Case Index

Title
Date
20 MICRONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 9, 2005
A J KHATNANI Vs. COMMISSIONER OF CENTRAL EXCISE
February 23, 2005
A P R PACKAGING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 24, 2005
A R GURWADA AND VIJAY PAPER PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2005
A R SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
March 16, 2005
A S P PVT LTD Vs. CCE
April 25, 2005
A. RAVINDRAN Vs. CCE
August 9, 2005
A.K. ENTERPRISE Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
October 3, 2005
A.P. SALES Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
December 2, 2005
A.P. SOLVEX LTD. Vs. CCE
March 23, 2005
A.R. CABS Vs. COMMISSIONER OF CENTRAL EXCISE
May 11, 2005
A.S. GOPINATH Vs. COMMISSIONER OF CUSTOMS, COCHIN
August 16, 2005
AADITHYA CHEMICALS PRIVATE LTD. Vs. CCE
February 14, 2005
AAKAR COMMUNICATION (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 28, 2005
AARPEE ELECTRICALS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
August 9, 2005
AARPEE ELECTRICALS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
January 6, 2005
AARVEE DENIMS AND EXPORTS LTD. Vs. COMMISSIONER OF C. EX.
March 11, 2005
ABB INDUSTRIES Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
October 5, 2005
ABB LENZOHM SERVICE LTD Vs. COMMISSIONER OF C EX
September 16, 2005
ABB LTD. Vs. COMMISSIONER OF C. EX., KOLKATA
July 12, 2005
ABBA RUBBERS Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
July 25, 2005
ABC PAPER Vs. COMMISSIONER OF CENTRAL EXCISE
July 8, 2005
ABC PAPER (FORMERLY AMRIT PAPER) Vs. CCE
December 14, 2005
ABDUL MAZID AZIZ REHMATWALA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
March 18, 2005
ABDUS SABUR MOLLA Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
October 5, 2005
ABHISHEK ELECTRONICS Vs. COMMISSIONER OF CUSTOMS
March 28, 2005
ABHISHEK INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 2, 2005
ABI-SHOWATECH INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 3, 2005
ABILASH RUBBER PRODUCTS Vs. COMMR. OF C. EX., HYDERABAD
November 14, 2005
ACERO FABRICA Vs. COMMISSIONER OF CENTRAL EXCISE
May 13, 2005
ACQUA MINERALS LTD. Vs. COMMISSIONER OF C. EX.
December 13, 2005
ACTIS TECHNOLOGIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
May 25, 2005
ADA RANGAMANDIRA TRUST, BANGLORE Vs. COMMISSIONER OF C. EX., BANGALORE-III
February 8, 2005
ADDISONS PAINTS AND CHEMICALS Vs. CCE
December 19, 2005
ADHUNIK CORPN. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
September 23, 2005
ADITI TECHNOLOGIES (PVT.) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
August 11, 2005
ADITYA CEMENTS LTD. Vs. C.C.E.
November 28, 2005
ADVANCE LAMP COMPONENTS (P) LTD. Vs. C.C.E.
December 20, 2005
ADVANI OVERLIKAN LTD. Vs. COMMISSIONER OF C. EX.
June 9, 2005
AEGIS CHEMICAL INDUS LTD Vs. COMMISSIONER OF CUSTOMS
November 10, 2005
AERO WORLD TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
February 16, 2005
AFCONS INFRASTRUCTURE LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
June 22, 2005
AFL PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
October 14, 2005
AGARWAL COLOR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
August 12, 2005
AGARWAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, VIZAG
August 4, 2005
AGARWAL INDUSTRIES Vs. COMMISSIONER OF C. EX.
November 29, 2005
AGARWAL IRON AND STEEL INDUSTRIES Vs. COMMISSIONER OF C EX
February 7, 2005
AGATE ELECTRO INSULANTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
June 3, 2005
AGROILS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 11, 2005
AGROTECH FOODS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 11, 2005
AHMEDABAD UNION DYG MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
September 7, 2005
AHMEDNAGAR FORGINGS LIMITED AND SHRI S D TAKTE Vs. COMMISSIONER OF CENTRAL EXCISE
May 13, 2005
AIR CONDITIONER COMPANY OF INDIA Vs. COMMISSIONER OF C. EX.
November 29, 2005
AJANTA COLOR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
September 20, 2005
AJAY KALSI, PHONIX INTERNATIONAL Vs. CC
March 18, 2005
AKASHDEEP PAPERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
July 29, 2005
AKZO NOBEL COATINGS (INDIA) PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
January 17, 2005
AL-FALAH EXPORTS Vs. CCE
September 19, 2005
ALAMPALLY BROTHERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
May 11, 2005
ALBRIGHT AND WILSON CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
November 21, 2005
ALCOM ENTERPRISES AND HINDUSTAN Vs. CCE
March 15, 2005
ALEMBIC LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
March 11, 2005
ALEX C. JOSEPH Vs. COMMISSIONER OF CUSTOMS, COCHIN
February 2, 2005
ALFA PACKAGING Vs. CCE
October 18, 2005
ALFA SPG. LTD. AND ALFA CASTING (P) Vs. C.C.E.
November 23, 2005
ALKALI MANUFACTURERS Vs. DESIGNATED AUTHORITY, MINISTRY
December 23, 2005
ALKYL AMINES CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 2, 2005
ALL INDIA WOMEN'S CONFERENCE Vs. CCE
October 13, 2005
ALLAHABAD GLASS WORKS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 18, 2005
ALLIANCE ENGINEERS (PVT.) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
February 8, 2005
ALMEIDA BROTHERS Vs. COMMISSIONER OF C EX
July 29, 2005
ALNOORI TOBACCO PRODUCTS AND ANR. Vs. CCE
January 27, 2005
ALOK LEASING PVT LTD Vs. COMMISSIONER OF CUSTOMS
July 21, 2005
ALPA RESINS AND PAINTS LTD Vs. COMMISSIONER OF C EX AND CUS
November 23, 2005
ALPHA FOAM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 13, 2005
ALPS INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 14, 2005
ALSTOM PROJECTS INDIA LIMITED Vs. COMMISSIONER OF CENTRAL
November 28, 2005
ALTHAF SHOES PVT LTD Vs. COMMISSIONER OF CUSTOMS
May 11, 2005
AMADALAVALASA CO-OP. SUGARS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
September 2, 2005
AMAR BITUMEN AND ALLIED PRODUCTS P LTD Vs. COMMISSIONER OF CEN EXCISE
February 17, 2005
AMAR COACH BUILDERS, Vs. CCE
February 11, 2005
AMAR WIRE AND ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
August 23, 2005
AMARAVATHY SRI VENKATESA PAPER MILLS LTD. Vs. COMMR. OF C. EX.
February 9, 2005
AMARSRI ENGINEERING CO. Vs. COMMR. OF C. EX., BELGAUM
November 28, 2005
AMARTARA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2005
AMBICA SYNTEX PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
December 6, 2005
AMBUJA CEMENT Vs. COMMISSIONER OF C. EX. & CUSTOMS, RAIPUR-I
June 30, 2005
AMCO BATTERIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
September 14, 2005
AMEET INDUSTRIAL CORPORATION Vs. COMMISSIONER OF CUSTOMS IMPORTS
February 11, 2005
AMERICAN REMEDIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 10, 2005
AMET LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
November 11, 2005
AMIGO BRUSHES PVT LTD Vs. CCE
July 25, 2005
AMIT ENGINEERING Vs. CCE
November 30, 2005
AMIT MODI, SHRI ANUJ MALIK, SKAM Vs. CC
March 29, 2005
AMIT PACKAGING Vs. COMMISSIONER OF C. EX.
June 7, 2005
AMITASHA ENTERPRISES PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
April 28, 2005
AMMARUN FOUNDRIES Vs. COMMISSIONER OF CENTRAL EXCISE
June 1, 2005
AMPHETRONIX LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
October 27, 2005
AMRIT VARSHA ISPAT (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 1, 2005
AMSTRIN PHARMA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 15, 2005
AMSTRIN PHARMA PVT. LTD. AND Vs. CCE
July 28, 2005
ANABOND (P) LTD., DARIEN ELECTRIC Vs. CCE
December 30, 2005
ANAMALLIS ENGINEERING Vs. CCE
March 10, 2005
ANAND AGRO CHEMICALS (P) LTD. Vs. COMMISSIONER OF C. EX.
July 6, 2005
ANAND BALASUBRAMANI Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 6, 2005
ANAND CALENDERING COMPANY Vs. COMMISSIONER OF C. EX., BANGALORE
December 7, 2005
ANAND METAL INDUSTRIES Vs. COMMISSIONER OF C. EX.
May 12, 2005
ANAND POLYROTEX Vs. COMMISSIONER OF CENTRAL EXCISE
July 13, 2005
ANAND TEXTILES Vs. COMMISSIONER OF CUSTOMS
June 1, 2005
ANAND TISSUES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 24, 2005
ANANT B. TIMBADIA AND CO. Vs. COMMISSIONER OF CUSTOMS
November 9, 2005
ANANT SPG. MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
September 5, 2005
ANDHRA CEMENTS Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
June 20, 2005
ANDHRA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
September 1, 2005
ANDHRA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
June 21, 2005
ANDHRA PETROCHEMICALS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
January 28, 2005
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
February 21, 2005
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
November 22, 2005
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
June 17, 2005
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
May 6, 2005
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF CUSTOMS
June 22, 2005
ANGLO FRENCH DRUGS & INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., INDORE
April 12, 2005
ANI MARBLE AND GRANITE Vs. CC
February 9, 2005
ANIL CHEMICALS AND INDUSTRIES Vs. COMMISSIONER OF C. EX.
October 25, 2005
ANIL DANG Vs. COMMISSIONER OF CENTRAL EXCISE
June 27, 2005
ANIL HITKARI AND HITKARI FIRES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 8, 2005
ANIL IMPEX Vs. DESIGNATED AUTHORITY
December 2, 2005
ANITA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
December 23, 2005
ANKIT FILAMENTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 25, 2005
ANKIT INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
March 11, 2005
ANKIT INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
June 9, 2005
ANNAPURNA INDUSTRIES LTD. Vs. COMMR. OF C. EX. & CUS., TIRUPATI
December 1, 2005
APAR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
October 25, 2005
APARNA PAPER PROCESSING Vs. COMMISSIONER OF C EX
January 28, 2005
APEX EXPORTS Vs. COMMISSIONER OF CUSTOMS
May 17, 2005
APLAB LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 13, 2005
APNA COMMUNITY CHARITY CENTRE Vs. COMMISSIONER OF CUSTOMS
December 14, 2005
APOLLO TYRES LTD. AND ORS. Vs. UNION OF INDIA
September 9, 2005
APSARA POLYMERS PVT. LTD. Vs. CCE
July 29, 2005
APTE AMALGAMATIONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 18, 2005
APURVA ALUMINIUM CORPN AND PRAVIN N SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
April 15, 2005
AQUAGUARD PLASTICS AND POLYMERS PVT LTD AND SHRI G S MUNDHRA Vs. COMMISSIONER OF CENTRAL EXCISE II
April 15, 2005
ARACO CORPORATION Vs. COMMISSIONER OF C. EXCISE, BANGALORE-III
November 22, 2005
ARATI ADVERTISING SERVICE Vs. COMMISSIONER OF CENTRAL EXCISE
November 10, 2005
ARAVIND LABORATORIES Vs. COMMISSIONER OF CUSTOMS
October 28, 2005
ARCHANA SYNTEX PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE BELAPUR
February 3, 2005
ARDESHIR B. CURSETJEE AND SONS LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
July 18, 2005
ARDH METALS AND ALLOYS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 28, 2005
ARHAM SPINNING MILLS Vs. CCE
September 9, 2005
ARIES CHEMICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 8, 2005
ARIHANT INDUSTRIES LTD. Vs. CCE
April 4, 2005
ARJUNA SAHU AND SONS Vs. COMMR OF CENTRAL EXCISE
November 7, 2005
ARTI INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 10, 2005
ARUL MARIAMMAN TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 28, 2005
ARUN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
September 1, 2005
ARUPPUKOTTAI SHRI VIJAYALAKSHMI TEXTILE MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 13, 2005
ARVIND MILLS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
January 5, 2005
ARVIND MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 5, 2005
ARYAMA POLYTEX LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 2005
ASAHI INDIA GLASS LTD. Vs. CCE
July 11, 2005
ASEA BROWN BOVERI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
February 16, 2005
ASEA BROWN BOVERI LTD. Vs. CCE
August 2, 2005
ASHOK IRON WORKS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., BELGAUM
November 22, 2005
ASHOK KUMAR B SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
June 29, 2005
ASHOK LEYLAND Vs. COMMISSIONER OF CUSTOMS
September 16, 2005
ASHOK LEYLAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 18, 2005
ASHOK MAGNETICS LTD. Vs. COMMISSIONER OF CUSTOMS
March 29, 2005
ASHWIN S. MEHTA Vs. COMMISSIONER OF CUSTOMS
September 15, 2005
ASIAN PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
May 27, 2005
ASIAN TECHS LTD AND GEO TECH FOUNDATION AND CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2005
ASIAN TECHS LTD. AND GEO-TECH Vs. CCE
September 12, 2005
ASIATIC GASES Vs. COMMISSIONER OF CENTRAL EXCISE
March 2, 2005
ASPI CASTING PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
January 6, 2005
ASSAM ALLOYS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2005
ASSAM ASBESTOS LTD Vs. COMMISSIONER OF CUS AND C EX
May 27, 2005
ASSISTANT ENGINEER (CIVIL), MPEB Vs. COMMISSIONER OF C. EX.
June 9, 2005
ASSOCIATE MARKETING SERVICES Vs. COMMR. OF CUS. (AIRPORT)
September 23, 2005
ASSOCIATED CEMENT COMPANIES Vs. CCE
March 14, 2005
ASSOCIATED CEMENT COS. LTD. Vs. COMMISSIONER OF C. EX.
March 16, 2005
ASSOCIATED CEMENT COS. LTD. Vs. CCE
August 31, 2005
ASSOCIATED PACKAGING INDUS AND MONEETO PLATSTI FAB LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 2, 2005
ASSOCIATED PLOYMER INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
February 17, 2005
ASSTT. COMMISSIONER OF C. EX., GUNTUR Vs. JOCIL LTD.
November 23, 2005
ASWM SPINNING MILLS Vs. CCE
August 5, 2005
ATHERTON ENGG. CO. (P) LTD. Vs. C.C. (AIRPORT & ADMINISTRATION), KOLKATA
September 22, 2005
ATIKA SYNTHETICS Vs. COMMISSIONER OF CUSTOMS IMPORT
March 3, 2005
ATUL COMMODITIES (P) LTD. AND ORS. Vs. COMMISSIONER OF CUSTOMS
May 11, 2005
ATUL COMMODITIES P. LTD. Vs. COMMISSIONER OF CUSTOMS
July 12, 2005
ATUL COMMODITIES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
June 29, 2005
ATUL LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
May 20, 2005
ATUL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 1, 2005
ATUL PAINTERS Vs. COMMISSIONER OF CENTRAL EXCISE
August 3, 2005
ATUL TIMBER LTD. Vs. COMMISSIONER OF CUSTOMS
July 8, 2005
AUDCO INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 15, 2005
AUM ALUMINIUM PVT LTD Vs. COMMISSIONER OF C EX
July 8, 2005
AURO PUMPS PVT LTD AND JAYESH G DESAI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
March 15, 2005
AUROBINDO PHARMA LTD. Vs. COMMR. OF C. EX., HYDERABAD
August 2, 2005
AUTO SHELL CASTS PVT. LTD. AND SH. Vs. COMMISSIONER OF CENTRAL EXCISE
July 7, 2005
AUTOLITE (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 30, 2005
AUTOMATS INDIA AND ASRA AND SUDHIR MALHOTRA Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2005
AUTOMOBILE CORPORATION OF GOA LTD Vs. COMMISSIONER OF C EX
December 13, 2005
AVANI PETROCHEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 5, 2005
AVANI PETROCHEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 1, 2005
AVANTI KOPP ELECTRICALS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD-I
August 30, 2005
AVISHKAR PROCESSING PVT LTD AND SHRI KALURAM RASTOGI Vs. COMMISSIONER OF CENTRAL EXCISE
October 31, 2005
AWAL MANUFACTURING CO. Vs. CCE
January 5, 2005
AXION IMPEX INTERNATIONAL LTD Vs. COMMISSIONER OF C EX
November 14, 2005
AYURCHEM PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
April 19, 2005
AZTEC SOFTWARE TECHNOLOGY SERVICES LTD. Vs. C.C., BANGALORE
April 4, 2005
B AND A MULTIWALL PACKAGING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 25, 2005
B G VENEERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 31, 2005
B. DAYALAL JAIN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
September 13, 2005
B. SATHIK Vs. COMMISSIONER OF CUSTOMS
November 7, 2005
B.E.C. FOODS Vs. COMMISSIONER OF CENTRAL EXCISE
February 14, 2005
B.P.L. MOBILE COMMUNICATIONS Vs. COMMISSIONER OF CENTRAL EXCISE
September 9, 2005
B.S. REFRIGERATORS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 7, 2005
BAADER SCHULZ LABORATORIES Vs. COMMISSIONER OF CUSTOMS
April 5, 2005
BACCAROSE PERFUMES AND BEAUTY Vs. COMMISSIONER OF CENTRAL EXCISE
September 20, 2005
BACCOROSE PERFUMES AND BEAUTY PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 30, 2005
BADDER SCHULZ LABORATORIES Vs. COMMISSIONER OF CUSTOMS
February 24, 2005
BAGWE ALLOYS PVT LTD Vs. COMMISSIONER OF C EX AND CUS
October 25, 2005
BAI JERBAI WADIA HOSPITAL FOR CHILDREN Vs. COMMISSIONER OF CUSTOMS
June 6, 2005
BAIJNATH PLASTIC PRODUCTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 12, 2005
BAJAJ AUTO LTD Vs. COMMISSIONER OF CUSTOMS A C C
August 17, 2005
BAJAJ AUTO LTD Vs. CCE
July 22, 2005
BAJAJ AUTO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 12, 2005
BAJAJ AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 18, 2005
BAJAJ FOOD PRODUCTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 28, 2005
BAKELITE HYLAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
February 10, 2005
BAKELITE HYLAM LTD. Vs. COMMISSIONER OF CENTRAL
June 23, 2005
BAKUL AROMATICS AND CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
December 23, 2005
BAL KISHAN SONI Vs. COMMISSIONER OF CUSTOMS
June 14, 2005
BAL PHARMA LTD. AND ANR. Vs. CCE
July 4, 2005
BALAJI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS IMPORT
August 18, 2005
BALAJI FINE CHEMICALS AND Vs. COMMISSIONER OF CENTRAL EXCISE
July 5, 2005
BALKRISHNA TEXTILE MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 12, 2005
BALLARPUR INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX.
