Case Index

Title
Date
ABDUL KHADER SHARIEFF Vs. YALLAMMA DASAPPA HOSPITAL
May 30, 2005
AMISHA MEHTA Vs. DIRECTOR GENERAL OF TELECOMMUNICATIONS
March 1, 2005
ANASUYA Vs. SIL TECH INDUSTRIES
March 17, 2005
B S KRISHNA KUMAR Vs. MANIPAL HOSPITAL
July 29, 2005
B SHASHIREKHA Vs. AMERICAN EXPRESS TRAVEL RELATED SERVICES
January 28, 2005
BANGALORE UNIVERSITY JNANA BHARATHI Vs. S DATTATRI
March 23, 2005
BELL AGROMACHINE LIMITED Vs. VENKAPPA PUNDAPPA CHAVALAR
November 9, 2005
D PHILIP Vs. NARAYANA NETRALAYA
September 19, 2005
G SAMPANTI Vs. HINDUSTAN AERONAUTICS LTD
May 30, 2005
GOVERNMENT TOOL ROOM AND TRAINING CENTRE Vs. ORIENTAL INSURANCE COMPANY LIMITED
June 17, 2005
H V VAARADARAJA Vs. JATTI MOTORS
February 28, 2005
HINDUSTAN COCA COLA BERVERAGES PRIVATE LIMITED Vs. RAVISHANKAR
February 28, 2005
JWF EXPORTS Vs. NEW GLOBE SERVICES AIR(LTD) & ORS
October 24, 2005
K HARI Vs. MINERVA CIRCLE BLOOD BANK
April 1, 2005
LAKSHMI ELECRO CONTROL & AUTOMATION Vs. FABIONIX INDIA PVT LTD
July 12, 2005
M JAYASHEELA NAIK Vs. VYSYA BANK LIMITED
September 13, 2005
M PUNDALIKA SHENOY (SINCE DEAD) Vs. RAMAIAH INSTITUTE OF CARDIOLOGY
July 25, 2005
MALATHI N R Vs. VIDYAMANI
May 30, 2005
MOAMMED AYUB KHAN SOUDAGAR Vs. AMJAD ATTAR
August 29, 2005
MUNIRAJ Vs. ANMOL BHARATH GAS DISTRIBUTORS
September 15, 2005
NARENDRA RATHOD Vs. NATIONAL INSURANCE COMPANY LIMITED
July 1, 2005
PANDEY R K Vs. ARCADIA SECURITIES (P) LTD
March 11, 2005
R S KHATTER Vs. M S RAMAIAH MEDICAL TEACHING HOSPITAL
September 27, 2005
RAJANESH R SWAMY Vs. CADBURY INDIA LIMITED
October 28, 2005
RELIANCE INDUSTRIES LIMITED Vs. SIMON MARTIS
February 28, 2005
SADASIVAIAH Vs. VEERASHAIVA CO-OPERATIVE BANK LIMITED
June 22, 2005
SAI HARISHA Vs. NATIONAL INSURANCE CO LTD
April 1, 2005
SAINATH AGARBATHI WORKS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
February 25, 2005
SHANTHA V GOWDA Vs. KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES
January 28, 2005
SUNANDABAI Y PATIL Vs. B L PATIL
April 7, 2005
T P HUSSAINAR Vs. P K USMAN
May 30, 2005
V R KOLLALI Vs. VIJAYA BANK
August 10, 2005
V V TURMARI AND SONS Vs. UNITED INDIA INSURANCE CO LTD
July 1, 2005
XCYTON DIAGNOSTICS LIMITED Vs. DTDC COURIER & CARGO LIMITED
August 31, 2005