Case Index

Title
Date
A P ARYA AND R T SINGH Vs. STATE OF JHARKHAND
June 28, 2005
A.ARJEHANUL GOURI Vs. JHARKHAND HIGH COURT THROUGH THE REGISTRAR GENERAL
August 10, 2005
ABHISHEK TIWARI Vs. STATE OF JHARKHAND
August 31, 2005
Accountant General (A And E) Vs. Madhusudan Ram Sahu
March 14, 2005
Achhe Lal Ram Vs. State of Jharkhand through Chief Secretary
December 12, 2005
AGNIRAJ BRIQUETTE COMPANY Vs. BHARAT COKING COAL LIMITED
June 15, 2005
AGNIRAJ BRIQUETTE COMPANY Vs. BHARAT COKING COAL LIMITED
June 16, 2005
AJAY KUMAR THAKUR Vs. STATE OF JHARKHAND THROUGH SECRETARY
August 9, 2005
AJAY PANDEY Vs. STATE OF JHARKHAND
December 23, 2005
AJIT PASWAN Vs. STATE OF JHARKHAND
April 28, 2005
AJIT PASWAN Vs. STATE OF JHARKHAND
July 28, 2005
AKHIL KUMAR SINHA Vs. STATE OF JHARKHAND
January 20, 2005
AKHIL PODDAR Vs. STATE OF BIHAR
September 12, 2005
AKHILESH KUMAR SINHA Vs. STATE OF JHARKHAND
February 8, 2005
AKHTAR ANSARI Vs. STATE OF JHARKHAND
December 23, 2005
AKSHAYA TECHNOLOGIES PRIVATE LIMITED Vs. DAMODAR VALLEY CORPORATION
August 31, 2005
ALAMAT ANSARI Vs. STATE OF JHARKHAND
November 30, 2005
ALL IMAM Vs. STATE OF BIHAR
September 29, 2005
AMAL KUMAR GHOSH Vs. RAMDAS
August 10, 2005
AMBUJ KUMAR MANDAL Vs. MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LTD
October 19, 2005
AMIN SOREN Vs. STATE OF BIHAR
July 28, 2005
AMITABH CHOUDHARY Vs. STATE OF JHARKHAND
September 5, 2005
AMITABH CHOUDHARY Vs. STATE OF JHARKHAND
September 9, 2005
AMITABH CHOUDHARY Vs. STATE OF JHARKHAND
August 17, 2005
AMRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND & ORS.
August 10, 2005
AMRESH PATHAK Vs. STATE OF JHARKHAND
April 1, 2005
ANAND SWAROOP GUPTA Vs. STATE OF JHARKHAND
January 25, 2005
ANIL KUMAR AND NIRAJ NAYAN CHOUDHARY Vs. STATE OF JHARKHAND
April 19, 2005
ANIL KUMAR MISHRA Vs. STATE OF JHARKHAND
December 12, 2005
Anjani Kumar Srivastava Vs. State Of Jharkhand
October 18, 2005
Anju Devi Vs. Bharat Coking Coal Ltd.
October 18, 2005
ANNAPURNA SAW MILL Vs. STATE OF JHARKHAND
July 19, 2005
ANOKHEY MISHRA Vs. STATE OF JHARKHAND
April 28, 2005
ANTHONY HANSDA Vs. HIGH COURT OF JHARKHAND
August 10, 2005
ANUJ EKKA Vs. STATE OF JHARKHAND
July 12, 2005
ANUP KISHORE SHARAN Vs. STATE OF JHARKHAND
March 21, 2005
ANUP KUMAR DAN Vs. STATE OF JHARKHAND AND ORS.
September 26, 2005
ANUPAM PATHAK Vs. STATE OF JHARKHAND
September 13, 2005
ARJUN MAHRA Vs. STATE OF BIHAR NAW JHARKHAND
May 11, 2005
ARJUN MAHTO Vs. SATYABALA DEVI
February 14, 2005
ARJUN RAM Vs. STATE OF JHARKHAND
August 4, 2005
ARSHAD ALI ALIAS ASHAD ALI Vs. STATE OF JHARKHAND
September 12, 2005
ARUN KUMAR CHAKRAVARTY Vs. ASIT BARAN CHAKRAVARTY
October 28, 2005
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
June 16, 2005
ARUN REFRACTORIES Vs. BIHAR STATE ELECTRICITY BOARD
March 21, 2005
ARVIND KUMAR DAS Vs. RANCHI UNIVERSITY, THROUGH ITS VICE CHANCELLOR
July 19, 2005
ARYA A P Vs. R T SINGH
June 28, 2005
ARYA KUMAR LAL Vs. CHAIRMAN BSEB
February 8, 2005
ASHOK CHANDRA DEOGHARIA Vs. RANCHI KHUNTI CENTRAL CO OPERATIVE BANK LTD
April 13, 2005
Ashok Kumar Dangi, Ashok Kumar Sahani, Mahendra Kumar Gupta And Jainuel Ansari Vs. State Of Jharkhand
December 23, 2005
ASHOK KUMAR SHARMA Vs. UNION OF INDIA
August 16, 2005
Ashok Kumar Singh Vs. Jharkhand State Electricity Board
December 1, 2005
Ashok Kumar Singh @ Ashok Singh Vs. State Of Jharkhand
February 8, 2005
ASHOK MADHAV KARKHEDKAR Vs. STATE OF JHARKHAND
February 18, 2005
ASHOK MEHTA Vs. STATE OF JHARKHAND
March 2, 2005
ASHWANI KUMAR BEOTRA Vs. STATE OF JHARKHAND
May 13, 2005
ASIATIC OXYGEN LIMITED Vs. STATE OF JHARKHAND
October 18, 2005
ASIATIC OXYGEN LTD Vs. STATE OF JHARKHAND
January 11, 2005
ASSOCIATED COKE PLANT PVT.LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
April 15, 2005
ATAWARI MANDAL Vs. STATE
June 13, 2005
ATUL MAHTO Vs. JHUNKIBALA MAHATAWAIN
March 30, 2005
AUTOMOBILE ANCILLIARY INDUSTRIES Vs. JHARKHAND STATE ELECTRICITY BOARD
February 8, 2005
AUTOMOBILE ANCILLIARY INDUSTRIES Vs. BIHAR STATE ELECTRICITY BOARD
June 20, 2005
AWADESH KUMAR Vs. STATE OF JHARKHAND
May 10, 2005
AWADESH KUMAR SINGH Vs. STATE OF JHARKHAND
December 23, 2005
AWADH SINGH Vs. BHARAT COKING COAL LTD
May 4, 2005
Awadhesh Kumar Chaudhary Vs. State of Jharkhand
November 29, 2005
AWINASH KUMAR @ AVINASH KUMAR Vs. STATE OF JHARKHAND
August 18, 2005
AYUB ANSARI Vs. STATE OF BIHAR
August 9, 2005
AZAD CHANDRA SHEKHER PRASAD SINGH Vs. STATE OF JHARKHAND
August 10, 2005
B C C L Vs. GORAKHNATH HARIJAN
March 30, 2005
B.A.P.Enterprises Vs. State Of Jharkhand
December 13, 2005
B.I.F.R. Vs. H.E.C. LTD
April 28, 2005
B.S. CONSTRUCTION AND YASH CONSTRUCTION Vs. JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LTD
June 29, 2005
BABU MIAN Vs. STATE OF BIHAR
September 19, 2005
Bacha Prasad Srivastava Vs. Jharkhand State Electricity Board
June 21, 2005
Bacho Singh Vs. State Of Jharkhand
February 16, 2005
BADAL BHANDARI Vs. STATE OF BIHAR
September 27, 2005
Baidyanath Thakur Vs. Ranchi University
January 13, 2005
BAJANTI DEVI Vs. BHARAT COKING COAL LTD. AND OTHERS
July 15, 2005
Baleshwar Vs. Jharkhand State Electricity Board Through Its Chairman
September 30, 2005
BALESHWAR SINGH Vs. STATE OF JHARKHAND
June 21, 2005
BALMIKI PRASAD VERMA Vs. STATE OF JHARKHAND
June 27, 2005
BANK OF INDIA Vs. TATA IRON AND STEEL COMPANY LTD.AND BIHAR STATE INDUSTRIAL
August 10, 2005
BANSAL INDUSTRIAL GASES (BIHAR) LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
August 22, 2005
BANSHI MAHTO Vs. DEPUTY COMMISSIONER
April 26, 2005
Banshi Rawani Vs. Bharat Coking Coal Ltd.
