Case Index

Title
Date
R. ASHWIN CHOUDRI AND ORS. Vs. C.R. NAGAPPA & SONS CHARITABLE TRUST A PUBLIC CHARITABLE TRUST AND ORS.
February 24, 2015
A A GANAPATHY Vs. GANGAMMA
March 6, 2015
A A GANAPATHY Vs. LALITHA
March 6, 2015
A AMEER JAN Vs. R MUDDAIAH
June 4, 2015
A J SHETTY Vs. THORBRAU AUGSBURG; MANGALORE BREWERIES; UNITED BREWERIES LIMITED
November 16, 2015
A LEELAVATHI AND ORS Vs. SHYAMALAMMA AND ORS
October 5, 2015
A NATARAJ; SNEHA Vs. MAHESH N; A VASANTHA KUMAR; A JAGDEESH PRASAD; A VISHWANATH; A KALAPANA UDAYA SHANKER AND OTHERS
July 27, 2015
A S RAZAK Vs. ABDUL RAHAMAN CHENNAR
March 26, 2015
A SHANTHAKUMAR ALIAS KUMAR SON OF MARIYAPPA Vs. STATE OF KARNATAKA
January 29, 2015
A SHRAF ALIAS MOHAMMED ASHRAF ALI Vs. STATE OF KARNATAKA
April 10, 2015
A VISHWANATHA Vs. LAKSHMANA; GANAPATHI; MANAGER, ORIENTAL INSURANCE CO LTD
December 10, 2015
A. DEVENDRA Vs. STATE OF KARNATAKA
June 22, 2015
A. KESHAVA REDDY AND ORS. Vs. N. NARAYANA AND ORS.
October 20, 2015
A. KHADAR BASHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1
January 20, 2015
A. PAPANNA Vs. USHA SURESH
March 9, 2015
A. PARTHASARATHY AND ORS. Vs. STATE OF KARNATAKA AND ORS.
October 28, 2015
A. RAJA Vs. V. MUTHULAKSHMI AND ORS.
December 29, 2015
A. SAJJAN RAJ Vs. CHAITRA ADVERTISING PVT. LTD.
July 8, 2015
A. SHANMUGAM NAIDU AND ORS. Vs. MAYAN KUTTY AND ORS.
June 30, 2015
A. SHRAF AND ORS. Vs. STATE OF KARNATAKA
April 10, 2015
A. SRINIVASALU Vs. KARTHIK KALEVAR
April 13, 2015
A. SUDHAKAR REDDY Vs. BEML (HQRS AND MKTG), SC/ST EMPLOYEES WELFARE ASSOCIATION AND ORS.
January 28, 2015
A. SUDHIR PRASAD SHETTY Vs. GANGADHAR RAI AND ORS.
November 26, 2015
A. VENKATESH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 12, 2015
A. YESUDAS AND ORS. Vs. MITHUNA AND ORS.
September 11, 2015
A.A. GANAPATHY Vs. D.M. GANESH
March 6, 2015
A.B. VASU Vs. STATE
July 13, 2015
A.C. ANANTHASWAMY Vs. A.R. CHANDRAPPA AND ORS.
January 29, 2015
A.C. PUTTASWAMY AND ORS. Vs. SRINIVASAIAH AND ORS.
October 9, 2015
A.G. SHIVAPRAKASH Vs. ANDANAIAH AND ORS.
April 27, 2015
A.H. MAKANDAR AND ORS. Vs. N. RAMACHANDRAN
September 2, 2015
A.K. BASAPPA Vs. A.K. MARAPPA AND ORS.
February 25, 2015
A.K. JEELANI AND ORS. Vs. AKKAYAMMA AND ORS.
July 3, 2015
A.K. LAKSHMANAPPA AND ORS. Vs. STATE
March 31, 2015
A.K. MOHTA Vs. KARNATAKA STATE FINANCIAL CORPORATION AND ORS.
October 13, 2015
A.K. PREMNATH Vs. STATE OF KARNATAKA AND ORS.
February 3, 2015
A.K. SUNDER Vs. V. SRINIVAS AND ORS.
September 30, 2015
A.L. YELLAPPA Vs. HUTCHAMMA AND ORS.
January 9, 2015
A.M. GOVINDEGOWDA Vs. B.V. RAVI
June 22, 2015
A.M. HANUMANTHE GOWDA Vs. THE BANGALORE DEVELOPMENT AUTHORITY AND ORS.
August 19, 2015
A.M. SHIVANNA AND ORS. Vs. THE MANAGING DIRECTOR B.M.T.C. AND ORS.
December 11, 2015
A.N. NARAYANASWAMY AND ORS. Vs. STATE OF KARNATAKA
March 23, 2015
A.N. RAMAIAH AND ORS. Vs. M. ABRAHAM ASHIRVADAM
September 21, 2015
A.P. SHANKAR RAO Vs. V. HARIDASS
January 2, 2015
A.R. ASHWATH GUPTA Vs. A.R. JAYACHANDRA GUPTA AND ORS.
July 31, 2015
A.R. JAYAPRAKASH AND ORS. Vs. H.M. SRINIVASA RAO AND ORS.
March 3, 2015
A.R. LALITHA Vs. C.N. SATYANARAYANA AND ORS.
October 14, 2015
A.S. GURURAJA Vs. A.S. RAGHAVENDRACHAR AND ORS.
October 5, 2015
A.S. SHIVASWAMY Vs. SIDDAMMA
January 2, 2015
A.S. SRINIVASAN Vs. THE KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED AND ORS.
December 9, 2015
A.S. SUBBAIAH SHETTY AND ORS. Vs. K.M. NANJUNDAPPA AND ORS.
April 17, 2015
A.S. SUNANDA AND ORS. Vs. C.R. VENKATARAMU AND ORS.
July 9, 2015
A.SUNNY KUNNATH Vs. B.N.NITESH PURUSHOTHAMA
November 13, 2015
A.U. NARAYANA GOWDA Vs. K.R. SOMEGOWDA
April 24, 2015
A.V. GAYATHRI Vs. THE STATE OF KARNATAKA AND ORS.
March 6, 2015
A.V. KULKARNI Vs. KARNATAKA VIKAS GRAMEENA BANK
December 18, 2015
A.V. PATEL Vs. KARNATAKA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CO. LTD. AND ORS.
February 16, 2015
A.V. SUMA Vs. M.R. PRASAD
January 29, 2015
AAJAMBI AND ORS. Vs. MUMTAZ BEGUM
January 31, 2015
AARIYAPPA AND OTHERS Vs. MAHADEVAPPA AND OTHERS
September 3, 2015
ABB INDIA LTD. Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES
March 5, 2015
ABB INDIA LTD. Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES
March 20, 2015
ABB INDIA LTD. Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES
March 18, 2015
ABBAS ALI Vs. THE DIVISIONAL CONTROLLER NWKRTC
November 16, 2015
ABDUL AJEEJ Vs. STATE OF KARNATAKA
March 27, 2015
ABDUL AZIZ ABDUL KHADER Vs. BASHEER AHAMMED M. KARNOOL AND ORS.
June 3, 2015
ABDUL GAFAR Vs. SHANKAR AND ORS.
September 15, 2015
ABDUL GAFAR AND ORS. Vs. THE LAND TRIBUNAL, SAVANUR AND ORS.
March 31, 2015
ABDUL HAMED Vs. BILKISHBANU AND ORS.
October 8, 2015
ABDUL HAQ Vs. ZAINABUNNISSA
April 28, 2015
ABDUL JABBAR @ AMEER Vs. HABEEB PASHA
February 16, 2015
ABDUL JABBARSAB AND ORS. Vs. THE DEPUTY COMMISSIONER, HAVERI DISTRICT AND ORS.
August 26, 2015
ABDUL KAHLIQ ANSARI Vs. FARKUNDA AND ORS.
October 6, 2015
ABDUL KAREEM Vs. THE STATE
July 16, 2015
ABDUL KHADER Vs. UNITED INDIA INSURANCE CO LTD AND ORS
October 7, 2015
ABDUL KHALIQ ANSARI Vs. FARKUNDA AND ORS.
February 11, 2015
ABDUL KUDDUS AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 20, 2015
ABDUL RAHMAN Vs. VASANTH TULASIRAM RATHOD
March 5, 2015
ABDUL RAWOOF Vs. THE STATE OF KARNATAKA AND ORS.
July 27, 2015
ABDUL RAZAK Vs. ABDUL KHADAR JEELANI AND ORS.
November 3, 2015
ABDUL REHAMAN Vs. GANESH R. NAIK AND ORS.
August 13, 2015
ABDUL REHEMAN Vs. ASHRAF AND ORS.
November 23, 2015
ABDUL SAMAD Vs. MUDDARAYAPPA MUDDARAYA AND ORS.
August 3, 2015
ABDUL SATTAR Vs. KARNATAKA STATE BOARD OF WAKF AND ORS.
March 24, 2015
ABDULKHADAR Vs. DIRECTOR, DIRECTORATE OF MUNICIPAL ADMINISTRATION AND ORS.
April 25, 2015
ABDULLA SIDDIQ AND ORS. Vs. U.F.M. UDAY
June 26, 2015
ABDULSATTAR Vs. NOORJAHAN
September 7, 2015
ABED HUSSAIN Vs. THAHERABANU
June 15, 2015
ABHAY KUMAR Vs. SUJIT AND ORS.
October 21, 2015
ABHAYA ENTERPRISES Vs. CORPORATION BANK
January 19, 2015
ABHIJIT Vs. MANSI
February 11, 2015
ABHILASH SOFTWARE DEVELOPMENT CENTRE Vs. GOVERNMENT OF INDIA, MINISTRY OF COMMERCE AND INDUSTRIES AND ORS.
November 18, 2015
ABRAHAM ALISAB KALADAGI AND ORS. Vs. THE SLAO AND ORS.
February 13, 2015
ABSOLUTE COMMUNICATIONS, MARATHAHALLI-VARTHUR ROAD Vs. ALLEGIS SERVICES (INDIA) PRIVATE LIMITED
July 28, 2015
ABU SALEH KHAN Vs. ABDUL KARIM KHAN
October 7, 2015
ABUBKARSAB Vs. BURANUDDIN AND ORS.
March 24, 2015
ABZAL PASHA Vs. B S ANDANI
February 3, 2015
ACE MANUFACTURING SYSTEMS LIMITED Vs. THE ADDL. COMMISSIONER OF INCOME TAX (LTU)
June 2, 2015
ACER INDIA PVT. LTD. Vs. UNION OF INDIA AND ORS.
April 8, 2015
ACHARYA PATHASALA EDUCATIONAL TRUST Vs. A.R. ACHARYA AND ORS.
January 31, 2015
ADAPPA AND ORS. Vs. THE BELGAUM DEVELOPMENT AUTHORITY AND ORS.
July 29, 2015
ADAVEESHAIAH Vs. H.K. RANGASWAMAIAH AND ORS.
February 3, 2015
ADEAPPA Vs. THE STATE OF KARNATAKA
August 5, 2015
ADI KARNATAKA VIDYABHIVRUDDI SANGHA; N NEELAGIRIAPPA; B T MALLIKARJUN; BASAVAMURTHY MADARA; S SIDDAPPA AND OTHER Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES; STATE OF KARNATAKA AND OTHERS
August 7, 2015
ADISHAKTI MAHAPEETHA, A RELIGIOUS, EDUCATIONAL AND CHARITABLE TRUST AND ORS. Vs. VIDWAN SRI KRISHNANAND BHARATI SWAMI
January 9, 2015
ADITYA BIRLA NUVO LTD. Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES (AUDIT) 3.4 AND ORS.
April 24, 2015
ADVAMMA Vs. STATE OF KARNATAKA AND ORS.
January 27, 2015
AGNEES Vs. JAYALAKSHMI AND ORS.
April 22, 2015
AGNEL PAVALU ALAWARIS Vs. MANOHAR
January 6, 2015
AHAMED JAN S/O ABDUL MAJEED Vs. K S HARISH BABU
January 6, 2015
AIRBUS INDIA OPERATIONS PRIVATE LIMITED Vs. STATE
March 19, 2015
AIRPORT AUTHORITY EMPLOYEES UNION AND ORS. Vs. UNION OF INDIA AND ORS.
December 16, 2015
AISHWARYA SPORTS AND CULTURAL ASSOCIATION Vs. THE STATE OF KARNATAKA AND ORS.
November 3, 2015
AJAY K. MEHTA AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
April 17, 2015
AJAY R. GOWDA Vs. THE BANGALORE DEVELOPMENT AUTHORITY
September 9, 2015
AJAY RAO Vs. TARABAI
June 3, 2015
AJAY SINGH Vs. STATE OF KARNATAKA
August 21, 2015
AJMAL PASHA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 3, 2015
AKALA A. KRISHNAPPA Vs. ASWATHA NARAYANA
April 15, 2015
AKAR ENTERPRISES Vs. SRI NANJUNDESWARA TRADERS AND ORS.
April 23, 2015
AKASH ZINGADE Vs. MUNIPOOJAPPA
July 27, 2015
AKBAR AND ORS. Vs. STATE BY UDAYAGIRI POLICE
December 11, 2015
AKBAR PASHA Vs. MAJIDA BEGUM
November 6, 2015
AKBAR SHARIEFF Vs. NAAZ PARVEEN AND ORS.
April 20, 2015
AKBARSAB AND ORS. Vs. THE SECRETARY, REVENUE DEPARTMENT AND ORS.
January 27, 2015
AKSHAYA KUMAR Vs. KIRAN NAYAK AND ORS.
August 20, 2015
AKSHAYA SANJEEV Vs. GANGARAJU
March 31, 2015
ALANKANANDA SONAR Vs. ICICI LOMBARD GENERAL INS. CO. LTD. AND ORS.
September 9, 2015
ALEEM ULLA SHARIFF & OTHERS Vs. STATE OF KARNATAKA AND OTHERS
December 18, 2015
ALEEMA BI Vs. THE COMMISSIONER, BRUHATH BANGALORE MAHANAGARA PALIKE
February 24, 2015
ALEX ANTHONY DOSS Vs. TRESA BETTY ALEX @ THERESA
November 27, 2015
ALHAJ N. NOOR BASHA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
November 16, 2015
ALICE D SOUZA Vs. MOHAMMED AJMAL
February 6, 2015
ALIMURTUZA DADEPIR CHAMANMALIK Vs. THE STATE OF KARNATAKA
November 16, 2015
ALIMURTUZA DADEPIR CHAMANMALIK Vs. THE STATE OF KARNATAKA
July 21, 2015
ALIREZA ASGHARYAN Vs. UNION OF INDIA
September 21, 2015
ALL FRIENDS CULTURAL ASSOCIATION Vs. STATE OF KARNATAKA AND ORS.
May 19, 2015
ALL INDIA TRADE UNION CONGRESS AND ORS Vs. STATE OF KARNATAKA AND ORS.
July 21, 2015
ALLABAKSH Vs. IMAM HUSSAIN
January 2, 2015
ALLEGOWDA AND ORS. Vs. SPECIAL DEPUTY COMMISSIONER, BANGALORE URBAN DISTRICT AND ORS.
April 23, 2015
ALLIPEERA SAB Vs. KHADAR BEE
January 19, 2015
ALPANA BHARTIA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 22, 2015
ALSTOM INDIA LIMITED Vs. SIDRAM AND ORS.
November 18, 2015
ALTAF AND ORS. Vs. STATE OF KARNATAKA
April 7, 2015
AMALGIRIS AND ORS. Vs. MSPL LIMITED
October 7, 2015
AMANULLAKHAN AND ORS. Vs. ABDULGANI AND ORS.
January 14, 2015
AMAR EDUCATIONAL AND WELFARE ASSOCIATION AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
June 2, 2015
AMAR SARKAR Vs. J.P. NAGARA P.S.
September 1, 2015
AMARAPPA Vs. SANGAVVA AND ORS.
November 25, 2015
AMARAYA HIREMATH AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 11, 2015
AMARESH MALI PATIL Vs. JALAL SAB
March 18, 2015
AMARLINGESHAR TREDING COMPANY Vs. AGRICULTURE MARKETING DEPARTMENT
January 5, 2015
AMARNARAYANA BABU Vs. SARASWATHAMMA
October 6, 2015
AMBANNA Vs. STATE OF KARNATAKA
January 20, 2015
AMBANNA Vs. STATE OF KARNATAKA
June 4, 2015
AMBAREESH S/O VENKATASWAMY Vs. STATE OF KARNATAKA
August 21, 2015
AMBARISHA Vs. STATE OF KARNATAKA
September 1, 2015
AMBASA; RAMESH; DADAPEER Vs. SHANTAVVA; NAGARAJ @ RAJU; MAHESH; MANJULA; LALITA; PARUTAPPA; G K SOLOMAN
October 30, 2015
AMBIKA AND ORS. Vs. SYED NASIR BHASHA AND ORS.
September 10, 2015
AMINA MOHAMMADI AND ORS. Vs. THE DEPUTY COMMISSIONER, DAVANAGERE DISTRICT AND ORS.
June 16, 2015
AMINGAD BASAVARAJ Vs. THE GENERAL MANAGER (P), SYNDICATE BANK AND ORS.
September 3, 2015
AMIT Vs. THE STATE OF KARNATAKA
November 2, 2015
AMIT ROY Vs. H.H. JYOTHENDRA SINHJI VIKRAMSINHJI
November 20, 2015
AMJADULLA Vs. STATE OF KARNATAKA AND ORS.
July 17, 2015
AMMA CONSTRUCTION INDIA PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (AUDIT-5.9) AND ORS.
June 4, 2015
AMMAYAMMA Vs. PUSHPAK DEVELOPERS AND BUILDERS
January 29, 2015
AMMAYAMMA AND ORS Vs. PAPAMMA AND ORS
October 7, 2015
AMOL Vs. VAISHALI; PREM; PRARTHANA
October 28, 2015
AMORNRAT SANGCHAWEE Vs. STATE OF KARNATAKA
March 17, 2015
AMRUTH RAO Vs. MALLINATH
September 30, 2015
AMRUTHESH N.P. Vs. GOVERNMENT OF KARNATAKA AND ORS.
April 10, 2015
ANAND Vs. THE STATE OF KARNATAKA
January 14, 2015
ANAND Vs. THE EXECUTIVE ENGINEER MLBCC SUB DIVISION NO. 1 RAMDURG AND ORS.
February 6, 2015
ANAND AND ORS. Vs. THE COMMISSIONER, CITY CORPORATION OF BELAGAVI & MEMBER DISTRICT LEVEL TASK FORCE AND ORS.
August 20, 2015
ANAND BIRADAR Vs. THE STATE OF KARNATAKA AND ORS.
December 8, 2015
ANAND INVESTMENT PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.
September 1, 2015
ANAND KUMAR Vs. YUVARAJ VASANTH RAO PAWAR
September 18, 2015
ANAND MADHUKAR PAI Vs. SHYAMSNDAR SUBRAY NADKARNI AND ORS.
August 6, 2015
ANAND SHIVANAGOUDA GUDISAGAR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
October 9, 2015
ANAND, S/O LATE MUNNISWAMY; ANANDI, W/O ANAND Vs. STATE OF KARNATAKA AND ORS
August 17, 2015
ANANDA @ NAVULE ANANDA @ DHANANAJAYA Vs. STATE
November 16, 2015
ANANDA KUMAR APPU MAGADUM Vs. KESHAV TUKARAM BADIGER AND ORS.
June 2, 2015
ANANDA POOJARY Vs. RAJU KOTIAN @ POOJARY; UNITED INDIA INSURANCE CO LTD
September 9, 2015
ANANDALWAN Vs. STATE OF KARNATAKA AND ORS.
October 28, 2015
ANANTHARAME GOWDA Vs. STATE OF KARNATAKA
March 9, 2015
ANASAWA AND ORS. Vs. RAMAPPA AND ORS.
September 2, 2015
ANASUYA Vs. J. VENKATESH
August 6, 2015
ANASUYA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
October 30, 2015
ANASUYAMMA AND ORS. Vs. NAGALINGA SWAMY AND ORS.
February 20, 2015
ANASUYAMMA AND ORS. Vs. N.C. VENKATARAVANA AND ORS.
November 6, 2015
ANDANAPPA AND ORS. Vs. THE KARNATAKA STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
April 29, 2015
ANDANAPPA AND ORS. Vs. THE KARNATAKA STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
March 26, 2015
ANDANAYYA Vs. VICE-CHANCELLOR, UNIVERSITY OF AGRICULTURAL SCIENCES AND ORS.
September 7, 2015
ANDAPPA Vs. MADAVVA CLAIMING TO BE THE WIFE OF ANDAPPA KUMBAR AND ORS.
July 9, 2015
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. SHARADA AND ORS.
June 1, 2015
ANERA KUNJAMMA AND ORS. Vs. KALLUMUTLU CHENNABASAPPA AND ORS.
September 3, 2015
ANGADI NAGAPPA Vs. THE DIVISIONAL MANAGER, IFFCO-TOKIYO, GENERAL INSURANCE COMPANY LTD.
March 17, 2015
ANIL @ ANIL REDDY & OTHERS Vs. STATE OF KARNATAKA
December 16, 2015
ANIL JOHN Vs. JAGAN M. SHESHADRI AND ORS.
July 14, 2015
ANIL REDDY AND ORS. Vs. THE SUPERINTENDENT OF POLICE, D.P.O. MANGALPET AND ORS.
March 18, 2015
ANIL THAKKAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
June 24, 2015
ANITHA AND ORS. Vs. PUTTASWAMY AND ORS.
February 11, 2015
ANITHA AND ORS. Vs. THE DIVISIONAL CONTROLLER/MANAGER KSRTC RURAL DIVISION
October 29, 2015
ANITHA H. BASAVARAJ AND ORS. Vs. KARNATAKA STATE ELECTION COMMISSION AND ORS.
August 25, 2015
ANITHA KISHORI DSILVA Vs. THE LAND ACQUISITION OFFICER CUM ASSISTANT COMMISSIONER, MANGALORE SUB-DIVISION
July 22, 2015
ANITHA NARASAPPA AND OTHERS Vs. G.S. SATIS AND ANOTHER.
July 20, 2015
ANITHA R. Vs. STONE CRAFT ABRASIVES AND ORS.
February 12, 2015
ANJALI CHANDRASHEKHAR PATIL AND ORS. Vs. THE LABOUR OFFICER AND ORS.
January 29, 2015
ANJANAPPA Vs. SRINIVAS
December 18, 2015
ANJANAPPA AND ORS. Vs. THE MANAGING DIRECTOR, K.S.R.T.C. AND ORS.
June 1, 2015
ANJANAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
October 28, 2015
ANJANEYA Vs. THE NEW INDIA ASSURANCE CO. LTD.
January 5, 2015
ANJEENAMMA AND ORS. Vs. SRINIVASA B.C. AND ORS.
October 13, 2015
ANJINAPPA Vs. M.K. YUVARAJ AND ORS.
December 4, 2015
ANJUMAN HAMI-E-MUSLIMEEN Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
April 10, 2015
ANKANAPPA AND ORS. Vs. STATE
December 2, 2015
ANKIT GRANITES AND ORS. Vs. THE KARNATAKA STATE POLLUTION CONTROL BOARD AND ORS.
August 7, 2015
ANKUSH GUPTA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 26, 2015
ANNABEL BUILDERS DEVELOPERS PRIVATE LIMITED AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
June 29, 2015
ANNAIAH AND ORS. Vs. LAKSHMAMMA
March 24, 2015
ANNAPPA Vs. INDIRABAI
January 14, 2015
ANNAPPA SHIVAPPA HALIJOLE Vs. THE STATE OF KARNATAKA
December 16, 2015
ANNAPPA; SHRIDEVI Vs. SATINDER KUMAR GYANCHAND; BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO LTD
July 20, 2015
ANNAPURNAMMA Vs. SAROJAMMA
June 30, 2015
ANNARAO Vs. GOPAL RAO
September 2, 2015
ANNAVEERAPPA Vs. THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ORS.
September 11, 2015
ANNAYAPPA AND ORS. Vs. STATE OF KARNATAKA
February 27, 2015
ANNI BOMMAPPA AND ORS. Vs. RAMESWARA LAL AND ORS.
November 23, 2015
ANS CONSTRUCTIONS LIMITED Vs. OMPL MANGALORE PETROCHEMICALS LTD. AND ORS.
January 12, 2015
ANSAR PASHA Vs. SAJIDA BI AND ORS.
January 8, 2015
ANSARULHAQ Vs. THE STATE OF KARNATAKA
March 20, 2015
ANTONY Vs. T.H. HAMEED AND ORS.
September 1, 2015
ANUSHA AND ORS. Vs. FIROZ AHAMAD AND ORS.
April 13, 2015
ANUSHA; ASHWINI D SHETTY Vs. MANAGER, NATIONAL INSURANCE COMPANY; MAHABALA SHETTY
July 24, 2015
ANUSUYAMMA AND ORS. Vs. S. PALANI VELU AND ORS.
April 29, 2015
ANWARI BANU AND ORS. Vs. RAMACHANDRAN AND ORS.
February 11, 2015
APARNA CREATIONS AND ORS. Vs. ANANTHA KRISHNAN AND ORS.
August 31, 2015
APPAIANNA Vs. THE DEPUTY COMMISSIONER, BANGALORE DISTRICT AND ORS.
December 17, 2015
APPAJI AND ORS. Vs. S. PRATHAP AND ORS.
July 24, 2015
APPASAB Vs. THE ASST. EXECUTIVE ENGINEER, KARANJA PROJECT
November 23, 2015
APPASAB PATIL AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 12, 2015
APPEGOWDA Vs. KEMPEGOWDA
February 9, 2015
APPOJI GOWDA Vs. G GEETHA
February 9, 2015
ARALAPPA AND ORS. Vs. J. RAJAPPA
August 12, 2015
ARASOR CORPORATION Vs. XALTED INFORMATION SYSTEMS PRIVATE LIMITED
July 28, 2015
ARATHY Vs. S M UMESHA
November 9, 2015
ARAVIND S. MANGANI Vs. STATE OF KARNATAKA
July 9, 2015
ARAVINDA RAO H.T. Vs. P. DEVDAS SHETTY AND ORS.
March 4, 2015
ARCHANA AND ORS. Vs. SHARAVANA AND ORS.
November 16, 2015
ARCHANA BAI Vs. RAJA SINGH
July 22, 2015
ARJUN Vs. STATE OF KARNATAKA
February 3, 2015
ARJUN AND ORS. Vs. VENKATESH
April 28, 2015
ARJUN BASAVANNI KAMBAR Vs. THE MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION
September 11, 2015
ARJUN M. MENDA Vs. NARASAMMA AND ORS.
September 10, 2015
ARJUN S/O SHIVAGOND VHANAMARATHE Vs. MANAGING DIRECTOR
July 13, 2015
ARKAVATHI KUMUDAVATHI NADI PUNSCHETANA SAMITHI Vs. STATE OF KARNATAKA AND ORS.
January 5, 2015
ARULANANDRAJ Vs. AGILANDESHWARI
January 14, 2015
ARUMUGAM Vs. THE CHAIRMAN, THE METRO RAIL CORPORATION LIMITED
April 23, 2015
ARUN BALLAKUR Vs. KRISHNA REDDY
August 20, 2015
ARUN KIRAN Vs. THE REGIONAL PASSPORT OFFICER AND PUBLIC INFORMATION OFFICER, REGIONAL PASSPORT OFFICE AND ORS.
June 4, 2015
ARUN KUMAR AND ORS. Vs. M. NAGAPPA SHETTY
August 13, 2015
ARUN KUMAR H. Vs. THE STATE OF KARNATAKA
March 3, 2015
ARUN KUMAR K.S. Vs. PRINCIPAL SECRETARY, RURAL DEVELOPMENT AND PANCHAYATH RAJYA DEPARTMENT AND ORS.
October 15, 2015
ARUN KUMAR NEVATIA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
June 24, 2015
ARUNA AND OTHERS Vs. MADHUKAR BAPUSAHEB LENGADE SINCE DECEASED BY HIS LRS. AND OTHERS
July 30, 2015
ARUNA JYOTHI Vs. RAVI KUMAR
March 5, 2015
ARUNA KUMARI N N Vs. COMMISIONER BACKWARD CLASSES WELFARE DEPARMENT; CHAIRMAN; MEMBER SECRETARY; KARNATAKA PUBLIC SERVICE COMMISSION UDYOG BHAVAN; PRINCIPAL SECRETARY TO GOVT
October 7, 2015
ARUNDATI SHARMA Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED
August 31, 2015
ARUNKUMAR Vs. STATE OF KARNATAKA
January 31, 2015
ARUNKUMAR AND ORS. Vs. THE STATE AND ORS.
February 24, 2015
ARUP DUTTA AND ORS. Vs. METROCORP AND ORS.
December 15, 2015
ARVIND Vs. STATE OF KARNATAKA
November 19, 2015
ASHA DATT AND ORS. Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
August 17, 2015
ASHA DODDAMANE BENAKAPPA Vs. THE STATE OF KARNATAKA AND ORS.
April 20, 2015
ASHA RANI Vs. THE MANAGER, ORIENTAL INSURANCE CO. LTD. AND ORS.
February 6, 2015
ASHA W/O LATE MOHAN KUMAR AND OTHERS Vs. N KUMARASWAMY S/O NAGAPPA AND OTHERS
June 2, 2015
ASHARI BANU Vs. STATE OF KARNATAKA
January 16, 2015
ASHISH MEHROTRA AND ORS. Vs. METROCORP AND ORS.
December 15, 2015
ASHISH RANJAN Vs. ABDUL MUHEEBULLA; ABDUL RAVOOF; RELIANCE GENERAL INSURANCE CO LTD
June 25, 2015
ASHOK Vs. JYOTI
January 12, 2015
ASHOK Vs. THE STATE OF KARNATAKA
April 6, 2015
ASHOK Vs. MADHU AND ORS.
September 7, 2015
ASHOK KUMAR Vs. RAO BAHADUR GUBBI THOTADAPPA CHARITABLE TRUST AND ORS.
August 17, 2015
ASHOK KUMAR JAIN Vs. THE PRESIDENT, ZILLA DHARMIKA PARISHATH AND ORS.
January 30, 2015
ASHOK KUMAR NAHAR Vs. THE REGIONAL COMMISSIONER, BANGALORE AND ORS.
August 11, 2015
ASHOK MAHADEV POTDAR Vs. THE DEPUTY COMMISSIONER AND ORS.
January 9, 2015
ASHOK P. SHAH Vs. PULLICAR MILLS LTD.
June 29, 2015
ASHOK SALIYAN AND ORS. Vs. K.C. CHANDRAN AND ORS.
June 22, 2015
ASHOKA Vs. STATE OF KARNATAKA; DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
October 1, 2015
ASHOKA B L Vs. BANGALORE DEVELOPMENT AUTHORITY
November 23, 2015
ASHRAF; RAFEEQ; NAZEER Vs. PROTECTION OFFICER; SUB INSPECTOR OF POLICE; U T JAMEELA; U T ABDUL AZEEZ
July 22, 2015
ASHRU AND ORS. Vs. STATE OF KARNATAKA
July 9, 2015
ASHWAK AHMED AND ORS. Vs. STATE OF KARNATAKA
November 18, 2015
ASHWATH Vs. J. BALASUBRAMANYAM
January 29, 2015
ASHWATHA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
November 24, 2015
ASHWATHAMMA Vs. CHICKASUBBAMMA AND ORS.
October 7, 2015
ASHWATHNARAYAN SINGH & COMPANY AND ORS. Vs. THE STATE OF KARNATAKA
February 20, 2015
ASHWIN ALMEIDA Vs. DEVARAO BELLE
January 13, 2015
ASHWINI Vs. AVINASH C.
September 1, 2015
ASHWINI ENTERPRISES AND ORS. Vs. STATE OF KARNATAKA AND ORS.
September 23, 2015
ASHWINI L.S. Vs. NEW EXTENSION POLICE STATION (NEPS) AND ORS.
November 30, 2015
ASMA (AYESHA) Vs. MUJEER AHMED
June 24, 2015
ASSET RECONSTRUCTION COMPANY INDIA LIMITED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 12, 2015
ASSISTANT COMMISSIONER & LAND ACQUISITION OFFICER BIJAPUR Vs. ABDULRAJAK HABIBSAB MAGI AND OTHER
June 10, 2015
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (AUDIT) Vs. FEDERAL MOGUL GOETZE (INDIA) LTD.
April 22, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M/S. LANCY CONSTRUCTIONS
December 15, 2015
ASSISTANT EXECUTIVE ENGINEER AND ORS. Vs. GANGAWWA AND ORS.
April 8, 2015
ASSOCIATED CONSTRUCTIONS Vs. DOLOMITE BERHAD - A.L.S. LIMITED (JV)
April 25, 2015
ASSUNTA BALU DEVELOPERS AND ORS. Vs. RAMAMURTHY
July 29, 2015
ATALANTA PUMPS PRIVATE LIMITED Vs. KUNDA J. MAJLI
April 8, 2015
ATEEK AHMED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
March 13, 2015
ATHANI MAHILA CO-OP. CREDIT SOCIETY LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
September 21, 2015
ATHMARAMAIAH SETTY AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
September 29, 2015
AUGUST VENTURES PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
August 13, 2015
AUREEN RODRIGUES AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
November 19, 2015
AUTHORISED OFFICER & DY. COMMR. OF EX. Vs. RANGAPPA
April 8, 2015
AUTO WORLD Vs. K.V. SATHYAVATHI
February 16, 2015
AUTOGRADE INTERNATIONAL PRIVATE LIMITED AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
December 2, 2015
AVESTHAGEN LIMITED Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-II, SUB-REGIONAL OFFICE AND ORS.
August 13, 2015
AVINASH Vs. STATE OF KARNATAKA
April 27, 2015
AVINASH LAL CHANDANI Vs. P.A. NIRANJAN
January 20, 2015
AWAMMA Vs. THE ASSISTANT COMMISSIONER BIJAPUR SUB-DIVISION AND ORS.
April 9, 2015
AYESHA SIDDIKA AND ORS. Vs. SUPRABHA K. CHATRA AND ORS.
January 21, 2015
B C ARUN KUMAR Vs. B C KIRAN KUMAR
October 9, 2015
B C KRISHNA KUMAR Vs. DAKSHYANI
September 23, 2015
B H JAGADISH AND OTHERS Vs. B E SURESH AND OTHERS
December 11, 2015
B K PRAKASH Vs. P SHANKARAN
November 23, 2015
B K SUBRAMANI Vs. PALEKANDA MACHAIAH
June 22, 2015
B M RANGANATHA Vs. K RANGAPPA; NATIONAL INSURANCE CO LTD
February 24, 2015
B N KUMARASWAMY; NAGAPPA Vs. KUM SHASHIKALA
August 11, 2015
B N SHESHADRI Vs. ANILKUMAR T J
August 26, 2015
B R DARSHAN Vs. MANAGING DIRECTOR; DIVISIONAL MANAGER
July 1, 2015
B R NAGARAJ SHETTY Vs. KUMARA
September 18, 2015
B R PRAKRUTHI Vs. USHA SUBRAMANYA
February 10, 2015
B S BADRINARAYANA Vs. MAHAMOOD & SYED MEHAMAD
December 10, 2015
B. ABDUL REHAMAN KHAN AND ORS. Vs. B. ABDUL AZEEZ KHAN AND ORS.
April 25, 2015
B. CHANDRASHEKAR Vs. THE MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED AND ORS.
August 17, 2015
B. DYAVALINGAIAH Vs. SHIVARUDRAMMA
March 27, 2015
B. GANESH AND ORS. Vs. STATE OF KARNATAKA
April 28, 2015
B. GIRIDHAR Vs. THE STATE BANK OF MYSORE, PERSONNEL DEPARTMENT
November 9, 2015
B. GIRISH Vs. MAMATHA
March 17, 2015
B. GOPA KUMAR Vs. CANARA BANK, CANCARD DIVISION
January 30, 2015
B. HAMJAD Vs. STATE OF KARNATAKA AND ORS.
July 28, 2015
B. KANIKARAJ AND ORS. Vs. CHINNAMMA AND ORS.
July 7, 2015
B. KANYAKUMARI Vs. P. LEELAVATHAMMA AND ORS.
July 1, 2015
B. KASHINATH CHOUDHARY Vs. SAVITHRAMMA AND ORS.
April 6, 2015
B. LINGEGOWDA Vs. CHIEF ENGINEER, COMMUNICATION AND BUILDINGS DEPARTMENT OF PUBLIC WORKS AND ORS.
September 2, 2015
B. MAHADEVAPPA AND ORS. Vs. THE COMMISSIONER, THE MYSORE URBAN DEVELOPMENT AUTHORITY AND ORS.
April 7, 2015
B. NARAYANA RAO Vs. SYNDICATE BANK
July 17, 2015
B. PAPANNA AND ORS. Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
November 2, 2015
B. PRADEEP Vs. THE MANAGING DIRECTOR, K.S.R.T.C.
March 24, 2015
B. RAVI Vs. THE STATE OF KARNATAKA AND ORS.
November 17, 2015
B. RAVINDRA Vs. SHIVAKUMAR
January 16, 2015
B. SAMPATHKUMAR AND ORS Vs. THE STATE OF KARNATAKA AND ORS.
March 17, 2015
B. SAVITRAMMA Vs. THIPPAIAH AND ORS.
January 2, 2015
B. SHAM SUNDAR Vs. B. KISHANLAL
June 17, 2015
B. SHANTARAM BHAT Vs. THE CHAIRMAN & DISCIPLINARY AUTHORITY, KARNATAKA VIKAS GRAMEENA BANK AND ORS.
August 20, 2015
B. SHIVARAM Vs. M.V. VENKATESH
February 3, 2015
B. SIDDA REDDY Vs. CHIEF SECRETARY AND DEVELOPMENT COMMISSIONER, BANGALORE AND ORS.
November 2, 2015
B. SUBRAMANAYAM AND ORS. Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ORS.
August 20, 2015
B. UMASHANKAR Vs. PRINCIPAL SECRETARY, PRIMARY AND SECONDARY, EDUCATION DEPARTMENT BANGALORE AND OTHERS
November 5, 2015
B. VAMANA AND ORS. Vs. THE NEW MANGALORE PORT TRUST
July 24, 2015
B. VENKATESHWARA BHAT Vs. B. SUBRAHMANYA BHAT AND ORS.
September 29, 2015
B.A. SHIVARAJ Vs. D.L. KRISHNASWAMY AND ORS.
February 3, 2015
B.B. JYOTHI FISHERIES AND ORS. Vs. THE UNION OF INDIA AND ORS.
November 27, 2015
B.C. JWALANAIAH Vs. ASHRAY H.C. AND ORS.
September 3, 2015
B.C. MAPIGOWDA Vs. STATE OF KARNATAKA AND ORS.
November 3, 2015
B.C. NAGARATHNA Vs. T. JAYAKEERTHI AND ORS.
April 10, 2015
B.C. NARAYANASWAMY AND ORS. Vs. MAKBULUNNISA AND ORS.
June 29, 2015
B.C. THIMMEGOWDA Vs. B.R. ANNEGOWDA AND ORS.
March 17, 2015
B.D.C.C. BANK Vs. K. SHIVARAM AND ORS.
August 27, 2015
B.G. DARSHAN GOWDA Vs. BHARAT PETROLEUM CORPORATION LTD., BANGALORE AND ORS.
August 5, 2015
B.G. KALAVATHI Vs. STATE OF KARNATAKA AND ORS.
March 4, 2015
B.G. NADAPPA Vs. THE STATE OF KARNATAKA
January 12, 2015
B.G. NAGARAJ Vs. N.H. CHANNAVEERAPPA
January 20, 2015
B.G. PRABHAKUMAR AND ORS. Vs. THE HONBLE LOKAYUKTA FOR KARNATAKA AND ORS.
October 30, 2015
B.G. PRAKASH KUMAR AND ORS. Vs. THE COMMISSIONER AND ORS.
February 23, 2015
B.H. GURURAJ AND ORS. Vs. THE CHIEF SECRETARY, GOVERNMENT OF KARNATAKA AND ORS.
August 7, 2015
B.H. KEMPAIAH AND ORS. Vs. THE GENERAL MANAGER (PERSONNEL), B.M.T.C. AND ORS.
January 7, 2015
B.H. PRAKASH Vs. STATE AND ORS.
July 9, 2015
B.I. PINTO Vs. VENKATAGIRIJA AND ORS.
March 3, 2015
B.K. BORAPPA Vs. THE TATA AIG GEN. INS. CO. LTD. AND ORS.
December 11, 2015
B.K. NAIK AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 10, 2015
B.K. RAGHUKUMAR AND ORS. Vs. C. GOUTAM AND ORS.
April 10, 2015
B.K. RAJENDRA AND ORS. Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT COOPERATION DEPARTMENT AND ORS.
January 14, 2015
B.M. ERAMUDDAIAH AND ORS. Vs. RAMALAKSHMAMMA
April 17, 2015
B.M. JAYALAXMI RAO AND ORS. Vs. B.M. NAGARAJA RAO AND ORS.
September 15, 2015
B.M. KRISHNAPPA AND ORS. Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD AND ORS.
February 2, 2015
B.M. MUDDABYRAPPA Vs. SOMEGOWDA
February 19, 2015
B.M. MUNIRAJU Vs. THE COMMISSIONER INCOME TAX (APPEALS)-V AND ORS.
July 21, 2015
B.M. REVANNA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
November 30, 2015
B.M. SHIVASWAMY AND ORS. Vs. BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS..
April 3, 2015
B.M. UMESH Vs. S.B. MUNIYAPPA
June 25, 2015
B.N. GOPALAKRISHANA Vs. GOVERNMENT OF KARNATAKA AND OTHERS
December 17, 2015
B.N. SHIVASWAMY Vs. THE COMMISSIONER BRUHATH BANGALORE MAHANAGARA PALIKE AND ORS.
June 3, 2015
B.N. SOMASHEKARA Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
April 27, 2015
B.N. SREENATH BHAT Vs. JAYALAKSHMI AND ORS.
June 17, 2015
B.N. SREENIVASA Vs. THE EXECUTIVE DIRECTOR, STEEL AUTHORITY OF INDIA LTD. AND ORS.
June 2, 2015
B.N. SWAMY Vs. THE STATE OF KARNATAKA
March 27, 2015
B.P. HONAKHANDE Vs. GOVERNMENT OF KARNATAKA AND ORS.
June 19, 2015
B.P. KRISHNEGOWDA Vs. KARNATAKA LOKYUKTA
March 20, 2015
B.P. KUMARASWAMY AND ORS. Vs. THE BANGALORE, BANGALORE RURAL AND RAMANAGARA DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED AND ORS.
February 4, 2015
B.P. VIJAY AND ORS. Vs. UMESH
January 22, 2015
B.R. GANESH AND ORS. Vs. THE COMMISSIONER, THE BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS.
March 17, 2015
B.R. HONNESHAGOWDA Vs. M.A. MANJULA
June 3, 2015
B.R. MALLIKARJUNA Vs. D. GEETHA
July 30, 2015
B.R. NANJARAJA SHETTY Vs. B.R. VITTAL
April 17, 2015
B.R. POORNIMA AND ORS. Vs. Y.N. MAHANTESH AND ORS.
January 19, 2015
B.R. RANGARAJU Vs. D.L. CHANDRAMMA
February 23, 2015
B.S. HEGDE Vs. B. SRINIVAS AND ORS.
February 26, 2015
B.S. HEMANTH KUMAR Vs. THE STATE OF KARNATAKA AND ORS.
August 3, 2015
B.S. NAGENDRA Vs. NAVARATHANMAL AND ORS.
April 7, 2015
B.S. REFRIGERATORS LTD. Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD. AND ORS.
August 20, 2015
B.S. SHIVANANDA SWAMY Vs. THE STATE OF KARNATAKA AND ORS.
April 29, 2015
B.S. SIDDARAJU Vs. SIDDEGOWDA AND ORS.
February 20, 2015
B.S. SRINGESHWARA RAO Vs. N.S. MADHAVA
February 11, 2015
B.S. YEDDYURAPPA Vs. THE PRINCIPAL SECRETARY TO HIS EXCELLENCY THE GOVERNOR KARNATAKA AND ORS.
November 24, 2015
B.S.S. KUMAR Vs. THE DIVISIONAL CONTROLLER, N.E.K.R.T.C.
March 12, 2015
B.S.T. SWAMY Vs. G.C. YADAVA
April 28, 2015
B.V. MANJUNATHA Vs. STATE OF KARNATAKA
December 27, 2015
B.V. MANJUNATHA Vs. STATE OF KARNATAKA
December 17, 2015
B.V. NANJUNDEGOWDA AND ORS. Vs. PRAVEEN SHETTY AND ORS.
March 27, 2015
B.V. PRAKASH Vs. THE HIGH COURT OF KARNATAKA AND ORS.
December 17, 2015
B.V. RAMACHANDRE GOWDA Vs. KEMPAMMA AND ORS.
June 4, 2015
B.V. SEETARAM Vs. THE STATE OF KARNATAKA AND ORS.
November 2, 2015
B.V. SRINIVASA AND ORS. Vs. VINYASA ENGINEERS PRIVATE LIMITED
November 27, 2015
B.Y. RAGHAVENDRA Vs. VINOD B.
January 21, 2015
BAB SAB, Vs. MUNIYOJI RAO
April 16, 2015
BABA CORPORATE Vs. V. NARAYANA MURTHY
January 20, 2015
BABITA Vs. NEELAVVA AND ORS.
January 9, 2015
BABU Vs. BALAPPA AND ORS.
June 2, 2015
BABU Vs. STATE
March 24, 2015
BABU Vs. TANVEER AND ORS.
September 15, 2015
BABU NAIK AND OTHERS Vs. STATE OF KARNATAKA
November 17, 2015
BABU POOJARY Vs. VASANTHI
March 2, 2015
BABULAL Vs. THE CHAIRMAN AND ORS.
March 23, 2015
BABULAL PARASURAMPURIA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 12, 2015
BABURAO Vs. MAHARUDRAPPA
February 13, 2015
BADASAB AND ORS. Vs. THE STATE OF KARNATAKA
September 9, 2015
BAGAPPA ADIVEPPA METRI Vs. VIJAYKUMAR AND ORS.
March 5, 2015
BAJAJ ALLIANZ GENERAL INSURANCE Vs. SUMA M. HEGDE AND ORS.
August 21, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. RAMESH KUMAR AND ORS.
January 13, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SHIVEGOWDA AND ORS.
April 10, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. IMAMABI AND ORS.
November 18, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. BHAGYAMMA AND ORS.
February 11, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. S. RAJENDRAN AND ORS.
August 20, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SHOBHA MURTHY AND ORS.
June 9, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PUTTAWWA AND ORS.
June 5, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. V. SAMPATHKUMAR AND ORS.
August 21, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ORS. Vs. ANJI AND ORS.
June 29, 2015
BAJARA SHIVAPPA DHAMANNAVAR AND ORS. Vs. MASABI AND ORS.
March 31, 2015
BAKKAPPA; PARVATI Vs. STATE, CHINCHOLI POLICE STATION
June 25, 2015
BALABAI AND ORS. Vs. NARAYAN KRISHNA SALUNKE AND ORS.
April 9, 2015
BALAJI Vs. STATE OF KARNATAKA
April 9, 2015
BALAJI FOOD PROCESSING INDUSTRY Vs. BANK OF MAHARASHTRA AND ORS.
September 26, 2015
BALAKRISHNA AND ORS. Vs. PARVATHAMMA AND ORS.
October 28, 2015
BALAKRISHNA PAI Vs. THE STATE OF KARNATAKA
September 30, 2015
BALAMMA AND ORS. Vs. THE DIVISIONAL MANAGER, BANGALORE METROPOLITAN TRANSPORT CORPORATION LTD. AND ORS.
June 1, 2015
BALAPPA S/O HANMANTHA Vs. STATE
August 4, 2015
BALASAHEB BABU PATIL AND ORS. Vs. VIKAS VISHWANATH PAWAR AND ORS.
September 10, 2015
BALAYOGI MADHUMAYANANDA SWAMIJI Vs. STATE OF KARNATAKA AND OTHERS
December 1, 2015
BALAYYA Vs. THE BRANCH MANAGER NATIONAL INSURANCE CO. LTD. AND ORS.
July 13, 2015
BALCHANDRA Vs. THE CONTROLLER, STATE ACCOUNTANT DEPARTMENT AND ORS.
September 11, 2015
BALESH BASAVANNEPPA HATTARAKI Vs. THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. AND ORS.
June 11, 2015
BALESH G. KAMKAR Vs. ASHA
April 17, 2015
BALU @ BALARAJU Vs. STATE OF KARNATAKA
July 9, 2015
BANASILAL S/O GOPU RATHOD Vs. STATE OF KARNATAKA
November 25, 2015
BANASKANTHA ZILLA CO-OPERATIVE MILK PRODUCTS PVT. LTD. Vs. U.P. SULIKERI THE FOOD INSPECTOR
April 30, 2015
BANDE NAWAZ Vs. THE STATE OF KARNATAKA
July 23, 2015
BANDULAL Vs. SANIA AND ORS.
January 29, 2015
BANGALORE CITY COLLEGE Vs. STATE OF KARNATAKA AND ORS.
February 19, 2015
BANGALORE DEVELOPMENT AUTHORITY AND ORS. Vs. VENKATA RATNAMMA AND ORS.
June 1, 2015
BANGALORE DEVELOPMENT AUTHORITY,BANGALORE Vs. ARIFA KAUSER
February 4, 2015
BANGALORE ENTERPRISES Vs. ASIAN FAB TEC LIMITED
April 16, 2015
BANGALORE FLOWER MERCHANTS ASSOCIATION Vs. BRUHATH BANGALORE MAHANAGARA PALIKE
August 13, 2015
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. M.C. KARIYAPPA
March 31, 2015
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. C. RAGHUNANDAN
September 1, 2015
BANGALORE METROPOLITAN TRANSPORT CORPORATION AND ORS. Vs. SIDDALINGEGOWDA AND ORS.
August 3, 2015
BANGALORE NEWSPAPER EMPLOYEES UNION Vs. THE MANAGEMENT OF THE PRINTERS (MYSORE) PVT. LTD. AND ORS.
January 12, 2015
BANGALORE TOURIST TAXI OWNERS ASSOCIATION (REGD.) AND ORS. Vs. REGIONAL TRANSPORT AUTHORITY, BENGALURU AND ORS.
July 9, 2015
BANGALORE TURF CLUB LIMITED Vs. THE COMMISSIONER FOR LABOUR AND ORS.
February 13, 2015
BANGARAMMA Vs. N T THIMMARAYAPPA AND OTHERS
December 1, 2015
BANK OF BARODA Vs. THE RECOVERY OFFICER AND ORS.
January 30, 2015
BANK OF BARODA Vs. INCOME TAX OFFICER
December 18, 2015
BANK OF BARODA A. BODY CONSTITUTED UNDER BANKING COMPANIES (ACQUISITION & TRANSFER OF UNDERTAKINGS) ACT, 1970 Vs. V.V. KAMATH
January 19, 2015
BAPUJI HOUSE BUILDING CO-OPERATIVE Vs. V.C. REDDAPPA CHETTY AND ORS.
June 30, 2015
BASALINGAPPA Vs. STATE OF KARNATAKA
June 12, 2015
BASALINGAPPA Vs. STATE OF KARNATAKA
November 6, 2015
BASAMMA AND ORS. Vs. SHIVANNA AND ORS.
September 26, 2015
BASAMMANNI AND ORS. Vs. MASQSUD AHAMED SHARIFF AND ORS.
September 21, 2015
BASANAGOUDA Vs. THE ASSISTANT COMMISSIONER & THE LAND ACQUISITION OFFICER, KOPPAL AND ORS.
August 26, 2015
BASANAGOUDA Vs. AJIT C. GEORGE AND ORS.
June 25, 2015
BASANAGOUDA HANAMANTAGOUDA SORATUR Vs. TIRUKAPPA AND ORS.
July 27, 2015
BASANAGOUDA PATIL AND ORS. Vs. SHASHIKALA
April 6, 2015
BASAPPA Vs. BASAPPA AND ORS.
March 10, 2015
BASAPPA Vs. THE STATE OF KARNATAKA
August 26, 2015
BASAPPA Vs. THE SPECIAL LAND ACQUISITION OFFICER, UKP
September 7, 2015
BASAPPA Vs. STATE OF KARNATAKA
November 2, 2015
BASAPPA Vs. THE STATE OF KARNATAKA
August 31, 2015
BASAPPA AND ORS. Vs. DYAMAWA AND ORS.
April 9, 2015
BASAPPA AND ORS. Vs. RAMACHANDRA AND ORS.
February 26, 2015
BASAPPA AND ORS. Vs. SHIVANAND YAMANAPPA RAMODAGI AND ORS.
July 23, 2015
BASAPPA BALAPPA MALOJI AND ORS. Vs. THE STATE OF KARNATAKA
August 24, 2015
BASAPPA M. BHOVI Vs. THE REGISTRAR KUVEMPU UNIVERSITY AND ORS.
February 6, 2015
BASAPPA SIDDAPPA HALLI Vs. THE STATE OF KARNATAKA
July 13, 2015
BASATTAPPA Vs. SUSHILA MALLESHAPPA ANTHRAVALLI
September 28, 2015
BASAVANNEWWA Vs. BASAPPA AND ORS.
March 12, 2015
BASAVANT AND ORS. Vs. PARASHURAM AND ORS.
March 26, 2015
BASAVANTAPPA Vs. THE STATE OF KARNATAKA AND ORS.
February 16, 2015
BASAVANTAPPA AND ORS. Vs. M.R. PALANIYAPPAN AND ORS.
February 20, 2015
BASAVARAJ Vs. STATE OF KARNATAKA
April 16, 2015
BASAVARAJ Vs. THE ADDITIONAL COMMISSIONER, PUBLIC INSTRUCTIONS DEPARTMENT AND ORS.
September 4, 2015
BASAVARAJ Vs. STATE OF KARNATAKA
November 9, 2015
BASAVARAJ AND ORS. Vs. SANNARANGE GOWDA
February 11, 2015
BASAVARAJ AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 25, 2015
BASAVARAJ AND ORS. Vs. THE STATE OF KARNATAKA
August 5, 2015
BASAVARAJ AND ORS. Vs. NANJAPPA AND ORS.
July 7, 2015
BASAVARAJ DUGANI AND ORS. Vs. STATE AND ORS.
April 7, 2015
BASAVARAJ GOWDANA AND ORS. Vs. V. MUNICHANDRA AND ORS.
June 10, 2015
BASAVARAJA Vs. LOKESH AND ORS.
May 3, 2015
BASAVARAJA Vs. STATE AND ORS.
March 3, 2015
BASAVARAJA RICE TECH Vs. THE STATE OF KARNATAKA AND ORS.
December 1, 2015
BASAVARAJAYYA SWAMY Vs. THE STATE OF KARNATAKA AND ORS.
December 4, 2015
BASAVARAJEGOWDA Vs. N. VASANTHI
August 20, 2015
BASAVARAJENDRA Vs. STATE OF KARNATAKA AND ORS.
September 29, 2015
BASAVARAJU Vs. STATE OF KARNATAKA
June 8, 2015
BASAVARAJU Vs. RAYEGOWDA AND ORS.
February 18, 2015
BASAVESHWAR Vs. STATE OF KARNATAKA
January 13, 2015
BASAVESHWAR VIDYA VARDHAK SANGHA BAGALKOTE Vs. MEDICAL COUNCIL OF INDIA NEW DELHI
April 17, 2015
BASAVRAJ Vs. VIKRAMSINGH
January 8, 2015
BASAVRAJ S. BOMMAI Vs. THE STATE OF KARNATAKA
February 24, 2015
BASAWARAJ SHARANAPPA MALAGAVI Vs. STATE OF KARNATAKA
August 20, 2015
BASAWWA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 8, 2015
BASAYYA AND ORS. Vs. SHARANAYYA AND ORS.
September 1, 2015
BASHEERA BANU KHATIB AND ORS. Vs. H.P. SHIVAJI AND ORS.
June 23, 2015
BASKARSAB RAJESAB THATTIMANI Vs. THE SPECIAL LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER AND ORS.
