Case Index

Title
Date
ABDUL HALIM GAZI Vs. AFZAL HOSSAIN
March 15, 2005
ABDUL KADER Vs. SECRETARY, ELECTION COMMIS­SION
October 23, 2005
ABDUL QUDDUS MATABBAR Vs. YOUSUF ALI BAYATI
June 25, 2005
ADAMJEE JUTE MILLS LTD. Vs. M.A. KASHEM
December 12, 2005
ADAMJEE SONS LTD. Vs. JIBAN BIMA CORPORATION
May 30, 2005
BANGLADESH TELECOMMUNICA­TION REGULATORY COMMISSION Vs. EKUSHEY TELEVISION LTD.
July 19, 2005
DR. MD. RASHIDUL ISLAM Vs. MORSHEDA PARVEEN
January 17, 2005
F. JAHAN ENTERPRISE Vs. COMMISSIONER OF CUSTOMS, CHITTAGONG
July 11, 2005
FARIDA AKHTER Vs. GOVERNMENT OF BANGLADESH
July 19, 2005
GOVERNMENT OF BANGLADESH Vs. MD. YAKUB MIA
March 14, 2005
GOVERNMENT OF BANGLADESH Vs. ERSHAD ALI MORAL
January 11, 2005
GOVERNMENT OF BANGLADESH Vs. KHONDAKER KHAIRUL KABIR
April 10, 2005
GOVERNMENT OF BANGLADESH Vs. MOST. NURJAHAN BEGUM
July 10, 2005
GOVERNMENT OF BANGLADESH Vs. MD. IDRISH MIAH
March 1, 2005
GOVERNMENT OF BANGLADESH Vs. MEGHA FISHERIES LTD.
July 4, 2005
GOVERNMENT OF BANGLADESH Vs. RAWSHAN ARA BEGUM
May 14, 2005
GOVERNMENT OF BANGLADESH Vs. ABDUR RAHMAN
March 8, 2005
GOVERNMENT OF BANGLADESH Vs. MD. ABU BAKAR
February 16, 2005
GOVERNMENT OF BANGLADESH Vs. A.K.M. FAZLUL HAQUE
March 22, 2005
JABBAR JUTE MILLS LTD. Vs. MD. ABUL KASHEM
June 19, 2005
JAGABANDHU SARKER Vs. JOTISH CHANDRA SIKDER
December 6, 2005
KHAIRUNNESSA Vs. SYED MAINUL HAQ
December 8, 2005
KHALILUR RAHMAN A.S. P. S. B DHAKA Vs. MD. KAMRUL AHSAN
July 5, 2005
LAL MIAH (HAJEE) Vs. NURUL AMIN
January 5, 2005
M TARIQULLAH SIKDER Vs. SONALI BANK
March 29, 2005
MD. ABDUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
July 11, 2005
MD. AKKAS ALI BISWAS AND OTH­ERS Vs. ASHIT KUMAR MOJUMDER
February 9, 2005
MD. FARHAT RAHMAN Vs. ROOMEE TAREQUE MOUDUD
May 24, 2005
MD. NASIR UDDIN Vs. GOVERNMENT OF BANGLADESH
July 30, 2005
MEHER BANU Vs. ABDUL BAREK AND MUSLIM BEPARI
March 28, 2005
MOAZZAM HOSSAIN Vs. BANGLADESH BANK
April 4, 2005
MOHAMMAD AHMED RASHID Vs. MOHAMMAD SHAFI
October 27, 2005
MOHAMMAD NURUL HUDA Vs. IQBAL ANWAR
July 30, 2005
MOHAMMAD ULLAH Vs. SESSIONS JUDGE, NOAKHALI
November 22, 2005
MOST. HAMIDA BEWA Vs. JASIRON NESA
December 15, 2005
MOULAVI ABDUL KADER Vs. MOZAMMEL HAQUE
July 25, 2005
MOZHARUL ISLAM CHOWDHURY, ADVOCATE Vs. DILIP KUMAR ROY
June 21, 2005
N A CHOWDHURY Vs. CONTROLLER OF INSURANCE
December 7, 2005
N.G. SHAHA STEEL INDUSTRIES (PVT.) LTD. Vs. CUSTOMS, EXCISE & VAT APPELLATE TRIBUNAL
May 15, 2005
NATIONAL BOARD OF REVENUE Vs. AL-HAJ MOHAMMAD SUFIAN
August 3, 2005
NUR NAHAR BEGUM CHOWDHURY Vs. HAZI MOSTAFIZUR RAHMAN
January 11, 2005
NURUN NABI MULLAH Vs. ABDUL KARIM ALIAS M.A. KARIM
January 12, 2005
RANI BILKIS BANU CHOWDHURY Vs. COMMISSIONER OF TAXES
July 17, 2005
SABER HOSSAIN CHOWDHURY Vs. ELECTION COMMISSION
March 22, 2005
SAEEDA YASMIN Vs. CAPITAL SERVICE CENTER LTD
June 29, 2005
SHAIKH MD. ASAD HOSSAIN Vs. MAULANA MD. ABDUR RAZZAQUE CHISTY
August 26, 2005
SM HASAN FARUQI Vs. NATIONAL UNIVERSITY
May 4, 2005
SONALI AANSH TRADING (PVT.) LTD. Vs. M/S BIRLA TYRES
March 5, 2005
STAR JUTE MILLS LTD. Vs. CHAIRMAN, LABOUR COURT
March 30, 2005
SUFIA KHATUN Vs. AMIN HOSSIN MONDAL
January 17, 2005
TORAB ALI Vs. GOVERNMENT OF PEOPLES REPUBLIC OF BANGLADESH
January 10, 2005
TRIPTI INDUSTRIES LTD. Vs. REGISTRAR OF TRADE MARKS
July 30, 2005