March 17, 2005
Bansidhar Ghosh Vs. State Of Bihar (Now Jharkhand)
September 13, 2005
BARAHANI DEVI @ BARHNI DEVI Vs. STATE OF BIHAR
November 22, 2005
BASANTI KUMARI SETHI Vs. STATE OF JHARKHAND
July 26, 2005
BASUDEO PRASAD AGARWALLA AND AJAY KUMAR AGARWALLA Vs. STATE OF BIHAR
February 3, 2005
BASUDEV RABIDAS Vs. UNION OF INDIA
July 21, 2005
BHAGWAT BHANDARI Vs. STATE OF JHARKHAND
August 12, 2005
Bhairo Singh Vs. State Of Bihar (Now Jharkhand)
September 19, 2005
BHANU PRATAP SINGH Vs. STATE OF JHARKHAND
December 22, 2005
BHARAT COKING COAL LIMITED Vs. SASANKA SEKHAR SEN
February 11, 2005
BHARAT COKING COAL LTD Vs. WORKMEN OF BHARAT COKING COAL LTD
February 23, 2005
BHARAT COKING COAL LTD Vs. DWARIKA DUSADH @ DWARIKA RAM
May 2, 2005
Bharat Coking Coal Ltd. Vs. Sheo Chand Kumar
December 13, 2005
BHARAT MODI Vs. STATE OF JHARKHAND
September 27, 2005
BHARAT NARAYAN SINGH @ BHARAT SINGH Vs. STATE OF JHARKHAND
June 15, 2005
BHARTENDU SINGH Vs. STATE OF JHARKHAND
July 22, 2005
BHIM SEN MAHATO Vs. STATE OF JHARKHAND
April 15, 2005
BHOLA MAHTO Vs. NIRPATH MAHTO
April 28, 2005
BHOLA PRASAD SINGH Vs. STATE OF JHARKHAND
June 29, 2005
BHOLA PRASAD SINHA Vs. STATE OF JHARKHAND
September 1, 2005
BHOLA THAKUR Vs. STATE OF JHARKHAND
October 28, 2005
BHUDEO YADAV Vs. STATE OF JHARKHAND
December 23, 2005
BIHAR FOUNDRY AND CASTINGS LTD Vs. JHARKHAND STATE POLLUTION CONTROL BOARD
December 7, 2005
BIHAR STATE FINANCIAL CORPORATION AND ATMA RAM AGARWAL Vs. CHOTANAGPUR MINERALS
January 14, 2005
BIHAR STATE SCHEDULED CASTECO OPERATIVE DEVELOPMENT CORPORATION LTD Vs. STATE OF JHARKHAND
August 22, 2005
BIJAY KUMAR MANDAL Vs. STATE OF JHARKHAND
February 9, 2005
BIJENDRA SINGH Vs. STATE OF JHARKHAND
May 4, 2005
BIJENDRA SINGH Vs. STATE OF BIHAR
September 5, 2005
Bikas Mahli Vs. State Of Jharkhand
February 10, 2005
BIMAL KUMAR BOSE Vs. BHARAT COKING COAL LIMITED
March 30, 2005
Bimal Kumar Jha, Sachidanand Prasad, Md.Neyaz Waris And Nawal Kishore Prasad Vs. Union Of India
November 22, 2005
BINAY KUMAR PORE Vs. JHARKHAND STATE ELECTRICITY BOARD
April 28, 2005
BINAY PRAKASH HUF THROUGH KARTA BINAY PRAKASH Vs. RANCHI MUNICIPAL CORPORATION
May 12, 2005
BINDESHWAR PRASAD NAYAK Vs. BITAN RABIDAS
January 11, 2005
Binkatesh Prasad Singh Vs. State Of Jharkhand
March 16, 2005
BINOD KUMAR AND SUJIT KUMAR Vs. STATE OF JHARKHAND THROUGH SECRETARY
May 10, 2005
BINOD KUMAR GUPTA Vs. STATE OF JHARKHAND
March 7, 2005
Bipin Bihari Singh Vs. Central Coalfields Ltd.
December 21, 2005
Bipin Kumar Sinha, Amarendra Kumar Singh And Hari Madhaw Singh Vs. State Of Jharkhand
March 23, 2005
BIPIN KUMAR TIWARY Vs. UNION OF INDIA
July 21, 2005
BIRENDRA KUMAR BHAKAT Vs. STATE OF JHARKHAND
May 4, 2005
BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
September 6, 2005
BIRENDRA KUMAR YADAV Vs. STATE OF JHARKHAND
August 5, 2005
BIRSA SKILL DEVELOPMENT CENTRE FOR RURAL MASS Vs. STATE OF JHARKHAND
August 29, 2005
BISHESHWAR THAKUR Vs. STATE OF JHARKHAND
September 28, 2005
BISHMANI URAIN Vs. STATE OF JHARKHAND
June 29, 2005
BISHMDEO PRASAD Vs. RANCHI UNIVERSITY
September 13, 2005
BISHNU DAYAL GUPTA Vs. STATE OF JHARKHAND
April 22, 2005
BISHNU DAYAL GUPTA Vs. STATE OF JHARKHAND
April 20, 2005
BISHWANATHA AGRAWALA Vs. BANK OF INDIA
January 12, 2005
BMW INDUSTRIES LTD Vs. BIHAR CREDIT AND INVESTMENT CORPORATION LTD
November 17, 2005
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. HEAVY ENGINEERING CORPORATION LTD
March 11, 2005
BOKARO STEEL WORKERS UNION Vs. STEEL AUTHORITY OF INDIA LTD
September 12, 2005
BRAHMADEO PRASAD YADAV Vs. STATE OF JHARKHAND
August 4, 2005
BRAJ KISHOR SINGH Vs. STATE OF JHARKHAND
June 20, 2005
BRAJESH KUMAR RAY Vs. STATE OF JHARKHAND
February 16, 2005
BRAJESH NARAYAN SHARAN Vs. STATE OF JHARKHAND
August 10, 2005
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SWADHIN KARJEE
October 25, 2005
BRANCH MANAGER, UNITED INDIA Vs. STATE OF JHARKHAND
July 15, 2005
BUDHAN SHARMA Vs. NIZAM SHEIKH
February 28, 2005
BUKNU RAM @ SOMRA RAM MISIR Vs. MANIUR RAHMAN
July 27, 2005
C.B.N.REDDY Vs. CHANDAN SEN CHOUDHARY
November 28, 2005
C.M.D., B.C.C.L. Vs. Baleshwar Singh
December 13, 2005
CAMBRIDGE INSTITUTE OF TECHNOLOGY Vs. STATE OF JHARKHAND THROUGH SECRETARY
September 6, 2005
CENTRAL COAL FIELDS LTD Vs. SURESH KUMAR SINGH
July 14, 2005
CENTRAL COALFIELDS LTD Vs. STATE OF BIHAR
November 23, 2005
CENTRAL COALFIELDS LTD Vs. TECHNO FUEL (INDIA) LTD
April 13, 2005
CENTRAL COALFIELDS LTD Vs. STATE OF BIHAR
September 29, 2005
CENTRAL COALFIELDS LTD Vs. MAHESHWAR MANJHI
June 21, 2005
CENTRAL COALFIELDS LTD Vs. HALAYA
December 19, 2005
CENTRAL COALIFIELLDS LTD Vs. STATE OF BIHAR NOW JHARKHAND
December 22, 2005
CHANDAN HEMBRAM AND BADRI YADAV Vs. STATE OF BIHAR
September 27, 2005
Chander Mehta Vs. Jharkhand State Electricity Board
December 2, 2005
CHANDESHWAR LAL DAS @ C.L.DAS Vs. HARIHAR NARAYAN SINGH
February 8, 2005
CHANDRA BHUSHAN JHA Vs. RANCHI UNIVERSITY
July 20, 2005
CHANDRA KISHORE VERMA Vs. STATE
June 15, 2005
CHANDRA LEKHA BHAGAT Vs. STATE OF JHARKHAND
August 19, 2005
CHANDRA SHEKHAR YADAV Vs. STATE OF JHARKHAND
March 31, 2005
CHANDRAMANI PANDEY Vs. STATE OF BIHAR
October 19, 2005
CHHOTU NAYAK Vs. BRANCH MANAGER, NATIONAL INSURANCE CO.LTD
February 18, 2005
Chintamoni @ Shitali Sonamoni Kisku Vs. Lakhi Ram Kisku
January 5, 2005
CHOTANAGPUR ENGINEERING WORKS PVT.LTD Vs. STATE OF JHARKHAND
August 16, 2005
CHOTANAGPUR WOOD PRODUCTS Vs. STATE OF JHARKHAND
May 19, 2005
CHUNIA Vs. STATE OF BIHAR NOW JHARKHAND
May 3, 2005
Citizen's Cause Vs. State of Jharkhand
December 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ASHOK ARC
August 4, 2005
COMMISSIONER OF INCOME TAX Vs. ASHIM KUMAR AGARWAL
February 7, 2005
COSMAS BHENGRA AND REENA KUMARI Vs. STATE OF JHARKHAND
June 15, 2005
COURT ON ITS MOTION Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
May 12, 2005
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
August 10, 2005
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
October 24, 2005
D A V HIGH SCHOOL KATRASGARH DHONBAD Vs. STATE OF JHARKHAND
April 13, 2005
D.A.V.Public School Vs. State Of Jharkhand
January 14, 2005
D.BARAIK Vs. STATE OF JHARKHAND
January 27, 2005
DADAN RAM AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
August 30, 2005
DAMODAR VALLEY CORPORATION Vs. STATE OF BIHAR
April 4, 2005
DANUK DARI MAHTO Vs. CENTRAL COALFIELDS LIMITED
December 20, 2005
DARO ROUT Vs. STATE OF BIHAR NOW JHARKHAND
November 28, 2005
DAYA SHANKAR RAI Vs. CENTRAL COALFIELDS LIMITED
February 23, 2005
DAYANAND RAM @ DAYANAND PRASAD BHADANI Vs. PRABHAT KUMAR BHADANI
July 27, 2005
DEBASHREE CONSTRUCTION (INDIA) PVT.LTD Vs. STATE OF JHARKHAND
July 11, 2005
DEBASHREE CONSTRUCTION (INDIA) PVT.LTD. Vs. STATE OF JHARKHAND
May 13, 2005
DEEPA DEVI Vs. DHIRAJ KUMAR SINGH
October 6, 2005
DEEPAK KUMAR LAL Vs. STATE OF JHARKHAND
September 14, 2005
DEEPAK SINGH Vs. STATE OF JHARKHAND
March 9, 2005
DEEPIKA ALIAS SUMITRA BHANDARI Vs. STATE OF JHARKHAND
January 19, 2005
DEO DARSHAN SINGH Vs. STATE OF JHARKHAND
September 1, 2005
DEORAJ BARTIYA Vs. CENTRAL COAL FIELD LIMITED
April 29, 2005
DEV NARAYAN MAHTO Vs. STATE OF JHARKHAND
January 31, 2005
DHANANJAY MAHTO Vs. UNION OF INDIA
September 2, 2005
DHANESHWAR YADAV Vs. STATE OF BIHAR
April 20, 2005
DHARAM SINGH RAJPUT Vs. STATE OF BIHAR
May 4, 2005
Dharma Devi Vs. State Of Bihar (Now Jharkhand)
March 11, 2005
DHIRENDRA KUMAR BANERJEE Vs. STATE OF BIHAR
March 22, 2005
DIDAR SINGH Vs. STATE OF JHARKHAND
October 15, 2005
DILCHAND BHAGAT Vs. STATE OF BIHAR
December 16, 2005
DILIP KUMAR GUPTA Vs. STATE OF JHARKHAND
March 30, 2005
DINESH LAL DAS Vs. BHARAT COKING COAL LTD
March 30, 2005
DINESH PRASAD SAHU Vs. STATE OF JHARKHAND
March 29, 2005
DINESHWAR PRASAD SHRIVASTAVA Vs. STATE OF JHARKHAND
September 27, 2005
DIPAK KUMAR MANDAL Vs. JHARKHAND PUBLIC SERVICE COMMISSION
March 31, 2005
DIPTI MOOKERJEE Vs. STATE OF JHARKHAND
May 11, 2005
DIWAKAR Vs. UNION OF INDIA
August 3, 2005
DIWAKAR PANDEY AND OTHERS Vs. STATE OF BIHAR
December 6, 2005
DOMAN MANDAL Vs. STATE OF JHARKHAND
February 23, 2005
DOMCO PVT LTD Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
February 7, 2005
DONCON TRADE CENTRE PATRATU Vs. CENTRAL COALFIELD LTD
February 9, 2005
DR. (MISS) P.N. VIJYAM Vs. STATE OF JHARKHAND AND ORS.
