OF CHHATTISGARH
November 17, 2015
SHIRISH PATHAK AND ORS. Vs. UNION OF INDIA AND ORS.
March 25, 2015
SHISHIR SHRIVASTAVA Vs. STATE OF C.G.
May 8, 2015
SHIV BHOLA Vs. STATE OF CHHATTISGARH
July 2, 2015
SHIV KUMAR Vs. STATE OF M.P. (NOW C.G.)
February 10, 2015
SHIVRAJ SINGH Vs. STATE OF CHHATTISGARH AND ORS.
April 7, 2015
SHOBNATH CHAND Vs. STATE OF CHHATTISGARH AND ORS.
October 26, 2015
SHREE DEO DIWEDI Vs. CHHATTISGARH PUBLIC SERVICE COMMISSION AND ORS.
December 15, 2015
SHREYANS INDUSTRIES LTD. Vs. CHHATTISGARH TEXTBOOK CORPORATION AND ORS.
October 14, 2015
SHREYANSH JAISWAL AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
December 17, 2015
SHRIJAN BUILDERS, (REGISTERED PARTNERSHIP) Vs. STATE OF CHHATTISGARH
August 4, 2015
SHRINIVAS RAO NAIDU Vs. STATE OF C.G.
January 6, 2015
SHRIRAM ENGINEERING COMPANY Vs. STATE OF CHHATTISGARH AND ORS.
October 16, 2015
SHUKRAJIT NAYAK Vs. ROSHANLAL AGRAWAL AND ORS.
July 14, 2015
SHYAM KISHORE AGRAWAL Vs. COMMISSIONER, NAGAR PALIKA NIGAM, RAIPUR
April 21, 2015
SHYAM RICE & PERBOILLING UNIT NO. 1 Vs. KRISHI UPAJ MANDI SAMITI AND ORS.
March 11, 2015
SITA BAI Vs. JETHURAM SINHA
August 13, 2015
SIYARAM Vs. STATE OF M.P.
August 27, 2015
SIYARAM SINHA Vs. STATE OF CHHATTISGARH AND ORS.
November 4, 2015
SKS ISPAT & POWER LIMITED; HIRA ENERGY LTD Vs. SOUTH EASTERN COALFIELDS LIMITED; COAL INDIA LTD
January 22, 2015
SMT. FAIMIDA BEGUM, WIDOW OF LATE MOHAMMAD TAAJ, AGED ABOUT 32 YEARS Vs. MAHESH KUMAR, SON OF GULAB SINGH GOND, AGED ABOUT 25 YEARS, RESIDENT OF C/O MOHAN SINGH, NEW HYDERABAD RAIPUR TRANSPORT, NEAR JAIN PETROL PUMP, TATIBANDH, RAIPUR, TAH. AND DISTT. RAIPUR C.G.
July 10, 2015
SMT. LEELABAI WD/O HASTIMAL Vs. GANESH RAM
November 3, 2015
SMT. NEHA KAPOOR W/O ANKUR SAHU Vs. ANKUR SAHU S/O SHRI RAVISHANKAR SAHU
September 18, 2015
SMT. REENA @ SARVARI Vs. STATE OF CHHATTISGARH
August 14, 2015
SMT. RITIKA DAS, DAUGHTER OF SHRI HARIDAS VAISHNAV, WIFE OF VINOD KUMAR Vs. HARIDAS VAISHNAV, SON OF LATE MOHAN DAS VAISHNAV
July 6, 2015
SMT. SAVITA SAHU Vs. GIRVAR
August 21, 2015
SMT. YOGITA SAHU Vs. SATYARAM SAHU
March 4, 2015
SONA MAHATO Vs. STATE OF CHHATTISGARH
July 1, 2015
SONAM DEVI Vs. STATE OF CHHATTISGARH
March 24, 2015
SOUTH EASTERN COALFIELDS LIMITED Vs. SAHAL RAM
November 19, 2015
SOUTH EASTERN COALFIELDS LTD. AND ORS. Vs. SAMPAT KUMAR CHAUHAN
February 27, 2015
ST. XAVIERS H.S. SCHOOL, AMBIKAPUR Vs. STATE OF CHHATTISGARH AND ORS.
December 11, 2015
STATE OF CHHATTISGARH Vs. DIGAMBER VAISHNAV
April 30, 2015
STATE OF CHHATTISGARH Vs. HEMCHAND RAJWADE
November 16, 2015
STATE OF CHHATTISGARH Vs. PUNAI BAI
December 4, 2015
STATE OF CHHATTISGARH Vs. VICTOR UCHCHE
September 16, 2015
STATE OF CHHATTISGARH Vs. GAJENDRA SINGH AND ORS.
July 1, 2015
STATE OF M.P. Vs. RAVINDRA YADAV AND ORS.
