Case Index

Title
Date
ANSA TUKA Vs. KENCHAPPA SATAPPA
March 7, 1905
ASSOOBAI Vs. NOORBAI
September 22, 1905
DAMODAR LAKHMIDAS Vs. ATMARAM NARAYAN
November 14, 1905
EMPEROR Vs. SAKHARAM GANU
December 23, 1905
EMPEROR Vs. HUSSEIN NOOR MAHOMED
December 5, 1905
HANMANT NARSINHA Vs. GOVIND PANDURANG KAMAT
August 3, 1905
HARI RAGHUNATH Vs. VITHAL DHONDU
July 25, 1905
IN RE: MANEKJI CAWASJEE Vs. STATE
December 20, 1905
IN RE: MOWJEE LILADHAR Vs.
December 19, 1905
KRISHNABAI MARTAND Vs. SHRIPATI PANDU
December 1, 1905
LAXUMAN JANU Vs. KRISHNAJI ANTAJI
February 23, 1905
MULCHAND NAROTAM Vs. MANECKCHAND HARJIVAN
November 30, 1905
NARAYAN BHAGWANT Vs. SHRINIWAS TRIMBAK
December 14, 1905
SARABAI Vs. RABIABAI
December 9, 1905
SHAW WALLACE AND CO Vs. GORDHANDAS KHATAO
December 18, 1905
SHIVLINGAPPA BASAPPA Vs. CHANBASAPPA FAKIRAPPA
December 1, 1905
THE ADVOCATE GENERAL Vs. ADAMJI MAHOMEDALLI
October 14, 1905
VITHU GOVINDA Vs. RAMJI YELLUJI
December 5, 1905
WAMAN BAPUJI Vs. CHANGU HAS PATIL
June 15, 1905