November 22, 2005
DR. BISHWAPATI CHATTERJEE Vs. SANJAY KUMAR
February 6, 2005
DR. SMT. USHA SINGH Vs. STATE OF JHARKHAND AND ORS.
February 10, 2005
DRONEDU JHA Vs. STATE OF JHARKHAND
May 10, 2005
DROPADI DEVI Vs. STATE OF JHARKHAND
January 20, 2005
DROPADI DEVI Vs. JHARKHAND STATE ELECTRICITY BOARDTHROUGHITSSECRETARY AND ORS.
February 2, 2005
DUDHESHWAR MAHTO Vs. STATE OF JHARKHAND
July 25, 2005
DURGA DEVI CHHOWCHHARIA Vs. STATE OF BIHAR
February 23, 2005
DWARIKA PRASAD Vs. STATE OF JHARKHAND
February 10, 2005
DYANAND MAHTO Vs. CENTRAL COALFIELDS LIMITED
April 29, 2005
EASTERN INDIA CEMENTS PRIVATE LIMITED Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY
April 27, 2005
Elwari Kamin @ Elwari Devi Vs. Central Coalfields Ltd.
February 16, 2005
Emarot Hussain Vs. State of Jharkhand
May 11, 2005
EMIL MINZ Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
March 30, 2005
Employees In Relation To Management Of Bhowra Coke Plant Of B.C.C.L. Vs. Their Workmen Being Represented By Joint General Secretary, Bihar Colliery Kamgar Union
March 30, 2005
Employers In Relation To Management Of North Eastern Railway, Now East Central Railway Vs. Ram Pukar
May 18, 2005
EMPLOYERS IN RELATION TO THE MANAGEMENT Vs. THEIR WORKMEN
March 14, 2005
EMPLOYERS IN RELATION TO THE MANAGEMENT OF M/S.TISCO LTD Vs. CONCERNED WORKMAN
May 12, 2005
ETWARI DEVI Vs. LAKHAN LAL
November 30, 2005
ETWARI DEVI Vs. LAKHAN LAL
February 10, 2005
EX-EMPLOYEE'S WELFARE SOCIETY Vs. HEAVY ENGINEERING CORPORATION
July 28, 2005
Faldeo Prasad Vs. Jharkhand State Electricity Board
February 16, 2005
FAMILY WELFARE CLINIC Vs. STATE OF BIHAR
February 1, 2005
FATIK CHANDRA DUTTA Vs. BHARAT COKING COAL LTD
January 13, 2005
FEMCO PROMOTERS AND DEVELOPMENT Vs. SAKTI PADO GHOSH
November 29, 2005
FOSECO INDIA LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
August 29, 2005
FULGENDRA DEVI Vs. JUGSALAI MUNICIPALITY
May 5, 2005
FULINDAR MAHTO Vs. STATE OF JHARKHAND
February 8, 2005
FULJENCE LAKRA Vs. STATE OF JHARKHAND AND ORS.
February 10, 2005
GADADHAR ROY Vs. CHHEDI RAM PARSURMKA
August 25, 2005
GAHALAUT AND CHOUDHARY STEEL PRIVATE LTD. Vs. BIHAR STATE FINANCIAL CORPORATION LTD. AND ANR.
August 3, 2005
GANESH MAHTO Vs. CENTRAL COALFIELDS LTD. THROUGH ACTING CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
December 23, 2005
GANGADHAR BHANDARI Vs. GOVERNMENT OF JHARKHAND
February 16, 2005
GAURI SHANKER TIWARY Vs. CHAIRMAN, STEEL AUTHORITY OF INDIA LTD
February 14, 2005
GAYASUDDIN Vs. STATE OF JHARKHAND
April 5, 2005
GAYATRI DEVI Vs. SARAJU SAH
June 14, 2005
GAZI MD.MASUD ALAM Vs. STATE OF JHARKHAND
March 10, 2005
GENUINE BOTTLERS Vs. STATE OF JHARKHAND
October 7, 2005
GHANSHYAM DUSADH Vs. KISHUN DUSADH
April 12, 2005
GHANSHYAM MAHATO Vs. SADHU CHARAN MAHTO
March 24, 2005
Ghishu Sk. Vs. State Of Jharkhand
June 23, 2005
GHISHU SK. Vs. STATE OF JHARKHAND
July 23, 2005
GHULAM SUBHANI Vs. STATE OF BIHAR
January 25, 2005
GIRIRAJ PRASAD AGRAWAL Vs. PARWATI DEVI
April 29, 2005
GOBARDHAN MARANDI Vs. STATE OF BIHAR
September 13, 2005
GOMA HO Vs. STATE OF BIHAR
June 20, 2005
GOPAL MAHATHA Vs. STATE OF BIHAR
August 22, 2005
GOPAL PRASAD Vs. STATE OF JHARKHAND
May 16, 2005
GOPAL SAMANTO Vs. STATE OF BIHAR
October 25, 2005
GOPAL SINGH Vs. STATE OF JHARKHAND
March 18, 2005
GORAKH PRASAD BHAGAT Vs. STATE OF BIHAR
September 29, 2005
GOUR SINGH MAHTO Vs. HEAVY ENGINEERING CORPORATION LIMITED
June 16, 2005
GOUR SINGH MAHTO Vs. HEAVY ENGINEERING CORPORATION LTD AND OTHERS
May 18, 2005
GOYEL BROTHERS GHATSILA Vs. STATE OF JHARKHAND
April 27, 2005
GRD CONSTRUCTION PVT LTD Vs. STATE OF JHARKHAND
September 8, 2005
GULBAHAR SHEIKH Vs. SANJAY KUMAR PANDEY
July 15, 2005
GYANPATI KUMARI Vs. STATE OF JHARKHAND
March 18, 2005
HAMID SHAIKH Vs. STATE OF JHARKHAND
August 9, 2005
Hardeo Prasad Sinha Vs. J.S.E.B.
June 21, 2005
HARENDRA PRASAD GOND Vs. STATE OF JHARKHAND
July 25, 2005
HARI CHARAN RAJAK Vs. STATE OF JHARKHAND
December 16, 2005
HARI KISHUN YADAV Vs. STATE OF JHARKHAND
August 9, 2005
HARI KRISHNA BUDHIA Vs. STATE OF JHARKHAND
May 20, 2005
HARIHAR DAS Vs. GOVERNMENT OF INDIA
November 17, 2005
HARIHAR PRASAD SINGH Vs. STATE OF JHARKHAND
August 10, 2005
Harish Munjal Vs. State Of Jharkhand
January 25, 2005
HARISH MUNJAL Vs. STATE OF JHARKHAND
February 25, 2005
HEERALAL PRASAD VERMA Vs. STATE
September 1, 2005
HEGAL HEMBRAM Vs. STATE OF BIHAR
March 2, 2005
HEM LAL KEWAT Vs. JAGAR NATH KEWAT
August 10, 2005
HEMLAL MAHTHA Vs. STATE OF BIHAR
September 19, 2005
HINDALCO INDUSTRIES LTD Vs. STATE OF JHARKHAND
May 9, 2005
HINDUSTAN ENGINEERING PRODUCTS CO. Vs. STATE OF JHARKHAND
August 4, 2005
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. SHIVA KANT JHA @ S.K.JHA
February 22, 2005
HIRA LAL JHA Vs. STATE OF JHARKHAND
February 10, 2005
HIRDEO PRASAD Vs. UNION OF INDIA THROUGH ITS MINISTRY OF HOME
July 25, 2005
HITESH VERMA Vs. STATE OF JHARKHAND
March 23, 2005
HOTEL YAMUNA VILLA Vs. R P F COMMISSIONER SUB REGIONAL OFFICE C AND D BLOCK
December 29, 2005
HUSSAINI MAHTO Vs. HULASH MAHTO
April 6, 2005
IAG COMPANY LTD Vs. STATE OF JHARKHAND
September 8, 2005
In Re: H.W.Builders Ltd. Vs. .
January 13, 2005
INDESH MAHTO Vs. STATE OF JHARKHAND
July 13, 2005
INDIAN IRON AND STEEL CO.LTD Vs. UNION OF INDIA
April 6, 2005
INDIAN OIL CORPORATION LTD Vs. BHATIA AND SONS
June 27, 2005
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY
April 5, 2005
INDRA NARAYAN JHA Vs. STATE OF JHARKHAND
July 27, 2005
INDRAJIT SINGH Vs. STATE OF JHARKHAND
March 17, 2005
INDU AUTOMOBILES THROUGH ITS PARTNER SHRI PHOOL CHANDRA MISHRA Vs. MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LTD.BOKARO STEEL PLANT
March 9, 2005
ISHWAR LAL PATEL Vs. DHURB NATH SINGH
March 23, 2005
ISHWAR PRASAD RAI Vs. J.S.E.B.
