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Title
Date
ABDOOLLA BHAY SARAFALLI Vs. ISMAIL BIN SHAIKH BADAL
July 11, 1905
ABDUL SAMAD Vs. CORPORATION OF CALCUTTA
November 3, 1905
ABU BAKER Vs. MUNICIPALITY OF NEGAPATAM
October 16, 1905
ADVOCATE GENERAL Vs. ADAMJI MAHOMEDALLI
October 14, 1905
AKHIL CHANDRA MANDAL Vs. SURENDRA NATH DUTT
July 24, 1905
ALAYAKAMMAH Vs. SUBBARAYA GOUNDAR
February 9, 1905
AMBALAVANA PANDARA SANNADHY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 19, 1905
AMIRULLAH MAHOMED Vs. NAZIR MAHOMED
November 27, 1905
AMMACANNU AMMAL Vs. RANGANATHA CHETTY
August 11, 1905
ANNODA PRASAD BANERJEE Vs. NOBO KISHORE ROY
June 30, 1905
ANSA TUKA Vs. KENCHAPPA SATAPPA
March 7, 1905
ARAYALPRATH KUNHI POCKER Vs. KANTHILATH AHMAD KUTI HAJI
September 13, 1905
ARUMUGAM CHETTI Vs. VENKATESWARA ETTAPPA MAHARAJAH AYYAN AVERGAL
March 9, 1905
ARUNACHALLAM CHETTIAR Vs. CHIDAMBARAM CHETTIAR
July 18, 1905
ARUNACHELLAM CHETTIAR Vs. KADIR ROWTHEN
August 3, 1905
ARUNACHELLAM CHETTY Vs. RAMANADHAN CHETTY (MINOR) BY HIS NEXT FRIEND ALAMELU ACHI
December 5, 1905
ASHUTOSH MALLICK Vs. EMPEROR
June 30, 1905
ASSOOBAI Vs. NOORBAI
September 22, 1905
AVANASI GOUNDEN Vs. NACHAMMAL
December 7, 1905
BALASUNDRA MUDELLY Vs. RAJALINGAM CHETTIAR
September 4, 1905
BANU SINGH Vs. EMPEROR
June 18, 1905
BASANTA KUMAR SINGHA Vs. JOGENDRA NATH SINGHA
December 7, 1905
BAUL CHANDRA CHAKRAVARTI Vs. NISTARINI DEBI
November 22, 1905
BERHAMDEO PERSHAD Vs. TARA CHAND
August 10, 1905
BHABA PRASAD Vs. JAGADINDRA NATH RAI
July 19, 1905
BOMMALI MUSILIGADU Vs. MADUGULA NANNIGADU
October 13, 1905
BUDHAI SHEIK Vs. EMPEROR
July 22, 1905
C SRINIVASA ROW SAHIB Vs. YEMUNABHAI AMMAL
September 8, 1905
CHAKKA SUBBIAH Vs. MADDALI LAKSHMINARAYANA
December 19, 1905
CHANDER PERSHAD Vs. SHAM KOER
November 24, 1905
CHERATHI AMMA Vs. RAMAN NAIR
March 28, 1905
CHETTIATTIL MUHAMOD; PUNNOLI MADHAVIAMMA Vs. KUNHI KORU; AMBALI KUNHI KORU
September 6, 1905
CHIDAMBARAM CHETTIAR Vs. SRI RANGACHARIAR
October 30, 1905
CHINNA KALIAPPA GOUNDEN Vs. EMPEROR
November 21, 1905
CHINNAM RAJAMANNAR Vs. TADIKONDA RAMACHENDRA RAO
November 2, 1905
CHINNASAMI MUDALIAR Vs. AMBALAVANA WUDALIAR
August 25, 1905