September 2, 2015
STATE OF M.P. AND ORS. Vs. SEW CONSTRUCTIONS LTD.
February 19, 2015
STATE OF MADHYA PRADESH Vs. RAMESHWAR CHANDRA
February 6, 2015
SUBHASH CHANDRA JAIN Vs. SUNITA BAJAJ AND ORS.
November 2, 2015
SUDARSHANA SHARMA AND ORS. Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
January 16, 2015
SUDHIR KUMAR BHOLE AND ORS. Vs. STATE OF CHHATTISGARH
July 16, 2015
SUKHBILAS RAM Vs. JEETURAM
January 16, 2015
SUKHNANDAN RAM RAJWADE Vs. THE STATE OF CHHATTISGARH AND ORS.
November 18, 2015
SUKHRAM NISHAD Vs. STATE OF CHHATTISGARH
November 20, 2015
SUKUL RAM AND ORS. Vs. STATE OF C.G.
April 27, 2015
SUMAN LATA Vs. REKHA SAHU AND ORS.
October 9, 2015
SUMAN SINGH Vs. STATE OF CHHATTISGARH
November 3, 2015
SUMIT MAHAWAR Vs. STATE OF CHHATTISGARH
April 7, 2015
SUNANDA DUTTA Vs. STATE OF CHHATTISGARH AND ORS.
July 16, 2015
SUNDER SAI KERKETTA S/O LAVANG SAI KERKETTA Vs. STATE OF CHHATTISGARH
September 10, 2015
SUNFLAG IRON & STEEL COMPANY LIMITED Vs. COAL INDIA LIMITED AND ORS.
January 9, 2015
SUNIL JANGDE Vs. STATE OF C.G. AND ORS.
August 26, 2015
SUNIL KUMAR PANDEY AND ORS. Vs. STATE OF C.G. AND ORS.
February 4, 2015
SUNIL SHARMA Vs. STATE OF CHHATTISGARH
February 4, 2015
SUNIL SHRIVASTAVA Vs. STATE BANK OF INDIA AND ORS.
September 3, 2015
SURAJ KUMAR Vs. STATE OF CHHATTISGARH
January 20, 2015
SURAJ LAL CHANDRA Vs. SOUTH EASTERN COALFIELDS LIMITED AND ORS.
March 3, 2015
SURAJ PRASAD SONI S/O JHUKURAM SONI Vs. STATE OF CHHATTISGARH
November 19, 2015
SURAJNATH NAG Vs. STATE OF CHHATTISGARH AND ORS.
July 24, 2015
SURENDRA KUMAR SINGH S/O RAMAKANT SINGH Vs. STATE OF CHHATTISGARH AND ORS
September 7, 2015
SURESH KUMAR Vs. STATE OF CHHATTISGARH
December 2, 2015
SURESH KUMAR DEHRE Vs. STATE OF CHHATTISGARH
March 20, 2015
SURESH KUMAR GUPTA Vs. STATE OF M.P.
January 22, 2015
SURESH KUMAR S/O SHIV PRASAD KASHYAP Vs. STATE OF CHHATTISGARH AND ORS
October 1, 2015
SURESH KURRE Vs. STATE OF CHHATTISGARH
November 2, 2015
SUSHIL CHATURVEDI, S/O LATE AKSHAY VHAT CHATURVEDI Vs. BAR COUNCIL OF CHHATTISGARH AND ORS
December 11, 2015
SUSHILA PARGANIHA Vs. STATE OF CHHATTISGARH
November 5, 2015
SWATANTRA RATNA PANIGRAHI Vs. STATE OF CHHATTISGARH AND ORS.
October 26, 2015
SWETA KEDIA AND OTHERS Vs. PRAVIN KUMAR KEDIA
October 7, 2015
T.R.U. NAIR Vs. THE STATE OF CHHATTISGARH
July 16, 2015
T.V.S. LOGISTIC SERVICES LTD. Vs. ASSISTANT LABOUR COMMISSIONER, KORBA AND ORS.
December 2, 2015
TAMRADHWAJ VERMA Vs. STATE OF M.P.
September 23, 2015
TARACHAND Vs. STATE OF M.P.
March 4, 2015
TARAMATI AND ORS. Vs. KAMAL SOLVENT EXTRACTION PVT. LTD. AND ORS.
August 5, 2015
TATA A.I.G. LIFE INSURANCE CO. LTD. Vs. PUNNURAM SAHU
March 11, 2015
TEJRAM AND ORS. Vs. SUKMATI AND ORS.
July 17, 2015
THAKUR BAHADUR Vs. STATE OF C.G.
May 5, 2015
THE GENERAL MANAGAR, KUSMUNDA AREA OF SECL, POST KUSMUNDA COLLIERY, DISTRICT KORBA (CG) Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972, RAIPUR (CG) AND ANOTHER
December 17, 2015
TIRATH RAM SAHU Vs. STATE OF C.G.