August 26, 2005
BALLARPUR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 1, 2005
BALLARPUR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 17, 2005
BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
January 13, 2005
BALLARPUR INDUSTRIES LTD. Vs. CCE
October 25, 2005
BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 27, 2005
BALU INDIA Vs. CC
October 13, 2005
BANACOMBAI TEA PLANTATION (P) Vs. COMMISSIONER OF C. EX.
November 8, 2005
BANGALORE COMMERCIAL Vs. CCE
August 29, 2005
BANIYAN AND BERRY P. LTD. Vs. C.C.E.
December 21, 2005
BANNER PHARMACAPS (INDIA) P. LTD. Vs. COMMR OF C. EX., BANGALORE
August 16, 2005
BANSAL MECHANICAL WORKS LTD Vs. COMMISSIONER OF C EX
February 14, 2005
BANSI LAL LEISURE PARKS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
October 26, 2005
BAROQUE PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
April 29, 2005
BASANT RUBBER FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
March 18, 2005
BASTI SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2005
BATA INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
March 18, 2005
BATA INDIA LTD Vs. COMMR OF CENTRAL EXCISE
September 28, 2005
BAYER INDIAN SYNTANS LTD. Vs. COMMISSIONER OF C. EX.
May 12, 2005
BBR (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
February 7, 2005
BCL SPRINGS Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2005
BEARDSELL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 5, 2005
BEE INTERNATIONAL AND SHRI A BHARGAVA Vs. COMMISSIONER OF CENTRAL EXCISE
May 27, 2005
BEE KAY CEMENT LTD. Vs. CCE
June 27, 2005
BEE KAY CEMENT LTD. Vs. CCE
May 20, 2005
BEEKAY STEEL INDUSTRIES LTD Vs. COMMR OF CENTRAL EXCISE
January 27, 2005
BEEKAYLAN SYNTHETICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 7, 2005
BEL Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
May 13, 2005
BELL CERAMICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 31, 2005
BELLARY STEEL ROLLING MILLS Vs. COMMR. OF CENTRAL EXCISE, BELGAUM
December 9, 2005
BELLARY STEELS & ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
June 16, 2005
BELLARY STEELS & ALLOYS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
October 7, 2005
BELLARY STEELS AND ALLOYS LTD. Vs. CCE
January 27, 2005
BEML Vs. THE COMMISSIONER OF CENTRAL EXCISE
November 24, 2005
BENGAL HAMMER INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 17, 2005
BENGAL STEEL INDUSTRIES Vs. COMMR OF CENTRAL EXCISE
April 5, 2005
BERG TRADING PVT LTD Vs. COMMISSIONER OF CUSTOMS
July 8, 2005
BERGER BECKER COATINGS PVT. Vs. CC
December 21, 2005
BERGER PAINTS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 4, 2005
BEST AND CO. Vs. COMMISSIONER OF CUSTOMS
April 11, 2005
BEST CALL TAXI INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
June 17, 2005
BETA COSMETICS Vs. COMMISSIONER OF CENTRAL EXCISE
February 1, 2005
BHAGAWATI ELECTRICAL Vs. COMMISSIONER OF CUSTOMS
July 5, 2005
BHAGAWATI ELECTRICAL ENTERPRISES Vs. COMMR. OF CUS., HYDERABAD-II
July 4, 2005
BHAGWATI SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
July 1, 2005
BHANU IVRCL ASSOCIATES Vs. COMMR. OF C. EX., HYDERABAD-I
August 5, 2005
BHARAT ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX.
November 21, 2005
BHARAT CONTAINERS (NAGPUR) PVT. Vs. COMMR. OF C. EX.
November 22, 2005
BHARAT ELECTRONICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
November 24, 2005
BHARAT ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
November 30, 2005
BHARAT FRITZ WERNER LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
June 23, 2005
BHARAT HEAVY ELECTRICALS LIMITED Vs. CCE
June 22, 2005
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER OF C. EX.
June 10, 2005
BHARAT METAL DECORATORS Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2005
BHARAT OVERSEAS Vs. COMMISSIONER OF CUSTOMS EP
July 6, 2005
BHARAT PETROLEUM CORPN LTD Vs. CCE
April 21, 2005
BHARAT PETROLEUM CORPN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 5, 2005
BHARAT PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL
July 26, 2005
BHARAT ROLL INDUSTRY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 8, 2005
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
February 14, 2005
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 26, 2005
BHARAT SUGAR MILLS Vs. COMMISSIONER OF C. EX., CUS. & S.T., PATNA
November 25, 2005
BHARATH DIAGNOSTIC CENTRE Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
December 27, 2005
BHARTI CELLULAR LTD. Vs. CCE
June 6, 2005
BHARTI CELLULAR LTD. Vs. CCE, NEW DELHI
August 1, 2005
BHARTI INFOTEL LIMITED Vs. C.C.E.
July 19, 2005
BHARTI SURGICAL CO Vs. COMMISSIONER OF CUSTOMS
January 25, 2005
BHAVANI CIGARETTES PVT Vs. COMMISSIONER OF CENTRAL EXCISE
May 31, 2005
BHAVANI CIGARETTES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 14, 2005
BHAVANI LOADERS Vs. CCE
August 3, 2005
BHAVANI TRANSFORMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
July 22, 2005
BHAVIN TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
September 19, 2005
BHAVYA ENTERPRISES (ADVERTISERS) Vs. CCE
May 9, 2005
BHILAI CEMENT Vs. CCE
August 5, 2005
BHILWARA PROCESSORS LTD. Vs. CCE
August 22, 2005
BHOGAWATI SSK LTD. Vs. COMMISSIONER OF C. EX.
April 13, 2005
BHOR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
August 22, 2005
BHOR STEELPGRIP TAPES LTD AND BHOR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 5, 2005
BHORUKA STEEL LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 6, 2005
BHORUKA TEXTILES LTD. Vs. CCE, BELGAUM
August 1, 2005
BHUSAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 16, 2005
BHUSHAN STEEL AND STRIPS LTD. Vs. CCE
March 18, 2005
BIDHATA INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 26, 2005
BIHAR CAUSTIC AND CHEMICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
April 7, 2005
BIHAR STATE SUGAR CORPORATION LTD Vs. COMMR OF CENTRAL EXCISE AND CUSTOMS
November 7, 2005
BIJOY KUMAR LOHIA Vs. COMMISSIONER OF CUSTOMS (PREV.), PATNA
November 24, 2005
BIKANER STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
June 22, 2005
BILAG INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 25, 2005
BINANI ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
April 19, 2005
BINDAL TEXTILE MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
September 21, 2005
BINDDLAS DUPLUX LTD. Vs. COMMISSIONER OF C. EX.
November 9, 2005
BINJRAJKA STEEL TUBES LTD. Vs. COMMR. OF C. EX. & CUS. (A), HYDERABAD-II
September 28, 2005
BIOCHEM RESEARCH LABORATORIES Vs. CCE AND C
September 2, 2005
BIRDI STEELS Vs. CCE
February 9, 2005
BIRENDRA KUMAR SINGH Vs. C.C.
November 22, 2005
BIRLA 3M LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
April 18, 2005
BIRLA DLW LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
February 25, 2005
BIRLA ERICSSON OPTICAL LTD. Vs. CCE
February 3, 2005
BIRLA TYRES Vs. CCE
March 9, 2005
BIRLA TYRES Vs. COMMISSIONER OF C EX AND CUS
September 28, 2005
BIRLA VXL LIMITED Vs. CCE
December 14, 2005
BISLERI BEVERAGES PVT. LTD. Vs. COLLECTOR OF CENTRAL EXCISE
July 1, 2005
BISWANATH PRASAD AND SONS AGENCIES Vs. COMMR. OF CUS. AND C. EX.
May 30, 2005
BLOW PLAST LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE ADJ
April 11, 2005
BLOW PLAST LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 8, 2005
BLUE CIRCLE CORPORATION Vs. COMMISSIONER OF CUSTOMS
March 11, 2005
BLUE STAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 1, 2005
BMC ELECTROPLAST (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
July 26, 2005
BMF BELTINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I
January 25, 2005
BOARD OF CRICKET CONTROL IN INDIA Vs. COMMISSIONER OF C EX
December 23, 2005
BOC INDIA LTD. Vs. COMMR. OF CENTRAL EXCISE
October 27, 2005
BOMBAY BURMAH TRADING CORPN. LTD. Vs. COMMR. OF C. EX.
May 27, 2005
BOMBAY CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 9, 2005
BOMBAY DYEING AND MANUFACTURING CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 29, 2005
BOMBAY DYEING AND MFG CO LTD Vs. COMMISSIONER OF C EXCISE
September 2, 2005
BOMBAY HOSPITAL TRUST Vs. COMMISSIONER OF CUSTOMS
November 29, 2005
BOMBAY HOSPITAL TRUST Vs. COMMISSIONER OF CUSTOMS
October 3, 2005
BOMBAY PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2005
BONFIGLIOLI TRANSMISSIONS P. Vs. COMMISSIONER OF C. EX.
July 8, 2005
BPL LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
November 22, 2005
BPL LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
August 30, 2005
BPL SANYO PVT. LTD. Vs. CC
June 1, 2005
BPL SANYO UTILITIES & APPLIANCES LTD. Vs. COMMISSIONER OF CUS., COCHIN
February 16, 2005
BRAJ BIHARI PRASAD Vs. COMMISSIONER OF CUSTOMS, PATNA
August 12, 2005
BRAKES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2005
BRINDAVAN TEX PROCESSORS PVT. Vs. COMMR. OF C. EX.
October 7, 2005
BRINDHA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
December 23, 2005
BRIPRANIL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
May 17, 2005
BRIPRANIL INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
December 22, 2005
BSES KERALA POWER LIMITED Vs. COMMISSIONER OF CUSTOMS, COCHIN
September 30, 2005
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
July 27, 2005
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
September 2, 2005
BSNL. Vs. CCE
June 24, 2005
BUNTY FOODS I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 3, 2005
BUSINESS COMBINES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 15, 2005
C C AND C E Vs. VALSAD SAHAKARI KHAND UDYOG MANDLI LTD
September 28, 2005
C C P Vs. KHANBHAI ESSOOFBHAI
February 23, 2005
C J GELATINE PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 7, 2005
C NATWARLAL AND CO Vs. COMMISSIONER OF CUSTOMS
April 5, 2005
C R SHUKLA Vs. COMMISSIONER OF CUSTOMS
May 9, 2005
C. SRINIVAS Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
December 7, 2005
C.C. Vs. KERALA STATE ELECTRICITY BOARD
January 5, 2005
C.C. Vs. ALPINE INDUSTRIES LTD.
December 29, 2005
C.C. & C.E., VISAK Vs. SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD.
August 23, 2005
C.C. AND C.E. Vs. POLY TWINES
March 3, 2005
C.C.E. Vs. S.P. TOOLS PVT. LTD.
January 13, 2005
C.C.E. Vs. LENEC INSTITUTE OF
October 25, 2005
C.C.E. Vs. SHREE RAM TEXTILE AND PROCESSING
September 30, 2005
C.C.E. Vs. SEIL FINANCIAL SERVICES LTD.
December 14, 2005
C.C.E. Vs. GOETZE (INDIA) LTD.
March 9, 2005
C.C.E. Vs. HIMACHAL FUTURISTIC
December 5, 2005
C.C.E. Vs. SREE LAKSHMI VENKATESWARA SPG.
March 28, 2005
C.C.E. Vs. SHIV TEXTILE PRINTING MILLS
June 27, 2005
C.C.E. AND C. Vs. LIMCA FLAVOURS AND FRAGRANCES
October 27, 2005
C.C.E. AND C. Vs. RAVASCO TRANSMISSION AND
November 14, 2005
C.C.E., CALICUT Vs. MALABAR REGIONAL CO-OP. MILK PRODUCERS UNION LTD.
December 7, 2005
C.C.E., HYDERABAD-II Vs. NAVA DURGA TEXTILES PROCESSORS (P) LTD.
August 17, 2005
C.C.E., MANGALORE Vs. MANGALORE REFINERY AND PETROCHEMICALS LTD.
December 21, 2005
C.H. RAMARAJU Vs. CCE
July 6, 2005
CADBURY INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
May 20, 2005
CADBURY INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 23, 2005
CADBURY INDIA LTD. Vs. CCE
August 18, 2005
CALCUTTA CHEMICAL CO LTD Vs. COMMR OF C EX
February 14, 2005
CALCUTTA CHEMICALS CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 14, 2005
CAMLIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 22, 2005
CANAAN PRESS (P) LTD. AND C. Vs. CC
December 14, 2005
CANNANORE HOME TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
July 28, 2005
CANNON SHIPPING CO LTD Vs. COMMISSIONER OF CUSTOMS
May 16, 2005
CARBORANDUM UNIVERSAL LTD. Vs. COMMISSIONER OF C. EX., COCHIN
January 25, 2005
CARBORANDUM UNIVERSAL LTD. Vs. COMMISSIONER OF C. EX.
March 30, 2005
CARBORUNDUM UNIVERSAL LTD. Vs. COMMR. OF C. EX.
May 13, 2005
CARPENTER CLASSIC EXIM PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
December 27, 2005
CARRIER AIRCON LTD. Vs. CCE
January 7, 2005
CASTROL INDIA LTD. Vs. COMMR. OF C. EX. (APPEAL), BANGALORE
November 28, 2005
CATALYST CAPITAL SERVICES PVT LTD Vs. COMMISSIONER OF C EX
February 7, 2005
CATERPILLAR INDIA PVT. LTD. Vs. CCE
March 14, 2005
CATVISION PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 26, 2005
CC Vs. J.M. BOTTLINGS (P) LTD.
April 11, 2005
CC Vs. MOONLIGHT METAL AGENCIES
January 10, 2005
CC Vs. DATA CHANDRA CONSTRUCTIONS AND
March 7, 2005
CC Vs. MOMAYA CAPACITORS
April 15, 2005
CC Vs. DISTRICT CONTROLLER OF STORES ICF
January 25, 2005
CC Vs. SEVEN SEAS PETROLEUM PVT. LTD. AND MGM INTERNATIONAL EXPORTS
March 1, 2005
CC Vs. LOVELY OFFSET PRINTERS
March 10, 2005
CC Vs. ACHAL PAPER INDUSTRIES
April 8, 2005
CC Vs. ANANT SPINNING MILLS
December 13, 2005
CC Vs. AVER DIGITAL IMAGING INC.
May 31, 2005
CC (AIRPORT) Vs. COMPAGNIE GENERAL DES EAUX
March 9, 2005
CC (IMPORT) Vs. SHREE BALAJI AUTOMOBILES
September 6, 2005
CC (PREV.) Vs. SWAPAN KUMAR BISWAS
March 24, 2005
CC AND CE Vs. GRASIM INDUSTRIES LTD.
January 17, 2005
CC AND CE Vs. AMAR SINHJI STATIONERY INDUS. LTD. AND ORS.
February 7, 2005
CC AND CE Vs. KISHAN SAHKARI CHINI MILLS LTD.
September 19, 2005
CC IMPORT Vs. SURYA ROSHNI LTD
August 19, 2005
CC, NEW DELHI Vs. MARGRA INDUSTRIES LTD.
March 4, 2005
CCE Vs. KOHLI INDUSTRIES
October 7, 2005
CCE Vs. ACME HEALTHCARE
June 6, 2005
CCE Vs. PHILIPS I LTD
June 21, 2005
CCE Vs. GTC INDUSTRIES
April 19, 2005
CCE Vs. LIFE INSURANCE CORPN OF INDIA
June 26, 2005
CCE Vs. INDUCTO CAST
November 9, 2005
CCE Vs. CHATURBHAI BAKORBHAI PATEL AND BROS
September 29, 2005
CCE Vs. BARNALA STEEL INDUSTRIES LTD.
January 21, 2005
CCE Vs. SHAM UDYOG LTD.
February 4, 2005
CCE Vs. DHILLON KOOL DRINKS AND BEVERAGES LTD.
January 14, 2005
CCE Vs. HERO CYCLES LTD.
January 12, 2005
CCE Vs. SUPER CASSETTES INDUS. LTD.
May 10, 2005
CCE Vs. S.V. ELECTRONICS
April 28, 2005
CCE Vs. MODI RUBBER LTD.
April 27, 2005
CCE Vs. SWARAJ MAZADA LTD.
February 15, 2005
CCE Vs. K.M. INDUSTRIES
June 20, 2005
CCE Vs. VRIDHESHWAR SSK LTD.
July 13, 2005
CCE Vs. SANCHAR BHARTI P. LTD.
October 19, 2005
CCE Vs. MOTHERSON SUMI SYSTEMS LTD.
October 14, 2005
CCE Vs. GARG POLYPACKS PVT. LTD.
July 5, 2005
CCE Vs. DEVTA STEEL ROLLING MILLS
July 5, 2005
CCE Vs. ELECTROLUX VOLTAS LTD.
September 26, 2005
CCE Vs. PEPSI FOODS LIMITED
January 6, 2005
CCE Vs. PRISM CEMENT LTD.
October 24, 2005
CCE Vs. DICKS LABORATORIES LTD.
July 14, 2005
CCE Vs. SHARDHA CASTINGS (P) LTD.
March 1, 2005
CCE Vs. CHEMPLAST SANMAR LTD.
May 9, 2005
CCE Vs. STEEL AUTHORITY OF INDIA
January 27, 2005
CCE Vs. WHIRLPOOL INDIA LTD.
February 10, 2005
CCE Vs. CHEMPLAST SANMAR LTD.
February 28, 2005
CCE Vs. TAMIL NADU ASBESTOS & ORS.
March 8, 2005
CCE Vs. TAMIL NADU CEMENT CORPORATION LTD.
January 4, 2005
CCE Vs. VELEO FRICTION MATERIAL INDIA PVT. LTD.
February 15, 2005
CCE Vs. HOSUR INSTRUMENTS P. LTD.
February 1, 2005
CCE Vs. HINDUSTAN ZINC LIMITED
January 10, 2005
CCE Vs. BHEL
January 27, 2005
CCE Vs. INDIA CEMENTS LTD. AND ANR.
January 12, 2005
CCE Vs. NOVA STEEL (I) LTD.
March 23, 2005
CCE Vs. TVS ELECTRONICS LTD.
June 30, 2005
CCE Vs. MORGAN INDUSTRIES LTD.
March 8, 2005
CCE Vs. AGNI STEELS LTD.
March 8, 2005
CCE Vs. SILVER SPRING SPINNERS INDIA (P)
March 7, 2005
CCE Vs. RAJAPALAYAM MILLS LTD.