January 20, 2015
BASKER A NAIDU Vs. S N NAGARAJU
March 24, 2015
BASU SHANKRAPPA CHAVAN @ LAMANI Vs. STAET OF KARNATAKA
February 3, 2015
BAYIR CHEMICALS Vs. ADDITIONAL COMMR. OF CUS., BANGALORE
April 22, 2015
BAZIL DSOUZA Vs. ANIL KUMAR AND ORS.
June 19, 2015
BEDI MENASU METRI AND ORS. Vs. THE DEPUTY COMMISSIONER, U.K. DISTRICT AND ORS.
November 16, 2015
BEERAMMA AND OTHERS Vs. NAGARAJU AND OTHERS
December 7, 2015
BELGAUM DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. THE COMMISSIONER OF CANE DEVELOPMENT & DIRECTOR OF SUGARS IN KARNATAKA AND ORS.
November 24, 2015
BELGAUM MINERALS Vs. THE TAHASILDAR AND ORS.
October 28, 2015
BELTHANGADI TALUK RUBBER BELEGAR MARAT & SAMSKARN SAHAKAR SANGAT NIYAMIT UJRE AND ORS. Vs. STATE OF KARNATAKA AND ORS.
March 23, 2015
BEML LIMITED Vs. THE PRESIDENT MYSORE DIVISION GENERAL LABOUR ASSOCIATION AND ORS.
March 12, 2015
BENEDICTA MONTEIRO AND ORS. Vs. THOMAS MONTEIRO AND ORS.
September 2, 2015
BENGALI PEER DARGAH Vs. USMAN KARIM MULLA AND ORS.
February 26, 2015
BERGER PAINTS INDIA LIMITED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
March 25, 2015
BETTAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 12, 2015
BETTASWAMY GOWDA Vs. STATE OF KARNATAKA
January 21, 2015
BETTS WARUNNY Vs. FRANKLIN D. NORNHA AND ORS.
April 17, 2015
BHAGIRATHI Vs. STATE OF KARNATAKA AND ORS.
March 19, 2015
BHAGIRATHI RAO DAULAT RAO AND OTHERS Vs. B SOMASEKAR
June 23, 2015
BHAGWAN MAHAVEER JAIN EDUCATIONAL TRUST (REGD.) Vs. MYSORE URBAN DEVELOPMENT AUTHORITY AND ORS.
June 24, 2015
BHAGYA JAIN Vs. ADVANCED MICRONIC DEVICES LTD.
February 12, 2015
BHAGYA P. AND ORS. Vs. RAVI AND ORS.
November 3, 2015
BHAGYAMMA Vs. SHARMA TRANSPORT AND ORS.
November 24, 2015
BHAGYAMMA ALIAS SIDDAMMA Vs. P SEETHARAMU
June 12, 2015
BHAGYAMMA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 16, 2015
BHAGYARATHNA BHOPAL SURYAVANSHI Vs. A. PAPANNA
April 16, 2015
BHAIRAVNATH CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
September 21, 2015
BHAIRU SADASHIV CHAMBAR AND ORS. Vs. THE STATE OF KARNATAKA
November 6, 2015
BHARAMAPPA Vs. THE SPECIAL LAND ACQUISITION OFFICER M.P. AND ORS.
January 28, 2015
BHARAT Vs. THE STATE OF KARNATAKA
October 16, 2015
BHARAT DIE CAST ANCILLARY TO NGEF LTD. Vs. SYED NAZIR
November 24, 2015
BHARAT PETROLEUM CORPORATION LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES (AUDIT)-1.2 VAT DIVISION
August 21, 2015
BHARAT SANCHAR NIGAM LIMITED AND ORS. Vs. G.P. BIRADAR
November 4, 2015
BHARAT TIMBER AND CONSTRUCTION COMPANY Vs. STATE OF KARNATAKA AND ORS.
June 24, 2015
BHARATH Vs. IFFCO-TOKIA GENERAL INSURANCE CO. LTD.
January 2, 2015
BHARATH Vs. THE STATE OF KANAKAPURA TOWN POLICE STATION
July 24, 2015
BHARATHI PRAKASH AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
November 27, 2015
BHARATHRAJ GUMPPE Vs. THE STATE OF KARNATAKA AND ORS.
April 28, 2015
BHARATI Vs. STATE OF KARNATAKA
November 26, 2015
BHARATIYA ADIMA JATTI SEVAKA SANGH (REGD.) Vs. SANJEEVAPPA
June 10, 2015
BHARATIYA JANATA PARTY AND ORS. Vs. THE CHIEF ELECTION COMMISSIONER AND ORS.
August 20, 2015
BHATATI Vs. THE STATE OF KARNATAKA AND ORS.
October 8, 2015
BHAVANI Vs. THE SECRETARY, HOME DEPARTMENT AND ORS.
April 1, 2015
BHAVYA BUILDERS Vs. SUPER PROPERTIES
November 5, 2015
BHEEM SINGH AND ORS. Vs. BABA AND ORS.
February 24, 2015
BHEEMA RAO AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 14, 2015
BHEEMACHARYA BALACHARYA VARAKHEDAKAR Vs. ANIL POTDAR AND ORS.
November 6, 2015
BHEEMANAGOUDA POLICE PATIL AND ORS. Vs. LAXMAMMA AND ORS.
June 23, 2015
BHEEMAPPA AND ORS. Vs. GUTHAM AND ORS.
October 29, 2015
BHEEMASHANKAR AND ORS. Vs. SURESH AND ORS.
April 10, 2015
BHIMAPPA Vs. MANAPPA AND ORS.
March 12, 2015
BHIMAPPA Vs. STATE
June 22, 2015
BHIMAPPA Vs. ARJUN
February 9, 2015
BHIMAPPA Vs. THE STATE OF KARNATAKA AND ORS.
January 30, 2015
BHIMAPPA AND ORS. Vs. FAKKIRAPPA AND ORS.
February 3, 2015
BHIMAPPA HANAMANTAPPA MULLUR AND ORS. Vs. MARUTI YALLAPPA MULLUR AND ORS.
April 16, 2015
BHIMAPPA SIDDAPPA SUNAKUPPI AND ORS. Vs. BASAGOUDA BHIMAGOUDA PATIL
July 21, 2015
BHIMARAYA Vs. THE STATE OF KARNATAKA
August 21, 2015
BHIMARYA AND ORS. Vs. SUSHILAABAI AND ORS.
February 20, 2015
BHIMASI Vs. ASSISTANT DIRECTOR ANIMAL HUSBANDARY AND VETERINARY SERVICES AND ORS.
February 11, 2015
BHIMAVVA AND ORS. Vs. REVATHI AND ORS.
July 8, 2015
BHIMSYA AND ORS. Vs. MAHADEVI AND ORS.
March 20, 2015
BHORUKA STEEL LIMITED Vs. STATE OF KARNATAKA AND ORS.
October 15, 2015
BHRMANAND Vs. STATE OF KARNATAKA AND ORS.
July 3, 2015
BHUJANGSHETTY Vs. THE STATE OF KARNATAKA AND ORS.
November 23, 2015
BHUPAL AND ORS. Vs. UDAYAKUMAR RAYAPPA AKKI
February 10, 2015
BHUWALKA STEEL INDUSTRIES LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
March 17, 2015
BIBI SALMA Vs. MAHESH AND ORS.
December 1, 2015
BIDRANBIKA VIDYA SAMSTHE Vs. STATE OF KARNATAKA AND ORS.
March 27, 2015
BIG BAGS INTERNATIONAL PVT. LTD. Vs. COMMR. OF C. EX.
February 5, 2015
BIJAPUR DISTRICT ANTI-FAMINE CO-OPERATIVE INSTITUTE LTD. Vs. STATE OF KARNATAKA AND ORS.
April 27, 2015
BILSANUR CHANDRAPPA REDDY Vs. CHENNAKESHAVA REDDY; SECRETARY; ANAGADI SHIVALINGAPPA
July 15, 2015
BIRMANNA GOWDA Vs. GRAM PANCHAYATH; TAHASILDAR; DEPUTY COMMISSIONER; STATE OF KARNATAKA AND OTHERS
July 30, 2015
BMS HOSPITAL NURSING COLLEGE AND ORS. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
September 11, 2015
BMS MINES & METALS PVT. LTD. Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
March 18, 2015
BOMMAKKA Vs. RAMANNA
January 7, 2015
BOOPATHY Vs. SREENIVASAN A. AND ORS.
September 18, 2015
BORAPPA Vs. S.M. MAHESHWARAIAH AND ORS.
November 18, 2015
BOREGOWDA AND ORS. Vs. STATE OF KARNATAKA
April 8, 2015
BOWRING INSTITUTE Vs. STATE OF KARNATAKA
March 18, 2015
BRANCH MANAGER ROYAL SUNDARAM ALIANZ INSURANCE COMPANY LIMITED Vs. KUMAR B C; MANJUNATHA
September 9, 2015
BRANCH MANAGER Vs. LAXMAN; RANGAPPA YAMANAPPA METI; RAMANNA YAMANAPPA METI; SOMAPPA YAMANAPPA METI; YALLAVVA NEELAPPA METI AND ORS
December 10, 2015
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. GOVINDAPPA
June 11, 2015
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. SURESHA S/O PAPAIAH
August 25, 2015
BRANCH MANAGER SHRIRAM GENERAL INSURANCE CO. LTD. Vs. VINODA AND ORS.
October 29, 2015
BRANCH MANAGER, KARNATAKA STATE FINANCIAL CORPORATION Vs. GAYATHRI AGRO PRODUCTS
May 21, 2015
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. B PRAMEELA AND OTHERS
December 15, 2015
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. MAHADEV AND ORS.
August 20, 2015
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. VIDYA; RAJEVAPPA MALLAPPA DESAI MAJOR; DIVISIONAL CONTROLLER; GANESH; RAJEVAPPA MALLAPPA DESAI AND OTHER
July 22, 2015
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. AROGYA SWAMY AND ORS.
June 3, 2015
BRANCH MANAGER, RELIANCE GEN INS CO LTD Vs. MAMTA POOVANI
February 19, 2015
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. SURESHASRANI; KOMALA SURESHASRANI; GEETHA M SHADAPURI @ DISHITA S ASRANI, MAJOR; DIRECTOR, B M T C , KENGHAL HANUMANTHAIAH ROAD
November 16, 2015
BRANCH MANAGER; CHAIRMAN AND MANAGING DIRECTOR Vs. SHASHIKANT SIDDAPPA TIMMAPUR
December 16, 2015
BRIGHT PACKAGING PVT. LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
April 24, 2015
BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS. Vs. SENIOR SUPERINTENDENT OF POST OFFICES
January 13, 2015
BUDDAPPA Vs. L R RENU BAPTIST
June 18, 2015
BUDEN KHAN AND ORS. Vs. M. LOKESHAPPA
February 11, 2015
BUDEN SAB S/O AHAMED SAB AND ORS Vs. BRANCH MANAGER, NATIONAL INSURANCE CO LTD AND ORS
August 19, 2015
BUSH HOG LLC Vs. STATE
January 14, 2015
BUTALASIDDA Vs. THE STATE
March 26, 2015
BYLAMARAPPA AND ORS. Vs. BANGALORE DEVELOPMENT AUTHORITY AND ORS.
June 16, 2015
BYREGOWDA M.C. Vs. NAGARAJA AND ORS.
September 28, 2015
C CHINNAPPA; CHANDRASHEKAR Vs. H N BHAVANI NATESH; P CHANDRASHEKHAR RAO
July 2, 2015
C I T Vs. KLN AGROTECHS
April 7, 2015
C K RAMA MURTHY Vs. STATE ELECTION COMMISSION
June 22, 2015
C MANJUNATH Vs. CONTROLLER OF LEGAL METROLOGY
October 30, 2015
C N THIMMEGOWDA Vs. DIRECTOR OF AGRICULTURAL MARKETING
December 8, 2015
C NAGARAJ, Vs. B N LAKSHMISHANKAR,
April 27, 2015
C PRAKASH Vs. STATE OF KARNATAKA
June 29, 2015
C RAMESH Vs. BANGALORE DEVELOPMENT
February 4, 2015
C S NEELAKANTA Vs. STATE OF KARNATAKA; CHIEF ENGINEER AND ORS
December 14, 2015
C. FAKRUDDIN Vs. RAZIA BEGUM
November 2, 2015
C. GURUNATH AND ORS. Vs. VYALIKAVAL HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. AND ORS.
March 31, 2015
C. HANUMEGOWDA Vs. LAKSHMAMA AND ORS.
March 27, 2015
C. KARIYAPPA Vs. MANOHAR KOUJAGER AND ORS.
August 24, 2015
C. KISHANLAL KOTHARI AND ORS. Vs. VINOD SOHANRAJ SANKLA AND ORS.
April 16, 2015
C. KUMAR Vs. THE MANAGING DIRECTOR, BMTC AND ORS.
February 9, 2015
C. MADAIAH AND ORS. Vs. PUTTAGECCHAIAH AND ORS.
November 16, 2015
C. MADHU Vs. THE SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT AND ORS.
November 25, 2015
C. MANGAI Vs. SHIVA SUBRAMANIAN AND ORS.
September 7, 2015
C. MANGILAL Vs. K.B. RAMADASS AND ORS.
October 5, 2015
C. NAVARATANMAL JAIN Vs. THE CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA AND ORS.
October 6, 2015
C. PREMA AND ORS. Vs. LAKSHMAMMA AND ORS.
September 3, 2015
C. RAJANNA AND ORS. Vs. MUNE GOWDA AND ORS.
August 20, 2015
C. RAMACHANDRA REDDY Vs. ANITHA R. AND ORS.
March 2, 2015
C. RAMESH Vs. R. SRIDHARAN AND ORS.
April 1, 2015
C. RANGEGOWDA Vs. STATE OF KARNATAKA AND ORS.
April 10, 2015
C. SHARADAMMA AND ORS. Vs. G. SHIVASHANKAR AND ORS.
July 3, 2015
C. SOMASUNDARAM Vs. S. RUKMINI
April 17, 2015
C. VASANTH KUMAR Vs. STATE OF KARNATAKA
March 30, 2015
C.B. MONNAPPA (TAGOO) AND ORS. Vs. V.P. RAVINDRAN AND ORS.
November 20, 2015
C.C., AIR PORT & ACC AND ORS. Vs. PFIZER PRODUCTS INDIA P. LTD.
August 13, 2015
C.C.E., CUS. & S.T., LTU Vs. SANSERA ENGINEERING PVT. LTD.
November 19, 2015
C.D. SIVANNA Vs. SYNDICATE BANK
March 31, 2015
C.G. CHENGAPPA Vs. THE INSPECTOR GENERAL OF REGISTRATION AND COMMISSIONER OF STAMPS, BANGALORE AND ORS.
September 15, 2015
C.K. RAMA MURTHY AND ORS. Vs. STATE ELECTION COMMISSION AND ORS.
March 30, 2015
C.K. SOMASHEKAR Vs. D.R. MAMATHA
December 8, 2015
C.L. SACHIN Vs. C.M. LINGARAJU AND ORS.
January 21, 2015
C.M. KAMANAVALLI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
October 5, 2015
C.M. MAHADEVA Vs. THE COMMISSIONER OF INCOME TAX, MYSORE
August 24, 2015
C.M. RAJU Vs. PARVATHI
January 2, 2015
C.N. KUMAR Vs. THE BRUHAT BENGALURU MAHANAGARA PALIKE AND ORS.
December 16, 2015
C.P. SUNDAR RAJ Vs. NETHRAVATHY AND ORS.
September 15, 2015
C.R. CHANNABASAPPA Vs. R. RAJKUMAR AND ORS.
October 15, 2015
C.R. DEVENDRA Vs. SANTESH GUREDDI
January 14, 2015
C.R. MAHADEVAPPA Vs. C. LOKESH
February 11, 2015
C.S. INDIA Vs. ADDITIONAL DIRECTOR GENERAL, DCEI
June 25, 2015
C.S. MANJULA Vs. H.N. KRISHNA SHETTY AND ORS.
June 25, 2015
C.S. MOHAN Vs. THE DIRECTOR, THE MANAGEMENT OF SIRUGUPPA SUGARS AND CHEMICALS LTD. AND ORS.
July 6, 2015
C.S. NAGESH Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
November 24, 2015
C.S. RAJESH Vs. UNION OF INDIA
January 14, 2015
C.T. THIMMIAH AND ORS. Vs. VENKATESHWARA DEVELOPERS AND ORS.
August 13, 2015
C.V. PALAKSHAN Vs. SPECIAL LAND ACQUISITION OFFICER
June 8, 2015
CANARA BANK Vs. ANANTHA RANGACHAR
March 6, 2015
CANARA BANK Vs. VIJAY KUMAR SHINDE
February 24, 2015
CANARA BANK Vs. S.G. NAYAK AND ORS.
January 19, 2015
CANARA BANK A BODY CORPORATE Vs. J R SUBRAMANYA
February 4, 2015
CANARY PROJECTS Vs. MANJUNATH REDDY
November 18, 2015
CARGOTEC INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.
August 12, 2015
CAUVERY BELLIAPPA AND ORS. Vs. B.B. CHENGAPPA AND ORS.
July 15, 2015
CBCI SOCIETY Vs. STATE OF KARNATAKA
February 11, 2015
CELINE CRASTA Vs. STATE OF KARNATAKA AND ORS.
October 13, 2015
CENTRAL BUREAU OF INVESTIGATION Vs. KENCHE MAHESH KUMAR
July 21, 2015
CENTRAL BUREAU OF INVESTIGATION Vs. SANJAY SHARMA
January 13, 2015
CENTRAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS. Vs. NARAYANI AND ORS.
November 23, 2015
CENTRAL TOOLS & ENGINEERING STORES Vs. ENGEE ENTERPRISES AND ORS.
February 5, 2015
CENTUM ELECTRONICS LIMITED Vs. STATE OF KARNATAKA
November 5, 2015
CENTUM ELECTRONICS LTD. Vs. STATE OF KARNATAKA
October 5, 2015
CHADALAVADA INTRATECH LTD. Vs. CHAMUNDESHWARI ELECTRICITY SUPPLY CORPORATION LTD. AND ORS.
September 21, 2015
CHAITHANYA BHARATHI GRAMEENA ABHIVRUDHI SAMSTHE Vs. THE GENERAL MANAGER, SOUTH WESTERN RAILWAY AND ORS.
September 2, 2015
CHAITRA PROJECTS LTD; M K VARGHESE; SANJAY; UNNIKRISHNAN Vs. STATE OF KARNATAKA AND ORS
November 17, 2015
CHAITRA R. Vs. NAYAZPASHA
June 11, 2015
CHALUVAMBIKA Vs. H. HANUMANTHAPPA AND ORS.
February 2, 2015
CHALUVEGOWDA Vs. CHALUVEGOWDA AND ORS.
January 19, 2015
CHAMPABAI AND ORS. Vs. MAHADEV AND ORS.
November 19, 2015
CHAMUNDI DISTILLERIES PRIVATE LIMITED Vs. THE STATE OF KARNATAKA AND ORS.
September 23, 2015
CHANABASAPPA Vs. DEPUTY COMMISSIONER
March 10, 2015
CHANABASAPPA Vs. STATE OF KARNATAKA
September 29, 2015
CHANABASAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
September 10, 2015
CHANABASAVVA Vs. CHANDRAPPA SANGAPPA PILLI
January 5, 2015
CHANAPPA Vs. THE STATE OF KARNATAKA
July 1, 2015
CHANDALINGEHSWAR DEVASTHAN TRUST COMMITTEE Vs. SANGANGOUDA
November 30, 2015
CHANDAMMA Vs. GANGAIAH AND ORS.
October 8, 2015
CHANDAYYA ARASU KINNIYAKKA BALLAL Vs. THE DEPUTY COMMISSIONER DEPARTMENT OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ORS.
March 24, 2015
CHANDPASHA Vs. THE STATE
August 6, 2015
CHANDRA Vs. STATE OF KARNATAKA
May 7, 2015
CHANDRA Vs. STATE OF KARNATAKA
February 11, 2015
CHANDRA BAI Vs. CHANNARAM
January 6, 2015
CHANDRA DEVI KOTHARI Vs. INCOME TAX OFFICER
February 4, 2015
CHANDRA NAIKA Vs. NARASIMHAMURTHY K V
April 30, 2015
CHANDRAKANT Vs. MOUNAMMA AND ORS.
January 29, 2015
CHANDRAKANT PATIL; ANJUM SULTNA Vs. STATE BANK OF HYDRABAD
November 24, 2015
CHANDRAKANTH Vs. NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION AND ORS.
January 27, 2015
CHANDRAKANTH Vs. SARITHA
March 13, 2015
CHANDRAKANTH Vs. N.E.K.R.T.C. AND ORS.
April 9, 2015
CHANDRAKANTH Vs. DRAKSHAYNI
May 3, 2015
CHANDRAKANTHAMMA AND ORS. Vs. B. RAMAKRISHNAIAH
June 3, 2015
CHANDRAMOHAN Vs. BHARATHI EXA GENERAL INSURANCE CO. LTD. AND ORS.
June 24, 2015
CHANDRANATH Vs. BASAVVA AND ORS.
October 29, 2015
CHANDRAPPA Vs. THE STATE OF KARNATAKA
April 3, 2015
CHANDRAPPA Vs. GARUDACHALA ASSOCIATES PRIVATE LIMITED AND ORS.
January 27, 2015
CHANDRAPPA Vs. PAMPAPATHI; BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD
November 20, 2015
CHANDRAPPA AND ORS. Vs. RAMESH AND ORS.
April 7, 2015
CHANDRAPPA K.N. Vs. C. NAGRAJ AND ORS.
February 3, 2015
CHANDRAPPA N. Vs. STATE OF KARNATAKA AND ORS.
July 9, 2015
CHANDRAPRABHA URS Vs. NAGEGOWDA
June 12, 2015
CHANDRAPRAKASH AND ORS. Vs. PUTTARAJU AND ORS.
March 4, 2015
CHANDRASHEKAR Vs. STATE OF KARNATAKA; ADDITIONAL REGISTRAR ENQUIRES; REGISTRAR
July 13, 2015
CHANDRASHEKAR R. Vs. THE STATE OF KARNATAKA AND ORS.
January 19, 2015
CHANDRASHEKARAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
August 27, 2015
CHANDRASHEKHAR Vs. THE STATE OF KARNATAKA
January 14, 2015
CHANDRASHEKHAR Vs. STATE OF KARNATAKA & ORS.
December 14, 2015
CHANDRASHEKHAR AND ORS. Vs. SUNJAY MOHAN RAO
June 15, 2015
CHANDRAVATHI; HARSHIKA; NIPUN Vs. DEVARAJ V; P K TRAVELS; ICICI LOMBARD GENERAL INSURANCE CO LTD
July 3, 2015
CHANDRAYYA Vs. THE STATE
July 3, 2015
CHANDRAYYA PUNJERI AND OTHERS Vs. THE DIRECTORATE GENERAL WORKS, CPWD
November 2, 2015
CHANDRU RACHAPPA PATIL Vs. SHIVAGANGAWWA W/O MUDDAPPA SOMMANNAVAR
April 22, 2015
CHANDU POOJARY AND ORS. Vs. GANESH SHASTRI AND ORS.
November 25, 2015
CHANNA NARASIMHAIAH AND ORS. Vs. THIMMAIAH AND ORS.
April 13, 2015
CHANNABASAVAPPA Vs. M.P. NATARAJ AND ORS.
March 30, 2015
CHANNAKESHAVA Vs. SRINIVASA AND ORS.
October 13, 2015
CHANNAMMA AND ORS. Vs. SHIVALINGAPPA
March 13, 2015
CHANNAPPA Vs. SPECIAL LAND ACQUISITION OFFICER; EXECUTIVE ENGINEER
September 18, 2015
CHANNAVEERAMMA Vs. MALLIKARJUNAIAH
January 7, 2015
CHANNEGOWDA AND ORS. Vs. SIDDAMMA
January 20, 2015
CHAOUS ALIAS ABOOB Vs. STATE OF KARNATAKA
April 8, 2015
CHARTERED ACCOUNTANTS OF INDIA Vs. S. GIRIDHARAN
March 5, 2015
CHATHRAPPA Vs. THE STATE OF KARNATAKA
June 17, 2015
CHAYA SHELKE Vs. NANJAIAH
April 15, 2015
CHEEKANDA PUSHPARATNA CHENGAPPA Vs. KODANDERA K. SUDHAKAR AND ORS.
September 28, 2015
CHELUVARAJU Vs. NEW INDIA ASSURANCE CO. LTD.
December 2, 2015
CHELUVEGOWDA AND ORS. Vs. SIDDANAYAKA AND ORS.
January 8, 2015
CHEMPAWWA AND ORS. Vs. CHANNAWWA AND ORS.
March 11, 2015
CHENNAKESHAVAIAH Vs. THE SPECIAL DEPUTY COMMISSIONER AND ORS.
July 15, 2015
CHENNAMMA Vs. THE NATIONAL EDUCATION SOCIETY OF KARNATAKA AND ORS.
February 20, 2015
CHENNAMMA Vs. KRISHNAPPA
January 6, 2015
CHENNAMMA Vs. SIDDHI VINAYAKA LOGISTIC LTD
December 9, 2015
CHENNAMMA AND ORS. Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
November 27, 2015
CHENNAMMA AND ORS. Vs. THE MANAGING DIRECTOR, KSRTC
October 14, 2015
CHETAN MAHAVEER DONGARE Vs. KIRAN SRIKANT DONGARE AND ORS.
April 6, 2015
CHETAN, Vs. SWARNA,
June 5, 2015
CHETANA EDUCATION TRUST (R) Vs. STATE OF KARNATAKA AND ORS.
July 7, 2015
CHETHAN U Vs. ROBINS AMMANNA
June 9, 2015
CHETHANA P. Vs. THE CHAIRMAN AND MANAGING DIRECTOR, KSRTC
June 10, 2015
CHIEF EXECUTIVE OFFICER, ZILLA PANCHAYATH Vs. SOUTHERN MARKETING AGENCIES
January 20, 2015
CHIEF TRAFFIC MANAGER Vs. M RAJANNA
September 18, 2015
CHIKKA HALAPPA Vs. ERACHIKKANNA AND ORS.
February 2, 2015
CHIKKADODDAPPA Vs. NAGENDRAPPA
March 3, 2015
CHIKKAGANGAIAH AND ORS. Vs. THE THASILDAR, BANGALORE NORTH TALUK AND ORS.
January 6, 2015
CHIKKAHONNAIAH Vs. SIDDAGANGAMMA AND ORS.
June 11, 2015
CHIKKAIAH AND ORS. Vs. GOWRAMMA AND ORS.
June 12, 2015
CHIKKAJAVAREGOWDA Vs. C.L. LINGAPPA AND ORS.
August 6, 2015
CHIKKAMMA AND ORS. Vs. MATHI-UR-REHMAN AND ORS.
February 20, 2015
CHIKKAREVAIAH Vs. REVANASIDDAPPA AND ORS.
March 25, 2015
CHIKKATHAYAMMA Vs. JAYAMMA AND ORS.
January 28, 2015
CHIKKATHAYAMMA AND ORS. Vs. THE STATE OF KARNATAKA
February 24, 2015
CHIKKAVENKATARAYAPPA AND ORS. Vs. MUDDAPPA AND ORS.
June 30, 2015
CHIKKEERE GOWDA AND ORS. Vs. JAVARE GOWDA AND ORS.
March 18, 2015
CHIKKEGOWDA AND ORS. Vs. UGRAIAH AND ORS.
October 1, 2015
CHINMAY ASSOCIATES CIVIL CONTRACTORS Vs. HUBLI DHARWAD MUNICIPAL CORPORATION AND ORS.
July 28, 2015
CHINNA NARAYANA SWAMY Vs. THE STATE OF KARNATAKA AND ORS.
October 31, 2015
CHINNAPPA AND ORS. Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD. AND ORS.
August 31, 2015
CHINNASWAMY SETTY Vs. RUKKAMMA
June 2, 2015
CHINNI SUDESHNA Vs. S. NAGARAJ
October 1, 2015
CHINTALAKUNTA PEDDAREDDAPPA Vs. STATE
August 11, 2015
CHINTAMANI EDUCATION SOCIETY (KISHORA VIDHYA BHAVAN) Vs. STATE OF KARNATAKA AND ORS.
July 30, 2015
CHIRANJEEVI AND ORS. Vs. THE STATE OF KARNATAKA
April 30, 2015
CHITRADURGA SUNFLOWER OIL COMPLEX (P.) LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
April 27, 2015
CHOLA M.S. GENERAL INSURANCE COMPANY LTD. Vs. DHAKOJI M. AND ORS.
February 11, 2015
CHRISTY FRIED GRAM INDUSTRY AND ORS. Vs. STATE OF KARNATAKA AND ORS.
October 30, 2015
CIFTECH SOLUTIONS PVT. LTD. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
August 12, 2015
CIRCUTOR ENERGY MANAGEMENT INDIA PRIVATE LTD. Vs. CIPSA TEC INDIA PRIVATE LIMITED AND ORS.
July 2, 2015
CITLY FOODS LIMITED Vs. STATE OF KARNATAKA
April 24, 2015
CLASSIC INFRACON BANGALORE PRIVATE LIMITED Vs. UPLUS BATTERIES PVT. LTD.
July 1, 2015
CLEAN FOODS LTD. Vs. COMMERCIAL TAX OFFICER
June 2, 2015
COASTAL MARINE CONSTRUCTION AND ENGINEERING LIMITED Vs. MANGALORE REFINERY AND PETROCHEMICALS LIMITED AND ORS.
December 7, 2015
COIR BOARD Vs. GERDIE CONSTRUCTIONS PVT. LTD.
June 17, 2015
COLLEGE OF DENTAL SCIENCES AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 10, 2015
COLUMBIA SPORTSWEAR COMPANY Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
September 3, 2015
COMMERCIAL AND BUSINESS AVIATION SERVICES PRIVATE LIMITED Vs. SWAJAS AIR CHARTER LIMITED
June 8, 2015
COMMISSIONER Vs. M CHANDRASHEKHAR
June 12, 2015
COMMISSIONER OF C. EX., BANGALORE Vs. HINDUSTAN GRANITES
January 29, 2015
COMMISSIONER OF C. EX., BENGALURU-I Vs. GTS ALLOYS PVT. LTD.
November 18, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. FLEXTRONICS TECHNOLOGIES (INDIA) PRIVATE LIMITED
March 4, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. DHARWAD CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD.
June 8, 2015
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, MANGALORE Vs. JACOBS ENGINEERING U.K. LTD.
March 12, 2015
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, MANGALORE Vs. MANGALORE REFINERY & PETROCHEMICALS LTD.
December 2, 2015
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS Vs. GODAVARI SUGAR MILLS LTD.
October 5, 2015
COMMISSIONER OF CUSTOMS Vs. FLYJAC LOGISTICS PVT. LTD.
June 3, 2015
COMMISSIONER OF CUSTOMS & SERVICE TAX Vs. SDV INTERNATIONAL LOGISTICS LTD.
June 24, 2015
COMMISSIONER OF INCOME Vs. EXECUTIVE ENGINEER, O AND M DIVISION, (GESCOM)
September 2, 2015
COMMISSIONER OF INCOME TAX Vs. CLIFFORD DSOZA
February 24, 2015
COMMISSIONER OF INCOME TAX Vs. PANCHAJANYA CHITS (P.) LTD.
January 19, 2015
COMMISSIONER OF INCOME TAX Vs. SHRIRAM CHITS (KARNATAKA) (P.) LTD.
January 9, 2015
COMMISSIONER OF INCOME TAX Vs. SSAS EMERALD MEADOWS
November 23, 2015
COMMISSIONER OF INCOME TAX Vs. ALLERGAN INDIA (P.) LTD.
March 30, 2015
COMMISSIONER OF INCOME TAX Vs. MARIKAMBA TRANSPORT CO.
April 13, 2015
COMMISSIONER OF INCOME TAX Vs. MANIPAL ALUMNI OF NEPHROLOGY TRUST
August 25, 2015
COMMISSIONER OF INCOME TAX (LTU) AND ORS. Vs. BIOCON LTD.
June 1, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. AVENUE SUPER CHITS P. LTD. AND ORS.
January 16, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. MAGUS CUSTOMERS DIALOG PVT. LTD.
January 5, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. SHAMANUR KALLAPPA AND SONS
January 12, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. VENKATA RAJENDRAN
January 20, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. SPAN DESIGN AND DEVELOPMENT (P.) LTD.
January 12, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. JANANI TOURS AND RESORTS (P.) LTD.
January 19, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. QUEST INFORMATICS PVT. LTD.
January 5, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT DEVELOPMENT CORPORATION LTD.
June 10, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. MANISH KUMAR PAJWANI
January 20, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. CANARA HOUSING DEVELOPMENT COMPANY
August 18, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. MCDOWELL AND CO. LTD.
January 23, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. SAFRAN AEROSPACE INDIA PVT. LTD.
September 28, 2015
COMMISSIONER OF INCOME TAX TDS AND ORS. Vs. BHARAT HOTELS LIMITED
December 2, 2015
COMMISSIONER OF INCOME TAX, BANGALORE Vs. SAINT GOBAIN CRYSTALS & DETECTORS INDIA (P.) LTD.
January 19, 2015
COMMISSIONER OF INCOME TAX, BANGALORE Vs. ITC HOTELS LTD.
June 15, 2015
COMMISSIONER OF INCOME TAX, BANGALORE Vs. ICICI VENTURE FUNDS MANAGEMENT CO. LTD.
January 13, 2015
COMMISSIONER OF INCOME TAX, BANGALORE Vs. LANCY CONSTRUCTIONS
December 15, 2015
COMMISSIONER OF INCOME TAX, BENGALORE Vs. KHIVRAJ MOTORS, BANGALORE
July 14, 2015
COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE Vs. INTEL TECHNOLOGY INDIA (P) LTD.
March 3, 2015
COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE Vs. L. SAMBASHIVA REDDY
January 19, 2015
COMMISSIONER OF INCOME TAX, EXEMPTIONS Vs. C.M.R. JNANADHARA TRUST
January 20, 2015
COMMISSIONER OF INCOME TAX, HUBLI Vs. EXECUTIVE ENGINEER
August 18, 2015
COMMISSIONER OF INCOME TAX-III AND ORS. Vs. DODDANANDI ESTATE
September 21, 2015
COMMISSIONER OF INCOME TAX-III AND ORS. Vs. MPHASIS SOFTWARE & SERVICE INDIA PVT. LTD.
July 29, 2015
COMMISSIONER OF INCOME TAX; INCOME-TAX OFFICER, WARD 14(1), BANGALORE Vs. R SRINIVAS
November 2, 2015
COMMISSIONER OF INCOME-TAX Vs. S N GURUDATH
February 3, 2015
COMMISSIONER OF INCOME-TAX Vs. SHREE PUBLIC CHARITABLE TRUST
March 9, 2015
COMMISSIONER OF INCOME-TAX; ASSISTANT COMMISSIONER Vs. MOOKAMBIKA DEVELOPERS
July 27, 2015
COMMISSIONER OF INCOME-TAX; DEPUTY COMMISSIONER OF INCOME-TAX Vs. ASSOCIATED ELECTRONICS & ELECTRICAL INDUSTRIES (BANGALORE) PVT LTD
December 18, 2015
COMMISSIONER OF SERVICE TAX Vs. TANDUS FLOORING INDIA PVT LTD
April 8, 2015
COMMISSIONER OF SERVICE TAX-I Vs. UNITED PIZZA RESTAURANT PVT. LTD.
August 6, 2015
COMMR. OF C. EX. Vs. ARACO AUTOMOTIVE INDIA PVT. LTD.
January 28, 2015
COMMR. OF C. EX. Vs. ALSTHOM INSTRUMENT TRANSFORMERS
January 28, 2015
COMMR. OF C. EX., BANGALORE-III Vs. SUNDARA INDUSTRIES (I) (P) LTD.
December 10, 2015
CONCORD INDIA PRIVATE LIMITED AND ORS. Vs. ASSISTANT COMMISSIONER, BANGALORE NORTH SUB-DIVISION AND ORS.
October 14, 2015
CORPORATION BANK Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
August 25, 2015
COTTAGE INDUSTRIES EXPOSITION LTD. Vs. BINDU NEELAKANTA
September 8, 2015
COUNSELOR LAKHSMI AND ORS. Vs. THE STATE
April 29, 2015
CROMPTON GREAVES LTD. Vs. N.A. SANGEETHA
January 22, 2015
CROMPTON GREAVES LTD. Vs. ANNAPURNA ELECTRONICS AND ORS.
June 2, 2015
CYRIL JOSEPH Vs. STATE OF KARNATAKA
February 26, 2015
D B VEERANNA Vs. UNITED INDIA INSURANCE CO LTD
June 2, 2015
D GOVINDAPPA Vs. THIMMANNA
February 9, 2015
D S MEGHARAJA Vs. STATE OF KARNATAKA
April 10, 2015
D S SRIKANTH Vs. SIDDAPPA; BAJAJ ALLIANZ
September 18, 2015
D VASANTHI Vs. R SHANMUGAM
April 17, 2015
D. CHANDRAKALA AND ORS. Vs. MURTHY AND ORS.
February 18, 2015
D. MOHAN Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.
November 2, 2015
D. PUTTEGOWDA AND ORS. Vs. G.T. DEVEGOWDA AND ORS.
August 4, 2015
D. RAMAIAH Vs. APPAJIGOWDA
January 5, 2015
D. RAMAKRISHNA AND ORS. Vs. D. BALAKRISHNA AND ORS.
March 30, 2015
D. RAMAMURTHY AND ORS. Vs. S. VISHWANATH RAO AND ORS.
April 6, 2015
D. RATHNAMMA AND ORS. Vs. THE NATIONAL INSURANCE CO. LTD. AND ORS.
September 11, 2015
D. SHEKARAPPA Vs. B.R. INDUDAR AND ORS.
October 14, 2015
D. SUJAYA PUSHPA Vs. THE PRINCIPAL DISTRICT & SESSIONS JUDGE AND ORS.
February 20, 2015
D. VENKATESH Vs. JAYAPPA REDDY AND ORS.
July 20, 2015
D.G. GANAPATHISA Vs. FANCIS DSILVA
January 9, 2015
D.H. NAGARAJ Vs. C. SOMASHEKARA REDDY AND ORS.
February 2, 2015
D.H. VISHWANATH Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
February 20, 2015
D.J. RATHOD Vs. THE UNION OF INDIA AND ORS.
July 23, 2015
D.K. HUTCHAPPA Vs. K.C. VENKATESH
January 13, 2015
D.L. KARLI KANNAN AND ORS. Vs. N.R. KHAN AND ORS.
September 8, 2015
D.L. THIBBEGOUDA AND ORS. Vs. RAMANNA D.G. AND ORS.
June 2, 2015
D.M. MALLEGOWDA AND ORS. Vs. A. JAYANTH AND ORS.
February 16, 2015
D.M. MANJUNATHA Vs. THE MANAGING PARTNER, BINDU ENTERPRISES AND ORS.
June 23, 2015
D.P. PAPEGOWDA AND ORS. Vs. MAHESHA C. AND ORS.
July 1, 2015
D.R. RAMAKRISHNA Vs. ULLAS S. AND ORS.
April 25, 2015
D.S. SHENOY AND ORS. Vs. BALDEV LULLA
July 24, 2015
D.S. UDAYA AND ORS. Vs. CHOKIRA BOPANNA AND ORS.
January 9, 2015
D.S. VANAJAKSHA Vs. BASAVA RAJU T. AND ORS.
June 10, 2015
D.V. NARAYANAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
October 5, 2015
D.V. SIDDALINGAPPA Vs. YAJAMAN NAGAPPA NANJAMMA ENDOWMENT TRUST AND ORS.
April 13, 2015
DAKSHAYANAMMA Vs. KALLAPPA AND ORS.
February 20, 2015
DAKSHAYINI S.R. AND ORS. Vs. R. SHANTAMMA AND ORS.
June 26, 2015
DAKSHINA KANNADA SAHAKARI SAKKARE KARKHANE NIYAMITA Vs. THE DEPUTY COMMISSIONER, UDUPI DISTRICT AND ORS.
September 22, 2015
DAKSHINA KANNADA WINE MERCHANTS ASSOCIATION AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 4, 2015
DALAPPA AND ORS. Vs. SHANKAR AND ORS.
September 30, 2015
DAMODAR AND ORS. Vs. GOVERNMENT OF KARNATAKA AND ORS.
April 23, 2015
DANDAIAH AND ORS. Vs. DANDA NAYAKA
January 28, 2015
DANDELI FERRO PRIVATE LTD. Vs. THE CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
February 12, 2015
DANIEL S. FARID Vs. UNION OF INDIA AND ORS.
May 14, 2015
DANSIL PAREIRA; DENIAL PAREIRA; ANJALI NARONNA; RANJANI NARONNA Vs. JOSEPH NARONNA; NEW INDIA ASSURANCE CO LTD
July 16, 2015
DARGAH HAZRAT SAFDAR ALI SHAH Vs. UMESHA AND ORS.
August 3, 2015
DARSHAN T S Vs. STATE OF KARNATAKA
December 10, 2015
DASAPPA AND ORS. Vs. STATE OF KARNATAKA
July 17, 2015
DASARA JAYANNA AND ORS. Vs. THE STATE OF KARNATAKA
August 18, 2015
DASHARATH Vs. THE ASSISTANT COMMISSIONER, JAMAKHANDI SUB-DIVISION AND ORS.
December 8, 2015
DASTAYYA Vs. VEERAYYA
February 5, 2015
DATTA SAI CEMENT CONCRETE PRODUCTS Vs. STATE OF KARNATAKA AND OTHER
June 3, 2015
DATTAPPA YAMANAPPA NAGARAL Vs. LAXMIBAI AND ORS.
October 6, 2015
DATTRATRYA AND ORS. Vs. GIRIMAL AND ORS.
September 21, 2015
DAVOODULHAKEEM S.H. AND ORS. Vs. THE REGISTRAR EVALUATION VISVESVARAYA TECHNOLOGICAL UNIVERSITY AND ORS.
November 20, 2015
DAWALSAB Vs. STATE OF KARNATAKA
March 4, 2015
DAYANAND Vs. THE STATE
February 16, 2015
DAYANAND AND ORS. Vs. BABURAO AND ORS.
August 6, 2015
DAYANANDA AND ORS. Vs. STATE AND ORS.
August 10, 2015
DAYASHANKAR Vs. KODANDARAMA
March 24, 2015
DEENA JOHNSON Vs. STATE OF KARNATAKA
October 7, 2015
DEEPA Vs. GOPAL
April 23, 2015
DEEPA SRIDHAR Vs. THE STATE OF KARNATAKA AND ORS.
March 20, 2015
DEEPAK KUMAR Vs. S.P. MALINI
December 18, 2015
DEEPAK SHETTY AND ORS. Vs. KARNATAKA WAKF BOARD
March 30, 2015
DEEPAK YALLAPA SHINNDHE AND ORS. Vs. THE STATE OF KARNATAKA
March 9, 2015
DEEPESH ARVINDBHAI PATEL AND ORS. Vs. STATE OF KARNATAKA
March 24, 2015
DEFENCE ESTATE OFFICER KARNATAKA AND GOA CIRCLE Vs. VITHOBA VASU ACHARI AND ORS.
August 14, 2015
DELL INDIA PVT. LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX AND ORS.
March 23, 2015
DELL INDIA PVT. LTD. Vs. JT. COMMISSIONER OF INCOME TAX, LARGE TAX PAYERS UNIT (LTU) AND ORS.
September 2, 2015
DENNIS DSOUZA Vs. GANGADHAR K. AND ORS.
July 10, 2015
DEVAMMA AND ORS. Vs. K.B. BALAKRISHNA AND ORS.
January 13, 2015
DEVAMMA AND ORS. Vs. SUMITHRA AND ORS.
July 1, 2015
DEVANAGOUDA; CHANNAVVA Vs. MAHADEVAPPA
August 12, 2015
DEVAPPA HALAGERI Vs. STATE OF KARNATAKA
March 25, 2015
DEVARAJ Vs. STATE OF KARNATAKA
October 31, 2015
DEVARAJ H L Vs. MOHAMMED ASLAM; ORIENTAL INSURANCE CO LTD
November 16, 2015
DEVARAJA NAIKA AND ORS. Vs. CHIKKEGOWDA AND ORS.
February 5, 2015
DEVARAYA V. NAIK Vs. K.J. SANTHOSH AND ORS.
March 24, 2015
DEVENDRA NAGAPPA HUNASHIKATTI AND ORS. Vs. STATE OF KARNATAKA
March 17, 2015
DEVENDRA; SAMAD Vs. STATE OF KARNATAKA
December 9, 2015
DEVENDRAPPA Vs. THE ASSISTANT COMMISSIONER, LAND ACQUISITION OFFICER
January 14, 2015
DEVENDRAPPA Vs. BASANAGOUDA; DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
November 24, 2015
DEVENDRAPPA Vs. RAJASHEKAR GORAVAR AND ORS.
November 13, 2015
DEVI CONSTRUCTIONS, (URC GROUP OF COMPANIES) AND ORS. Vs. THE INDIA CEMENTS LIMITED
March 17, 2015
DEVI ENTERPRISES Vs. THE ENVIRONMENTAL OFFICER KARNATAKA STATE POLLUTION CONTROL BOARD (KSPCB) AND ORS.
March 12, 2015
DEVIDAS GAONKAR Vs. MAHENDRA STEEL SALES CORPORATION
March 26, 2015
DEVIDAS GARG AND ORS. Vs. STATE OF KARNATAKA AND ORS.
November 9, 2015
DEVRAJ AND ORS. Vs. RAMRAO AND ORS.
August 21, 2015
DHAMMANAGI DEVELOPERSS PRIVATE LIMITED Vs. THE COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS.
December 18, 2015
DHANAMANI AND ORS. Vs. P. BABU AND ORS.
January 30, 2015
DHANAPAL APPANNA PHAKIRE Vs. MALUTAI
June 2, 2015
DHANAPAL APPANNA PHAKIRE Vs. MALUTAI AND ORS.
June 3, 2015
DHANRAJ JAIN Vs. THE DEPUTY COMMISSIONER AND ORS.
January 14, 2015
DHARAMCHAND Vs. R. MAHALAKSHMI
August 6, 2015
DHAREPPA Vs. KASTURIBAI AND ORS.
November 25, 2015
DHARIWAL INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOM AND SERVICE TAX
February 26, 2015
DHARIWAL INDUSTRIES LTD. Vs. COMMR. OF C. EX., CUS. & S.T., BANGALORE-III
June 25, 2015
DHARMAPALA Vs. SEETHAMMA AND ORS.
September 4, 2015
DHARMAPPA Vs. NEELAVVA
July 10, 2015
DHARMARAJ Vs. RRAVICHANDRA AND ORS.
November 30, 2015
DHARMASTHALA MANJUNATHESHWARA EDUCATION SOCIETY AND ORS. Vs. BHARATI
December 18, 2015
DHARMEGOWDA Vs. SAVITHA
February 24, 2015
DHARMENDER KUMAR MEENA Vs. STATE
March 9, 2015
DHIRAJ Vs. NAINA
January 6, 2015
DHRUVA RAO Vs. VIJAI N R
June 10, 2015
DHURGHAMBHIKA SWA SAHAYA Vs. STATE OF KARNATAKA
January 19, 2015
DIESEL (INDIA) Vs. KRISHNAMURTHY AND ORS.
October 1, 2015
DIFFUSION ENGINEERS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
April 17, 2015
DILEEP Vs. SHIVANNA; BRANCH MANAGER NATIONAL INSURANCE CO LTD
July 9, 2015
DILEEP KUMAR MISHRA Vs. T.M. VINAY AND ORS.
February 18, 2015
DILIP Vs. STATE
January 28, 2015
DILIP Vs. STATE OF KARNATAKA
March 6, 2015
DILIP Vs. ARUN BHEEMARAO SHIVANE
September 29, 2015
DILIP AND OTHERS Vs. SANJEEVAN
January 2, 2015
DILIP CHENNAPPA Vs. NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION
February 4, 2015
DILIP KUMAR Vs. UNION OF INDIA
January 19, 2015
DILLI BABU Vs. STATE OF KARNATAKA AND ORS.
July 10, 2015
DINAKOOLI NOWKARARA SANGHA Vs. STATE OF KARNATAKA AND ORS.
November 23, 2015
DINESH SHENOY Vs. THE STATE AND ORS.
April 29, 2015
DIRECTOR OF INCOME TAX Vs. DIRECTOR OF INCOME TAX
January 12, 2015
DIRECTOR OF INCOME TAX (EXEMPTIONS) AND ORS. Vs. DHAMAPAKASHA RAJAKARYA PRASAKTA B.M. SREENTVASAIAH EDUCATIONAL TRUST
January 16, 2015
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) AND ORS. Vs. TESCO INTERNATIONAL SOURCING LTD.
January 5, 2015
DIRECTOR OF INCOME TAX, EXEMPTION Vs. KODAVA SAMAJA
January 12, 2015
DIRECTOR OF INCOME TAX, EXEMPTIONS Vs. SRI KUTHETHUR GURURAJACHAR CHARITIES
January 12, 2015
DIRECTOR OF INCOME TAX, EXEMPTIONS; DEPUTY COMMISSIONER OF INCOME Vs. ENVISIONS
March 13, 2015
DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION AND ORS. Vs. SHAHROOQ ALI KHAN
August 10, 2015
DIVISIONAL CONTROLLER Vs. JAMEDABI
March 3, 2015
DIVISIONAL CONTROLLER Vs. DEVARU S/O GANAPATHI SHETTI
March 6, 2015
DIVISIONAL CONTROLLER KSRTC Vs. A.R. SOMEGOWDA
December 4, 2015
DIVISIONAL CONTROLLER, NWKRTC, BAGALKOT DIVISION Vs. NARENDRA
October 30, 2015
DIVISIONAL CONTROLLER, N E K R T C DIVISIONAL OFFIC Vs. DHAWALSAB HUSSAINSAB ALIAS SHAIKHUSSAIN
September 1, 2015
DIVISIONAL CONTROLLER, NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. NEELAVATI SIDRAM ALIAS SIDDAPPA KALASHETTI AND OTHERS
December 2, 2015
DIVISIONAL MANAGER Vs. ERAMMA; BHIMAPPA
April 13, 2015
DIVISIONAL MANAGER AND ORS Vs. PARVEEN BANU; GOUSIYA; AMBASA AND ORS
September 10, 2015
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. PUSHPALATHA S SHETTY; K D HARISH; SUBHASH SHETTY
July 30, 2015
DIVISIONAL MANAGER, ICICI LOMBARDO GENERAL INSURANCE COMPANY LIMITED Vs. GANGAMMA AND ORS.
June 4, 2015
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SIDRAMAPPA AND ORS.
April 13, 2015
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD., GULBARGA Vs. LAXMI BAI & OTHERS
December 11, 2015
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. BABUREDDY AND ORS.
August 3, 2015
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED, BANGALORE Vs. SALIA BEGUM AND ORS.
August 5, 2015
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. NAMU @ NAMADEV
September 4, 2015
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. BHEEMA AND ORS.
June 22, 2015
DODDA-BASTI Vs. PUBLIC TRUST CREATED UNDER A WILL
July 28, 2015
DODDAHUSENSAB Vs. STATE OF KARNATAKA
January 30, 2015
DODDAMMAIAH Vs. WAJID
January 23, 2015
DODDANAIKA Vs. THE STATE OF KARNATAKA
July 22, 2015
DODDANNAIAH Vs. T.M. GOVINDAPPA AND ORS.
September 28, 2015
DODDAPPA Vs. SITAVVA AND ORS.
August 4, 2015
DODDAPPA HULLAPPA WADED Vs. SHIVALINGAPPA AND ORS.
December 4, 2015
DODDEGOWDA Vs. DEPUTY COMMISSIONER
March 11, 2015
DODDOBAIAH AND ORS. Vs. G.C. RAJASHEKARA REDDY AND ORS.
February 12, 2015
DOMINIC SAVIO L. AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
October 6, 2015
DOMINIONS REALTY PVT. LTD. AND ORS. Vs. KARNATAKA LEGISLATURE SECRETARIAT EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LIMITED
December 18, 2015
DONDIBA Vs. THE STATE OF KARNATAKA
September 15, 2015
DONDIBA AND ORS. Vs. MOHAMMED SALMAN AND ORS.
October 15, 2015
DORAPPA Vs. K KUPPU SWAMY; NEW INDIA INSURANCE CO LTD
June 22, 2015
DORESWAMY Vs. M. PRAKASH RAO AND ORS.
November 24, 2015
DR. AADAMALI NADAF Vs. STATE OF KARNATAKA
December 3, 2015
DR. D. PAVAN KUMAR AND ORS. Vs. STATE OF KARNATAKA
April 10, 2015
DREAM MERCHANTS EVENTS AND ENTERTAINMENT GROUPS, BANGALORE Vs. STATE OF KARNATAKA AND ORS.
July 23, 2015
DTDC EXPRESS LIMITED Vs. NIL
July 21, 2015
DUNDAPPA Vs. AADAPPA RAYAPPAN BUDIGOPPA AND ORS.
October 5, 2015
DUNDAPPA AND ORS. Vs. HUSSAINSAB DASTAGEERSAHEB PINJAR AND ORS.
February 9, 2015
DUNDAPPA RAMAPPA AND ORS. Vs. THE LAND TRIBUNAL, GOKAK AND ORS.
January 14, 2015
DUNDAYYA Vs. LADASA GAIBUSA MAKANDAR AND ORS.
July 21, 2015
DURUDUNDESHWAR Vs. AARATI AND ORS.
June 17, 2015
DYAMAKKA AND ORS. Vs. UNITED INDIA INSU. CO. LTD. AND ORS.
November 24, 2015
DYAMANNA Vs. IRAPPAS; ANDANEPPA GADIGEPPA HOTAGANNAVAR; KALLAPPA; BANDAVVA; VEERABHDRAPPA; SHANKRAVVA
October 28, 2015
DYAMAPPA LAXMAN MURARI Vs. SADANAND
June 5, 2015
E RAMAMURTHY Vs. STATE OF KARNATAKA
August 27, 2015
E. ALI Vs. THE SYNDICATE BANK AND ORS.
June 1, 2015
E. CHANDRASHEKHAR Vs. KANNAPPA MUDALIYAR AND ORS.
November 18, 2015
E. RAMAKRISHNAIAH Vs. STATE
June 23, 2015
E.V. SHEETAL KUMAR AND ORS. Vs. SYED AZZEZ ULLA REHAMAN AND ORS.
July 14, 2015
EBLITZ INC. Vs. ADDITIONAL COMMISSIONER OF SERVICE TAX AND ORS.
March 5, 2015
EKNATH Vs. ROOPA
September 10, 2015
EMBASSY DEVELOPMENT CORPORATION Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
September 8, 2015
EMINA PRAMILA AND ORS. Vs. RAMESH AND ORS.
January 12, 2015
EMMANUEL FRANCIS Vs. ANNA MARY KAVITHA
April 20, 2015
EMPLOYEES STATE INSURANCE CORPORATION, Vs. KUM GOWRAMMA T
January 22, 2015
EMTA COAL LIMITED AND ORS. Vs. KARNATAKA POWER CORPORATION LIMITED AND ORS.
December 8, 2015
EMTHIYAZ BEG Vs. RAKIBHA JHAN
June 17, 2015
ENNAR ENTERPRISES Vs. THE STATE OF KARNATAKA AND ORS.
November 3, 2015
ERAIAH Vs. BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. AND ORS.
June 24, 2015
ERAMMA Vs. KRISHNAPPA
April 13, 2015
ERANNA AND ORS. Vs. NAGENDRAPPA AND ORS.
February 3, 2015
ERIC CHRISTOPHER LOBO Vs. FR. MULLERS CHARITABLE INSTITUTIONS, REGISTERED SOCIETY AND ORS.
June 26, 2015
ERSHAD PASHA Vs. THE MANAGING DIRECTOR, K.S.R.T.C.
January 20, 2015
ESHWARAPPA Vs. NEW INDIA INSURANCE CO LTD
September 14, 2015
ESHWARI DEVELOPERS Vs. SADASHIVAREDDY AND ORS.
July 1, 2015
ESQUIRE EXPRESS INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
April 29, 2015
ETAGI KOTRESH Vs. THE SUPERINTENDENT OF POLICE, DAVANAGERE AND ORS.