October 4, 2005
Islam Mian Vs. Chairman-Cum-Managing Director, Eastern Coalfields Limited
September 28, 2005
J.P.STEEL UDYOG Vs. JHARKHAND STATE ELECTRICITY BOARD
April 15, 2005
JADU MAHTO Vs. STATE OF BIHAR
March 10, 2005
JAGDISH PASWAN Vs. ELECTRICITY BOARD RANCHI
April 1, 2005
Jagdish Prasad Sahu Vs. State Of Jharkhand
May 5, 2005
JAGGU MAL @ JAGU MAL Vs. JHARKHAND STATE ELECTRICITY BOARD
May 16, 2005
Jai Kishun Choudhary Vs. Ramdeo Choudhary
June 24, 2005
JAI KUMAR MAHTO Vs. STATE OF JHARKHAND
July 20, 2005
JAI NARAYAN SINGH Vs. STATE OF BIHAR THROUGH DEPUTY COMMISSIONER
November 30, 2005
Jai Prakash Sao Vs. Ajua Devi
November 23, 2005
Jai Prakash Singh Vs. Union Of India Being Represented By General Manager
December 20, 2005
JAMSHED MIAN Vs. HALIMA KHATOON
October 27, 2005
JAMSHEDPUR CONTRACTORS WORKERS UNION Vs. MANAGEMENT OF TATA IRON AND STEEL COMPANY
July 15, 2005
JAMUNA DAS SARDA Vs. RITA LAL
February 24, 2005
JAMUNA PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD, THROUGH THE SECRETARY
May 2, 2005
Jamuna Prasad Vs. J.S.E.B.
January 5, 2005
JAN MOHAMMAD Vs. MOHAMMAD KALIM
June 27, 2005
JATINDER SINGH HANSPAL Vs. TEJINDER SINGH
February 24, 2005
JAWED AHMAD Vs. STATE OF JHARKHAND
July 20, 2005
JAYNANDAN NADAV @ JAYNANDAN SINGH Vs. BHATAT COKING COAL LTD
May 3, 2005
JHARKHAND HIGH COURT Vs. BABBAN RAM
May 24, 2005
JHARKHAND HIGH COURT ON ITS OWN MOTION THROUGH TUKU BANERJEE Vs. STATE OF JHARKHAND
May 17, 2005
JHARKHAND KEROSENE DEALERS ASSOCIATION Vs. STATE OF JHARKHAND
April 29, 2005
JHARKHAND PARTY THROUGH ITS PRESIDENT SRI N.E. HORO Vs. STATE OF JHARKHAND
May 20, 2005
JHARKHAND POLYTECHNICS COLLEGE TEACHER&APOSS ASSOCIATION Vs. STATE OF JHARKHAND
December 20, 2005
JHARKHAND STATE ELECTRICITY BOARD Vs. MUDRIKA SINGH
July 26, 2005
JHARKHAND STATE ELECTRICITY BOARD Vs. PURAN CHOUDHARY
September 12, 2005
Jharkhand State Electricity Board Vs. Lal Mohan Prasad
December 12, 2005
JHARNA MANDAL Vs. STATE OF JHARKHAND
January 12, 2005
JINDAL ROADWAYS, COMPANY Vs. INDIA IRON, STEEL CO.LTD
January 11, 2005
JITENDRA KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
October 6, 2005
Jogesh Gambhir Vs. Secretary, State Consumer Dispute Redressal Commission
June 17, 2005
JOHNA ORAON AND ANR. Vs. JALESHWAR SAHU AND ORS.
July 14, 2005
JUNUL BHENGRAJ Vs. STATE OF JHARKHAND
September 29, 2005
JUNUL BHENGRAJ Vs. A.K.SENGUPTA
October 26, 2005
JUSTICE CHOUDHARY S.N.MISHRA Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY
August 11, 2005
JYOTILAL SINGH Vs. SRIKANT SINGH
February 25, 2005
JYOTSNA MAYEE TIWARY Vs. COAL INDIA LIMITED THROUGH ITS CHAIRMAN
August 1, 2005
K.K.SHARAN Vs. STATE OF JHARKHAND
February 3, 2005
K.STEEL PVT.LTD Vs. BIHAR STATE ELECTRICITY BOARD
July 11, 2005
KABLU KUMAR DUTTA Vs. BHARAT COKING COAL LTD
December 21, 2005
KADMI MANDALAIN Vs. NOMITA PANJARIN
July 15, 2005
KAILASH MANDAL Vs. STATE OF JHARKHAND
May 4, 2005
KAILASH RAM Vs. STATE OF JHARKHAND
October 7, 2005
KALARA KHARIAN Vs. BHAIRO NAGASIA @ GANESH NAGESIA
February 25, 2005
Kaleshwar Ram Vs. Union Of India
June 22, 2005
KALI VISHWAKARMA Vs. STATE OF JHARKHAND
January 13, 2005
KALIKA PRASAD SINHA Vs. STATE OF JHARKHAND
February 4, 2005
KAMAL MAHTO Vs. STATE OF BIHAR
May 18, 2005
KAMALJEET SINGH AHLUWALIA Vs. STATE OF BIHAR
November 16, 2005
KAMDEO MAHTO Vs. STATE OF BIHAR
August 9, 2005
KAMESHWAR PRAJAPATI Vs. STATE
August 11, 2005
KAMESHWAR PRASAD SARDA Vs. STATE OF BIHAR
February 1, 2005
KAMLESH SETH Vs. CENTRAL COALFIELDS LIMITED
August 19, 2005
KANAHIYA PRASAD Vs. STATE OF JHARKHAND
June 30, 2005
KANAKLATA HALDAR Vs. STATE OF JHARKHAND
March 23, 2005
KANCHAN AGRAWALA Vs. STATE OF JHARKHAND
March 29, 2005
KANHAIYA LAL MAHTO Vs. DAMAN MAHTO
February 14, 2005
KANHAIYALAL BANSAL Vs. STATE OF JHARKHAND
February 8, 2005
KAPILDEO RAM Vs. STATE OF JHARKHAND
October 28, 2005
KARMACHARI KUMARDHUBI CONGRESS UNION AND OFFICIAL LIQUIDATOR Vs. STATE OF JHARKHAND
June 30, 2005
KARMCHARI KUMARDHUBI CONGRESS UNION Vs. STATE OF JHARKHAND
February 11, 2005
KARTIK PRASAD Vs. PARSADI PANDIT
April 27, 2005
KARU MIAN Vs. STATE OF BIHAR
October 20, 2005
KASHINATH MAHTO Vs. STATE OF BIHAR
March 11, 2005
Kaushalya Devi Vs. State Of Jharkhand
February 17, 2005
KAUSHALYA DEVI Vs. CENTRAL COALFIELDS LIMITED
January 13, 2005
KAUSIK SINHA Vs. STATE OF BIHAR
April 28, 2005
KAVERI ROY Vs. BHAGMAT TUDU
April 20, 2005
Kayum Ansari Vs. State of Bihar (Now Jharkhand)
November 22, 2005
KEDAR SINGH Vs. CENTRAL COALFIELDS LTD
October 19, 2005
KEDAR YADAV Vs. STATE OF JHARKHAND
September 15, 2005
KERALA SAMAJAM MODEL SCHOOL THROUGH ITS TRUST INCHARGE APR NAIR Vs. UNION OF INDIA
November 30, 2005
KHAGENDRA KUMAR Vs. STATE OF JHARKHAND
August 5, 2005
Khedan Saw Vs. Secretary Jseb
December 1, 2005
KIRAN SUMAN BAXLA Vs. KANAN BALA TIRKEY
July 21, 2005
KISTO SINGH MUNDA @ KISTO MUNDA Vs. STATE OF BIHAR
June 15, 2005
KRISHAN KUMAR AND DAYA SHANKAR THAKUR Vs. UNION OF INDIA
August 19, 2005
KRISHNA CHANDRA DAS Vs. GOVERNMENT OF INDIA THROUGH SECRETORY M.O.H.A.
April 21, 2005
KRISHNA CHANDRA SAHU Vs. STATE OF BIHAR
May 9, 2005
KRISHNA KUMAR GUPTA Vs. BIHAR STATE ELECTRICITY BOARD
June 20, 2005
KRISHNA KUMAR JHA Vs. STATE OF JHARKHAND
April 1, 2005
KRISHNA KUMAR SINGH Vs. STATE OF JHARKHAND
April 15, 2005
KRISHNA PRADHAN Vs. STATE OF JHARKHAND
January 27, 2005
KUMARDHUBI METAL CASTING & ENGINEERING LIMITED Vs. KUMARDHUBI KARMCHARI CONGRESS
June 14, 2005
KUMARDHUBI METAL CASTING AND ENGINEERING LIMITED Vs. KUMARDHUBI KARAMCHARI CONGRESS
June 15, 2005
KUMUD BARAN DUTTA Vs. STATE OF JHARKHAND
March 16, 2005
KUNTI KUI PURTY Vs. STATE OF JHARKHAND
July 21, 2005
Kurban Ansari Vs. Rajendra Institute Of Medical Sciences (Rims)
April 1, 2005
LA OPALA R.G.LTD Vs. STATE OF JHARKHAND
June 22, 2005
LADHU LAKRA Vs. STATE OF BIHAR
April 28, 2005
LAJJU RAM AGARWAL Vs. ORIENTAL INSURANCE CO.LTD
March 29, 2005
LAKHAN CHANDRA PRAMANIK Vs. BIHAR STATE HOUSING BOARD
April 13, 2005
LAKHAN KUMAR Vs. CENTRAL COAL FIELDS LTD
May 5, 2005
Lakshmi Marandi Vs. State Of Jharkhand
January 17, 2005
LAKSHMI NARAIN GORAIN Vs. STATE OF BIHAR
May 11, 2005
LAKSHMI NARAYAN KASERA Vs. DHIRENDRA KUMAR JAIN
May 13, 2005
LAKSHMI NARAYAN PRAJAPATI Vs. STATE OF JHARKHAND
February 17, 2005
LALITA KUMARI Vs. STATE OF JHARKHAND
April 4, 2005
Lalita Singh Vs. Jharkhand State Electricity Board
December 1, 2005
LALMANI DEVI Vs. STATE OF JHARKHAND
February 17, 2005
LAXMAN ORAON Vs. AKHIL BHARTIYA ADIVASI VIKASH PARISAD
January 31, 2005
LAXMI DEVI Vs. STATE OF JHARKHAND
December 20, 2005
LAXMI JHA Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
February 16, 2005
LAXMI NARAYAN SHAW Vs. HARI RAM BARHI
January 11, 2005
LAXMI PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
July 18, 2005
LEELA YADAV Vs. STATE OF BIHAR
October 26, 2005
LEELA YADAV Vs. STATE OF BIHAR
October 20, 2005
LENGA MANJHI Vs. STATE OF JHARKHAND
July 25, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. HARIPAD ROHIDAS
August 22, 2005
LITLAL MUNDA Vs. CENTRAL COALFIELDS LIMITED
June 20, 2005
M S HODA Vs. DIPTI MUKHERJEE
February 23, 2005
M.A.MAJEED Vs. J.S.E.B.