March 7, 2005
CCE Vs. CAPSUGEL INDIA LTD.
March 9, 2005
CCE Vs. MODERN POLYPLEX PVT. LTD.
March 30, 2005
CCE Vs. ROTOMAC ELECTRICALS (P) LTD.
June 28, 2005
CCE Vs. MAGNUM STEELS LTD.
December 9, 2005
CCE Vs. DRUMS AND BARRELS (MADRAS) (P)
June 10, 2005
CCE Vs. KALI STEEL AND ENGINEERING
June 10, 2005
CCE Vs. RISHABH VELVELLEN (P) LTD.
June 13, 2005
CCE Vs. TRIMURTI FRAGRANCE PVT. LTD.
March 11, 2005
CCE Vs. PALLAVA GRANITE INDUSTRIES
December 16, 2005
CCE Vs. PARSIN CHEMICALS LTD.
June 27, 2005
CCE Vs. GREAVES LTD.
June 17, 2005
CCE Vs. TEAM UPD LTD.
March 7, 2005
CCE Vs. MORDI TEXTILE AND PROCESSORS LTD.
June 6, 2005
CCE Vs. SREE NITHYAKALYANI TEXTILES LTD.
June 3, 2005
CCE Vs. INNOVATIVE TECH PACK LTD.
March 4, 2005
CCE Vs. DCW LTD.
June 3, 2005
CCE Vs. DR. REDDY LABORATORIES LTD.
March 4, 2005
CCE Vs. NEW INDIA SURFACTANTS
March 30, 2005
CCE Vs. TAFE
April 12, 2005
CCE Vs. DHARANI SUGARS AND CHEMICALS LTD.
February 10, 2005
CCE Vs. KALI AERATED WATER WORKS
April 26, 2005
CCE Vs. RELIANCE INDUSTRIES LTD.
January 7, 2005
CCE Vs. K.R. STEEL UNION LTD.
January 7, 2005
CCE Vs. PRABHAT CHEMICALS
October 26, 2005
CCE Vs. WINTAB EQUIPMENTS PVT. LTD.
July 19, 2005
CCE Vs. T.P.S. AHLUWALIA, PARTNER AND
December 19, 2005
CCE Vs. KARAN ENGINEERS (P) LTD.
March 14, 2005
CCE Vs. ARBINDO PHARMA LTD. AND PV
December 16, 2005
CCE Vs. A.G. INDUSTRIES PVT. LTD.
March 14, 2005
CCE Vs. TRINITY PHARMACEUTICALS (P) LTD.
June 16, 2005
CCE Vs. PERFECT REFRACTORIES
February 11, 2005
CCE Vs. G.C. ELECTRONICS
May 2, 2005
CCE Vs. MODERN STEELS LTD.
December 15, 2005
CCE Vs. PKPN SPINNING MILLS (P) LTD.
June 24, 2005
CCE Vs. A.R.M. LTD.
July 11, 2005
CCE Vs. ARSH CASTINGS PVT. LTD.
September 30, 2005
CCE Vs. VEMA METAL AND CONDUCTOR LTD.
December 6, 2005
CCE Vs. RISHABH VALVELEEN LTD.
December 6, 2005
CCE Vs. MAHINDRA AND MAHINDRA LTD.
September 30, 2005
CCE Vs. LIFELONG APPLIANCES LTD.
March 30, 2005
CCE Vs. STEEL SALES CORPN.
December 6, 2005
CCE Vs. INDIA CEMENTS LTD.
June 2, 2005
CCE Vs. NIRMA LTD.
June 2, 2005
CCE Vs. NAHAR SUGAR AND ALLIED INDUSTRIES
June 24, 2005
CCE Vs. NARASUS SPINNING MILLS
June 23, 2005
CCE Vs. HARITHA IRRIGATION PRODUCTS LTD.
March 29, 2005
CCE Vs. GAJRA GEARS LTD.
December 2, 2005
CCE Vs. PIONEER PLASTIC PRODUCTS
August 25, 2005
CCE Vs. SANCHITA STEELS
November 14, 2005
CCE Vs. TRICHY WIRES (P) LTD.
November 28, 2005
CCE Vs. TUTICORIN SPINNING MILLS LTD.
August 18, 2005
CCE Vs. ACC MACHINERY CO. LTD.
August 12, 2005
CCE Vs. RAIPUR ROTOCAST LIMITED
December 14, 2005
CCE Vs. PHILIPS (I) LTD.
June 30, 2005
CCE Vs. SUPER CASSETTES INDUS. LTD.
June 14, 2005
CCE Vs. CAPRIHANS INDIA LTD.
September 22, 2005
CCE Vs. DIAMOND INDUSTRIES
August 24, 2005
CCE Vs. A.R. ALLOYS
November 30, 2005
CCE Vs. JYOTI CEMENTS (P) LTD.
November 30, 2005
CCE Vs. YAMUNA BARDANA TRADERS
November 30, 2005
CCE Vs. GADHINGLAJ TALUKA SSK LTD.
November 8, 2005
CCE Vs. HEMANT PLASTICS AND CHEMICALS
November 8, 2005
CCE Vs. PETPAK PVT. LTD.
May 24, 2005
CCE Vs. I.C. HEALTHCARE PVT. LTD.
March 23, 2005
CCE Vs. USHA ENGINEERING WORKS
April 21, 2005
CCE AND ADVANCE DETERGENT LTD. Vs. ADVANCE DETERGENT LTD. AND CCE
March 10, 2005
CCE AND CUSTOMS Vs. NILACHAL CONCRETE PRODUCTS P LTD
March 18, 2005
CCE, CHANDIGARH Vs. PREM KHALSA IRON AND STEEL ROLLING MILLS
May 16, 2005
CCE, FARIDABAD Vs. N.P.I. PACKAGING (P) LTD.
February 14, 2005
CCE, MUMBAI Vs. K.P. ELECTRICALS PVT. LTD.
May 4, 2005
CCE, VISAK-II Vs. SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD.
December 2, 2005
CCE, VISAKHAPATNAM Vs. GAUTAMI TEXTILE INDUS. & SALES COPRN.
January 3, 2005
CCEX Vs. SUTHAM ELECTRIC LTD
January 20, 2005
CCEX Vs. SHRI AMAR SINNJI STATIONARY INDS.
December 20, 2005
CCEX Vs. SINAR MAS PULP AND PAPER I LTD
February 23, 2005
CCEX Vs. DELTA ELASTOMETAL COMPOUND PVT.
November 14, 2005
CCEX, MUMBAI, CCEX, VADODARA-II Vs. B. MERARAM AND SONS, BEE BEE CROWNS
August 12, 2005
CEASA INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 11, 2005
CEAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 9, 2005
CEEAR ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
March 22, 2005
CEENIK EXPORTS LTD Vs. CC EXPORTS
June 1, 2005
CELLO THERMOWARE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 7, 2005
CENTAUR PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 18, 2005
CENTRAL OFFICE, MEWAR PALACE Vs. COMMISSIONER OF CENTRAL EXCISE
August 2, 2005
CENTRAL PULP MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
July 25, 2005
CENTRAL PUMP MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
March 10, 2005
CENTURY DENIM Vs. CCE
March 2, 2005
CENTURY LAMINATING CO. LTD. Vs. COMMISSIONER OF CUSTOMS
November 28, 2005
CENTURY TEXTILES AND INDUSTRIES LTD Vs. COMMISSIONER OF C EX
November 9, 2005
CEWAT I PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
February 18, 2005
CHABBI ELECTRO-MECH INDUS. P. Vs. COMMR. OF C. EX.
August 22, 2005
CHAKIAT AGENCIES Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
June 28, 2005
CHAMBAL FERTILIZERS AND Vs. CCE
June 16, 2005
CHAMPDANY INDUSTRIES LTD. Vs. COMMISSIONER OF CUS. (AIRPORT), KOLKATA
December 20, 2005
CHAMUNDI INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
June 22, 2005
CHANDAN TUBES AND METALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 2, 2005
CHANDAN TUBES AND METALS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
June 24, 2005
CHANDANA PLASTICS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
January 18, 2005
CHANDER SHEKAR JUNEJA Vs. COMMISSIONER OF CUSTOMS (GEN)
July 4, 2005
CHANDRA KAMAL CORPORATION AND Vs. CCE
July 13, 2005
CHARAK PHARMACEUTICALS Vs. COMMISSIONER OF C. EX., BANGALORE-III
February 22, 2005
CHARAK PHARMACEUTICALS INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
April 19, 2005
CHARMINAR BOTTLING CO. (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
December 27, 2005
CHEMATALL RAI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 24, 2005
CHEMCO STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
January 28, 2005
CHEMICO CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX.
July 5, 2005
CHEMPLAST SANMAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 11, 2005
CHEMPLAST SANMAR LTD. Vs. CCE, SALEM
July 18, 2005
CHETNA POLYTEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 10, 2005
CHHATTISGARH BEVERAGES PVT. LTD. Vs. CCE
July 20, 2005
CHIDAMBARAM SHIP CARE P. LTD. Vs. CCE
March 10, 2005
CHIEF ENGINEER, RANJIT SAGAR DAM Vs. COMMISSIONER OF CENTRAL EXCISE
July 26, 2005
CHIMIQUE INDUSTRIES LTD. AND ANR. Vs. COMMISSIONER OF CENTRAL EXCISE
January 19, 2005
CHIVAS INTERNATIONAL Vs. COMMISSIONER OF C. EX.
June 8, 2005
CHOICE APPARELS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
April 8, 2005
CHOKSHI TUBE CO. LTD. Vs. COMMISSIONER OF CUSTOMS, ACC
September 22, 2005
CITANN ENGINEERS (INDIA) PVT. Vs. CCE
March 24, 2005
CLASSIC MARBLES AND BANO MARBLES Vs. COMMISSIONER OF CUSTOMS
January 6, 2005
CLOUGH ENGINEERING LTD. Vs. COMMISSIONER OF CUS. (IMPORT)
October 27, 2005
COASTAL PAPERS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
April 27, 2005
COATES OF INDIA LTD Vs. COMMR OF CUSTOMS AIRPORT
May 31, 2005
COLLECTOR OF CENTRAL EXCISE Vs. K R STEEL UNION LTD
January 17, 2005
COLLECTOR OF CENTRAL EXCISE Vs. I.T.W. SIGNODE INDIA LTD.
June 27, 2005
COLLECTORS OF CUSTOMS Vs. MARGRA INDUSTRIES LTD.
March 24, 2005
COLOUR CHEM LIMITED AND USV LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
March 1, 2005
COLOUR CHEM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 29, 2005
COMET BRASS INDUSTRIES Vs. CCE
May 3, 2005
COMMISSIONER OF C EX Vs. AISCO ENGG PVT LTD
October 19, 2005
COMMISSIONER OF C EX Vs. SUVIDHA APPLIANCES PVT LTD
June 1, 2005
COMMISSIONER OF C EX Vs. STERLITE INDUSTRIES I LTD
September 6, 2005
COMMISSIONER OF C EX Vs. ADVANCE COOLING SYSTEMS PVT LTD
October 11, 2005
COMMISSIONER OF C EX Vs. STANDARD INDUSTRIES LTD
July 21, 2005
COMMISSIONER OF C EX Vs. MAHINDRA AND MAHINDRA LTD
July 19, 2005
COMMISSIONER OF C EX Vs. G I S COTTON MILL LTD
August 24, 2005
COMMISSIONER OF C EX Vs. KINGSLAY INDUSTRIES LTD
April 26, 2005
COMMISSIONER OF C EX Vs. GRAUER AND WEIL PVT LTD
October 18, 2005
COMMISSIONER OF C EX Vs. ROCKET ENGINEERING CORPORATION LTD
July 25, 2005
COMMISSIONER OF C EX Vs. VISHNU DYEING AND PRINTING WORKS
November 23, 2005
COMMISSIONER OF C EX Vs. GODREJ SOAPS LTD
November 29, 2005
COMMISSIONER OF C EX Vs. R S R MOHOTA SPG AND WVG MILLS
September 30, 2005
COMMISSIONER OF C EX Vs. SUNDER METAL PVT LTD
November 9, 2005
COMMISSIONER OF C EX Vs. PRECIHOLE ENGINEERING PVT LTD
September 2, 2005
COMMISSIONER OF C EX Vs. ALEMBIC CHEMICAL WORKS LTD
August 26, 2005
COMMISSIONER OF C EX Vs. UNIFLEX CABLE LTD
September 29, 2005
COMMISSIONER OF C EX Vs. POLFROST AIRCON PVT LTD
November 28, 2005
COMMISSIONER OF C EX Vs. UNI ABEX ALLOY PRODUCTS LTD
September 5, 2005
COMMISSIONER OF C EX Vs. ASHOK IRON AND STEEL FABRICATORS
July 5, 2005
COMMISSIONER OF C EX AND CUS Vs. JAIN PLASTICS AND CHEMICALS LTD
October 28, 2005
COMMISSIONER OF C. EX. Vs. BHARAT STEEL ROLLING MILLS
June 22, 2005
COMMISSIONER OF C. EX. Vs. BIRLA TYRES
December 23, 2005
COMMISSIONER OF C. EX. Vs. JALOTA TOOLS CORPORATION
January 14, 2005
COMMISSIONER OF C. EX. Vs. POUYET COMMUNICATION (I) LTD.
October 5, 2005
COMMISSIONER OF C. EX. Vs. SYSTEMS AND COMPONENTS (I) P. LTD.
March 21, 2005
COMMISSIONER OF C. EX. Vs. TAMIL NADU NEWSPRINT AND PAPER
October 6, 2005
COMMISSIONER OF C. EX. Vs. SRI RAMALINGA MILLS LTD.
October 19, 2005
COMMISSIONER OF C. EX. Vs. SRI GOMATHY MILLS PVT. LTD.
October 20, 2005
COMMISSIONER OF C. EX. Vs. ROTOMAC ELECTRICALS PVT. LTD.
September 5, 2005
COMMISSIONER OF C. EX. Vs. MADURA COATS LTD.
November 11, 2005
COMMISSIONER OF C. EX. Vs. SUGAVANESWARA SPINNING MILLS (P)
December 9, 2005
COMMISSIONER OF C. EX. Vs. SPECTRUM PHARMA PVT. LTD.
July 26, 2005
COMMISSIONER OF C. EX. Vs. CARBORUNDUM UNIVERSAL LTD.
November 7, 2005
COMMISSIONER OF C. EX. Vs. DHANANJAY INDUSTRIAL ENGINEERS
September 30, 2005
COMMISSIONER OF C. EX. Vs. TAMIL NADU PETRO PRODUCTS LTD.
August 4, 2005
COMMISSIONER OF C. EX. Vs. SRI SRINIVASAN INDUSTRIES
September 12, 2005
COMMISSIONER OF C. EX. Vs. NEW JACK PRINTING WORKS (P) LTD.
August 5, 2005
COMMISSIONER OF C. EX. Vs. POLYCAB INDUSTRIES PVT. LTD.
September 12, 2005
COMMISSIONER OF C. EX. Vs. VIACOM ELECTRONICS PVT. LTD.
December 12, 2005
COMMISSIONER OF C. EX. Vs. BHUWALKA STEEL INDUSTRIES LTD.
March 11, 2005
COMMISSIONER OF C. EX. Vs. AMISHA ENGG. COMPANY
September 13, 2005
COMMISSIONER OF C. EX. Vs. SREE NITHYAKALYANI TEXTILES LTD.
March 11, 2005
COMMISSIONER OF C. EX. Vs. SESHASAYEE PAPER AND BOARDS LTD.
September 14, 2005
COMMISSIONER OF C. EX. Vs. PRIZM PHARMACEUTICALS PVT. LTD.
March 30, 2005
COMMISSIONER OF C. EX. Vs. TIRUPATI STARCH AND CHEMICALS LTD.
May 17, 2005
COMMISSIONER OF C. EX. Vs. CHELLAPANDI MATCH WORKS
February 8, 2005
COMMISSIONER OF C. EX. Vs. PAHARPUR COOLING TOWERS LTD.
March 4, 2005
COMMISSIONER OF C. EX. Vs. HARDCASTLE AND WAUD MFG. CO. LTD.
October 18, 2005
COMMISSIONER OF C. EX. Vs. RAPTAKOS BRETT AND CO. LTD.
October 25, 2005
COMMISSIONER OF C. EX. Vs. MATSUSHITA TV AND AUDIO INDIA LTD.
July 4, 2005
COMMISSIONER OF C. EX. Vs. PRODUCT ENGINEERING INDUSTRIES
October 3, 2005
COMMISSIONER OF C. EX. Vs. CHEMPLAST SANMAR LTD.
October 3, 2005
COMMISSIONER OF C. EX. Vs. VISHVA VISHAL ENGINEERING LTD.
December 2, 2005
COMMISSIONER OF C. EX. Vs. SESHSAYEE PAPER AND BOARD LTD.
September 26, 2005
COMMISSIONER OF C. EX. Vs. DHEERAJLAL A. KANSARA
November 24, 2005
COMMISSIONER OF C. EX. Vs. INDIA CEMENTS LTD.
November 24, 2005
COMMISSIONER OF C. EX. Vs. SHREENATH PRINTS
August 17, 2005
COMMISSIONER OF C. EX. Vs. KAVERI LIME INDUSTRIES LTD.
August 9, 2005
COMMISSIONER OF C. EX. Vs. DIDAR STEEL COMPLEX (P) LTD.
August 10, 2005
COMMISSIONER OF C. EX. Vs. BRITISH MOTOR CAR CO. LTD.
November 30, 2005
COMMISSIONER OF C. EX. Vs. ROYAL CONTAINERS
August 23, 2005
COMMISSIONER OF C. EX. Vs. UNITED INDIA INSURANCE CO. LTD.
March 11, 2005
COMMISSIONER OF C. EX. Vs. SANMAR WEIGHING SYSTEMS LTD.
September 14, 2005
COMMISSIONER OF C. EX. Vs. JAIN POLYVIN (P) LTD.
December 26, 2005
COMMISSIONER OF C. EX. Vs. TIRUMALA ALLOYS AND CASTINGS (P)
November 8, 2005
COMMISSIONER OF C. EX. Vs. G.G. DANDEKAR MACHINE WORKS LTD.
July 19, 2005
COMMISSIONER OF C. EX. Vs. SUVIDHA APPLIANCES PVT. LTD.
August 24, 2005
COMMISSIONER OF C. EX. Vs. SAPTAGIRI PACKAGING PVT. LTD.
November 7, 2005
COMMISSIONER OF C. EX. Vs. CABLE CORPORATION OF (I) LTD.
July 25, 2005
COMMISSIONER OF C. EX. Vs. KISAN SAHKARI CHINI MILLS LTD.