August 18, 2015
EXCEL INDUSTRIES LIMITED Vs. PRAKASH
August 20, 2015
EXECUTIVE ENGINEER Vs. CHANDRAKANTH SHANKAR NAIK
February 5, 2015
EZAZ Vs. THE STATE
November 27, 2015
FAKEEREDDY NINGAREDDY MUNDAWAD AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 27, 2015
FAKIR AND ORS. Vs. DURGAPPA AND ORS.
September 2, 2015
FAKIRAPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
April 15, 2015
FAKIRAPPA Vs. RAMAPPA AND ORS.
August 25, 2015
FAKIRAYYA Vs. NETAJI; DIVISIONAL MANAGER, ORIENTAL INSURANCE CO
November 20, 2015
FAKKIRAPPA Vs. TIPPANNA
September 9, 2015
FAKKIRAPPA BASAPPA SINDAGI Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
January 31, 2015
FAKKIRAVVA; BASAVENNAVVA; KAMALAVVA; SAVAKKA Vs. BASAVARAJ; MANJULA; RENUKA
July 16, 2015
FALCON TYRES LIMITED Vs. GEODIS OVERSEAS PVT LTD
June 17, 2015
FARIDA BANU Vs. J.K. PRAHALAD AND ORS.
January 30, 2015
FAROOKA BEGAUM Vs. THE ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES BELGAUM SUB DIVISION
August 5, 2015
FAROOQ ALI KHAN Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS.
April 28, 2015
FATHER ELIAS DANIEL AND ORS. Vs. STATE OF KARNATAKA
March 24, 2015
FATHIMA AFSAR AND ORS. Vs. YELLAPPA NATIKAR AND ORS.
August 12, 2015
FATHIMA BI Vs. MAIMUNNISSA
March 18, 2015
FATHIMA KAUSAR ZAHUR AHMED MOMIN Vs. AFZAK SHARIF
February 6, 2015
FATHIMA SHAHEEN AND ORS. Vs. THE GOVERNMENT OF KARNATAKA AND ORS.
January 19, 2015
FAYAZ Vs. THE STATE OF KARNATAKA
January 5, 2015
FAYAZ RAJAK KARAJAGI Vs. THE STATE OF KARNATAKA
November 25, 2015
FEDERAL MOGUL TPR INDIA LTD. Vs. UNION OF INDIA
December 4, 2015
FIDELITY BUSINESS SERVICES INDIA PRIVATE LIMITED Vs. NIL
September 22, 2015
FIRDOSH Vs. SAYYAD RAFEEQ
November 17, 2015
FIROZA SUTARIA AND ORS. Vs. INDIAN INSTITUTE OF ASTROPHYSICS AND ORS.
February 26, 2015
FLORENCE COLLEGE OF NURSING AND ORS. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
September 11, 2015
FORCE FITNESS (INDIA) PRIVATE LIMITED Vs. BENGALURU FITNESS CENTRE PRIVATE LIMITED
July 31, 2015
FORCE FITNESS (INDIA) PVT. LTD. Vs. P.P. INTERNATIONAL AND ORS.
March 4, 2015
FOREVER PRECIOUS JEWELLERY Vs. BALAAJI DESIGNER JEWELLERY AND ORS.
November 2, 2015
FRANCIS CYRIL C. CUNHA Vs. LYDIA JANE DCUNHA
December 18, 2015
FRANCIS DSOUZA Vs. SYNDICATE BANK
March 31, 2015
FRANCIS JAYARAJ Vs. STATE LEVEL CASTE VERIFICATION COMMITTEE AND ORS.
July 27, 2015
FRANCIS PERRY Vs. SAMUEL JOHNSON
November 3, 2015
FRANCIS XAVIER DSOUZA AND ORS. Vs. MADHU S. AND ORS.
September 29, 2015
FRESCO FOODS PVT LTD Vs. SUDHIEP
June 29, 2015
FRIENDS RECREATION AND SPORTS CLUB (R) Vs. THE SUPERINTENDENT OF POLICE, MANDYA DISTRICT AND ORS.
August 27, 2015
G C GANGADHAA Vs. RIGHT TO EDUCATION CELL
May 14, 2015
G HARIBABU Vs. UNITED INDIA INSURANCE CO LTD
April 9, 2015
G JAYADEVA Vs. SACHIN NAKKATHAYA
April 24, 2015
G K KAVERI Vs. DIVISIONAL CONTROLLER KSRTC; CHAIRMAN INTERNAL SECURITY FUND; SYED HUSEN
September 10, 2015
G L CHANDRASHEKAR Vs. C R ANILKUMAR
March 17, 2015
G SHANTHARAJ Vs. KARNATAKA GOVERNMENT CLASS D EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LTD
February 10, 2015
G SHIVALINGAIAH Vs. SHANTHAMMA
February 9, 2015
G T RAVINDRA Vs. STATE
November 7, 2015
G. ANJANAPPA Vs. RAMAKRISHNAPPA AND ORS.
August 19, 2015
G. ARAVIND Vs. BRANCH MANAGER, THE RELIANCE GENERAL INSURANCE CO. LTD. AND ORS.
September 21, 2015
G. BILLIYAPPA GOWDA AND ORS. Vs. JAYAMMA AND ORS.
April 16, 2015
G. GAYITHRI Vs. GOVERNMENT OF KARNATAKA AND ORS.
May 19, 2015
G. JAGADISH BABU Vs. DIVYA AND ORS.
February 26, 2015
G. KRISHNA RAO AND ORS. Vs. G. SATYNARAYANA
April 27, 2015
G. KRISHNAMURTHY Vs. M.N. MADHUSHREE
October 31, 2015
G. LAKSHMI NARAYANA REDDY Vs. A.M. KUMAR AND ORS.
July 22, 2015
G. NAGARAJ Vs. PADMASHREE PAPER MART AND ORS.
November 18, 2015
G. PONNUSWAMY Vs. V. NARAYANASWAMY
January 21, 2015
G. PRASAD REDDY Vs. A. MALA
November 24, 2015
G. PREMALATHA Vs. R. NAGESH
September 11, 2015
G. PUTTANNA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
January 28, 2015
G. RAGHU AND ORS. Vs. STATE BY DABASPET P.S.
April 28, 2015
G. RAJA Vs. THE GOVERNMENT OF KARNATAKA AND ORS.
June 1, 2015
G. RAMAKRISHNAN Vs. THE EXECUTIVE DIRECTOR AND REVIEWING AUTHORITY, MUMBAI AND ORS.
July 3, 2015
G. RAMAPPA AND ORS. Vs. THE STATE OF KARNATAKA
February 13, 2015
G. RAMASWAMY Vs. MANAGING DIRECTOR AND DISCIPLINARY AUTHORITY, HUBLI ELECTRICITY SUPPLY COMPANY LIMITED AND ORS.
August 7, 2015
G. RATHNAMMA AND ORS. Vs. CHARLES NAROHNA AND ORS.
March 20, 2015
G. SANTHOSH Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
January 5, 2015
G. SATHYAVELU Vs. G. PRAMILA DEVI AND ORS.
September 23, 2015
G. SHAKTHIVELU Vs. T.N. RAGHURAMAIAH
January 16, 2015
G. SRINIVASAN AND ORS. Vs. C.R. RAJAMMA AND ORS.
June 15, 2015
G. SUCHITHRA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 16, 2015
G. SUSHILAMMA AND ORS. Vs. CHAMUNDI
August 25, 2015
G. THIMMAPPA Vs. SHIVARAJ
August 10, 2015
G.B. AMITHA Vs. THE DIVISIONAL CONTROLLER, KSRTC AND ORS.
September 10, 2015
G.B.T. MANJULA AND ORS. Vs. THE CHIEF ZONAL MANAGER, INDANE OIL CORPORATION LIMITED AND ORS.
June 10, 2015
G.C. SHASHIKALA AND ORS. Vs. GOWRAMMA AND ORS.
December 17, 2015
G.D. SRINIVAS Vs. VEENA RAGHURAJ AND ORS.
January 12, 2015
G.K. GANESH AND ORS. Vs. G.T. KRISHNA REDDY AND ORS.
October 15, 2015
G.M. AMUSEMENT LEISURE PARK LTD. AND ORS. Vs. FRANCIS LOBO
January 20, 2015
G.M. GURUSWAMY AND ORS. Vs. G.M. GURUSIDDAIAH AND ORS.
April 9, 2015
G.N. GOVINDA SETTY Vs. DHOBIRAMAIAH AND ORS.
June 3, 2015
G.R. AMARNATH Vs. M.N. NARASIMHA MURTHY NAIK AND ORS.
August 12, 2015
G.R. AMARNATH Vs. M.N. NARASIMHA MURTHY NAIK AND ORS.
October 9, 2015
G.R. GOPINATH AND ORS. Vs. SYNDICATE BANK AND ORS.
September 7, 2015
G.S. BHAGYA Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
December 8, 2015
G.S. MADUSUDAN AND ORS. Vs. STATE
September 9, 2015
G.S. PUTTASWAMY Vs. STATE OF KARNATAKA AND ORS.
December 3, 2015
G.T. GOVINDARAJU Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
December 16, 2015
G.T. MANJUNATHA Vs. CHUNCHEGOWDA
January 16, 2015
G.V. DUKKESHAPPA Vs. THE STATE OF KARNATAKA AND ORS.
January 9, 2015
GADALINGA AND ORS. Vs. NARASIMHALU AND ORS.
January 19, 2015
GADDEPPA Vs. MALLAMMA AND ORS.
March 31, 2015
GADEPPA Vs. GADEMMA AND ORS.
August 21, 2015
GADIGEIAH Vs. IJAJ AHMED AND ORS.
March 4, 2015
GADIGEPPA KOTEPPA KOTENNAVAR Vs. THE STATE OF KARNATAKA AND ORS.
February 4, 2015
GAFFAR BAIG Vs. DIVINE LIGHT SCHOOL FOR BLIND WHITE FIELD AND ORS.
February 25, 2015
GAGAN AND ORS. Vs. MANOJ AND ORS.
December 1, 2015
GAJANAN RAMACHANDRA VELANGI Vs. VIJAYA IRAPPA AND ORS.
February 11, 2015
GAJENDRA AND ORS. Vs. STATE
August 5, 2015
GALAPPA Vs. THE CHAIRMAN LAND TRIBUNAL, HOSPET TALUK AND ORS.
June 11, 2015
GALLERIA DEVELOPERS PRIVATE LIMITED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 6, 2015
GANAPATHI AND ORS. Vs. WIPRO LIMITED AND ORS.
March 25, 2015
GANDHI Vs. PARASAPPA AND ORS.
June 25, 2015
GANESH CHELUVADI Vs. PREMKUMAR AND ORS.
August 12, 2015
GANESH D. KUNDARAGI AND ORS. Vs. THE KARNATAKA UNIVERSITY AND ORS.
September 10, 2015
GANESH KOTIAN Vs. PRASAD AND ORS.
January 30, 2015
GANESH PRASAD Vs. THE SECRETARY, SRI BILIGIRI EDUCATION SOCIETY (R) AND ORS.
January 16, 2015
GANESH S/O HANAMANTHRAO KARGAVE; DHANRAJ S/O ANNARAO CHANDAPURA Vs. STAT
January 13, 2015
GANESH S/O HANUMANTHASETTY Vs. GOVINDA S/O LATE NARAYANASETTY
January 9, 2015
GANESH VILAS AND ORS. Vs. SAMUEL BABURAO DHAWALE AND ORS.
January 20, 2015
GANGA AND ORS. Vs. K.T. NALINI
March 10, 2015
GANGABAI Vs. SHARNAPPA
January 8, 2015
GANGADHAR Vs. SHAMRAO AND ORS.
March 5, 2015
GANGADHAR Vs. ARUN; STATE OF KARNATAKA
December 1, 2015
GANGADHAR HIREGUTTI AND ORS. Vs. ISHWAR
September 30, 2015
GANGADHAR P NASHI Vs. STATE OF KARNATAKA; SUPERINTENDENT OF POLICE; KUMAR H R; LOKESH L
October 30, 2015
GANGADHAR SANGAPPA KALBURBGI Vs. STATE OF KARNATAKA
April 16, 2015
GANGADHARA Vs. THE STATE OF KARNATAKA
January 16, 2015
GANGADHARA KARKERA Vs. JACOB DENNIS SEQUIERA AND ORS.
September 29, 2015
GANGADHARAIAH Vs. STATE OF KARNATAKA
August 11, 2015
GANGADHARAIAH Vs. UMESH AND ORS.
November 25, 2015
GANGADHARAIAH C. AND ORS. Vs. KRISHNAPPA L.A. AND ORS.
July 27, 2015
GANGADHARAPPA Vs. J.M. RAMAIAH AND ORS.
July 17, 2015
GANGAIAH Vs. H SHIVANNA
January 20, 2015
GANGAIAH Vs. SYED AFROZ AND ORS.
November 20, 2015
GANGAMBIKA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 5, 2015
GANGAMMA Vs. B G THIMMAPPAIAH
March 3, 2015
GANGAMUNIYAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
April 1, 2015
GANGANAGOUDA AND ORS. Vs. SHANKARAGOUD AND ORS.
July 1, 2015
GANGARATHNAMMA; SHASHIKUMAR; CHOWDA BHOVI Vs. H G SURESH; RELIANCE GENERAL INSURANCE CO LTD
July 7, 2015
GANGAVVA AND ORS. Vs. GOUDAPPA AND ORS.
March 10, 2015
GANGAVVA AND ORS. Vs. KAMALAVVA AND ORS.
June 22, 2015
GANGAWA AND ORS. Vs. CHANDRASHEKHAR SIDRAM GALAGALI AND ORS.
July 17, 2015
GANGIBAI AND ORS. Vs. TIMMANNA AND ORS.
March 11, 2015
GANGOTRI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 5, 2015
GAURAV GOEL Vs. STATE OF KARNATAKA
June 23, 2015
GAUTAM Vs. VIRAJ AND ORS.
July 8, 2015
GAUTAM T. MOHIRE Vs. COMMISSIONER, BELGAVI CITY CORPORATION AND ORS.
December 4, 2015
GAVISIDDAPPA Vs. STATE OF KARNATAKA
July 27, 2015
GAVISIDDAPPA Vs. THE STATE OF KARNATAKA
October 31, 2015
GAYITHRI AND ORS. Vs. STATE OF KARNATAKA
July 14, 2015
GEETA AND ORS. Vs. GANGAVVA AND ORS.
November 3, 2015
GEETHA Vs. BASAVARAJAPPA
January 31, 2015
GEETHA Vs. GIRISHACHAR
September 30, 2015
GEETHA AND ORS. Vs. LAKKANNA AND ORS.
November 23, 2015
GEETHA AND ORS. Vs. M. SUSHEELA AND ORS.
February 11, 2015
GEETHA AND ORS. Vs. M. SUSHEELA AND ORS.
November 2, 2015
GEETHA BAI AND ORS. Vs. VIJAY AND ORS.
April 16, 2015
GEETHAVANI Vs. J.N. GURAPPA REDDY
January 2, 2015
GENERAL MANAGER Vs. RANGAPPA ALIAS RANGANATHA
February 6, 2015
GENERAL MANAGER Vs. GUNDAPPA
April 27, 2015
GENERAL SECRETARY, HINDUSTAN LATEX LIMITED Vs. THE GENERAL MANAGER, HINDUSTAN LATEX LIMITED
August 13, 2015
GHANSHAM S/O NARASAYYA GUTTEDAR Vs. STATE OF KARNATAKA
January 7, 2015
GHOUSE KHAN Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
February 9, 2015
GHOUSE MOHIUDDIN AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
March 11, 2015
GHOUSIA COLLEGE OF ENGINEERING Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LTD. AND ORS.
September 9, 2015
GHUDUSAB @ GOUSEMOHIDDIN AMINSAB BURDI Vs. GHUDUSAB IMAMSAB BURDI (SINCE DECEASED BY LRS)
December 14, 2015
GIDDAPPA AND ORS. Vs. STATE OF KARNATAKA
November 9, 2015
GIMPEX LIMITED Vs. STATE OF KARNATAKA
January 19, 2015
GIRAMALLA AND ORS. Vs. MAHADEVI AND ORS.
August 14, 2015
GIRI DARSHINI TRADING CO. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 6, 2015
GIRIDHAR AND ORS. Vs. SHARNAPPA
September 28, 2015
GIRIGOWDA Vs. GAJALAKSHMI
March 11, 2015
GIRIJA PATEL Vs. VIJAY R. RAO
February 10, 2015
GIRIJAMMA Vs. N. KRISHNA REDDY AND ORS.
February 16, 2015
GIRIJAMMA AND OTHERS Vs. REVANSIDDAPPA AND OTHERS
December 14, 2015
GIRIJAWWA Vs. HANAMAPPA
June 25, 2015
GIRIMALLAPPA Vs. GANGAVVA
February 6, 2015
GIRISH Vs. NEELAWWA @ FAKIRAWWA; SHIVANAND; MALLIKARJUN; IRAMMA; UMA AND ORS
November 2, 2015
GIRISH RITHVIK K.R. AND ORS. Vs. UNION OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS.
July 8, 2015
GIRISHA AND ORS. Vs. K.M. PARASHURAMA AND ORS.
August 17, 2015
GIRIVARTHA Vs. THE STATE OF KARNATAKA AND ORS.
August 5, 2015
GIRIYAPPA Vs. STATE OF KARNATAKA AND ORS.
June 3, 2015
GIRIYAPPA Vs. SHIVANANJU; NANJUNDASWAMY; SHARADAMMA
March 2, 2015
GLADIUS D. KULOTHUNGAN Vs. STATE OF KARNATAKA AND ORS.
September 23, 2015
GLOBAL KNOWLEDGE NETWORK Vs. AMUDHA DAS
April 30, 2015
GMR OSE HUNGUNDHOSPET HIGHWAYS PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.
April 29, 2015
GNANEE BUSINESS CORPORATION Vs. AKSHATA MINERALS PVT. LTD. AND ORS.
February 16, 2015
GODAWWA AND ORS. Vs. PURANDHAR
February 25, 2015
GODWIN PAUL AND ORS. Vs. L.N. SWAMY AND ORS.
March 25, 2015
GOETZE (INDIA) LTD. AND ORS. Vs. H.R. THIMAPPA GOWDA
February 20, 2015
GOKUL KARTHIK E Vs. MANAGING DIRECTOR; MANAGER, UNITED INDIA INSURANCE CO LTD ; ORIENTAL INSURANCE CO LTD
September 11, 2015
GOLLALAPPA AND ORS. Vs. THE STATE AND ORS.
November 27, 2015
GOLLARANGANNA Vs. NAGAMMA
October 13, 2015
GOPAL AND ORS. Vs. ABDUL WAHID AND ORS.
February 9, 2015
GOPAL REDDY AND ORS. Vs. STATE OF KARNATAKA AND ORS.
June 1, 2015
GOPALA KRISHNA Vs. THE MANAGING DIRECTOR, K.S.R.T.C. AND ORS.
August 3, 2015
GORAKNATH AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
August 17, 2015
GOUSE AHMED SHERRIF Vs. VIANAY RAJ AND OTHERS
June 2, 2015
GOUSE MOHADDEEN AND ORS. Vs. GADHE HANUMANTHAPPA AND ORS.
December 16, 2015
GOVARDHANA AND ORS. Vs. APPI AND ORS.
April 28, 2015
GOVERNMENT OF INDIA Vs. S P NARAYANA SWAMY GOWDA; GAJALAKSHMI AMMAL; S N MANJUNATH; GIRIJA S GOWDA; INDIRA JAYAPRAKASH; HEMANTH S KUMAR AND ORS
November 18, 2015
GOVERNMENT OF KARNATAKA AND ORS. Vs. GATEWAY HOTELS AND GATEWAY RESORTS LTD., MUMBAI AND ORS.
April 22, 2015
GOVIND AND ORS. Vs. THE STATE OF KARNATAKA
July 1, 2015
GOVIND L. RATHOD AND ORS. Vs. STATE OF KARNATAKA
February 20, 2015
GOVIND SWAMY AND ORS. Vs. P.S. NARASIMHA MURTHY AND ORS.
November 18, 2015
GOVINDA RAJAIAH Vs. STATE OF KARNATAKA AND ORS.
August 20, 2015
GOVINDA UDUPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
June 17, 2015
GOVINDACHARY AND ORS. Vs. GENESIS APARTMENT OWNERS ASSOCIATION
August 25, 2015
GOVINDAMMA Vs. SHIVA NESHAN AND ORS.
December 2, 2015
GOVINDANAIKA Vs. STATE OF KARNATAKA
August 25, 2015
GOVINDAPPA Vs. NETAJI RAO S/O LATE GANAPATHI RAO
January 6, 2015
GOVINDARAJU ALIAS GOVINDA Vs. STATE OF KARNATAKA
April 9, 2015
GOVINDRAJ NAIK AND ORS. Vs. THE PRINCIPAL SECRETARY GOVERNMENT OF KARNATAKA AND ORS.
January 30, 2015
GOWARAMMA AND ORS. Vs. JAYARAMAIAH AND ORS.
March 5, 2015
GOWDRA THIPESHI AND ORS. Vs. THE STATE OF KARNATAKA
August 6, 2015
GOWRAMMA Vs. RANGAPPA
January 7, 2015
GOWRAMMA Vs. CHANDRAPPA AND ORS.
July 31, 2015
GOWRAMMA Vs. THE STATE OF KARNATAKA AND ORS.
September 21, 2015
GOWRAMMA Vs. LAXMIKANTHIAH
July 7, 2015
GOWRAMMA AND ORS. Vs. P. LAKSHMINARAYANA
October 13, 2015
GOWRAMMA AND ORS. Vs. VENKATAIAH AND ORS.
February 11, 2015
GOWRAMMA AND ORS. Vs. THE ASST. COMMISSIONER, BANGALORE NORTH DIVISION AND ORS.
September 29, 2015
GOWRIBIDANUR SAHAKARA SAKKARE KARKHANE LTD. Vs. INDIAN BANK AND ORS.
April 1, 2015
GOWRLAMMA Vs. POTHAPPA
December 11, 2015
GRAM PANCHAYATH, KUKANOOR Vs. SHIVABASAPPA
June 16, 2015
GRATION ANIL PINTO Vs. STATE
August 20, 2015
GREGORY PATRAO AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD AND ORS.
February 10, 2015
GSJ ENVO LIMITED JAYSONS INFRASTRUCTURE INDIA PRIVATE LIMITED (J.V.) Vs. THE CHAIRMAN, BENGALURU WATER SUPPLY AND SEWERAGE BOARD AND ORS.
December 31, 2015
GUBBI NANJUNDESHWARA GUDDAGADU Vs. THE SECRETARY, DEPARTMENT OF REVENUE, GOVERNMENT OF KARNATAKA AND ORS.
July 3, 2015
GULABSHA Vs. MAHAMMADYUSUF AND ORS.
August 5, 2015
GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED Vs. NARASAPPA AND ORS.
March 11, 2015
GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED, (GESCOM) AND ORS. Vs. MEHABOOBSAB MULLA (RADIO)
August 20, 2015
GUNASUNDARI Vs. THE MANAGER, ORIENTAL INSURANCE CO. LTD. AND ORS.
August 6, 2015
GUNDA Vs. STATE OF KARNATAKA
August 20, 2015
GUNDAPPA Vs. PANDIRTAO AND ORS.
April 25, 2015
GUNDAPPA Vs. SHA MOTILAL
September 28, 2015
GUNDAPPA AND ORS. Vs. STATE OF KARNATAKA
June 5, 2015
GUNDEGOWDA AND ORS. Vs. RANGAMMA
October 15, 2015
GURU AND ORS. Vs. THE STATE OF KARNATAKA
April 1, 2015
GURUBASAPPA Vs. KRISHNABAI
January 12, 2015
GURUBASAPPA AND ORS. Vs. LAND TRIBUNAL, BASAVAKALYAN AND ORS.
November 9, 2015
GURUBASAVAIAH Vs. SHAIK SAMIULLA
February 9, 2015
GURUNATH Vs. THE STATE
February 18, 2015
GURUNATH AND ORS. Vs. THE PRINCIPAL SECRETARY, GOVERNMENT OF KARNATAKA AND ORS.
July 27, 2015
GURUPRASAD H.R. AND ORS. Vs. STATE OF KARNATAKA
March 27, 2015
GURURAJ Vs. SPL. LAND ACQUISITION OFFICER, UKP
July 15, 2015
GURUSIDDAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
June 26, 2015
GURUSIDDAYYA Vs. THE TAHSILDAR II, DHARWAD AND ORS.
March 11, 2015
GURUSWAMY Vs. GAJADANDAIAH AND ORS.
January 30, 2015
GUTTIGEDARARA CREDIT CO-OPERATIVE SOCIETY LIMITED Vs. THE INCOME TAX OFFICER
June 9, 2015
H A VENKATESH Vs. STATE OF KARNATAKA AND OTHERS
June 26, 2015
H B KRISHNA NAIK Vs. MANAGING DIRECTOR
April 8, 2015
H C MANJUNATH Vs. CHANDRU
February 13, 2015
H D KUMARASWAMY Vs. STATE OF KARNATAKA
July 27, 2015
H K LAKSHMINARAYANAPPA Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
March 6, 2015
H K PUTTA Vs. STATE OF KARNATAKA
September 2, 2015
H M SHANTHA Vs. STATE OF KARNATAKA
December 8, 2015
H S GEETHA AND OTHERS Vs. SHIVAKUMAR M AND OTHERS
December 18, 2015
H S RAJASHEKARA REDDY Vs. STATE OF KARNATAKA
July 24, 2015
H SHANMUGAM; VASUGI; DAKSHINAMURTHY; SANGEETHA; SARAVANA; LAKSHMI Vs. B S JAYARAM; PADMA; ROOPESH; ARUN; SHANTAMMA; JAYAMMA
July 14, 2015
H. BHANUMURTHY Vs. MANAGEMENT OF BHARATH EARTH MOVERS LTD.
February 4, 2015
H. BYATAPPA Vs. M. BASAVAIAH AND ORS.
August 13, 2015
H. MAHESHWARAPPA AND ORS. Vs. SRI RAM GENERAL INSURANCE CO. LTD. AND ORS.
October 29, 2015
H. MURIGAPPA Vs. B. HAYAVADANA HATWAR AND ORS.
November 4, 2015
H. NABHIRAJA Vs. SATHYA PRAKASH
February 25, 2015
H. SHIVAKUMAR Vs. THE DIRECTOR & COMMISSIONER OF MUNICIPAL ADMINISTRATION
February 16, 2015
H. SRINIVAS Vs. BHARATHI SHETTY AND ORS.
February 4, 2015
H. VENKATA SWAMY AND ORS. Vs. JAYAMMA AND ORS.
September 18, 2015
H.A. SRIKANTH AND ORS. Vs. SOVEREIGN DEVELOPERS & INFRASTRUCTURE LIMITED AND ORS.
September 10, 2015
H.B. KASHIVISHWANATHA SETTY Vs. P. SRINIVASA
April 30, 2015
H.B. MANACHRA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
March 18, 2015
H.B. SHIVAKUMAR Vs. L.C. HANUMANTHAPPA AND ORS.
March 5, 2015
H.B. SURESH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
October 13, 2015
H.C. NAGARAJ AND ORS. Vs. H.T. KRISHNAPPA AND ORS.
April 8, 2015
H.C. SHIVARAJU Vs. THE COMMISSIONER, MUNICIPAL ADMINISTRATION AND ORS.
January 29, 2015
H.C. VIMALA Vs. THE COMMANDANT, COMMAND HOSPITAL AND ORS.
November 27, 2015
H.D. BAGEWADI Vs. THE SENIOR DIVISIONAL CONTROLLER, NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION
July 2, 2015
H.D. BHARAMANNA Vs. H.B. VIJAYALAXMI AND ORS.
February 24, 2015
H.D. HARSHA Vs. THE STATE OF KARNATAKA
October 31, 2015
H.K. MAHADEVAMMA AND ORS. Vs. KENCHAPPANAVARA LINGAPPA AND ORS.
August 5, 2015
H.K. MURALIDHARA AND ORS. Vs. K. GANGADHARA AND ORS.
October 30, 2015
H.L. MANJUNATHA Vs. STATE AND ORS.
June 25, 2015
H.L. RANGARAJU Vs. THE STATE OF KARNATAKA AND ORS.
February 11, 2015
H.M. FAROOQ Vs. THE GOVERNMENT OF KARNATAKA AND ORS.
January 29, 2015
H.M. JAGADEESH Vs. BASAVANNA AND ORS.
January 30, 2015
H.M. MUKUNDAPPA AND ORS. Vs. PRABHU AND ORS.
January 8, 2015
H.M. RAJAPPA Vs. STATE OF KARNATAKA AND ORS.
March 27, 2015
H.M. SHANTHA Vs. STATE OF KARNATAKA
August 12, 2015
H.M. SOMASHEKARAYYA Vs. THE STATE OF KARNATAKA
February 24, 2015
H.N. JAGANNATHA REDDY Vs. STATE OF KARNATAKA AND ORS.
October 29, 2015
H.N. KRISHNAMURTHACHAR Vs. H.S. RAMANAYAKA AND ORS.
January 12, 2015
H.N. NAGARAJU Vs. S. SHANKARA AND ORS.
July 1, 2015
H.N. PADMAVATHI Vs. K. CHANDRAPPA
November 24, 2015
H.N. RAMAKRISHNA Vs. BANGALORE DEVELOPMENT AUTHORITY AND ORS.
June 4, 2015
H.N. SHIVANANDA AND ORS. Vs. H.N. VIJAYAMBA AND ORS.
July 22, 2015
H.N. SHREEDHAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II, E.P.F. ORGANISATION
September 14, 2015
H.N. YOGANANDA AND ORS. Vs. G. KUMAR AND ORS.
April 10, 2015
H.N.M. PRASAD Vs. VASUNDARA SRINIVASAN
July 15, 2015
H.P. CHIKKARAMA REDDY Vs. KANTHAMMA
January 9, 2015
H.P. RAJAKUMAR AND ORS. Vs. MADARAJE ARS AND ORS.
December 15, 2015
H.P. VENKATESH Vs. STATE OF KARNATAKA
January 5, 2015
H.R. GURURAJ RAO Vs. H.K. GUNDACHAR AND ORS.
November 27, 2015
H.R. MARALUSIDDAIAH AND ORS. Vs. THE EXECUTIVE ENGINEER TRANSMISSION DIVISION, K.P.T.C.L. AND ORS.
January 28, 2015
H.R. NIJAGUNAPPA AND ORS. Vs. H.R. RUDRAIAH AND ORS.
April 1, 2015
H.R. RAMAIAH AND ORS. Vs. PUTTALAXMAMMA
January 31, 2015
H.R. RAMESH Vs. THE STATE OF KARNATAKA AND ORS.
September 30, 2015
H.R. SHADAKSHARAPPA AND ORS. Vs. ASSISTANT LABOUR COMMISSIONER AND ORS.
July 28, 2015
H.R.RAJASHREE Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
June 11, 2015
H.S. ANANTHA Vs. M.K. MANJUNATHA AND ORS.
September 30, 2015
H.S. CHELUVARAJU AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
May 21, 2015
H.S. LAKSHMEGOWDA Vs. THE KARNATAKA STATE
February 6, 2015
H.S. MANJULA AND ORS. Vs. SIGA ANJANEYULU AND ORS.
September 21, 2015
H.S. PRADEEP Vs. STATE OF KARNATAKA AND ORS.
April 6, 2015
H.S. SATHISH Vs. THE PRINCIPAL SECRETARY TO STATE OF KARNATAKA HEALTH AND FAMILY WELFARE DEPARTMENT (MEDICAL EDUCATION) AND ORS.
July 31, 2015
H.T. JANAKAMMA Vs. THE COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY AND ORS.
September 9, 2015
H.T. RUDRESH AND ORS. Vs. STATE BY CIRCLE INSPECTOR
February 19, 2015
H.T. SATHYANARAYAN Vs. KARNATAKA STATE FINANCIAL CORPORATION AND ORS.
June 5, 2015
H.V. GOWTHAMA Vs. PEBBLE BAY DEVELOPERS PVT. LTD. AND ORS.
March 30, 2015
H.V. SHASHIKALA Vs. C.K. FAROOK AND ORS.
March 26, 2015
H.V. SUSHEELA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 12, 2015
HAJABBA Vs. UNITED INDIA INSURANCE CO LTD
June 23, 2015
HAJIBABU AND ORS. Vs. THE STATE OF KARNATAKA
March 30, 2015
HALAPPA AND ORS. Vs. STATE
March 23, 2015
HALAPPANAVAR AGRO CHEMICALS Vs. KEDARNATH JAJEE
November 24, 2015
HALINA C. GANGAPPA Vs. PRASANNA AND ORS.
June 12, 2015
HAMED ALI AND ORS. Vs. KABBALEGOWDA AND ORS.
December 18, 2015
HAMPANNA S/O PARUTAPPA Vs. PRABHAVATI
April 9, 2015
HANAGAL SHRI KUMARESHWAR COLLEGE OF PHARMACY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND RECOVERY OFFICER
October 15, 2015
HANAMANT Vs. SHANKAR KEDARABA KOLI AND ORS.
February 5, 2015
HANAMANT AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, UPPER KRISHNA PROJECT, BILAGI
January 20, 2015
HANAMANT AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, UPPER KRISHNA PROJECT
July 15, 2015
HANAMANT TIPPANNA ASANGI Vs. ROOPA
May 3, 2015
HANAMAPPA Vs. THE MANAGEMENT OF NWKRTC, GADAG DIVISION
February 6, 2015
HANMANT AND ORS. Vs. SIDDAPPA AND ORS.
November 17, 2015
HANMANTH Vs. STATE OF KARNATAKA
June 3, 2015
HANUMAIAH Vs. DHARMAIAH AND ORS.
October 28, 2015
HANUMAMMA AND ORS. Vs. LOLACHARI AND ORS.
July 31, 2015
HANUMANTAPPA Vs. NILAPPA AND ORS.
January 20, 2015
HANUMANTHA RAO AND ORS. Vs. THE CHIEF EXECUTIVE OFFICER, KARNATAKA BOARD OF WAKF AND ORS.
June 2, 2015
HANUMANTHAIAH Vs. JAYALAKSHMAMMA
November 16, 2015
HANUMANTHAIAH AND ORS. Vs. JAYAMMA
February 5, 2015
HANUMANTHAIAH AND ORS. Vs. HUCHAIAH AND ORS.
February 24, 2015
HANUMANTHAPPA Vs. B.V. SHIVAKUMAR AND ORS.
March 9, 2015
HANUMANTHAPPA Vs. NAGA NAIK N.
January 2, 2015
HANUMANTHAPPA AND ORS. Vs. MANIK AND ORS.
August 12, 2015
HANUMANTHAPPA AND ORS. Vs. MEGHARAJ AND ORS.
September 23, 2015
HANUMANTHAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
January 28, 2015
HANUMANTHAPPA HANCHINMANE Vs. AGASANAKATTE A. BASAVARAJAPPA
March 3, 2015
HANUMANTHARAJU Vs. THE UNITED INDIA INSURANCE COMPANY LIMITED AND ORS.
August 20, 2015
HANUMANTHARAYAPPA Vs. THE STATE OF KARNATAKA
September 30, 2015
HANUMANTHARAYAPPA Vs. THE MANAGER LEGAL, NEW INDIA ASSURANCE COMPANY LIMITED AND ORS.
September 4, 2015
HANUMANTHARAYAPPA Vs. BAJAJ ALLIANZ GEN. INSURANCE COMPANY LIMITED AND ORS.
June 9, 2015
HANUMANTHARAYAPPA AND ORS. Vs. MANJUNATH S. AND ORS.
November 27, 2015
HANUMANTHRAYAPPA Vs. SIDDAPPA
February 2, 2015
HANUMANTHRAYAPPA AND ORS. Vs. STATE AND ORS.
July 28, 2015
HANUMAPPA Vs. HANUMAPPA AND ORS.
March 3, 2015
HANUMAPPA AND ORS. Vs. THE ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. AND ORS.
August 13, 2015
HANUMAPPA S/O HANUMAPPA KALAGAGGARI Vs. LAND TRIBUNAL; TIPPANNA FAKKIRAPPA HANUMAR
January 8, 2015
HANUMAWWA AND ORS. Vs. THE CHIEF SECRETARY, GOVERNMENT OF KARNATAKA AND ORS.
August 19, 2015
HANUMESH NAYAK Vs. STATE OF KARNATAKA
December 18, 2015
HANUMESH NAYAK AND ORS. Vs. THE STATE OF KARNATAKA
September 4, 2015
HARIDAS R. Vs. B. KAMAL KISHOR
June 24, 2015
HARIRAM Vs. MYSORE POLYMERS & RUBBER PRODUCTS LIMITED
March 30, 2015
HARISH Vs. A. MADESHWARAN AND ORS.
April 25, 2015
HARISH Vs. RAMAREDDY AND ORS.
December 8, 2015
HARISH BABU AND ORS. Vs. LALITHA AND ORS.
March 11, 2015
HARISH BOREGOWDA AND ORS. Vs. STATE AND ORS.
April 22, 2015
HARISH POOJARY Vs. SATHISH POOJARY; BRANCH MANAGER UNITED INDIA INSURANCE CO , LTD
August 19, 2015
HARISH REDDY AND ORS. Vs. STATE OF KARNATAKA
August 20, 2015
HARISH S. Vs. MANAGING DIRECTOR, KSRTC
October 29, 2015
HARISH SAFALYA Vs. STATE OF KARNATAKA
March 19, 2015
HARISHA AND ORS. Vs. THE STATE OF KARNATAKA
February 12, 2015
HARISHA D. Vs. NAVEEN KUMAR V. AND ORS.
June 24, 2015
HARITHA Vs. R. MOTHIRAJ
October 9, 2015
HARSHA SPORTS PARADISE (R) AND ORS. Vs. THE SUPERINTENDENT OF POLICE AND ORS.
June 3, 2015
HARSHAWARDAN AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
November 18, 2015
HASEENA Vs. STATE OF KARNATAKA
November 24, 2015
HASEENTAJ AND ORS. Vs. THE MANAGING DIRECTOR, KSRTC
October 30, 2015
HASMATHI BAI AND ORS. Vs. S.P.J. VIJAYALAKSHMI AND ORS.
August 26, 2015
HAZRATH SULTAN SHAWAR ALI SHAH GURUJI Vs. STATE OF KARNATAKA AND ORS.
July 3, 2015
HEGGAPPA TIRAKAPPA MOTEBENNUR AND ORS. Vs. NINGAPPA MARTHANDAPPA MOTEBENNUR AND ORS.
August 20, 2015
HEMA HARANHA AND ORS. Vs. A. MARIYAPPA
January 30, 2015
HEMALATA Vs. MOHAN
January 8, 2015
HEMALATHA SIDDAPPA MAHANTHA SHETTI & OTHERS Vs. DIRECTOR, SUNDARAMS PVT LTD & OTHERS
December 18, 2015
HEMANTH KUMAR Vs. STATE OF KARNATAKA
April 13, 2015
HEMANTHA ALIAS HEMANTHAKUMAR Vs. STATE OF KARNATAKA
January 14, 2015
HEMAPPA AND ORS. Vs. THE STATE OF KARNATAKA
March 26, 2015
HEMARADDI Vs. YALLAWWA AND ORS.
June 24, 2015
HEMARAJ AND ORS. Vs. MEHABOOB SUBANI AND ORS.
April 6, 2015
HEMAVATHI Vs. NAGA NAIKA
January 13, 2015
HEMAVATHI AND ORS. Vs. G.R. SRINIVASA MURTHY AND ORS.
January 13, 2015
HEMAVATHI AND ORS. Vs. JAMEER KHAN KULKARNI AND ORS.
December 11, 2015
HEMAVATHI KREEDA MATTHU MANORANJANA KOOTA Vs. STATE OF KARNATAKA AND ORS.
November 24, 2015
HERALD DLIMA AND ORS. Vs. WALTER DSOUZA
February 24, 2015
HERMON,HOUSE OF WORSHIP SOCIETY Vs. THE DISTRICT REGISTRAR OF SOCIETIES
June 1, 2015
HICURE PHARMACEUTICALS PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES (AUDIT-3)
September 9, 2015
HIGH COURT OF KARNATAKA Vs. CHANDRASHEKAR N. SIRUR
November 27, 2015
HIGH COURT OF KARNATAKA Vs. JAI CHAITANYA DASA AND ORS.
April 16, 2015
HILDA DSOUZA Vs. THE REGIONAL COMMISSIONER, MYSORE DIVISION AND ORS.
August 12, 2015
HILL RANGE POWER PROJECT DEVELOPERS AND ORS. Vs. ACCIONA WIND ENERGY PRIVATE LTD.
February 24, 2015
HINA COLLEGE OF NURSING AND ORS Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND ORS
September 11, 2015
HIND MERCANTILE CORPORATION PRIVATE LIMITED Vs. STATE OF KARNATAKA
January 2, 2015
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. UNION OF INDIA
December 3, 2015
HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
October 7, 2015
HIRENYAPPA HONNAPPA DHOTRE AND ORS. Vs. ANNAPURNA GURUNATHAPPA PANIBHATE AND ORS.
June 2, 2015
HMT LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, BANGALORE AND ORS.
September 21, 2015
HONAMMA Vs. C.H. HONNEGOWDA AND ORS.
July 28, 2015
HONAPPA RAYAPPA DHANAGAR Vs. GURAPPA SIDAPPA MAGEPPAGOL AND ORS.
September 2, 2015
HONNURSWAMY Vs. THE STATE OF KARNATAKA
November 2, 2015
HOSAMANERA PRAKASH AND ORS. Vs. STATE OF KARNATAKA
February 24, 2015
HOTEL & ALLIED TRADERS PVT. LTD. Vs. THE STATE OF KARNATAKA AND ORS.
February 9, 2015
HOTEL PARAAG LIMITED (HPL) Vs. STATE BANK OF INDIA (INDUSTRIAL FINANCE)
July 22, 2015
HOTEL SHARADA PARADISE AND ORS. Vs. THE SECRETARY TO THE GOVERNMENT OF INDIA, DEPARTMENT OF FINANCE AND ORS.
April 9, 2015
HOYSALA PROJECTS PRIVATE LIMITED Vs. YERAGATUPALLI RADHAKUMAR REDDY AND ORS.
January 14, 2015
HUBBALLI ELECTRICITY SUPPLY CO , LTD Vs. COMMISSIONER OF INCOME-TAX
April 15, 2015
HUBLI DHARWAD MUNCIPAL CORPORATION Vs. SHASHIKANT SADASHIVAPPA MALAPUR AND ORS.
August 13, 2015
HUBLI ELECTRICITY SUPPLY COMPANY LIMITED AND ORS. Vs. SHIVAPPA HANUMANTAPPA YARAGATTI AND ORS.
March 19, 2015
HUCHE GOWDA AND ORS. Vs. V. VENKATESH AND ORS.
January 21, 2015
HUCHHA KRISHNAJI Vs. THE SPECIAL LAND ACQUISITION OFFICER
October 29, 2015
HULAGAPPA Vs. STATE OF KARNATAKA
December 4, 2015
HULAGAPPA Vs. THE STATE OF KARNATAKA
April 12, 2015
HULLAPPA CHANNABASAPPA HUBBALLI Vs. THE MANAGEMENT OF NWKRTC, HUBLI DIVISION
March 13, 2015
HUSNA Vs. P NAGENDRA
November 18, 2015
HUSSAINAPPA Vs. THE STATE OF KARNATAKA
January 16, 2015
HUSSAINAPPA Vs. NABICHAND AND ORS.
January 14, 2015
HUSSAINSAB AND ORS. Vs. THE STATE OF KARNATAKA
October 8, 2015
HYDERABAD KARNATAKA EDUCATION SOCIETY AND ORS. Vs. MALHARI
February 11, 2015
HYDERABAD KARNATAKA EDUCATION SOCIETY AND ORS. Vs. MALHARI
December 2, 2015
HYDERABAD KARNATAKA EDUCATION SOCIETY, GULBARGA AND ORS. Vs. MALLINATH
November 7, 2015
IBP COMPANY LTD. AND ORS. Vs. T.A. JAYAPRABHU AND ORS.
January 22, 2015
IBRAHIM Vs. NATIONAL INSURANCE CO LTD
November 16, 2015
ICICI LOMBARD GEN. INS. CO. LTD. Vs. NEELAMMA AND ORS.
March 18, 2015
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. MUTTAIAH BIN MUTTIAH AND ORS
November 18, 2015
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. S. SUNDARA AND ORS.
August 18, 2015
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. NAGARATHNA K. AND ORS.
June 18, 2015
ICICI LOMBARD GIC LTD. Vs. BHARTHI S REDDY AND ORS.
October 13, 2015
ICICI LOMBARD GIC LTD., BANGLORE Vs. RAMAKRISHNAIAH & ANR.
June 2, 2015
ICICI LOMBARD MOTOR INS. CO. LTD. Vs. VEERESH AND ORS.
September 4, 2015
IDA MATHIAS AND ORS. Vs. ALLEN J. MATHIAS AND ORS.
September 21, 2015
IDEYA VENDAN R. Vs. STATE OF KARNATAKA
March 16, 2015
IKKERI MOHADDIN SHAZEER Vs. THE STATE OF KARNATAKA AND ORS.
January 21, 2015
ILAHI S/O PAPULSAB CHONCHE Vs. DEPUTY COMMISSIONER; TAHASHILDAR
July 14, 2015
ILIYAS Vs. P. GOPALAKRISHNA BHAT AND ORS.
November 18, 2015
IMAM Vs. VITHAL
January 7, 2015
IMAMHUSSAIN Vs. STATE
July 22, 2015
IMAMJAFARKHAN AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
August 25, 2015
IMRAN Vs. HUSSAIN AND ORS.
January 31, 2015
IMRAN AHMED Vs. STATE
November 27, 2015
IMRAN ALI Vs. STATE OF KARNATAKA
October 5, 2015
IMRAN KHAN Vs. THE STATE OF KARNATAKA
October 8, 2015
IN RE: ALTRAN TECHNOLOGIES INDIA PRIVATE LIMITED Vs. STATE
September 4, 2015
IN RE: BIESSE MANUFACTURING CO. PVT. LTD. AND ORS. Vs. STATE
January 16, 2015
IN RE: BIOHIT BIOTECH SYSTEMS (INDIA) PRIVATE LIMITED Vs. STATE
January 9, 2015
IN RE: BROADCOM COMMUNICATIONS TECHNOLOGIES PRIVATE LIMITED AND ORS. Vs. STATE
February 24, 2015
IN RE: FACILITEC SERVICES (INDIA) PRIVATE LIMITED AND ORS. Vs. STATE
February 25, 2015
IN RE: FIREPRO SYSTEMS PRIVATE LIMITED AND ORS. Vs. STATE
November 6, 2015
IN RE: GLOBAL E-BUSINESS OPERATIONS PRIVATE LIMITED Vs. STATE
November 6, 2015
IN RE: INDIAN AERO INFRASTRUCTURE PRIVATE LIMITED AND ORS. Vs. STATE
November 20, 2015
IN RE: INSTITUT D EXPERTISE CLINIQUE INDIA PRIVATE LIMITED Vs. STATE
September 4, 2015
IN RE: KOYO BEARINGS INDIA PRIVATE LIMITED Vs. STATE
September 8, 2015
IN RE: KUMAN NAHUSHA Vs. STATE
April 10, 2015
IN RE: LISLE TECHNOLOGY PARTNERS PRIVATE LIMITED AND ORS. Vs. STATE
November 13, 2015
IN RE: MAGNA WAREHOUSING AND DISTRIBUTION PRIVATE LIMITED Vs. STATE
January 9, 2015
IN RE: NOUS ENTERPRISES SOLUTIONS PRIVATE LIMITED AND ORS. Vs. STATE
September 11, 2015
IN RE: RAMRUSTGI AND ORS. Vs. STATE
April 9, 2015
IN RE: SKAND PRIVATE LIMITED Vs. STATE
July 14, 2015
IN RE: SOUTHERN HIGHTECH CAPITAL PRIVATE LIMITED AND ORS. Vs. STATE
November 13, 2015
IN RE: STEERLIFE INDIA PRIVATE LIMITED Vs. STATE
November 13, 2015
IN RE: TESCO HINDUSTAN WHOLESALING PRIVATE LIMITED Vs. STATE
November 13, 2015
IN RE: UNITED SPIRITS LIMITED Vs. STATE
February 19, 2015
IN RE: VECTRA AUTO COMPONENTS PRIVATE LIMITED Vs. STATE
September 18, 2015
IN RE: WIPRO ENTERPRISES LIMITED Vs. STATE
March 12, 2015
INCOME TAX OFFICER AND ORS. Vs. MADEEHA ENTERPRISES
August 10, 2015
INDIA IRON WORKS Vs. THE DEPUTY LABOUR COMMISSIONER AND ORS.
January 30, 2015
INDIAN MACHINE TOOL MANUFACTURERS ASSN. Vs. STATE OF KARNATAKA
January 16, 2015
INDIAN OIL CORPORATION LTD. Vs. ADDITIONAL CHIEF SECRETARY AND PRINCIPAL SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT AND ORS.
June 10, 2015
INDIRA Vs. BABU PRAKASH
March 3, 2015
INDIRA AND ORS. Vs. B.C. MUNIRAMAIAH
September 23, 2015
INDIRA NAYAK Vs. THE COMMISSIONER OF PUBLIC INSTRUCTIONS EDUCATION DEPARTMENT AND ORS.
April 16, 2015
INDIRAJ Vs. CHANDRASHEKARA SETTY AND ORS.
November 30, 2015
INDIUM DEVELOPMENTS PVT. LTD. Vs. CHENNAMMA AND ORS.
January 28, 2015
INDUS TOWERS LIMITED Vs. STATE OF KARNATAKA AND ORS.
April 16, 2015
INFOSYS LIMITED Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES (AUDIT-4.4) AND ORS.
February 9, 2015
INFOSYS TECHNOLOGIES LTD. AND ORS. Vs. INSURANCE REGULATORY DEVELOPMENT AUTHORITY AND ORS.
November 27, 2015
ING VYSYA BANK Vs. HANUMANTH B. RAMDURG
February 24, 2015
IRAMMA AND ORS. Vs. CHANDRASHEKRAYYA AND ORS.
August 10, 2015
IRAPPA Vs. MANAGEMENT OF NWKRTC, HUBLI DIVISION
November 2, 2015
IRAPPA AND ORS Vs. THE STATE OF KARNATAKA AND ORS.
September 23, 2015
IRAPPA RAMAPPA KOTTAPPAGOLA AND ORS. Vs. STATE OF KARNATAKA
June 2, 2015
IRASHAD HASHIMSAB NALABAND AND ORS. Vs. SHIVAPPA VITTHAL LENDYAGOL AND ORS.
July 8, 2015
IRAWWA AND ORS. Vs. SHIVAPPA ADIVEPPA CHOUDHARI AND ORS.
August 19, 2015
IRAYYA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 18, 2015
IRFAN Vs. THE STATE OF KARNATAKA
April 27, 2015
ISHAPPA TIPPANNA KORAWAR Vs. K. MANJUNATH AND ORS.
March 3, 2015
ISHWAR Vs. IRAPPA
December 10, 2015
ISHWAR POOJARY Vs. POLICE SUB-INSPECTOR
June 12, 2015
ISHWARAPPA Vs. THE MANAGING DIRECTOR, REGIONAL OIL SEEDS GROWERS, CO-OPERATIVE SOCIETIES UNION LTD. AND ORS.
November 26, 2015
ISHWARAPPA RUDRAPPA MARANABASARI AND ORS. Vs. THE PRINCIPAL SECRETARY GOVERNMENT OF EDUCATION (HIGHER EDUCATION) AND ORS.
September 30, 2015
ISHWARIDEVI AND ORS. Vs. NEELAPPA
July 15, 2015
ISMAILSAB AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD AND ORS.
October 30, 2015
ITI LIMITED Vs. HOSMAT HOSPITAL PVT. LTD. AND ORS.
June 3, 2015
ITTINA PROPERTIES PRIVATE LIMITED Vs. M. SRINIVAS
July 15, 2015
J. BASAVARAJ Vs. PUSHPAVATHI
September 2, 2015
J. ISHWARA BHAT Vs. THE MANGALORE UNIVERSITY AND ORS.
January 16, 2015
J. MARGRET FERNANDEZ AND ORS. Vs. K.V. SEETHARAMAIAH
June 9, 2015
J. PRAVEEN KUMAR Vs. STATE OF KARNATAKA AND ORS.
April 7, 2015
J. REKHA Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA AND ORS.
February 11, 2015
J. SHANTHA AND ORS. Vs. N.S. LALITHA AND ORS.
July 7, 2015
J. VENKATESH Vs. THE COMMISSIONER BRUHATH BANGALORE MAHANAGARA PALIKE AND ORS.
February 4, 2015
J.B. GANGADHARAPPA AND ORS. Vs. K.K. AZEZ AND ORS.
January 13, 2015
J.I. HAVALDAR Vs. STATE BANK OF INDIA, BANGALORE
August 7, 2015
J.K. TYRE & INDUSTRIES LTD. Vs. THE STATE OF KARNATAKA
November 19, 2015
J.N. SHANMUKAPPA GOWDA Vs. ASSISTANT COMMISSIONER AND ORS.
January 13, 2015
J.P. PRAKASH Vs. KARNATAKA LOKAYUKTA
March 20, 2015
J.R. MRITHUNJAY SINGH Vs. THE INCOME TAX OFFICER
April 13, 2015
JABEE @ JABEEULLA Vs. STATE OF KARNATAKA
January 5, 2015
JABEEN TAJ AND ORS. Vs. MADHUSUDHAN C. AND ORS.
December 15, 2015
JABEENABANU Vs. THE STATE OF KARNATAKA
August 3, 2015
JAGADEESH Vs. SHEKARGOUDA AND ORS.
February 13, 2015
JAGADEESH ALIAS KOPPADA JAGADEESH Vs. KAMPALAPPA
June 8, 2015
JAGADEESH H V Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION
June 8, 2015
JAGADEESHA Vs. SATHISHGOWDA M.P. AND ORS.
August 4, 2015
JAGADEVI Vs. ARAVIND
March 27, 2015
JAGADGURU MOORUSAVIRMATH VIDYA VARDHAK SANGH Vs. PRAKASH AND ORS.
August 5, 2015
JAGADGURU RENUKACHARYA CO-OPERATIVE CREDIT SOCIETY (LTD.) Vs. GURUSIDDAPPA BASAPPA
June 17, 2015
JAGADISH Vs. NARAYAN AND ORS.
July 20, 2015
JAGADISH CHANDRA ARAS; MOHAMMAD RASHID SAMBADRI Vs. STATE OF KARNATAKA
December 18, 2015
JAGADISH POONJA Vs. THE SOUTH CANARA HOTEL COMPLEX PRIVATE LIMITED AND ORS.
March 12, 2015
JAGADISH RAO Vs. MUNISWAMY AND ORS.
August 19, 2015
JAGADISH S/O MANJUNATHA K B Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD ; MAHESH KUMAR R K
July 28, 2015
JAGADISH SHANKAREPPA MIRJI Vs. THE STATE OF KARNATAKA
September 15, 2015
JAGANNATH @ JAGADEVAPPA Vs. SIDDAPPA @ SIDDANNA; MALLAPPA; UNITED INDIA INSURANCE COMPANY LTD
July 9, 2015
JAGANNATH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
September 30, 2015
JAIBUNNISSA Vs. STATE OF KARNATAKA
September 4, 2015
JAISING AND ORS. Vs. THE STATE OF KARNATAKA
April 1, 2015
JAKU POOJARTHY AND ORS. Vs. MADANA KUMARI AND ORS.
March 24, 2015
JAMBALMMA AND ORS. Vs. T. RAMANA REDDY AND ORS.
November 27, 2015
JAMES EDWARD AND ORS. Vs. THE DIVISIONAL CONTROLLER, K.S.R.T.C.
November 6, 2015
JAMSHED ANJUM Vs. STATE AND ORS.
March 5, 2015
JANA BAI AND ORS. Vs. KOMALAN AND ORS.