June 28, 2005
M.P.REGISTRAR Vs. STATE OF BIHAR
March 10, 2005
MADAN PRASAD SINGH Vs. STATE OF BIHAR
March 10, 2005
MADHAVA RAO O Vs. UNION OF INDIA
May 5, 2005
MADHUSUDAN RAI Vs. STATE
June 21, 2005
MAHESH CHANDRA VERMA Vs. UNION OF INDIA
January 20, 2005
MAHESH PRASAD Vs. STATE OF JHARKHAND
September 30, 2005
MAHESHWARI SINGH Vs. STATE OF JHARKHAND
March 15, 2005
MAINA DEVI Vs. STATE OF JHARKHAND
September 15, 2005
MAINI @ MANAGER DAS Vs. STATE OF BIHAR
June 24, 2005
MALTI DEVI Vs. SHANTI DEVI
February 22, 2005
MAMOODIN ALI Vs. UNION OF INDIA
August 16, 2005
MANAGEMENT D V C Vs. WORKMEN D V C STAFF ASSOCIATION
January 3, 2005
MANAGEMENT OF BOKARA STEEL PLANT Vs. BALRAM BAHTO
January 25, 2005
MANAGEMENT OF HEAVY ENGINEERING CORPORATION LTD Vs. PRESIDING OFFICER
June 13, 2005
MANAGEMENT OF STEEL AUTHORITY OF INDIA LTD Vs. WORKMAN SHRI JATLU KARAMAKAR
March 21, 2005
MANAGMEN OF THE FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
May 19, 2005
MANAGMENT OF BOKARO STEEL PLANT Vs. PRESIDING OFFICER LABOUR COURT
September 19, 2005
MANGRA DHOBT Vs. KHEDUA BARAIK
March 11, 2005
MANISH HARI NANDAN Vs. STATE OF JHARKHAND
August 10, 2005
MANJU SINHA Vs. STATE OF JHARKHAND
June 14, 2005
MANOHARLAL Vs. BAIJNATH JALAN
June 17, 2005
MANOJ KUMAR Vs. MEERA AGARWAL
August 10, 2005
MANORANJAN KUMAR Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
June 29, 2005
MANSAROVAR NIWAS PVT.LTD Vs. STATE OF JHARKHAND
July 19, 2005
MANSOON MAIN MANSORMINCH Vs. STATE OF JHARKHAND
August 25, 2005
MASROOR JAHAN Vs. RANCHI INSTITUTE OF NEURO PSYCHIATRY AND ALLIED SCIENCES
October 19, 2005
MASSOM PERVEZ Vs. STATE OF JHARKHAND
August 31, 2005
MATRU LAL MANDAL @ MATRU MANDAL Vs. STATE OF BIHAR
August 9, 2005
MAYA DEVI Vs. STATE OF JHARKHAND
July 21, 2005
MAYA SINGH Vs. STATE OF JHARKHAND
October 4, 2005
MAZHARUL HAQUE Vs. STATE OF JHARKHAND
November 22, 2005
MD MUSTAFA Vs. STATE
September 16, 2005
Md.Alam Ansari Vs. Bharat Coking Coal Ltd.
August 25, 2005
MD.AWHAB SEIKH Vs. STATE OF JHARKHAND
October 6, 2005
Md.Darul Islam Vs. Jharkhand State Electricity Board
February 17, 2005
MD.ISLAM Vs. STATE OF JHARKHAND
January 12, 2005
Md.Majharul Haque Vs. State Of Jharkhand
December 12, 2005
MD.MUSLIM ANSARI Vs. STATE OF JHARKHAND
September 12, 2005
MD.MUSTAQUE AHMAD Vs. STATE OF JHARKHAND
May 16, 2005
MD.MUSTAQUE AHMED Vs. STATE OF JHARKHAND
August 8, 2005
MD.SADIQUE Vs. UNION OF INDIA THROUGH SECRETARY OF HOME AFFAIRS
March 21, 2005
Md.Sirajuddin Ansari Vs. Mineral Area Development Authority Through Its Chairman
February 17, 2005
MD.YUSUF Vs. JHARKHAND STATE ELECTRICITY BOARD, THROUGH ITS CHAIRMAN
February 4, 2005
MEERA DAS Vs. BHARAT COKING COAL LTD
June 21, 2005
Mithilesh Kumar Singh Vs. Government Of India Through Central Vigilance Commission
January 13, 2005
MOHAMMAD AKHTAR Vs. STATE OF BIHAR
June 27, 2005
Mohan Das Aind Vs. State of Jharkahnd
March 10, 2005
MOHAN LAL GUPTA Vs. BOKARO STEEL LTD
February 24, 2005
Mohan Prasad Singh Vs. State Of Bihar Through Commissioner-Cum- Secretary, H.R.D.Department
January 4, 2005
MOHAN SINGH Vs. STATE OF BIHAR
February 22, 2005
MOHD.QUASHIM Vs. NOOR MOHAMMAD
January 27, 2005
MOSMAT CHANDRAWATI DEVI Vs. NEELKANTH BARNWAL
February 17, 2005
MOSTT.GHAMIA Vs. MOSTT.TIPRI DEVI
February 4, 2005
MOTI LAL BHAGAT Vs. UNION OF INDIA
August 16, 2005
MOTION Vs. STATE OF JHARKHAND
January 20, 2005
MRINAL KANTI MANJHI Vs. STATE OF JHARKHAND
October 15, 2005
MUKESH KUMAR Vs. STATE OF JHARKHAND
October 28, 2005
Mulla Ansari Vs. Sk.Sattar
January 13, 2005
MUNNI DEVI ALIAS MUNNI Vs. STATE OF BIHAR
March 11, 2005
MUZAFFAR HUSSAIN Vs. STATE OF JHARKHAND
July 19, 2005
NABIUL HASSAN Vs. STATE OF BIHAR
September 19, 2005
NAESH KUMAR SAHAY Vs. STATE OF JHARKHAND
August 17, 2005
Nagi Orain Vs. Jharkhand State Electricity Board
December 5, 2005
NAGO BAGOUTH Vs. STATE OF JHARKHAND
December 23, 2005
NAKUL TIWARY Vs. STATE OF JHARKHAND
August 22, 2005
NALINI KANTA GOPE Vs. STATE OF BIHAR
February 17, 2005
Nand Kishore Pandey, Birendra Kumar, Narendra Nath Sharma And Bhubneshwar Mishra Vs. State Of Jharkhand
May 5, 2005
NAND KISHORE SINGH Vs. PRESIDING OFFICER LABOUR COURT BOKARO
January 13, 2005
NAND LAL GOSANI & ANR. Vs. STATE OF JHARKHAND
December 23, 2005
NAND LAL TANTI Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
June 29, 2005
NANDEO SINGH Vs. MOGA KUAR
February 23, 2005
NARAYAN DAS Vs. JHARKHAND STATE ELECRTICITY BOARD RANCHI
April 8, 2005
NARAYANI MUKHERJEE Vs. KHUSRU KHAN
February 14, 2005
NARENDRA BUTALA Vs. STATE OF JHARKHAND
April 15, 2005
NARENDRA NATH SUPAKAR Vs. SHAKUNTALA DEVI
September 30, 2005
Naresh Prasad Vs. State Of Jharkhand
September 13, 2005
NARESH RAJAK Vs. STATE OF JHARKHAND
August 10, 2005
NARMADESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
May 6, 2005
NAROTTAMKA MERCANTITLE PVT.LTD Vs. STATE OF JHARKHAND
June 15, 2005
NARSINGH JHA Vs. STATE OF JHARKHAND
April 28, 2005
NASREEN BEGUM Vs. STATE
July 18, 2005
NATIONAL COAL ORGANISATION EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
June 16, 2005
NATIONAL COAL ORGANISATION EMPLOYEES ASSOCIATION Vs. LATO BARHI
June 16, 2005
NATIONAL INSURANCE CO. LTD Vs. AMRAWATI DEVI
August 4, 2005
NATIONAL INSURANCE CO.LTD Vs. CHOTELAL MEHTA
September 30, 2005
NAVEEN KUMAR SINGH Vs. STATE OF JHARKHAND
December 7, 2005
NAVIN KUMAR SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
January 24, 2005
NAVRATANDAS AND CO P LTD Vs. TATA IRON AND STEEL CO LTD
May 20, 2005
NAWAL KISHORE BIRLA Vs. STATE OF JHARKHAND
December 20, 2005
NAYEB SINGH Vs. BHARAT COKING COAL LTD
July 5, 2005
NAZMA KHATOON Vs. STATE OF JHARKHAND
March 25, 2005
NEELAM KUMARI Vs. DEEPAK KUMAR JAISWAL
January 28, 2005
NEGANUM SUPPLIERS PVT.LTD Vs. STATE OF JHARKHAND