CHOWAHAREN KELOTH MAKHI KEYI; MANAGER Vs. PUDIA MALIGAYAMMAL CHOWAKAREN KELOTH MAMMOD
December 11, 1905
CHOWAKARAN MAKKI Vs. VAYYAPRATH KUNHI KUTTI ALL
September 12, 1905
CHUTTERPUT SINGH Vs. MAHARAJ BAHADUR
March 28, 1905
COLLECTOR OF CHINGLEPUT FOR THE SECRETARY OF STATE FOR INDIA Vs. SUBRAYA MUDALIAR
September 12, 1905
DAMODAR LAKHMIDAS Vs. ATMARAM NARAYAN
November 14, 1905
DAYANATH TALUQDAR Vs. EMPEROR
June 28, 1905
DORARAJA LAKSHMI NACHIAR Vs. RAMACHANDRA DORAI ALIAS PONNUSAMI TEVAR, MINOR THROUGH HIS NEXT FRIEND AND GUARDIAN SRAMA AIYAR, MANAGER UNDER THE COURT OF WARDS
November 13, 1905
DULAR KOER Vs. DWARKA NATH MISSER
March 7, 1905
ELUMALAI CHETTIAR Vs. NATESA MUDALIAR
July 25, 1905
EMPEROR Vs. PALANIAPPAVELAN
October 10, 1905
EMPEROR Vs. CHELLAN
September 25, 1905
EMPEROR Vs. SAKHARAM GANU
December 23, 1905
EMPEROR Vs. MOLLA FUZLA KARIM
October 18, 1905
EMPEROR Vs. RAMASAWMY RAJU
December 11, 1905
EMPEROR Vs. KARUPPANA PILLAI
October 17, 1905
EMPEROR Vs. CHINNA KALIAPPA GOUNDEN
November 21, 1905
EMPEROR Vs. HUSSEIN NOOR MAHOMED
December 5, 1905
FERGUSON Vs. UM CHAND BOID
December 22, 1905
GANAPATHY AYYAR Vs. CHENGA REDDI
November 1, 1905
GIRISH CHANDER LAHIRI Vs. SASI SEKHARESWAR ROY
August 25, 1905
GOBINDA CHANDRA BASU Vs. KAMIJUDDI SOYAL
June 30, 1905
GOBINDA CHANDRA GANGULY Vs. KAILASH CHANDRA SANYAL
August 18, 1905
GOKUL DASS Vs. EASTERN MORTGAGE AND AGENCY COMPANY
August 26, 1905
GOPI NATH CHONGDAR Vs. SHAIKH ABDUL GAFUR
June 21, 1905
GOPU KOLANDAVELU CHETTY Vs. TSAMI ROYAR
March 13, 1905
GOVINDAMMAL Vs. GOPALACHARIAR, MINOR, BY NEXT FRIEND VEDANTACHARIAR
January 6, 1905
GOVINDASAMI NAIDU Vs. ALAGIRISAMI NAIDU
October 2, 1905
HAIBAT KHAN Vs. EMPEROR
August 15, 1905
HANMANT NARSINHA Vs. GOVIND PANDURANG KAMAT
August 3, 1905
HARI BALLAV BOSE Vs. GOPI NATH RATH
August 11, 1905
HARI GANU Vs. SAKHARAM BALAJI
August 22, 1905
HARI MOHAN SINGH Vs. KALI PROSAD CHALIHA
July 13, 1905
HARI RAGHUNATH Vs. VITHAL DHONDU
July 25, 1905
HARIHAR OJHA Vs. DASARATHI MISRA
April 18, 1905
HAROLD CLIVE JOHNSON AND PORTO NOVO CUNDASAMY Vs. MADRAS RAILWAY COMPANY
April 19, 1905
HASSAN KULI KHAN Vs. NAKCHHEDI NONIA
December 13, 1905
HEMCHAND DEVCHAND; TALUKA OF KOTDA-SANGHANI Vs. SAKARLAL CHHOTAMLAL; THE STATE OF GONDAL