July 8, 2015
JANABAI Vs. DEVENDRA
October 29, 2015
JANAKI Vs. LALITHA AND ORS.
July 7, 2015
JANARDHAN AND ORS. Vs. STATE
June 8, 2015
JANARDHANA ACHAR AND ORS. Vs. JAGANNATHA POOJARY AND ORS.
March 3, 2015
JANARDHANA M. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
August 25, 2015
JARAGANAHALLI GRAMABIRUDDI SANGHA Vs. STATE OF KARNATAKA AND ORS.
January 5, 2015
JAVARAYAPPA Vs. VENKATARAMAPPA AND ORS.
January 19, 2015
JAVED SAYYED Vs. RESHMA AND ORS.
June 25, 2015
JAWARE GOWDA AND ORS. Vs. BASAVARAJU N.J. AND ORS.
April 29, 2015
JAYA AND ORS. Vs. K. GOPALA RAJU AND ORS.
March 11, 2015
JAYA SURESH WAGHELA AND ORS. Vs. SURESH BALA WAGHELA AND ORS.
September 1, 2015
JAYACHANADRA CHOUDHARY AND ORS. Vs. THE MANAGING DIRECTOR B.M.T.C. DEPOT AND ORS.
April 24, 2015
JAYACHANDRA P. Vs. MUNIAKKAYAMMA
January 14, 2015
JAYALAKSHMAMMA Vs. RADHIKA AND ORS.
June 23, 2015
JAYALAKSHMI AND ORS. Vs. STATE OF KARNATAKA
April 6, 2015
JAYALAKSHMI AND ORS. Vs. G. KRISHNA MURTHY AND ORS.
March 25, 2015
JAYALAKSHMI AND ORS. Vs. VIKAS MOHAN DUPTHE AND ORS.
September 23, 2015
JAYALAXMI AND ORS. Vs. SHEELA AND ORS.
August 7, 2015
JAYAMMA Vs. RAMESH KUMAR AND ORS.
August 6, 2015
JAYAMMA Vs. STATE OF KARNATAKA AND ORS.
April 7, 2015
JAYAMMA Vs. N A ANJINAPPA
July 24, 2015
JAYAMMA Vs. RENUKA AND ORS.
February 6, 2015
JAYAMMA AND ORS. Vs. SARAVANAN G. AND ORS.
February 5, 2015
JAYAMMA AND ORS. Vs. P. PRAKASH
April 23, 2015
JAYAMMA N. Vs. SHANKAR R.
February 10, 2015
JAYAMMA T Vs. T K NAGARAJ
April 28, 2015
JAYAMUTHU Vs. STATE ELECTION COMMISSION FOR CO-OPERATION AND ORS.
September 3, 2015
JAYANNA AND ORS. Vs. THE STATE OF KARNATAKA
December 9, 2015
JAYANTH G. JOSHI Vs. THE MANAGEMENT OF SYNDICATE BANK
June 18, 2015
JAYANTHI AND ORS. Vs. LISSY THOMAS AND ORS.
April 13, 2015
JAYARAM Vs. PADMA AND ORS.
May 28, 2015
JAYARAM Vs. S. SHRUTHI AND ORS.
October 8, 2015
JAYARAM HEGDE Vs. AUTHORIZED OFFICER CUM CHIEF MANAGER
June 17, 2015
JAYARAM P. Vs. STATE OF KARNATAKA AND ORS.
July 10, 2015
JAYARAMAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 27, 2015
JAYARAMU Vs. C.V. PRASHANTH AND ORS.
September 9, 2015
JAYASHREE @ VIJAYLAXMI Vs. VIRATAYYA; SUVARNA
June 23, 2015
JAYASHREE AND ORS. Vs. THE ELECTION COMMISSIONER AND ORS.
December 3, 2015
JAYENDRA BHAT Vs. R. KANAGARAJ
January 13, 2015
JAYSHREE Vs. THE STATE AND ORS.
March 30, 2015
JENUKURUBARA SURESH Vs. STATE OF KARNATAKA
February 9, 2015
JILANI DADAPEER KOTWAL AND ORS. Vs. KHATUNBI AND ORS.
October 15, 2015
JITENDRA PRASAD Vs. DALBIR SINGH KATARIA AND ORS.
December 4, 2015
JMC PROJECTS (INDIA) LTD. Vs. THE STATE OF KARNATAKA
June 18, 2015
JODHARAM Vs. THE STATE OF KARNATAKA AND ORS.
September 4, 2015
JOHN PEREIRA Vs. K. SADANANDA SHETTY AND ORS.
August 12, 2015
JOINT COMMISSIONER OF INCOME TAX AND ORS. Vs. DELL INDIA PVT. LTD.
September 2, 2015
JOSEPH DEVARAJ AND ORS. Vs. BALARAJ AND ORS.
September 21, 2015
JOSEPH LOPEZ Vs. FRANCIS LOPEZ AND ORS.
April 29, 2015
JOSEPH PAUL PAIS Vs. STATE
June 8, 2015
JOSEPH RAJ Vs. THE COMMISSIONER, BRUHATH BANGALORE MAHANAGARA PALIKE AND ORS
March 30, 2015
JSW STEEL LIMITED AND ORS. Vs. GOVERNMENT OF KARNATAKA AND ORS.
July 15, 2015
JULYET GONSALVES Vs. VINCENT GONSALVES
June 26, 2015
JUMMA MASJID Vs. KARNATAKA STATE BOARD OF WAKF AND ORS.
January 13, 2015
JUNIPER NETWORKS INDIA PVT. LTD. Vs. THE INSPECTOR GENERAL OF REGISTRATION AND COMMISSIONER OF STAMPS AND CHEF REVENUE CONTROLLING AUTHORITY AND ORS.
September 1, 2015
JUSTIN A RODRIGUES Vs. SARIKA LAVEENA DSOUZA
September 15, 2015
JYOTHI AND ORS. Vs. RADHAKRISHNA AND ORS.
September 22, 2015
JYOTHI G. Vs. THE TAHSILDAR, T. NARASIPURA TALUK AND ORS.
September 23, 2015
JYOTHIBA Vs. MAHABALA SHETTY
January 2, 2015
JYOTHIRMOY AND ORS. Vs. THE MANAGING DIRECTOR, B.M.T.C. CENTRAL OFFICE AND ORS.
December 11, 2015
JYOTIBA Vs. J.R. SHANMUKHAPPA
July 13, 2015
K ABDUL KHADER; MARIYAMMA; KAIRUNISA Vs. RAVI K; UNITED INDIA INSURANCE CO LTD AND OTHERS
July 30, 2015
K ABDUL REHMAN; K NAZEER AHAMED Vs. MALLIKARJUNA; SUNDAR RAO; BASAVARAJ; HANUMANTHAPPA AND OTHERS
July 15, 2015
K BALARAJ @ K BALAJI Vs. S KANNAN
January 23, 2015
K G NINGAPPA, Vs. STATE OF KARNATAKA
September 7, 2015
K GANGAMMA Vs. B S RAMAKRISHNEGOWDA
June 26, 2015
K J JAMES Vs. DEPOT MANAGER; MANAGER, UNITED INDIA INSURANCE CO LTD
July 31, 2015
K K SHRIPATHI HEBBAR Vs. M M SHAMSHUDDIN
March 24, 2015
K M SOUNDARYA Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
November 7, 2015
K M SUMA W/O NANJUDAPPA Vs. MANJULA W/O MANJUNATHA; MURUGAPPA W/O MAHADEVAPPA
July 2, 2015
K MAHALAKSHMI Vs. UNITED INDIA INSURANCE CO LTD
November 20, 2015
K MOHANA MURTHY Vs. MUNIYAPPA
March 10, 2015
K MUNIRAJU Vs. CHIKKOTTAPPA
March 10, 2015
K N ASWATHANARAYANA REDDY Vs. STATE OF KARNATAKA
March 4, 2015
K NAGESHWARAO Vs. STATE OF KARNATAKA
October 13, 2015
K NATARAJ Vs. STATE OF KARNATAKA
February 3, 2015
K P SHARATH CHANDRA Vs. STATE OF KARNATAKA; RAMYA SHARATH REDDY
November 27, 2015
K PADMA; G N HARSHAVARDHAN; G N NITHINVARDHAN; VENKATARAYAPPA; RAMAKKA Vs. MANAGING DIRECTOR; R MANI S/O RAMAIAH; DIVISIONAL MANAGER
July 29, 2015
K PUSHPAMMA Vs. PRABHAKAR S
August 26, 2015
K R DHANPAL Vs. S M SATHAYANARANA
June 24, 2015
K RAKESH Vs. STATE OF KARNATAKA
May 12, 2015
K RAMESH Vs. STATE OF KARNATAKA
April 30, 2015
K S HARI MURALI KRISHNA Vs. S K MANIKYAM CHARITABLE TRUST BANGALORE
August 21, 2015
K S KRISHNAMURTHY Vs. KARNATAKA STATE TOURISM DEVELOPMENT CORPORATION LIMITED
February 16, 2015
K S SATHYANARAYANA Vs. NALINI MALLESH; C S BALAKRISHNA; MAHALAKZHMI; JAYALAKSHMI NAGARAJ; SAVITHRI JAGADISH AND OTHERS
June 30, 2015
K S SUNIL GUPTA Vs. DENA BANK BANGALORE
September 7, 2015
K SATHYANARAYANA Vs. K V SATHYAMURTHY
February 3, 2015
K. ABDULLA KUNHI ABDUL RAHAMAN Vs. ADDITIONAL COMMISSIONER OF CUSTOMS AND ORS.
April 22, 2015
K. ANBAZHAGAN Vs. STATE OF KARNATAKA AND ORS.
February 11, 2015
K. ANBAZHAGAN Vs. THE STATE OF KARNATAKA
January 19, 2015
K. ANNPOORNA PRASAD AND ORS. Vs. SUSHEELAMMA AND ORS.
March 17, 2015
K. ANUSHA AND ORS. Vs. MOHAMED IMRAN AND ORS.
June 5, 2015
K. BADRI RAMU Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION, MYSORE RURAL DIVISION AND ORS.
March 25, 2015
K. CHANDRASEKHARA REDDY AND ORS. Vs. K. YERRISWAMY AND ORS.
June 25, 2015
K. CHANDRASHEKAR SHETTY AND ORS. Vs. SHEENA NAIK AND ORS.
October 15, 2015
K. DAYANANDA Vs. THE LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER, MANGALORE SUB DIVISION AND ORS.
November 26, 2015
K. GOPAL KRISHNA BHAT AND ORS. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
March 19, 2015
K. GOVINDA SHERIGARA Vs. SHARADA KAMATH AND ORS.
September 4, 2015
K. INDIRA BAI AND ORS. Vs. K.R. ACHAR AND ORS.
February 23, 2015
K. JAGADEESH REDDY Vs. KARNATAKA STATE TRANSPORT AUTHORITY AND ORS.
April 27, 2015
K. JANARDHAN REDDY Vs. B.R. BASUTKAR AND ORS.
December 18, 2015
K. JAYARAMA BALYAYA Vs. UNION OF INDIA AND ORS.
April 7, 2015
K. KALPANA MOHAN AND ORS. Vs. THE MANAGING DIRECTOR, K.S.R.T.C. AND ORS.
July 27, 2015
K. KASHINATHA RAO AND ORS. Vs. K. GAYATHRI AND ORS.
July 2, 2015
K. KASIAPPA AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA
April 8, 2015
K. KESHAV REDDY Vs. STATE OF KARNATAKA
September 2, 2015
K. KRISHNA Vs. C. PREMKUMAR AND ORS.
April 25, 2015
K. KRISHNAPPA NAIDU Vs. STATE OF KARNATAKA
June 4, 2015
K. KRISHNARAJ HEGDE Vs. ANIL C. LOBO AND ORS.
March 10, 2015
K. MAHADEVU Vs. THE JOINT COMMISSIONER OF CUSTOMS AND ORS.
October 14, 2015
K. MAHESH KUMAR Vs. STATE
February 11, 2015
K. MANJUNATH AND ORS. Vs. IDBI BANK LTD. AND ORS.
October 16, 2015
K. MANJUNATH AND ORS. Vs. G. AVALAPPA AND ORS.
November 27, 2015
K. MARULASIDDAPPA Vs. SHIVAMURTHAYYA AND ORS.
April 17, 2015
K. MUNINARAYANA Vs. SUNDARA RAJU AND ORS.
February 12, 2015
K. MUNISWAMY Vs. THE STATE OF KARNATAKA AND ORS.
March 27, 2015
K. MURTHY Vs. THE STATE OF KARNATAKA
October 30, 2015
K. NAGARAJ Vs. G. SUDHA
September 2, 2015
K. NAGARAJ AND ORS. Vs. JAHANGIR BASHA AND ORS.
December 14, 2015
K. NAGARAJAIAH AND ORS. Vs. K.R. DEVI SULOCHANA
September 28, 2015
K. NAGESH Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 5(1)
April 20, 2015
K. NARSIMHAMURTHY Vs. STATE OF KARNATAKA AND ORS.
September 3, 2015
K. PRAHLAD ACHARI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
August 14, 2015
K. PRAKASH Vs. GANGAPPA CHANDALLI AND ORS.
September 18, 2015
K. RAJAGOPALA REDDY Vs. NARASAMMA AND ORS.
July 14, 2015
K. RAJASHEKAR Vs. STATE AND ORS.
April 16, 2015
K. RAMACHANDRA HEBBAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 13, 2015
K. RAMAIAH AND ORS. Vs. KHAJI IMAM KHAN AND ORS.
June 12, 2015
K. RAMAKRISHNA Vs. PARVATHI DEVI
March 18, 2015
K. RAMAN MENON Vs. KARNATAKA NAIR SERVICE SOCIETY
April 7, 2015
K. RAMANJI AND ORS. Vs. THE STATE OF KARNATAKA
April 1, 2015
K. RAMESH Vs. THE STATE OF KARNATAKA
September 12, 2015
K. RAMU AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 26, 2015
K. RATNAKAR AITHAL Vs. KRISHNA B. PATIL AND ORS.
November 13, 2015
K. SANDHYA ANAND Vs. U.B. SEETHARAMAPPA
March 23, 2015
K. SHARADA BHAT AND ORS. Vs. STATE AND ORS.
August 13, 2015
K. SHOBHA AND ORS. Vs. ROYAL SUNDRAM ALLIA INSURANCE COMPANY LIMITED AND ORS.
August 31, 2015
K. SOMASEKHAR Vs. THE CENTRAL BUREAU OF INVESTIGATION ANTI-CORRUPTION BRANCH
January 23, 2015
K. SRINIVAS RAO Vs. THE STATE
January 31, 2015
K. SRINIVASA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
April 1, 2015
K. SURESH Vs. THE UNION OF INDIA AND ORS.
October 15, 2015
K. SURYA PRABHA Vs. LEELAVATHI AND ORS.
August 14, 2015
K. SWARNALATHA Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD.
November 2, 2015
K. UDHAYABANU Vs. G.S. HEMALATHA
June 17, 2015
K. UMESH Vs. M. MANJUNATHA
January 9, 2015
K. USMAN SHAFI Vs. STATE OF KARNATAKA AND ORS.
April 25, 2015
K. VARALAKSHMI Vs. M. KESHAVAN AND ORS.
September 21, 2015
K. VEERABHADRAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 28, 2015
K. VENKATESH Vs. UNION OF INDIA
January 19, 2015
K. VIMALA Vs. K. HITHENDRA AND ORS.
August 17, 2015
K. VINAYAKA Vs. PRUTHVI S.
June 3, 2015
K.A. MATHEW Vs. S. RAMESH AND ORS.
January 2, 2015
K.A. RAMAKRISHNA AND ORS. Vs. V.R. ANANDA AND ORS.
December 15, 2015
K.B. APPAJI Vs. K.M. RAJENDRA AND ORS.
November 5, 2015
K.B. RACHANA Vs. VEMEKAR NAINA VILAS AND ORS.
February 10, 2015
K.B. RAJANNA AND ORS. Vs. HARISHA AND ORS.
June 23, 2015
K.B. SATHISH MURTHY Vs. K.B. PHANEENDRA AND ORS.
March 26, 2015
K.B. SHANKARE GOWDA Vs. SUSHMA
January 12, 2015
K.C. BHATT AND ORS. Vs. INDIRA BHURARIA
June 1, 2015
K.C. MANJUNATH AND ORS. Vs. THE DEPUTY COMMISSIONER, SOUTH CANARA DISTRICT AND ORS.
October 1, 2015
K.C. VIJAYARAGHAVA REDDY AND ORS. Vs. GOPALAPPA AND ORS.
October 30, 2015
K.G. GEETHA RUDRESH Vs. THE STATE OF KARNATAKA AND ORS.
February 23, 2015
K.G. KAMALAKSHI Vs. MANJUNATH J. AND ORS.
February 24, 2015
K.G. KEERTHI KUMAR Vs. K.P. RAMESH
September 1, 2015
K.G. NATARAJ PARTNER AND ORS. Vs. BHAGYALAKSHMI AND ORS.
January 28, 2015
K.G. PRAMILA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
September 3, 2015
K.G. RAJARAM Vs. THE STATE OF KARNATAKA AND ORS.
November 2, 2015
K.H. PILLAANJANAPPA AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
April 27, 2015
K.H. RAMACHANDRAPPA Vs. THAMMAIAH AND ORS.
February 3, 2015
K.H. SHAMA RAO AND SONS, BANGALORE AND OTHERS Vs. M.R. JAISHANKAR AND OTHERS
October 9, 2015
K.L. CHANDRASHEKARA Vs. C.M. VENUGOPAL AND ORS.
April 28, 2015
K.L. KHURANA Vs. SURESH BROTHERS AND ORS.
April 10, 2015
K.L. KUMARASWAMY Vs. DHANALAXMI BANK LTD. AND ORS.
September 18, 2015
K.L. NEGI AND ORS. Vs. WALE BABU AND ORS.
February 19, 2015
K.L. VEENA AND ORS. Vs. S. ANURADHA
January 2, 2015
K.M. CHANNAMALLIKARJUNA Vs. THE CHIEF SECRETARY, GOVERNMENT OF KARNATAKA
January 5, 2015
K.M. MUNIRAJU Vs. SAROJA CHANDRASHEKARAN AND ORS.
December 18, 2015
K.M. NARAYANAPPA AND ORS. Vs. T.C. VENKATAGIRIYAPPA AND ORS.
September 18, 2015
K.M. SHIVAKUMAR Vs. THE VICE CHAIRMAN MANDYA INSTITUTE OF MEDICAL SCIENCES MANDYA AND PRINCIPAL SECRETARY DEPARTMENT OF HEALTH AND FAMILY WELFARE SERVICES (MEDICAL EDUCATION) AND ORS.
November 27, 2015
K.M. SRIRAMA REDDY AND ORS. Vs. BYREDDY K.N. AND ORS.
July 16, 2015
K.MURTHY Vs. V.P.MUNISWAMAIAH
June 25, 2015
K.N. ARUNA KUMARI AND ORS. Vs. SURESH AND ORS.
August 18, 2015
K.N. AYODYA RAMA SHETTY Vs. THE CHIEF OFFICER, MUNICIPALITY, KUNIGAL AND ORS.
September 28, 2015
K.N. RAMACHANDRAN AND ORS. Vs. MALTS SPIRITS INDIA PRIVATE LIMITED
January 14, 2015
K.N.V.S. MURTHY AND ORS. Vs. UMESH AND ORS.
January 5, 2015
K.P. GOPAL REDDY Vs. ANJANAMMA
July 7, 2015
K.P. NAGARATHNA Vs. STATE OF KARNATAKA AND ORS.
June 2, 2015
K.P. SHIVANANDAPPA AND ORS. Vs. NEELADEVI
February 25, 2015
K.R. ASHOK KUMAR Vs. SHIVARAMAIAH AND ORS.
March 26, 2015
K.R. MEENAKSHI AND ORS. Vs. R. NAGABHUSHANA
December 18, 2015
K.R. NANDAKUMAR Vs. RAMA NAIKA
March 4, 2015
K.R. REVANNA Vs. R.V. SAVANI AND ORS.
September 1, 2015
K.R. VIJAYKUMAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
April 9, 2015
K.S. ANNEGOWDA AND ORS. Vs. B.H. RAMESH
June 1, 2015
K.S. BALASUNDAR Vs. RAMAPPA
January 20, 2015
K.S. BHAVANI SHANKAR AND ORS. Vs. GANGE GOWDA AND ORS.
January 27, 2015
K.S. CHAUGULE Vs. THE BIJAPUR DISTRICT CENTRAL CO-OPERATIVE BANK LTD. AND ORS.
August 21, 2015
K.S. GANESH BHAT Vs. AUTHORISED OFFICER AND ORS.
March 5, 2015
K.S. GOPAL KRISHNA SHETTY Vs. C.N. UDYASHANKAR AND ORS.
February 24, 2015
K.S. HARISH AND ORS. Vs. STATE OF KARNATAKA
August 3, 2015
K.S. NAGENDRA PRASAD Vs. K. ABOOBACKER
December 7, 2015
K.S. PONNAPPA Vs. K.S. BHEEMAIAH
January 2, 2015
K.S. PRADEEP Vs. JAHIR AHMED
January 13, 2015
K.S. PUTTABUDDI Vs. THE STATE OF KARNATAKA
March 11, 2015
K.S. RAMACHANDRA Vs. BANKING OMBUDSMAN AND ORS.
July 28, 2015
K.S. RAVINDRA AND ORS. Vs. THE STATE OF KARNATAKA
March 2, 2015
K.S. SHIVANAGOWDA Vs. THE DEPUTY COMMISSIONER, DAVANAGERE DISTRICT AND ORS.
July 28, 2015
K.S. SIDDALINGAIAH Vs. STATE OF KARNATAKA
April 1, 2015
K.S. VENKATESH Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3)
July 3, 2015
K.T. PATTABHIRAMAN AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 27, 2015
K.V. RAGHURAM AND ORS. Vs. STATE
September 10, 2015
K.V. SATHYAMURTHY AND ORS. Vs. K.G. SRINIVASA AND ORS.
November 19, 2015
K.V. SATISH Vs. THE PRINCIPAL SECRETARY, GOVERNMENT OF KARNATAKA AND ORS.
July 16, 2015
K.V. SHIVAKUMAR AND ORS. Vs. AFTAB BANOO AND ORS.
January 21, 2015
K.V. VAISHAKH SASI Vs. H.S. KUMAR AND ORS.
June 3, 2015
K.V.G. DENTAL COLLEGE & HOSPITAL AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 2, 2015
KADRI JOGESHWARA MUTT Vs. I V PINTO ALIAS D MELLO
April 7, 2015
KAIWARA AMARA NAREYANA YETHINDRA TEMPLE TRUST (REGD.) AND ORS. Vs. M. SRINIVAS
February 16, 2015
KAJA AMEER DEVUDSAB MULLA AND ORS. Vs. HUSAINBEE AND ORS.
August 6, 2015
KALAGONDADHA BASAVANNAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
September 10, 2015
KALAMMA Vs. HONNE GOWDA AND ORS.
February 16, 2015
KALAPPA ABDUL Vs. STATE OF KARNATAKA
April 30, 2015
KALAVATHI Vs. K. VIJAYALAKSHMI AND ORS.
March 10, 2015
KALAVATHI Vs. STATE OF KARNATAKA AND ORS.
July 17, 2015
KALEEL KHAN Vs. KHADAR KHAN AND ORS.
September 3, 2015
KALEEMULLA Vs. V. SRIHARI
January 8, 2015
KALEGOWDA AND ORS. Vs. PELEX DISOJA AND ORS.
July 28, 2015
KALLAPPA Vs. PRASHANT
April 23, 2015
KALLAPPA Vs. BASAPPA AND ORS.
September 9, 2015
KALLAPPA Vs. FAKKIRAWWA
April 15, 2015
KALLAPPA Vs. ABDUL SHOAIB SHAIKH AND ORS.
December 3, 2015
KALLAPPA AND ORS. Vs. HUSSAINSAB FAKIRSAB AGASAR AND ORS.
April 15, 2015
KALLAPPA BASAPPA DHOR AND ORS. Vs. TOPANNA CHANNABASAPPA DHOR AND ORS.
February 3, 2015
KALLAYANI Vs. THE STATE OF KARNATAKA
March 11, 2015
KALLURAPPA AND ORS. Vs. THE N.W.K.R.T.C. AND ORS.
January 30, 2015
KALYANI Vs. GANGADHAR
April 15, 2015
KALYANKUMAR S. SHETTAR Vs. THE STATE OF CO-OPERATIVE ELECTION COMMISSION AND ORS.
August 6, 2015
KAMALA AND ORS. Vs. RAJOOVI PADMAPPA AND ORS.
April 16, 2015
KAMALA AND ORS. Vs. JAYAPAL AND ORS.
January 31, 2015
KAMALA AND ORS. Vs. SHIVAKUMAR
November 27, 2015
KAMALA BAI AND ORS. Vs. SUBRAMANI V. AND ORS.
August 19, 2015
KAMALABAI AND ORS. Vs. MAQBOOL AHAMMED AND ORS.
December 15, 2015
KAMALAMMA AND ORS. Vs. H.R. MANJUNATH AND ORS.
January 12, 2015
KAMALAVVA Vs. SIDDAPPA
June 2, 2015
KAMALAWWA PARASAPPA KADALAGI AND ORS. Vs. BASAVANNI RASNAPPA MALLANNAVAR AND ORS.
July 23, 2015
KAMALSAB Vs. STATE OF KARNATAKA
February 13, 2015
KAMAT HOTEL Vs. VAIKUNTA AND ORS.
October 28, 2015
KANAKAPPA Vs. DIVISIONAL CONTROLLER NEKRTC
November 6, 2015
KANCHAN AND ORS. Vs. RAVINDRANATH AND ORS.
September 8, 2015
KANHAI ASSOCIATES PRIVATE LIMITED Vs. LALBAGH ENTERPRISES
April 13, 2015
KANNAN Vs. C. VELAYUDHAN AND ORS.
August 12, 2015
KANTHALAKSHMI Vs. G.S. SHESHACHALA
September 21, 2015
KANTHAMMA A.C. Vs. THE BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ORS.
September 30, 2015
KANTHARAJU Vs. STATE BY KARNATAKA LOKAYUKTHA POLICE AND ORS.
December 15, 2015
KANTHARAJU AND ORS. Vs. MUNIYAPPA AND ORS.
June 1, 2015
KARAGAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 2, 2015
KARAVEERAYYA AND ORS. Vs. ANDANAPPA GURUBASAPPA KADDI
September 14, 2015
KAREEN KHAN Vs. THE STATE BY TAVAREKERE POLICE
March 3, 2015
KAREGOWDA Vs. C. DEVARAJ
January 20, 2015
KARIBASAMMA AND ORS. Vs. THE RELIANCE GENERAL INSURANCE CO. LTD. AND ORS.
January 19, 2015
KARIBASAPPA Vs. HANCHIN AMARE MANJAPPA AND ORS.
February 6, 2015
KARISHETTY AND ORS. Vs. SARASWATHI AND ORS.
August 18, 2015
KARIYAMMA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
June 1, 2015
KARIYANNA Vs. RUDRAIAH
January 5, 2015
KARIYAPPA S/O RAYAPPA PUJARI Vs. STATE OF KARNATAKA
June 24, 2015
KARNA HIDAKAL AND ORS. Vs. THE CHAIRMAN, SELECTION COMMITTEE
January 13, 2015
KARNATAKA DRUGS AND PHARMACEUTICALS MANUFACTURERS ASSOCIATION Vs. CENTRAL DRUGS STANDARD CONTROL ORGANISATION, DIRECTORATE GENERAL OF HEALTH SERVICES, MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS.
December 4, 2015
KARNATAKA ELECTRICITY BOARD Vs. MALLIKARJUNAPPA
February 10, 2015
KARNATAKA HOUSING BOARD Vs. K KESHAVA SETTY
April 6, 2015
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. A KHADAR BASH
September 2, 2015
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. A. KHADAR BASH AND ORS.
September 28, 2015
KARNATAKA INSTRADE CORPORATION LTD. Vs. THE ASST. COMMISSIONER OF INCOME TAX
October 9, 2015
KARNATAKA LINGAYAT EDUCATION SOCIETY AND ORS. Vs. BASAVARAJ
October 9, 2015
KARNATAKA NEERAVARI NIGAM LIMITED Vs. SHARAN D. BANDI AND ORS.
February 25, 2015
KARNATAKA NEERAVARI NIGAM LTD. Vs. SHOUKAT AND ORS.
March 3, 2015
KARNATAKA NEERAVARI NIGAM LTD. Vs. THE SPECIAL LAND ACQUISITION OFFICER AND ORS.
June 24, 2015
KARNATAKA POWER CORPORATION LTD. Vs. PRODIGY HYYDRO POWER (P.) LTD.
January 7, 2015
KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. VISHWANATHA
February 16, 2015
KARNATAKA STATE BOARD OF WAKF AND ORS. Vs. THE DEPUTY COMMISSIONER, BANGALORE RURAL DISTRICT AND ORS.
December 15, 2015
KARNATAKA STATE CONSTRUCTION CORPORATION LIMITED Vs. J CHANGAMA NAIDU; M CHANDRASHEKARAN
August 4, 2015
KARNATAKA STATE FINANCIAL CORPORATION Vs. H V THIMMEGOWDA,
April 23, 2015
KARNATAKA STATE FINANCIAL CORPORATION Vs. YANTRA UDYOG AND ORS.
January 21, 2015
KARNATAKA STATE FINANCIAL CORPORATION Vs. SIYARAM ARCADE AND ORS.
March 5, 2015
KARNATAKA STATE FINANCIAL CORPORATION Vs. R. SRINIVAS AND ORS.
November 17, 2015
KARNATAKA STATE FINANCIAL CORPORATION Vs. JANZEN METAL CAST PRIVATE LTD; K TAJUDEEN; K SHARFUDEEN; SHAMSUDEEN; MOHAMMED BATCHA; SYED ABDUL NAZEER; SYED SHUJATH HYDER; SHANKAR RAJA
October 31, 2015
KARNATAKA STATE INDUSTRIAL INVESTMENT & DEVELOPMENT CORPORATION LIMITED Vs. PAYONIDHI PRINTERS (P) LIMITED; H VENKATARAMAIAH; G V BHAGYALAKSHMI; SOMASHEKHAR; JAYALAKSHMAMMA; K LALITHAMMA
October 6, 2015
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION Vs. PRASHANTH MINERALS EXPORTS (P) LTD. AND ORS.
September 28, 2015
KARNATAKA STATE KUMBARA SAMAJA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
August 14, 2015
KARNATAKA STATE LEGAL SERVICES AUTHORITY Vs. CHIEF SECRETARY, GOVERNMENT OF KARNATAKA AND ORS.
January 19, 2015
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SAVITHA AND ORS.
October 7, 2015
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. NAGENDRA AND ORS.
October 14, 2015
KARNATAKA UNIVERSITY EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD. Vs. CHANNAPPA A. BURLAGATTI
March 13, 2015
KARNATAKA VIKAS GRAMEENA BANK A REGIONAL RURAL BANK CONSTITUTED UNDER THE PROVISIONS OF THE REGIONAL RURAL BANKS ACT Vs. SHANTINATHA ANNASA PATIL AND ORS.
February 6, 2015
KARTHIK GOWDA Vs. STATE OF KARNATAKA AND ORS.
January 29, 2015
KARTHIK HEGDE AND ORS. Vs. STATE OF KARNATAKA AND ORS.
December 10, 2015
KASHAMMA AND ORS. Vs. HANAMANTAGOUDA AND ORS.
April 17, 2015
KASHAVVA AND ORS. Vs. THE SENIOR DIVISIONAL MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED
March 12, 2015
KASHAWWA AND ORS. Vs. SHOBHA AND ORS.
July 30, 2015
KASHIBAI Vs. SOMAPPA
June 17, 2015
KASHINATH Vs. THE MANAGING DIRECTOR, KPTCL AND ORS.
November 7, 2015
KASTUREVVA Vs. JAYASHREE
June 9, 2015
KASTUREVVA AND ORS. Vs. NINGAPPA
August 20, 2015
KASTURI AND ORS. Vs. MAILAREPPA AND ORS.
August 18, 2015
KASTURIBAI Vs. SUBHAS AND ORS.
March 24, 2015
KATAIAH AND ORS. Vs. K.S. RIYAZUDDIN AND ORS.
August 19, 2015
KATARIYA CLOTH EMPORIUM AND ORS. Vs. PREMCHAND AND ORS.
November 30, 2015
KATTA PRASANNA BABU AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
January 30, 2015
KAVIRAJ Vs. STATE OF KARNATAKA
May 28, 2015
KAVITHA Vs. MANAGING DIRECTOR
February 3, 2015
KAVITHA Vs. THE COMMISSIONER, KGF URBAN DEVELOPMENT AUTHORITY AND ORS.
July 28, 2015
KAVITHA A R ; V VEENA; RAGHAVENDRA B S Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 14, 2015
KAVITHA AND ORS. Vs. M. MAHESH AND ORS.
January 9, 2015
KAVITHA AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
September 3, 2015
KAVITHA RAMAN AND ORS. Vs. NAVAJEEVA ASHRAM AND ORS.
October 16, 2015
KAVITHA W/O LATE SRINIVASA; JEEVAN S/O LATE SRINIVASA; GAGANDEEP S/O LATE SRINIVAS Vs. UNITED INDIA INS CO LTD ; G ASHWATHNARAYANA BABU; ERA OBAKKA; MAHADEVA NAYAKA
July 30, 2015
KAZI MOHAMMED ZAFRUL HAQ AND ORS. Vs. MUJJU AND ORS.
August 7, 2015
KEMPAIAH Vs. MUNINANJAMMA
February 12, 2015
KEMPE GOWDA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
September 22, 2015
KENCHAIAH Vs. RUDRAMMA AND ORS.
January 2, 2015
KENCHAIAH Vs. NAGARAJU
June 8, 2015
KENCHAMMA AND OTHERS Vs. KATARIA TRANSPORT CO (GUJARAT) PVT LTD , AHMEDABAD AND ANOTHER
December 17, 2015
KENCHAPPA Vs. GOWRAMMA
August 5, 2015
KENCHAWWA AND ORS. Vs. SHIVASHANKARAPPA AND ORS.
July 14, 2015
KERIYAPPA AND ORS. Vs. STATE OF KARNATAKA
July 16, 2015
KESHAR Vs. ROHIDAS
September 3, 2015
KESHAVA GOWDA C.H. Vs. STATE OF KARNATAKA AND ORS.
March 5, 2015
KESHVA Vs. STATE
June 17, 2015
KHADER PASHA QUADRI AND ORS. Vs. THE DEPUTY COMMISSIONER, BIDAR DISTRICT AND ORS.
October 14, 2015
KHAJA EDUCATION SOCIETY Vs. ABDUL BAQI AND ORS.
October 29, 2015
KHAJAA BI Vs. BAWASAB AND ORS.
June 15, 2015
KHALEEL Vs. ERAMMA
February 11, 2015
KHALEEL Vs. R. NIGAR SULTANA
November 26, 2015
KHAMAR NIZAMI Vs. STATE ELECTION COMMISSION, KARNATAKA AND ORS.
August 19, 2015
KHAN EDUCATION SOCIETYS MANJEERA COLLEGE OF EDUCATION AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
October 29, 2015
KHANAGOUDAR SHIVAGOUDAPPA BALAPPA Vs. THE CHIEF ELECTION COMMISSIONER OF INDIA AND ORS.
April 9, 2015
KHAREEM KHAN Vs. T.V. TAJ PEER SAB AND ORS.
August 20, 2015
KHATIJAMMA Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
October 29, 2015
KHEMCHAND Vs. BABULAL JAIN
January 27, 2015
KHERUBA ALIAS KHIRUBA Vs. APPA
February 10, 2015
KHUDSIYA BEGUM @ ZAREENA Vs. STATE
February 2, 2015
KHUTUBUDDIN SHEIKH Vs. THE PRINCIPAL SECRETARY (HIGHER EDUCATION) AND ORS.
January 5, 2015
KICHADI SANJEEVAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
August 3, 2015
KIDNEY PATIENTS WELFARE ASSOCIATION, BANGALORE AND ORS. Vs. THE CHAIRMAN, HIGH POWER COMMITTEE, ESI CORPORATION AND THE PRINCIPAL SECRETARY TO GOVERNMENT, BANGALORE AND ORS.
November 13, 2015
KINETA MINERALS AND METALS LTD. Vs. STATE OF KARNATAKA AND ORS.
June 11, 2015
KINGFISHER AIRLINES LTD. Vs. AEROTRON LTD.
July 15, 2015
KIRAN Vs. THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD., CHIKKAMAGALURU AND ORS.
June 2, 2015
KIRAN KRISHNARAO SAYNAK Vs. STATE OF KARNATAKA
April 9, 2015
KIRAN MADHAVRAO JINARALKAR Vs. THE COMMISSIONER CITY CORPORATION OF BELAGAVI & MEMBER DISTRICT LEVEL TASK FORCE AND ORS.
August 20, 2015
KIRLOSKAR FERROUS INDUSTRIES LTD. Vs. S. PARASANNA KUMAR AND ORS.
August 25, 2015
KIRTIVAN D. KOTIAN Vs. MOHAN SINGH AND ORS.
February 25, 2015
KIRTIVAN D. KOTIAN Vs. MOHAN SINGH AND ORS.
December 11, 2015
KISHNAN CHANDRAKANTH BELAGAUNKAR Vs. THE STATE OF KARNATAKA
November 20, 2015
KITTAPPA Vs. STATE OF KARNATAKA
February 11, 2015
KMB ENTERPRISES AND ORS. Vs. ABHAYANANDA ASSOCIATES AND ORS.
September 2, 2015
KOLLAMOGRU HARIHARA C A BANK LTD Vs. STATE OF KARNATAKA
March 2, 2015
KONDAMMA AND ORS. Vs. THE PROPRIETOR, BAJWA ROAD LINES AND ORS.
December 11, 2015
KONDAPPA Vs. THE DEPUTY COMMISSIONER KOLAR DISTRICT KOLAR
September 1, 2015
KONDLAHALLI THIPPESWAMY AND ORS. Vs. STATION HOUSE OFFICER
December 17, 2015
KONKADI PADMANABHA Vs. UNION OF INDIA
September 11, 2015
KOTA VIDYA SANGHA Vs. STATE OF KARNATAKA AND ORS.
September 22, 2015
KOTAK MAHINDRA BANK LIMITED Vs. SUSHIL MANTRI AND ORS.
June 11, 2015
KOTAK MAHINDRA BANK LTD. Vs. DHANALAKSHMI AND ORS.
March 2, 2015
KOTEPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 19, 2015
KOTHANAYAGI Vs. B. ANAND
August 5, 2015
KOTHARI METALS Vs. INCOME TAX OFFICER
August 14, 2015
KOTTURUSWAMIJI Vs. THE STATE OF KARNATAKA AND ORS.
September 10, 2015
KRISH GAURAV Vs. STATE OF KARNATAKA
November 27, 2015
KRISHNA Vs. RAMAKRISHNA AND ORS.
August 17, 2015
KRISHNA ENTERPRISES LTD. Vs. DONAMAN INTERNATIONAL PANAMA S.A. AND ORS.
June 18, 2015
KRISHNA FLOUR MILLS (BANGALORE) PRIVATE LIMITED AND ORS. Vs. M.K. PANDURANGA SETTY AND ORS.
March 5, 2015
KRISHNA G. BHAT SOORI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 10, 2015
KRISHNA HOLLA AND ORS. Vs. SEETARAMA HOLLA AND ORS.
January 14, 2015
KRISHNA KUMAR Vs. PAVITRA GOWDA
June 18, 2015
KRISHNA R. Vs. THE STATE OF KARNATAKA
April 29, 2015
KRISHNA RAJA VARNA Vs. THE STATE OF KARNATAKA
January 21, 2015
KRISHNA RAO Vs. K SURYANARAYANA S/O A SHESHAIAH AND OTHER
June 22, 2015
KRISHNA S. NARASINGH SHERKHANE Vs. DODDAWWA AND ORS.
June 29, 2015
KRISHNA SUBRAY NAIK Vs. SHYAMA JEWELS GONIKOPPAL PVT LTD
April 28, 2015
KRISHNACHARI AND ORS. Vs. R. RAMA AND ORS.
November 17, 2015
KRISHNADEVARAYA Vs. GULABI DEVI AND ORS.
July 2, 2015
KRISHNAGIRI ESTATE Vs. THE KARNATAKA APPELLATE TRIBUNAL AND ORS.
March 12, 2015
KRISHNAGOUDA Vs. BASAPPA
October 8, 2015
KRISHNAKUMARI Vs. K. SURESH KUMAR
March 20, 2015
KRISHNAMURTHY Vs. VIMALA
August 3, 2015
KRISHNAMURTHY M BIN LATE MUNIRAMAIAH Vs. KARNATAKA REGIONAL; CHIEF ELECTORAL OFFICER KARNATAKA REGIONAL KURUBARA
January 9, 2015
KRISHNAPPA Vs. THE COMMISSIONER, BRUHATH BENGALURU MAHANAGARA PALIKE (BBMP) AND ORS.
April 3, 2015
KRISHNAPPA Vs. ASSISTANT REGIONAL MANAGER NEW CHEMI INDUSTRIES LIMITED; DIVISIONAL OFFICER NATIONAL INSURANCE COMPANY LIMITED
February 24, 2015
KRISHNAPPA AND ORS. Vs. RAREWALA ENGINEERING WORKS AND ORS.
February 16, 2015
KRISHNAPPA AND ORS. Vs. KRISHNA E. CAMPUS PVT. LTD. AND ORS.
September 3, 2015
KRISHNAPPA S. Vs. THE ASSISTANT COMMISSIONER, CHIKBALLAPUR SUB-DIVISION AND ORS.
August 14, 2015
KRISHNAVENI AND ORS. Vs. THE BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. LTD. AND ORS.
September 29, 2015
KRISHNEGOWDA AND ORS. Vs. M. NAGARAJ AND ORS.
February 5, 2015
KSHAMA HEGDE AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 29, 2015
KUBERAPPA AND ORS. Vs. THE MANAGING DIRECTOR OF HUTTI GOLD MINES CO. LTD. AND ORS.
February 3, 2015
KULLEGOWDA AND ORS. Vs. CHANDRASHEKARASWAMY AND ORS.
March 25, 2015
KULLEGOWDA AND ORS. Vs. AZEEZ KHAN B.H. AND ORS.
July 2, 2015
KUM SHASHIKALA Vs. L R RENU BAPTIST
June 18, 2015
KUMAR Vs. STATE OF KARNATAKA
June 22, 2015
KUMAR Vs. LAKSHMI P. AND ORS.
June 23, 2015
KUMAR Vs. STATE OF KARNATAKA
August 14, 2015
KUMAR Vs. BHIMAPPA
October 14, 2015
KUMAR A S ; SOHAN M K ; MOHNA M K Vs. MANAGER
September 23, 2015
KUMAR V. Vs. THE NEW INDIA ASSURANCE CO. LTD.
June 1, 2015
KUMARA Vs. KALASAPPA AND ORS.
January 19, 2015
KUMARA AND ORS. Vs. STATE OF KARNATAKA
June 12, 2015
KUMARA NAYAK Vs. H. NAGARAJU AND ORS.
January 28, 2015
KUMARASWAMY Vs. STATE OF KARNATAKA
December 4, 2015
KUMARASWAMY MINERAL EXPORTS AND ORS. Vs. THE COMMERCIAL MANAGER, SOUTH WESTERN RAILWAY AND ORS.
August 20, 2015
KUMARASWAMY MINERAL EXPORTS PVT. LTD. Vs. STATE OF KARNATAKA AND ORS.
July 13, 2015
KUMARI NAHUSHA Vs. NIL
April 10, 2015
KUMARI POOJA Vs. ALLABAKSHA AND ORS.
June 4, 2015
KUMARI TEJASHWINI AND ORS. Vs. THE DEPUTY DIRECTOR, DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT AND ORS.
February 25, 2015
KUMARI VEENA G R Vs. STATE OF KARNATAKA AND OTHERS
December 1, 2015
KUNHANNA NAIKA Vs. NARAYANA BHAT
November 17, 2015
KUPPUSWAMY Vs. STATE; R H A SIGURAN
November 19, 2015
KUSHALAPPA GOWDA AND ORS. Vs. BABU GOWDA
February 9, 2015
KUSUMA Vs. THE STATE OF KARNATAKA AND ORS.
May 7, 2015
KUTEJABI AND ORS. Vs. RAFIQAHMED
April 3, 2015
KWALITY CONSTRUCTIONS ENGINEERS Vs. THE EXECUTIVE ENGINEER AND ORS.
April 16, 2015
L & T HOUSING FINANCE LTD. Vs. VASU KRISHNAMURTHY AND ORS.
September 3, 2015
L H HANUMANTHAPPA Vs. STATE
January 6, 2015
L SRINIVAS GOUD Vs. STATE OF KARNATAKA
June 3, 2015
L&T GEN. INS. CO. LTD. Vs. LAXMIBAI AND ORS.
January 9, 2015
L. CHANDRASHEKAR Vs. R. NANJAPPA
April 13, 2015
L. CHINNASWAMY AND ORS. Vs. MANI N. AND ORS.
November 16, 2015
L. KRISHNAMURTHY Vs. SANNAERAMMA AND ORS.
January 20, 2015
L. MEGHA NAIK Vs. STATE OF KARNATAKA AND ORS.
April 7, 2015
L. RAJU Vs. GURAPPA REDDY
July 9, 2015
L. RAMDEV Vs. THE COMMISSIONER, BANGALORE MAHANAGARA PALIKE AND ORS.
February 20, 2015
L. SRINIVASAN AND ORS. Vs. THE BHARATH GOLD MINES LIMITED
October 13, 2015
L.C. NAGARAJ Vs. KARNATAKA INFORMATION COMMISSION AND ORS.
March 23, 2015
L.C. NAGARAJ Vs. KARNATAKA INFORMATION COMMISSION
March 17, 2015
L.C. PRAKASH Vs. L.R. YOGESHA AND OTHERS
December 8, 2015
LACHCHAPPA HARIYAPPA LAMANI AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
July 30, 2015
LAGAMA BEERASIDDA PUJERI Vs. KHANAPPA MALAKARI KOTRE AND OTHERS
November 27, 2015
LAGUMAKKA Vs. STATE
July 23, 2015
LAHAR SINGH SIROYA Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
December 15, 2015
LAKKAIAH Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED AND ORS.
July 7, 2015
LAKSHAMAMMA AND ORS. Vs. SARVODHAYA EDUCATION TRUST
June 8, 2015
LAKSHAMMA AND ORS. Vs. HALAPPA AND ORS.
February 13, 2015
LAKSHMAIAH Vs. MAHADEVAMMA
February 9, 2015
LAKSHMAMA Vs. MANJU
June 23, 2015
LAKSHMAMMA Vs. P.K. JAYACHANDRA REDDY AND ORS.
April 13, 2015
LAKSHMAMMA Vs. DEPUTY COMMISSIONER, CHITRADURGA DISTRICT
November 3, 2015
LAKSHMAMMA Vs. STATE OF KARNATAKA AND ORS.
September 23, 2015
LAKSHMAMMA AND ORS. Vs. T.K. DEEPAK AND ORS.
January 13, 2015
LAKSHMAMMA AND ORS. Vs. T.H. RAMEGOWDA AND ORS.
March 6, 2015
LAKSHMAMMA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
March 10, 2015
LAKSHMAMMA AND ORS. Vs. ROOPESH B. AND ORS.
November 30, 2015
LAKSHMAMMA AND ORS. Vs. R. MUNIDASAPPA
November 18, 2015
LAKSHMAMMA AND ORS. Vs. GANGAPPA AND ORS.
December 8, 2015
LAKSHMAN AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
May 19, 2015
LAKSHMANA Vs. RAMAMANI
July 27, 2015
LAKSHMANA Vs. ICICI LOMBARD MOTOR INSURANCE CO. LTD., BENGALURU AND ORS.
August 3, 2015
LAKSHMANACHARI Vs. RAMAVATHI
April 6, 2015
LAKSHMI AND ORS. Vs. NEELAMNU AND ORS.
August 21, 2015
LAKSHMI AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 19, 2015
LAKSHMI DEVI AND ORS. Vs. LOKESH AND ORS.
November 3, 2015
LAKSHMI ENTERPRISES Vs. THE INCOME TAX OFFICER
July 2, 2015
LAKSHMI JANARDHANA Vs. VENKATARAMANA DEVAKARI
February 24, 2015
LAKSHMI MALLEABLES PRIVATE LIMITED Vs. G. CHANNARAYAPPA AND ORS.
July 16, 2015
LAKSHMI NARASAMMA Vs. MANGALA GOWRINAG AND ORS.
March 25, 2015
LAKSHMI STONE CRUSHING INDUSTRIES Vs. THE INCOME TAX OFFICER
February 3, 2015
LAKSHMIDEVAMMA Vs. NARAYANASWAMY AND ORS.
July 23, 2015
LAKSHMINIRMAN BANGALORE PVT. LTD. AND ORS. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
June 12, 2015
LAKSHMIPATHY @ RAMA RAO Vs. KODANDARAMA
March 6, 2015
LAKSHMIVAN POLYMERS PVT. LTD. Vs. THE DEPUTY COMMISSIONER, BANGALORE URBAN DISTRICT AND ORS.
June 4, 2015
LALAN @ LALAN KUMAR CHOUDASYA Vs. STATE OF KARNATAKA
March 20, 2015
LALAPPA Vs. THE STATE OF KARNATAKA
March 3, 2015
LALESAB Vs. MAHABOOBBEE AND ORS.
February 11, 2015
LALITA Vs. STATE OF KARNATAKA, PANCHAYAT RAJ AND RURAL DEVELO
August 10, 2015
LALITA AND ORS. Vs. DISNESH RAOSAHEB DESAI AND ORS.
October 8, 2015
LALITA AND ORS. Vs. YEBU MUKUND GUNAGI AND ORS.
October 28, 2015
LALITAWWA AND ORS. Vs. VEERANAGOUDA AND ORS.
August 14, 2015
LALITHA Vs. DEVAKI SHEDTHI AND ORS.
March 25, 2015
LALITHA AND ORS. Vs. N. KEDARNATH AND ORS.
June 8, 2015
LALITHA AND ORS. Vs. UDAY KUMAR AND ORS.
February 25, 2015
LALITHA KOTHARI Vs. V. SATHYANARAYANA RAO AND ORS.
March 3, 2015
LALSAB Vs. FAKIRSAB ALIAS FAKIRAPPA
June 9, 2015
LAND ACQUISITION OFFICER Vs. ERANNA
June 12, 2015
LAND ACQUISITION OFFICER Vs. NINGEGOWDA; DOLLEGOWDA
December 10, 2015
LASHWINI AND ORS. Vs. H. LAXMI NARAYAN AND ORS.
February 11, 2015
LATA KUMARI Vs. C PURUSHOTHAMA
September 11, 2015
LATE HANUMAPP Vs. STATE OF KARNATAKA
December 3, 2015
LATHA AND ORS. Vs. BASAVARAJ
April 15, 2015
LATHA D.M. Vs. THE STATE OF KARNATAKA AND ORS.
September 30, 2015
LATHA SURESH; SRIRAKSHA C; CHANDRASHEKAR HOLLA; ANASUYA C HOLLA Vs. H G KRISHNA; BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
July 3, 2015
LAXMAMMA AND ORS. Vs. MALLAMMA AND ORS.
April 17, 2015
LAXMAMMA AND ORS. Vs. NOORULLA AND ORS.
September 2, 2015
LAXMAN Vs. P.G. GOURI AND ORS.
June 18, 2015
LAXMAN AND ORS. Vs. LAXMAN
March 3, 2015
LAXMAN AND ORS. Vs. PALANISAMY V. AND ORS.
January 28, 2015
LAXMAN KRISHNA GADEKAR Vs. SUVARNA
March 20, 2015
LAXMAN POOJARY AND ORS. Vs. THE STATE AND ORS.
March 31, 2015
LAXMANAGOUDA S PATIL Vs. GOVERNMENT OF KARNATAKA
February 6, 2015
LAXMANNA Vs. STATE OF KARNATAKA AND ORS.
November 20, 2015
LAXMAWWA AND ORS. Vs. SUNIL AND ORS.
November 26, 2015
LAXMI Vs. STATE
June 24, 2015
LAXMI Vs. NARAYAN MANJAPPA KODIYA AND ORS.
March 26, 2015
LAXMI POLYCHEM INDIA LTD. Vs. STATE OF KARNATAKA
October 7, 2015
LAXMI VIDHYA VARDAKA SANGA Vs. THE DISTRICT REGISTRAR OF SOCIETIES
September 29, 2015
LAXMIBAI Vs. LAXMAN
March 6, 2015
LAXMIBAI Vs. JAGADEVAPPA AND ORS.
August 21, 2015
LAXMIBAI HANUMANTSA HANAMSAGAR, Vs. NEETA ASHOK PORWAL
April 23, 2015
LAXMINARAYAN RAMKRISHNA HEGDE Vs. LAO AND ASSISTANT COMMISSIONER KARWAR
January 5, 2015
LAXMINARAYANA GOWDA AND ORS. Vs. GOVERNMENT OF KARNATAKA AND ORS.
September 4, 2015
LAXUMAN Vs. LAXUMAN
January 14, 2015
LEAGAL MANAGER, IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. MUNIRAJU AND OTHERS
December 14, 2015
LEELA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
October 7, 2015
LEELA AND ORS. Vs. B.J. SHIVARAJU AND ORS.
February 19, 2015
LEELA BAI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
October 8, 2015
LEELA RAMAKRISHNA AND ORS. Vs. SUJATHA NARAYAN AND ORS.
July 9, 2015
LEELAVATHI Vs. STATE OF KARNATAKA AND ORS.
April 29, 2015
LEGAL MANAGER, RELIANCE GENERAL INSURANCE CO. LTD. Vs. K. NAGARAJ AND ORS.
March 17, 2015
LEHARCHAND AND ORS. Vs. GULABCHAND AND ORS.
September 30, 2015
LGCL PROPERTIES PRIVATE LIMITED Vs. B.R. RAGAMMA AND ORS.
June 1, 2015
LIEUTENANT COLONEL H. SHENOY AND ORS. Vs. THE GOVERNMENT OF KARNATAKA AND ORS.
August 10, 2015
LILLY THERESA Vs. ROSE MARY
June 15, 2015
LIMRA ELECTRICALS A PROPRIETORSHIP CONCERN Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
April 10, 2015
LINGA REDDY VEERA REDDY Vs. S. GOVINDARAJU GOUDA AND ORS.
May 3, 2015
LIYAKATH AND ORS. Vs. DILSADBI
November 3, 2015
LOKAMANI Vs. MAHADEVAMMA
September 7, 2015
LOKESH AND ORS. Vs. GOVERNMENT OF KARNATAKA AND ORS.
April 1, 2015
LOKESH REDDY Vs. MSSHIVANGI J. NAIRI AND ORS.
June 16, 2015
LUBNA Vs. GANESH AND ORS.
December 17, 2015
LUCKY ARTIFICIAL SAND INDUSTRIES Vs. STATE OF KARNATAKA AND ORS.
January 13, 2015
LURDHAMMA Vs. JOSEPH
December 14, 2015
LYLA KANNIKANDA AND ORS. Vs. KUMARA AND ORS.