September 16, 2005
NIRAJ KUMAR Vs. STATE OF BIHAR
June 27, 2005
NIRANJAN JHA Vs. STATE OF JHARKHAND
July 20, 2005
Niranjan Prasad Mandal Vs. Union Of India
June 22, 2005
NIRANJAN SHARMA Vs. STATE
April 28, 2005
NIRMAL KUMAR KHANDELWAL Vs. SURESH KUMAR MEHTA
August 10, 2005
NIRMALA DEVI Vs. SANJAY SHARMA
March 14, 2005
NRITYA NAND SINHA Vs. STATE OF JHARKHAND
August 10, 2005
OM PRAKASH MISHRA Vs. STATE OF JHARKHAND
April 21, 2005
OMPRAKASH CHANDRA Vs. STATE OF JHARKHAND
August 11, 2005
P.K.SENGUPTA Vs. BHARAT COKING COAL LTD
September 26, 2005
PANDEY ANILESHWARI PRASAD Vs. STATE OF JHARKHAND
July 15, 2005
PANKAJ BIBHUTI Vs. STATE OF JHARKHAND
September 9, 2005
PANKAJ KUMAR SINGH Vs. STATE OF JHARKHAND
January 13, 2005
PARAS NATH SAHU Vs. STATE
August 3, 2005
PARTHA SARATHI KUMAR Vs. STATE OF JHARKHAND
January 25, 2005
Paru Bala Mahatain Vs. Bijubala Mahatain
February 16, 2005
PARVATI TRANSPORT AND CONSTRUCTION COMPANY Vs. CENTRAL COALFIELDS LIMITED
June 1, 2005
PAWAN BISCUITS CORPORATION PVT.LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
February 18, 2005
POULUSH PAHAN Vs. STATE
September 21, 2005
POWER ENGINEERS SERVICE ASSOCIATION Vs. JHARKHAND STATE ELECTRICITY BOARD
September 16, 2005
PRABHA VERMA Vs. SANJAY SINGH
August 29, 2005
PRADEEP CEMENT PRIVATE LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
August 25, 2005
PRADEEP CEMENT PVT.LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
June 14, 2005
PRADEEP KUMAR Vs. MINERAL AREA DEVELOPMENT AUTHORITY
April 20, 2005
PRADEEP ROBERT LAKRA AND PUSHPA PURTY Vs. UNION OF INDIA
November 22, 2005
PRADIP KUMAR TIWARI Vs. STATE OF JHARKHAND
July 26, 2005
PRADIP KUMAR TIWARY Vs. STATE OF JHARKHAND
June 14, 2005
PRADIP SINGH Vs. STATE OF JHARKHAND
October 20, 2005
PRADIPTA SAHU Vs. STATE OF JHARKHAND
June 15, 2005
PRAHLAD PRASAD SINGH Vs. J S E B
July 20, 2005
PRANAB KUMAR SEN Vs. JHARKHAND STATE ELECTRICITY BOARD
July 6, 2005
PRASAN KUMAR NAYAK Vs. STATE OF JHARKHAND
August 10, 2005
PRATAP CONSTRUCTIONS Vs. STATE OF JHARKHAND
January 13, 2005
PRATAP ELECTRICAL and CO Vs. ASEA BRAN BOVERI LTD
February 9, 2005
PRAVEEN KUMAR SUKHANI Vs. BISHWANATH MAHTO
July 1, 2005
PRAYAG SINGH Vs. STATE OF JHARKHAND
December 23, 2005
PRAYAG SINGH @ JHANJAT SINGH Vs. STATE OF BIHAR
March 17, 2005
PREM KUMAR Vs. STATE OF JHARKHAND
May 20, 2005
PREMCHAND MAHTO Vs. STATE OF JHARKHAND
June 15, 2005
PRIYA BARATA NARAIN SINGH Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF PERSONNEL
November 22, 2005
PROBASISH DAS GUPTA Vs. JUTHIKA DAS GUPTA
September 30, 2005
PRODYUT KUMAR BANERJEE Vs. JHARKHAND STATE ELECTRICITY BOARD
June 30, 2005
Pundeo Singh Vs. Heavy Engineering Corporation Ltd.
February 23, 2005
PUNIT SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
June 21, 2005
Purnima Sao Vs. State Of Bihar (Now Jharkhand)
November 24, 2005
PURSHOTTAM DUBEY Vs. STATE OF BIHAR
January 19, 2005
PURUSHOTTAM SINGH Vs. UNION OF INDIA
February 2, 2005
R YADAV Vs. STATE OF JHARKHAND
April 4, 2005
R.K.STEELS Vs. BIHAR STATE ELECTRICITY BOARD
November 24, 2005
R.L.KOCHAR Vs. JHARKHAND STATE ELECTRICITY BOARD
August 25, 2005
RABINDRA NATH BASU Vs. STATE BANK OF INDIA
October 6, 2005
RABINDRA NATH MAHTO @ RABINDRA MAHATO Vs. MANORANJAN MAHATO
January 12, 2005
RADHEY SHYAM PANDEY Vs. STATE OF JHARKHAND AND ORS.
August 25, 2005
RAJ BHUWAN SINGH Vs. STEEL AUTHORITY OF INDIA
September 11, 2005
RAJ BHUWAN SINGH Vs. STEEL AUTHORITY OF INDIA
September 1, 2005
RAJ KUMAR THAKUR Vs. STATE OF JHARKHAND
February 8, 2005
RAJ STEELS AND FERRO ALLOYS PVT LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
June 22, 2005
RAJA RAM PRASAD Vs. STATE OF JHARKHAND
March 15, 2005
RAJENDRA PRASAD AGRAWAL Vs. STATE OF JHARKHAND
August 25, 2005
RAJENDRA PRASAD ROHTAGI Vs. STATE OF BIHAR
June 20, 2005
RAJENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
January 6, 2005
RAJESH GUPTA Vs. STATE OF JHARKHAND
January 28, 2005
RAJESHWAR PRASAD SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
June 21, 2005
RAJIV BANSAL Vs. STATE OF JHARKHAND
January 9, 2005
RAJIV KUMAR MISHRA Vs. STATE OF JHARKHAND
May 16, 2005
RAJMAHAL PAHAD BACHAO ANDOLAN Vs. UNION OF INDIA
August 19, 2005
RAJMATA GYANI MAHARANI Vs. STATE OF BIHAR
June 27, 2005
RAJNATH RAM Vs. STATE OF JHARKHAND
August 10, 2005
Rajnikant Vs. State Of Bihar
September 12, 2005
RAJU MAHATO Vs. BIRSA AGRICULTURAL UNIVERSITY
March 30, 2005
RAKESHKUMAR CHOUDHRY Vs. STATE OF JHARKHAND
January 25, 2005
RAKU MANDAL Vs. STATE
August 3, 2005
RAM DEO SINGH Vs. STEEL AUTHORITY OF INDIA LTD
April 13, 2005
RAM DUTT SINGH Vs. STATE OF JHARKHAND
June 15, 2005
RAM KUMAR Vs. STATE OF BIHAR
October 26, 2005
Ram Kumar Singh Vs. Moti Jhari Devi
January 18, 2005
RAM KUMAR SINGH CHOUDHARY Vs. STATE OF JHARKHAND
February 2, 2005
RAM KUMAR SINHA Vs. STATE OF JHARKHAND
April 20, 2005
Ram Kumari Devi Vs. Bhagirath Mal Tibriwal
April 8, 2005
RAM LAKHAN MAHTO Vs. BIHAR COKING COAL LTD
March 10, 2005
RAM NARAYAN YADAV Vs. STATE OF JHARKHAND
October 4, 2005
RAM NATH LAL DAS Vs. BIHAR STATE SMALL INDUSTRIES CORPORATION LIMITED
October 5, 2005
RAM NATH RAM Vs. UNION OF INDIA (UOI) AND ORS.
August 29, 2005
Ram Naumi Prasad Vs. Bihar State Electricity Board
December 20, 2005
RAM PRASAD MISTRI Vs. STATE OF JHARKHAND
June 27, 2005
RAM PRASAD SHARMA Vs. JHARKHAND STATE HOUSING BOARD
February 9, 2005
RAM PRASAD SHARMA Vs. JHARKHAND STATE HOUSING BOARD
July 1, 2005
RAM PRASAD SINGH Vs. STATE OF JHARKHAND
May 16, 2005
RAM PRASANN SINGH Vs. STATE OF JHARKHAND
May 18, 2005
RAM PRAVESH PANDIT AND ORS. AND SATYA NARAYAN SINGH AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND) AND ORS.
August 29, 2005
RAM PRAVESH SHARMA Vs. STATE OF JHARKHAND
August 10, 2005
RAM PRAVESH SINGH Vs. J.S.E.B.