August 11, 2005
COMMISSIONER OF C. EX. Vs. NARMADA FORGE PVT. LTD.
July 22, 2005
COMMISSIONER OF C. EX. & CUS., CALICUT Vs. APOLLO TYRES LIMITED
February 21, 2005
COMMISSIONER OF C. EX. & CUS., GUNTUR Vs. CITY TEX PVT. LTD.
December 2, 2005
COMMISSIONER OF C. EX. (APPEALS), HYDERABAD Vs. R.M. CYLINDERS PVT. LTD.
November 22, 2005
COMMISSIONER OF C. EX. AND CUS. Vs. HOGANAS INDIA LTD.
December 8, 2005
COMMISSIONER OF C. EX. AND CUS. Vs. AARTI DYEING AND PRINTING MILLS
December 15, 2005
COMMISSIONER OF C. EX. AND CUS. Vs. PRADEEP KUMAR SHYAM SUKHA
November 29, 2005
COMMISSIONER OF C. EX., BANGALORE Vs. PERRY POLYMERS PVT. LTD.
July 28, 2005
COMMISSIONER OF C. EX., BANGALORE Vs. TIKMANI STEEL COMPANY LTD.
May 5, 2005
COMMISSIONER OF C. EX., BANGALORE Vs. MYSORE CEMENT LTD.
December 20, 2005
COMMISSIONER OF C. EX., BANGALORE Vs. BREMEL RUBBER INDUSTRIES (P) LTD.
August 23, 2005
COMMISSIONER OF C. EX., BANGALORE Vs. AIR STREAM SYSTEMS PVT. LTD.
July 27, 2005
COMMISSIONER OF C. EX., BANGALORE Vs. HIMALAYA DRUG COMPANY LTD.
July 8, 2005
COMMISSIONER OF C. EX., BANGALORE-I Vs. ELECTRONIC RESEARCH LTD.
February 28, 2005
COMMISSIONER OF C. EX., BANGALORE-I Vs. VASPAR CONCEPTS (P) LTD.
September 30, 2005
COMMISSIONER OF C. EX., BANGALORE-II Vs. ASEA BROWN BOVERI LTD.
August 3, 2005
COMMISSIONER OF C. EX., BANGALORE-II Vs. MADRAS CEMENTS LTD.
November 16, 2005
COMMISSIONER OF C. EX., BANGALORE-III Vs. PRASAD FILM LABORATORIES
March 16, 2005
COMMISSIONER OF C. EX., BANGALORE-III Vs. CAMPCO
December 6, 2005
COMMISSIONER OF C. EX., BELGAUM Vs. SOUTHERN FERRO LTD.
December 7, 2005
COMMISSIONER OF C. EX., CALICUT Vs. TIP TOP FURNITURE INDUSTRIES
February 23, 2005
COMMISSIONER OF C. EX., CALICUT Vs. STEEL INDUSTRIES KERALA LTD.
February 24, 2005
COMMISSIONER OF C. EX., CALICUT Vs. BHARATH STEELS
December 6, 2005
COMMISSIONER OF C. EX., CALICUT Vs. KELTRON COMPONENT COMPLEX LTD.
January 27, 2005
COMMISSIONER OF C. EX., CALICUT Vs. TRINITY PHARMACEUTICALS PVT. LTD.
June 6, 2005
COMMISSIONER OF C. EX., CHENNAI Vs. VISVESWARAYA IRON & STEEL LTD.
May 3, 2005
COMMISSIONER OF C. EX., COCHIN Vs. PEARL FOOD PRODUCTS (P) LTD.
February 21, 2005
COMMISSIONER OF C. EX., COCHIN Vs. MODERN FOOD INDUSTRIES LTD.
October 24, 2005
COMMISSIONER OF C. EX., COCHIN Vs. TRACORE PAINTS & ALLIED PRODUCTS
March 16, 2005
COMMISSIONER OF C. EX., COCHIN Vs. KERALA AYURVEDIC PHARMACY LTD.
February 24, 2005
COMMISSIONER OF C. EX., COCHIN Vs. TRAVANCORE COCHIN CHEMICALS LTD.
May 16, 2005
COMMISSIONER OF C. EX., GUNTUR Vs. CRANE BETEL NUT POWDER WORKS
April 12, 2005
COMMISSIONER OF C. EX., GUNTUR Vs. ASIAN PEROXIDE LTD.
October 6, 2005
COMMISSIONER OF C. EX., HYDERABAD Vs. TIME TECH FORMULATIONS LTD.
February 8, 2005
COMMISSIONER OF C. EX., HYDERABAD Vs. USHA CONDUCTORS (P) LTD.
July 14, 2005
COMMISSIONER OF C. EX., HYDERABAD Vs. SARACA LABORATORIES LTD.
December 6, 2005
COMMISSIONER OF C. EX., HYDERABAD Vs. KARAN TEXTILE INDUSTRIES (P) LTD.
March 11, 2005
COMMISSIONER OF C. EX., HYDERABAD Vs. SPECTRA BOTTLING CO. LTD.
November 24, 2005
COMMISSIONER OF C. EX., HYDERABAD Vs. GLOBAL BULK DRUGS & FINE
May 9, 2005
COMMISSIONER OF C. EX., HYDERABAD Vs. SANGHI POLYESTERS LTD.
October 18, 2005
COMMISSIONER OF C. EX., HYDERABAD-I Vs. PREMIER MUSHROOM FARMS
June 20, 2005
COMMISSIONER OF C. EX., HYDERABAD-II Vs. AGARWAL INDUSTRIES LTD.
February 2, 2005
COMMISSIONER OF C. EX., HYDERABAD-III Vs. UNICORN ORGANICS LIMITED
February 3, 2005
COMMISSIONER OF C. EX., HYDERABAD-IV Vs. TATA TELESERVICES LTD.
November 24, 2005
COMMISSIONER OF C. EX., KOLKATA-I Vs. CAMERA WORLD
August 25, 2005
COMMISSIONER OF C. EX., KOLKATA-I Vs. D.K. PARMANANDKA & CO.
August 25, 2005
COMMISSIONER OF C. EX., KOLKATA-I Vs. SATISH KUMAR GUPTA & ASSOCIATES
November 24, 2005
COMMISSIONER OF C. EX., KOLKATA-I Vs. M.A. FINANCIAL SERVICES PVT. LTD.
October 25, 2005
COMMISSIONER OF C. EX., KOLKATA-I Vs. MALANCHA PHOTOGRAPHER
August 4, 2005
COMMISSIONER OF C. EX., KOLKATA-IV Vs. S.R. METAL INDUSTRIES
August 31, 2005
COMMISSIONER OF C. EX., MANGALORE Vs. MICRO FINISH VALVES (P) LTD.
November 11, 2005
COMMISSIONER OF C. EX., MANGALORE Vs. KANARA ENGINEERING CO.
April 27, 2005
COMMISSIONER OF C. EX., MANGALORE Vs. VISWANATH KARKERA
November 11, 2005
COMMISSIONER OF C. EX., NASIK Vs. MOTOR INDUSTRIES COMPANY LTD.
November 18, 2005
COMMISSIONER OF C. EX., SILIGURI Vs. ASHA ISPAT (P) LTD.
October 13, 2005
COMMISSIONER OF C. EX., TIRUPATHI Vs. ANNAPURNA INDUSTRIES LTD.
December 1, 2005
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. DECCAN SUGARS LTD.
June 6, 2005
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. COASTAL PAPER LTD.
February 4, 2005
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. VENKATRAM OIL INDUSTRIES LTD.
November 11, 2005
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. DECCAN SUGARS
December 2, 2005
COMMISSIONER OF C. EX., VISAKHAPATNAM-I Vs. SAINT LABORATORIES
November 24, 2005
COMMISSIONER OF C. EXCISE Vs. GTN TEXTILES LTD.
October 14, 2005
COMMISSIONER OF C. EXCISE Vs. PANYAM CEMENTS AND MINERAL
November 14, 2005
COMMISSIONER OF C.EX. Vs. KESAVARDHNI PRODUCTS
September 23, 2005
COMMISSIONER OF CEN EXCISE Vs. NUFAB INDUSTRIES LTD
February 2, 2005
COMMISSIONER OF CEN EXCISE Vs. STERLITE INDUSTRIES INDIA LTD AND STERLITE INDIA LTD
February 4, 2005
COMMISSIONER OF CEN. EXCISE Vs. TELCO LTD.
December 5, 2005
COMMISSIONER OF CENTRAL Vs. SATAVAHANA ISPAT LTD.
June 27, 2005
COMMISSIONER OF CENTRAL Vs. IMPEL MACHINES (P) LTD.
November 11, 2005
COMMISSIONER OF CENTRAL Vs. GOKAK MILLS
November 7, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SHALIMAR PAINTS LTD.
July 26, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MARVEL INDUSTRIES LTD.
November 3, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. TAN INDIA LTD.
December 26, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. JOHNSON AND JOHNSON LTD.
July 26, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE BAJRANG STEEL INDUSTRIES
July 27, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PRINTOTECH GLOBAL LTD.
December 26, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BSNL
December 30, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. LUBRIZOL INDIA PVT. LTD.
December 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. KHANDELWAL LAB. LTD.
December 12, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ HINDUSTAN LTD.
August 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SHARANA INDUSTRIES
September 28, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. HYUNDAI UNITECH ELECTRICAL
August 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. OMEGA CABLES LTD.
June 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BEACON NEYRIC
June 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. V.V.F. CO. LTD.
August 2, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PLASTART ELECTRONICS (I) LTD.
December 8, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RICHARDSON AND CRUDDAS (1972)
September 6, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MIL INDUSTRIES LTD.
March 7, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. VIKRAM CEMENT
June 29, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. LLOYD ROCK FIBRES LTD.
July 26, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. KELVIN PLASTICS PVT. LTD.
July 25, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. JAIN IRRIGATION SYSTEM LTD.
December 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ECHJAY INDUSTRIES PVT. LTD.
December 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PEARL SOAP CO
January 12, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PARLE BEVERAGES
February 11, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CANON DOMESTIC APPLIANCES
February 15, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RINKOO PROCESSORS LTD AND MANMOHAN R GARG
February 24, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. KARTHIK STEELS LTD.
September 14, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. EQUITY BEARING PVT LTD
August 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. HAWKINS COOKER
September 16, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. NAXPAR LAB PVT LTD
September 21, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RSWM LTD.
September 14, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. GERMAN INK AND SHRI LILADHAR V PATEL
October 25, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RHONE POULENC (INDIA) LTD.
June 13, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MODI TYRE FACTORY
September 30, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ASHOK LEYLAND
March 11, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. VIMAL WIRE AND METAL INDUSTRIES
September 13, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. STANPACKS (INDIA) LTD.
September 12, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. KAPIL STEEL LTD.
March 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MILTON POLYPLAST
October 11, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PHARMA MEDICO (I) PVT. LTD.
July 7, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. LEAK PROOF ENGG (I) PVT. LTD.
July 7, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RALLIS INDIA LTD.
September 27, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. TUDOR (I) LTD.
December 19, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BURLINGTONS' EXPORTS
December 23, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. STERLING ELECTRICALS MFG. CO.
July 7, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. WIPRO LTD.
October 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. KEDARESHWAR S.S.K. LTD.
October 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. HAWKINS COOKERS LTD.
October 6, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. HICKSON AND DADAJI LTD.
October 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CHETTINAD CEMENTS PVT. LTD.
October 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. REGISTAN PVT. LTD.
July 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. NEEDLE INDUSTRIES (INDIA) LTD.
June 24, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. GODREJ SOAPS LTD.
March 31, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. J.S. ARCHITECT PVT. LTD.
April 28, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SQUARE ENVIRO
May 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. HEERA LAL SABU
May 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. GOENKA WOOLEN MILLS
January 20, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MOTHERSON AUTO COMPONENT ENGG.
March 16, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MODEL EXIMS
December 19, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. NRC LTD.
September 20, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD.
March 15, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PAALIPALAYAM SPINNING MILLS
September 19, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. AAY CEE ENGINEERING WORKS
December 19, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SHABNAM SYNTHETICS
December 21, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SIVANESAN AND CO.
September 22, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. TOUGHALT INDIA LTD.
June 22, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. STEEL SHREE INDUSTRIES
December 20, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. DCW LTD.
November 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. JET SPEED AUDIO PVT. LTD.
October 25, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. NARMADA GILATINE LTD.
August 1, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. FRIENDS INDUSTRIES
September 27, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SANGAM SPINNERS LTD.
January 3, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SUCHITRA COMPONENTS
January 14, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SANABIL IMPEX (P) LTD.
January 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. KINETIC MOTORS CO. LTD.
January 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SUVIDHA ENGINEERING CO.
July 14, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. KONKAN GASES (P) LTD.
July 14, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. R.F.H. METAL CASTINGS (P) LTD.
February 18, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. DABUR INDIA LTD.
February 8, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. VIKRANT TYRES LTD.
January 6, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SHS ELECTRONICS
February 2, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. FLOW TECH POWER
March 3, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT STARCH INDUSTRIES
February 3, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SRINIVASA INDUSTRIES
May 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ASHOK LEYLAND
March 1, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. UMIYA CHEM INDUSTRIES
March 18, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BRITANNIA INDUSTRIES LTD
January 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. HEM FABRICS PVT LTD
November 24, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ORBIT PARK INN PVT LTD
February 22, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MARIGOLD PAINTS
February 1, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. AMEE PRODUCTS
May 24, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. USV LTD
February 1, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. STANDARD BATTERIES LTD
February 4, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SWAN MILLS LTD
February 25, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ARYL PHARMACEUTICALS
April 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BHOR INDUSTRIES LTD
September 21, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PFIZER LTD
September 29, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. INDUS THECO PVT LTD
September 20, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. INDO PLAST ENGINEERS
September 28, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. G R ISPAT LTD
August 4, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. GEMAG ROTOPLAST AND CONTAINERS P LTD
November 28, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MUTUAL MECAPLAST LTD
October 31, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. AGARWAL TRIMMINGS
October 13, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. V H PATEL AND CO
December 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. NEW INDIA METAL INDUSTRIES
August 26, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RAYMOND
March 17, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. AHMEDABAD STEEL CRAFT LTD
February 25, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. POONA SNUFF FACTORY
December 22, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RAVIRAJ PLASTICS PVT LTD
December 12, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. DECCAN DIESAL COMPONENTS MFG CO
September 14, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. KRISHNA FILAMENTS
June 28, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MOTOR INDUSTRIES CO LTD
July 29, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SIEMENS LTD
March 31, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. H M POLYCONTAINERS LTD
June 23, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ AUTO LTD
July 19, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. JIGAR FUNDRY
August 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ORKAY POLYESTERS LTD
May 16, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. QUADRICON P LTD
September 16, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SKY OXYGEN CO LTD
August 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. AMRIT DYE CHEM INDUSTRIES
May 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. DHEERAJLAL A KANSARA
April 21, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT GOLDCOIN CERAMICS LTD
April 13, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. EBERS PHARMACEUTICALS
May 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. JCT ELECTRONICS LIMITED
June 17, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. WESTERN COAL FIELD LTD
January 31, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. A J INDUSTRIES
June 17, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MAHENDRA TEXTURISING AND TWISTING PVT LTD
January 31, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MANISHA PHARMA P LTD
January 12, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. THERMAX BOBCOCK AND WILCOX LTD
January 14, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. EXIDE INDUSTRIES LTD
November 8, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BIRLA TYRES
February 18, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN SEALS LTD
August 29, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. NARAYAN FOUNDRY AND ENGG WORKS
November 7, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT GENERAL TEXTILE INDUSTRIES P LTD
November 8, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CHAMPDANY INDUSTRIES LTD
April 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. TATA REFRACTORIES LIMITED
February 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. DHARMAPAL SATYAPAL LTD
January 20, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CARBON LTD
January 19, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT STEEL TUBES LTD
July 25, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PRIME MACHINES COOP LTD
October 3, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. STEELAGE INDUSTRIES LTD
May 30, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. EMPIRE PLASTIC LTD
September 19, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SARLA POLYESTER LTD
September 19, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. EXCEL INDUSTRIES LTD
October 7, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PIC GUJARAT LTD
August 25, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. STAR INDUSTRIES
September 2, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PROMACT PLASTICS
June 3, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CONSUMER PLASTICS PVT LTD
October 26, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI TUBE AND CO
September 30, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. HYDROGAS PLG I PVT LTD
November 21, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PRAKASH COTTON MILLS
January 25, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT STATE FERTILIZERS AND CHEM LTD
December 1, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. G T C INDUSTRIES
April 19, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. JAIN STEEL
May 13, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BRIDGESTONE (ACC) INDIA LTD.
June 17, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BOC INDIA LTD.
September 19, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. L.A. INDUSTRIES
September 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. LALIT ENTERPRISES
June 3, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. TAMIL NADU TRADE PROMOTION
March 4, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MANKODI ENTERPRISES
December 6, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MR. DINESH KUMAR
December 7, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CHHABI ELECTRICALS PVT. LTD.
September 30, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. KARTHIK STEELS LTD.
May 4, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MADURA COATS LTD.
April 15, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SAKTHI SUGARS LTD.
April 27, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. POOJA FERRO ALLOYS LTD.
September 27, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ROHA DYE CHEM LTD.
October 26, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. P AND B LABORATORIES LTD.
December 23, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CONSUMER PLASTICS PVT. LTD.
October 26, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. COATS VIYELLA INDIA LIMITED
October 26, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SHAPOORJI POLLANJI AND CO. LTD.
April 29, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. S. GHOSH AND ASSOCIATES
April 28, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CHOPRA BROTHERS
April 19, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CHOLA SPINNING MILLS (P) LTD.
November 8, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. UNIWORTH LTD.
October 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ARR SALES AGENCY
July 29, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. DELUXE PLYWOOD (P) LTD.
June 27, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. VIDYUT LUBRICANTS PVT. LTD. AND
October 31, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CORE HEALTHCARE LTD.
August 12, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. K.R.R. ENGINEERING PVT. LTD.
October 28, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RELIANCE SILICONE (I) LTD.
July 21, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. VVF LIMITED
August 25, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN ENGINEERING AND
December 22, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MAKERS LABORATORIES LTD. AND
December 28, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CROSSLINK SHIPBREAKERS PVT. LTD.
August 25, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. LARK CHEMICALS PVT. LTD.
December 1, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. NPI PACKAGING (P) LTD.
December 1, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. J.K. INDUSTRIES LTD.
December 28, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. IDL INDUSTRIES LTD. (AT PRESENT,
December 22, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RAM SHREE STEELS PVT. LTD.
July 1, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. DOABA FASTNERS (P) LTD.
August 30, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. LEELA SCOTTISH LACE PVT. LTD.