December 18, 1905
HEMCHAND DEVCHAND; THE TALUKA OF KOLDA SANGANI Vs. AZAM SAKARLAL CHHOTAMLAL; THE STATE OF GONDAL
December 13, 1905
HERUMBO NATH BANERJEE Vs. SATISH CHANDRA MUKERJEE
August 29, 1905
HIATUNNESSA BIBI Vs. KAILASH CHANDRA SAHA
March 31, 1905
HUKUM CHAND BOID Vs. KAMALANAND SINGH
December 5, 1905
IN RE: MYLNE Vs. STATE
July 22, 1905
IN RE: REFERENCE UNDER COURT FEES ACT, 1870 Vs. STATE
December 19, 1905
ISMAL ROWTHER Vs. SHUNMUGAVELU NADAN
September 25, 1905
JAGADISA AIYAR Vs. KUPPUSAMY
February 13, 1905
JALASUTRAM LAKSHMINARAYAN Vs. BOMMADEVARA VENKATA NARASIMHA NAIDU
August 29, 1905
JALASUTRAM LAKSHMINARAYANA Vs. ZEMINDAR OFVALLUR
August 29, 1905
JOGENDRA NATH MOOKERJEE Vs. EMPEROR
August 8, 1905
KACHAYI KUTTIALI HAJI Vs. UDUMPUMTHALA KUNHI PUTHA
September 12, 1905
KADER BATCHA Vs. KADER BATCHA ROWTHAN
October 17, 1905
KAKARLA ABBAYYA Vs. RAJA SURANENI VENKATA PAPAYYA RAO BAHADUR ZAMINDAR GARU
September 22, 1905
KALI SUNDARI DEBI Vs. DHARANI KANTA LAHIRI
November 24, 1905
KALLAR ROY Vs. GANGA PERSHAD SINGH
November 24, 1905
KAMESWARAMMA Vs. SITARAMANUJA CHARLU
September 14, 1905
KANNAMBATH IMBICHI NAIR Vs. MANATHANATH RAMAR NAIR
August 16, 1905
KANNAN NAMBIAR Vs. ANANTAN NAMBIAR
September 8, 1905
KANNAN NAMBIYAR Vs. ANANTAN NAMBIYAR
September 8, 1905
KAYYANA CHITTEMMA Vs. DOOSY GAVARAMMA
December 5, 1905
KHOSH MAHOMED SIRKAR Vs. NAZIR MAHOMED
August 12, 1905
KISSEN GOPAL SADANEY Vs. KALLY PROSONNO SETT
November 15, 1905
KONA THIMMA REDDI Vs. BATHINI CHENNA REDDI
September 6, 1905
KRISHNA AYYANGAR Vs. VENKATARAMA AYYANGAR
August 29, 1905
KRISHNA AYYAR Vs. MUTHUKUMARSAWMIYA PILLAI
November 21, 1905
KRISHNABAI MARTAND Vs. SHRIPATI PANDU
December 1, 1905
KRISHNAN (MINOR) BY HIS NEXT FRIEND PATHMA PARVATHI AMMAL Vs. VENKATAPATH CHETT
November 2, 1905
KRISTNAM SOORAYA Vs. PATHMA BEE
November 9, 1905
KRISTNAMRAZU Vs. MARRAZU
March 14, 1905
KULADA KINKAR ROY Vs. DANESH MIR
August 22, 1905
KURRUTULAIN BAHADUR Vs. NUZBAT-UD-DOWLA ABBAS HOSSEIN KHAN
July 5, 1905
LAKCHMANA SASOMALLO Vs. SASOMULYANI
March 2, 1905
LAKSHUMI AMMAL Vs. SEERANGATHAMMAL
November 23, 1905
LAXUMAN JANU Vs. KRISHNAJI ANTAJI
February 23, 1905