March 21, 2005
RAM SHARAN SAI Vs. STATE
August 9, 2005
RAM SUMER SINGH Vs. CENTRAL COALFIELDS LTD
April 19, 2005
RAMADHAR SINGH Vs. MANAGEMENT OF HEAVY ENGINEERING CORPORATION LTD
September 30, 2005
RAMASHISH PRASAD SINGH Vs. STATE OF JHARKHAND
August 10, 2005
RAMASISH SINGH Vs. STATE OF BIHAR
December 19, 2005
RAMCHANDRA RAVIDAS Vs. STATE OF BIHAR
October 26, 2005
RAMDEO PASWAN Vs. STATE OF JHARKHAND
March 14, 2005
Ramesh Prasad Vs. State Of Jharkhand
January 28, 2005
RAMESH PRASAD SINGH Vs. STATE OF JHARKHAND
April 21, 2005
RAMESHWAR PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
February 16, 2005
RAMESHWAR PRASAD RAY Vs. STATE OF JHARKHAND
July 28, 2005
RAMESHWAR SINGH Vs. STATE OF BIHAR
June 20, 2005
RAMESHWAR VISHWAKARMA Vs. J.S.E.B.THROUGH ITS SECRETARY
June 30, 2005
RAMJI MAHTO @ KODO KHIRHAR Vs. MURLIDHAR YADAV
February 14, 2005
Ranchi University Vs. Nand Kumar Singh, Suresh Kumar And Kishore Kumar Parhi
November 29, 2005
RANCHI UNIVERSITY GRADE-IV STAFF ASSOCIATION Vs. STATE OF JHARKHAND
January 13, 2005
RANENDRA NATH SARKAR Vs. BIHAR STATE ELECTRICITY BOARD
June 17, 2005
Ranglal Sah Vs. Jharkhand State Electricity Board
February 16, 2005
RANI SHAHI Vs. BIRESH PRASAD SHAHI
January 31, 2005
RANJEET ROY CHOUDHARY Vs. STATE OF BIHAR
August 10, 2005
RATAN MANDAL Vs. STATE
September 21, 2005
RAWINDRA THAKUR Vs. STATE OF BIHAR
May 6, 2005
RESHMI DUGAR Vs. RAM SOMARI DEVI
September 2, 2005
Rikta Mazumdar Vs. Bharat Coking Coal Ltd.
November 18, 2005
RISHISH CHANDRA GOYAL Vs. STATE OF BIHAR
July 29, 2005
ROBIN TIRKEY Vs. STATE OF JHARKHAND
March 30, 2005
ROJLIN TOPPO Vs. GENERAL MANAGER, PATRATU THERMAL POWER STATION AND ORS.
June 22, 2005
Roshan Jahan Vs. State Of Jharkhand
September 30, 2005
RUNGTA PROJECTS LTD Vs. TENUGHAT VIDYUT NIGAM LTD
March 2, 2005
RUPLAL MAHTO Vs. PYASI DEVI
February 18, 2005
RUPLAL MAHTO Vs. PYASI DEVI
January 18, 2005
S.K.LAL Vs. STATE OF BIHAR
April 28, 2005
S.K.MALHOTRA Vs. STATE OF JHARKHAND
August 4, 2005
S.S.Hussain @ Sheen Akhtar Vs. State Of Bihar
May 17, 2005
Sadanand Singh Construction Pvt.Ltd. Vs. State of Jharkhand
April 13, 2005
SADHNA AGRAWAL Vs. UNION OF INDIA
June 22, 2005
SADIQUE ANSARI Vs. STATE OF BIHAR
December 15, 2005
SAHAJU MAHTO Vs. STATE OF JHARKHAND
March 18, 2005
SAHDEO RAI Vs. STATE OF JHARKHAND
March 15, 2005
SAHDEO RAI Vs. LAXMAN RAI
January 27, 2005
SAHEB GHOSH Vs. STATE OF BIHAR
March 21, 2005
SAHEB KUMAR Vs. STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE
August 9, 2005
SAIKUN BIBI Vs. STATE OF JHARKHAND
August 10, 2005
SAMIR KUMAR SINHA Vs. STATE OF JHARKHAND
February 22, 2005
Sanchi Chamar Vs. Central Coalfields Ltd.
November 18, 2005
SANJAY KUMAR Vs. INDIAN SCHOOL OF MINES
July 11, 2005
Sanjay Kumar Chouhan Vs. State Of Jharkhand
January 28, 2005
SANJAY KUMAR JHA @ SANJAY JHA Vs. STATE OF JHARKHAND
May 4, 2005
SANJU ANUBHA KHALKHO Vs. STATE OF JHARKHAND
February 23, 2005
SANT LAL ROY Vs. STATE OF JHARKHAND
April 21, 2005
SANTU PRASD DAS Vs. EASTERN COAL FIELD LTD
June 28, 2005
SARANAN CHATTOPADHYAYA Vs. STATE OF BIHAR NOW JHARKHAND
November 22, 2005
SARASWATI EKKA Vs. STATE OF JHARKHAND
October 25, 2005
SARDAR PARAMJIT SINGH Vs. AMARJIT KAUR
May 10, 2005
Sarfaraj Alam Vs. State of Jharkhand
August 4, 2005
Sarfuddin Ansari Vs. State Of Jharkhand
February 16, 2005
SARSWATIA DEVI Vs. AMRIT BHUIYA
February 28, 2005
SATGURU DISTRIBUTORS PVT.LTD Vs. CASTROL INDIA LTD
February 9, 2005
Satish Chandra Mahto Vs. Sate of Jharkhard
November 23, 2005
Satish Kumar Singh Vs. Central Coalfields Ltd.
September 23, 2005
SATYA NARAYAN MANDAL Vs. STATE OF JHARKHAND
June 16, 2005
Satya Narayan Yadav Vs. State Of Jharkhand
February 16, 2005
SATYA NARAYANAGIWAL Vs. STATEBANK OF INDIA
May 16, 2005
SATYA PRASAD Vs. STATE OF JHARKHAND
June 14, 2005
SATYANARAYAN MAHTO Vs. STATE OF JHARKHAND
September 16, 2005
SAUKAT HUSSAIN Vs. MUSTAKIM ANSARI
August 5, 2005
SAYARA BANO Vs. STATE
July 21, 2005
SEEMA DEVI Vs. STATE OF JHARKHAND
March 30, 2005
SEPPY SINGH Vs. STATE OF JHARKHAND
December 21, 2005
SHABRA KHATOON Vs. STATE OF JHARKHAND
April 20, 2005
SHAKTINATH JHA Vs. STATE OF JHARKHAND
March 15, 2005
SHAKTIPADA CHAKARBORTY Vs. STATE OF JHARKHAND
July 21, 2005
SHAMBHU PRASAD SAH Vs. HIGH COURT OF JHARKHAND
August 10, 2005
SHAMBHU SINGH Vs. STATE OF JHARKHAND
February 2, 2005
Shambhu Soni Vs. Kishore Prasad
June 14, 2005
SHANTI DEVI PRASAD Vs. PRATIBHA SINGH
June 15, 2005
Shanti Kachhap Vs. Jharkhand State Electricity Board
March 9, 2005
Shanti Mishra Vs. State Of Jharkhand
September 30, 2005
SHEELA KANAUJIA Vs. MANOHAR KUMAR AGARWALLA
October 19, 2005
SHEO SHANKAR RAM Vs. PRESIDING OFFICER, LABOUR COURT
June 14, 2005
SHEOJEE PANDEY Vs. JHARKHAND STATE ELECTRICITY BOARD
September 23, 2005
SHIV CHANDRA MISHRA Vs. STATE OF JHARKHAND
May 5, 2005
SHIV KARMPAL SAHU Vs. STATE OF JHARKHAND
October 28, 2005
SHIV KUMAR GUPTA Vs. STATE OF JHARKHAND
June 15, 2005
SHIV KUMAR SINGH Vs. STATE OF JHARKHAND
April 21, 2005
SHIV NARAIN MISHRA Vs. SANICHAR SINGH
January 27, 2005
SHIV NATH CHOUDHARY Vs. STATE OF JHARKHAND
February 10, 2005
Shiv Shankar Jha Vs. State of Jharkhand through Secretary, Forest and Environment, Govt.of Jharkhand
April 15, 2005
SHIVA NARAIN SINGH Vs. STATE OF BIHAR
September 15, 2005
SHUKLA Vs. STATE OF JHARKHAND
August 16, 2005
Shushan Sao Vs. State of Jharkhand
December 19, 2005
SHYAM KISHORE PRASAD Vs. STATE OF JHARKHAND
October 28, 2005
Shyam Singh Vs. State of Jharkhand
September 8, 2005
SHYAM SUNDAR BAZAZ Vs. SANWARMAL JALAN
January 12, 2005
SHYAM SUNDAR JAIN Vs. STATE
June 14, 2005
SHYAMAL KUMAR SINHA Vs. STATE OF JHARKHAND
July 26, 2005
Shyamlal Prasad Atul Vs. Jharkhand State Electricity Board
December 2, 2005
SIDHESHWAR SINGH Vs. STATE OF JHARKHAND
July 6, 2005
SIKSHASAMITY, A BENGALI LINGUISTIC MINORITY ORGANIZATION Vs. STIRTHA KARAN
February 3, 2005
SINDHU SAHAY Vs. UNION OF INDIA
March 31, 2005
SITA RAM SAHU Vs. STATE OF BIHAR
September 13, 2005
SITWANTO DEVI MAHILA KALYAN SANSTHAN Vs. RANCHI UNIVERSITY
October 27, 2005
Sk.Chunia Vs. State Of Bihar (Now Jharkhand)
May 3, 2005
SNEHLATA KUMARI Vs. STATE OF JHARKHAND
May 16, 2005
SOMA PUF METAL PRIVATE LTD Vs. STATE OF JHARKHAND
December 23, 2005
SOMNATH TRIPATHY Vs. STATE OF JHARKHAND
June 16, 2005
SOMNATH TRIPATHY Vs. STATE OF JHARKHAND AND ANOTHER
June 11, 2005
SOURYA METALS LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
March 9, 2005
SOURYA METALS LTD Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
April 8, 2005
Sri Krishna Bihari Singh Vs. State Of Jharkhand
February 9, 2005
Sri Narayan Das Vs. Jharkhand State Electricity Board
April 8, 2005
State Bank Of India Vs. Braj Kishore Prasad
January 18, 2005
STATE OF BIHAR Vs. DEOPATI DAVI
July 15, 2005
STATE OF BIHAR Vs. NIRMAL KUMAR AGRAWAL
February 11, 2005