December 22, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BINADAL FIBRES (P) LTD.
July 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. K.G. DENIM LTD.
March 21, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. TTK TEXTILES LTD.
September 27, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA GLYCOLS LTD.
September 27, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ANURAG BOARD AND PAPER MILLS
October 21, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SIMPLEX MILLS COMPANY
October 18, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. STAR PLASTICS
September 1, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ARUN KUMAR
September 1, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RANBAXY LAB. LTD.
June 1, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PINNACLE INDUSTRIES LTD.
December 6, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. DECCAN CARBON PRODUCTS PVT. LTD.
September 1, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PRASHANT ELECTRODE
December 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SUDESH ENTERPRISES
November 14, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ESSEM PLASTIC INDUSTRIES
August 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CABLE CORPORATION OF INDIA LTD.
November 23, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ASHA ISPAT (P) LTD.
November 21, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RAMU AND SONS
March 28, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. JAI FIBRES LTD.
August 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. STERLITE INDUSTRIES LTD.
November 28, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SHAH TEXTILE LTD.
August 12, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. NEERU ENTERPRISES
June 28, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT RECLAIM AND RUBBER
November 29, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CORE HEALTHCARE LTD.
November 30, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PRIMO PICK N PACK
July 29, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. FAL INDUSTRIES LTD.
December 14, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. D.M. VORA AND CO. AND CHETAN
June 14, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. VIDEO TIME
December 14, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. TECHNOFUTURA PVT. LTD.
September 14, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. LML LTD.
October 24, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN DYES AND CHEMICALS
June 14, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. DCW LTD.
September 14, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ASEA BROWN BOVERI LTD.
September 14, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SUMAN SATELLITE
December 14, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. AGARWAL ENGINEERING WORKS
December 30, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. HARIKRISHNA CEMENT AND
November 28, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD.
November 29, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SHALIMAR PAINTS LTD.
September 29, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. H AND R JOHNSON LTD.
December 15, 2005
COMMISSIONER OF CENTRAL EXCISE (APPEALS), COCHIN Vs. TORRY HARRIS SEA FOODS LIMITED
November 23, 2005
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. INDIAN SEAMLESS METAL TUBES LTD
September 12, 2005
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. GUPTA STEELS PVT LTD
November 8, 2005
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. VARUN DYEING AND PRINTING MILLS PVT LTD
February 15, 2005
COMMISSIONER OF CENTRAL EXCISE APPEALS Vs. MODERN TERRY TRAVELS LIMITED
May 17, 2005
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. RALETRONICS PVT. LTD.
April 21, 2005
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. SADVAIDYASALA (P) LTD.
April 26, 2005
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. ITC LTD.
February 2, 2005
COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II Vs. KIRLOSKAR ELECTRIC CO. LTD.
December 2, 2005
COMMISSIONER OF CENTRAL EXCISE, BBSR-I Vs. RAJ LUBRICANTS
October 24, 2005
COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. AKAY COSMETICS PVT. LTD.
June 3, 2005
COMMISSIONER OF CENTRAL EXCISE, BHUBANESWAR-I Vs. MINAKSHI STEELS
September 8, 2005
COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. STEEL COMPLEX LTD.
October 24, 2005
COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. STEEL COMPLEX LTD.
April 1, 2005
COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. AGNI STEELS LTD.
March 31, 2005
COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. DURGA EXPORTS
September 8, 2005
COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. APOLLO TYRES LTD.
February 8, 2005
COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. TRINITY PHARMACEUTICALS (I) PVT. LTD.
October 4, 2005
COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. KALYX PLASTI PACKS
February 23, 2005
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. TELK LTD.
January 4, 2005
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. EXCEL THREAD INDUSTRIES
February 21, 2005
COMMISSIONER OF CENTRAL EXCISE, DIBRUGARH Vs. ATCO TEA CO. (P) LTD.
January 18, 2005
COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. JOCIL LTD.
November 16, 2005
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. VST INDUSTRIES LTD.
August 3, 2005
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. ORCHID EXPORTS
August 31, 2005
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. STAY-ON-PAPERS (P) LTD.
August 22, 2005
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. VIRCHOW LABORATORIES LTD.
September 12, 2005
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. SUNDER ISPAT LTD.
March 11, 2005
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I Vs. PENNAR INDUSTRIES LIMITED
January 7, 2005
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I Vs. AUROBINDO PHARMA LTD.
July 5, 2005
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-II Vs. PRINCESS PRINTS
November 25, 2005
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III Vs. K.L.R. INDUSTRIES LIMITED
October 4, 2005
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-IV Vs. SRI INDUSTRIES LTD.
September 2, 2005
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. SANGHAI & ASSOCIATES
August 24, 2005
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. V. GOYAL & ASSOCIATES
August 25, 2005
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. SUJATA STAR TELE CLUB
August 25, 2005
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. LIFE INSURANCE CORPORATION OF INDIA
June 20, 2005
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. AGARWAL BIMAL & CO.
August 25, 2005
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VI Vs. CASTROL INDIA LTD.
December 28, 2005
COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. JINDAL ALUMINIUM LTD.
December 13, 2005
COMMISSIONER OF CENTRAL EXCISE, MYSORE Vs. PAPER PACKAGING PVT. LTD.
August 3, 2005
COMMISSIONER OF CENTRAL EXCISE, MYSORE Vs. TVS SUZUKI LTD.
December 20, 2005
COMMISSIONER OF CENTRAL EXCISE, RANCHI Vs. USHA MARTIN INDUSTRIES
November 23, 2005
COMMISSIONER OF CENTRAL EXCISE, RANCHI Vs. MAITHAN CERAMICS LTD.
November 25, 2005
COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. NILACHAL FABRICS PVT. LTD.
January 17, 2005
COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. SANGHI TEXTILES LTD.
January 19, 2005
COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. LAXMI TEA CO. LTD.
January 17, 2005
COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI Vs. ITC AGRO TECH FOODS LTD.
October 7, 2005
COMMISSIONER OF CENTRAL EXCISE, VISAK Vs. ATLANTIC SHIPPING PVT. LTD.
October 13, 2005
COMMISSIONER OF CUS AND C EX Vs. INTRICAST PVT LTD
July 5, 2005
COMMISSIONER OF CUS IMPORT Vs. ALCOBEX METALS LTD
September 22, 2005
COMMISSIONER OF CUS IMPORT Vs. CAMBATA AVIATION LTD
November 10, 2005
COMMISSIONER OF CUS P Vs. ROYAL CUSHION VINYL PRODUCTS LTD
December 12, 2005
COMMISSIONER OF CUS. Vs. LARAON ENGINEERS AND CONSULTANT
October 24, 2005
COMMISSIONER OF CUS. Vs. NATIONAL ENGINEERING INDUS. LTD.
August 9, 2005
COMMISSIONER OF CUS. Vs. RAJENDRA CHEMICALS CORPORATION
February 8, 2005
COMMISSIONER OF CUS. (AIRPORT) Vs. TRANSASIA BIO-MEDICALS LTD.
September 15, 2005
COMMISSIONER OF CUS., BANGALORE Vs. MODICOM NETWORK PVT. LTD.
February 22, 2005
COMMISSIONER OF CUS., VISAKHAPATNAM Vs. EMIRATES TRADING AGENCY
February 2, 2005
COMMISSIONER OF CUSTOMS Vs. SIEMENS
October 10, 2005
COMMISSIONER OF CUSTOMS Vs. KHATIMA FIBRES LTD.
July 6, 2005
COMMISSIONER OF CUSTOMS Vs. EDHAYAM FROZEN FOODS
July 8, 2005
COMMISSIONER OF CUSTOMS Vs. VIDEOCON INTERNATIONAL LTD.
October 17, 2005
COMMISSIONER OF CUSTOMS Vs. HOSUR INSTRUMENTS PVT. LTD.
March 22, 2005
COMMISSIONER OF CUSTOMS Vs. SPICE COMMUNICATION LTD.
February 7, 2005
COMMISSIONER OF CUSTOMS Vs. SWAN PRESS
February 17, 2005
COMMISSIONER OF CUSTOMS Vs. HABASIT IAKOTA PVT. LTD.
January 31, 2005
COMMISSIONER OF CUSTOMS Vs. NEXUS TRANSLAM INDUSTRIES
January 3, 2005
COMMISSIONER OF CUSTOMS Vs. MAGNET AND ELECTRONICS (INDIA)
October 27, 2005
COMMISSIONER OF CUSTOMS Vs. SIDD LIFE SCIENCES PVT. LTD.
September 21, 2005
COMMISSIONER OF CUSTOMS Vs. SURETEX PROPHYLACTICS (I) LTD.
October 25, 2005
COMMISSIONER OF CUSTOMS Vs. AMBIKA NAHAR EXPORTS
August 8, 2005
COMMISSIONER OF CUSTOMS Vs. MANIPAL POWER PRESS
June 9, 2005
COMMISSIONER OF CUSTOMS Vs. UMA PARAMESWARI MILLS LTD.
June 9, 2005
COMMISSIONER OF CUSTOMS Vs. ARCHIES GREETINGS AND GIFTS LTD.
June 8, 2005
COMMISSIONER OF CUSTOMS Vs. RISHI ELECTRONICS LTD.
November 7, 2005
COMMISSIONER OF CUSTOMS Vs. BHARAT SEATS LTD.
November 2, 2005
COMMISSIONER OF CUSTOMS Vs. HINDUSTAN LEVER LTD.
June 8, 2005
COMMISSIONER OF CUSTOMS Vs. ESJAPEE IMPEX (P) LTD.
June 7, 2005
COMMISSIONER OF CUSTOMS Vs. KEDIA AGGLOMERATED MARBLES LTD
January 13, 2005
COMMISSIONER OF CUSTOMS Vs. NOVEL DIGITAL ELECTRONICS
June 10, 2005
COMMISSIONER OF CUSTOMS Vs. BILLIARDS POINT
December 12, 2005
COMMISSIONER OF CUSTOMS Vs. SURAJ INDUSTRIES LTD.
December 13, 2005
COMMISSIONER OF CUSTOMS Vs. MECNAIR EXPORTS PVT LTD
November 18, 2005
COMMISSIONER OF CUSTOMS Vs. VARDHAMAN METALS
September 21, 2005
COMMISSIONER OF CUSTOMS Vs. GUJARAT SMALL INDUSTRIES CORPORATION LIMITED
March 1, 2005
COMMISSIONER OF CUSTOMS Vs. R P SONS
April 7, 2005
COMMISSIONER OF CUSTOMS Vs. AKASH STONES INDUSTRIES LTD
August 19, 2005
COMMISSIONER OF CUSTOMS Vs. RELIANCE PETROLEUM LTD
July 8, 2005
COMMISSIONER OF CUSTOMS Vs. R RAMALINGAM
March 1, 2005
COMMISSIONER OF CUSTOMS Vs. HARESH GOVINDBHAI PARMAR
May 27, 2005
COMMISSIONER OF CUSTOMS Vs. DIMPLE OVERSEAS AND SHRI V K GANDHI
July 15, 2005
COMMISSIONER OF CUSTOMS Vs. PICASSO EXPORTS
May 25, 2005
COMMISSIONER OF CUSTOMS Vs. S V MAZUMDAR
July 8, 2005
COMMISSIONER OF CUSTOMS Vs. RAJASTHAN TEXCHEM LTD
June 8, 2005
COMMISSIONER OF CUSTOMS Vs. RECKIT AND COLMAN OF INDIA LTD
April 7, 2005
COMMISSIONER OF CUSTOMS Vs. PLAZA LAMPS AND TUBES LTD.
February 17, 2005
COMMISSIONER OF CUSTOMS Vs. CHENNAI GASES PVT. LTD.
December 15, 2005
COMMISSIONER OF CUSTOMS Vs. INDORAMA SYNTHETICS
December 16, 2005
COMMISSIONER OF CUSTOMS Vs. COLOURTEX
December 6, 2005
COMMISSIONER OF CUSTOMS Vs. SHARDA CASTINGS LTD.
February 10, 2005
COMMISSIONER OF CUSTOMS Vs. BASF STRENICS PVT. LTD.
July 18, 2005
COMMISSIONER OF CUSTOMS Vs. TAMIL NADU ELECTRICITY BOARD
October 31, 2005
COMMISSIONER OF CUSTOMS Vs. INDIAN OIL CORPORATION
June 6, 2005
COMMISSIONER OF CUSTOMS Vs. L. RAJKUMAR
September 14, 2005
COMMISSIONER OF CUSTOMS Vs. THERMON HEAT TRACERS LTD.
June 14, 2005
COMMISSIONER OF CUSTOMS Vs. SOFTWARE PVT. LTD.
September 14, 2005
COMMISSIONER OF CUSTOMS Vs. SHRUSHTI GARMENTS PVT. LTD.
September 14, 2005
COMMISSIONER OF CUSTOMS Vs. THAKKAR SHIPPING AGENCY
November 28, 2005
COMMISSIONER OF CUSTOMS Vs. HICO ENTERPRISES
November 30, 2005
COMMISSIONER OF CUSTOMS Vs. RELIANCE INDUSTRIES LTD.
August 8, 2005
COMMISSIONER OF CUSTOMS Vs. UMA MERCANTILE PVT. LTD.
December 27, 2005
COMMISSIONER OF CUSTOMS Vs. SAFAL MARKETING
October 18, 2005
COMMISSIONER OF CUSTOMS Vs. M.R. EXPORTS
October 21, 2005
COMMISSIONER OF CUSTOMS Vs. SHARDA IMPEX
October 21, 2005
COMMISSIONER OF CUSTOMS Vs. PREM NATH KAPUR AND SONS
October 25, 2005
COMMISSIONER OF CUSTOMS Vs. SUPER SPINNING MILLS LTD.
March 23, 2005
COMMISSIONER OF CUSTOMS Vs. JYOTI INDUSTRIES LTD.
June 28, 2005
COMMISSIONER OF CUSTOMS Vs. CHANDRA AND CO.
June 8, 2005
COMMISSIONER OF CUSTOMS Vs. YASH PHARMA CHEM PVT. LTD.
July 11, 2005
COMMISSIONER OF CUSTOMS (EXPORT) Vs. UNITY STEEL LTD.
June 24, 2005
COMMISSIONER OF CUSTOMS (IMPORT) Vs. BMC SPINNERS PVT. LTD.
October 17, 2005
COMMISSIONER OF CUSTOMS (P) Vs. MAHESH GOENKA
September 21, 2005
COMMISSIONER OF CUSTOMS (P) Vs. CONTINENTAL PETROLEUM
October 28, 2005
COMMISSIONER OF CUSTOMS (P), W.B. Vs. GOLAK CHANDRA KAMILLA
September 27, 2005
COMMISSIONER OF CUSTOMS (PREV.), SHILLONG Vs. SRI SANGPUIA
January 19, 2005
COMMISSIONER OF CUSTOMS (PREV.), SHILLONG Vs. RABINDRA CHANDRA PAUL
January 17, 2005
COMMISSIONER OF CUSTOMS ACC Vs. INDIA EXTRUSION
August 29, 2005
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. REMOSONS INDUSTRIES LTD
April 27, 2005
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. KORES INDIA LTD
February 18, 2005
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. TRADE TEK CORPORATION
March 1, 2005
COMMISSIONER OF CUSTOMS APPEALS Vs. BARDANWALA PLASTICS
May 13, 2005
COMMISSIONER OF CUSTOMS EP Vs. AHMEDNAGAR FORGINGS LTD
May 16, 2005
COMMISSIONER OF CUSTOMS EP Vs. FROST INTERNATIONAL LTD
June 17, 2005
COMMISSIONER OF CUSTOMS EXPORT Vs. V V F LTD
August 10, 2005
COMMISSIONER OF CUSTOMS GENERAL Vs. ASHRAF KOTTIKULAM
April 4, 2005
COMMISSIONER OF CUSTOMS I Vs. KRISHNA FILAMENT LTD
September 29, 2005
COMMISSIONER OF CUSTOMS IMP Vs. AGGARWAL MARBLES I P LTD
January 3, 2005
COMMISSIONER OF CUSTOMS IMPORT Vs. URVASHI INTERNATIONAL LTD
August 16, 2005
COMMISSIONER OF CUSTOMS IMPORT Vs. GUJARAT ALKALIES AND CHEMICALS
March 11, 2005
COMMISSIONER OF CUSTOMS IMPORT Vs. MEHTA H F PLASTIC PVT LTD
August 31, 2005
COMMISSIONER OF CUSTOMS IMPORTS Vs. MOHIT WORLD
May 5, 2005
COMMISSIONER OF CUSTOMS P Vs. M M RAIKHANNA
April 25, 2005
COMMISSIONER OF CUSTOMS PREV Vs. BHAGABATI DEVI GOENKA
March 11, 2005
COMMISSIONER OF CUSTOMS PREVENTIVE Vs. DEEPAK GANERIWALA PROPRIETOR OF DEEPAK ENTERPRISES
February 21, 2005
COMMISSIONER OF CUSTOMS, BANGALORE Vs. SPICE COMMUNICATION
August 24, 2005
COMMISSIONER OF CUSTOMS, BANGALORE Vs. LARSEN & TOUBRO LTD.
November 28, 2005
COMMISSIONER OF CUSTOMS, BANGALORE Vs. KEMWELL INTERNATIONAL LTD.
April 19, 2005
COMMISSIONER OF CUSTOMS, BANGALORE Vs. JAWAHAR CHARLES MATHIAS
July 5, 2005
COMMISSIONER OF CUSTOMS, BANGALORE Vs. TTK PRESTIGE LTD.
April 27, 2005
COMMISSIONER OF CUSTOMS, BANGALORE Vs. MOTOR INDUSTRIES CO. LTD.
August 25, 2005
COMMISSIONER OF CUSTOMS, BANGALORE Vs. RAFFLES SOFTWARE (P) LTD.
May 5, 2005
COMMISSIONER OF CUSTOMS, BANGALORE Vs. INNOVA POLYPACK PVT. LTD.
November 24, 2005
COMMISSIONER OF CUSTOMS, BANGALORE Vs. MAINI GRANITES LTD.
March 28, 2005
COMMISSIONER OF CUSTOMS, BELGAUM Vs. GOKAK MILLS
December 22, 2005
COMMISSIONER OF CUSTOMS, CHENNAI Vs. IBEX GALLEGHER LTD.
April 29, 2005
COMMISSIONER OF CUSTOMS, COCHIN Vs. AKASH TRADING CO.
August 18, 2005
COMMISSIONER OF CUSTOMS, COCHIN Vs. RAJESH CHEMICALS
November 11, 2005
COMMISSIONER OF CUSTOMS, COCHIN Vs. RAGHAV ENTERPRISES
July 28, 2005
COMMISSIONER OF CUSTOMS, GUNTUR Vs. HINDUSTAN TOBACCO CO.