M A R A R SAMINATHAN CHETTIAR Vs. TRSWAMIAPPA NAICKER
November 30, 1905
M NAGU CHETTY Vs. MBHASKARA SETHUPATHI AVERGAL
April 28, 1905
MADHAV SHIVRAM Vs. RAKHAMA BHAUSHET
June 15, 1905
MALLA REDDI Vs. ASWARATHA REDDI
January 26, 1905
MAMIDI SUBBAYYA Vs. MAMIDI KONDAYYA
December 8, 1905
MANAGER OF THE COURT OF WARDS Vs. RAMASAMI REDDI
March 9, 1905
MANIAN PATTER Vs. MADRAS RAILWAY COBY ITS AGENT AND MANAGER
August 29, 1905
MANICKAM PILLAI Vs. RAMALINGA PILLAI
August 21, 1905
MANJAPPA ROI Vs. KRISHNAYYA
July 24, 1905
MEYAPPA CHETTY Vs. PERIANAN CHETTI
August 1, 1905
MORAN Vs. BHAGBAT LAL SAHA
November 13, 1905
MOTHIAR MIRA TARAGAN Vs. AHMATTI AHMED PILLAI
November 21, 1905
MULCHAND NAROTAM Vs. MANECKCHAND HARJIVAN
November 30, 1905
MUNICIPAL COUNCIL Vs. SSUBRAHMANYA AIYAR
December 15, 1905
MURUGAPPA CHETTI Vs. NAGAPPA CHETTI
October 10, 1905
MUTHIAH CHETTI Vs. EMPEROR
October 17, 1905
MUTHIAN CHETTY Vs. CHINNATHAMBI AMBALAGARAN
October 9, 1905
MUTHOO RAMAN CHETTY Vs. KRISHNA PILLAI
August 11, 1905
MUTHUKKANNU (DEAD) Vs. SHANMUGAVELU PILLAI
March 30, 1905
MUTHUSAMI PILLAI Vs. ARUNACHALLAM CHETTIAR
July 26, 1905
MUTHUVAIYAN Vs. SINNA SAMAVAIYAN
August 3, 1905
MYLAN Vs. ANNAVI MADAN
November 30, 1905
NAMBIAMUTTIL POKKER Vs. KITHAKKI KUNHIPATUMMA
December 6, 1905
NANNUVIEN Vs. MUTHUSAMI DIKSHADAR
August 29, 1905
NANUVIEN Vs. MUTHUSAMY DIKSHADAR AND 4 ORS
August 29, 1905
NARASIMHAM Vs. MOHAMUD VALIZULLA
April 20, 1905
NARAYAN BHAGWANT Vs. SHRINIWAS TRIMBAK
December 14, 1905
NARAYANASAMI NAICK, MINOR, BY NEXT FRIEND THATHA NAICK Vs. MANGAMMAL
January 17, 1905
NATARAJA CHETTY REPRESENTED BY PANCHANADA CHETTY Vs. KOLANDAVELU CHETTY
April 27, 1905
OMAN SHEIKH Vs. HALAKURI SHEIK
December 6, 1905
ORR Vs. RAKKUMARATHI
July 27, 1905
P V MUTHAR SAHIB MARAIKAYAR Vs. PMKKADIR SAHIB MARAIKAYAR
August 16, 1905
PALANIYANDI PILLAI Vs. VEERAMMAL
July 24, 1905
PANCHANADA VELAN Vs. VAITHINATHA SASTRIAL
November 10, 1905
POORNA CHAND BURAL Vs. CORPORATION OF CALCUTTA
November 4, 1905
PORESH NATH SIRCAR Vs. EMPEROR
August 30, 1905
PRAYAG DOSS JI VARU, MAHANT Vs. SRIRANGACHARLUVARU
February 10, 1905
PULLANAPALLY SANKARAN NAMBUDRI Vs. MUSALYAM VITTIL THALA KAT MAHAMED (DECEASED)
March 17, 1905