February 4, 2015
M A RADHIKA Vs. ABOOBAKAR SIDDIQUE
June 8, 2015
M AMRESH @ AMBRISH Vs. R VIVEKANANDA
August 11, 2015
M APPAIAH AND ORS Vs. CHOTESAB
October 9, 2015
M B PURANIK Vs. STATE OF KARNATAKA
September 2, 2015
M BYRAPPA Vs. STATE OF KARNATAKA
April 25, 2015
M GOVINDA RAJU Vs. G T SHASHIKALA
April 7, 2015
M H SANTHOSH Vs. SHREYA @ SRIDEVI
July 16, 2015
M LAKSHMIPATHAIAH Vs. HANUMAKKA
August 12, 2015
M MADHAVA GOWDA Vs. UNDER SECRETARY TO GOVERNMENT
September 30, 2015
M MALLIKARJUN Vs. M TIMMANAGOUDA
January 8, 2015
M MOHAN BABU @ BABU Vs. SRINIVASULU; MANAGER BAJAJ ALLIANZ GENERAL INSURANCE CO , LTD
October 31, 2015
M NAGARAJ Vs. STATE OF KARNATAKA
October 7, 2015
M P KAVEESHA Vs. VASANTHAMALA DATTATRI
February 3, 2015
M P SHANKAR Vs. MAHESHA
March 24, 2015
M R AMBEDKAR DENTAL COLLEGE & HOSPITAL Vs. M DEVARAJU
August 17, 2015
M R RANGASWAMY Vs. H JAVARAIAH ALIAS POLICE JAVARAIAH
April 20, 2015
M R SOMASHEKARA @ PUTTANNA Vs. STATE OF KARNATAKA
December 11, 2015
M S KRISHNA MURTHY Vs. STATE OF KARNATAKA
June 1, 2015
M S VIJAY KUMAR Vs. P SREEKANTH
January 23, 2015
M S VISHWANATHA RAO Vs. M S NAGARAJ
April 30, 2015
M SEETHARAMA Vs. KUVEMPU UNIVERSITY
March 6, 2015
M SHARADAMMA Vs. A V RAMAMURTHY
June 24, 2015
M SUBBANNA RAI Vs. M SUNDARA RAO
April 10, 2015
M U KRISHNAIAH; K T CHINNAIAH; N NANJUNDAPPA; A V SRIDHARA; D K RAMAKRISHNA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
July 27, 2015
M V NARAYAN Vs. S SUGUNA
February 19, 2015
M VARDHAN Vs. BAJAJ ALLIANZ GEN INSURANCE CO LTD
June 3, 2015
M. AJAY Vs. VENKATESHWARA HATCHARIES PVT. LTD.
January 8, 2015
M. ANASUYA DEVI Vs. SINDHU DEVELOPERS
January 14, 2015
M. ARUN KUMAR AND ORS. Vs. SRINIVAS AND ORS.
January 14, 2015
M. ASHOK Vs. MAHESH
March 27, 2015
M. BASAVANA GOUDA Vs. RUDRAMMA
July 8, 2015
M. BASAVARAJAPPA Vs. SIDDAPPA
January 6, 2015
M. BASAVARAJAPPA AND ORS. Vs. BOVI RANGAPPA AND ORS.
November 6, 2015
M. BYRAPPA Vs. STATE OF KARNATAKA AND ORS.
April 25, 2015
M. CHELUVAIAH Vs. AMRUTHAMMA AND ORS.
March 5, 2015
M. CHIDANAND RAO AND ORS. Vs. THE STATE
November 9, 2015
M. CHIKKANNA AND ORS. Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
August 3, 2015
M. CHOWDESHWAR RAO AND ORS. Vs. AMBEDKAR RAJU AND ORS.
March 10, 2015
M. GAJENDRA Vs. THE STATE OF KARNATAKA AND ORS.
February 16, 2015
M. GOVINDA Vs. N. SUBBARAO AND ORS.
March 12, 2015
M. GOWRAMMA AND ORS. Vs. D.B.M. BASAVARAJAIAH AND ORS.
September 3, 2015
M. JAGADEESH Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ORS.
April 29, 2015
M. JAYA SHANKAR Vs. J. PAMPAPATHY AND ORS.
January 31, 2015
M. KALIDAS Vs. STATE BANK OF INDIA AND ORS.
December 3, 2015
M. KISHORE Vs. B.S. SATHYAVATHI AND ORS.
June 24, 2015
M. KRISHNAPPA Vs. PARVATHAMMA
July 23, 2015
M. KRISHNAPPA Vs. KARNATAKA STATE AGRO CORN PRODUCTS LIMITED AND ORS.
January 30, 2015
M. KRISHNAVENI Vs. THE STATE OF KARNATAKA AND ORS.
December 4, 2015
M. LINGAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 14, 2015
M. MADAIAH Vs. THE BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED AND ORS.
January 29, 2015
M. MAHADEVAPPA Vs. RAJAPPA AND ORS.
October 13, 2015
M. MAHADEVAPPA AND ORS. Vs. THE BRANCH MANAGER, THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
June 2, 2015
M. MALINI AND ORS. Vs. ICICI LOMBARD MOTOR INSURANCE AND ORS.
December 17, 2015
M. MANJUNATH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
November 25, 2015
M. MUNIYAPPA AND ORS. Vs. RAVINDRA AND ORS.
June 1, 2015
M. NAGARAJU Vs. SYED SHABEER
January 5, 2015
M. NAGESH Vs. A. RAHAMATHULLA AND ORS.
July 28, 2015
M. NARASIMHA MURTHY Vs. THE COMMISSIONER
January 12, 2015
M. NARASIMHAPPA Vs. THE STATE OF KARNATAKA
September 30, 2015
M. NARAYANAGOWDA Vs. VARGHESE
January 8, 2015
M. NARAYANAMMA Vs. LAKSHMIDEVI AND ORS.
February 6, 2015
M. PITCHAIAH AND ORS. Vs. K.S. PERIYASWAMY
November 26, 2015
M. PRAKASH AND ORS. Vs. ALLAM GURUBASAVARAJ AND ORS.
August 3, 2015
M. PRITHVI ULLASA Vs. RESHMA N.R.
September 28, 2015
M. RAJENDRA KUMAR SHARMA Vs. STATE OF KARNATAKA AND ORS.
July 1, 2015
M. RAJU AND ORS. Vs. THE MANAGING DIRECTOR, KSRTC
September 22, 2015
M. RAMACHANDRAPPA AND ORS. Vs. CANARA BANK
March 5, 2015
M. RAMESH NAYAK Vs. HEMALATHA D. NAYAK AND ORS.
June 22, 2015
M. RATHNAVARMA PADIVAL Vs. M. SHARADA R. HEGDE
January 5, 2015
M. SHANTHILAL JAIN Vs. M. UGAMRAJ JAIN
March 5, 2015
M. SHARAVANA Vs. STATE OF KARNATAKA
April 17, 2015
M. SHASHIKALA Vs. KRISHNA MURTHY
March 5, 2015
M. SHIVANANDA BHOJA SHETTY AND ORS. Vs. MANIPAL CO-OPERATIVE BANK LTD. AND ORS.
April 22, 2015
M. SHIVANNA Vs. THE KARNATAKA POWER TRANSMISSION CORPORATION LTD.
April 7, 2015
M. SHIVANNA Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
September 14, 2015
M. SHIVASHANKAR Vs. R.S. CHANDRASHEKAR
January 22, 2015
M. SHOBHA Vs. M. DINESH AND ORS.
July 2, 2015
M. SRINIVAS AND ORS. Vs. ASHOK BABU
December 17, 2015
M. SUNDAR Vs. M.T. NAGARAJU
January 20, 2015
M. SURESH Vs. GOVINDAPPA AND ORS.
April 23, 2015
M. SURESH AND ORS. Vs. S.B. ARUNACHALA AND ORS.
February 26, 2015
M. THIPPESHA AND ORS. Vs. S. PUSHPALATHA
March 26, 2015
M. VEERABHADRAIAH Vs. THE UNION OF INDIA AND ORS.
December 18, 2015
M. VENKATARAMAN Vs. SEVEN H. LOGISTICS PRIVATE LIMITED
June 12, 2015
M. VENKATESH Vs. THE STATE OF KARNATAKA
January 30, 2015
M. VENKATESHULU AND ORS. Vs. RAKESH AND ORS.
August 21, 2015
M. ZAFRULLA Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION (MINISTRY OF LABOUR, GOVERNMENT OF INDIA), GULBARGA AND ORS.
April 24, 2015
M.A. BHARATHI DEVI Vs. THE UNION OF INDIA
November 2, 2015
M.A. BHARATHIDEVI Vs. STATE OF KARNATAKA
June 26, 2015
M.A. INBANATHAN Vs. THE CHAIRMAN, HINDUSTAN AERONAUTICS LIMITED AND ORS.
January 2, 2015
M.A. KEERTHI PRASAD AND ORS. Vs. BHARUKA POWER CORPORATION LTD. AND ORS.
July 22, 2015
M.A. NARAYANA Vs. M.A. MANJULA
February 26, 2015
M.B. PATIL CONSTRUCTION LTD. Vs. THE EXECUTIVE ENGINEER PWP & IWT DEPARTMENT
January 19, 2015
M.C. ASHWIN AND ORS. Vs. M. CHANDRA AND ORS.
September 3, 2015
M.C. CHANDRA Vs. S.V. RAVINDRA KUMAR AND ORS.
November 26, 2015
M.C. GANGADHAR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 19, 2015
M.C. SMITHA Vs. G. SRINIVAS
July 24, 2015
M.D. BESHETTIYAVAR Vs. THE MANAGERMENT OF MRUTHUNJAYA VIDYA PEETA
January 29, 2015
M.D. NAGARATHNA AND ORS. Vs. SHANKAR LAXMAN RAO SAVANT AND ORS.
March 2, 2015
M.E. JAYACHANDRA Vs. THE RELIANCE GENERAL INSURANCE CO. LTD. AND ORS.
March 25, 2015
M.G. SHANTHKUMAR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
March 25, 2015
M.H. NADAF Vs. THE ACCOUNTANT GENERAL (A & E) AND ORS.
February 24, 2015
M.K. KURUVILLA Vs. S. VASANTHA
April 7, 2015
M.LINGAPPA Vs. STATE OF KARNATAKA
January 14, 2015
M.M. NAIK AND ORS. Vs. PRAGATI KRISHNA GRAMEENA BANK AND ORS.
March 23, 2015
M.M. RAMASWAMY AND ORS. Vs. ANJANAPPA AND ORS.
January 22, 2015
M.N. JAVARAIAH Vs. K. CHIKKANNA
August 17, 2015
M.P. PATIL Vs. STATE OF KARNATAKA
October 6, 2015
M.P. RENUKACHARYA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
September 4, 2015
M.P. UMADEVI AND ORS. Vs. M.R. NISSAR AHMED AND ORS.
June 26, 2015
M.R. ACHUT KUMAR Vs. SHEKHAR
December 18, 2015
M.R. CHINNAPPA Vs. SUBRAMANYA AND ORS.
June 30, 2015
M.R. MANJUNATH Vs. KHALEEM AND ORS.
April 15, 2015
M.R. NAGARAJAN Vs. SYNDICATE BANK
March 24, 2015
M.R. NAGENDRA Vs. R. RAMPRASAD AND ORS.
October 28, 2015
M.R. PASALKER Vs. THE DEPUTY COMMISSIONER OF EXCISE
January 6, 2015
M.R. PATEL Vs. THE ENFORCEMENT OFFICER
March 13, 2015
M.R. SUSHMA AND ORS. Vs. N. MUNIRAJA AND ORS.
June 18, 2015
M.S. ANANDA KUMAR Vs. JAYAMMA
June 30, 2015
M.S. GURUMURTHY AND ORS. Vs. A. DEVARAJ AND ORS.
July 7, 2015
M.S. MAHADEVAIAH Vs. AKKAMMA AND ORS.
July 23, 2015
M.S. NAGARAJA Vs. THE EXECUTIVE DIRECTOR, CANARA BANK AND ORS.
March 6, 2015
M.S. PURUSHOTHAMA REDDY Vs. STATE OF KARNATAKA AND ORS.
June 1, 2015
M.S. PUSHPALATHA AND ORS. Vs. T. RAMASWAMY REDDY AND ORS.
February 10, 2015
M.S. SHEKHARAPPA Vs. VEERAMMA AND ORS.
April 8, 2015
M.S. SUBBE GOWDA Vs. THE PRINCIPAL SECRETARY, DEPT. OF SOCIAL WELFARE, GOVERNMENT OF KARNATAKA AND ORS.
January 7, 2015
M.S. VISHWANATHA RAO Vs. RATHNABAI AND ORS.
April 16, 2015
M.T. LINGAIAH Vs. MADIVALARA R. JANAKI
October 15, 2015
M.U. PONNANNA Vs. VISHMA M.P.
November 26, 2015
M.V. PERUMAL AND ORS. Vs. A. VIJAY KUMAR AND ORS.
July 2, 2015
M.V. VEENA SRINIVASAN Vs. V. SRINIVASAN
August 18, 2015
M.Y. ABDUL LATHIF Vs. JAGADISH CHANDRA SHARMA AND ORS.
March 27, 2015
M.Y. REDDYAPPA Vs. THE UNITED INDIA INSURANCE CO. LTD. AND ORS.
July 28, 2015
M/S. BAWA ENTERPRISES Vs. MRS. FATHIMA
December 1, 2015
M/S. BHUWALKA STEEL INDUSTRIES LTD. Vs. INDIAN OVERSEAS BANK
December 18, 2015
M/S.ATTICA GOLD PRIVATE LIMITED Vs. SLATE OF KARNATAKA
December 9, 2015
MABEL TREEZA PINTO Vs. FRANCIS PINTO
September 29, 2015
MABUSAB Vs. GOVINDAPPA
April 10, 2015
MADALA VENKATA AKSHAY AND ORS. Vs. COMEDK UGET AND ORS.
August 17, 2015
MADAN DATTARAM DESHPANDE Vs. SAROJA AND ORS.
September 4, 2015
MADAVA SUVARNA AND ORS. Vs. K. NALLUSWAMY AND ORS.
August 21, 2015
MADDI THIPPANNA AND ORS. Vs. D. ERANNA AND ORS.
April 10, 2015
MADEPPA Vs. THE STATE
August 11, 2015
MADESH Vs. SANTHOSH AND ORS.
January 20, 2015
MADESH Vs. BANGALORE METROPOLITAN, TRANSPORT CORPORATION AND ORS.
February 12, 2015
MADESH AND ORS. Vs. THE STATE OF KARNATAKA
February 27, 2015
MADHAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 22, 2015
MADHAVA BANGERA Vs. ABDUL HAMEED AND ORS.
August 13, 2015
MADHAVI KUTTIYAMMA Vs. THE DHANALAKSHMI BANK LIMITED AND ORS.
January 22, 2015
MADHAVI KUTTIYAMMA Vs. DHANALAKSHMI BANK LTD. AND ORS.
January 21, 2015
MADHU Vs. STATE OF KARNATAKA
June 22, 2015
MADHU AND ORS. Vs. STATE OF KARNATAKA
December 16, 2015
MADHU P B Vs. STATE OF KARNATAKA; P HANUMANTHARAJU
October 9, 2015
MADHU SHARMA Vs. R.L. VASUDEV RAO AND ORS.
November 5, 2015
MADHUKAR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
March 5, 2015
MADHUKAR DHARMA MAJALIKAR Vs. THE LAND TRIBUNAL AND ORS.
July 23, 2015
MADHUMALINI S.R. AND ORS. Vs. S.S. RAVINDRANATH AND ORS.
November 17, 2015
MADIVALAPPA @ BHIMASHANKER Vs. SHANKERAPPA AND OTHERS
September 9, 2015
MADRAS CEMENTS LIMITED Vs. THE ADDITIONAL COMMISSIONER OF CENTRAL EXCISE AND ORS.
July 2, 2015
MADUNDAPPA AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, UPPER KRISHNA PROJECT
January 13, 2015
MADURA COATS (P.) LTD. Vs. UNION OF INDIA
June 3, 2015
MADURA COATS PVT. LTD. Vs. UNION OF INDIA AND ORS.
March 11, 2015
MAGADI SHANKAR RAO KRISHNA MURTHY AND ORS. Vs. THE COMMISSIONER OF POLICE BANGALORE AND ORS.
October 28, 2015
MAHABOOB BI Vs. SHARFUNNISA AND ORS.
August 14, 2015
MAHABOOBSAB Vs. NABISAB AND ORS.
November 20, 2015
MAHADESH N. Vs. THE MANAGER, NEW INDIA INSURANCE CO. LTD. AND ORS.
August 3, 2015
MAHADEV Vs. GEETA AND ORS.
August 10, 2015
MAHADEV Vs. MAHADEV AND ORS.
July 6, 2015
MAHADEV AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
September 8, 2015
MAHADEV RAMACHANDA BASME Vs. DIVISIONAL CONTROLLER, NWKRTC
August 3, 2015
MAHADEV SHIVABASAPPA PADADALLI Vs. KUMARI SANJANA AND ORS.
August 3, 2015
MAHADEV VISHNU GHORPADE Vs. PRIYA AND ORS.
November 23, 2015
MAHADEVA AND ORS. Vs. MAHADEVAIAH AND ORS.
November 24, 2015
MAHADEVA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 10, 2015
MAHADEVA DESHI AND ORS. Vs. CHOLAMANDALA M.S. GENERAL INSU. CO. LTD. AND ORS.
December 11, 2015
MAHADEVA SETTY AND ORS. Vs. THE STATE OF KARNATAKA
March 23, 2015
MAHADEVAGOUDA PATIL AND ORS. Vs. BASAVANAGOUDA AND ORS.
July 23, 2015
MAHADEVAIAH Vs. RUDRAPPA AND ORS.
August 17, 2015
MAHADEVAIAH AND ORS. Vs. THE STATE OF KARNATAKA
March 27, 2015
MAHADEVAIAH AND ORS. Vs. T.B. NAGARAJU AND ORS.
January 6, 2015
MAHADEVAMMA Vs. N VISHWANATHA; MANAGER, BHARTI AXA GEN INS CO LTD ; MANI MEGHALA P K
December 15, 2015
MAHADEVAMMA AND ORS. Vs. THAYAMMA AND ORS.
February 9, 2015
MAHADEVAMMA AND ORS. Vs. NEELAMMA AND ORS.
January 8, 2015
MAHADEVAMMA AND ORS. Vs. NAGENDRA AND ORS.
February 12, 2015
MAHADEVAPPA Vs. CHIEF SECRETARY
March 23, 2015
MAHADEVAPPA Vs. STATE; MAHANANDA
July 21, 2015
MAHADEVAPPA AND ORS. Vs. UDAY KUMAR AND ORS.
November 24, 2015
MAHADEVI Vs. NAGARAJ
August 27, 2015
MAHAJANA EDUCATION SOCIETY Vs. STATE OF KARNATAKA AND ORS
November 20, 2015
MAHALAKSHMI AND ORS. Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
January 4, 2015
MAHALINGAIAH Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD. AND ORS.
August 27, 2015
MAHALINGAPPA Vs. THE STATE OF KARNATAKA
April 29, 2015
MAHALINGAPPA Vs. THE STATE OF KARNATAKA AND ORS.
September 11, 2015
MAHALINGAPPA AND ORS. Vs. SHIVAGANGAMMA AND ORS.
September 10, 2015
MAHALINGAPPA AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, UKP
September 7, 2015
MAHANTESH Vs. ANUPAMA
April 10, 2015
MAHANTESH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
June 3, 2015
MAHANTESH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 17, 2015
MAHANTESH GOUDAPPA WALI Vs. LAXMI
January 20, 2015
MAHANTESH S/O IRANNA SHINDE; BRANCH MANAGER Vs. RAGHAVENDRA; ORIENTAL INSURANCE CO LTD ; MAHANTESH
July 13, 2015
MAHANTESH SHIVAPPA ABBAI AND ORS. Vs. DUNDAWWA AND ORS.
January 28, 2015
MAHAVEER CHAND Vs. B.G. SATHYENDRANATH AND ORS.
November 16, 2015
MAHAVEER CHAND AND ORS. Vs. VISHWANTH REDDY AND ORS.
June 4, 2015
MAHAVEER ELECTRO MECH (P) LTD. Vs. BANGALORE ELECTRICITY SUPPLY CO. LTD. AND ORS.
March 3, 2015
MAHAVIR PARISHAPPA KHEMALAPURE Vs. GURASIDDAPPA MALLAPPA KILILI AND ORS.
January 20, 2015
MAHENDRA B JAIN Vs. NETHAJI RAO; SURESH; BRANCH MANAGER
October 20, 2015
MAHESH Vs. ANITA MALLIKARJUNA ANGADI
January 2, 2015
MAHESH Vs. THE STATE OF KARNATAKA
December 3, 2015
MAHESH K. Vs. THE UNION GOVERNMENT AND ORS.
June 26, 2015
MAHESH KUMAR V. Vs. M. NANDINI
March 10, 2015
MAHESH PATIL Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETY GULBARGA AND ORS.
January 27, 2015
MAHESHA Vs. RADHAVENDRA KHARVI AND ORS.
April 10, 2015
MAHESHWARAPPA AND ORS. Vs. RUDRAMMA AND ORS.
November 25, 2015
MAHESHWARI FOUNDATION Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS)
January 19, 2015
MAHESWARI Vs. R B MAHADEVASWAMY
December 11, 2015
MAHIBOOB Vs. THE STATE OF KARNATAKA
February 12, 2015
MAHILA SAMAJA Vs. THE PRINCIPAL SECRETARY, DEPARTMENT OF CO-OPERATIVE AND ORS.
November 19, 2015
MAHIMA S. Vs. CHAIRMAN AND ORS.
July 24, 2015
MAILARAPPA Vs. NEELAVVA
May 3, 2015
MAINA SHETTY Vs. THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
August 14, 2015
MAINODDIN Vs. MOHENDER SINGH AND ORS.
July 9, 2015
MAISTRY THIMMAIACHAR CHOULTRY TRUST AND ORS. Vs. C. CHANNA KRISHNA AND ORS.
April 17, 2015
MAKABUL Vs. VIRAKTAMATH CHIKKERUR
January 2, 2015
MAKBUL SULTAN MULLA Vs. THE PRL. SECRETARY TO THE GOVERNMENT OF KARNATAKA REVENUE DEPARTMENT AND ORS.
November 25, 2015
MAKTUMSAB Vs. RUDRAPPA AMRUTAPPA NAVALGUND AND ORS.
April 9, 2015
MAKUBUL Vs. THE DEPUTY COMMISSIONER OF BELAGAVI AND ORS.
September 14, 2015
MALA ALIAS MALAWWA Vs. IRAPPA
June 4, 2015
MALA AND ORS. Vs. THE STATE OF KARNATAKA
December 15, 2015
MALAN GANPAT GURAV Vs. ANNAPURNA ARUN SAMBREKAR
December 15, 2015
MALAPPA Vs. THE RETURNING OFFICER, CHIKKABALLAPUR DISTRICT AND ORS.
September 3, 2015
MALATESH AND ORS. Vs. SHIVAYOGEPPA AND ORS.
September 2, 2015
MALATHI BAI Vs. THE SECRETARY TO GOVERNMENT OF KARNATAKA (PRIMARY AND SECONDARY EDUCATION DEPT.) AND ORS.
March 24, 2015
MALATHI PRAKASH Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY AND ORS.
February 16, 2015
MALESHAPPA Vs. LAXMI TRADING FINANCE AND ORS.
January 30, 2015
MALHAR RAO Vs. KISHAN RAO
September 29, 2015
MALIND PROPERTIES PVT. LTD. AND ORS. Vs. MURUGAYAH KANAPATHY AND ORS.
August 20, 2015
MALLAMMA AND ORS. Vs. NAGAMMA
September 21, 2015
MALLANNA Vs. THE STATE OF KARNATAKA AND ORS.
November 4, 2015
MALLAPPA Vs. THE STATE OF KARNATAKA
August 20, 2015
MALLAPPA Vs. THE ASSISTANT COMMISSIONER, BAGALKOT SUB-DIVISION AND ORS.
November 24, 2015
MALLAPPA Vs. UNION OF INDIA
December 11, 2015
MALLAPPA Vs. SRIPATI AND ORS.
January 27, 2015
MALLAPPA ADIVEPPA TAMBRAGUNDI AND ORS. Vs. NEELAVVA AND ORS.
September 22, 2015
MALLAPPA AND ORS. Vs. NINGAPPA
March 20, 2015
MALLAPPA AND ORS. Vs. VENKATESH AND ORS.
April 9, 2015
MALLAPPA AND ORS. Vs. RUKMAWWA AND ORS.
February 19, 2015
MALLAVVA AND ORS. Vs. COMMISSIONER, KARNATAKA ELECTION COMMISSION AND ORS.
July 16, 2015
MALLAVVA AND ORS. Vs. COMMISSIONER, KARNATAKA ELECTION COMMISSION AND ORS.
November 30, 2015
MALLAYYA Vs. STATE
January 14, 2015
MALLESH Vs. STATE OF KARNATAKA
October 29, 2015
MALLESH GOWDA Vs. RAMACHANDRA G
November 18, 2015
MALLESHAIAH Vs. STATE OF KARNATAKA
November 2, 2015
MALLESHAPPA Vs. SRI KUMAR
February 27, 2015
MALLESHWAR SIKSHANA TRUST AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 7, 2015
MALLIGE MEDICAL CENTRE P. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
January 19, 2015
MALLIKARJUN Vs. SARITA AND ORS.
March 19, 2015
MALLIKARJUN Vs. THE STATE OF KARNATAKA
January 12, 2015
MALLIKARJUN Vs. STATE OF KARNATAKA
January 23, 2015
MALLIKARJUN Vs. NAZHAT SHAHEEN AND ORS.
November 7, 2015
MALLIKARJUN Vs. THE STATE OF KARNATAKA
November 4, 2015
MALLIKARJUN Vs. SHIVAPPA
February 25, 2015
MALLIKARJUN AND ORS. Vs. STATE OF KARNATAKA
June 2, 2015
MALLIKARJUN BASANGOUDA PATIL Vs. GANGAWA SHANKARGOUDA PATIL AND ORS.
August 14, 2015
MALLIKARJUN ISHWARAPPA UTAGI AND ORS. Vs. APPASAHEB LAXMAN GADENNAVAR
February 20, 2015
MALLIKARJUNA Vs. STATE
March 11, 2015
MALLIKARJUNA Vs. RAVEESHA AND ORS.
August 3, 2015
MALLIKARJUNAIAH HIRE MATTA Vs. LOGIPRO SOFTWARE PRIVATE LIMITED AND ORS.
June 1, 2015
MALLIKARJUNGOUDA AND ORS. Vs. BASAVARAJ MALAKARJAPPA KURI AND ORS.
December 2, 2015
MALLU Vs. STATE OF KARNATAKA
March 5, 2015
MALTHESH Vs. RANGANAYAKALU
June 15, 2015
MAMATHA K.R. AND ORS. Vs. K. SHIVAMURTHY AND ORS.
September 1, 2015
MANAGER - LEGAL, ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. BHAGWATI BOLIA AND ORS.
January 16, 2015
MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. THIMANNA @ THIPPANNA
January 13, 2015
MANAGER-LEGAL Vs. JABANATH AND ORS.
April 16, 2015
MANAGING DIRECTOR Vs. BHUVANESHWARI
March 25, 2015
MANAGING DIRECTOR Vs. JAGANNATH
December 15, 2015
MANAGING DIRECTOR B M T C , K H ROAD Vs. ARCHANA M; NARAYANAPPA N Y
August 11, 2015
MANAGING DIRECTOR, B M T C Vs. SEETHA DEVI AND OTHERS
December 16, 2015
MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. JAYALAKSHMI AND ORS.
March 7, 2015
MANAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 24, 2015
MANAPPA AND ORS. Vs. THE KRISHNA BHAGYA JALA NIGAM LIMITED AND ORS.
February 25, 2015
MANGALA AND ORS. Vs. VIJAYASHANKAR P.B. AND ORS.
September 2, 2015
MANGALA GOWRI; SACHIDANANDANAGAR-GIRINAGAR; SHALINI V PRABHU Vs. VISHWABHARATHI HOUSE BUILDING
March 9, 2015
MANGALAMMA AND ORS. Vs. G.D. MAHESH AND ORS.
February 24, 2015
MANGALAMMA AND ORS. Vs. RAMESH AND ORS.
September 3, 2015
MANGALORE REFINERY & PETROCHEMICALS LTD. Vs. C.C., MANGALORE
January 29, 2015
MANGAMMA Vs. N RAMAIAH
March 17, 2015
MANIK RAO AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER AND ORS.
April 10, 2015
MANIKANDAN R. Vs. STATE
August 6, 2015
MANIKANTA Vs. STATE
January 21, 2015
MANILAL MADHAVJI AND SONS Vs. S. SHIVASHANKAR AND ORS.
February 19, 2015
MANIPAL MEDIA NETWORK LIMITED Vs. STATE OF KARNATAKA
November 25, 2015
MANIPAL UNIVERSITY Vs. S.K. DOGRA AND ORS.
November 3, 2015
MANISH M. GUTHEDAR Vs. DEEPA S.
April 3, 2015
MANISHA, OIL ENTERPRISES Vs. STATE BANK OF INDIA, CHITRADURGA BRANCH
August 21, 2015
MANJAMMA Vs. SUVARNA S. RAO
March 10, 2015
MANJAPPA Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
January 30, 2015
MANJAPPA AND ORS. Vs. K.R. SHESHAPPA
February 24, 2015
MANJEGOWDA Vs. STATE OF KARNATAKA
March 11, 2015
MANJEGOWDA Vs. C.T. NAGESH AND ORS.
June 3, 2015
MANJU Vs. STATE OF KARNATAKA
April 24, 2015
MANJU Vs. SRIRAM
September 2, 2015
MANJU BHANDARY AND ORS. Vs. MAHADEVA B. HALAPPANAVAR AND ORS.
January 21, 2015
MANJULA Vs. M.R. JAYALAKSHMI
July 27, 2015
MANJULA Vs. FAKKIRAPPA
June 22, 2015
MANJULA Vs. STATE OF KARNATAKA AND ORS.
August 27, 2015
MANJULA Vs. C JAYANNA S/O CHANNABASAPPA
July 7, 2015
MANJULA Vs. FAKKIRAPPA
July 22, 2015
MANJULA AND ORS. Vs. MAHADEV AND ORS.
September 11, 2015
MANJULA SHETTY Vs. C.G. ANANDA RAO
April 9, 2015
MANJULA SURESH MEHTA Vs. SOMAVAMSHA SAHASRAJUNA
June 2, 2015
MANJULA W/O KRISHNA Vs. STATE OF KARNATAKA
January 5, 2015
MANJUNATH Vs. THE STATE
January 14, 2015
MANJUNATH Vs. STATE OF KARNATAKA
January 13, 2015
MANJUNATH Vs. STATE OF KARNATAKA
July 1, 2015
MANJUNATH Vs. STATE OF KARNATAKA
June 2, 2015
MANJUNATH Vs. ZAPEER K. FANIBAND AND ORS.
July 10, 2015
MANJUNATHA Vs. STATE OF KARNATAKA
September 26, 2015
MANJUNATHA AND ORS. Vs. STATE OF KARNATAKA
November 23, 2015
MANJUNATHA J. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
April 27, 2015
MANJUNATHA M. Vs. STATE OF KARNATAKA
March 9, 2015
MANJUNATHA N. Vs. BHARATI AXA GENERAL INSURANCE CO. LTD. AND ORS.
September 8, 2015
MANJUNATHA REDDY A Vs. MOHAMMED GHOUSE N BASCO
April 10, 2015
MANOHAR AND ORS. Vs. RAJU AND ORS.
September 3, 2015
MANOHAR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
September 29, 2015
MANOHAR BHIMROA BAMANE Vs. LAXMAN OMANI BAMANE AND ORS.
November 19, 2015
MANOHAR DAYARAM CHATLANI AND ORS. Vs. PARVATHAMMA AND ORS.
November 27, 2015
MANOHAR VASUDEV PANGAM AND ORS. Vs. JEENDATTA AND ORS.
September 2, 2015
MANOJ ASHOK KARIGAR Vs. SIDDAPPA RAMAPPA LOLASURE AND ORS.
November 16, 2015
MANOJ KULAL Vs. STATE OF KARNATAKA AND ORS.
April 27, 2015
MANOJ KUMAR AND ORS. Vs. JERIL SEBASTIAN AND ORS.
September 22, 2015
MANOJ KUMAR S S/O A G SURESH Vs. STATE OF KARNATAKA
June 3, 2015
MANOJ KUMAR THAKUR Vs. STATE OF KARNATAKA AND ORS.
October 1, 2015
MANSOOR ALI Vs. THE STATE AND ORS.
December 1, 2015
MANTRI CASTLES PRIVATE LIMITED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
October 13, 2015
MANTRI CASTLES PRIVATE LTD. Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND ORS.
June 1, 2015
MANUNATESWARA STONE CRUSHER AND ORS. Vs. THE DEPUTY COMMISSIONER, KODAGU DISTRICT AND ORS.
August 12, 2015
MANYATA PROMOTERS PVT. LTD. Vs. UNION OF INDIA
August 17, 2015
MAQBOOL AND ORS. Vs. D. GOPALAN AND ORS.
June 19, 2015
MARADEPPA TIRAKAPPA MUCHATTI Vs. DEPUTY COMMISSIONER, HAVERI AND ORS.
June 23, 2015
MARAPPA Vs. STATE OF KARNATAKA
April 29, 2015
MARAPPA Vs. BANGALORE MAHANAGARA PALIKE AND ORS.
August 25, 2015
MARATHA MANDAL Vs. CHANDRAKANT BABURAO KADAM AND ORS.
November 17, 2015
MARCHAPPA Vs. THE STATE OF KARNATAKA
February 20, 2015
MAREGOWDA Vs. THE BRUHAT BENGALURU MAHANGARA PALIKE AND ORS.
April 15, 2015
MAREPPA Vs. THE STATE AND ORS.
March 27, 2015
MARGARET PEREIRA Vs. GERALD CASTELINO
August 4, 2015
MARIA LORAINE LYDIA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, BENGALURU
December 11, 2015
MARIYAMMA Vs. RAJAPPA
January 2, 2015
MARIYAMMA AND ORS. Vs. DISTINAPPA
July 9, 2015
MARS RECORDING PRIVATE LIMITED Vs. SAREGAMA INDIA LIMITED
January 20, 2015
MARTINA MALA Vs. STATE OF KARNATAKA
June 1, 2015
MARULARADHYA Vs. STATE
June 9, 2015
MARUTI Vs. LAXMIBAI AND ORS.
January 22, 2015
MARUTI Vs. THE STATE OF KARNATAKA
January 5, 2015
MARUTI Vs. TIPPANNA SIDDAPPA DALAWAYI
October 14, 2015
MARUTIRAO HOSMANI Vs. SURESH
November 7, 2015
MARY MATHEW Vs. STATE OF KARNATAKA
December 15, 2015
MARY MONTHERO; LORENCE HILLARY MONTHEIRO; ANTHONY MONTHEIRO Vs. STATE OF KARNATAKA
January 20, 2015
MASAVALLI RAMAPPA AND ORS. Vs. ABDUL GAFFOR SAB AND ORS.
February 5, 2015
MASJID-E-HASHMIYA WAKF INSTITUTION Vs. THE REGIONAL COMMISSIONER AND ORS.
June 1, 2015
MASTER A SATHYA MURTHY Vs. PUTTA MADU
June 15, 2015
MASTER NIKHIL Vs. R. DIVAKAR AND ORS.
January 7, 2015
MASTER SURYASIMHA BHAT G.M. AND ORS. Vs. G. MD. AZAMATHULLA AND ORS.
February 18, 2015
MASTER WINSTER @ WINSTER Vs. MANAGER, ICICI LOMBARD GENERAL INSURANCE CO LTD; NANCY CORREYA
September 8, 2015
MASTHAN Vs. KARNATAKA GOVERNMENT INSURANCE DEPARTMENT OFFICE
June 3, 2015
MATEEN AHMED Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
December 7, 2015
MAX HEALTHSCRIBE LTD. Vs. INCOME-TAX OFFICER
January 23, 2015
MAXIM PETER PINTO Vs. KEVIN OSCAR DSOUZA
August 27, 2015
MAYA AND ORS. Vs. THE UNION OF INDIA AND ORS.
January 30, 2015
MAYA APPLIANCES PVT. LTD. Vs. THE STATE OF KARNATAKA AND ORS.
April 15, 2015
MAYA D. BHAT Vs. H.P. RATHNA
October 28, 2015
MAYAMMA Vs. HEMANTH KUMAR AND ORS.
February 16, 2015
MAYAPPA AND ORS. Vs. THE STATE OF KARNATAKA
October 29, 2015
MAYURA Vs. STATE AND ORS.
June 9, 2015
MAZAGON DOCK LTD. Vs. THE REGIONAL DIRECTOR, E.S.I. CORPORATION AND ORS.
August 6, 2015
MAZHAR PASHA Vs. BRANCH MANAGING DIRECTOR, BMTC AND ORS.
September 23, 2015
MCCREADE SOFTWARE Vs. SRINIVAS K; NATIONAL INSURANCE CO LTD
September 9, 2015
MEENA Vs. JIJABAI
March 25, 2015
MEENAKSHAMMA Vs. K KRISHNA
June 9, 2015
MEENAKSHI Vs. MARUTI
April 22, 2015
MEENAKSHI BASAVRAJ KADAGANCHI Vs. BASAVARAJ SHARANAPPA KADAGANCHI
September 29, 2015
MEER MOHIDDIN AND ORS. Vs. HANUMANTH GOUDA AND ORS.
April 24, 2015
MEGHA Vs. VIJAYEENDRA @ VIJENDRA; BRANCH MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE CO, LTD
November 20, 2015
MEGHARAJ AND ORS. Vs. SAKARBAI AND ORS.
January 27, 2015
MEHABOOBKHADRI Vs. ABDULRASHID
February 5, 2015
MEHBOOB BAGALKOTE @ BABA Vs. STATE OF KARNATAKA
December 10, 2015
MEHBOOBSAB Vs. MAHESH AND ORS.
November 23, 2015
MEHRA COLLEGE OF EDUCATION & OTHERS Vs. STATE OF KARNATAKA & OTHERS
December 1, 2015
MICO EMPLOYEES ASSOCIATION Vs. THE STATE OF KARNATAKA AND ORS.
February 16, 2015
MINI GOPALAKRISHNAN AND ORS. Vs. N.P. RAVISH AND ORS.
November 26, 2015
MIR ARIF ALI Vs. STATE OF KARNATAKA
July 21, 2015
MIR MOHAMMAD ALI Vs. MEER MOHAMMAD ZUHER ALI AND ORS.
March 24, 2015
MOAHMMED Vs. MALLAYYA AND ORS.
February 26, 2015
MOGALAPPA S/O SAYAPPA SAKRAF Vs. STATE OF KARNATAKA
October 1, 2015
MOHABOOB PASHA Vs. ANTHONY RAJ C. AND ORS.
November 24, 2015
MOHAMED ILYAS Vs. P. PRAKASH AND ORS.
November 30, 2015
MOHAMMAD GOUSE Vs. FATTU A. MULLA AND ORS.
September 22, 2015
MOHAMMAD MANAR Vs. THE STATE
October 5, 2015
MOHAMMAD RAFIQ IMAMSAB DHARWAD Vs. THE MANAGEMENT OF NWKRTC
June 2, 2015
MOHAMMAD SHARIF Vs. THE STATE OF KARNATAKA, THROUGH NIPPANI POLICE STA
July 17, 2015
MOHAMMADSAB AND ORS. Vs. STATE OF KARNATAKA
April 22, 2015
MOHAMMED Vs. ICICI LOMABRD GEN. INS. CO. LTD.
September 1, 2015
MOHAMMED ABDULLA SIDDIQUI AND ORS. Vs. THE DEPUTY COMMISSIONER, RAICHUR AND ORS.
September 28, 2015
MOHAMMED ASADULLA Vs. G. KASHINATH
September 9, 2015
MOHAMMED FISAL @ FISAL S/O JJAMAD MOHIDDIN Vs. STATE OF KARNATAKA
November 26, 2015
MOHAMMED GALIB PASHA Vs. AKTHAR PARVEEN
March 3, 2015
MOHAMMED GOUSE KHURESHI Vs. STATE OF KARNATAKA
April 23, 2015
MOHAMMED HUSSAIN Vs. RAMAKRISHNA AND ORS.
January 19, 2015
MOHAMMED IBRAHIM Vs. SHEERAZ BANU
January 5, 2015
MOHAMMED IBRAHIM AND ORS. Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
July 3, 2015
MOHAMMED IQBAL Vs. THE KARNATAKA WAKF BOARD AND ORS.
November 25, 2015
MOHAMMED IQBAL AHMED Vs. JABEEN BEGUM AND ORS.
March 17, 2015
MOHAMMED JAFFER KHAN Vs. THE STATE OF KARNATAKA AND ORS.
July 9, 2015
MOHAMMED KHALANDAR PASHA Vs. UNITED INDIA INSURANCE CO LTD
October 9, 2015
MOHAMMED MOOSA Vs. MOHAMMED IBRAHIM
September 30, 2015
MOHAMMED MUSHTAQ AHMAD AND ORS. Vs. STATE BY KENGERI POLICE STATION AND ORS.
May 7, 2015
MOHAMMED NASEERUDDIN AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
December 1, 2015
MOHAMMED RAFEEQ Vs. STATE OF KARNATAKA
September 10, 2015
MOHAMMED RAFI Vs. STATE OF KARNATAKA
March 10, 2015
MOHAMMED RAFI Vs. STATE OF KARNATAKA
December 18, 2015
MOHAMMED TASNIM Vs. STATE OF KARNATAKA AND ORS.
July 7, 2015
MOHAMMED UMAR Vs. PATTAN PANCHAYAT, HALIYAL
February 18, 2015
MOHAN Vs. THE ORIENTAL INSURANCE CO. LTD.
January 16, 2015
MOHAN KUMAR C. Vs. ASHA
March 18, 2015
MOHANCHANDRA Vs. SHWETHA
October 9, 2015
MOHANRAO MADHAVRAO SORATUR Vs. MANGALA
May 11, 2015
MOHASIN FAIZUR RAHAMAN SAHEB Vs. ZAMILABI
January 13, 2015
MOHD HAJI Vs. STATE OF KARNATAKA
June 3, 2015
MOHD ZAKIR HUSSAIN Vs. GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED
November 17, 2015
MOINUDDIN Vs. DEPUTY COMMISSIONER, BELAGAVI AND ORS.
September 30, 2015
MOINUDDIN GHALIB AND ORS. Vs. UNION OF INDIA AND ORS.
March 11, 2015
MOOGANNA AND OTHERS Vs. IFFCO-TOKIO GENERAL INSURANCE CO. LTD. AND ANOTHER
October 13, 2015
MOOKAMBIKA ASSOCIATES Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
September 4, 2015
MOOLA INVESTMENTS Vs. STATE OF KARNATAKA
February 9, 2015
MOULALI Vs. THE STATE OF KARNATAKA
April 9, 2015
MOULALI AND ORS. Vs. THE STATE OF KARNATAKA
November 18, 2015
MOULASAB HAZARAT DODDAMANI Vs. DEPUTY DIRECTOR AND DEPUTY LABOUR COMMISSIONER AND ORS.
January 21, 2015
MOUNESH Vs. MUNNA AND ORS.
July 16, 2015
MR. JOSEPH KEVIN SHAY Vs. STATE OF KARNATAKA
October 15, 2015
MR.RAVINDRANATHA BAJPE Vs. MANGALORE SPEAIL ECONOMIC ZONE LTD
September 28, 2015
MUDDORU RAJAPPA TIPANNA Vs. STATE OF KARNATAKA
March 26, 2015
MUDDU MADHAIAH Vs. MOHAMMED ATIQ AND ORS.
April 29, 2015
MUDDU RANGAIAH Vs. THE SPECIAL LAND ACQUISITION OFFICER
June 23, 2015
MUEEN PASHA AND ORS. Vs. PRIYA SARGUNAM
August 12, 2015
MUGUTSAB AND ORS. Vs. KHANSAB
January 2, 2015
MUKUND VISHWANATH KAMATH Vs. VASUDHA
February 26, 2015
MUMTAZUNNISA W/O T ABDUL RAKEEB Vs. G R RAMESH; VIJAYALAKSHMI; KRISHNAMURTHY
August 24, 2015
MUNI RAJAPPA Vs. ASSISTANT COMMISSIONER, BANGALORE NORTH SUB-DIVISION AND ORS.
June 18, 2015
MUNI REDDY AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
July 2, 2015
MUNICHINNAMMA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
September 22, 2015
MUNIKRISHNAPPA; KRISHNAPPA N; KRISHNAPPA B M; B M PILLAMUNISHAMI Vs. DEPUTY COMMISSIONER CHICKBALLAPUR DISTRICT; ASSISTANT COMMISSIONER CHICKBALLAPURA SUB-DIVISION; TAHSILDAR CHICKBALLAPURA TALUK; JAYARAM; S N VENKATESHAPPA; MUNIKEMPANNA; B M VENKATESHAPPA; STATE OF KARNATAKA
July 9, 2015
MUNIRAJA AND ORS. Vs. STATE OF KARNATAKA
April 27, 2015
MUNIRAJU Vs. T H RAVIKUMAR
June 30, 2015
MUNIRAJU AND ORS. Vs. STATE OF KARNATAKA AND ORS.
March 18, 2015
MUNIRATHNA AND ORS. Vs. HARI K. AND ORS.
August 27, 2015
MUNISWAMY AND ORS. Vs. J. VIJAY KUMAR
July 20, 2015
MUNIVENKATA Vs. KAGGALLAIAH
April 9, 2015
MUNIYAMMA AND ORS. Vs. SPECIAL DEPUTY COMMISSIONER, BANGALORE DISTRICT AND ORS.
September 23, 2015
MUNIYAPPA Vs. RAMAPPA AND ORS.
April 7, 2015
MUNIYAPPA Vs. NANJUNDA REDDY AND ORS.
March 9, 2015
MUNIYAPPA SETTY Vs. STATE OF KARNATAKA
December 17, 2015
MUNJIRA Vs. BRANCH MANAGER
November 3, 2015
MURALI Vs. SHEELA S. BALLAL AND ORS.
January 30, 2015
MURALIDAR RAJU B.R. Vs. RAJASHEKARA RAJU AND ORS.
August 7, 2015
MURALIDHAR .R Vs. LEELA PRABHAKAR RAO
May 14, 2015
MURARILAL AGARWAL Vs. DEPUTY COMMISSIONER, BELLARY DISTRICT AND ORS.
November 2, 2015
MURTHAIAH Vs. M. YESHODHAMMA
October 30, 2015
MURTHUJA KURESHI Vs. THE COMMISSIONER, BRUHAT BENGALURU MAHANAGARA PALIKE AND ORS.
February 16, 2015
MURTHY Vs. L R RENU BAPTISH
June 18, 2015
MURTHY AND ORS. Vs. THE DEPUTY COMMISSIONER BELLARY AND ORS.
January 31, 2015
MURTUZAKHAN AND ORS. Vs. KSRTC AND ORS.
March 31, 2015
MURUGHA MUTT CHITRADURGA AND ORS. Vs. SHREE SHREE SHIVAPRAKASH SWAMIYAR AND ORS.
February 19, 2015
MUSTAFA KHAWAJASAB AND ORS. Vs. MAHIBOOBSAB HASANSAB RUGI AND ORS.
November 23, 2015
MUSTAQ Vs. SAYYADAHMEDALI
December 10, 2015
MUTHAIAH AND ORS. Vs. VENKATESH AND ORS.
February 11, 2015
MUTHAPPA Vs. DIVISIONAL CONTROLLER, BAGALKOT AND ANOTHER
December 2, 2015
MUTHAPPA N. AKUR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
September 3, 2015
MUTHAVVA P. Vs. LAND TRIBUNAL AND ORS.
November 13, 2015
MUTTAMMA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 13, 2015
MUTTAPPA Vs. THE STATE OF KARNATAKA
January 31, 2015
MUTTEGOWDA. B.N. AND ORS. Vs. N. SHIVAKUMAR AND ORS.
April 30, 2015
MYSORE CONSTRUCTION COMPANY Vs. BRINDAVAN HYDRO-POWER PRIVATE LIMITED
March 26, 2015
MYSORE URBAN DEVELOPMENT AUTHORITY Vs. H.S. SIDDEGOWDA AND ORS.
February 3, 2015
MYSORE URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. HONNE GOWDA AND ORS.
April 8, 2015
N C SEETHALAKSHMI Vs. JAYALAKSHMI
August 18, 2015
N LAKSHMANA REDDY Vs. K MUNI REDDY
June 1, 2015
N PRAKASH KARANTH & OTHERS Vs. N RAMADAS BHAT & OTHERS
December 1, 2015
N R KANNAN Vs. STATE OF KARNATAKA
March 26, 2015
N RUKMINI MURTHY Vs. JAIN HOUSING AND CONSTRUCTION LTD
March 2, 2015
N SAMPATH Vs. MUTHU METAL INDUSTRIES
June 26, 2015
N SRIDHAR RAO Vs. BRICKS ARYKA INDIA PVT LTD ; NEW INDIA ASSURANCE CO LTD
September 18, 2015
N. ASHOK REDDY Vs. ANITHA N. AND ORS.
July 23, 2015
N. BASAVARAJ Vs. T. HARIPRIYA AND ORS.
March 25, 2015
N. BHASKARA Vs. B.V. PURUSHOTHAMA
November 23, 2015
N. BHEEMA REDDY Vs. THE MANAGING DIRECTOR, KARNATAKA STATE FOREST INDUSTRIES CORPORATION LIMITED AND ORS.
June 11, 2015
N. CHANDRASHEKAR REDDY Vs. GORLAPPA AND ORS.
December 15, 2015
N. CHANDRASHEKAR REDDY Vs. CHIKKALAKKAPPA AND ORS.
December 17, 2015
N. DASHARATH WADI Vs. THE MANAGING DIRECTOR, KARNATAKA SCHEDULED CASTES AND SCHEDULED TRIBES DEVELOPMENT CORPORATION LIMITED
March 11, 2015
N. GOVINDARAJU Vs. INCOME TAX OFFICER, WARD 8(2) AND ORS.
July 1, 2015
N. KRISHNOJI RAO Vs. THE MANAGING DIRECTOR, HOPCOMS
August 26, 2015
N. MAHADEVA AND ORS. Vs. P. DEVAIAH AND ORS.
October 30, 2015
N. MANJUNATH Vs. C. VIMALAKSHI
March 31, 2015
N. MANJUNATH Vs. K.V. NAVEEN KUMAR
May 21, 2015
N. NAGARATHNA Vs. COMMISIONER, CITY MUNICIPAL COUNCIL
December 17, 2015
N. NANJAPPA Vs. BANGALORE DEVELOPMENT AUTHORITY AND ORS.
June 26, 2015
N. NARASIMHA MURTHY Vs. STATE OF KARNATAKA
November 24, 2015
N. PRATHIMA Vs. KARNATAKA REDDY JANA SANGH AND ORS.
August 6, 2015
N. RADHAKRISHNA Vs. THE COMMANDANT, AIR FORCE TECHNICAL COLLEGE AND ORS.
November 27, 2015
N. RAJSHEKAR REDDY Vs. LEASE PLAN FLEET MANAGEMENT INDIA PRIVATE LIMITED
January 8, 2015
N. RAMACHANDRA Vs. B.R. CHANDRASHEKAR
August 11, 2015
N. RENUKARAJ Vs. STATE BANK OF MYSORE, MALLESHWARAM BRANCH AND ORS.
August 4, 2015
N. SATISH KUMAR Vs. D. GOWRAMMA AND ORS.
January 8, 2015
N. SHASHIKUMAR AND ORS. Vs. S. LEELAVATHI AND ORS.
March 6, 2015
N. SRIRAM AND ORS. Vs. ANANTHALAKSHMI SATHYAVATHI AND ORS.
June 2, 2015
N. SUMANGALA DEVI Vs. D. BASAVARAJAIAH AND ORS.
June 18, 2015
N. VEERAIAH Vs. STATE BANK OF MYSORE
March 31, 2015
N. VENUGOPAL KRISHNA Vs. STATE OF KARNATAKA AND ORS.
January 7, 2015
N. VIJAYA LAKSHMI Vs. HONNALI LINGAPPA
October 29, 2015
N.B. SOMASHEKARA SHETTY Vs. THE STATE OF KARNATAKA
June 16, 2015
N.D. BABBAJETTY AND ORS. Vs. SATHYANARAYANA JETTY AND ORS.
April 6, 2015
N.F. DYAVANAGOUDAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
September 9, 2015
N.G. HIRIYANNA Vs. LAKSHMAMMA AND ORS.
July 1, 2015
N.G. LAKSHMAMMA AND ORS. Vs. FIROZ KHAN AND ORS.
June 18, 2015
N.G. NAGARATHNA AND ORS. Vs. STATE BANK OF INDIA AND ORS.
October 15, 2015
N.G. SUBBARAYA SETTY Vs. CANARA BANK
January 7, 2015
N.H. SHIVAMURTHY AND ORS. Vs. MARK GOMEZ AND ORS.
July 30, 2015
N.L. JAHAGIRDAR Vs. CENTRAL BUREAU OF INVESTIGATION
January 5, 2015
N.L. SOMASHEKARAIAH AND ORS. Vs. C. LAXMIDEVI
October 7, 2015
N.M. THREETHEGOWDA Vs. A. ABDUL REFEKH
November 2, 2015
N.P. SHYLAJA AND ORS. Vs. V. KESHAVAMURTHY AND ORS.
June 9, 2015
N.R. BHAT AND ORS. Vs. STATE
April 30, 2015
N.S. VIJAYAKUMAR Vs. THE MEDICAL OFFICER GENERAL HOSPITAL CHIKKANAYAKANAHALLI AND ORS.
October 30, 2015
N.T. APPAJIAIAH Vs. THE LAND TRIBUNAL, NELAMANGALA TALUK AND ORS.
April 29, 2015
NABISAB AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
March 24, 2015
NABISAB AND ORS. Vs. SHIVAPPA AND ORS.
December 11, 2015
NABISAB MAKTUMSAB CHAMANAMALIK Vs. STATE OF KARNATAKA
November 19, 2015
NAGA AND ORS. Vs. THE STATE OF KARNATAKA
February 18, 2015
NAGABHUSHANAS Vs. SHIMOGA INSTITUTE OF MEDICAL SCIENCES (SIMS) AND ORS.
June 10, 2015
NAGALINGASWAMY H.S. Vs. STATE OF KARNATAKA ORS.
February 27, 2015
NAGAMMA Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
October 9, 2015
NAGAMMA Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
February 12, 2015
NAGAMMA Vs. THAMMAIAH P R
October 14, 2015
NAGAMMA AND ORS. Vs. RAMESH AND ORS.
January 8, 2015
NAGAMMA AND ORS. Vs. DASE GOWDA AND ORS.
April 13, 2015
NAGAMMA AND ORS. Vs. THE STATE OF KARNATAKA
June 29, 2015
NAGAMMA AND ORS. Vs. AMEER AHEMED AND ORS.
July 3, 2015
NAGAMMA AND ORS. Vs. BASAPPA
February 25, 2015
NAGAMMA KORAVAR Vs. RAZIYABEGUM AND ORS.
March 2, 2015
NAGANAGOUDA AND ORS. Vs. THE STATE OF KARNATAKA
November 4, 2015
NAGANNA AND ORS. Vs. THE SPL. LAND ACQUISITION OFFICER
February 18, 2015
NAGAPPA Vs. DANDINA MANCHAPPA
January 13, 2015
NAGAPPA Vs. SAJAT ALI AND ORS.
July 17, 2015
NAGAPPA Vs. NEELAVVA; YELALVVA; GOURAVVA
August 10, 2015
NAGAPPA AND ORS. Vs. ANNAPPA SEBI AND ORS.
March 26, 2015
NAGAPPA GOUDA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 9, 2015
NAGARAJ Vs. KIRAN
April 15, 2015
NAGARAJ Vs. STATE BANK OF HYDERABAD AND ORS.
April 28, 2015
NAGARAJ AND ORS. Vs. STATE
July 2, 2015
NAGARAJ RAO Vs. THE STATE OF KARNATAKA AND ORS.
June 30, 2015
NAGARAJ S. JOG Vs. STATE OF KARNATAKA AND ORS.
January 5, 2015
NAGARAJ S/O MALLAPPA HANGARAGI Vs. SHIVANAND S/O. DODDAFAKKIRAPPA MUDDIYAVAR
December 2, 2015
NAGARAJ SHETTY K V Vs. NEW INDIA ASSURANCE CO LTD
December 11, 2015
NAGARAJA Vs. JAYALAKSHMAMMA
January 16, 2015
NAGARAJA Vs. THE DEPUTY COMMISSIONER AND ORS.