STATE OF BIHAR Vs. PRESIDING OFFICERLABOUR COURT BHAGALPUR
September 1, 2005
State Of Bihar (Now Jharkhand) Vs. Meera Devi
July 5, 2005
State Of Bihar (Now State Of Jharkhand) Vs. Shri Mahesh Thakur
December 13, 2005
STATE OF JHARKHAND Vs. SADANAND THAKUR
July 14, 2005
STATE OF JHARKHAND Vs. NITYANAND PANDEY
December 15, 2005
STATE OF JHARKHAND Vs. UMESH RAJ NAIDU
July 11, 2005
STATE OF JHARKHAND Vs. DASRATH SAO
June 29, 2005
STATE OF JHARKHAND Vs. GULBASI DEVI
January 11, 2005
STATE OF JHARKHAND Vs. PRADEEP KUMAR DEY
March 16, 2005
STATE OF JHARKHAND Vs. BISHWANATH GOPE
January 24, 2005
STATE OF JHARKHAND THROUGH EXECUTIVE ENG.MINOR DISTRIBUTION DIVISION Vs. HIMACHAL CONSTRUCTION COMPANY PVT.LTD
February 9, 2005
STATE OF JHARKHAND THROUGH EXECUTIVE ENGINEER Vs. JWALA RAUT
September 30, 2005
STEEL AUTHORITY OF INDIA LIMITED Vs. NIRANJAN MANDAL
July 5, 2005
STEEL AUTHORITY OF INDIA LIMITED Vs. PRESIDING OFFICER
March 10, 2005
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF JHARKHAND
February 22, 2005
STEEL CITY CABLE NETWORK Vs. STATE OF JHARKHAND
December 21, 2005
SUBERNREKHA ENTERPRISES Vs. JHARKHAND STATE ELECTRICITY BOARD
May 20, 2005
SUBERNREKHA ENTERPRISES Vs. JHARKHAN STATE ELECTRICITY BOARD
July 22, 2005
SUBHASH KUMAR SINGH Vs. STATE OF JHARKHAND
April 29, 2005
SUBODH KR.JHA Vs. STATE OF JHARKHAND
July 19, 2005
SUBRATA KUMAR GHOSH Vs. STATE OF JHARKHAND
March 31, 2005
SUBRATO KUMAR GUPTA Vs. JHARKHAND STATE ELECTRICITY BOARD
March 29, 2005
Sudama Prasad Vs. State Of Jharkhand
February 16, 2005
SUDESHWAR SAHU Vs. STATE OF JHARKHAND
September 30, 2005
SUDHIR MANDAL Vs. STATE OF BIHAR
April 28, 2005
SUJAN DEVI Vs. BINDESHWARI DEVI
October 19, 2005
SUKHDEO LOHRA Vs. STATE OF BIHAR
June 15, 2005
SUKHDEO ORAON AND LAL BAHADUR MISHRA Vs. STATE OF JHARKHAND
September 15, 2005
SUKHDEO RAI Vs. STATE OF BIHAR
September 19, 2005
Sukhdeo Ram Vs. State Of Jharkhand
February 16, 2005
SUKLA CONSRUCTION Vs. GENERAL MANAGER
July 27, 2005
Sukra Kujur Vs. State Of Bihar
January 4, 2005
SUMITRA GOPE Vs. STATE OF JHARKHAND
April 13, 2005
SUNDER PANDIT Vs. JHARKHAND STATE ELECTRICITY BOARD
December 23, 2005
SUNEET SERVICES Vs. STATE OF JHARKHAND AND ORS.
August 31, 2005
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND
August 16, 2005
SUNIL KUMAR YADAV Vs. STATE OF JHARKHAND
February 8, 2005
SUPHAL HANSDA Vs. HIGH COURT OF JHARKHAND THROUGH REGISTRAR GENERAL
August 10, 2005
SUPHAL MARANDI Vs. KAPRA MURMU
September 27, 2005
SURENDRA MISHRA Vs. STATE OF JHARKHAND
June 29, 2005
SURENDRA PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH THE SECRETARY P.H.D.
May 19, 2005
SURENDRA PRASAD SINGH Vs. UNION OF INDIA
December 20, 2005
Suresh Kumar Nishad Vs. Central Coalfield
December 5, 2005
SURESH KUMAR TEKRIWAL Vs. STATE OF JHARKHAND
October 5, 2005
SURESH MANDAL Vs. STATE OF JHARKHAND
September 6, 2005
SURESH PRASAD Vs. STATE OF JHARKHAND
May 5, 2005
SUSHIL KUMAR Vs. STATE OF JHARKHAND
July 27, 2005
SUSHMA VERMA Vs. STATE OF JHARKHAND
November 25, 2005
SUTLEJ CONSTRUCTION LTD Vs. STATE OF JHARKHAND
March 2, 2005
Swapan Adhikari Vs. Union Of India
January 3, 2005
SWAPAN KUMAR BANDOPADHYAY Vs. SAIL
December 2, 2005
SWARNREKHA COAL AND COKE (P) LIMITED Vs. UNION OF INDIA
September 13, 2005
SWARNREKHA COAL AND COKE PVT.LTD Vs. UNION OF INDIA
November 21, 2005
SYAMAL KARMAKAR Vs. STATE
September 2, 2005
Syed Askari Hadi Ali Augustine Imam Vs. Harish Reddy
December 12, 2005
T.S.RAJMANI Vs. STATE OF BIHAR
April 28, 2005
Tarani Gope Vs. State Of Jharkhand
February 25, 2005
Tata B.P.Solar India Ltd. Vs. State Of Jharkhand
April 12, 2005
TATA CUMMINS LTD Vs. STATE OF JHARKHAND
August 8, 2005
TATA IRON and STEEL CO LTD Vs. GYANENDRA SAHAY
January 24, 2005
TATA IRON AND STEEL CO.LTD.AND BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL
June 14, 2005
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
June 29, 2005
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF JHARKHAND
January 11, 2005
TATA ROPBINS FRASER LTD Vs. STATE OF JHARKHAND
January 25, 2005
TATA WORKERS UNION Vs. STATE OF JHARKHAND
August 9, 2005
TATA WORKERS UNION Vs. STATE OF JHARKHAND
August 11, 2005
Tayab Ansari Vs. Union Of India
December 16, 2005
TEJENDER SINGH Vs. COMMANDANT, THE SIKH REGIMENTAL CENTRE, RAMGARH CANTT
August 30, 2005
Their Workman Sri Ram Surat Ram Represented By Bokaro Karamchari Panchayat Through Ramakant Verma Vs. Management Of Steel Authority Of India Ltd.
February 10, 2005
TIRUPATI PRODUCTS AND HAJI SHAH HUSSAIN BUKSH KHAND Vs. STATE OF JHARKHAND
March 7, 2005
TRIBHUWAN PRASAD SINHA Vs. STATE OF JHARKHAND
December 23, 2005
TRIPURARI MOHAN PRASAD Vs. UNION OF INDIA
September 7, 2005
U K AND CO LTD Vs. BHARAT COKING COAL LTD
May 20, 2005
U.K.PANDEY Vs. BIRLA INSTITUTE OF TECHNOLOGY
December 14, 2005
UJJWAL SERVICES PVT. LTD Vs. COAL INDIA LTD
February 9, 2005
UMA PADA CHOUDHARY Vs. PANCHANAND CHOUDHARY
February 11, 2005
UMA PADA CHOUDHRY Vs. PANCHANAND CHOUDHARY
February 2, 2005
UMESH CHANDRA VIDYARTHI Vs. STATE OF JHARKHAND
June 15, 2005
UNION OF INDIA Vs. SENETH MUDA ALIAS SENETH KULLA
February 11, 2005
UNION OF INDIA Vs. HARIA DEVI
January 27, 2005
UNION OF INDIA Vs. MAKLU MAHTO
August 2, 2005
UPENDRA NATH MAHTO Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
February 23, 2005
UPENDRA SINGH Vs. JYOTI PRAKASH SAO
August 8, 2005
URMILA DEVI Vs. SUSHILA DEVI
March 21, 2005
URMILA MANDALAIN Vs. GIRIJA MADALAIN
July 15, 2005
URSULINE WOMEN'S TEACHERS TRAINING COLLEGE Vs. STATE OF JHARKHAND
October 6, 2005
Usha Devi Vs. Bihar State Road Transport Corporation
February 17, 2005
Usha Nath Vs. Ranchi Regional Development Authority
January 20, 2005
UTTAM KUMAR CHOUBEY Vs. KIRAN DEVI @ KUMARI KIRAN
August 17, 2005
VASANT VIHAR THROUGH ITS PROPRIETOR Vs. STEEL AUTHORITY OF INDIA LTD
February 7, 2005
Vijay Bala Sinha Vs. State Of Jharkhand
February 16, 2005
VIJAY KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
May 12, 2005
Vijoy Kumar Srivastava Vs. State Of Jharkhand
September 26, 2005
VIKAS KUMAR Vs. NIKHIL MAZUMDAR
June 24, 2005
VIKROMATIC STEELS PVT.LTD Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
September 19, 2005
VINAY KUMAR MISHRA Vs. STATE OF JHARKHAND
February 8, 2005
VINOBA BHAVE UNIVERSITY Vs. IMAMUL HAI KHAN EDUCATIONAL SOCIETY
January 25, 2005
VINOD SHARMA Vs. BHARAT COKING COAL LTD
July 13, 2005
VIVEK KUMAR Vs. STATE OF JHARKHAND
October 28, 2005
WING COMMANDER NARINDER NATH AGARWAL Vs. STATE OF JHARKHAND
March 30, 2005
WIPRO G.E. MEDICAL SYSTEM Vs. STATE OF JHARKHAND
May 20, 2005
YOGENDRA PRASAD BHAGAT Vs. STATE OF JHARKHAND
August 10, 2005
YOGENDRA PRASAD VERMA Vs. J.S.E.B.
July 7, 2005
YOGENDRA SINGH Vs. STATE OF JHARKHAND
January 2, 2005
Yogeshwar Pathak Vs. Bharat Coking Coal Ltd.
December 21, 2005
YUGAL RAJAK Vs. EASTERN COALFIELDS LIMITED
March 17, 2005