PULLELA VENKATARAMANAYYA PANTULU Vs. BATCHU VENKATARAMA DASS PANTULU GARU
December 6, 1905
PURNA CHANDRA LAHA Vs. SOUDAMINI BAISNABI
May 19, 1905
R G ORR Vs. NAGAPPA CHETTI
February 23, 1905
RAGHAVA CHARIAR (DEAD) Vs. SESHADRI IYENGAR
March 20, 1905
RAJA SIMHADRI APPA RAO Vs. PRATTIPATI RAMAYYA
July 27, 1905
RAJAMMA Vs. RAMAKRISHNAYYA
August 16, 1905
RAM DOYAL DAS Vs. KAMALA PRIYA DEBYA
March 13, 1905
RAM GOPAL BHUTTACHARJEE Vs. NARAIN CHANDRA BANDOPADHYA
December 6, 1905
RAMAKRISHNA AYYAR Vs. SUBRAHMANIA AYYAR
December 21, 1905
RAMAKRISHNA RAJU Vs. KATTA VENKATASWAMY
July 27, 1905
RAMESWAR MALIA Vs. RAM NATH BHUTTACHARJEE
August 28, 1905
RAMMOYI DASI Vs. RUPAI PRAMANICK
March 7, 1905
RANGACHARUL Vs. EMPEROR
September 8, 1905
RATNACHALAM AYYAR Vs. VENKATRAMA AYYAR
August 1, 1905
RENGASAWMY NAICKEN Vs. GANGAMMAL
December 4, 1905
ROOP LAUL Vs. LAKSHMI DOSS
September 5, 1905
ROY Vs. THAKUR RAM JIWAN SINGH
November 14, 1905
RUNGA AYYAR Vs. EMPEROR
November 10, 1905
SAMI ROW JAGADAB Vs. ELIAVATHA ROW GAYABAVADU
September 6, 1905
SARABAI Vs. RABIABAI
December 9, 1905
SECRETARY OF STATE FOR INDIA Vs. BELCHAMBERS
December 18, 1905
SECRETARY OF STATE FOR INDIA IN COUNCIL, BY THE DISTRICT FOREST OFFICER;PANDURANGA PAI AND KUCHUR SUBBA ROW Vs. MANJESHWAR KRISHNAYYA ANDKINHANNA SHETTY, KARIASTA TO THE RAJAH OF VITTAL; THE SECRETARY OF STATE FOR INDIA IN COUNCIL, BY THE DISTRICT FOREST
March 7, 1905
SEETHARAMA AIYAR, DEAD EXECUTORS TO THE ESTAES OF THE DECEASED P SUBRAMANIA AIYAR Vs. CHINNA CHENGA REDDY ALIAS CHENGA REDDY
November 1, 1905
SHAW WALLACE AND CO Vs. GORDHANDAS KHATAO
December 18, 1905
SHIVA RAO Vs. NAGAPPA
August 21, 1905
SHIVLINGAPPA BASAPPA Vs. CHANBASAPPA FAKIRAPPA
December 1, 1905
SOMASUNDARAM CHETTIAR Vs. NARASIMHA CHARIAR
December 7, 1905
SONU SINGH Vs. BEHARI SINGH
August 30, 1905
SRINIVASA RAGHAVA AYYANGAR Vs. PICHAIKARAN
September 8, 1905
SRINIVASA RAO SAHEB Vs. YAMUNABHAI AMMALL
September 8, 1905
SRIRAM CHAKRAVARTI Vs. HARI NARAIN SINGH DEO
July 28, 1905
SUBBA NAIDU Vs. GOPALASWAMY NAIDU
February 8, 1905
SUBRAYA PRABHU Vs. MANJUNATH BHAKTA
August 23, 1905
SUKH LAL SHEIKH Vs. TARA CHAND TA
August 22, 1905
SUPPA TEVAN Vs. EMPEROR
July 19, 1905