September 26, 2015
NAGARAJA AND ORS. Vs. WOOLEN HANDLOOM WEAVERS PRODUCES CO-OPERATIVE SOCIETY
June 10, 2015
NAGARAJAPPA Vs. RAMESH
February 10, 2015
NAGARAJU AND ORS. Vs. STATE OF KARNATAKA
August 4, 2015
NAGARAJU AND ORS. Vs. THE STATE OF KARNATAKA
April 7, 2015
NAGARAJU AND ORS. Vs. THE MANAGING DIRECTOR K.S.R.T.C.
February 27, 2015
NAGARATHNA AND ORS. Vs. THE INDIAN BANK, KORAMANGALA BRANCH AND ORS.
February 24, 2015
NAGARATHNA; SUPRIYA; VISHWANATHA; NAGARJUNA Vs. R JAYANNA; CHIEF OFFICER; ORIENTAL INSURANCE CO LTD
July 10, 2015
NAGARATHNAMMA Vs. C.R. NAGENDRA
October 8, 2015
NAGARATHNAMMA AND ORS. Vs. THE MANAGING DIRECTOR, BMTC
September 15, 2015
NAGARATHNAMMA AND ORS. Vs. THE MANAGING DIRECTOR, K.S.R.T.C.
October 31, 2015
NAGARATHNAMMA AND ORS. Vs. CENTRAL BANK OF INDIA, BANGALORE AND ORS.
August 6, 2015
NAGARATNA AND ORS. Vs. HULKOTI ENGINEERS AND ORS.
August 27, 2015
NAGARATNABAI AND ORS. Vs. THE MANAGING DIRECTOR, DIVISIONAL OFFICE, KSRTC, CHIKABALLAPUR DIVISION AND ORS.
August 27, 2015
NAGARESHWAR DEVASTHAN TRUST Vs. IRANNA BASANNA KARIGOUDAR AND ORS.
August 14, 2015
NAGASHETTY AND ORS. Vs. BASAPPA DANOORU AND ORS.
October 13, 2015
NAGAVVA AND ORS. Vs. THE STATE OF KARNATAKA
August 4, 2015
NAGAVVA AND ORS. Vs. THE MANAGING DIRECTOR, AGRICULTURAL INSURANCE CORPORATION OF INDIA LIMITED AND ORS.
October 1, 2015
NAGAYYA CHANDRASHEKHAR KADADEVAR Vs. STATE OF KARNATAKA
August 10, 2015
NAGEGOWDA Vs. STATE OF KARNATAKA
July 24, 2015
NAGESH RAO R Vs. LAKSHMI DEVI T ; MANAGER, UNITED INDIA INSURANCE CO LTD
August 19, 2015
NAGOSA Vs. MAHABALESHWAR AND ORS.
August 20, 2015
NAGU AND ORS. Vs. GURUPAD AND ORS.
November 30, 2015
NALLA REDDY AND ORS. Vs. THE STATE OF KARNATAKA
June 23, 2015
NAMDEV Vs. THE DIVISIONAL CONTROLLER, NWKRTC AND ORS.
June 1, 2015
NANARAO Vs. PRAHALLAD AND ORS.
August 3, 2015
NANARAO AND ORS. Vs. ANNEPPA
February 19, 2015
NANDA B.Y. AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
January 22, 2015
NANDAKUMAR Vs. NEETA
April 16, 2015
NANDEESH Vs. VANAJAKSHMAMMA AND ORS.
February 6, 2015
NANDESH KUMAR Vs. MAMATHA R.
February 20, 2015
NANDHINI V. Vs. THE DEAN CUM DIRECTOR, GOVERNMENT DENTAL COLLEGE & RESEARCH INSTITUTE AND ORS.
February 26, 2015
NANDI CONSTRUCTIONS Vs. THE STATE OF KARNATAKA
November 19, 2015
NANDI ENGINEERING Vs. STATE OF KARNATAKA
February 26, 2015
NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LIMITED; NANDI ENGINEERING LIMITED; R SREE RAMULU REDDY & CO Vs. STATE OF KARNATAKA AND ORS
December 16, 2015
NANDISH L M Vs. STATE OF KARNATAKA
September 15, 2015
NANDISHWAR KUMBAR Vs. STATE OF KARNATAKA
April 15, 2015
NANDITA (GEETA) W/O DR K KURPANIDHI; NAVEEN Vs. K KRUPANIDHI S/O K BASAVARAJ
March 18, 2015
NANJAMMA Vs. MANJUNATH AND ORS.
January 13, 2015
NANJAMMA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
January 12, 2015
NANJAMMA AND ORS. Vs. LAKSHMANA AND ORS.
July 22, 2015
NANJAMMA W/O KOOSAIAH AND ORS Vs. STATE OF KARNATAKA AND ORS
August 11, 2015
NANJAPPA Vs. KEMPAIAH AND ORS.
February 23, 2015
NANJUNDAPPA AND ORS. Vs. M. SREERAMAPPA AND ORS.
April 27, 2015
NANJUNDAPPA AND ORS. Vs. RUDRA AND ORS.
November 19, 2015
NANJUNDASWAMY AND ORS. Vs. VEKATASWAMAPPA AND ORS.
November 9, 2015
NANNIBU AND ORS. Vs. GUDUSAB AND ORS.
March 18, 2015
NARASAMMA Vs. NARASIMHAIAH AND ORS.
July 15, 2015
NARASAMMA AND ORS. Vs. M.R. KASHINATH AND ORS.
August 26, 2015
NARASAMMA AND ORS. Vs. SHAMSHUDEEN AND ORS.
September 29, 2015
NARASAMMA W/O HANUMANTHA Vs. DODDAMMA W/O BHEEMARAYA
March 18, 2015
NARASAPPA MALLANNA Vs. PRAVEENKUMAR SURYKANTH AND ORS.
August 3, 2015
NARASARAM Vs. S B NAGARATHNAMMA
March 2, 2015
NARASEGOWDA Vs. SHANKAR K. AND ORS.
July 22, 2015
NARASIMHA Vs. BANIBRATO SIKDAR AND ORS.
November 23, 2015
NARASIMHA MURTHY Vs. STATE OF KARNATAKA
March 18, 2015
NARASIMHA MURTHY Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.
February 3, 2015
NARASIMHAMURTHY K. AND ORS. Vs. QUALITY INDUSTRIES
September 7, 2015
NARASIMHAPPA Vs. H G RATHNAMMA
June 18, 2015
NARASOJI RAO Vs. NEW INDIA ASSURANCE COMPANY LIMITED
June 3, 2015
NARAYAN HANAMANT SATWIK AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER
June 3, 2015
NARAYAN NANA GOPANE; DEVENDRA ISHWAR GOPANI Vs. STATE OF KARNATAKA
July 16, 2015
NARAYANA Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.
November 27, 2015
NARAYANA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
November 23, 2015
NARAYANA GURU Vs. THE COMMISSIONER OF INCOME TAX
July 14, 2015
NARAYANA POOJARY Vs. M S SHESHA
January 23, 2015
NARAYANA REDDY Vs. MANJUNATH AND ORS.
October 13, 2015
NARAYANAMMA Vs. MUNIKEMPAIAH
June 16, 2015
NARAYANAMMA Vs. THAMMAIAH AND ORS.
June 1, 2015
NARAYANAPPA Vs. VENKATESH AND ORS.
June 10, 2015
NARAYANASWAMY Vs. NARSIMHAPPA AND ORS.
September 11, 2015
NARAYANASWAMY @ NARAYANAPPA Vs. STATE OF KARNATAKA
March 13, 2015
NARAYANASWAMY AND ORS. Vs. RATHNAMMA AND ORS.
February 12, 2015
NARAYANASWAMY M. Vs. SRI DEVARAJ URS ACADEMY OF HIGHER EDUCATION AND RESEARCH AND ORS.
September 30, 2015
NARENDRA KUMAR Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND ORS.
March 27, 2015
NARENDRA P SHAH Vs. STATE OF KARNATAKA
November 18, 2015
NARENDRA SHETTY Vs. SURENDRA SHETTY AND ORS.
February 12, 2015
NAREPPA AND ORS. Vs. B.C. SUDHA AND ORS.
January 14, 2015
NARESH AND ORS. Vs. AMRITLAL
December 17, 2015
NARMADA AND ORS. Vs. KUSUMA BIRAPPA MALI AND ORS.
August 21, 2015
NARUN SRINIVAS Vs. G. NANDINI
August 13, 2015
NATARAJ Vs. K.T. BYRAPPA
January 9, 2015
NATARAJ Vs. SUBBANNA M. AND ORS.
November 26, 2015
NATARAJ K ALIAS NATARAJ Vs. RELIANCE GENERAL INSU CO LTD
April 23, 2015
NATARAJA AND ORS. Vs. PADMA AND ORS.
January 27, 2015
NATIONAL EDUCATION FOUNDATION Vs. THE STATE OF KARNATAKA AND ORS.
September 23, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M. BHANDARI METAL AND ALLOY AND ORS.
April 27, 2015
NATIONAL INSRUANCE CO. LTD. AND ORS. Vs. D. IMAMSAB AND ORS.
July 23, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. MAREPPA; BHIMAWWA; BHIMAPPA
September 8, 2015
NATIONAL INSURANCE CO LTD Vs. GOPAL SOMAPPA LAMANI
February 5, 2015
NATIONAL INSURANCE CO LTD Vs. RUKMINI GOVIND BARAGULKAR
April 8, 2015
NATIONAL INSURANCE CO LTD Vs. MAHESHAPPA
June 15, 2015
NATIONAL INSURANCE CO. LTD. Vs. AYYANAGOUDA AND ORS.
July 2, 2015
NATIONAL INSURANCE CO. LTD. Vs. SADANANDA
January 6, 2015
NATIONAL INSURANCE CO. LTD. Vs. MAHESH AND ORS.
September 15, 2015
NATIONAL INSURANCE CO. LTD. Vs. C.K. SHAMANNA
August 19, 2015
NATIONAL INSURANCE CO. LTD. Vs. BAGAWWA DUNDAPPA REDDY AND ORS.
September 30, 2015
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. NAGARAJAPPA AND ORS.
January 5, 2015
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. MALASIDDAYYA
March 30, 2015
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. SANJEEV KUMAR AND ORS.
September 21, 2015
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. VENKATARAMANA BHAT AND ORS.
March 31, 2015
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. G. SWETHA AND ORS.
August 18, 2015
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. SHILPA AND ORS.
August 13, 2015
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. INDRAMMA AND ORS.
September 28, 2015
NATIONAL INSURANCE COMAPANY LTD. Vs. MUZAFFAR AHMED AND ORS.
March 12, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. PARASANAGOUDA AND ORS.
April 7, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. DURGAPPA AND ORS.
April 7, 2015
NATIONAL INSURANCE COMPANY LIMITED AND ORS. Vs. GANGADHAR AND ORS.
January 5, 2015
NATIONAL INSURANCE COMPANY LTD Vs. RAMAVVA ALIAS R YALLAVVA
June 4, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. SADIK AND ORS.
January 14, 2015
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF KARNATAKA AND ORS.
December 3, 2015
NAVED M. HASSAN Vs. THE DEPUTY COMMISSIONER, BANGALORE URBAN DISTRICT AND ORS.
July 16, 2015
NAVEEN Vs. DEVIDAS
November 2, 2015
NAVEEN AND ORS. Vs. STATE
July 20, 2015
NAWABODDIN AND ORS. Vs. THE STATE AND ORS.
June 24, 2015
NAWAZ Vs. STATE OF KARNATAKA
June 3, 2015
NAYAZ AHAMED Vs. THE GENERAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ORS.
September 26, 2015
NAZEEMA Vs. G SUBBA REDDY
June 5, 2015
NAZEER SAB AND ORS. Vs. STATE OF KARNATAKA
June 24, 2015
NAZIR AHMED Vs. FAMEEDA
August 3, 2015
NAZIRAHMED Vs. THE DEPUTY COMMISSIONER AND ORS.
April 15, 2015
NEELABAI AND ORS. Vs. CHANNABASAPPA AND ORS.
January 21, 2015
NEELAMMA Vs. NASIMA AND ORS.
April 16, 2015
NEELAMMA Vs. HANUMANTHAPPA
November 17, 2015
NEELAMMA Vs. THE DIVISIONAL CONTROLLER, KSRTC AND ORS.
June 22, 2015
NEELAMMA MUTHANNA AND ORS. Vs. G.K. RAMCHANDRA AND ORS.
June 2, 2015
NEELAPGOUDA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
July 3, 2015
NEELAPPA Vs. MANJUNATH CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS.
April 6, 2015
NEELAPPA Vs. THE TAHASILDAR AND ORS.
April 10, 2015
NEELAPPAGOUDA VIRUPAXGOUDA PATIL Vs. STATE OF KARNATAKA AND ORS.
February 5, 2015
NEELKANTH Vs. THE STATE AND ORS.
April 8, 2015
NEKKANTI APPARAO AND ORS. Vs. THE DEPUTY COMMISSIONER, DAVANAGERE DISTRICT AND ORS.
August 25, 2015
NEMARAJANAIK K. Vs. BHEEMANAIK LBP AND ORS.
July 1, 2015
NETHRAMMA AND ORS Vs. ZAHIR AND ORS
October 7, 2015
NEW INDIA ASSURANCE CO LTD Vs. KUMARI SUNITA
February 3, 2015
NEW INDIA ASSURANCE CO LTD Vs. SANTHOSH PUTTAPPA MUDUKANNAVARA
June 12, 2015
NEW INDIA ASSURANCE CO LTD Vs. BALAJI; MOHANLAL R PATHAK
October 6, 2015
NEW INDIA ASSURANCE CO LTD Vs. RAJANI; SIDDARTHA; GENERAL MANAGER
December 10, 2015
NEW INDIA ASSURANCE CO LTD Vs. KUMARA; MANJULA W/O SHIVALINGAIAH; JEONCIES CHARITABLE TRUST
June 2, 2015
NEW INDIA ASSURANCE CO LTD Vs. K GOPINATH; G SRINIVAS; JAYARAM
October 29, 2015
NEW INDIA ASSURANCE CO LTD , BENGALURU Vs. HEMANTH T RAMESH
June 15, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. SRINIVASA BABU REDDY AND ORS.
December 2, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. BAGAWWA RAMAPPA PATTED AND ORS.
August 3, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. HANUMANTHA REDDY AND ORS.
July 17, 2015
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. DEVARAJA AND ORS.
February 10, 2015
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. DEVAMMA AND ORS.
September 29, 2015
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. SHANTAMMA AND ORS.
April 28, 2015
NGEF LTD. Vs. THE MANAGING DIRECTOR, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
June 23, 2015
NIMBEWWA Vs. PREMA AND ORS.
March 11, 2015
NINGAMMA Vs. STATE OF KARNATAKA AND ORS.
August 25, 2015
NINGAMMA AND ORS. Vs. M.S. AZEEZUDDIN
March 25, 2015
NINGAMMA AND ORS. Vs. P. NAGARAJ AND ORS.
June 23, 2015
NINGANNA AND ORS. Vs. BHAGYAMMA
July 17, 2015
NINGAPPA Vs. KUSUMA
July 8, 2015
NINGAPPA Vs. STATE OF KARNATAKA
March 2, 2015
NINGAPPA Vs. IRAPPA
January 8, 2015
NINGAPPA Vs. RAJAPPA
August 13, 2015
NINGAPPA BEERAPPA BENNEGOL Vs. SONABAI NINGAPPA BADIGER
March 27, 2015
NINGAPPA DURGAPPA MADAR Vs. STATE OF KARNATAKA AND ORS.
January 8, 2015
NINGAPPA NEELAPPA MUGALI AND ORS. Vs. GURU PADAYYA GURUBASAYYA HIREMATH
November 18, 2015
NINGAVVA AND ORS. Vs. MUNNA AND ORS.
April 27, 2015
NINGAWWA AND ORS. Vs. BASANAGOUDA AND ORS.
January 30, 2015
NINGAWWA AND ORS. Vs. THE MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED
September 9, 2015
NINGAYYA BASAYYA HIREMATH Vs. HUBLI-DHARWAD MUNICIPAL CORPORATION
March 3, 2015
NINGEGOWDA; T N SHIVARAM Vs. SPECIAL LAND ACCQUISITION
February 24, 2015
NIRANAJAN MURTHY Vs. T. ASWATHA REDDY AND ORS.
October 30, 2015
NIRMAL RANI T C Vs. REGISTRAR GENERAL
December 9, 2015
NIRMALA DEVI Vs. RAJESH N. AND ORS.
March 26, 2015
NIRMALA MARIA LASRADO; MASTER BRAVIN LASRADO; PAUL BAPTIST LASRADO; LILLY LASRADO Vs. KSRTC
July 16, 2015
NIRMAN SHELTERS Vs. SATYAVATHI
April 17, 2015
NIRVANI PARAPPA ANKALE AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
October 9, 2015
NISHA S KUMAR Vs. SHAILESH KUMAR
August 27, 2015
NITHIN SHETTY Vs. MANJULA N. SHETTY
February 26, 2015
NIVARTI; JANARDHAN; RAMESH; DILIP; LOKESH AND OTHERS Vs. STATE
July 21, 2015
NIYAZ AHMED SHARIFF Vs. STATE OF KARNATAKA AND ORS.
March 16, 2015
NIZAMUDIN AND ORS. Vs. SPECIAL LAND ACQUISITION OFFICER
June 5, 2015
NOOR HUSSAIN ALIAS IRFAN Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., BANGALORE & OTHERS
October 7, 2015
NOOR MOHAMMAD Vs. THE STATE OF KARNATAKA
March 12, 2015
NOORIE COLLEGE OF EDUCATION Vs. GOVERNMENT OF KARNATAKA
November 25, 2015
NOORJAHAN ABDUL SHUKUR SHAIK Vs. THE PRESIDENT, NIDA-E-TAUHEED TRUST (REGD.) AND ORS.
December 4, 2015
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION BELLARY DIVISION Vs. J. KRISHTACHAR AND ORS.
February 12, 2015
NORTH EAST LUBRICA PVT. LTD. Vs. UNION OF INDIA AND ORS.
June 24, 2015
NORTH WEST KARNATAKA ROAD TRANSPORT CORPN. Vs. MANOHAR
January 2, 2015
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. SHARANAPPA YAMANAPPA WADDI
January 29, 2015
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. ALLABAKSH
March 5, 2015
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. ASST. COMMISSIONER & SPECIAL LAND ACQUISITION OFFICER, DHARWAD
September 21, 2015
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. SHRIKANT LAKSHAMAPPA ILLIGAR AND ORS.
December 2, 2015
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION (NWKRTC) AND ORS. Vs. SHANKREPPA NEELAKANTAPPA HUNDEKAR
January 29, 2015
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION - NWKRTC Vs. GUTTAPPA
April 27, 2015
NORTH WESTERN KARNATAKA ROAD TRANSPORT CORPORATION Vs. SIDDAMMA
January 14, 2015
NRITYA REDDY K Vs. KRANTI KIRAN AVADHANULA
April 8, 2015
O P NEELAMMA AND ANOTHER Vs. P M GIRISH AND ANOTHER
July 8, 2015
O.G. AUTO GAS Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES AND ORS.
April 22, 2015
ODIYANDA PATTU Vs. THE STATE OF KARNATAKA
January 31, 2015
OFFICIAL LIQUIDATOR OF BLUE CRYSTAL AGRO CHEMICALS LIMITED (IN LIQN.) Vs. H.M. SHIVAPRAKASH AND ORS.
June 5, 2015
OFFICIAL LIQUIDATOR OF JUPITER BIOSCIENCE LIMITED Vs. TAX RECOVERY OFFICER AND ORS
October 6, 2015
OFFICIAL LIQUIDATOR OF THE MYSORE KIRLOSKAR LIMITED Vs. KIRLOSKAR INSTITUTE OF ADVANCED MANAGEMENT STUDIES
July 21, 2015
OMANNA Vs. BALABAI AND ORS.
September 22, 2015
ONMOBILE GLOBAL LIMITED Vs. N.Y. NARAYAN AND ORS.
June 9, 2015
ONMOBILE GLOBAL LTD. Vs. CHAIRMAN, AUTHORITY FOR ADVANCE RULINGS (INCOME TAX)
March 6, 2015
ORIENTAL INSURANCE CO LTD Vs. ANANDA S/O KALEGOWDA, HINDU, MALE ADULT; H N AVINASHA
July 30, 2015
ORIENTAL INSURANCE CO LTD , BANGALORE Vs. SABSTAIN MICHEL AND OTHERS
December 11, 2015
ORIENTAL INSURANCE CO. LTD. Vs. CHENNABASAVAIAH AND ORS.
February 18, 2015
ORIENTAL INSURANCE CO. LTD. Vs. MALLAMMA AND ORS.
November 5, 2015
ORIENTAL INSURANCE CO.LTD Vs. VANITHA W/O DEVARAJ
September 4, 2015
ORIENTAL INSURANCE COMPANY LIMITED Vs. A. NAGARAJ AND ORS.
July 3, 2015
ORIENTAL INSURANCE COMPANY LIMITED Vs. NANJAMMA
April 6, 2015
ORIENTAL INSURANCE COMPANY LIMITED Vs. H.M. KANTHARAJU AND ORS.
September 22, 2015
ORIENTAL INSURANCE COMPANY LIMITED, BANGALORE Vs. JAYALAKSHMI AND OTHERS
December 11, 2015
P ANU CHENGAPPA Vs. STATE OF KARNATAKA
February 2, 2015
P D KUMARADASAN Vs. SHANMUGA SUNDARI AND OTHERS
September 9, 2015
P JAGADEESH Vs. STATE OF KARNATAKA
June 16, 2015
P SAKRAPPA @ BASHA Vs. STATE OF KARNATAKA
December 11, 2015
P VARGHESE Vs. SUDHA RANI
December 18, 2015
P VENKATARAGHAVAN ALAIS KESHAV Vs. HABEEB KHAN
February 6, 2015
P. ABDULLA Vs. THE AUTHORIZED OFFICER AND DEPUTY CONSERVATOR OF FOREST AND ORS.
June 5, 2015
P. ANJINAYALU Vs. NAGIREDDY AND ORS.
December 10, 2015
P. DEVARAJ Vs. THE DIVISIONAL CONTROLLER, KSRTC
October 28, 2015
P. GANGADHARA PATIL Vs. MADHAVARAO M.K.
February 23, 2015
P. GIRI RAJU Vs. THE COMMERCIAL TAX OFFICER
April 28, 2015
P. GOPALAREDDY Vs. THE CHIEF GENERAL MANAGER AND ORS.
February 27, 2015
P. GOVIND REDDY Vs. INDIRAMMA
August 17, 2015
P. GURUMURTHY AND ORS. Vs. JAYAMMA AND ORS.
June 11, 2015
P. LAKSHMIDEVI Vs. STATE OF KARNATAKA AND ORS.
August 24, 2015
P. MURALIDHAR AND ORS. Vs. THE AERONAUTICAL DEVELOPMENT AGENCY (ADA) AND ORS.
March 6, 2015
P. NARAYANA Vs. P. SUBRAMANYA
April 9, 2015
P. PAVAN KUMAR REDDY Vs. THE STATE OF KARNATAKA AND ORS.
August 26, 2015
P. PRABHAKAR Vs. UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. AND ORS.
June 29, 2015
P. PRAKASH Vs. KHATEEB AHMED AND ORS.
March 3, 2015
P. RADHAKRISHNA SHETTY Vs. THE DIVISIONAL CONTROLLER, KARNATAKA STATE ROAD TRANSPORT CORPORATION
September 26, 2015
P. RAJENDRA KUMAR Vs. JAYANTHIBAI
March 24, 2015
P. RAJESH AND ORS. Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND ORS.
December 16, 2015
P. RAJESHWARI Vs. SRINIVASA AND ORS.
August 10, 2015
P. RAVINDRA Vs. STATE OF KARNATAKA
April 6, 2015
P. REENA Vs. USHA M.
February 23, 2015
P. SHANKAR Vs. D. JAYAMMA
June 23, 2015
P. SHUBHA AND ORS. Vs. K.N. JAYARAM AND ORS.
March 4, 2015
P. SUPRIYA AND ORS. Vs. THE MANAGING DIRECTOR, BANGALORE METROPOLITAN TRANSPORT CORPORATION AND ORS.
December 17, 2015
P. SURENDRA KUMAR Vs. VARKEYS RETAIL VENTURES PVT. LTD.
April 28, 2015
P. VENKATESHAN AND ORS. Vs. YELLAPPA AND ORS.
April 6, 2015
P. VIJAYALAKSHMI Vs. COMMISSIONER OF POLICE AND ORS.
August 7, 2015
P. VINODKUMAR Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.
November 20, 2015
P.C. BHAGYALAKSHMI AND ORS. Vs. THE BRANCH MANAGER, SBM, BELLARY AND ORS.
June 15, 2015
P.K. RAMESH Vs. K.E. POORNESH AND ORS.
December 2, 2015
P.K. VEERABHADRA Vs. TOBACCO BOARD AND ORS.
April 23, 2015
P.L. THAMMANNA Vs. D.G. ROHIT
January 23, 2015
P.M. ABDULLA Vs. THE INCOME TAX OFFICER
June 9, 2015
P.N. HANUMANTHA REDDY Vs. SOWMYA R.
January 6, 2015
P.N. MUNISWAMAPPA AND ORS. Vs. MURTHY
April 13, 2015
P.N. SHYLAJA Vs. B. VITTALA SHETTY AND ORS.
April 29, 2015
P.R. CHENNA REDDY Vs. MYSORE MINERALS LIMITED
November 5, 2015
P.R. PRAMILA Vs. K.G. PREMA AND ORS.
October 16, 2015
P.R. SRIRANGA Vs. TOWN CO-OPERATIVE BANK LIMITED AND ORS.
June 22, 2015
P.R.S. RICE MILL Vs. THE STATE OF KARNATAKA AND ORS.
October 30, 2015
P.S. CHIDANANDAMURTHY Vs. BASAVARAJ
February 25, 2015
P.S. GURUPRASAD Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (U/R 441) AND ORS.
January 5, 2015
P.S. KUSUMALATHA AND ORS. Vs. THE STATE AND ORS.
October 8, 2015
P.S.UDAY BHAT Vs. STATE
April 30, 2015
P.T. SANNARANGE GOWDA Vs. THOPINA GOLLAHALLAMMA DEVASTHANA SEVASAMITHI
June 26, 2015
P.V. KRISHNAPPA Vs. M. RAMASWAMY REDDY
January 20, 2015
PADMA AND ORS. Vs. H.J. NANDISH GOWDA AND ORS.
September 2, 2015
PADMAA K. BHAT Vs. SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION
January 14, 2015
PADMAMMA Vs. H.B. RAMEGOWDA AND ORS.
February 18, 2015
PADMANABHA RAO Vs. THE TALUKA MAGISTRATE/TAHSILDAR, ANEKAL TALUK POST, BANGALORE URBAN DISTRICT AND ORS.
June 10, 2015
PADMANABHAIAH Vs. STATE OF KARNATAKA
January 14, 2015
PADMAPRABHU Vs. VASUNDARAMMA AND ORS.
September 4, 2015
PADMARAJ AWASTHI Vs. CHOLAMANDALAM MS GEN. INSURANCE COMPANY LIMITED AND ORS.
January 5, 2015
PADMAVATHI Vs. RAMANNA
June 4, 2015
PADMAVATHY CHIRANJEEVI REDDY Vs. THE STATE OF KARNATAKA AND ORS.
March 11, 2015
PADMAVATI Vs. PRINCIPAL ACCOUNTANT GENERAL (A & E) AND ORS.
November 25, 2015
PADMAVATI YANE SARALA Vs. THE DEPUTY COMMISSIONER KARWAR AND ORS.
October 15, 2015
PAGUNTAMMA AND ORS. Vs. SHIVARAJ AND ORS.
June 4, 2015
PAHARPUR COOLING TOWERS LTD. Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (AUDIT)-1.3 AND ORS.
March 5, 2015
PAHARPUR COOLING TOWERS LTD. Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND ORS.
March 18, 2015
PAKEERAMMA Vs. THE ASSISTANT COMMISSIONER, LAND ACQUISITION OFFICER
January 14, 2015
PALAIAH @ K PALAIAH Vs. NATIONAL INSURANCE CO LTD ; SUMANGALAMMA
June 25, 2015
PALAKSHA Vs. MAHANTESH AND ORS.
March 9, 2015
PALAKSHAMMA Vs. KARNATAKA STATE ELECTION COMMISSION
June 11, 2015
PAN PARAG INDIA LTD. Vs. ADDL. COMMISSIONER OF COMMERCIAL TAXES
June 3, 2015
PANDITAPPA AND ORS. Vs. SUSHILAWWA AND ORS.
September 2, 2015
PANKAJ L. KOTHARI Vs. D.C. SRIVATHSA
November 23, 2015
PANKAJ L. KOTHARI Vs. T.K. NAGARAJ
July 6, 2015
PANKAJA @ ROOPA; RANGE GOWDA; MANJAMMA Vs. ORIENTAL INSURANCE CO LTD ; SRINIVASA
November 2, 2015
PANPAPATHI Vs. THE APPELLATE AUTHORITY AND THE CHIEF EXECUTIVE OFFICER, ZILLA PANCHAYATH, BELLARY AND ORS.
March 31, 2015
PAPA Vs. NARAYANA REDDY AND ORS.
February 5, 2015
PAPAIAH REDDY Vs. KRISHNA REDDY
September 7, 2015
PAPAIAH REDDY AND ORS. Vs. THE MANAGING DIRECTOR, THE KARNATAKA MILK FEDERATION
July 9, 2015
PAPANNA AND ORS. Vs. M. BAKKIAM AND ORS.
October 30, 2015
PAPPU AND ORS. Vs. KARNATAKA STATE TRANSPORT AUTHORITY AND ORS.
November 6, 2015
PARAPPA AND ORS. Vs. PARAWA AND ORS.
April 6, 2015
PARAPPA CHANNAPPA JABIN Vs. S.M. PUKRAJ AND ORS.
September 22, 2015
PARASAPPA RAMAPPA SANKARATTI Vs. MUBARAK BANDENAWAZ BIRADAR PATIL
January 16, 2015
PARASAPPA YAMANAPPA TALAWAR Vs. DEPUTY COMMISSIONER, BELGAUM AND ORS.
January 27, 2015
PARUSHARAM Vs. THE STATE
November 27, 2015
PARVATHAMMA Vs. K.N. MADHUSUDAN
September 7, 2015
PARVATHAMMA AND ORS. Vs. GANGAMMA AND ORS.
August 7, 2015
PARVEEN OMAR Vs. KARNATAKA STATE BOARD OF WAKFS "DARUL AWKAF" AND ORS.
September 9, 2015
PATEL GANAPATHI AND ORS. Vs. HOLEYAPPA AND ORS.
July 16, 2015
PATREPPA Vs. BALAPPA AND ORS.
December 2, 2015
PAULINE AND ORS. Vs. P. JAGADESH KUMAR
February 11, 2015
PAVAN KUMAR Vs. MICROSOFT CORPORATION (INDIA) PVT. LTD.
July 21, 2015
PAVANI Vs. ACCHAPPA B.K. AND ORS.
November 5, 2015
PAYAPPA Vs. THE STATE OF KARNATAKA AND ORS.
April 28, 2015
PEARSON INDIA EDUCATION SERVICE PVT. LTD. Vs. NEW RUBRIC SOLUTIONS LLP
December 16, 2015
PEDDAPPAIAH Vs. THE STATE OF KARNATAKA AND ORS.
December 4, 2015
PEERANBI Vs. PRASAD BALLAL AND OTHERS
December 1, 2015
PEERAPPA AND ORS. Vs. SADASHIV AND ORS.
April 25, 2015
PEERAPPA AND ORS. Vs. THE CHAIRMAN, LAND TRIBUNAL AND ORS.
January 22, 2015
PERIMUNIYAMMA AND ORS. Vs. LAKSHMAMMA AND ORS.
August 5, 2015
PETER Vs. HANIFA AND ORS.
October 29, 2015
PHARMACY COUNCIL OF INDIA Vs. K. SRINIVASULU
January 13, 2015
PHILIPOSE MATHEW Vs. STATE OF KARNATAKA
May 19, 2015
PHILIPS MASCARIN AND ORS. Vs. STATE OF KARNATAKA
March 20, 2015
PIKA MEDICAL PRIVATE LIMITED Vs. STATE OF KARNATAKA DEPARTMENT OF HEALTH & FAMILY WELFARE AND ORS.
January 22, 2015
PILLA AKKAYYAMMA AND ORS. Vs. CHANNAPPA AND ORS.
July 22, 2015
PILLAMMA AND ORS. Vs. MUNITHAYAMMA AND ORS.
January 19, 2015
PINJARA KASIM SAB Vs. PINJARA SANNA MABU SAB AND ORS.
August 5, 2015
PIONEER TRADING Vs. STATE OF KARNATAKA
April 15, 2015
POOJA AND ORS. Vs. REVAPPA AND ORS.
October 28, 2015
POONACHA P.D. AND ORS. Vs. JAHANGIR BASHA AND ORS.
December 14, 2015
POONAM PANDEY Vs. SUMESH
March 10, 2015
POORNIMA Vs. RAMAKRISHNA MUDDURANGAPPA
April 16, 2015
POORNIMA R. SHENOY AND ORS. Vs. VINAYA PAI AND ORS.
July 1, 2015
POWER GRID CORPORATION OF INDIA LTD. Vs. DEVENDRAPPA AND ORS.
September 30, 2015
PRABHAKAR Vs. STATE OF KARNATAKA
March 18, 2015
PRABHAKAR Vs. SUDHA NANDHINI
September 8, 2015
PRABHAKAR KRISHNAJI DESHPANDE Vs. PURNIMA
January 5, 2015
PRABHAKAR MURTHY Vs. S.G. SHANKARAIAH
December 18, 2015
PRABHAKAR REDDY Vs. H.R. RAVICHANDRA AND ORS.
July 20, 2015
PRABHAKARA SHETTY AND ORS. Vs. STATE AND ORS.
June 23, 2015
PRABHAKUMARI Vs. B.L. GEETHA AND ORS.
June 5, 2015
PRABHAVATHI AND ORS. Vs. PATEL B.N. MALLANNA AND ORS.
February 26, 2015
PRABHAVATHI P T Vs. SHIVAKUMAR
August 17, 2015
PRABHAVATI Vs. THE SECRETARY FINANCE DEPARTMENT (ADMINISTRATION) AND ORS.
November 7, 2015
PRABHU Vs. EMPLOYEES PROVIDENT FUND ORGANISATION, MINISTRY OF LABOUR, GOI, NEW DELHI AND ORS.
September 18, 2015
PRABHU STRUCTURES LIMITED Vs. UNION OF INDIA; V NAINANI
August 4, 2015
PRABHULINGESHWAR SUGARS & CHEMICALS LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 AND ORS.
October 7, 2015
PRABHUSWAMY Vs. MAHESH
April 24, 2015
PRADEEP Vs. THE STATE OF KARNATAKA
January 21, 2015
PRADEEP Vs. MAHADEV AND ORS.
November 26, 2015
PRADEEP M. Vs. SUNDRAMURTHY T.A. AND ORS.
August 25, 2015
PRADEEP SHEJAWADKAR Vs. DY. DEVELOPMENT OFFICER KARNATAKA INDUSTRIAL DEVELOPMENT BOARD
January 5, 2015
PRADEEP V. DESAI Vs. THE DEPUTY COMMISSIONER, KARWAR AND ORS.
September 11, 2015
PRAJWAL KUMAR PATIL Vs. THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND ORS.
February 27, 2015
PRAKASH Vs. THE STATE OF KARNATAKA
June 25, 2015
PRAKASH Vs. R. KASHINATH AND ORS.
January 30, 2015
PRAKASH Vs. IFFCO TOKIO GEN. INS. CO. LTD. AND ORS.
March 18, 2015
PRAKASH Vs. SHASHIKALA AND ORS.
June 8, 2015
PRAKASH Vs. THE STATE OF KARNATAKA
October 31, 2015
PRAKASH Vs. THE STATE OF KARNATAKA
November 4, 2015
PRAKASH AND ORS. Vs. MANGILAL CHOUDARY
June 18, 2015
PRAKASH B.M. Vs. STATE
March 6, 2015
PRAKASH BASAPPA NARI Vs. HANAMANT AND ORS.
August 25, 2015
PRAKASH DESAGATTI Vs. THE TAHASILDAR, BYADGI TALUK AND ORS.
September 4, 2015
PRAKASH M.K. AND ORS. Vs. THE UNION OF INDIA AND ORS.
January 20, 2015
PRAKASH S. RAMDURG Vs. THE DEPUTY GENERAL MANAGER (P) SYNDICATE BANK HEAD OFFICE AND ORS.
July 2, 2015
PRALHADAGOUDA Vs. THE STATE OF KARNATAKA AND ORS.
September 7, 2015
PRAMEELA Vs. RAMAKRISHNA
April 6, 2015
PRAMILA Vs. NIRMAL KUMAR
September 28, 2015
PRAMILA M. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
November 27, 2015
PRAMILA VIRUPAKSHAPPA NAGARAL AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
August 20, 2015
PRAMOD Vs. THE DISTRICT EXECUTIVE MAGISTRATE, BELAGAVI
November 18, 2015
PRANESH Vs. THE STATE OF KARNATAKA AND ORS.
March 12, 2015
PRASAD & COMPANY Vs. BHARAT HEAVY ELECTRICALS LIMITED
February 9, 2015
PRASAD FINANCIERS Vs. K. ABOOBACKER
December 7, 2015
PRASANNA V MURTHI Vs. STATE OF KARNATAKA
November 23, 2015
PRASHANTH HEGDE Vs. SURESH SALIAN
March 24, 2015
PRASHANTH S/O RAJU; NAYAZ; MUNNA; RASHID; MANJU Vs. STATE OF KARNATAKA
July 8, 2015
PRASHANTHI Vs. THE UNION OF INDIA AND ORS.
April 29, 2015
PRATEEK JAIN Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND ORS
December 8, 2015
PRATHAP CHANDRA SHETTY Vs. JAYANTHI SHETTY
August 12, 2015
PRATHAP SIMHA Vs. STATE OF KARNATAKA
September 9, 2015
PRATHIBHA M Vs. EMPLOYEE STATE INSURANCE CORPORATION
April 23, 2015
PRATHIK PARASRAMPURIA Vs. THE STATE OF KARNATAKA AND ORS.
February 12, 2015
PRATIBHA Vs. SATISH KUMAR
November 4, 2015
PRAVEEN AND ORS. Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND ORS.
November 27, 2015
PRAVEEN M P Vs. STATE OF KARNATAKA
February 6, 2015
PREETHI RANKA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 24, 2015
PREMA Vs. STATE OF KARNATAKA AND ORS.
August 12, 2015
PREMA AND ORS. Vs. KARIYAMMA AND ORS.
November 26, 2015
PREMA S.R. Vs. VENKATESH
January 5, 2015
PREMA SUNDAR Vs. C. SHIVASHANKAR AND ORS.
July 23, 2015
PREMA. B.D. AND ORS. Vs. SATHYANANDA RAO AND ORS.
December 1, 2015
PREMA; NAVEEN; KUM NAYANA; GOWRAMMA; NIRMALA Vs. GENERAL MANAGER, UNITED INDIA INSURANCE CO LTD
March 16, 2015
PREMANATH KAKDE Vs. AMARNATH
December 18, 2015
PRESTIGE ESTATES PROJECTS LIMITED Vs. STATE OF KARNATAKA AND ORS.
November 26, 2015
PRESTIGE ESTATES PROJECTS LTD Vs. STATE OF KARNATAKA
June 8, 2015
PRIDE AND EXPERT PROPERTIES PVT LTD; PEBBLE PROPERTIES Vs. B P L LIMITED
July 17, 2015
PRINTEX EXPORTS INDIA PVT. LTD. AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
April 27, 2015
PRISM CEMENT LTD. Vs. D.C.S. LTD.
July 10, 2015
PRISM ENTERPRISES Vs. STANDARD ENGINEERING
January 7, 2015
PRITAM DIALANI Vs. BHARATHI PRITAM DIALANI
January 20, 2015
PRIYA Vs. NAVEEN L. AHUJA
June 12, 2015
PRIYANKA Vs. KRISHNAPPA
December 15, 2015
PRIYANKA Vs. SHARANAYYA
June 17, 2015
PRIYANKA CHOUDHARY AND ORS. Vs. STATE AND ORS.
October 16, 2015
PRIYANKA H.S. Vs. LOKESH GIRI H.D.
June 16, 2015
PUNDALIK Vs. THE EXECUTIVE OFFICER, SAUDATTI RENUKA YALLAMMADEVI TRUST
August 4, 2015
PUNDALIK SUBHANNA MORE Vs. SHIVAJI MONING SANGAONKAR
September 10, 2015
PUNITH Vs. J.H. PATEL AND ORS.
July 29, 2015
PURNIMA PARTHASARATHY AND ORS. Vs. KARNATAKA STATE COMMISSION FOR WOMEN AND ORS.
August 26, 2015
PURUSHOTHAM AND ORS. Vs. STATE
September 8, 2015
PURUSHOTHAM S. Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
January 16, 2015
PUSHPA K.V. Vs. SANTHOSH KUMAR B.K.
March 10, 2015
PUSHPAREKHA Vs. ABHIRAMI SRIKANTH AND ORS.
September 4, 2015
PUTTALAKSHAMAMMA, W/O LATE GOVINDA @ GOVINDEGOWDA; GOVIND @ GOVINDEGOWDA Vs. GURU AGRU FARM PVT LTD
January 8, 2015
PUTTALAKSHMI Vs. NANJUNDAPPA
August 21, 2015
PUTTALAXMAMMA Vs. NARASIMHA SETTY
November 17, 2015
PUTTALINGANAGOUDA AND ORS. Vs. THE UNION OF INDIA AND ORS.
February 19, 2015
PUTTAMMA Vs. BASAVAIAH AND ORS.
June 15, 2015
PUTTAMMA AND ORS. Vs. THIPPELINGAPPA AND ORS.
January 8, 2015
PUTTANANJAMMA Vs. HANUMAMMA AND ORS.
August 12, 2015
PUTTANANJAMMA Vs. SIDDASHETTY AND ORS.
July 9, 2015
PUTTAPPA Vs. K. RAVI AND ORS.
June 16, 2015
PUTTAPPA Vs. RAMA NAIK
December 11, 2015
PUTTARAJU Vs. ANNAPURNAMMA AND ORS.
February 24, 2015
PUTTARAJU Vs. LOHITH KUMAR P.B. AND ORS.
October 28, 2015
PUTTARASAMMA Vs. STATE OF KARNATAKA AND ORS.
August 24, 2015
PUTTASHETTY AND ORS. Vs. MANJA SHETTY
January 29, 2015
PUTTASWAMAIAH AND ORS. Vs. STATE OF KARNATAKA
February 25, 2015
PUTTASWAMY GOWDA AND ORS. Vs. VENKATAPPA AND ORS.
February 23, 2015
PUTTATHAYAMMA AND ORS. Vs. PURUSHOTHAMACHAND RANWAT AND ORS.
February 13, 2015
PUTTU MOGERTHY AND ORS. Vs. KAVA HENGSU AND ORS.
November 4, 2015
PV ACHARYA Vs. STATE
April 23, 2015
PYAREJAN Vs. THE STATE BY INDIRANAGAR POLICE
November 5, 2015
QUALITY LIQUOR AGENCIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 6, 2015
R D SURESH @ MANJUNATH Vs. R A MANJUNATH
June 24, 2015
R KRISHNA MURTHY; L NIRMALA; K DARSHAN Vs. MANAGEMENT OF KSRTC
September 14, 2015
R M HAMPAYYA Vs. STATE OF KARNATAKA
August 17, 2015
R R INAMDAR Vs. STATE OF KARNATAKA
November 17, 2015
R RAGHU Vs. STATE OF KARNATAKA
February 3, 2015
R RANJANA Vs. N CHIDANANDA REDDY
March 5, 2015
R VENKATESH Vs. SENIOR ASSISTANT DIRECTOR
February 27, 2015
R. ASHWATH Vs. IQBAL UNNISSA AND ORS.
March 23, 2015
R. BALAKRISHNA Vs. STATE BY N.R. TRAFFIC POLICE STATION, MYSORE
September 18, 2015
R. BASAVARAJA GOWDA Vs. THE STATE OF KARNATAKA AND ORS.
March 10, 2015
R. ESHWARAPPA Vs. MARUTHI AND ORS.
April 13, 2015
R. GANGADHARA Vs. SHRI RAMAKRISHNA
March 4, 2015
R. JANAKI Vs. BHAKTA BISTO
September 18, 2015
R. LAKSHMAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
October 30, 2015
R. LAKSHMIDEVAMMA Vs. AUTHORIZED OFFICER PUNJAB NATIONAL BANK
January 12, 2015
R. LAKSHMINARASIMHA Vs. GOUTHAMCHAND
April 16, 2015
R. MAIGANANDA DEVAN Vs. RAMA MURTHY AND ORS.
January 19, 2015
R. MALLIKARJUNAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
November 3, 2015
R. MANJUNATHA Vs. BAJAJ ALLIANZ INSURANCE CO. AND ORS.
April 22, 2015
R. MANTHRA MURTHY Vs. THE STATE OF KARNATAKA
December 11, 2015
R. MUNIRAJU Vs. M. NAGARAJ
January 13, 2015
R. PRAKASH AND ORS. Vs. STATE AND ORS.
September 22, 2015
R. RADHIKA Vs. L. NARENDRA BABU
July 27, 2015
R. RAGHAVENDRA RAO Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
March 30, 2015
R. RAGHU Vs. G.M. KRISHNA AND ORS.
September 23, 2015
R. RAKESH Vs. H.G. GURUPRASAD
June 4, 2015
R. RAMAKRISHNA AND ORS. Vs. THE ADDL. LAND ACQUISITION OFFICER, BANGALORE DEVELOPMENT AUTHORITY
November 2, 2015
R. RANJANA Vs. N. CHIDANANDA REDDY
May 3, 2015
R. SANTHOSH Vs. M. VENKATA REDDY
March 9, 2015
R. SHANKAR AND ORS. Vs. L.J. MALATHI AND ORS.
November 27, 2015
R. SHANTHAMMA AND ORS. Vs. PATALAPPA AND ORS.
November 18, 2015
R. SMITHA Vs. R. UMASHANKAR
August 17, 2015
R. SRINIVASAN Vs. THE ADDITIONAL REGISTRAR ENQUIRIES-3 AND ORS.
January 23, 2015
R. SRINIVASAN AND ORS. Vs. STATE
November 27, 2015
R. SUGUNA Vs. DINESH MANI AND ORS.
August 3, 2015
R. SURESH Vs. THE STATE OF KARNATAKA AND ORS.
June 22, 2015
R. SWAPNA Vs. P. RAVI
July 7, 2015
R. USHADEVI Vs. THE STATE OF KARNATAKA AND ORS.
August 17, 2015
R. VIJAYAKUMAR Vs. MUNIYAMMANNI AND ORS.
June 16, 2015
R. VIJAYAN Vs. STATE OF KARNATAKA
March 30, 2015
R.G. PRASAD Vs. MAHAVEERCHAND M. AND ORS.
September 4, 2015
R.H. USHA Vs. THE CHIEF SECRETARY, GOVERNMENT OF KARNATAKA AND ORS.
October 15, 2015
R.K.S. EDUCATIONAL SOCIETY AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
November 20, 2015
R.N. SHIVAKUMAR Vs. K.C. RAJESH AND ORS.
December 2, 2015
R.P. HARISH KUMAR Vs. KAVITHA HARISH
August 27, 2015
R.P. SHARMA Vs. ASHOK KUMAR AND ORS.
January 9, 2015
R.P. ZUBER Vs. BASAVARAJAPPA AND ORS.
July 6, 2015
R.S. MAHESH Vs. DEVARAJ
February 19, 2015
R.V. SHAKUNTHALA AND ORS. Vs. N. RAJKUMAR AND ORS.
April 30, 2015
R.Y. PRADEEP Vs. SHIVANANDA AND ORS.
August 20, 2015
RACHAPPA AND ORS. Vs. STATE OF KARNATAKA
January 6, 2015
RACHAPPA S/O SANGRAM KARASANGE Vs. STATE OF KARNATAKA
June 23, 2015
RADHA DEVI A. Vs. UNION OF INDIA AND ORS.
October 15, 2015
RADHAKRISHNA BHAT Vs. G.M. MUKRI AND ORS.
February 24, 2015
RADHAMMA AND ORS. Vs. SHAIK BABU AND ORS.
April 16, 2015
RADHIKA Vs. SALEEM
January 6, 2015
RAFEEQ Vs. MAHMUNA PATEL AND ORS.
March 5, 2015
RAFIULLA Vs. KARNATAKA STATE BOARD OF WAKFS AND ORS.
February 20, 2015
RAGAVENDRA KRISHNA NAIK Vs. THE STATE OF KARNATAKA
September 3, 2015
RAGHAVENDRA Vs. KENGAIAH AND ORS.
March 18, 2015
RAGHAVENDRA Vs. THE STATE OF KARNATAKA
November 4, 2015
RAGHAVENDRA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 7, 2015
RAGHAVENDRA B. Vs. S.C. SHARMA AND ORS.
June 1, 2015
RAGHAVENDRA ENTERPRISES Vs. M RAJU NAIDU
April 1, 2015
RAGHAVENDRA M. Vs. THE COMMISSIONER, BRUHATH BENGALURU MAHANAGARA PALIKE AND ORS.
June 10, 2015
RAGHAVENDRA RICE INDUSTRIES Vs. STATE OF KARNATAKA AND OTHERS
December 18, 2015
RAGHAVENDRA SWAMY MUTT AND ORS. Vs. UTTARADI MUTT AND ORS.
December 11, 2015
RAGHU Vs. APPAJI L.H. AND ORS.
January 29, 2015
RAGHUCHANDRA Vs. SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
August 5, 2015
RAGHUNATH VISHWANATH DESHPANDE Vs. STATE OF KARNATAKA AND ORS.
October 9, 2015
RAGHUNATH VISHWANATH DESHPANDE AND ORS. Vs. KARNATAKA LOKAYUKTHA POLICE AND ORS.
November 27, 2015
RAGHUNATH; ARJUN; RAJENDRA; MALLAPPA; MAHADEV; KUBER; MALASARJI Vs. KARNATAKA LAW SOCIETY; GANAGAWWA; MALLAPPA; SHANTA; SUNITA AND OTHERS
July 13, 2015
RAHAMATH SEA FOODS AND ORS. Vs. VIJAYA BANK, CITY BRANCH, MANGALORE AND ORS.
September 22, 2015
RAHAMATHUNISSA Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
February 16, 2015
RAHANA SIRAJ Vs. THE COMMISSIONER OF INCOME TAX-I AND ORS.
January 5, 2015
RAHEJA RESIDENCY APARTMENT AND ORS. Vs. K. RAHEJA DEVELOPMENT CORPORATION AND ORS.
June 12, 2015
RAJA Vs. ASHWATH AND ORS.
July 27, 2015
RAJA N Vs. MASTER DHEERAJ
August 24, 2015
RAJA RAJESHWARI AGENCIES Vs. RUSTIQUE FURNITURE
June 8, 2015
RAJAGOPAL Vs. THE MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION
August 18, 2015
RAJAMMA Vs. STAR LOGISTICS
April 13, 2015
RAJAMMA Vs. MALLAMMA
April 1, 2015
RAJAMMA Vs. RAMARATHNAMMA; SEETHALAKSHMI
June 25, 2015
RAJAMMA AND ORS. Vs. TECHSER POWER SOLUTION PVT. LTD. AND ORS.
June 24, 2015
RAJAMMA AND ORS. Vs. THE M.D. OF BMTC CENTRAL OFFICE AND ORS.
January 19, 2015
RAJAMMA AND ORS. Vs. B. RENUKA MURTHY
September 21, 2015
RAJAN Vs. STATE OF KARNATAKA
September 7, 2015
RAJANAIKA Vs. UMESH
December 3, 2015
RAJANI KUMARI R Vs. SECRETARY, CIVIL JUDGES RECRUITMENT COMMITTEE; REGISTRAR GENERAL
July 23, 2015
RAJANNA C Vs. MAHINDRA V & ANOTHER
July 3, 2015
RAJAPPA REDDY AND ORS. Vs. A. GOPAL REDDY AND ORS.
July 16, 2015
RAJARAJESHWARI MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA AND ORS.
August 27, 2015
RAJARAM Vs. YASHODA
March 4, 2015
RAJARAO S. Vs. MRC CONSTRUCTIONS
January 9, 2015
RAJAREDDY AND ORS. Vs. ASHABEE AND ORS.
August 6, 2015
RAJASAB AND ORS. Vs. M.F. INGALAGI AND ORS.
October 13, 2015
RAJASHEKARA MURTHY AND ORS. Vs. THE STATE OF KARNATAKA
November 18, 2015
RAJASHEKARAPPA Vs. SPECIAL LAND ACQUISITION OFFICER; EXECUTIVE ENGINEER
July 15, 2015
RAJASHEKHAR Vs. STATE OF KARNATAKA AND ORS.
February 24, 2015
RAJASHEKHARAPPA Vs. STATE OF KARNATAKA AND ORS.
August 6, 2015
RAJASHREE CEMENT (A DIVISION OF INDIAN RAYON AND INDUSTRIES LTD.) Vs. SANJAY
March 12, 2015
RAJASHRI PACKAGES UNIT IV LTD Vs. SHANKAR HANUMATHAPPA MUNAVALLI
May 19, 2015
RAJEEV & CO Vs. UNION OF INDIA AND OTHERS
December 2, 2015
RAJENDRA Vs. STATE OF KARNATAKA
January 12, 2015
RAJENDRA AND ORS. Vs. RENUKA N. AND ORS.
January 2, 2015
RAJENDRA V. DESHPANDE Vs. MYSORE CROP CARE PVT. LTD. AND ORS.
March 3, 2015
RAJESH Vs. THE STATE OF KARNATAKA
April 10, 2015
RAJESH Vs. KODANDARAMA
March 24, 2015
RAJESH AIYAR Vs. SATHYA REDDY
January 7, 2015
RAJESH EXPORTS LIMITED Vs. CHAIRMAN CENTRAL BOARD OF EXCISE AND CUSTOMS AND ORS.
March 18, 2015
RAJESH EXPORTS LIMITED Vs. CHAIRMAN, CENTRAL BOARD OF EXCISE AND CUSTOMS AND ORS.
July 10, 2015
RAJESH KHANNA BHAT Vs. RAJANI C. BHAT AND ORS.
July 10, 2015
RAJESH KUMAR AND ORS. Vs. STATE OF KARNATAKA
February 2, 2015
RAJESH S M Vs. U J MAHABALA
January 20, 2015
RAJESHWARI Vs. M.S. RAJANI
January 14, 2015
RAJESHWARI AND ORS. Vs. SUNIL AND ORS.
June 16, 2015
RAJESHWARI AND ORS. Vs. B.K. SATHISH AND ORS.
November 24, 2015
RAJESHWARI AND ORS. Vs. G. SUNDARAMURTHY AND ORS.
August 21, 2015
RAJESHWARI COTTON GINNING AND PRESSING INDUSTRIES Vs. THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE-I
November 17, 2015
RAJESHWARI G. BHUYAR AND ORS. Vs. SINDHU TRAVELS AND ORS.
November 4, 2015
RAJSHEKAR HANUMANTHAPPA KALAL AND ORS. Vs. KAMALAKSHA GOVARDHAN NAYAK AND ORS.
August 27, 2015
RAJSHEKHAR Vs. NORTH-WEST KARNATAKA ROAD TRANSPORT CORPORATION, BELGAUM DIVISION
August 27, 2015
RAJSHEKHAR Vs. THE STATE OF KARNATAKA
October 31, 2015
RAJU Vs. STATE
February 19, 2015
RAJU Vs. THE STATE OF KARNATAKA
January 13, 2015
RAJU Vs. BASAVARAJAPPA AND ORS.
August 11, 2015
RAJU Vs. RAMAKRISHNAIAH AND ORS.
November 5, 2015
RAJU Vs. DIVISIONAL CONTROLLER, KSRTC RURAL DIVISION
July 22, 2015
RAJU AND ORS. Vs. THE STATE OF KARNATAKA
October 6, 2015
RAJU AND ORS. Vs. STATE OF KARNATAKA AND ORS.