January 12, 2015
TRILOCHAN DHRUV AND ORS. Vs. STATE OF C.G.
September 23, 2015
TULSI BAI Vs. STATE OF CHHATTISGARH AND ORS
September 16, 2015
TULSI SARTHI Vs. STATE OF CHHATTISGARH AND ORS.
February 18, 2015
UDAY KUMAR JAISWAL S/O LATE SHRI RUPNARAYAN JAISWAL Vs. STATE OF CHHATTISGARH
September 7, 2015
UDAYA SAHKARI GRIH NIRMAN SHAHKARI SANSTHA MARYADIT Vs. HATHIYARIN BAI W/O LATE VISHWAMBHAR SAHU
August 7, 2015
UDHO PRASAD SHARMA Vs. CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LTD. AND ORS.
November 30, 2015
UMENDRA AND ORS. Vs. STATE OF C.G.
January 21, 2015
UNION OF INDIA Vs. CHHATTISGARH ELECTRICITY CO. LTD.
July 20, 2015
UNION OF INDIA Vs. SPECTRUM COAL & POWER LTD.
February 24, 2015
UNION OF INDIA Vs. JINDAL STEEL AND POWER LTD.
February 19, 2015
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DOMURAM BAGHEL & OTHERS
March 27, 2015
URMILA BAI AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS
December 2, 2015
URVASHI BAI SHARMA Vs. INDUMATI SHARMA
May 15, 2015
USHA DEVI, WIFE OF LATE UMESH GUPTA Vs. SHEKH MOHAMMED, S/O SHEKH MASTAN
July 28, 2015
VANDANA VIDHUT LIMITED Vs. LABOUR COMMISSIONER AND ORS.
December 16, 2015
VANDANA VIDHUT LIMITED Vs. APPELLATE AUTHORITY
December 16, 2015
VANI RAO Vs. AMAR AGARWAL AND ORS.
September 16, 2015
VEDRAM SAHU S/O SITARAM SAHU Vs. STATE OF CHHATTISGARH AND ORS
September 7, 2015
VEENA TIWARI AND ORS. Vs. LEKHRAM AND ORS.
April 28, 2015
VEER BHADRA SAHU Vs. STATE OF C.G.
August 18, 2015
VENKATA SARVEASAM SASTRY TEJOMURTY Vs. STATE OF CHHATTISGARH AND ORS.
May 1, 2015
VIDYADHAR AGHARIYA Vs. STATE OF CHHATTISGARH AND ORS.
April 10, 2015
VIJAY DEWANGAN Vs. STATE OF CHHATTISGARH
March 4, 2015
VIJAY JAMNIK Vs. STATE OF CHHATTISGARH AND ORS.
November 5, 2015
VIJAY PARMAR Vs. KISHORE CHAND PITHALIA
January 22, 2015
VIKKI TIWARI Vs. STATE OF C.G.
March 11, 2015
VIMAL CONSTRUCTIONS; KAMAL CHAND JAIN Vs. MUNICIPAL CORPORATION RAIPUR
May 1, 2015
VIMAL PARAKH Vs. STATE OF CHHATTISGARH AND OTHERS
October 13, 2015
VIMLA DIWAN AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
November 23, 2015
VINOD KUMAR KUJUR Vs. STATE OF CHHATTISGARH
January 12, 2015
VINOD KUMAR SAHU Vs. STATE OF M.P. (NOW CHHATTISGARH)
December 21, 2015
VINOD KUMAR VISHWAKARMA S/O BACHCHU VISHWAKARMA Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
November 24, 2015
VINOD RATHORE AND ORS. Vs. COMMISSIONER, BILASPUR MUNICIPAL CORPORATION AND ORS.
November 16, 2015
VIRENDRA KUMAR Vs. E J SHRIVASTAVA
August 14, 2015
VIRODHAN RAM S/O MUKUTDHARI Vs. STATE OF CHHATTISGARH
December 1, 2015
VISHNU RAM Vs. KAMAL KHAN
July 24, 2015
VYAS NARAYAN Vs. STATE OF M.P.
August 26, 2015
WADI KUMAR Vs. THE STATE OF CHHATTISGARH AND ORS.
April 1, 2015
YADHO PRASAD Vs. STATE OF M.P.
August 7, 2015
YADRAM Vs. STATE OF CHHATTISGARH
January 23, 2015
YESHWANT DWIVEDI Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) AND OTHERS
January 29, 2015
YOGESHWAR (WRONGLY MENTION AS YOGESH) KUMAR SAHU AND OTHERS Vs. STATE OF CHHATTISGARH
November 6, 2015
ZAKIR MALIK Vs. STATE OF CHHATTISGARH
January 9, 2015
ZILA SAHKARI KENDRIYA BANK MARYADIT Vs. RAM BRIKSHA SINGH
February 24, 2015