SWAMINATHA AIYAR Vs. VAITHIANATHA SASTRIAL
March 15, 1905
SYED ABDUL RAHIMAN SAHIB Vs. GOVINDA PADAYACHI
January 18, 1905
TADEPALLI SUBBA RAO Vs. NAWAB SAYED MIR GULAM ALLIKHAN OF BANGANAPALLI
September 8, 1905
TH E MUNICIPAL COUNCIL OF CUDDALORE Vs. SUBRAHMANIA AYYAR
December 15, 1905
THAMMANNA ALIAS LINGAI GOUNDAN Vs. KING-EMPEROR
August 23, 1905
THANGAMMAI NACHIAR Vs. SUBBAMMAL
October 17, 1905
THIRUVENGADATHIENGAR Vs. VAIDINATHA AYYAR
November 23, 1905
TIRUMALAPALLI SRIRAMULU Vs. RYALI DALAYYA
November 24, 1905
TITURAM MUKERJI Vs. COHEN
August 4, 1905
TRIKKAIKKAT MADATHIL RAMAN ALIAS MULLAPALLI THIRUMUMPU BY HIS MUKTIAR RAMAN ALIAS KALLUR THIRUMUMPU Vs. THIRUTHIYIL PARAMAL KRISHNAN NAIR
November 10, 1905
UMA CHURN MAHALDAR Vs. NARENDRA NATH BASU
November 20, 1905
UMED ALI BHUYAN Vs. RAJ LAKSMI DEBYA
March 13, 1905
UTHANDI MUDALI Vs. RAGHAVACHARI
December 12, 1905
VAIDHINATHASAMY IYER Vs. SOMASUNDRAM PILLAI
March 13, 1905
VAIDINATHA THAMBIRAN Vs. CHANDRASEKARA DIKSHITAR
April 12, 1905
VAMA DAVA DESIKAR Vs. MURUGESA MUDALI
July 11, 1905
VANAMAMALAI BHASHYAKAR; KRISHNASWAMI THATHACHARIAR Vs. KRISHNASWAMI THATHACHARIAR; NARASIMHA THATHACHARIAR
January 23, 1905
VENCATA RAO Vs. VENKATACHALAM CHETTY
January 30, 1905
VENKATA NARASIMHA APPA ROW; RANGAYYA APPA ROW; SRI RAJAH RANGAYYA APPA ROW BAHADUR ZAMINDAR; PARTHASARADHI APPA ROW SAVAI ASWA ROWBAHADUR ZAMINDAR Vs. RANGAYYA APPA ROW; VENKATANARASIMHA APPA ROW BAHADUR; PARTHASARADHI APPA ROW; RANGAYYA APPA ROW BAHADUR
November 20, 1905
VENKATACHALLAM CHETTY Vs. VEERAPPA PILLAI
December 19, 1905
VENKATACHELLA CHETTY, MINOR BY HIS NEXT FRIEND MURUGAPPA CHETTY Vs. SRINIVASA VARDACHARIAR
July 27, 1905
VENKATAPPA NAICK Vs. SUBBA NAICK
October 19, 1905
VENKATAPPA NAIK Vs. SUBBA NAIK
October 19, 1905
VENKATARAMANAYA PANTULU Vs. VENKATARAMANA DOSS PANTULU
December 6, 1905
VIBUDHA PRIYA THIRTHA SWAMI Vs. YUSUF SAHIB
February 18, 1905
VIJAYASAMY THEVAR Vs. SASIVARNA THEVAR AND 3 ORS
July 27, 1905
VITHU GOVINDA Vs. RAMJI YELLUJI
December 5, 1905
YARLAGADDA VEERA RAGAVAYYA Vs. GORANTLA RAMAYYA
April 17, 1905
YARLAGADDA VEERARAGHAVYYA, AND 4 ORS Vs. GORANTLA RAMAYYA
April 17, 1905
YETHIRAJULU NAIDU Vs. MUKUNTHU NAIDU
March 16, 1905