October 1, 2015
RAJU C. Vs. K.M. GOUSE AND ORS.
April 22, 2015
RAKESHCHANDRA @ MANDI Vs. RAMESH M; M S NEETRAVATHI
November 16, 2015
RAKHI FELIX Vs. CHANDRASHEKAR N.
July 24, 2015
RAKHI PRAKASH PAWAR Vs. COMMISSIONER OF POLICE AND ORS.
November 5, 2015
RAMA Vs. RAFIQ AND ORS.
February 13, 2015
RAMA AND ORS. Vs. THE STATE OF KARNATAKA
April 8, 2015
RAMA AND ORS. Vs. SHARADHA
July 21, 2015
RAMA AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA, SAIFABAD AND ORS.
August 4, 2015
RAMACHANDRA Vs. SHEKAPPA
March 6, 2015
RAMACHANDRA AITHAL Vs. THE STATE OF KARNATAKA
June 5, 2015
RAMACHANDRA AND ORS. Vs. ANNAPPA AND ORS.
January 14, 2015
RAMACHANDRA BABU DESAI AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
August 13, 2015
RAMACHANDRA REDDY AND ORS. Vs. STATION HOUSE OFFICER AND ORS.
March 11, 2015
RAMACHANDRAN Vs. STATE OF KARNATAKA
September 8, 2015
RAMACHNDRA SHANKAR BADIGER Vs. THE STATE OF KARNATAKA AND ORS.
December 11, 2015
RAMADEVI Vs. STATE OF KARNATAKA
June 5, 2015
RAMAGOUNDAR Vs. MARIYAPPAN AND ORS.
January 31, 2015
RAMAHIA AND ORS. Vs. STATE OF KARNATAKA
May 26, 2015
RAMAIAH Vs. G. KUPPU SWAMY AND ORS.
June 8, 2015
RAMAIAH AND ORS. Vs. DODDAKKAIMMA AND ORS.
August 11, 2015
RAMAIAH AND ORS. Vs. THE BENGALURU DEVELOPMENT AUTHORITY
November 19, 2015
RAMAKKA AND ORS. Vs. NIL
November 27, 2015
RAMAKRISHNA KANCHERLA Vs. THE UNION OF INDIA AND ORS.
April 24, 2015
RAMAMURTHY AND ORS. Vs. STATE BY CHIKKAJALA POLICE STATION, BENGALURU
August 31, 2015
RAMANAGOUDA Vs. BHARATI AND ORS.
November 3, 2015
RAMANAGOUDA BIRADAR Vs. THE STATE OF KARNATAKA
February 9, 2015
RAMANATH K.T. Vs. L. SATHYANARAYANA AND ORS.
March 20, 2015
RAMANCHANDRAPPA AND ORS. Vs. BANDAPPA AND ORS.
February 24, 2015
RAMANNA Vs. THE STATE
March 25, 2015
RAMANNA Vs. STATE OF KARNATAKA
March 3, 2015
RAMANNA Vs. KRISHNAPPA
December 18, 2015
RAMANNA AND ORS. Vs. ALIMODDIN AND ORS.
September 22, 2015
RAMAPPA Vs. STATE OF KARNATAKA AND ORS.
August 4, 2015
RAMAPPA Vs. MANAGING DIRECTOR
June 30, 2015
RAMAPPA AND ORS. Vs. PARAMESHWARAPPA AND ORS.
February 27, 2015
RAMAPPA BASAPPA BHOSLE Vs. ISHWARAPPA AND ORS.
July 30, 2015
RAMAPPA BASAPPA BHOSLE Vs. ISHWARAPPA AND ORS.
June 30, 2015
RAMARAJU Vs. PRESIDENT SERVICE INSTITUTE AIR FORCE STATION
April 29, 2015
RAMASWAMY AND ORS. Vs. JAFARSAB AND ORS.
July 22, 2015
RAMEGOWDA Vs. STATE OF KARNATAKA AND ORS.
December 11, 2015
RAMEGOWDA Vs. STATE OF KARNATAKA AND ORS.
October 28, 2015
RAMEGOWDA AND ORS. Vs. CHIKKANNA
August 27, 2015
RAMEGOWDA AND ORS. Vs. ANANTHA M.S. AND ORS.
August 14, 2015
RAMEGOWDA AND ORS. Vs. TAHSILDAR AND ORS.
July 7, 2015
RAMESH Vs. THE DEPUTY COMMISSIONER, BELAGAVI AND ORS.
October 7, 2015
RAMESH Vs. MAYA
December 3, 2015
RAMESH Vs. THE STATE OF KARNATAKA
November 26, 2015
RAMESH Vs. KUMADA
January 4, 2015
RAMESH Vs. STATE BY KUNIGAL POLICE AND ORS.
January 19, 2015
RAMESH Vs. STATE OF KARNATAKA
March 4, 2015
RAMESH Vs. RAJESHEKAR
February 18, 2015
RAMESH Vs. HYDERABAD KARNATAKA EDUCATION SOCIETY AND ORS.
February 11, 2015
RAMESH AND ORS. Vs. REKHA
November 24, 2015
RAMESH BABU G Vs. PRAMILA RANI
April 10, 2015
RAMESH CHANDRA DUTT Vs. BASAPPA AND ORS.
December 8, 2015
RAMESH G. AND ORS. Vs. PRAKASH V. SANGHVI
January 13, 2015
RAMESH GOWDA Vs. VIJAYA FERNADES AND ORS.
June 9, 2015
RAMESH KAVADI R.K. AND ORS. Vs. REGISTRAR, VISVESVARAYA TECHNOLOGICAL UNIVERSITY AND ORS.
November 17, 2015
RAMESH P Vs. CHANDRAKANTHA V
October 5, 2015
RAMESH R SHETTI Vs. STATE OF KARNATAKA
February 20, 2015
RAMESH RAO, Vs. VIJAYAMMA,
January 2, 2015
RAMESH SANTHANAM Vs. SADASHIVA RAO AND ORS.
February 27, 2015
RAMESHA Vs. THE STATE
April 30, 2015
RAMIA AND ORS. Vs. B.P. RAMESH AND ORS.
February 9, 2015
RAMJI GRANITES Vs. THE KARNATAKA STATE POLLUTION CONTROL BOARD AND ORS.
September 9, 2015
RAMMANNA Vs. VINOD AND ORS.
June 23, 2015
RAMNATH Vs. THE MANAGEMENT OF NWKRTC UTTRA KANNADA DIVISION
January 30, 2015
RAMNING Vs. GANESH AND ORS.
September 10, 2015
RAMRAO Vs. MALLAYYA AND ORS.
February 11, 2015
RAMSMON; HAJINAS Vs. STATE OF KARNATAKA
August 24, 2015
RAMU Vs. THE ASSISTANT DIRECTOR, KARNATAKA LAND ARMY CORPORATION AND ORS.
April 10, 2015
RANAJIT Vs. STATE OF KARNATAKA
December 10, 2015
RANAJIT Vs. THE STATE OF KARNATAKA
October 12, 2015
RANAPPA Vs. STATE OF KARNATAKA AND ORS.
November 6, 2015
RANBIR SINGH Vs. THE STATE OF KARNATAKA AND ORS.
December 1, 2015
RANGA Vs. SPECIAL LAND ACQUSITION OFFICER KHEP
June 12, 2015
RANGAIAH Vs. STATE OF KARNATAKA AND ORS.
August 26, 2015
RANGAMMA AND ORS. Vs. ANITHA. K.P. AND ORS.
October 13, 2015
RANGANATH Vs. THE STATE OF KARNATAKA
February 25, 2015
RANGANATH Vs. SAROJADEVI
August 19, 2015
RANGANATHA Vs. STATE OF KARNATAKA
November 20, 2015
RANGANATHA B. AND ORS. Vs. LAKSHMIDEVAMMA AND ORS.
March 11, 2015
RANGAPPA Vs. B.S. SOWMYA AND ORS.
April 17, 2015
RANGAPPA AND ORS. Vs. STATE OF KARNATAKA
March 20, 2015
RANGAPPA AND ORS. Vs. NAGAPPA AND ORS.
September 2, 2015
RANGAPPA AND ORS. Vs. THE LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER AND ORS.
July 16, 2015
RANGARAJU Vs. DHANRAJ
January 22, 2015
RANGARAJU Vs. R.R. DEVELOPERS AND ORS.
October 14, 2015
RANGASWAMY AND ORS. Vs. STATE OF KARNATAKA
October 6, 2015
RANGASWAMY AND OTHERS Vs. V SURESH AND OTHERS
December 1, 2015
RANGAYYA Vs. THE STATE
January 8, 2015
RAOSAHEB SATYAGOUDA PATIL Vs. VILAS
March 17, 2015
RASHEEDA BANU AND OTHERS Vs. SAM TOURS & TRAVELS, BENGALURU-4 AND OTHERS
December 15, 2015
RASHID SAB Vs. K. SIDDAMURTHY AND ORS.
January 5, 2015
RASHMI Vs. COMMISSIONER DEPARTMENT OF FOOD AND CIVIL
February 10, 2015
RASHMI BARBHAIYA; ADVINUS THERAPEUTICS LTD Vs. STATE OF KARNATAKA
September 14, 2015
RASHMI SOLANKI Vs. B.S. SHAM SUNDER
September 11, 2015
RASTUM Vs. STATE OF KARNATAKA
April 24, 2015
RATHI Vs. DHANYAKUMAR
June 15, 2015
RATHNA KUMAR; GLORY ROSALIND Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITED; BOARD OF DIRECTORS; N H BHEEMSEN; M S VANAJA; SHRILATHA K AND OTHERS
July 17, 2015
RATHNAKAR SHETTY Vs. STATE AND ORS.
December 3, 2015
RATHNAMMA Vs. THE MANAGING DIRECTOR, KSRTC
July 9, 2015
RATHNAMMA Vs. PREMAVATHI
August 20, 2015
RATHNAMMA Vs. STATE AND ORS.
November 2, 2015
RATHNAMMA AND ORS Vs. MAHADVESWAMY AND ORS
October 7, 2015
RATHNAMMA AND ORS. Vs. M. SELVARAJ AND ORS.
October 29, 2015
RATHNAMMA AND ORS. Vs. H.C. MADHU AND ORS.
October 31, 2015
RATHNAMMA AND ORS. Vs. V. PRAHALADA RAO
October 7, 2015
RATHOD RAMESH Vs. RAJU
January 8, 2015
RAVALU Vs. ASSISTANT COMMISSIONER AND SUB-DIVISIONAL MAGISTRATE, NORTH KANARA
August 3, 2015
RAVEESHA Vs. N. SHOBHA AND ORS.
September 1, 2015
RAVENDRA Vs. STATE OF KARNATAKA AND ORS.
October 28, 2015
RAVI Vs. THE MANAGING DIRECTOR, K.S.R.T.C.
November 17, 2015
RAVI Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.
November 3, 2015
RAVI Vs. LAXMAVVA AND ORS.
December 15, 2015
RAVI AGARWAL Vs. GOVIND RAJ SHETTY AND ORS.
November 19, 2015
RAVI AND ORS. Vs. STATE OF KARNATAKA
July 8, 2015
RAVI RAJ GURU RAJ KULKARNI Vs. SELVI J. JAYALALITHA AND ORS.
May 21, 2015
RAVI S/O PURU RATHOD Vs. STATE
September 23, 2015
RAVICHANDRA G. Vs. CHAIRMAN AND MANAGING DIRECTOR KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND ORS.
April 16, 2015
RAVICHANDRA R. AND ORS. Vs. KARNATAKA EXAMINATION AUTHORITY AND ORS.
July 22, 2015
RAVIKANT; BABY RAMESH HARIKANTRA; VIJAY YADUBA HARIKANTRA; NIRMALA SHIVARAM HARIKANTRA @ TANDEL; SAROJA BABU HARIKANTRA AND OTHERS Vs. STATE OF KARNATAKA; DEPUTY COMMISSIONER; TAHASILDAR
June 30, 2015
RAVIKUMAR Vs. THE STATE OF KARNATAKA AND ORS.
July 13, 2015
RAVIKUMAR M. Vs. C.A. CHANNAPPA GOWDA
January 31, 2015
RAVIKUMAR PAWAR; R L ANNAJI RAO PAWAR; SUVARNABAI PAWAR; BHUVANESHWARI; SHRINIVAS RAO Vs. STATE OF KARNATAKA AND ORS
November 17, 2015
RAVINDRA Vs. VIMAL AND ORS.
June 23, 2015
RAVINDRA Vs. STATE OF KARNATAKA
July 21, 2015
RAVINDRA Vs. LILIYAS THERESA FERNANDES AND ORS.
September 1, 2015
RAVINDRA BHANDARY Vs. SURENDRA N. GADIYAR AND ORS.
November 9, 2015
RAVINDRA P.N. Vs. VIDYA MOHAN NADIGER AND ORS.
April 27, 2015
RAVINDRA REDDY AND ORS. Vs. NARASIMHAMURTHY AND ORS.
January 8, 2015
RAVINDRA VEER SINGH Vs. TBH BREWERIES INDIA PRIVATE LIMITED
February 20, 2015
RAVIRAJ ENTERPRISES Vs. COMMISSIONER OF EXCISE IN KARNATAKA
February 18, 2015
RAWTHER SPICES PRIVATE LIMITED Vs. JAMMU & KASHMIR BANK LTD.
January 7, 2015
RAY CONSTRUCTION LIMITED AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
October 9, 2015
RBL BANK LTD. Vs. OFFICIAL LIQUIDATOR OF NUCOR WIRES LTD.
November 24, 2015
REDWOOD ENTERPRISES PVT. LTD. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 2, 2015
REGIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. GOPALAPPA
June 5, 2015
REGIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. RAVI SHANKARAPPA AND ORS.
March 25, 2015
REGIONAL MANAGER, UNITED INDIA INS. CO. LTD. Vs. SHAILAJA
April 29, 2015
REHANA EASMIN; MASTER MOHAMMED ROUNAQ BADSA; BIBI JAMILA Vs. MANAGING DIRECTOR, APSRTC; DIVISIONAL CONTROLLER
July 1, 2015
REI ELECTRONICS PVT. LTD. AND ORS. Vs. STATE BANK OF INDIA, STRESSED ASSETS MANAGEMENT GROUP BRANCH AND ORS.
November 30, 2015
REITZ INDIA LIMITED Vs. THE APPELLATE AUTHORITY AND ADDITIONAL CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA, ENERGY DEPARTMENT AND ORS.
August 14, 2015
REKHA AND ORS. Vs. N.T. GANESH AND ORS.
January 6, 2015
REKHA AND ORS. Vs. KRISHNAMURTHY AND ORS.
October 6, 2015
REKHA AND ORS. Vs. D.R. KESHAVAMURTHY AND ORS.
November 25, 2015
REKHA AND ORS. Vs. N.B. SHIVAKUMAR AND ORS.
November 23, 2015
REKHA S. CHANDRU AND ORS. Vs. CHIKKA VENKATAPPA AND ORS.
March 9, 2015
RELIANCE GEN. INS. CO. LTD. AND ORS. Vs. KERTI AND ORS.
April 3, 2015
RELIANCE GENERAL INSURANCE CO. LTD. Vs. DEVIBAI AND ORS.
March 13, 2015
RELIANCE GENERAL INSURANCE CO. LTD. Vs. MAHABUBI AND ORS.
December 8, 2015
RELIANCE GENERAL INSURANCE COMPANY LTD, Vs. DRAKSHAYINI
March 3, 2015
RENAVVA AND ORS. Vs. THE ASSISTANT COMMISSIONER, DHARWAD AND ORS.
March 9, 2015
RENUKA Vs. THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
January 13, 2015
RENUKA AND ORS. Vs. LEEWAY LOGISTICS LTD. AND ORS.
April 16, 2015
RENUKA AND ORS. Vs. H.M. MANJUNATH AND ORS.
November 4, 2015
RENUKA BAI AND ORS. Vs. K. RAJESH NAYAK AND ORS.
October 15, 2015
RENUKA MANGHNANI Vs. PEDDAKKA AND ORS.
April 27, 2015
RENUKAMMA Vs. LINGAPPA AND ORS.
March 17, 2015
RENUKAMMA AND ORS. Vs. THE MANAGING DIRECTOR, K.S.R.T.C. AND ORS.
September 4, 2015
RENUKAMMA AND ORS. Vs. THE MANAGING DIRECTOR, BMTC
November 13, 2015
RENUKMAR AND ORS. Vs. STATE OF KARNATAKA
October 7, 2015
RESHMA Vs. PRESIDENT, ANGANAVADI WORKERS RECRUITMENT COMMITTEE & DEPUTY DIRECTOR OF WOMEN & CHILD DEVELOPMENT AND ORS.
June 1, 2015
REVANNA Vs. RAJESH AND ORS.
February 23, 2015
REVANSIDDAYYA Vs. THE STATE BANK OF INDIA
November 23, 2015
REVATHI Vs. STATE OF KARNATAKA
February 5, 2015
RITU PRIMLANI Vs. THE STATE OF KARNATAKA AND ORS.
October 16, 2015
RIZWAN Vs. FAHAD AND ORS.
July 15, 2015
RIZWAN SHARIF Vs. THE STATE OF KARNATAKA AND ORS.
November 7, 2015
ROCKLINE BAR AND RESTAURANT Vs. STATE OF KARNATAKA AND ORS.
May 5, 2015
ROCKLINE BAR AND RESTAURENT BANGALURU Vs. STATE OF KARNATAKA
July 2, 2015
ROOPA Vs. SANJEEV
April 22, 2015
ROOPA Vs. STATE OF KARNATAKA; M S RAVI KUMAR
July 9, 2015
ROOPA AND ORS. Vs. THE MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION LTD.
September 30, 2015
ROOPA K Vs. ORIENTAL INSURANCE CO LTD
January 23, 2015
ROOPA M.C. AND ORS. Vs. HANUMANTHAIAH C. AND ORS.
October 16, 2015
ROOPA T.S. AND ORS. Vs. THE NEW INDIA INSURANCE CO. LTD. AND ORS.
September 7, 2015
ROOPALI SANJAY MANE Vs. SANJAY VASANTRAO MANE
March 26, 2015
ROOPESH AND ORS. Vs. RANGAIAH AND ORS.
April 23, 2015
ROSHAN KIRANA MERCHANT GUNJ BHALKI Vs. STATE OF KARNATAKA AND ORS.
September 30, 2015
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. Y AMOGA VARSHA S/O Y YELLAPPA GOWDA
January 5, 2015
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. AND ORS. Vs. MARILYN PHILIP AND ORS.
April 7, 2015
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. AND ORS. Vs. GANGADHAR VARMA B.R. AND ORS.
August 3, 2015
RUBEN Vs. THE PRINCIPAL SECRETARY (HIGHER EDUCATION), EDUCATION DEPARTMENT, GOVERNMENT OF KARNATAKA AND ORS.
January 22, 2015
RUDRAGOUDA Vs. THE GOVT. OF KARNATAKA AND ORS.
January 27, 2015
RUDRAMANI Vs. CHOLAMANDALAM GENERAL INSU. CO. LTD. AND ORS.
June 24, 2015
RUDRAMMA AND ORS. Vs. NAGARAJU AND ORS.
July 8, 2015
RUDRAMUNI COTTON INDUSTRIES AND ORS. Vs. THE DIRECTOR, AGRICULTURE PRODUCE MARKETING AND ORS.
January 21, 2015
RUDRAMURTHY Vs. THE MANAGING DIRECTOR, K.S.R.T.C.
January 27, 2015
RUDRAPPA Vs. BASAVANTAPPA
August 11, 2015
RUDRAPPA Vs. MAHADEO ISHWAR KAMBLE AND ORS.
August 25, 2015
RUDRAPPA Vs. M.R. SHIVARUDRAIAH AND ORS.
June 22, 2015
RUDRAPPA AND ORS. Vs. SHIDDAPPA AND ORS.
June 18, 2015
RUDRAPPA AND ORS. Vs. KASTHURIBA KANYA VIDYALAYA (R)
February 19, 2015
RUDRAPPA AND ORS. Vs. MUNIVEERAPPA AND ORS.
September 26, 2015
RUDRAPPA KAREPPA DHUDALI Vs. THE STATE OF KARNATAKA
October 13, 2015
RUFKHA MASOOD Vs. MOHAMMED SAMEER AND ORS.
February 27, 2015
RUHID JAMAL Vs. STATE OF KARNATAKA
February 3, 2015
RUKHIYA BI AND ORS. Vs. M. VINOD KUMAR AND ORS.
February 20, 2015
RUKKUBAI Vs. ANANTHARAM SINGH
June 9, 2015
RUKMAWWA & OTHERS Vs. VIJAYKANT & ANOTHER
July 20, 2015
RUKMINI M.R. AND ORS. Vs. SHRUTHI S.R. AND ORS.
August 19, 2015
RUMY M. SANGAMA AND ORS. Vs. B. VASANTHASHETTY AND ORS.
January 16, 2015
RUPABAI Vs. THE SENIOR ASSISTANT DIRECTOR OF HORTICULTURE AND ORS.
February 13, 2015
S A SAMSUDDIN Vs. S K A C M S LTD
March 18, 2015
S ASHWINI Vs. V ANANDA KUMAR
June 4, 2015
S B SADANANDA Vs. ABDUL JALEEL
March 17, 2015
S GEETHA Vs. K C VIJAYAKUMAR; K C BASAVARAJU
September 22, 2015
S H NARAYANA MURTHY AND ORS Vs. ORIENTAL INSURANCE CO LTD AND ORS
October 7, 2015
S I MOHEUDEEN ALIAS SHAIK IMAM MOHEUDEEN Vs. RABIYA BI, 35 YEARS,
June 16, 2015
S K AGRICULTURISTS CO-OPERATIVE MARKETING SOCIETIES LIMITED Vs. CANARA BANK
January 13, 2015
S K NAGARAJ Vs. STATE OF KARNATAKA
October 1, 2015
S L N EDUCATIONAL & SOCIAL TRUST; MARUTHI EDUCATION SOCIETY; NISARGA VIDYA NIKETHAN; MAGADI KEMPEGOWDA VIDYALAYA; MATHA CHARITABLE TRUST; SKYWARD SCHOOL AND ORS Vs. STATE OF KARNATAKA AND ORS
November 23, 2015
S N MALLESH Vs. STATE OF KARNATAKA
March 2, 2015
S PUTTAIAH Vs. S K SHARAVATHI
September 1, 2015
S R KRISHNAN Vs. CHIEF EXECUTIVE
July 20, 2015
S RAGHUNATH S/O L K SRINIVASAN Vs. STATE OF KARNATAKA
December 3, 2015
S S KUMATAGI Vs. STATE OF KARNATAKA
February 2, 2015
S SHIVANANDA SWAMY Vs. STATE OF KARNATAKA
April 29, 2015
S SHOBHA; S J RAJALAKSHMI Vs. MAHARAJA NADAR; RAJESH KUMAR, MAJOR; INSPECTOR OF POLICE; COMMISSIONER AND OTHER
July 15, 2015
S THIPPESWAMY Vs. STATE OF KARNATAKA
April 7, 2015
S V DAMODARA Vs. B R KAMALAKSHI
March 20, 2015
S V SURESH KUMAR Vs. STATE OF KARNATAKA
September 23, 2015
S VENKATARAMA REDDY Vs. BANGALORE DEVELOPMENT AUTHORITY
September 11, 2015
S. ANAND AND ORS. Vs. R. PUNITH AND ORS.
October 15, 2015
S. ANANDA AND ORS. Vs. THE KARNATAKA PUBLIC SERVICE COMMISSION AND ORS.
November 6, 2015
S. ARMUGUM Vs. THE STATE
April 29, 2015
S. ASHOK Vs. THE REGIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
November 13, 2015
S. BALAJI Vs. DEPARTMENT OF TELECOMMUNICATIONS AND ORS.
November 5, 2015
S. BASAVARAJU Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION
March 6, 2015
S. GULLAIAH Vs. THE REGISTRAR, STATE BY LOKAYUKTHA POLICE
June 29, 2015
S. JAGADEESHWARA REDDY Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 7, 2015
S. JYOTHI KUMARI Vs. THE STATE OF KARNATAKA AND ORS.
July 23, 2015
S. KAVERI Vs. THE LAND TRIBUNAL
January 2, 2015
S. MANIK Vs. LIFE INSURANCE CORPORATION OF INDIA
December 1, 2015
S. MANJUNATH Vs. R. BHASKAR
February 13, 2015
S. NAGARATHNA AND ORS. Vs. MANUSHREE
February 26, 2015
S. NAGENDRA Vs. C. MAHESH KUMAR
June 24, 2015
S. NANJAPPA Vs. KENDRIYA UPADHYARA SANGHA AND ORS.
March 10, 2015
S. NETHAJI AND ORS. Vs. ANAND M. AND ORS.
August 10, 2015
S. NITHIN KUMAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 14, 2015
S. PADMANABHAN Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
February 9, 2015
S. PRAKASH Vs. MITA HAMSAGAR
July 10, 2015
S. PRASAD KUMAR Vs. STATE OF KARNATAKA
February 6, 2015
S. PRASANNA Vs. KAMALA AND ORS.
March 12, 2015
S. PRASANNA Vs. SHANY JALAL AND ORS.
February 23, 2015
S. PURUSHOTHAM Vs. B.C. RADHA
June 3, 2015
S. RAJENDRAN AND ORS. Vs. STATE OF KARNATAKA AND ORS.
March 26, 2015
S. RAMAPRASAD Vs. S. ARAVIND KUMAR
June 9, 2015
S. RAMASWAMY AND ORS. Vs. B.T. GOVINDASHETTY AND ORS.
November 27, 2015
S. RAMESH Vs. K.P. JAYARAM AND ORS.
February 3, 2015
S. SATHISHKUMAR AND ORS. Vs. G.V. CHANDRA SHEKAR AND ORS.
December 14, 2015
S. SHANTAPPA AND ORS. Vs. CHULACHAVVA
September 8, 2015
S. SRIDHAR Vs. R. SRINIVASA AND ORS.
September 22, 2015
S. SUNDARAMURTHY AND ORS. Vs. SARASWATHI LAKSHMANAN AND ORS.
July 21, 2015
S. SUNDARESH Vs. STATE OF KARNATAKA AND ORS.
October 31, 2015
S. THIPPESWAMY Vs. THE STATE OF KARNATAKA
April 7, 2015
S. VEERBHADRAPPA AND ORS. Vs. MRUTYUNJAYA PATIL AND ORS.
March 25, 2015
S. VENKATARAMAN Vs. CENTRAL BUREAU OF INVESTIGATION
April 17, 2015
S. VENKATESH Vs. STATE OF KARNATAKA
August 18, 2015
S. VIVEKANANDA Vs. JALAJA
January 16, 2015
S. YATHIRAJ Vs. SUSMA TALUJA AND ORS.
January 21, 2015
S.A. BABU REDDY Vs. MUNIREDDY AND ORS.
October 7, 2015
S.A. RAM PRAKASH Vs. THE STATE OF KARNATAKA AND ORS.
June 11, 2015
S.B. AUDIO AND VIDEO Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES AND ORS.
November 2, 2015
S.D. NAGARAJU AND ORS. Vs. SRI SHIVAGANGA EDUCATION AND CHARITABLE TRUST (R) AND ORS.
August 11, 2015
S.G. KUDACHIMATH Vs. THE SECRETARY, GOVERNMENT OF KARNATAKA DEPT. OF EDUCATION AND ORS.
January 22, 2015
S.G. PRABHU Vs. JAYACHAMARAJA WADEYAR GOLF CLUB AND ORS.
August 19, 2015
S.G. SEETHALAKSHMI PROPRIETRIX Vs. THE STATE OF KARNATAKA AND ORS.
January 29, 2015
S.H. MALAGI Vs. BRUHAT BENGALURU MAHANAGARA PALIKE AND ORS.
March 10, 2015
S.J. DHARMA Vs. THE BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED AND ORS.
January 20, 2015
S.K. CHAND BASHA Vs. A.P. VIJAYALAKSHMI
April 15, 2015
S.K. GANGADHARA Vs. RAMACHANDRA
April 13, 2015
S.K. GUHAROY Vs. P. RAMAMURTHY AND ORS.
March 11, 2015
S.K. LAKSHMINARAYANA AND ORS. Vs. POONAM HARISH AND ORS.
April 27, 2015
S.K. MANJUNATH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 3, 2015
S.K. RAVI KUMAR Vs. SHRIRAM GENERAL INSURANCE CO. LTD., BANGALORE & ANOTHER
August 3, 2015
S.L. BASAVARAJ Vs. THE ASST. COMMISSIONER OF INCOME TAX
August 7, 2015
S.L. INDUSTRIES Vs. COMMISSIONER OF C. EX. & S.T., MANGALORE
April 25, 2015
S.LAKSHMIKANTH Vs. MANAGING DIRECTOR K.S.R.T.C. BANGALORE
July 1, 2015
S.M. ASHA PARVEEN Vs. THE STATE OF KARNATAKA AND ORS.
November 3, 2015
S.M. CHALIGEPI Vs. STATE OF KARNATAKA AND ORS.
February 24, 2015
S.M. GOWDA AND ORS. Vs. C.V. VENKATESH AND ORS.
August 26, 2015
S.M. MAHESHA Vs. CHOLAMANGALAM GENERAL INSURANCE CO. LTD. AND ORS.
November 30, 2015
S.M. MALLEGOWDA Vs. S.M. ANNE GOWDA AND ORS.
July 3, 2015
S.M. PATIL Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL, BANGALORE BENCH AND ORS.
November 5, 2015
S.M. PRAVEEN KUMAR Vs. U.R. URUDAYA KUMAR AND ORS.
January 19, 2015
S.M. VIJAYAKUMAR Vs. STATE OF KARNATAKA
February 19, 2015
S.M. VIJAYAKUMAR Vs. STATE OF KARNATAKA
February 9, 2015
S.N. FINANCE LIMITED Vs. K.R. SATHYAVATHY
February 27, 2015
S.N. GANGADHARAIAH, K.A.S. Vs. THE STATE OF KARNATAKA AND ORS.
April 13, 2015
S.N. HEGDE Vs. THE LOKAYUKTA AND ORS.
December 1, 2015
S.N. LADHANI Vs. THE STATE OF KARNATAKA AND ORS.
November 4, 2015
S.N. SINHA Vs. STATE OF KARNATAKA AND ORS.
August 18, 2015
S.P. MALIKARJUNA Vs. THE DEPUTY COMMISSIONER KSRTC
January 14, 2015
S.P. SHARMA Vs. YASHWANTH TUKARAM SHIVALOI AND ORS.
March 16, 2015
S.P. SHIVARAJU Vs. BASAVARAJU
January 8, 2015
S.P. THOMAS AND ORS. Vs. BRUHAT BANGALORE MAHANAGARA PALIKE, BANGALORE AND ORS.
August 6, 2015
S.R. ANANTHARAMAIAH AND ORS. Vs. S.K. RAJU AND ORS.
February 18, 2015
S.R. CHOWDAIAH Vs. THE STATE OF KARNATAKA
July 9, 2015
S.R. KRISHNA MURTHY AND ORS. Vs. NAGAPPA AND ORS.
February 25, 2015
S.R. NARASIMHA MURTHY AND ORS. Vs. HABIBULLA V.A.
June 30, 2015
S.R. NARAYANAMURTHY Vs. POORNAPRAGNA HOUSE BUILDING CO-OPERATIVE SOCIETY AND ORS.
August 5, 2015
S.S. EMMI AND ORS. Vs. THE HUBLI-DHARWAD MUNICIPAL CORPORATION AND ORS.
January 5, 2015
S.U. HIREMATH Vs. THE MANAGING DIRECTOR, KARNATAKA FOOD & CIVIL SUPPLIES CORPORATION
January 8, 2015
S.V. DEEPAK Vs. MAQBOOL JON
March 13, 2015
S.V. MOORTHY Vs. THE ASSISTANT COMMISSIONER REVENUE DEPARTMENT, BELLARY AND ORS.
January 31, 2015
S.V. PATIL Vs. COMMISSIONER AND APPELLATE AUTHORITY OF FOOD AND CIVIL SUPPLIES AND DEPT. OF CONSUMER AFFAIRS
January 5, 2015
S.V. RAMESH Vs. THE STATE OF KARNATAKA AND ORS.
March 13, 2015
S.V. RECREATION ASSOCIATION Vs. STATE OF KARNATAKA AND ORS.
November 2, 2015
S.Y. ANANDKUMAR Vs. DHANASHREE AND ORS.
June 26, 2015
SABANIGAR Vs. SAMEER
July 22, 2015
SABANNA Vs. THE STATE
June 1, 2015
SABANNA Vs. THE STATE
September 8, 2015
SABBU SUNIL Vs. CHANNA VARDHINI
July 1, 2015
SACHIN R. RAJMANE Vs. IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED
April 30, 2015
SADANAND Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
July 3, 2015
SADANAND Vs. Y.V. DODDAMANI
September 23, 2015
SADANAND AND ORS. Vs. THE STATE
January 27, 2015
SADASHIV Vs. RAJESHWARI AND ORS.
September 22, 2015
SADASHIV AND ORS. Vs. DYAVAKKA AND ORS.
September 10, 2015
SADASHIVSWAMY G. HIREMATH AND ORS. Vs. PREMA NAGAYYA SANDANAM AND ORS.
February 10, 2015
SADIQ SHANAWAD Vs. THE STATE OF KARNATAKA
January 14, 2015
SAGAR AUTOMOBILES Vs. KAILASH CHANDRA SUDARSHAN
April 29, 2015
SAGAR ROCKS & DYKES PVT. LTD. AND ORS. Vs. ANTOLINI LUIGI & SPA
March 12, 2015
SAGAR SHRISHAIL DHAGE Vs. ARJUN AND ANOTHER
June 3, 2015
SAHANA K.S. Vs. RANGASWAMY AND ORS.
February 27, 2015
SAI ANNAPURNA BIO-PROTEINS PVT. LTD. Vs. STATE OF KARNATAKA AND ORS.
December 18, 2015
SAI BASAVA DEVELOPERS Vs. K N PARVATHI ALIAS PARVATHI
April 29, 2015
SAIBANNA Vs. THE STATE OF KARNATAKA AND ORS.
January 23, 2015
SAINATH Vs. R RAGHU
July 15, 2015
SAIRA BANU Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
June 26, 2015
SAIYAD GULAM VOHIDDIN AND ORS. Vs. THE DEPUTY COMMISSIONER, KOPPAL AND ORS.
July 7, 2015
SAKAMMA AND ORS. Vs. MANU DAYAKAR AND ORS.
March 10, 2015
SAKKUBAI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
April 27, 2015
SALEEM Vs. STATE OF KARNATAKA
August 13, 2015
SALEEM PASHA Vs. STATE OF KARNATAKA
July 23, 2015
SALIL PUNOOSE Vs. INCOME TAX OFFICER
November 17, 2015
SALIM AND ORS. Vs. THE STATE OF KARNATAKA
November 9, 2015
SALIMABI Vs. STATE OF KARNATAKA AND ORS.
August 5, 2015
SAMEER Vs. PUTTAPPA AND ORS.
March 18, 2015
SAMI Vs. STATE OF KARNATAKA
March 3, 2015
SAMIULLA KHAN Vs. STATE
July 1, 2015
SAMPADA ALIAS KEMPAVVA BASAPPA KAMBLE Vs. BASAPPA KALLAPPA KAMBLE
February 3, 2015
SAMPAJE RUBBER AND ORS. Vs. S. GOPAL KAMATH & CO.
February 24, 2015
SAMPANGAPPA Vs. KEMPAMMA AND ORS.
March 20, 2015
SANAULLA QUARESHI AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
August 24, 2015
SANDEEP AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 19, 2015
SANDEEP CHOWHAN AND ORS. Vs. KRISHNARAJ BHAT
September 26, 2015
SANDESH Vs. STATE OF KARNATAKA
January 12, 2015
SANDESH Vs. THE MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION AND ORS.
September 7, 2015
SANDHYA K.R. AND ORS. Vs. S. RUKMINI
April 17, 2015
SANDRA LESLEY ANN BARTELS Vs. PAUL MANOHARAN MOSES
March 17, 2015
SANDYA Vs. STATE BY THE PEENYA POLICE STATION
August 4, 2015
SANDYA Vs. H.R. YOGESH
October 28, 2015
SANDYA GONI Vs. STATE OF KARNATAKA AND ORS.
June 10, 2015
SANDYAKUMARI Vs. RAJEEV NANDAN
October 5, 2015
SANGAMESH Vs. THE STATE
June 1, 2015
SANGAMESH Vs. K.T. GEETHA AND ORS.
June 12, 2015
SANGAMESH HIREMATH Vs. STATE OF KARNATAKA AND OTHERS
November 17, 2015
SANGANAGOUDA Vs. MUKTA
January 13, 2015
SANGAPPA Vs. CHANNABASAMMA AND ORS.
August 7, 2015
SANGAPPA Vs. NAGRAJ U. KODIHALLI AND ORS.
January 7, 2015
SANGAPPA Vs. THE SPECIAL LAND ACQUISITION OFFICER, UPPER KRISHNA PROJECT
November 23, 2015
SANGAPPA P. HOSAMANI Vs. THE STATE OF KARNATAKA AND ORS.
June 24, 2015
SANGAWWA AND ORS. Vs. SPECIAL LAND ACQUISITION OFFICER, ALAMATTI
December 15, 2015
SANGAYYA Vs. STATE OF KARNATAKA
April 9, 2015
SANGAYYA Vs. THE SPECIAL LAND ACQUISITION OFFICER, UPPER KRISHNA PROJECT
September 29, 2015
SANGEETA Vs. STATE OF KARNATAKA AND ORS.
April 9, 2015
SANGEETHA Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD
June 29, 2015
SANJAY Vs. STATE OF KARNATAKA
November 13, 2015
SANJAY Vs. SADASHIV
August 4, 2015
SANJAY CHANDUSA GONGALE Vs. ANJALI AND ORS.
June 17, 2015
SANJAY KUMAR MISHRA Vs. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED
December 8, 2015
SANJEEV KUMAR @ SANJU S/O SHANKER Vs. PRADEEP S/O SHARNAPPA; SUBHAS S/O KASHINATH HATKAR; NATIONAL INSURANCE CO LTD
August 18, 2015
SANJEEV KUMAR A. AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
March 19, 2015
SANJEEVA BHANDARY Vs. SHIVARAM BHANDARY AND ORS.
July 27, 2015
SANJEEVA KUMAR R. Vs. UNION OF INDIA AND ORS.
July 14, 2015
SANJEEVA MURTHY S.R. AND ORS. Vs. THE ASSISTANT COMMISSIONER, MADHUGIRI SUB-DIVISION AND ORS.
July 17, 2015
SANJEEVAMMA AND ORS. Vs. SHANTHAMMA AND ORS.
November 25, 2015
SANJEEVKUMAR AND ORS. Vs. GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED AND ORS.
December 15, 2015
SANJIVKUMR Vs. THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
January 2, 2015
SANJU Vs. V.V. SATYANARAYANA AND ORS.
March 26, 2015
SANKAMMA AND ORS. Vs. M.K. DEVENDRAPPA AND ORS.
August 21, 2015
SANNA ALIAS RAMAKRISHNA Vs. STATE OF KARNATAKA
January 8, 2015
SANNA NAGAPPA Vs. STATE OF KARNATAKA AND ORS.
June 25, 2015
SANNA SANGANAGOUDA Vs. THE STATE OF KARNATAKA
July 27, 2015
SANNA TAYAPPA AND ORS. Vs. MOINUDDIN AND ORS.
September 28, 2015
SANNAHAIDEGOWDA Vs. ETHEGOWDA AND ORS.
February 18, 2015
SANNAYALLAVVA AND ORS. Vs. THE ACCOUNTS OFFICER (PV-1) OFFICE OF THE PRINCIPAL ACCOUNTANT GENERAL (A & E) KARNATAKA AND ORS.
January 29, 2015
SANTESH GUREDDI Vs. C.R. DEVENDRA
January 14, 2015
SANTHOSH Vs. UNITED INDIA INSURANCE CO. LTD.
January 9, 2015
SANTHOSH G S Vs. MANJUNATHA B S; MANAGER, NEW INDIA ASSURANCE CO LTD; SANTHOSH G S
December 10, 2015
SANTHOSH KUMAR Vs. GANESH K. AND ORS.
January 16, 2015
SANTHU AND ORS. Vs. THE STATE
January 23, 2015
SANTOSH Vs. STATE OF KARNATAKA
June 3, 2015
SANTOSH Vs. VEENA AND ORS.
July 22, 2015
SANTOSH AND ORS. Vs. THE STATE OF KARNATAKA
March 12, 2015
SANTOSH AND ORS. Vs. THE STATE
August 12, 2015
SANTOSH AND ORS. Vs. THE STATE OF KARNATAKA
December 8, 2015
SARANYA Vs. YUVARAJ AND ORS.
June 5, 2015
SARANYA ALIAS ASHWINI Vs. YUVARAJ
June 5, 2015
SARASAMMA AND ORS. Vs. KRISHNA AND ORS.
April 28, 2015
SARASWATHAMMA Vs. VASANTHAMMANI URS
January 13, 2015
SARASWATHAMMA Vs. RAMAPPA
February 9, 2015
SARASWATHI HOSABANNA NAYAK AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. ORS.
August 3, 2015
SARDAR AND ORS. Vs. THE STATE
September 3, 2015
SARITA Vs. KRISHNA
July 16, 2015
SAROJA Vs. BASAPPA
August 7, 2015
SAROJA KRISHNAMURTHY AND ORS. Vs. SHANTHAMMA AND ORS.
October 8, 2015
SAROJAMMA Vs. RAJAMMA AND ORS.
January 5, 2015
SAROJAMMA Vs. UNITED INDIA INSURANCE CO LTD
October 30, 2015
SARVAR BANU AND ORS. Vs. SAMSUDDIN AND ORS.
February 18, 2015
SASIDHARAN NAIR Vs. L. AMBIKA
February 20, 2015
SATHEESHA R. Vs. UNION OF INDIA AND ORS.
April 29, 2015
SATHISH KAMATH AND ORS. Vs. THE RECOVERY OFFICER, DEBTS RECOVERY TRIBUNAL AND ORS.
September 7, 2015
SATHISH SHETTY Vs. HARISH SHETTY AND ORS.
March 18, 2015
SATHISHA Vs. RAGHU N.R. AND ORS.
October 28, 2015
SATHYANARAYANA RAJU AND ORS. Vs. RAMAIAH AND ORS.
April 16, 2015
SATISH @ SATISH KUMAR; KAVITHA SHETTY Vs. STATE AND OTHERS
July 31, 2015
SATISH AND ORS. Vs. THE DEPUTY COMMISSIONER, BAGALKOT TALUK AND ORS.
April 29, 2015
SATISH AND ORS. Vs. STATE AND ORS.
July 31, 2015
SATISH AND ORS. Vs. UMESH LAXMAN KADDEGAL AND ORS.
August 19, 2015
SATISH BABU Vs. M.D. ANWAR
July 10, 2015
SATISH G. Vs. STATE OF KARNATAKA
January 7, 2015
SATISH KRISHNA SAIL AND ORS. Vs. THE CENTRAL BUREAU OF INVESTIGATION AND ORS.
December 16, 2015
SATISHKUMAR Vs. SRINIVAS AND ORS.
November 7, 2015
SATTEPPA Vs. STATE OF KARNATAKA
November 19, 2015
SATTEPPA AND ORS. Vs. THE STATE OF KARNATAKA
August 3, 2015
SATYANARAYAN Vs. LEELAVATI AND ORS.
July 27, 2015
SATYAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 24, 2015
SAURABH DUTTA Vs. SNIGDHA BOSE
November 20, 2015
SAVITA RUDRAPPA SONER AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
January 21, 2015
SAVITHA AND ORS. Vs. PRAKASH H.S. AND ORS.
November 5, 2015
SAVITHA B.P. Vs. SUDHIR JAGADEESHAN
February 10, 2015
SAVITHA T. HEGDE Vs. THE STATE OF KARNATAKA AND ORS.
January 23, 2015
SAVITHRAMMA Vs. GANGARAJU
November 27, 2015
SAVITHRAMMA AND ORS. Vs. THE DEPUTY COMMISSIONER, MYSORE DISTRICT AND ORS.
June 24, 2015
SAVITHRAMMA AND ORS. Vs. MAHESHBABU P. AND ORS.
April 20, 2015
SAVITHRI AND ORS. Vs. AFSARHUSEN AND ORS.
July 17, 2015
SAVITRIBAI Vs. G.S. PRADEEP
July 15, 2015
SAYYAD ABBAS Vs. RUKIYABI AND ORS.
October 30, 2015
SECURITIES AND EXCHANGE BOARD OF INDIA AND ORS. Vs. KHODAY INDIA LIMITED
September 21, 2015
SEEMA Vs. B.K. JAYAVARDHANA
October 1, 2015
SEEMA AND ORS. Vs. PRAMILA AND ORS.
July 1, 2015
SEEMA PAWAN JAIN AND ORS. Vs. SALMANKHAN AND ORS.
April 7, 2015
SEENAPPA M Vs. A KANTHARAJ
June 24, 2015
SEENE GOWDA, Vs. STATE OF KARNATAKA
February 4, 2015
SEETABI AND ORS. Vs. SAVITA AND ORS.
March 12, 2015
SEETHA DAYANANDA PAI KALYANA MANTAPA Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE CUSTOMS & SERVICE TAX, MALENADU DIVISION, HASSAN
March 5, 2015
SEETHAMMA AND ORS. Vs. THE TAHASILDAR AND ORS.
March 23, 2015
SEETHAMMA MADAPPA Vs. THE STATE OF KARNATAKA AND ORS.
November 23, 2015
SEETHARAM VENKATARAMANA AND ORS Vs. J KRISHNA PALEMAR
October 7, 2015
SEETHU Vs. PIJINA MOOLYA
January 2, 2015
SELCO SOLAR LIGHT PRIVATE LIMITED AND ORS. Vs. RAMESH
January 8, 2015
SELVI J. JAYALALITHA Vs. STATE
May 11, 2015
SELVIN Vs. ELIZABETH PRAMILA AND ORS.
July 8, 2015
SENIOR DIVISIONAL PERSONNEL OFFICER AND OTHERS Vs. K T SHOBHABAI
November 17, 2015
SENTILNATHAN Vs. THE FORTUNE GROUP PROPSTAR L.L.P.
December 3, 2015
SERENDIPITY INFOLABS PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.
January 30, 2015
SHAB-BE MEHRAJ BANU MG Vs. RAJEEV GANDHI UNIVERSITY OF HEALTH SCIENCE
June 9, 2015
SHABBIR AHAMMED Vs. STATE OF KARNATAKA
January 14, 2015
SHAFIULLA Vs. KRISHNAPPA AND ORS.
September 8, 2015
SHAH POLYMERS Vs. OFFICIAL LIQUIDATOR, CANARA POLYPACK LTD. AND ORS.
August 26, 2015
SHAHANAZ BEGUM Vs. STATE OF KARNATAKA AND ORS.
January 14, 2015
SHAHANAZ BEGUM AND ORS. Vs. LALITABAI AND ORS.
April 7, 2015
SHAHEEN SULTANA Vs. AKBARALI
February 4, 2015
SHAHJAHA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
August 26, 2015
SHAHJAHAN ALIAS SHAHABUDDIN Vs. SAMSON DEVAPRASAD & ANOTHER
June 3, 2015
SHAIFAZAINAB Vs. UNION OF INDIA AND ORS.
August 13, 2015
SHAIK IBRAHIM Vs. THE STATE
September 14, 2015
SHAIK MAQBUL AND ORS. Vs. THE STATE
December 9, 2015
SHAIK SA BEE Vs. SUKURSAB AND ORS.
August 21, 2015
SHAIKH FEROZ Vs. STATE OF KARNATAKA AND ORS.
April 1, 2015
SHAIKH MEHABOOB Vs. THE DIVISIONAL CONTROLLER, NEKRTC AND ORS.
February 24, 2015
SHAILAJA Vs. M.C. SHIVANNA
November 9, 2015
SHAILAJA PATEL Vs. AKMAL PASHA
June 12, 2015
SHAILESH KUMAR Vs. NISHA S. KUMAR
November 2, 2015
SHAKTHI HILL RESORTS PRIVATE LIMITED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
August 1, 2015
SHAKTHI KUMAR VADHERA Vs. UNITED INDIA INSURANCE COMPANY LTD.
December 16, 2015
SHAKUNTHAL M. AND ORS. Vs. MURTHY AND ORS.
September 10, 2015
SHALINI B SHETTY Vs. GULABI SHETTY
June 2, 2015
SHAM A. NEMICAL Vs. CANARA BANK AND ORS.
July 29, 2015
SHAMA AND ORS. Vs. MAHANTAPPA AND ORS.
December 7, 2015
SHAMALA MURTHY AND ORS. Vs. D. RAVI KUMAR REDDY
November 19, 2015
SHAMALA NAIDU AND ORS. Vs. SUNANDA BAI
January 30, 2015
SHAMASHUDDIN M. SAVADATTI Vs. THE KARNATAKA PUBLIC SERVICE COMMISSION AND ORS.
December 18, 2015
SHAMBHAVI V. SHETTY AND ORS. Vs. GULABI NARAYANA POOJARY AND ORS.
April 17, 2015
SHAMBULINGA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
April 8, 2015
SHAMBULINGAPPA Vs. THE STATE OF KARNATAKA AND ORS.
April 17, 2015
SHAMBULINGAPPA Vs. SRIPAD PUJAR; DIVISIONAL MANAGER
July 16, 2015
SHAMEEN IBRAHIM BAGAWAN Vs. SUNIL SHANKAR BHOSALE AND ORS.
February 13, 2015
SHAMSHAD ISAK; KASIM MADAR; MAHEK ISAK; MADAR S/O SAHEBLAL ADABEG; KASIM Vs. DUSHANT S/O VITHALRAO TAMBALKAR; MANAGER LEGAL
July 30, 2015
SHAMSHUNNISA AND ORS. Vs. S. GOPALAPPA AND ORS.
September 29, 2015
SHAMSUNDAR L. ASRANI AND ORS. Vs. SHANKHA BRITA DAS AND ORS.
April 9, 2015
SHANKAR Vs. CHANDRASHEKHAR
June 4, 2015
SHANKAR Vs. DEPUTY COMMISSIONER KARWAR UTTARA KANNADA
January 23, 2015
SHANKAR MOOLYA Vs. S. KRISHNANANDA CHATRA
January 13, 2015
SHANKAR N. HOLIHOSUR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 5, 2015
SHANKAR RAO AND ORS. Vs. M. NAGARAJ AND ORS.
April 9, 2015
SHANKAR S R Vs. RAJAN SAM
March 17, 2015
SHANKAR SHETTY Vs. UMA RAVI AND ORS.
November 30, 2015
SHANKAR V. AND ORS. Vs. THE SECRETARY, URBAN DEVELOPMENT AUTHORITY AND ORS.
March 13, 2015
SHANKAR V. AND ORS. Vs. SECRETARY, URBAN DEVELOPMENT AUTHORITY AND ORS.
July 15, 2015
SHANKARA GOUDA Vs. THE STATE OF KARNATAKA AND ORS.
April 25, 2015
SHANKARAMMA Vs. HUSAINBASHA; BRANCH MANAGER ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
October 7, 2015
SHANKARAPPA Vs. NARAYANAPPA AND ORS.
September 4, 2015
SHANKARAPPA K.A.S. Vs. STATE OF KARNATAKA
October 28, 2015
SHANKARAYYA SANGAYYA NARASALAGIMATH AND ORS. Vs. MALLAPPA IRABSAPPA MUDDEBIHAL AND ORS.
March 3, 2015
SHANKAREGOWDA Vs. A. THIMMEGOWDA
November 26, 2015
SHANKARGOUDA KALLANGOUDA PATIL AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 2, 2015
SHANKERAPPA AND ORS. Vs. SHARANAPPA
March 27, 2015
SHANKRAPPA CHANNAPPA BADIGER Vs. PRAVEEN DATTA DESAI
December 11, 2015
SHANKREPPA Vs. THE STATE OF KARNATAKA AND ORS.
October 16, 2015
SHANKREPPA AND ORS. Vs. STATE OF KARNATAKA
July 21, 2015
SHANMUGAM S. Vs. THE BANGALORE DEVELOPMENT AUTHORITY
August 11, 2015
SHANMUKHA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
September 21, 2015
SHANTABAI AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER AND ORS.
April 8, 2015
SHANTAMMA Vs. KOTAYYA
July 13, 2015
SHANTAPPA @ SHANTAKUMAR Vs. STATE OF KARNATAKA
June 8, 2015
SHANTAPPA S/O BASAPPA MELINMANI Vs. STATE
January 9, 2015
SHANTARAJ Vs. STATE OF KARNATAKA
April 8, 2015
SHANTAVEERAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
June 1, 2015
SHANTAWWA Vs. Y SHIVANNA
November 17, 2015
SHANTHA; NAVYA; SNEHA; KRUTHIKA; CHIKKATAYAMMA Vs. UNITED INDIA INSURANCE CO ; SUNIL KAPUR
July 9, 2015
SHANTHAIAH Vs. THE COMMISSIONER AND ORS.
March 3, 2015
SHANTHAPPA BANGERA AND ORS. Vs. JAYA MOOLYA AND ORS.
November 24, 2015
SHANTHARAJU Vs. P. PALANI SWAMY AND ORS.
January 21, 2015
SHANTHARAMA SHENOY Vs. LAXMIKANTHA SAMAGA
January 5, 2015
SHANTHI CLARA D SOUZA Vs. B S SHEKARAPPA; K AMARNATH
July 17, 2015
SHANTHINI COLLEGE OF NURSING AND ORS. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
September 11, 2015
SHANTHRAJ AND ORS. Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
April 25, 2015
SHANTHU GURUM Vs. STATE OF KARNATAKA
September 3, 2015
SHANTINIKETHAN CO-OPERATIVE Vs. RAGHAVENDRA AND ORS
November 2, 2015
SHANUMUGAM Vs. MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION
December 17, 2015
SHARAD KUMAR Vs. PRATHAP CHANDRA RAI
April 15, 2015
SHARADA KRISHNAPA Vs. JHANSI R. AND ORS.
December 10, 2015
SHARADA M Vs. THE HOUSING COMMISSIONER KARNATAKA HOUSING BOARD BENGALURU
December 17, 2015
SHARADA URS Vs. BHARTHI URS RANI AND ORS.
December 17, 2015
SHARADABAI Vs. THE DEPUTY GENERAL MANAGER, CANARA BANK
February 27, 2015
SHARADABAI Vs. KALYANRAO
March 19, 2015
SHARADABAI Vs. UNION OF INDIA AND ORS.
November 13, 2015
SHARADAMMA Vs. STATE
March 17, 2015
SHARADAMMA Vs. SHIVAJI GOWDA A.S. AND ORS.
April 29, 2015
SHARADAMMA AND ORS. Vs. KEMPAMMA AND ORS.
November 13, 2015
SHARADAMMA P Vs. HARISHA
July 17, 2015
SHARADHAMMA Vs. ADMINISTRATIVE OFFICER UNIVERSITY OF AGRICULTURAL SCIENCES AND ORS.
July 9, 2015
SHARADHAMMA Vs. K. MANIKAM AND ORS.
February 6, 2015
SHARANA BASAVESHWAR Vs. KARNATAKA STATE HUMAN RIGHT COMMISSION AND ORS.
November 5, 2015
SHARANABASAPPA Vs. UMESH
November 27, 2015
SHARANABASAPPA Vs. KARNATAKA KHADI WORKERS ASSOCIATION AND ORS.
November 23, 2015
SHARANAMMA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
November 4, 2015
SHARANAPPA Vs. STATE OF KARNATAKA
August 13, 2015
SHARANAPPA Vs. JAGADEVI
March 4, 2015
SHARANAPPA Vs. G. NAGAMMA
January 9, 2015
SHARANAPPA Vs. STATE OF KARNATAKA
April 22, 2015
SHARANAPPA AND ORS. Vs. JANHAVI S. BIRADAR AND ORS.