June 16, 2005
COMMISSIONER OF CUSTOMS, GUNTUR Vs. HINDUSTAN TOBACCO CO.
July 8, 2005
COMMISSIONER OF CUSTOMS, HYDERABAD Vs. NAULAKHA REFRIGERATION
December 29, 2005
COMMISSIONER OF CUSTOMS, HYDERABAD Vs. JAY ENGINEERING WORKS LTD.
June 22, 2005
COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. RAMANLAL INDUSTRIES
July 19, 2005
COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. JAYASWALS NECO LTD.
June 14, 2005
COMMR OF C EX Vs. HINDUSTAN COCA COLA BEVERAGES P LTD
January 20, 2005
COMMR OF C EX Vs. SHIVSHAKTI TUBES AND INDUSTRIES LTD
January 19, 2005
COMMR OF C EX Vs. VIDEOCON APPLIANCES LIMITED
November 9, 2005
COMMR OF C EX Vs. R K SWAMY BBDO ADVERTISING PVT LTD
April 15, 2005
COMMR OF C EX Vs. OLYMPIC SYNTHETIC SACKS PVT LTD
June 23, 2005
COMMR OF C EX AND CUS Vs. VIMAL DETERGENT CAKES P LTD
September 13, 2005
COMMR OF C EX AND CUS Vs. CITIZEN TECHNOFAB P LTD
August 18, 2005
COMMR OF C EX AND CUS Vs. FERRO ALLOYS CORPN LTD
August 19, 2005
COMMR OF C EX AND CUS A Vs. MAHAVEER STEEL RE ROLLING MILLS
August 17, 2005
COMMR OF C EX AND CUSTOMS Vs. NILACHAL CONCRETE PRODUCTS P LTD
March 4, 2005
COMMR OF C EX AND CUSTOMS Vs. UTTAM STEEL LTD
August 10, 2005
COMMR OF CEN EXCISE Vs. PHOTO KINA
February 10, 2005
COMMR OF CENTRAL EXCISE Vs. COATS OF INDIA LTD
September 9, 2005
COMMR OF CENTRAL EXCISE Vs. SCAN SPONGE IRON LTD
June 29, 2005
COMMR OF CENTRAL EXCISE Vs. J K CORPORATION LTD
June 23, 2005
COMMR OF CENTRAL EXCISE Vs. INDIAN ALUMINIUM CO LTD
May 25, 2005
COMMR OF CUS AND C EX Vs. HAMEED KUNHIPALLY HUSSAINAR
April 4, 2005
COMMR OF CUS I Vs. LA CAST METALS AND COMPONENTS PVT LTD
December 16, 2005
COMMR OF CUS IMPORT Vs. UNIQUE PHARMACEUTICALS LABS
July 25, 2005
COMMR OF CUSTOMS PREV Vs. MD ABDUL SALAM AND SRI PRAKASH RAJ MOLLAH
April 27, 2005
COMMR. OF C. EX. Vs. GONTERMANN PEIPERS (INDIA) LTD.
January 3, 2005
COMMR. OF C. EX. Vs. INDU NISSAN OXO CHEM. INDUS. LTD.
July 26, 2005
COMMR. OF C. EX. Vs. BHARAT SECURITY SERVICES AND WORKERS CONT.
June 13, 2005
COMMR. OF C. EX. Vs. LITAKA PHARMA LTD.
July 7, 2005
COMMR. OF C. EX. Vs. VIJAYASHREE INSTAPRINT
September 1, 2005
COMMR. OF C. EX. Vs. COIMBATORE AERO BASED CONTROL
September 26, 2005
COMMR. OF C. EX. Vs. ZANDU PHARMACEUTICAL WORKS LTD.
October 3, 2005
COMMR. OF C. EX. Vs. DAYLIGHT ELECTRONICS PVT. LTD.
December 2, 2005
COMMR. OF C. EX. & CUS. (APPEALS), CALICUT Vs. MALABAR PLYWOOD WORKS
December 2, 2005
COMMR. OF C. EX. & CUS. (APPEALS), COCHIN Vs. SHREUS CONSTRUCTIONS
October 5, 2005
COMMR. OF C. EX. (APPEALS), COCHIN Vs. KERALA STATE ELECTRICITY BOARD
December 27, 2005
COMMR. OF C. EX. AND CUS. Vs. FORBES GOKAK LTD.
October 24, 2005
COMMR. OF C. EX. AND CUS. Vs. PASCHIM CHEMICAL PVT. LTD.
October 27, 2005
COMMR. OF C. EX., BANGALORE Vs. UNIVERSAL INSTRUMENTS MFG. CO. P. LTD.
November 2, 2005
COMMR. OF C. EX., BANGALORE-I Vs. SEAT METAL COMPONENTS INDIA (P.) LTD.
September 28, 2005
COMMR. OF C. EX., BELGAUM Vs. KARNATAKA CONVEYORS & SYSTEMS PVT. LTD.
March 14, 2005
COMMR. OF C. EX., CALICUT/COCHIN Vs. RUBCO SALES INTERNATIONAL P. LTD.
November 11, 2005
COMMR. OF C. EX., HYDERABAD Vs. MONTANA INTERNATIONAL LTD.
November 29, 2005
COMMR. OF C. EX., HYDERABAD-I Vs. BPL ENGINEERING LTD.
December 5, 2005
COMMR. OF C. EX., HYDERABAD-IV Vs. SREEPATHI PHARMACEUTICALS LTD.
October 17, 2005
COMMR. OF C. EX., HYDERABAD-IV Vs. JAY ENGINEERING WORKS (UNIT SFII)
August 5, 2005
COMMR. OF C. EX., HYDERABAD-IV Vs. VIJAYANAND TEXTILE MILLS PVT. LTD.
November 16, 2005
COMMR. OF C. EX., KOLKATA-I Vs. DEYS COLOUR FILM LABORATORY
November 24, 2005
COMMR. OF C. EX., MANGALORE Vs. MANJUNATH FOOD & PACKAGING P. LTD.
November 23, 2005
COMMR. OF C. EX., PATNA Vs. HINDUSTAN COCA-COLA BEVERAGE (P) LTD.
November 25, 2005
COMMR. OF C. EX., TIRUPATHI Vs. CAPRICON FOOD PRODUCTS INDIA LTD.
November 16, 2005
COMMR. OF C. EX., TIRUPATHI Vs. ANDHRA ASBESTOS CORPN. LTD.
July 1, 2005
COMMR. OF C. EX., TIRUPATI Vs. VENUGOPAL FRUIT PROCESSED INDUSTRIES LTD.
December 7, 2005
COMMR. OF C. EX., VISAKHAPATNAM-I Vs. VAMSADHARA PAPER MILLS LTD.
February 25, 2005
COMMR. OF C. EX., VISAKHAPATNAM-II Vs. COASTAL PAPERS LTD.
November 11, 2005
COMMR. OF CENTRAL EXCISE Vs. KOLONY TEA ESTATE
December 21, 2005
COMMR. OF CENTRAL EXCISE Vs. MR. P.K. SATPATHY AND BIDYASREE
December 20, 2005
COMMR. OF CUS. Vs. SHIMNIT MACHINE TOOLS AND
June 17, 2005
COMMR. OF CUS. Vs. UDAY COMPUTERS AIDED MFG. CO. (P)
December 19, 2005
COMMR. OF CUS. Vs. INDIAN MRI DIAGNOSTIC AND
September 26, 2005
COMMR. OF CUS. & C. EX. (A), GUNTUR Vs. KOVVUR CO-OP. SUGAR FACTORY LTD.
November 7, 2005
COMMR. OF CUS. & C. EX., GUNTUR Vs. VIJAYAWADA BOTTLING COMPANY LTD.
December 9, 2005
COMMR. OF CUS. (APPEALS), BANGALORE Vs. GUNASHEELA INSTITUTE OF RESEARCH IN REPRODUCTION
November 30, 2005
COMMR. OF CUS. AND C. EX. Vs. BOMBAY BURMAH TRADING CORPN. LTD.
August 2, 2005
COMMR. OF CUS., HYDERABAD Vs. BALAJI INDL. & AGRI. CASTINGS PVT. LTD.
May 13, 2005
COMMR. OF CUS., VISAKHAPATNAM Vs. SYNERGIES DOORAY AUTOMOTIVE LTD.
May 10, 2005
COMMR. OF CUS., VISAKHAPATNAM Vs. CHANDRA MARITIME (P) LTD.
January 20, 2005
COMMR. OF CUSTOMS Vs. LEXMARK INTERNATIONAL (I) PVT.
October 5, 2005
COMMR. OF CUSTOMS & C. EX. (APPEALS), CALICUT Vs. BST LIMITED
November 7, 2005
COMMR. OF CUSTOMS (APPEALS), BANGALORE Vs. ELGITHREAD (INDIA) LTD.
December 1, 2005
COMMR. OF CUSTOMS (IMPORT) Vs. LOREX INTERNATIONAL
July 19, 2005
COMPTEK LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2005
COMPTEK LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
March 14, 2005
CONA INDS. Vs. COMMISSIONER OF CENTRAL EXCISE
July 15, 2005
CONTINENTAL COFFEE LTD. Vs. COMMISSIONER OF CUSTOMS
July 7, 2005
CONTINENTAL CONTAINERS Vs. COMMISSIONER OF CENTRAL EXCISE
March 18, 2005
CONTROLS & SCHEMATICS LTD. Vs. COMMR. OF CENTRAL EXCISE, HYDERABAD
June 14, 2005
CONTROLS AND SWITCHGEAR Vs. COMMR. OF C. EX.
December 9, 2005
CONTROLS AND SWITCHGEARS CONTRACTORS LTD. Vs. COMMR. OF C. EX.
February 1, 2005
COOKIE MAN FOODS INDIA (P) LTD. Vs. COMMISSIONER OF C. EX.
September 27, 2005
COOL DESSERTS AND SHRI NEERAJ JAIN, PARTNER Vs. CCE
January 10, 2005
COOLINE MANUFACTURERS P. LTD. Vs. CCE
January 3, 2005
CORE EMBALLAGE LTD Vs. COMMISSIONER OF CUSTOMS
January 6, 2005
COROMANDEL STEEL LIMITED Vs. COMMISSIONER OF C. EX.
October 27, 2005
CORPORATE ISPAT ALLOYS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
September 27, 2005
COSME REMEDIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
February 10, 2005
COSME REMEDIES LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
February 4, 2005
COUNTRY ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
December 29, 2005
CP AQUA CULTURE (I) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
June 6, 2005
CRAFT INTERIORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
May 10, 2005
CREATIVE DYEING AND PRINTING Vs. CCE
August 1, 2005
CRI PUMPS PVT. LTD. Vs. CC
January 11, 2005
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 1, 2005
CROWN DIE-CASTING CO. Vs. COMMR. OF CENTRAL EXCISE
December 26, 2005
CROWN STEEL CO. Vs. COMMISSIONER OF CUSTOMS
October 31, 2005
CRYSTAL CORPORATION Vs. COMMISSIONER OF CUSTOMS (IMPORT)
December 5, 2005
CYBELE HERBAL LABORATORIES (P) LTD. Vs. COMMISSIONER OF C. EX., CALICUT
November 23, 2005
CYCLO MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 7, 2005
D H PATKAR AND CO Vs. COMMISSIONER OF CUSTOMS G
May 9, 2005
D J MALPANI Vs. COMMISSIONER OF CENTRAL EXCISE
January 6, 2005
D M SHAH AND CO PVT LTD Vs. COMMR OF CUSTOMS
March 21, 2005
D P JAIN AND SHRI V S JAIN Vs. COMMISSIONER OF CUSTOMS
January 6, 2005
D P SANGHVI AND SWISS APPARELS Vs. COMMISSIONER OF CENTRAL EXCISE
July 5, 2005
D.R.G. LEATHER CLOTH (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 29, 2005
DABUR INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, PATNA
February 4, 2005
DABUR INDIA LTD. Vs. CCE
August 8, 2005
DABUR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 14, 2005
DAFFODILS INTERNATIONAL (P) LTD. Vs. C.C.E.
October 27, 2005
DAIKIN SHRIRAM AIR CONDITIONING Vs. CC
March 21, 2005
DAIMLER CHRYSLER I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 19, 2005
DALMIA CEMENTS (BHARAT) LTD. Vs. CCE
June 30, 2005
DALMIA VINYLS (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
January 19, 2005
DAMINI PRINTERS (P) LTD., Vs. COMMISSIONER OF CENTRAL EXCISE
April 11, 2005
DANKE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
April 26, 2005
DATA ALLOYS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 19, 2005
DATAMATICS INFORMATION TECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 13, 2005
DAVANGERE COTTON MILLS Vs. COMMISSIONER OF C. EX., BANGALORE
August 1, 2005
DCM BENETTON INDIA LTD. Vs. CCE
January 19, 2005
DCM ENGINEERING PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
December 23, 2005
DCM SHRIRAM CONSOLIDATED LTD. Vs. CC
January 10, 2005
DECCAN ENTERPRISES PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
July 14, 2005
DECCAN ORGANICS Vs. COMMISSIONER OF CENTRAL EXCISE
December 9, 2005
DECCAN TOBACCO PROCESSORS LTD. Vs. COMMR. OF C. EX. & CUS., HYDERABAD
November 30, 2005
DECORATIVE LAMINATES (I) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
September 30, 2005
DEENDAYAL DIDWANIA Vs. COMMISSIONER OF CUSTOMS AIRPORT
February 9, 2005
DEENDAYAL DIDWANIA Vs. COMMISSIONER OF CUSTOMS
July 13, 2005
DEENDAYAL MAGASVARGIYA SAHAKARI SOOT GIRNI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 11, 2005
DEEP EXPORTS Vs. COMMISSIONER OF CUSTOMS
January 28, 2005
DEEPAK CABLES (INDIA) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
September 9, 2005
DEEPAK ENGINEERING (P) LTD. AND Vs. COMMISSIONER OF CENTRAL
November 8, 2005
DEEPAK FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE
June 27, 2005
DEEPAK NITRITE LTD Vs. COMMISSIONER OF CUSTOMS ADJ
January 13, 2005
DELCO REMY ELECTRICALS INDIA LTD. Vs. CCE
April 8, 2005
DELL COMPUTER INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
January 31, 2005
DELTA ADHESIVE AND CHEMICALS Vs. C.C.E.
December 30, 2005
DELTA SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
June 21, 2005
DENSO KIRLOSKAR INDUS. P. LTD. Vs. COMMISSIONER OF CUS., CHENNAI
July 5, 2005
DENSO KIRLOSKAR INDUS. PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
October 3, 2005
DENSO KIRLOSKAR INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
June 29, 2005
DEVADATTA AGENCY Vs. COMMISSIONER OF CUSTOMS, BANGALORE
October 14, 2005
DEVI SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 6, 2005
DEVIDAYAL ALUMINIUM INDUSTRIES (P) LTD. Vs. CCE
December 7, 2005
DEVKRUPA SHIP BREAKING Vs. COMMISSIONER OF CUSTOMS
March 22, 2005
DHANA EXIM Vs. COMMISSIONER OF CUSTOMS
August 11, 2005
DHANESH TEXTILE INDUSTRIES P LTD AND SUKHDEV NARANG Vs. COMMISSIONER OF CEN EXCISE
February 17, 2005
DHAR INDUSTRIES Vs. CCE
October 4, 2005
DHARIWAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
July 14, 2005
DHILLON KOOL DRINKS AND BEVERAGES Vs. COMMISSIONER OF C. EX.
July 7, 2005
DHIMAN INDUSTRIES STEEL ROLLING Vs. CCE
December 13, 2005
DHIRISH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 31, 2005
DHIRISH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
September 9, 2005
DHL WORLDWIDE EXPRESS AND MODI TELSTRA PVT LTD Vs. COMMISSIONER OF CUSTOMS
January 14, 2005
DHUPAR CHEMICALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 18, 2005
DIAMBEL N V Vs. COMMISSIONER OF CUSTOMS AIRPORT
April 8, 2005
DIAMOND CEMENTS Vs. CCE
February 21, 2005
DIAMOND MINKS BLANKET LTD. Vs. C.C., NCH, IGI AIRPORT
July 26, 2005
DIASTAR JEWELLERY LTD. Vs. COMMISSIONER OF CUSTOMS
October 26, 2005
DIGITAL GLOBALSOFT LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
July 5, 2005
DIGITAL PRINTS & IMPRESSIONS PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
May 17, 2005
DIMENSIONS OVERSEAS PVT. LTD. Vs. COMMISSIONER OF C. EX.
June 24, 2005
DIMENXON DIAMONDS LTD. Vs. COMMISSIONER OF CUSTOMS, ACC
August 30, 2005
DINA IRON AND STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 8, 2005
DINESH INTERNATIONAL LTD. Vs. C.C.E.
December 23, 2005
DINESH KHIMAVAT Vs. COMMISSIONER OF CENTRAL EXCISE
September 19, 2005
DIPAREENA INVESTMENT PVT LTD Vs. COMMISSIONER OF C EX
May 9, 2005
DIPEN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
August 5, 2005
DIVGI WARNER PVT LTD Vs. CC
February 15, 2005
DIVJI WARNER PVT LTD Vs. CC
February 15, 2005
DIVYA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
November 24, 2005
DIWALIBEN MOHANLAL MEHTA CHARITIABLE TRUST AND KAMALA MEHTA CHARITABLE TRUST Vs. COMMISSIONER OF CUSTOMS IMPORTS
April 11, 2005
DME COMPANY (I) PVT. LTD. Vs. COMMISSIONER OF CUS. (IMPORTS)
September 13, 2005
DOABA COACH BUILDERS AND ORS. Vs. CCE
February 11, 2005
DODHIA SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 12, 2005
DODSAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 21, 2005
DODSAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
February 8, 2005
DOLPHIN LABORATORIES LTD. Vs. COMMISSIONER OF C. EX.
March 30, 2005
DOMEBELL INVESTMENT PVT. LTD., Vs. C.C.E.
December 19, 2005
DOMODAR JAGANATH MALPANI Vs. COMMISSIONER OF CENTRAL EXCISE
March 24, 2005
DOON STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 4, 2005
DORNIER INDIA MEDICAL SYSTEMS PVT. LTD. Vs. COMMR. OF CUS., CHENNAI
May 20, 2005
DOYANG TEA ESTATE Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2005
DR. LAL PATHLAB PVT. LTD. Vs. COMMISSIONER OF C. EX.
