Case Index

Title
Date
A KARUNANITHY Vs. PADMA L RAVINDRAN
February 28, 2005
A RANGANATHAN Vs. STANDARD CHARTERED BANK
April 20, 2005
ABRAHAM JOSEPH Vs. K G KRISNASWAMY
February 28, 2005
ACCOUNTS OFFICER Vs. P SARDAR
January 20, 2005
AMBUJA NARASIMHAN Vs. MAXWORTH TOWNSHIP PVT LTD
February 28, 2005
ANKUR SEEDS LIMITED Vs. A M KONDASAMI
November 28, 2005
ARJUN CHEMICALS LIMITED Vs. TRANS INDIA SHIPPING PVT LTD
March 2, 2005
BHAKTHAVATCHALAM Vs. TAHSILDAR CUDDALORE
January 19, 2005
C E D C , T N E B Vs. T RAJENDRAN
March 14, 2005
CHIEF POSTMASTER Vs. RAJAMMAL
October 10, 2005
DEVADOSS Vs. N ARUMUGAM
March 28, 2005
DRAFT CARGOWAYS INDIA PRIVATE LIMITED Vs. DIAMOND SHIPPING COMPANY LTD
March 1, 2005
EASWARI CHIT FUNDS Vs. S SESHADRI
January 19, 2005
ENNOR INDUSTRIES (P) LIMITED Vs. MADRAS TELEPHONES (NORTH)
April 5, 2005
FIAT INDIA PRIVATE LIMITED Vs. HARI PODAR
March 15, 2005
G ANAND Vs. SOUTHERN HOUSING CORPORATION LTD
May 5, 2005
G M VASANTHRAJ Vs. MAXWORTH ORCHARDS (INDIA) LIMITED
February 28, 2005
G RAJAVATHANI Vs. B KRISHNA RAU
March 14, 2005
H DHANANI Vs. FISHERMAN S COVE
March 24, 2005
HUSSAIN Vs. METROPOLITAN TRANSPORT CORPO-RATION
February 28, 2005
KARISON & CO Vs. CENTRAL BANK OF INDIA
March 15, 2005
KARUR VYSYA BANK LIMITED Vs. SUNDAR HOSIERY EXPORTS
March 16, 2005
KRISHNA HOSPITAL & ORS Vs. P SHANTI & ORS
June 24, 2005
LIC OF INDIA Vs. KANNAN
March 22, 2005
LOTUS TEXTILES Vs. NIRMAL ROADWAYS
March 15, 2005
M SUGADEVAN Vs. CHETTIKURICHI PRIMARY AGRICULTURAL CO-OPERATIVE BANK CHETTIKURICHI
December 23, 2005
M V VENKATESWARAN Vs. CHENGALPUT CO-OPERATIVE HOUSE BUILDING SOCIETY LTD
March 30, 2005
MOOKAMMAL Vs. MURUGESWARI
March 10, 2005
N NARAYANAN Vs. INDU COURIERS AMALA AGENCY
March 16, 2005
N V S MANIAN Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 9, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. S SARJAN RAJ JAIN
March 2, 2005
NEW INDIA ASSURANCE CO LTD Vs. G PORSELVI
June 23, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S JEGADEESAN
March 4, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PADMANABHA IYER SANKARAN
January 18, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HAJII AKBAR ALI
March 17, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MARIA CLAUDE BORTHWISK
February 2, 2005
P KANNAN Vs. P CHINNUSAMY
May 18, 2005
P R GOPAL Vs. INDIAN OVERSEAS BANK
March 31, 2005
PAULRAJ Vs. COMMISSIONER, AVADI MUNICIPALITY
March 17, 2005
R CHOODAMANI Vs. J HEMALATHA
March 29, 2005
R INDRA BAI Vs. TIRUTTANI CO-OP SUGAR MILLS LTD
October 19, 2005
R M SUBRAMANIAM Vs. DIRECTOR, ALL INDIA RADIO & ORS
April 19, 2005
R SENGODAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
March 3, 2005
R SHANMUGANATHAN & ANR Vs. V SANKARANARAYANAN & ANR
March 10, 2005
RAJENDRA SILKS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
February 8, 2005
S AMANULLAH Vs. MOHANDAS
February 11, 2005
S PUSHPALATHA Vs. LIFE INSURANCE CORPORATION OF INDIA
March 14, 2005
SHAKILA SATHANANDAM Vs. S S KODMANI & ORS
March 31, 2005
SHANMUGA HOSPITALS Vs. B JAGADESAN
January 25, 2005
SHANTHI Vs. DEAN, GOVT GENERAL HOSPITAL, CHENNAI
February 28, 2005
SOUTHERN RAILWAY, CHENNAI Vs. P SADHASIVAM
February 28, 2005
STATE BANK OF INDIA Vs. K RENGAIAN
January 20, 2005
STENCIL APPARELS Vs. GLOBAL FREIGHT SYSTEM
March 2, 2005
SUNDARAVELU Vs. VIJAYALAKSHMI
April 1, 2005
SUPERINTENDING ENGINEER, SOUTH ARCOT VALLALAR DISTRICT, ELECTRICITY DISTRIBUTION CIRCLE Vs. S SULOCHANA
March 28, 2005
T SUBRAMANIAN Vs. INDIAN OVERSEAS BANK
March 14, 2005
TAMIL NADU ELECTRICITY BOARD Vs. S SULOCHANA
March 28, 2005
TAMIL NADU HOUSING BOARD Vs. N R SRINIVASAN
October 24, 2005
TELECOM DISTRICT MANAGER, DEPT. OF TELECOMMUNICATION Vs. RAMANUJAM
December 27, 2005
TELEPHONE DEPARTMENT Vs. GANAPATHY ACHARIYAR
March 15, 2005
TTK PHARMA LIMITED Vs. SINGAPORE AIRLINES LTD
January 25, 2005
UNION OF INDIA & ORS Vs. DINDIGUL DISTRICT CONSUMER PROTECTION ASSOCIATION & ORS
May 13, 2005
UNITED INDIA INSURANCE COMPANY LIMITED Vs. G VIJAYAKUMAR
December 27, 2005
V KRISHNAN Vs. SMN CONSUMER PROTECTION COUNCIL
October 25, 2005
V. SUDHAKAR Vs. T. RAVICHANDRAN
November 29, 2005
VASANTHAGIRI AGENCIES Vs. R MUNUSAMI
March 13, 2005
WOMENS VOLUNTARY SERVICE OF COIMBATORE Vs. S A DASS
March 22, 2005