April 22, 2015
SHARANAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
September 29, 2015
SHARANAPPA SHIVAPPA ALUR AND ORS. Vs. SHIVAPPA BHARAMAPPA ALUR AND ORS.
June 9, 2015
SHARANAYYA Vs. PRIYANKA AND ORS.
March 18, 2015
SHARANAYYA HUCHCHIRAYYA BALAGERIMATH Vs. NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION AND ORS.
September 3, 2015
SHARANU AND ORS. Vs. THE STATE OF KARNATAKA
February 26, 2015
SHARIF Vs. STATE OF KARNATAKA
May 19, 2015
SHARMA FURNITURE AND INTERIOR DECORATOR Vs. ADDL. COMMISSIONER OF COMMERCIAL TAXES
February 19, 2015
SHARNAPPA Vs. STATE OF KARNATAKA AND ORS
November 19, 2015
SHARP WATCH INVESTIGATION AND SECURITY SERVICES Vs. STATE OF KARNATAKA AND ORS.
July 24, 2015
SHASHANK SHEKHAR KUNUNGO AND ORS. Vs. STATE OF KARNATAKA
June 26, 2015
SHASHI A HEGDE Vs. BRANCH MANAGER & OTHERS
December 1, 2015
SHASHI AND ORS. Vs. THE STATE OF KARNATAKA
June 23, 2015
SHASHIDHAR M. Vs. POORNIMA C.
October 1, 2015
SHASHIDHARA Vs. THE STATE OF KARNATAKA
August 13, 2015
SHASHIKAL BAI & OTHERS Vs. S P ASHOK & OTHERS
December 1, 2015
SHASHIKALA Vs. DEPUTY DIRECTOR
June 9, 2015
SHASHIKALA CHANNAPPA BELAVINAKATTI AND ORS. Vs. THE SECRETARY, GRAMA PANCHAYAT OFFICE AND ORS.
June 2, 2015
SHASHIKALA S.J. Vs. SANTOSH S.R. AND ORS.
August 19, 2015
SHASHIKANTH AND ORS. Vs. DEVARU AND ORS.
June 23, 2015
SHASHIKIRAN Vs. TAHSILDAR, NAGAMANGALA TALUK AND ORS.
February 11, 2015
SHASHIL Vs. STATE OF KARNATAKA
April 24, 2015
SHASHIREKHA Vs. D. VIJAY KUMAR AND ORS.
April 28, 2015
SHEELA RAJASHEKHARAYYA HIREMATH Vs. SOMANATHSA YALLAPPA KATVE
September 23, 2015
SHEENA NAIK Vs. KALAVATHI S. CHATRA AND ORS.
January 30, 2015
SHEIK WAJID Vs. STATE
March 20, 2015
SHEKAPPA YAMANAPPA KANKANAWADI AND ORS. Vs. VISHNU RAJARAM DEVAGIRIKAR
April 7, 2015
SHEKAR AND ORS. Vs. A.T. RANGASWAMY AND ORS.
October 31, 2015
SHEKARAPPA Vs. MAHADEVAPPA
January 5, 2015
SHEKARAPPA KALAKAPPA SHREEGIRI Vs. VEERANAGUDA
April 1, 2015
SHESHAPPA AND ORS. Vs. K.S. NAGARAJ AND ORS.
January 14, 2015
SHETTAWWA AND ORS. Vs. THE STATE OF KARNATAKA
August 10, 2015
SHIBIL AHMED Vs. THE STATE OF KARNATAKA
December 31, 2015
SHIDARAY; VASANT; SHRIMANT; BASAVARAJ Vs. SIDDAPPA
November 17, 2015
SHILPA PRASHANTH Vs. PRASHANTH B. LALSANGI
June 17, 2015
SHIRA SALMA Vs. MANAGING DIRECTOR, DEEPAK CAR RENTALS PVT. LTD. AND ORS.
March 9, 2015
SHIV RAJ SINGH Vs. ADDITIONAL CHIEF SECRETARY FOREST
January 16, 2015
SHIVA KUMAR K.M. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 24, 2015
SHIVA RAJ KUMAR Vs. STATE BY MAHADEVPURA POLICE STATION
February 5, 2015
SHIVABAI Vs. JETTAPPA
January 13, 2015
SHIVABALAYOGI MAHARAJA TRUST Vs. A. SATYARAJU AND ORS.
March 9, 2015
SHIVAJI Vs. SUJATA AND ORS.
November 3, 2015
SHIVAJI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
April 16, 2015
SHIVAJI HANUMANTAPPA ARER Vs. VEERABHADRAPPA GUDDADEERAPPA LIMBIKAI AND ORS.
February 10, 2015
SHIVAJI NARAYAN DESAI Vs. AMRUT VITHOBA BHARANKAR
September 8, 2015
SHIVAJOGAPPA ALUR Vs. THE STATE OF KARNATAKA
April 7, 2015
SHIVAKUMAR Vs. AKRAM BAIG
January 2, 2015
SHIVAKUMAR Vs. THIMMAPPA AND ORS.
February 27, 2015
SHIVAKUMAR Vs. POORNIMA N.S. AND ORS.
December 17, 2015
SHIVAKUMAR ALIAS KUMAR Vs. STATE BY IJOOR POLICE STATION RAMANAGARA DISTRICT
May 19, 2015
SHIVAKUMAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 12, 2015
SHIVAKUMAR AND ORS. Vs. STATE OF KARNATAKA
January 29, 2015
SHIVAKUMAR M. Vs. THE MANAGING DIRECTOR, BMTC
February 4, 2015
SHIVAKUMARA Vs. STATE OF KARNATAKA
January 13, 2015
SHIVAKUMARI; PALLAVI; MEGHANA; HARSHA; LIMBANNA BANJAR; THIPPAMMA Vs. MUGUGESH; SHIVAMURTHY V; BRANCH MANAGER
July 9, 2015
SHIVALILA AND ANOTHER Vs. PARAGOND AND ANOTHER
December 2, 2015
SHIVALINGAIAH Vs. G S VEENA
October 5, 2015
SHIVALINGAYYA SHADAKSHARAYYA HIREMATH AND ORS. Vs. THE STATE OF KARNATAKA
August 25, 2015
SHIVALINGE GOWDA Vs. INTER TRANS SERVICES, INDIA PRIVATE LIMITED AND ORS.
June 22, 2015
SHIVALINGEGOWDA AND OTHERS Vs. DIVISIONAL MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD & OTHERS
December 17, 2015
SHIVAMMA Vs. M.S. RAJENDRA
January 8, 2015
SHIVAMMA AND ORS. Vs. THE DEPUTY COMMISSIONER, MYSORE DISTRICT AND ORS.
February 10, 2015
SHIVAMMA AND OTHERS Vs. MANJEGOWDA AND OTHERS
December 17, 2015
SHIVAMURTHI S/O MALLASIDDA MAGADUM Vs. STATE OF KARNATAKA
January 8, 2015
SHIVAMURTHY SWAMYJI Vs. KAVALUDAR GOVINDAPPA AND ORS.
April 13, 2015
SHIVANAND Vs. VIJAYALAXMI AND ORS.
October 9, 2015
SHIVANAND Vs. JAYAMALA
June 18, 2015
SHIVANAND Vs. SHABIR AHAMED AND ORS.
July 14, 2015
SHIVANAND NAGENDRA BETGERI Vs. SHARDA
August 27, 2015
SHIVANANDA B. NAGUR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 30, 2015
SHIVANNA Vs. STATE OF KARNATAKA
July 29, 2015
SHIVANNA NAIK Vs. THE STATE OF KARNATAKA
November 16, 2015
SHIVANNA S/O SAIBANNA KAMTHAN Vs. N E K R T C CREDIT CO-OPERATIVE SOCIETY LTD
November 17, 2015
SHIVANNE GOWDA Vs. STATE OF KARNATAKA
April 29, 2015
SHIVAPPA Vs. AMOGEPPA AND ORS.
March 25, 2015
SHIVAPPA MUDDAPPA KARJAGI Vs. STATE OF KARNATAKA
December 18, 2015
SHIVAPPA S.G. Vs. THE COMMISSIONER, BRUHATH BANGALORE MAHANAGARA PALIKE AND ORS.
October 8, 2015
SHIVAPUTRAPPA Vs. THE STATE OF KARNATAKA AND ORS.
February 18, 2015
SHIVAPUTRAPPA AND ORS. Vs. THE STATE OF KARNATAKA
January 28, 2015
SHIVAPUTRAPPA AND ORS. Vs. THE MANAGEMENT OF VIVADA CHEMICALS (P) LTD.
June 4, 2015
SHIVARAJ Vs. THE EXECUTIVE ENGINEER
January 5, 2015
SHIVARAJ Vs. SHAMRAO; ASHOK
November 16, 2015
SHIVARAJAPPA AND ORS. Vs. GANGUBAI AND ORS.
November 3, 2015
SHIVARAJU Vs. MUDDAMADA SHETTY
January 5, 2015
SHIVARAM AND ORS. Vs. SALAUDDIN SAYED ALI AND ORS.
July 20, 2015
SHIVARAYA AND ORS. Vs. RAMACHANDRA AND ORS.
November 25, 2015
SHIVASHANKREPPA Vs. SHAILA AND ORS.
February 20, 2015
SHIVAYOGAPPA Vs. BASAMMA; SHIVAJI; NEW INDIA ASSURANCE CO LTD ; NATIONAL INSURANCE CO , LTD ; YESHWANTRAYA AND OTHER
July 8, 2015
SHOBA P. AND ORS. Vs. MOHINI AND ORS.
August 6, 2015
SHOBARAJ Vs. THE MANAGING DIRECTOR, K.S.R.T.C. DIVISION
January 29, 2015
SHOBHA AND ORS. Vs. SHABU AND ORS.
October 13, 2015
SHOBHA N. SHETTY Vs. SARASWATHI AND ORS.
June 18, 2015
SHOBHAN BABU M.N. AND ORS. Vs. DIRECTORATE OF MEDICAL EDUCATION AND ORS.
July 6, 2015
SHONY AKKARA Vs. BELGAUM DISTRICT BEEDI AND TOBACCO WORKERS ASSOCIATION AND ORS.
June 18, 2015
SHRANBASAPPA Vs. KALLUMATAM SHIVAKUMAR
August 19, 2015
SHREE BRAHMANATH CO-OPERATIVE SOCIETY LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
September 21, 2015
SHREE RENUKA SUGARS LIMITED AND ORS. Vs. THE RECOVERY OFFICER, EMPLOYEES PROVIDENT FUND AND ORS.
August 7, 2015
SHREE RENUKA SUGARS LTD Vs. DEPUTY COMMISSIONER; TAHSILDAR; COMMISSIONER FOR CANE DEVELOPMENT & DIRECTOR OF SUGARS; VILLAGE ACCOUNTANT
July 28, 2015
SHREE SHEELE PVT. LTD. Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE-II
August 5, 2015
SHREE SHREE SHIVAMURTHY MURUGHARAJENDRA MAHASWAMIGALU Vs. D.M. CHANNAVEERAIAH AND ORS.
April 13, 2015
SHREE SIDDESHWAR SOUHARDHANA SAHAKARI NIYAMIT Vs. THE INCOME TAX OFFICER, WARD-1
July 13, 2015
SHREEMAD JAGADGURU SHANKARACHARYA Vs. STATE OF KARNATAKA
February 9, 2015
SHREEMATHA PRECISION COMPONENTS Vs. COMMR. OF C. EX., BANGALORE-III
April 22, 2015
SHRI BASAV CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
September 21, 2015
SHRI BASAVESHWAR URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. THE INCOME TAX OFFICER
September 21, 2015
SHRI BASAVESHWAR VIDYA VARDHAK SANGHA AND ORS. Vs. THE MEDICAL COUNCIL OF INDIA
April 17, 2015
SHRI DOODHGANGA CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
September 21, 2015
SHRI DURDUNDESHWAR URBAN CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
September 21, 2015
SHRI GANESH CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE INCOME TAX OFFICER
September 21, 2015
SHRI KALIKA DAIVADNYA CO-OP. CREDIT SOCIETY LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
September 21, 2015
SHRI MAHA GANAPATI SHANKARA DEVASTHANA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
November 17, 2015
SHRI MALLIKARJUN CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
September 21, 2015
SHRI. VIJAYALAKSHMI SOUHARDA SAHAKARI LIMITED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 24, 2015
SHRIDEVI ANNAPPA HOSAMANI AND ORS. Vs. SHIVAPPA BHIMA KAMBLE
August 6, 2015
SHRIDEVI CHARITABLE TRUST (R) AND ORS. Vs. UNION OF INDIA, MINISTRY OF HEALTH & FAMILY WELFARE AND ORS.
September 10, 2015
SHRIKANT Vs. SUBHAS AND ORS.
July 28, 2015
SHRILAXMI AND ORS. Vs. CHANNAPPA R. NAIK AND ORS.
March 20, 2015
SHRINIVASACHAR AND ORS. Vs. THE STATE OF KARNATAKA
April 6, 2015
SHRIPAL JAIN AND ORS. Vs. STATE OF KARNATAKA AND ORS.
April 9, 2015
SHRIRAM GENERAL INSURANCE CO LTD Vs. BASAVARAJ; MALLANGOUDA
August 12, 2015
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. T. SUMITHRA AND ORS.
October 5, 2015
SHRIRAM GENERAL INSURANCE CO. LTD. AND ORS. Vs. S. RASHMI AND ORS.
April 29, 2015
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. LINGANNA AND ORS.
February 12, 2015
SHRIRAM GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. MAHESH DEVADIGA AND ORS.
March 25, 2015
SHRIRAM GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. MAHADEVAMMA AND ORS.
January 29, 2015
SHRIRAM GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. TASNEEM BANU AND ORS.
December 18, 2015
SHRIRAM INVESTMENTS LTD. Vs. STATE OF KARNATAKA AND ORS.
March 11, 2015
SHRIRAM SRIDHARAN Vs. THE STATE OF KARNATAKA AND ORS.
November 2, 2015
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. STATE OF KARNATAKA AND ORS.
March 27, 2015
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. MAHADEVAIAH
July 22, 2015
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. AKHILABANU
February 11, 2015
SHRISHAILA Vs. SANGAMITRA
March 2, 2015
SHUBHANKAR ESTATES PRIVATE LIMITED Vs. THE SENIOR SUB-REGISTRAR GANDHINAGAR (KACHARAKANAHALLI) AND ORS.
June 3, 2015
SHUBHAREKHA AND ORS. Vs. I. BAVHUNNI AND ORS.
July 3, 2015
SHWETA Vs. GURURAJ N.
January 5, 2015
SHWETHA AND ORS. Vs. NARASIMHAIAH AND ORS.
December 8, 2015
SHYAM Vs. STATE OF KARNATAKA
January 23, 2015
SHYAMPRASAD AND ORS. Vs. K.V. RAMESH AND ORS.
March 18, 2015
SHYLAJA Vs. REVANASIDDESHWAR M. KUNTHIMATH
August 4, 2015
SHYLAJA AND ORS. Vs. B. VIGNESHWAR AND ORS.
June 5, 2015
SICAL IRON ORE TERMINAL (MANAGALORE) LIMITED Vs. BOARD OF TRUSTEES FOR THE NEW MANGALORE PORT TRUST
August 18, 2015
SIDALINGAPPA Vs. SIDDAPPA
February 11, 2015
SIDDAGANGAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
August 6, 2015
SIDDAIAH AND ANOTHER Vs. THIPPAIAH AND OTHERS
August 3, 2015
SIDDAIAH AND ORS. Vs. RAMESHA AND ORS.
February 20, 2015
SIDDAMMA Vs. BADRI @ BADRINARAYANA; S GANGADHARAPPA; DIVISIONAL MANAGER
July 16, 2015
SIDDAMMA Vs. C.N. NANJUNDASWAMY AND ORS.
September 29, 2015
SIDDAMMA AND ORS. Vs. UMAKANT
December 1, 2015
SIDDANNA Vs. SUVARNA
March 10, 2015
SIDDAPPA Vs. STATE OF KARNATAKA
January 19, 2015
SIDDAPPA Vs. JOTI AND ORS.
August 20, 2015
SIDDAPPA AND ORS. Vs. THE STATE OF KARNATAKA
December 8, 2015
SIDDAPPA AND ORS. Vs. RASULSAB T. CHAPPARBAND AND ORS.
November 19, 2015
SIDDAPPA AND ORS. Vs. NAGABHUSHANA AND ORS.
March 18, 2015
SIDDAPPA AND ORS. Vs. THE STATE OF KARNATAKA
July 9, 2015
SIDDAPPA AND ORS. Vs. TANGEWWA NAGAPPA HOSUR AND ORS.
June 8, 2015
SIDDAPPA K CHALLAGERE Vs. P K VENKATESH
April 9, 2015
SIDDAPPA V. ANNIGERI AND ORS. Vs. ABDUL REHAMAN AND ORS.
July 17, 2015
SIDDARAJU AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
June 24, 2015
SIDDARAM AND ORS. Vs. THE STATE
September 22, 2015
SIDDARAMA REDDY AND ORS. Vs. INDRAMMA
April 13, 2015
SIDDARAMAIAH PUJAR Vs. THE UNIVERSITY GRANTS COMMISSION AND ORS.
September 4, 2015
SIDDARAMAYYA AND ORS. Vs. FAKIRAYYA AND ORS.
April 8, 2015
SIDDARUD AND ORS. Vs. KARNATAKA LOKAYUKTA
December 18, 2015
SIDDAYYA Vs. THE MANAGEMENT OF NWKRTC
October 28, 2015
SIDDEGOWDA Vs. B.N. LAKSHMI KANTHA
January 16, 2015
SIDDHARTHA Vs. STATE OF KARNATAKA
July 31, 2015
SIDDU Vs. SOMNATH CHIMKODE AND ORS.
June 5, 2015
SIDDU Vs. STATE OF KARNATAKA AND ORS.
April 6, 2015
SIDDU ALIAS SIDRAMAPPA Vs. STATE
February 6, 2015
SIDGANDI ERANNA Vs. KORISHETTY BUDEPPA
February 9, 2015
SIDRAM Vs. ALSTOM PROJECTS INDIA LIMITED
January 7, 2015
SIDRAM BEERAPPA WANTAMURE AND ORS. Vs. PARVATI AND ORS.
September 23, 2015
SIDRAM DAULAPPA KAWALE Vs. HANAMANTU DAVALAPPA KAWALE & OTHERS
July 14, 2015
SIDRAMAYYA AND ORS. Vs. SHRI MALLIKARJUN SEVA AND SHIKSHAN SOLE TRUST AND ORS.
January 2, 2015
SIKKANDAR ZAINUDDIN SAWAR AND ORS. Vs. ARTIEYE FRIEHT MOVERS AND ORS.
October 31, 2015
SILVIAN NORONHA Vs. B.R. BANU JAYARAM
March 23, 2015
SITAWWA Vs. SIDDANNA
April 10, 2015
SKAND PVT. LTD. Vs. M. MASTHAN
March 19, 2015
SMILE ELECTRONICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
June 3, 2015
SMITHA Vs. VIJAYKUMAR
July 15, 2015
SMT. A. HEMAGANGA AND ANOTHER Vs. A. UMADEVI AND OTHERS
December 2, 2015
SMT. AISAMMA Vs. THE NATIONAL INSURANCE COMPANY LIMITED
August 4, 2015
SMT. LAXMIBAI Vs. THE STATE ELECTION COMMISSIONER, BENGALURU AND OTHERS
August 20, 2015
SMT. M. GEETHA Vs. ROHIT
December 15, 2015
SMT. PUTTAMARAMMA Vs. GIRIYAPPA AND OTHERS
September 29, 2015
SNEHA Vs. BASAVARAJ; DIVISIONAL MANAGER
December 10, 2015
SNEHALATA AND ORS. Vs. SURESH AND ORS.
December 16, 2015
SOLIDUS HI TECH PRODUCTS PVT. LTD. Vs. STATE OF KARNATAKA AND ORS.
April 1, 2015
SOMABAI AND ORS. Vs. B.M. ASHWATHKUMAR AND ORS.
June 10, 2015
SOMAKKU Vs. STATE OF KARNATAKA AND ORS.
August 20, 2015
SOMAMMA KOM PUTTAPPA AND ORS. Vs. NAGAPPA AND ORS.
August 4, 2015
SOMAN Vs. ORIENTAL INSURANCE CO LTD
April 25, 2015
SOMANATH Vs. NILAMMA AND ORS.
January 30, 2015
SOMAPPA AND ORS. Vs. MAHADEVAPPA AND ORS.
September 4, 2015
SOMASHEKAR ALIAS SOMASHEKHAR REDDY Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD
April 25, 2015
SOMASHEKAR CHIDANAND BADIGER AND ORS. Vs. THE CHIEF EXECUTIVE ENGINEER AND ORS.
February 20, 2015
SOMASHEKAR CHIDANAND BADIGER AND ORS. Vs. THE CHIEF EXECUTIVE ENGINEER, KPTCL/HESCOM AND ORS.
December 3, 2015
SOMASHEKARA Vs. THE STATE OF KARNATAKA
August 3, 2015
SOMASHEKARA AND ORS. Vs. INDIAN OVERSEAS BANK AND ORS.
March 20, 2015
SOMESHWAR Vs. NEHA
March 18, 2015
SONNEGOUDA AND ORS. Vs. THE STATE OF KARNATAKA
April 23, 2015
SOTER R. BARRETO AND ORS. Vs. NEW AGE PAINTERS AND ORS.
August 4, 2015
SOUMYA Vs. JOHNY
April 15, 2015
SOUMYA Vs. MANJUNATH
March 25, 2015
SOUNDRAMMA Vs. SYED MUSTAQ AHEMAD
June 25, 2015
SOUNDRYA SILK PROCESS Vs. THE AUTHORISED OFFICER AND CHIEF MANAGER, BANK OF MAHARASHTRA
August 4, 2015
SOUTH INDIA CORPORATION PVT. LTD. Vs. THE KARNATAKA POWER CORPORATION LTD. AND ORS.
October 30, 2015
SOUTH WESTERN RAILWAY AND ORS. Vs. FAKRUDDIN BABA SAHIB AND ORS.
February 18, 2015
SOVEREIGN UNNATI APARTMENT ALLOTTEES WELFARE ASSOCIATION AND ORS. Vs. STATE OF KARNATAKA AND ORS.
October 29, 2015
SOWBHAGYAMMA AND ORS. Vs. M.D. SIDDALINGAPPA AND ORS.
June 8, 2015
SOWMYA NAIKY Vs. D. SURESH AND ORS.
March 26, 2015
SPECIAL LAND Vs. S V ERAJU
June 8, 2015
SPURIT AND ORS. Vs. SHIVANAND VIRUPAXI MURAKIBHAVI AND ORS.
December 10, 2015
SREE DATTA SAI CEMENT CONCRETE PRODUCTS Vs. THE STATE OF KARNATAKA AND ORS.
June 3, 2015
SREE GOPALAKRISHNA RICE MILLS Vs. THE STATE OF KARNATAKA AND ORS.
December 31, 2015
SREE JAYALAKSHMI TEXTILES AND ORS. Vs. INTERNATIONAL ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED AND ORS.
December 15, 2015
SREE. GAJANANA POWER CONTROLS PVT. LTD. Vs. BANGALORE ELECTRICITY SUPPLY CO. LTD. AND ORS.
September 3, 2015
SREEDHARA RAO N.G. Vs. DEPUTY COMMISSIONER AND ORS.
January 5, 2015
SREEKANTH JOIS Vs. K. RAGAVENDRAN
September 4, 2015
SRI C. VASUDEVA Vs. THE STATE OF KARNATAKA, DEPARTMENT OF URBAN DEVELOPMENT, REP., BY ITS ADDITIONAL SECRETARY AND OTHERS
July 22, 2015
SRI CHAMUNDESHWARI SUGARS LTD, BANGALORE Vs. GOVERNMENT OF KARNATAKA
February 12, 2015
SRI H Y NARASIMHA PRASAD S/O LATE H R Y MURTHY Vs. GENERAL MANAGER, SYNDICATE BANK
October 7, 2015
SRI HARIRAM HOTELS (P.) LTD. Vs. COMMISSIONER OF INCOME TAX-(III), BANGALORE
December 16, 2015
SRI MAHALINGESHWARA GRAMEENA ABHIVRUDDI TRUST AND ORS. Vs. THE AUTHORISED OFFICER & THE ASSISTANT COMMISSIONER MANDYA TALUK AND ORS.
August 21, 2015
SRI NANJUNDESHWARA TRADERS Vs. STATE OF KARNATAKA AND ORS.
March 12, 2015
SRI R. RECREATION ASSOCIATION Vs. STATE OF KARNATAKA AND ORS.
October 30, 2015
SRI RADHAKRISHNA RICE INDUSTRIES Vs. THE STATE OF KARNATAKA AND ORS.
December 31, 2015
SRI SOUBHAGYA LALITHA COLLEGE OF NURSING AND ORS. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
September 11, 2015
SRI SRINIVASA EDUCATIONAL AND CHARITABLE TRUST AND ORS. Vs. UNION OF INDIA AND ORS.
August 27, 2015
SRI VINAYAKA SEVA SAMITHI Vs. THE STATE OF KARNATAKA AND ORS.
November 18, 2015
SRIDEVI Vs. KHALEEM AND ORS.
August 13, 2015
SRIDEVI Vs. VINAYKUMAR
August 14, 2015
SRIDHAR Vs. D. PRABHAKAR
January 13, 2015
SRIDHAR DASI MOGERA Vs. SHEKJI MOHAMMED TAMJI AND ORS.
January 8, 2015
SRIDHARA G. BHAT Vs. RAMACHANDRA ACHARYA
February 25, 2015
SRIKANTH R BIRAJDAR Vs. CHAIRMAN
April 10, 2015
SRIKAR PUNITH RAJANHALLI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
October 16, 2015
SRILATHA M. HEGDE Vs. STATE OF KARNATAKA AND ORS.
June 10, 2015
SRINATH Vs. D.K. VENKATANARESHBABU
September 14, 2015
SRINIVAS Vs. THE UNDER SECRETARY, MINISTRY OF HOME AFFAIRS AND ORS.
January 14, 2015
SRINIVAS Vs. MANJULA
September 7, 2015
SRINIVAS Vs. R. BABU AND ORS.
November 27, 2015
SRINIVAS AND ORS. Vs. STATE OF KARNATAKA
August 19, 2015
SRINIVAS H. Vs. SITE AUCTION CONFIRMATION COMMITTEE, BANGALORE DEVELOPMENT AUTHORITY AND ORS.
August 27, 2015
SRINIVAS NAIDU AND ORS. Vs. MARY PRAKASHI PREMKAR AND ORS.
February 12, 2015
SRINIVAS SETTY B.L. AND ORS. Vs. THE SECRETARY, URBAN DEVELOPMENT DEPARTMENT AND ORS.
January 27, 2015
SRINIVASA AND ORS. Vs. DAYACHAND GUPTA AND ORS.
January 29, 2015
SRINIVASA AND ORS. Vs. STATE OF KARNATAKA
July 31, 2015
SRINIVASA C.P. Vs. SHASHI KUMAR AND ORS.
December 11, 2015
SRINIVASA DESAI Vs. CANARA BANK AND ORS.
February 9, 2015
SRINIVASA ENTERPRISES Vs. JT. COMMR. OF COMMERCIAL TAXES
February 24, 2015
ST. STEPHENS TEACHERS COLLEGE AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
November 9, 2015
STATE Vs. K THIMMARAJU
April 1, 2015
STATE Vs. BILLAVARA SOMAPPA
March 31, 2015
STATE Vs. SADASHIVA
March 31, 2015
STATE Vs. PRASHANTH AND ORS.
April 20, 2015
STATE Vs. SHARADA
July 3, 2015
STATE Vs. SHIVAKUMAR AND ORS.
March 20, 2015
STATE Vs. MAHADEVAKUMAR
March 4, 2015
STATE Vs. MAHADEVANAIKA AND ORS.
March 25, 2015
STATE Vs. MUNIYAMMA AND ORS.
March 6, 2015
STATE Vs. T. MANJUNATH AND ORS.
January 16, 2015
STATE Vs. SIDDESHAPPA
January 9, 2015
STATE Vs. JOSEPH JOHN AND ORS.
January 7, 2015
STATE Vs. RAVI SINGH AND ORS.
January 14, 2015
STATE Vs. SIDDARAMU AND ORS.
July 6, 2015
STATE Vs. DODDASIDDASETTY
January 2, 2015
STATE Vs. MALLESHAPPA
February 5, 2015
STATE Vs. K.R. PRASHANTH
July 9, 2015
STATE Vs. RAMA
August 27, 2015
STATE Vs. J S VEERABASAPPA
February 9, 2015
STATE Vs. RAVI
March 5, 2015
STATE Vs. UDAYA ALIAS UDAYAKUMAR ALIAS KATU
January 22, 2015
STATE Vs. S. DEVARAJ AND ORS.
July 10, 2015
STATE Vs. Y.S. THAMMEGOWDA AND ORS.
July 13, 2015
STATE Vs. GOPYANAIKA AND ORS.
February 26, 2015
STATE Vs. TAMMANNARAO KRISHNAJI MANAGULI
August 20, 2015
STATE Vs. SUBRAMANI; MUBARAK @ CHOOTU; KUMAR; MADU
July 20, 2015
STATE Vs. CHANNABASAVA
November 5, 2015
STATE Vs. MOHAN AND ORS.
August 17, 2015
STATE Vs. SWAMY AND ORS.
September 4, 2015
STATE Vs. MANIKANTA AND ORS.
September 23, 2015
STATE Vs. THARA
September 22, 2015
STATE AND ORS. Vs. RAMANANDA SHETTY AND ORS.
March 19, 2015
STATE AND ORS. Vs. K.M. LOKESH AND ORS.
August 26, 2015
STATE AND ORS. Vs. MEERABAI AND ORS.
April 23, 2015
STATE AND ORS. Vs. S.B. MAHADEVAKUMAR AND ORS.
March 4, 2015
STATE AND ORS. Vs. HARISH NAIKA AND ORS.
July 16, 2015
STATE AND ORS. Vs. MOGANNA SHETTY AND ORS.
June 23, 2015
STATE BANK OF MYSORE Vs. VENKANGOUDA TIPPANAGOWDA PATIL AND ORS.
June 26, 2015
STATE BANK OF MYSORE Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-12(2)
January 9, 2015
STATE BY D.J. HALLI POLICE STATION, BANGALORE Vs. MOHAMMED THOUFIQ
September 1, 2015
STATE BY H.S.R. LAYOUT POLICE STATION Vs. SANTHOSH
February 19, 2015
STATE BY MAHALAKSHMI LAYOUT POLICE STATION Vs. K B BETTEGOWDA
October 7, 2015
STATE BY NAGAMANGALA RURAL POLICE Vs. NAGENDRA AND ORS.
January 20, 2015
STATE BY RURAL POLICE AND ORS. Vs. RANGAPPA AND ORS.
December 7, 2015
STATE BY SUB-INSPECTOR OF POLICE AND ORS. Vs. M.B. MANJEGOWDA AND ORS.
September 7, 2015
STATE BY YELAHANKA POLICE STATION BANGLORE Vs. UPENDRACHAR ALIAS UPENDRA AND OTHERS
October 7, 2015
STATE OF KARNATAKA Vs. SHASHIDHARA
April 22, 2015
STATE OF KARNATAKA Vs. ASHVIN DAVE
February 24, 2015
STATE OF KARNATAKA Vs. MANJUNATH AND ORS.
June 3, 2015
STATE OF KARNATAKA Vs. RAMESH BABU
June 18, 2015
STATE OF KARNATAKA Vs. BABU SON OF MEHBOOB BANDIWALA
July 2, 2015
STATE OF KARNATAKA Vs. M. MANJUNATHA
March 25, 2015
STATE OF KARNATAKA Vs. ESHWARAPPA; CHANDRAPPA; LINGARAJU
March 10, 2015
STATE OF KARNATAKA Vs. MAIGESHI; DURUGESHI
March 10, 2015
STATE OF KARNATAKA Vs. SHOUKAT ALI AND ORS.
April 20, 2015
STATE OF KARNATAKA Vs. VENKATESH
January 9, 2015
STATE OF KARNATAKA Vs. NARASIMHARAJU
January 5, 2015
STATE OF KARNATAKA Vs. KUMAR AND ORS.
January 5, 2015
STATE OF KARNATAKA Vs. PRASHANTH RAI AND ORS.
April 15, 2015
STATE OF KARNATAKA Vs. RAJA AND ORS.
April 17, 2015
STATE OF KARNATAKA Vs. MAHESH SUNDARA SHETTY AND ORS.
April 16, 2015
STATE OF KARNATAKA Vs. Y.C. SHIVAKUMAR AND ORS.
March 13, 2015
STATE OF KARNATAKA Vs. CHANNAKESHAVAIAH AND ORS.
February 9, 2015
STATE OF KARNATAKA Vs. MAREGOUDA
February 6, 2015
STATE OF KARNATAKA Vs. SUNIL S/O CHANDRAPPA ADKI
January 5, 2015
STATE OF KARNATAKA Vs. UNITED BREWERIES LIMITED AND ORS.
September 14, 2015
STATE OF KARNATAKA Vs. M P RENUKACHARYA
June 12, 2015
STATE OF KARNATAKA Vs. RAOTEPPA
January 21, 2015
STATE OF KARNATAKA Vs. SHIVARAJU
March 5, 2015
STATE OF KARNATAKA Vs. VENKATESH ALIAS CHILALI
February 2, 2015
STATE OF KARNATAKA Vs. MOTI AND ORS.
August 20, 2015
STATE OF KARNATAKA Vs. PHILIP
March 13, 2015
STATE OF KARNATAKA Vs. ARAVIND KUMAR
August 20, 2015
STATE OF KARNATAKA Vs. MUNIRAJU AND ORS.
April 28, 2015
STATE OF KARNATAKA Vs. THIMMAPPA GOWDA
February 5, 2015
STATE OF KARNATAKA Vs. T P GANESH
March 3, 2015
STATE OF KARNATAKA Vs. M.H. SURESHA
January 12, 2015
STATE OF KARNATAKA Vs. SURESH AND ORS.
January 16, 2015
STATE OF KARNATAKA Vs. N CHANDRASHEKHARA
January 16, 2015
STATE OF KARNATAKA Vs. MANJUNATH AND ORS.
July 2, 2015
STATE OF KARNATAKA Vs. PRADEEP D WAINGANKAR
April 15, 2015
STATE OF KARNATAKA Vs. MANJUNATHA M
April 27, 2015
STATE OF KARNATAKA Vs. PRAVEEN DEVADIGA
February 6, 2015
STATE OF KARNATAKA Vs. KALLESHA
April 13, 2015
STATE OF KARNATAKA Vs. NANNESAB
February 9, 2015
STATE OF KARNATAKA Vs. ARUN JOSEPH
March 6, 2015
STATE OF KARNATAKA Vs. PRAKASH POOJARY AND ORS.
April 27, 2015
STATE OF KARNATAKA Vs. PUTTAMADAIAH
March 31, 2015
STATE OF KARNATAKA Vs. SAI SUGUNA MEDICAL AND GENERAL STORES
April 1, 2015
STATE OF KARNATAKA Vs. MUBEENA
February 19, 2015
STATE OF KARNATAKA Vs. H G MADHU
January 20, 2015
STATE OF KARNATAKA Vs. B MUNIKRISHNAPPA
January 20, 2015
STATE OF KARNATAKA Vs. SIDDARAJU ALIAS PAMME
January 23, 2015
STATE OF KARNATAKA Vs. FARZANA AND ORS.
August 7, 2015
STATE OF KARNATAKA Vs. RUDRAPPA VITHAL MUSHENNAVAR
September 15, 2015
STATE OF KARNATAKA Vs. NAGANNA ALIAS NAGARAJU
April 25, 2015
STATE OF KARNATAKA Vs. SANTHOSH AND ORS.
September 1, 2015
STATE OF KARNATAKA Vs. K. NAGARAJA AND ORS.
July 30, 2015
STATE OF KARNATAKA Vs. GOVINDANAIKA AND ORS.
September 29, 2015
STATE OF KARNATAKA Vs. MARUTI AND ORS.
September 28, 2015
STATE OF KARNATAKA Vs. JOGI AND ORS.
February 10, 2015
STATE OF KARNATAKA Vs. S.S. RAGHU
February 10, 2015
STATE OF KARNATAKA Vs. TECHNOCON BUILDERS
August 26, 2015
STATE OF KARNATAKA Vs. VENKATESH
September 22, 2015
STATE OF KARNATAKA Vs. UNNAMALAI AND ORS.
September 30, 2015
STATE OF KARNATAKA Vs. SHANKARAPPA AND ORS.
February 20, 2015
STATE OF KARNATAKA Vs. LAKSHMANAN
February 25, 2015
STATE OF KARNATAKA Vs. A. NATARAJ
November 2, 2015
STATE OF KARNATAKA Vs. RAMAKRISHNAPPA
December 10, 2015
STATE OF KARNATAKA Vs. SHIVANAND VEERABHADRA GHODAGERI
February 12, 2015
STATE OF KARNATAKA Vs. LOKESH S/O MARISIDDAIAH
August 17, 2015
STATE OF KARNATAKA Vs. SOMASHEKAR AND ORS
October 7, 2015
STATE OF KARNATAKA Vs. BYCHANA DIKKI @ DINESHA
September 28, 2015
STATE OF KARNATAKA Vs. VASANTH
September 21, 2015
STATE OF KARNATAKA Vs. HENRY
October 8, 2015
STATE OF KARNATAKA Vs. K R MANJU; SHANMUGA K S ; T N ANANDA; RAFEEK; MALEYALI MUKUNDA
October 8, 2015
STATE OF KARNATAKA AND ORS. Vs. D. DORERAJ AND ORS.
March 10, 2015
STATE OF KARNATAKA AND ORS. Vs. M.C. SEENAIAH AND ORS.
January 7, 2015
STATE OF KARNATAKA AND ORS. Vs. K. NAGARAJ AND ORS.
April 9, 2015
STATE OF KARNATAKA AND ORS. Vs. VEERESH AND ORS.
January 2, 2015
STATE OF KARNATAKA AND ORS. Vs. PRAVEEN KUMAR SHETTY AND ORS.
January 29, 2015
STATE OF KARNATAKA AND ORS. Vs. MERINO INDUSTRIES LIMITED
March 20, 2015
STATE OF KARNATAKA AND ORS. Vs. K.T. RAJASHEKAR
April 1, 2015
STATE OF KARNATAKA AND ORS. Vs. CHIKKAMUNIVENKATAPPA AND ORS.
October 8, 2015
STATE OF KARNATAKA AND ORS. Vs. K.P. SOMAPPA AND ORS.
February 27, 2015
STATE OF KARNATAKA AND ORS. Vs. S. KUMAR AND ORS.
December 14, 2015
STATE OF KARNATAKA; DEPUTUY COMMISSIONER; DEPUTY COMMISSIONER Vs. RENUKA SUGARS LIMITED
April 1, 2015
STORE TAYAPPA S/O ANKALAPPA Vs. STATE OF KARNATAKA
December 10, 2015
SUBASHCHANDRA PATIL Vs. THE ADMINISTRATOR, TAGORE MEMORIAL EDUCATION ASSOCIATION AND ORS.
April 17, 2015
SUBBAMMA Vs. NARASIMHAPPA AND ORS.
August 17, 2015
SUBBARAYA SHETTY Vs. RAMADEVAMMA
January 12, 2015
SUBBU AND ORS. Vs. THE STATE
February 11, 2015
SUBHASAPPA Vs. UJJAPPA
March 20, 2015
SUBHASCHANDRA SHETTY AND ORS. Vs. GANGADHAR SHET
October 13, 2015
SUBHASH CHANDRA Vs. STATE OF KARANATAKA; Y R RAYANAGOUDAR
August 13, 2015
SUBHASINI AND ORS. Vs. ROYAL SUNDARAM ALLIANCE INSU. CO. LTD. AND ORS.
December 11, 2015
SUBRAMANI Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD.
February 27, 2015
SUBRAMANYA Vs. THE CHAIRMAN AMANATH MOTORS, MOTOR OWNERS CO-OPERATIVE SOCIETY LIMITED AND ORS.
September 9, 2015
SUBRAMANYA CONSTRUCTION AND DEVELOPMENT COMPANY LIMITED Vs. STATE OF KARNATAKA AND ORS.
January 27, 2015
SUBUASH Vs. SIDRAM AND ORS.
March 27, 2015
SUCHARITHA SHETTY Vs. SHANTHA SHETTY AND ORS.
March 3, 2015
SUDEEP Vs. NITHISH SANJEEVA SHETTY
February 10, 2015
SUDHA Vs. EXECUTIVE OFFICER, T. NARASIPURA TALUK PANCHAYAT AND ORS.
September 10, 2015
SUDHAKAR Vs. BEMCO HYDROLINKS LTD.
August 7, 2015
SUDHIR KAVDIA Vs. SYNDICATE BANK
October 13, 2015
SUGAPPA Vs. SHIVASHANKERAPPA
August 6, 2015
SUGUNA AND ORS. Vs. SATHISH MOGAVEERA AND ORS.
January 30, 2015
SUHAIL Vs. THE STATE
March 13, 2015
SUHASINI Vs. S.B. MAHENDRA KUMAR
April 9, 2015
SUJAN THIMOTI Vs. J. SHEKAR AND ORS.
November 17, 2015
SUJATA AND ORS. Vs. THE DIVISIONAL MANAGER, NWKRTC AND ORS.
September 4, 2015
SUJATHA Vs. N. BYRE GOWDA AND ORS.
November 27, 2015
SUJATHA AND ORS. Vs. MALLANAGOUDA
April 23, 2015
SUJATHA HARINDHRANATH Vs. HARINDHRANATH
June 8, 2015
SUJATHA R. TANTRI Vs. HARINI R. RAO AND ORS.
March 16, 2015
SUKANYA S. RAO Vs. GURURAJA AND ORS.
January 21, 2015
SUKRA GONDA Vs. TIMMAPPA M. GONDA
January 9, 2015
SULADAHALLI NAGAPPA Vs. STATE
October 6, 2015
SULOCHANA AND ORS. Vs. VIJAY KUMAR AND ORS.
March 24, 2015
SULOCHANA NINGAPPA KAMBLE AND ORS. Vs. SANTOSH ILARI FERNANDES AND ORS.
February 13, 2015
SULOCHANAMMA @ SHANKRAMMA Vs. RUDRAPPA S/O RAMAPPA VADDAR
November 4, 2015
SULTAN ALI AND ORS. Vs. SHAHAJAHA AND ORS.
October 8, 2015
SULTAN SALAUDDIN Vs. SANGAPPA
January 13, 2015
SUMANTH Vs. STATE OF KARNATAKA
November 16, 2015
SUMANTH Vs. STATE OF NAGAMANGALA POLICE, BANGALORE
May 28, 2015
SUMITRA ALIAS SUMITRA DEVI Vs. UNITED INDIA INSURANCE CO LTD
April 10, 2015
SUNANDA Vs. K.N. NARAYANA REDDY
August 17, 2015
SUNANDA AND ORS. Vs. SHANKARAVVA AND ORS.
February 3, 2015
SUNANDA SHIVAPUTRAYYA KADROLIMATH Vs. THE UNDER SECRETARY TO GOVERNMENT OF KARNATAKA FOOD, CIVIL SUPPLIES AND CONSUMER AFFAIRS DEPARTMENT AND ORS.
September 1, 2015
SUNANDAMMA Vs. MANAGING DIRECTOR
October 5, 2015
SUNDARAMMA Vs. PRABHUSWAMY
June 2, 2015
SUNDARAMMA AND ORS. Vs. PRABHUSWAMY AND ORS.
July 2, 2015
SUNIL AND ORS. Vs. THE SUPERINTENDENT OF POLICE AND ORS.
April 25, 2015
SUNIL AND ORS. Vs. K. VIJAY MOHAN REDDY AND ORS.
December 8, 2015
SUNIL KUMAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
December 10, 2015
SUNITA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 2, 2015
SUNKANNA Vs. RENUKADEVI AND ORS.
May 3, 2015
SUNNY KULATHAKAL Vs. STATE OF KARNATAKA AND ORS.
January 29, 2015
SUNNY V. EPHRAM AND ORS. Vs. THE DRUGS INSPECTOR AND ORS.
July 23, 2015
SUPERINTENDENT OF POST OFFICES, SHIMOGA POSTAL DIVISION AND ORS. Vs. PRAKASH RAO.
August 4, 2015
SUPERINTENDING ENGINEER (ELECTRICAL), KPTCL AND ORS. Vs. LAKSHMAVVA AND ORS.
October 1, 2015
SURAJ AND ORS. Vs. THE STATE OF KARNATAKA
October 7, 2015
SUREKHA Vs. R. GIRISH ARADHYA
December 17, 2015
SUREKHA AND ORS. Vs. SANGAPPA AND ORS.
July 31, 2015
SUREKHA AND ORS. Vs. THE DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD.
September 4, 2015
SUREKHA MARUTI PATIL Vs. AMBASA RAMCHANDRASA HABIB
February 16, 2015
SURENDRA R. AND ORS. Vs. V. SRINIVASA PRASAD AND ORS.
January 12, 2015
SURESH Vs. THE STATE OF KARNATAKA
September 21, 2015
SURESH Vs. STATE OF KARNATAKA
June 4, 2015
SURESH Vs. STATE OF KARNATAKA
November 6, 2015
SURESH Vs. SHAILAJA AND ORS.
February 16, 2015
SURESH Vs. THE STATE OF KARNATAKA
January 29, 2015
SURESH Vs. VEENA AND ORS.
December 9, 2015
SURESH Vs. GLOBAL LOGISTICS AND ORS.
June 25, 2015
SURESH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
June 17, 2015
SURESH AND ORS. Vs. PRADEEP AND ORS.
March 17, 2015
SURESH AND ORS. Vs. THE STATE
March 27, 2015
SURESH AND ORS. Vs. UMESH AND ORS.
January 29, 2015
SURESH CHANDRA MEHTA Vs. STATE OF KARNATAKA AND ORS.
July 3, 2015
SURESH DHAREPPA MUTNAL Vs. STATE OF KARNATAKA
November 17, 2015
SURESH KUMAR Vs. STATE
August 12, 2015
SURESH KUMAR KOTHARI (HUF) Vs. INCOME TAX OFFICER
February 5, 2015
SURESH M. Vs. THE UNITED INDIA INSURANCE CO. LTD. AND ANOTHER
February 10, 2015
SURESH POOJARI AND ORS. Vs. STATE OF KARNATAKA
December 2, 2015
SURYA COLLEGE OF NURSING AND ORS. Vs. THE REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE AND ORS.
September 11, 2015
SURYAKANT SHIVALINGAPPA MUCHANDI HIREMUTT Vs. THE STATE OF KARNATAKA AND ORS.
August 20, 2015
SURYAPRAKASH Vs. STATE
June 24, 2015
SUSHEELA Vs. THE DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD. AND ORS.
February 10, 2015
SUSHIBAI AND ORS. Vs. MUTHULLAKHAN AND ORS.
August 17, 2015
SUSHIM Vs. THE DEPUTY COMMISSIONER
November 5, 2015
SUSHMA SANJAPPA Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY, BELGAUM AND ORS.
July 20, 2015
SUVARNA Vs. RAMACHANDRA
November 18, 2015
SUVARNA SIMULUR Vs. THE COMMISSIONER OF POLICE AND ORS.
March 11, 2015
SUVARNA; RAMYA; RANJITHA; RADHIKA; RACHANA; SIDDALINGAMMA; MANAGER Vs. I C I C I LOMBARD MOTOR INSURANCE; KRISHNAIAH D C
July 8, 2015
SUZLON INFRASTRUCTURE LTD. Vs. THE STATE OF KARNATAKA
March 19, 2015
SWARNALATHA AND ORS. Vs. NAGASUNDARAMMA AND ORS.
June 2, 2015
SWATI PAI Vs. THE STATE OF KARNATAKA AND ORS.
December 7, 2015
SWEEPER VENKATESHAPPA Vs. UNION OF INDIA AND ORS.
February 6, 2015
SWETHA AND ORS. Vs. SAI CONCRETE EQUIPMENT AND ORS.
February 5, 2015
SWETHA AND OTHERS Vs. AKRAM AND OTHERS
November 13, 2015
SYARABAI Vs. SHRI SETAMBAR STHANIKVASI SHRAVAK SANGH "JAIN COMMUNITY" AND ORS.
October 5, 2015
SYEAD MOHSINA MOHAMMEDI Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
February 2, 2015
SYED ABDUL HAMEED Vs. ROSHANABI
September 29, 2015
SYED ABDUL RASHEED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
September 30, 2015
SYED AMANULLA Vs. KHASIM KHAN AND ORS.
June 3, 2015
SYED ANWAR AND ORS. Vs. SHUSHEELAMMA AND ORS.
April 29, 2015
SYED ASADULLA Vs. KHALEELULLA KHAN
July 2, 2015
SYED BASHEER MALIK AND ORS. Vs. JAMEELA BEGUM AND ORS.
January 31, 2015
SYED FARHAT ALI Vs. STATE OF KARNATAKA
March 25, 2015
SYED GHOUSE MOHIUDDIN KHADRI Vs. THE STATE OF KARNATAKA
March 31, 2015
SYED GULAM HUSSAIN AND ORS. Vs. THE ASSISTANT COMMISSIONER & LAND ACQUISITION OFFICER AND ORS.
January 21, 2015
SYED HAJI AND ORS. Vs. SARDAR AHAMED AND ORS.
April 30, 2015
SYED KHALANDAR SHAH Vs. MUNEERA BEGUM AND ORS.
March 9, 2015
SYED LATHIF AND ORS. Vs. STATE
May 3, 2015
SYED MAHAMOOD PASHA Vs. STATE OF KARNATAKA
June 11, 2015
SYED MANNAN AHAMMED Vs. THE HDFC GENERAL ASSU. CO. LTD. AND ORS.
November 24, 2015
SYED MOHAMMED KHAJA HUSSAINI ALIAS SARFARAZ Vs. ATIYA NASREEN
June 22, 2015
SYED MOINUDDIN Vs. LAKSHMAMMA AND OTHERS
September 14, 2015
SYED NAWAB Vs. R. SHARVANA AND ORS.
September 14, 2015
SYED PEER VALLI Vs. PAVITHRA
December 7, 2015
SYED RIYAZ Vs. THE SECRETARY TO GOVERNMENT DEPARTMENT OF URBAN DEVELOPMENT AND ORS.
January 13, 2015
SYED SADIQUE HUSSAIN AND ORS. Vs. SUBHADRABAI AND ORS.
February 2, 2015
SYED SIRAJ Vs. CHAND PASHA; NOORPASHA; JANAYPASHA; ASLAM PASHA AND OTHERS
June 30, 2015
SYED TANZEEM AHMED Vs. STATE OF KARNATAKA
August 31, 2015
SYED WALI PEER KHADRI Vs. THE CHAIRMAN, BANGALORE DEVELOPMENT AUTHORITY AND ORS.
January 13, 2015
SYED YOUNS QUADRI Vs. THE STATE
January 4, 2015
SYNDICATE BANK Vs. S.M. ADIGA AND ORS.
February 20, 2015
SYNDICATE BANK Vs. ISHRATH ALI
July 22, 2015
SYNDICATE BANK Vs. JAYALAXMI AND ORS.
August 3, 2015
SYNDICATE BANK, MANIPAL Vs. GOVERNMENT OF KARNATAKA AND ORS.
August 25, 2015
T A AJEEM Vs. AHAMED KHAN
February 11, 2015
T LAKSHMANA Vs. STATE OF KARNATAKA
March 10, 2015
T M BASAPPA Vs. STATE OF KARNATAKA
March 11, 2015
T N CHANNANANJAPPA; T N PRAKASHAIAH Vs. STATE OF KARNATAKA
January 20, 2015
T N CHIKKANNA Vs. V RAJA,
January 8, 2015
T P PANDURANGAIAH Vs. MANJUNATHA
January 19, 2015
T R RATNA Vs. S SUSHILENDRA RAO
June 22, 2015
T RAGHAVENDRA Vs. K H MUMBARADDI
February 2, 2015
T V SHANKARANARAYANA Vs. KEMPAMMA AND OTHERS
September 14, 2015
T VELURAJU Vs. SARASWATHI
November 23, 2015
T VISHWANATH Vs. MANAGING DIRECTOR
December 16, 2015
T. GIRIJA Vs. B. BORAIAH AND ORS.
July 14, 2015
T. HANUMANTHAPPA Vs. AMEENA BEE
July 9, 2015
T. ISREAL Vs. THE UNION OF INDIA, MINISTRY OF DEFENCE AND ORS.
November 4, 2015
T. KRISHNAMURTHY Vs. PREMA KUMARI D.
July 14, 2015
T. NARAYANA Vs. KANYAKUMARI BUILDERS PVT. LTD. AND ORS.
December 16, 2015
T. RAMANNA AND ORS. Vs. LAKSHMIDEVAMMA AND ORS.
December 8, 2015
T. SUBHASH Vs. VENKATESWARA
March 3, 2015
T. UMESH GOUDA AND ORS. Vs. B. VIRUPAKSHAGOUDA AND ORS.
February 16, 2015
T. VENKATESH Vs. S. KRISHNA REDDY AND ORS.
July 11, 2015
T. VENKATESH AND ORS. Vs. BANGALORE TURF CLUB LTD. AND ORS.
April 20, 2015
T. VIKRAMARJUNA HEGDE Vs. SAROJINI HEDGE AND ORS.
February 20, 2015
T.C. VENKATESH BABU Vs. STATE OF KARNATAKA AND ORS.
June 16, 2015
T.G. RANGASHAMAIAH AND ORS. Vs. ABDUL SHUKUR AND ORS.
April 8, 2015
T.H. AHAMAD Vs. K.S. IBRAHIM
March 12, 2015
T.J. PRASANNA KUMAR Vs. RETURNING OFFICER, CHIKAMANGALURU AND ORS.
December 7, 2015
T.K. CHANNAMAREGOWDA Vs. N. NANJUNDA SETTY AND ORS.
February 10, 2015
T.K. RANGAPPA AND ORS. Vs. THE MASJID-E-BAZAR TRUST, TARIKERE AND ORS.
September 26, 2015
T.L. PUNITH AND ORS. Vs. STATE
February 25, 2015
T.M. AMINABHAVI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 10, 2015
T.M. KOTRAIAH AND ORS. Vs. STATE OF KARNATAKA
November 18, 2015
T.N. REKHA Vs. ASHA JAGADISH
March 26, 2015
T.R. ABDUL GANI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 20, 2015
T.R. VISHWANATH Vs. MANJUKUMARI AND ORS.
November 18, 2015
T.S. CHANDRAMOULY Vs. THE STATE OF KARNATAKA AND ORS.
October 28, 2015
T.S. CHANNEGOWDA Vs. H. THOPAIAH AND ORS.
March 3, 2015
T.V. GAYATRI AND ORS. Vs. THE BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD. AND ORS.
April 28, 2015
TAHASEENA AND OTHERS Vs. STATE AND OTHERS
December 18, 2015
TAHIRA AND ORS. Vs. C.P. SUNNY AND ORS.
January 2, 2015
TALUKA AGRICULTURAL PRODUCE CO-OPERATIVE MARKETING SOCIETY Vs. GITA
November 6, 2015
TALUKA SHIKSHANA PRASARAK MANDALIS AYURVEDIC MEDICAL COLLEGE Vs. THE UNION OF INDIA AND ORS.
March 3, 2015
TAMBALLI RAMAPPA Vs. STATE OF KARNATAKA
September 2, 2015
TANAJI Vs. THE STATE OF KARNATAKA
January 8, 2015
TANGEWWA AND ORS. Vs. GOURAWWA AND ORS.
March 19, 2015
TARAKANTH Vs. THE STATE OF KARNATAKA AND ORS.
November 26, 2015
TATA SIA AIRLINES LIMITED Vs. VISTARA VOYAGES
June 26, 2015
TAYAPPA Vs. STATE OF KARNATAKA
April 8, 2015
TEJANNA AND ORS. Vs. BHIMASHANKAR AND ORS.
April 7, 2015
TEJAS AND ORS. Vs. THE STATE OF KARNATAKA
April 22, 2015
TEJAS NETWORKS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 12(4)
April 24, 2015