September 21, 2005
DREDGING AND CONTRACTING Vs. COMMISSIONER OF CUSTOMS
January 4, 2005
DSS MOBILE COMMUNICATION LTD. Vs. ADDL. COMMR. OF C. EX., BANGALORE
September 29, 2005
DUNLOP INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 28, 2005
DURA FOAM INDUSTRIES PVT LTD Vs. COMMISSIONER OF C EX
May 31, 2005
DUROFLEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
February 21, 2005
DUTRON PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
November 16, 2005
DUTRON PLASTICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 31, 2005
DXN HERBAL MANUFACTURING (INDIA) Vs. CCE
June 23, 2005
DXN HERBAL MFG. (INDIA) PVT. LTD. Vs. COMMR. OF C. EX.
December 30, 2005
DYNAMIC TWISTERS P LTD AND DYNAMIC POLYTEX P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2005
E. RANGA RAO Vs. COMMISSIONER OF CENTRAL EXCISE
September 12, 2005
E.T.A. ENGG. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
August 16, 2005
EAST INDIA COMMERCIAL CO. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
August 17, 2005
EASTERN MEDIKIT LTD Vs. COMMISSIONER OF CUSTOMS
March 18, 2005
EASTERN STEEL INDUSTRIES Vs. CC
June 27, 2005
EASTMAN SPINNING MILLS (P) LTD. Vs. CCE
December 19, 2005
ECLIPSE COMBUSTION PVT LTD Vs. COMMISSIONER OF CUSTOMS
September 6, 2005
ECO PRODUCTS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 27, 2005
EICHER TRACTORS Vs. COMMISSIONER OF CENTRAL EXCISE
September 26, 2005
EICHER TRACTORS LTD., SHRI V.P. Vs. C.C.E.
July 12, 2005
EID PARRY (INDIA) LTD. Vs. CC
March 10, 2005
EIMCO ELECON INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 13, 2005
EJAZ VALIULLA Vs. COMMISSIONER OF CUSTOMS E D
February 7, 2005
EL O MATIC INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
February 15, 2005
ELASTIC ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
March 10, 2005
ELCA CARBONE LORRAINE PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
January 28, 2005
ELCOT HITECH TOOL ROOM LTD. Vs. COMMISSIONER OF C. EX.
February 1, 2005
ELDEE VELVETS AND INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 25, 2005
ELECON ENGG CO LTD Vs. CCEX
January 14, 2005
ELECON ENGINEERING CO. LTD. Vs. C.C.E.
December 27, 2005
ELECON ENGINEERING COMPANY LTD. Vs. C.C.E.
December 26, 2005
ELECTRICAL AND ALLIED Vs. CCE
December 28, 2005
ELECTRO GRAPHICS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
July 26, 2005
ELECTRONIC CONTROL CORPORATION Vs. COMMISSIONER OF C. EX., COCHIN
July 27, 2005
ELECTRONIC RESEARCH PVT. LTD. Vs. COMMISSIONER OF S.T., BANGALORE
July 13, 2005
ELECTRONIK LAB AND MEHTA EARTHMOVERS Vs. C C P
January 6, 2005
ELECTROPNEUMATICS AND Vs. COMMR. OF C. EX.
November 11, 2005
ELECTROPNEUMATICS AND HYDRAULICS INDIA PVT LTD Vs. CCE
August 31, 2005
ELGI EQUIPMENTS Vs. COMMISSIONER OF CENTRAL EXCISE
March 22, 2005
ELITE PLYWOOD INDUSTRIES PVT. Vs. CCE
July 4, 2005
ELLORA MECHANICAL PRODUCTS PVT. Vs. COMMR. OF C. EX.
March 23, 2005
ELLORA TIME LIMITED Vs. COMMISSIONER OF CUSTOMS
July 19, 2005
EMERSON NETWORK POWER I P LTD Vs. COMMISSIONER OF C EX
September 15, 2005
EMERSON PROCESS MANAGEMENT POWER Vs. CCE
September 29, 2005
EMKAY AUTOMOBILE INDUSTRIES PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
September 28, 2005
EMPEE MARINE PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS, GUNTUR
August 26, 2005
EMPIRE DYEING AND BLEACHING WORKS Vs. COMMR. OF C. EX., KOLKATA-III
May 24, 2005
EMPIRE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2005
EMTICI ENGINEERING LTD. Vs. COMMISSIONER OF C. EX.
December 27, 2005
ENDOSYS INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS AP
July 19, 2005
ENERGY EQUIPMENT DISTRIBUTORS Vs. COMMISSIONER OF CUSTOMS
October 21, 2005
ENGELHARD ENVIRONMENTAL SYS. Vs. COMMR. OF CUS.
March 14, 2005
ENGINEERING PRODUCTS AND STEERING Vs. COMMISSIONER OF C EX
July 7, 2005
ERBIS ENGINEERING CO. LTD. Vs. CC (AIRPORT)
March 16, 2005
ERICSSON (I) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 30, 2005
ESCORTS LIMITED Vs. CCE
April 21, 2005
ESCORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 14, 2005
ESCORTS LTD. Vs. CCE
July 20, 2005
ESSAR OIL LTD. Vs. COMMISSIONER OF CUSTOMS (PREV.)
September 9, 2005
ESSEL PROPACK LTD. Vs. COMMISSIONER OF SERVICE TAX
September 21, 2005
ESSKAY JAY ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 22, 2005
ESTER INDUSTRIES LIMITED Vs. CCE
October 26, 2005
EURO COTSPIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 8, 2005
EURO RSCG ADVERTISING (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
September 27, 2005
EVEREADY INDIA TEA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 19, 2005
EVEREADY INDUSTRIES INDIA LTD. Vs. COMMISSIONER OF C. EX.
March 7, 2005
EVERETT I PVT LTD Vs. COMMISSIONER OF CUSTOMS P
March 18, 2005
EVERGREEN EXIM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 12, 2005
EVERSHINE INTERNATIONAL Vs. C.C.
July 6, 2005
EVERSHINE RUBBER INDUSTRIES Vs. COMMISSIONER OF C EX
January 5, 2005
EX. ENGR., M.P. POWER Vs. COMMISSIONER OF CENTRAL EXCISE
October 13, 2005
EXCEL INDIA PVT. LTD. AND V.S. Vs. COMMISSIONER OF CUSTOMS
September 29, 2005
EXCEL THREAD INDUSTRY Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
June 1, 2005
EXFIN SHIPPING (INDIA) LIMITED Vs. COMMISSIONER OF CUSTOMS
September 28, 2005
EXIDE INDUSTRIES LTD Vs. CCE
May 20, 2005
EXPANSION FASTNER BOLT I PVT LTD Vs. COMMISSIONER OF C EX
March 3, 2005
EXPRESS HOTELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 6, 2005
EXPRESS TOURS AND TRAVELS PVT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
April 8, 2005
EXTRUSIONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 5, 2005
FAG PRECISION BEARING LTD Vs. COMMISSIONER OF C EX ACC
December 8, 2005
FAIRBANKS MORSE INDIA LTD. Vs. COMMISSIONER OF C. EX.
January 11, 2005
FAIRDEAL ENTERPRISE PRIVATE LTD Vs. COMMISSIONER OF C EX
August 5, 2005
FAIYAZ SHAMIM Vs. CC
December 5, 2005
FALCON TYRES LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
December 20, 2005
FAMOUS TEXTILE Vs. COMMISSIONER OF CENTRAL EXCISE
July 1, 2005
FARIDA PRIME TANNERY Vs. COMMISSIONER OF CUSTOMS
September 28, 2005
FARWOOD INDUSTRIES (P) LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
March 3, 2005
FASCEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 24, 2005
FEATHERLITE PRODUCTS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
February 1, 2005
FENNER (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 8, 2005
FENNER INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 31, 2005
FENOPLAST LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I
October 6, 2005
FIAT INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 19, 2005
FIAT INDIA P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 17, 2005
FIAT INDIA PVT LTD Vs. COMMISSIONER OF C EX
November 9, 2005
FIAT INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 4, 2005
FIBRE FOILS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 2, 2005
FIBROTEX PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
December 6, 2005
FILCO TOURS Vs. CCE
December 5, 2005
FINE AUTOMOTIVE AND INDUS. Vs. C.C.E.
March 14, 2005
FINOLEX INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
July 13, 2005
FIRST FLIGHT COURIERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
December 20, 2005
FIRST SECURITIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
December 2, 2005
FLEX ENGG. LTD. Vs. CCE
November 30, 2005
FLEX INDUSTRIES LTD. Vs. CCE
April 12, 2005
FLEX INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 11, 2005
FLEX O PACKAGING AND SHRI B S KHANNA Vs. COMMISSIONER OF CENTRAL EXCISE
June 21, 2005
FLURO START (P) LTD. Vs. COMMISSIONER OF CENTRAL
November 16, 2005
FMC INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 5, 2005
FORBES GOKAK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
July 5, 2005
FOTO MEC. COLOR LAB Vs. CCE
August 2, 2005
FREBURZ PHARMA Vs. COMMISSIONER OF CENTRAL EXCISE
July 5, 2005
FREE LOOK OUTDOOR ADVERTISING Vs. COMMISSIONER OF C. EX., TIRUPATHI
December 23, 2005
FREIGHT AG (P) LTD. Vs. COMMISSIONER OF CUSTOMS
August 10, 2005
FRONTIER SHIPPING AGENCIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
March 18, 2005
FRONTIER TRADING Vs. COMMISSIONER OF CUSTOMS
June 17, 2005
FURNANCE AND FOUNDRY EQUIPMENT CO Vs. COMMISSIONER OF C EX
February 17, 2005
FUTURA POLYSTER LTD. Vs. COMMISSIONER OF C. EX.
October 28, 2005
G AND K SHIPPING PVT LTD Vs. COMMISSIONER OF CUSTOMS GENERAL
March 30, 2005
G K W LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 21, 2005
G.K. WINDING WIRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 22, 2005
G.M. EXPORTS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
December 7, 2005
G.M. PENS INTERNATIONAL LTD. Vs. COMMR. OF CUS. (SEA-PORT)
July 18, 2005
G.M. TELECOM, BSNL Vs. CCE
October 10, 2005
G.P. PURI Vs. COMMISSIONER OF CUSTOMS
September 19, 2005
GAIL (INDIA) LIMITED Vs. CCE
August 10, 2005
GALAXY GARMENTS Vs. COMMR OF CUS AND CENTRAL EXCISE
May 9, 2005
GALAXY PLASTICS BOMBAY PVT LTD Vs. COMMR OF C EX AND CUS
October 21, 2005
GALAXY SANITARYWARES P LTD Vs. COMMISSIONER OF C EX
July 8, 2005
GALAXY SURFACTANTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 10, 2005
GANAPATHY ENGG. MANUFACTURERS P. Vs. COMMR. OF C. EX. (APPEALS)
September 19, 2005
GANDHI FIBRES Vs. COMMISSIONER OF CENTRAL EXCISE
December 8, 2005
GANESH ENTERPRISE Vs. COMMISSIONER OF CUSTOMS P
July 15, 2005
GANGESHWAR LIMITED Vs. CCE
December 5, 2005
GARDEN COTTON YARNS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 22, 2005
GARG AND CO. Vs. CC
June 17, 2005
GARG INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
February 9, 2005
GARG POLYPACK (P) LTD. Vs. C.C.E.
December 14, 2005
GARLON POLYFAB INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
November 3, 2005
GARMENTS CRAFT Vs. COMMISSIONER OF CENTRAL EXCISE
December 15, 2005
GAURANG GORADIA Vs. COMMISSIONER OF CUSTOMS
October 28, 2005
GAYATRI LABORATORIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 5, 2005
GAYATRI LABORATORIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
August 8, 2005
GAYATRI TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
June 10, 2005
GE BE LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 2, 2005
GEEKAY SALES CORPORATION Vs. COMMISSIONER OF CUSTOMS
August 17, 2005
GEETA VINAY IMPEX Vs. DESIGNATED AUTHORITY MINISTRY OF
December 2, 2005
GEMINI STEEL TUBES LTD. Vs. COMMISSIONER OF C. EXCISE, BANGALORE
September 5, 2005
GEMPLUS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, CHENNAI
March 30, 2005
GENERAL FABRICATORS Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
July 21, 2005
GENERAL MOTORS INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
May 11, 2005
GENERAL OPTICS (ASIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 6, 2005
GENERAL PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF C EX
May 25, 2005
GENERAL TRADE POINT Vs. CC
March 4, 2005
GENISYS INTEGRATING SYSTEMS (I) PVT. LTD. Vs. CC
February 16, 2005
GEOLOGISTICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 4, 2005
GEONICS I PVT LTD Vs. COMMISSIONER OF CUSTOMS SAHAR ACC
June 23, 2005
GEORGES BEVERAGES INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
September 23, 2005
GERMAN REMEDIES LIMITED Vs. CCE
December 27, 2005
GERMAN REMEDIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 6, 2005
GESTETNER (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS
October 7, 2005
GHARDA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 6, 2005
GHATGE PATIL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 16, 2005
GHATGE PATIL INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 14, 2005
GHCL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 7, 2005
GHODELA IMPEX Vs. COMMISSIONER OF CENTRAL EXCISE
February 23, 2005
GILLETTE INDIA LTD. AND G.S. Vs. CCE
August 10, 2005
GINI SILK MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 18, 2005
GINVIC STEELS (P) LTD. Vs. CCE
January 7, 2005
GIRA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
August 23, 2005
GIRDHARILAL SUGAR AND ALLIED Vs. CCE
August 17, 2005
GKN SINTER METALS LTD Vs. COMMISSIONER OF C EX
July 14, 2005
GKN SINTER METALS LTD. Vs. CCE
November 7, 2005
GKW LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
November 21, 2005
GLAND PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
July 21, 2005
GLAXO SMITHKLINE Vs. C.C.E.
July 6, 2005
GLENVIEW PLASTIC SYSTEM PVT. LTD. Vs. CCE
July 20, 2005
GLOBAL SPIN WEAVE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 16, 2005
GLOBAL SYNTEX Vs. COMMISSIONER OF CENTRAL EXCISE
June 9, 2005
GLOBE CONFECTIONERY Vs. COMMISSIONER OF CENTRAL EXCISE
July 21, 2005
GLOBE INTERNATIONAL AGENCIES Vs. COMMISSIONER OF CUSTOMS
December 7, 2005
GLOBE PVT DETECTIVE BUREAU Vs. COMMR OF C EX
November 25, 2005
GLORY CHEMICAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 1, 2005
GMM PFAUNDLER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 13, 2005
GNA UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 23, 2005
GODAVARI SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
November 9, 2005
GODREJ AND BOYCE MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 15, 2005
GODREJ HI CARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 7, 2005
GODREJ INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 3, 2005
GOETZE (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
August 22, 2005
GOLD PLAST Vs. COMMISSIONER OF CENTRAL EXCISE
February 28, 2005
GOLDEN PROCESS Vs. COMMISSIONER OF CENTRAL EXCISE
January 10, 2005
GOOD YEAR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 13, 2005
GOODLASS NEROLAC PAINTS LTD. Vs. COMMISSIONER OF C. EX.
December 9, 2005
GOODYEAR INDIA LIMITED Vs. CCE
October 5, 2005
GOODYEAR SOUTH ASIA TYRE PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2005
GOWTAMI STEEL LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
January 24, 2005
GOYAL M G GASES PVT LTD AND MANOJ MISHRA Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2005
GOYAL MG GASES P. LTD. Vs. CCE
December 13, 2005
GOYAL MG GASES PVT. LTD. Vs. CCE
July 4, 2005
GOYAL SYNTHETICS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
April 6, 2005
GOYAL SYNTHETICS PVT LTD Vs. COMMISSIONER OF CUSTOMS
March 2, 2005
GRANITE INDUSTRIAL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
March 8, 2005
GRANULES INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
July 26, 2005
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
June 28, 2005
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 9, 2005
GREAT INDIA MACHINE TOOLS Vs. COMMISSIONER OF C. EX.
January 27, 2005
GREENPLY INDUS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 29, 2005
GREWAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
January 13, 2005
GRHAM FIRTH STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
February 9, 2005
GTC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
April 28, 2005
GTC INDUSTRIES AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE
March 2, 2005
GTN TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III
May 9, 2005
GUARDIAN PLASTICOTE LTD Vs. COMMR OF CENTRAL EXCISE
January 25, 2005
GUARDIAN RUBBER PRIVATE LTD. Vs. COMMISSIONER OF C. EX., COCHIN
January 3, 2005
GUFIC PHARMA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 15, 2005
GUHRING INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
October 24, 2005
GUHRING INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
January 19, 2005
GUJARAT ALKALIES AND CHEMICALS Vs. COMMR. OF C. EX.
June 14, 2005
GUJARAT ALKALIES AND CHEMICALS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
April 28, 2005
GUJARAT AMBUJA CEMENT LTD. Vs. COMMR. OF C. EX.
March 28, 2005
GUJARAT AMBUJA CEMENTS LTD AND GAJAMBUJA CEMENT A UNIT OF GUJARAT AMBUJA CEMENTS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
January 12, 2005
GUJARAT COMPOSITE LTD Vs. COMMISSIONER OF C EX
October 14, 2005
GUJARAT GODCOIN CERAMICS LTD. Vs. CCE
July 8, 2005
GUJARAT HEAVY CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 13, 2005
GUJARAT NARMADA FERTILIZERS CO. Vs. COMMISSIONER OF C. EX.
July 12, 2005
GUJARAT STATE FERTILIZERS AND CHEMICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
February 14, 2005
GUJARAT STATE FERTILIZERS AND CHEMICALS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
March 14, 2005
GUJARAT TEXTRONICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 29, 2005
GUJCHEM INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
April 27, 2005
GULABCHAND SILK MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-II
March 8, 2005
GULSHANLAL F BAHEL Vs. COMMISSIONER OF CUSTOMS P
May 20, 2005
GUNAM TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
May 10, 2005
GUPTA STEEL Vs. COMMISSIONER OF CUSTOMS
July 14, 2005
GURU NANAK COLD DRINKS Vs. COMMISSIONER OF C. EX.
March 17, 2005
GURUKUL KANGRI PHARMACY Vs. COMMISSIONER OF C. EX.
December 21, 2005
H A MAFATLAL MANAGING DIRECTOR MAFATLAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 3, 2005
H AND R JHONSON (INDIA) LTD. Vs. DESIGNATED AUTHORITY MINISTRY OF FINANCE AND ORS.
May 19, 2005
H P C L Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2005
H.L. PAPERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2005
H.P.L. SOCOMAC PVT. LTD. Vs. CCE
February 14, 2005
H.V. PRASAD Vs. COMMISSIONER OF CUSTOMS (AIR)
September 29, 2005
HADA TEXTILES INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
April 6, 2005
HALCYON LAB PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 5, 2005
HALDIA PETROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
January 28, 2005
HALDIRAM BHUJIAWALA Vs. COMMISSIONER OF CENTRAL EXCISE
December 23, 2005
HALDYN GLASS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
April 28, 2005
HANDUM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
April 8, 2005
HANIL ERA TEXTILES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
November 21, 2005
HANIL ERA TEXTILES LTD Vs. CCE
June 15, 2005
HANUMAN VITAMINS FOODS LTD. Vs. COMMISSIONER OF C. EX.
June 28, 2005
HARA INDUSTRIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
August 30, 2005
HARDCASTLE AND WAUD MFG. CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 15, 2005
HARDWARE TRADING CORPORATION Vs. COMMR. OF CUS.
December 1, 2005
HARESH B RAGHANI Vs. COMMISSIONER OF CUSTOMS AIRPORT
February 16, 2005
HARI KRISHNA STEEL CORPORATION Vs. CCE
November 11, 2005
HARI SHANKAR AND SONS Vs. COMMISSIONER OF CUSTOMS
August 4, 2005
HARIDAS AGRAWAL AND SONS Vs. COMMISSIONER OF CUSTOMS
September 23, 2005
HARIDASS AGGARWAL & SONS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
August 9, 2005
HARISH SILK MILLS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
February 28, 2005
HARIYANA STEEL CO DELHI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 7, 2005
HARMAN FINOCHEM LTD Vs. COMMISSIONER OF CUSTOMS I
March 16, 2005
HARPAR PHARMACEUTICALS (P) LTD. Vs. COMMISSIONER OF C. EX.
October 6, 2005
HARRISONS MALAYALAM LTD. Vs. COMMR. OF C. EX (APPEALS), COIMBATORE
December 7, 2005
HARSH SILK MILLS AND SHRI HEMANT Vs. COMMISSIONER OF CENTRAL EXCISE
September 28, 2005
HARVINDER SINGH Vs. COMMISSIONER OF CUSTOMS
October 24, 2005
HARYANA SHEET GLASS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 4, 2005
HAZEL MERCANTILE LTD Vs. COMMISSIONER OF CUSTOMS
September 23, 2005
HCL INFOSYSTEM LTD. Vs. CCE
May 2, 2005
HCL LTD. Vs. COMMISSIONER OF CUSTOMS
March 21, 2005
HEAT SHRINK TECHNOLOGIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 25, 2005
HEEMA PROCESSORS AND DHARMESHBHAI LAVANGWALA Vs. CCEX
January 20, 2005
HEINZ INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 12, 2005
HERBICURE PRIVATE LIMITED Vs. COMMR. OF CENTRAL EXCISE
November 25, 2005
HERO CYCLE LTD. Vs. CC
December 5, 2005
HERO CYCLES LTD. Vs. CCE
June 20, 2005
HETERO LABS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
April 7, 2005
HETRO DRUGS LTD. Vs. CCE
August 26, 2005
HEWLETT PACKARD Vs. CCE
May 10, 2005
HEWLETT PACKARD INDIA LTD., SHRI Vs. CCE
June 30, 2005
HEWLETT PACKARD INDIA P. LTD. Vs. COMMR. OF CUS. (I AND G)
July 4, 2005
HEXACOM INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 1, 2005
HI TECH TIMES Vs. COMMISSIONER OF CENTRAL EXCISE
October 7, 2005
HICO ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
September 20, 2005
HILLARI COMPUTER EXPORTS P. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
July 14, 2005
HIMACHAL FUTURISTIC COMMUNICATIONS LTD. Vs. COMMISSIONER OF CUSTOMS
February 8, 2005
HIMALAYA DRUG COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
June 3, 2005
HIMALAYA DRUG COMPANY Vs. COMMISSIONER OF C. EX., BANGALORE-III
October 7, 2005
HIMALAYA DRUG COMPANY & OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
January 31, 2005
HIMALAYAN PIPE INDUSTRIES Vs. COMMISSIONER OF C. EX.
October 5, 2005
HIMATSINGKA SEIDE LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
March 24, 2005
HIMSON TEXTILES ENGG INDUS P LTD Vs. COMMR OF C EX
August 29, 2005
HIMSON TEXTILES ENGINEERING INDUSTRIES PVT LTD Vs. COMMISIONER OF CENTRAL EXCISE
July 25, 2005
HIND LAMPS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 7, 2005
HIND SPINNERS Vs. COMMISSIONER OF CENTRAL EXCISE
March 31, 2005
HINDALCO INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 13, 2005
HINDALCO INDUSTRIES LTD Vs. COMMISSIONER OF C EX
January 27, 2005
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
June 7, 2005
HINDALCO INDUSTRIES LTD. Vs. CCE
April 12, 2005
HINDUSTAN AERONAUTICS LIMITED Vs. COLLECTOR OF CUSTOMS
July 30, 2005
HINDUSTAN APPLIANCES Vs. COMMISSIONER OF CENTRAL EXCISE
March 4, 2005
HINDUSTAN BIOLOGICALS Vs. COMMISSIONER OF CENTRAL EXCISE
February 1, 2005
HINDUSTAN CABLES LTD. Vs. C.C.E
December 15, 2005
HINDUSTAN CHEMICALS Vs. CCE
February 18, 2005
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. COMMR OF C EX
July 12, 2005
HINDUSTAN COCO COLA BEVERAGES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 3, 2005
HINDUSTAN CONSTRUCTION CO. LTD. Vs. COMMISSIONER OF CUSTOMS
December 20, 2005
HINDUSTAN COPPER LTD. Vs. COMMISSIONER OF CUS., AHMEDABAD
October 3, 2005
HINDUSTAN LEVER LIMITED AND SNEH Vs. CCE
October 26, 2005
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 6, 2005
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 4, 2005
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 15, 2005
HINDUSTAN LEVER LTD Vs. CCE
March 13, 2005
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 20, 2005
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 5, 2005
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX.
September 1, 2005
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 31, 2005
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX.
July 1, 2005
HINDUSTAN LEVER LTD. Vs. COMMISSIONER, CENTRAL EXCISE
December 23, 2005
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 26, 2005
HINDUSTAN MOTORS LTD. Vs. COMMISSIONER OF CUSTOMS
December 12, 2005
HINDUSTAN ORGANIC CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 25, 2005
HINDUSTAN ORGANIC CHEMICALS LTD Vs. COMMISSIONER OF C EX
June 28, 2005
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-I
February 28, 2005
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX., GUNTUR
July 18, 2005
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
June 16, 2005
HINDUSTAN PETROLEUM CORPN. LTD. Vs. CCE
March 4, 2005
HINDUSTAN PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 16, 2005
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., GUNTUR
March 17, 2005
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., GUNTUR
April 26, 2005
HINDUSTAN STRUCTURALS Vs. CCE
July 15, 2005
HINDUSTAN TRADING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
April 1, 2005
HINDUSTAN ZINC LIMITED Vs. CCE
December 20, 2005
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX.
June 7, 2005
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 10, 2005
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 1, 2005
HINDUSTHAN SEALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 22, 2005
HITENDRA KUMAR U GADECHA Vs. COMMISSIONER OF CUSTOMS
March 3, 2005
HMT LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
October 21, 2005
HOMA ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
July 19, 2005
HOME CARE Vs. COMMISSIONER OF CENTRAL EXCISE
February 16, 2005
HOME CARE (INDIA) PVT. LTD. Vs. CCE
August 24, 2005
HOOGHLY ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2005
HOSUR COIR FOAMS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 13, 2005
HOTEL MELA PLAZA Vs. CCE
January 20, 2005
HOTLINE CPT LTD. Vs. COMMISSIONER OF CUSTOMS
July 27, 2005
HUKUM AQUA MINERALS (P) LTD. Vs. COMMR. OF C. EX. (APPEALS), BANGALORE
October 7, 2005
HUTCHISON ESSAR SOUTH LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
July 6, 2005
HUTCHISON MAX TELECOM LTD. Vs. COMMISSIONER OF C. EX.
December 7, 2005
HUTCHISON TELECOM LTD. Vs. COMMISSIONER OF C. EX.
June 28, 2005
HVAC SYSTEMS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
May 12, 2005
HYD AIR ENGG PVT LTD Vs. COMMISSIONER OF CUSTOMS
April 13, 2005
HYDERABAD ELECTRODES Vs. COMMISSIONER OF C. EX., HYDERABAD
March 22, 2005
HYDERABAD INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
May 30, 2005
HYUNDAI HEAVY INDUSTRIES CO LTD Vs. COMMR OF CUS IMPORT
December 22, 2005
HYUNDAI HEAVY INDUSTRIES CO LTD AND K Y SONG Vs. COMMISSIONER OF CUSTOMS I
December 13, 2005
HYUNDAI UNITECH ELECTRICAL TRANSMISSION LTD Vs. C C E
July 12, 2005
I FLEX SOLUTIONS LTD Vs. COMMISSIONER OF CUSTOMS
January 4, 2005
I P C L Vs. COMMISSIONER OF CENTRAL EXCISE
January 25, 2005
I.T.C. BHADRACHALAM PAPERBOARDS Vs. C.C. AND C.E.
November 29, 2005
I.T.C. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VI
August 12, 2005
I.T.C. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
July 13, 2005
I2 TECHNOLOGIES SOFTWARE PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
August 23, 2005
IBEX GALLAGHER PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
January 17, 2005
IBEX GALLAGHER PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
August 8, 2005
IBP CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
April 26, 2005
ICHALKARANJI MACHINE CENTRE PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
November 23, 2005
ICI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 28, 2005
ICOMM TELE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
January 18, 2005
IMPERIAL EXPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
February 9, 2005
IN RE: I.G. PETROCHEMICALS LTD. Vs. UNKNOWN
December 1, 2005
INDABRATOR LTD Vs. COMMISSIONER OF C EX
September 2, 2005
INDAG RUBBER LTD. Vs. CCE
January 3, 2005
INDAL HYDRO EXTRUSIONS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
December 7, 2005
INDER JAISINGHANI AND JAI SINGH WIRES PVT LTD Vs. CCE
February 21, 2005
INDIA CEMENTS Vs. CCE
February 17, 2005
INDIA CEMENTS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-III
December 6, 2005
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 8, 2005
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 25, 2005
INDIA CEMENTS LTD. Vs. CCE
July 6, 2005
INDIA CEMENTS LTD. Vs. CCE
July 19, 2005
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 28, 2005
INDIA COLOUR LAB Vs. CCE
December 19, 2005
INDIA CONTAINERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 11, 2005
INDIA GLYCOLS LIMITED Vs. CCE
August 25, 2005
INDIA PISTONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 29, 2005
INDIA PISTONS LTD. Vs. COMMISSIONER OF C. EX.
July 1, 2005
INDIA SUGARS AND REFINERIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
November 24, 2005
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF CUS. & C. EX., COCHIN
February 24, 2005
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
November 14, 2005
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
October 6, 2005
INDIAN FARMER FERTILIZERS CO-OPERATIVE LTD. (IFFCO) Vs. CC
April 4, 2005
INDIAN FARMERS FERTILIZER Vs. COMMISSIONER OF CENTRAL EXCISE
October 25, 2005
INDIAN INSTITUTE OF PETROLEUM Vs. COMMISSIONER OF C. EX.
July 11, 2005
INDIAN OIL CORPN. LTD. Vs. CCE
October 19, 2005
INDIAN OIL CORPORATION LTD Vs. CCE
March 1, 2005
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF C EX
June 30, 2005
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 11, 2005
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
November 7, 2005
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
November 23, 2005
INDIAN ORGANIC CHEMICALS LTD. Vs. CCE
June 15, 2005
INDIAN PETROCHEMICAL CORPN AND INDIAN OIL CORPORATION LTD Vs. C C E
April 26, 2005
INDIAN PETROCHEMICAL CORPN. LTD. Vs. COMMISSIONER OF C. EX.
November 11, 2005
INDIAN PETROCHEMICALS CORPN. Vs. COMMR. OF C. EX.
August 23, 2005
INDIAN PLYWOOD MANUFACTURING CO. Vs. COMMR. OF C. EX.
August 29, 2005
INDIAN RAYON AND INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 4, 2005
INDIAN TELEPHONE INDUS. LTD. Vs. COMMISSIONER OF C. EX. & CUS., CALICUT
November 10, 2005
INDICA CHEMICAL INDUS. (P) LTD. Vs. C.C.E.
November 30, 2005
INDICA CHEMICAL INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX.
February 23, 2005
INDIRA GANDHI SSG LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 4, 2005
INDO COSMESI PVT. LTD. Vs. CC
December 7, 2005
INDO RAMA SYNTHETICS INDIA LTD Vs. COMMISSIONER OF C EX
June 6, 2005
INDO SWISS EMBROIDERY INDS AND Vs. COMMISSIONER OF CENTRAL EXCISE
September 21, 2005
INDORAMA SYNTHETICS I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 26, 2005
INDSIL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 22, 2005
INDUS COATING PVT. LTD. Vs. COMMISSIONER OF C. EX.
July 5, 2005
INDUS COMMUNICATION Vs. COMMISSIONER OF C. EX.
December 5, 2005
INDUS COMMUNICATIONS Vs. COMMISSIONER OF CENTRAL EXCISE
March 16, 2005
INDUS IND MEDIA COMMUNICATIONS LTD Vs. COMMISSIONER OF CUSTOMS
March 9, 2005
INDUSTRIAL ADHESIVE TAPES INDUSTRIES AND SHRI JAGDISHCHANDRA K AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
May 19, 2005
INDUSTRIAL ARMY Vs. COMMISSIONER OF CENTRAL EXCISE
October 27, 2005
INGERSOLL RAND (INDIA) LTD. Vs. COMMR. OF C. EX., BANGALORE
August 16, 2005
INMA INTERNATIONAL SECURITY Vs. C.C.E.
November 7, 2005
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF C. EX. (APPEALS)
September 1, 2005
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 2, 2005
INSTITUTE OF BANKING PERSONNEL SELECTION Vs. CST
September 8, 2005
INTEGRA HINDUSTAN CONTROL LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
February 21, 2005
INTERACH BUILDING PRODUCTS (P) LTD. Vs. COMMR. OF C. EX.
January 17, 2005
INTERDRIL ASIA Vs. COMMISSIONER OF CENTRAL EXCISE
July 6, 2005
INTERNATIONAL AMUSEMENT LTD. Vs. COMMISSIONER OF CUS., BANGALORE
December 7, 2005
INTERNATIONAL CLEARING AND Vs. COMMISSIONER OF CUSTOMS
December 22, 2005
INTERNATIONAL COMBUSTION INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 26, 2005
INTERNATIONAL SHIPPING CORPORATION Vs. COMMR. OF CUSTOMS, VIZAG
May 13, 2005
INTERSCAPE Vs. COMMISSIONER OF CENTRAL EXCISE
September 13, 2005
INTRAPORT INDIA LIMITED Vs. COMMISSIONER OF CUS., IGI
December 21, 2005
INVENTA ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF C. EX.
December 7, 2005
IPCL Vs. COMMISSIONER OF CENTRAL EXCISE
January 27, 2005
IQBAL VALIMOHAMED SORATHIA Vs. COMMISSIONER OF CUS
August 22, 2005
IRCON INTERNATIONAL LIMITED Vs. COMMISSIONER OF C. EX.
July 28, 2005
IRON SCRAP AND PROCESSING WORKS Vs. COMMR OF SERVICE TAX
November 14, 2005
ISI BARS LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT)
June 10, 2005
ISIBARS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 18, 2005
ISPAT INDS LTD Vs. CCEX
March 11, 2005
ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 14, 2005
ISPAT INDUSTRIES LTD Vs. CCEX
August 9, 2005
ISPAT INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 21, 2005
ISPAT METALLICS INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 11, 2005
ISPAT METALLICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 4, 2005
ITC LTD Vs. COMMR OF CUSTOMS
June 20, 2005
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 30, 2005
ITEL INDUSTRIES Vs. CCE
March 28, 2005
ITI LIMITED Vs. COMMISSIONER OF C. EXCISE
June 2, 2005
ITI LTD. Vs. CC
March 3, 2005
ITW INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
October 18, 2005
J AND J ENTERPRISES Vs. CCE
March 17, 2005
J I GANDHI SILK MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 25, 2005
J K CEMENT WORKS Vs. COMMISSIONER OF CUSTOMS
April 26, 2005
J K PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
April 26, 2005
J K STEEL AND ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE
March 18, 2005
J M BAXI AND CO Vs. COMMISSIONER OF CUSTOMS
July 15, 2005
J M INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
June 3, 2005
J M TEX P LTD Vs. COMMISSIONER OF CUSTOMS E P
January 7, 2005
J R SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
July 19, 2005
J S KNITTERS Vs. COMMISSIONER OF CENTRAL EXCISE
January 11, 2005
J. MITRA AND CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 28, 2005
J.C.T. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2005
J.J. PACKAGERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2005
J.K. INDUS. LTD. Vs. CCE
June 14, 2005
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 27, 2005
J.K. PAPER LIMITED Vs. CCE
March 16, 2005
J.K. PHARMA AND SHRI RAMESH PATEL Vs. COMMISSIONER OF CENTRAL
June 16, 2005
J.K. SUGAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 16, 2005
J.K. SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 13, 2005
J.V. STRIPS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 10, 2005
JAGAJOTHI SPINNING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
March 10, 2005
JAGANNATH FERRO CASTING Vs. COMMR OF CENTRAL EXCISE
November 7, 2005
JAGANNATH PREMNATH Vs. COMMISSIONER OF CUSTOMS
October 3, 2005
JAGANNATH STEEL (P) LTD. Vs. C.C.E
December 20, 2005
JAGANNATH STEEL (P) LTD. Vs. CCE
December 7, 2005
JAGDISH MEHTA AND HARESHWAR PACKAGING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 4, 2005
JAGDISH SHANKER TRIVEDI Vs. COMMISSIONER OF CUSTOMS
July 27, 2005
JAGDISH TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
August 9, 2005
JAI AMBE TEXTILES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
March 1, 2005
JAI BHARAT TANNERS Vs. COMMISSIONER OF CUSTOMS
September 21, 2005
JAI CORPORATION LTD Vs. COMMISSIONER OF CUS AND C EX
April 19, 2005
JAI INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
August 31, 2005
JAI RAJ ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
January 25, 2005
JAI RAJ ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-IV
April 28, 2005
JAI SHREE AGRO INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 19, 2005
JAIN IRRIGATION SYSTEMS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 2, 2005
JAIN PLASPACK (P) LTD., MR. MANOJ Vs. CCE
August 3, 2005
JAIN TRADING CO AND MODI AND MODI ENGINEERING Vs. CCE
May 17, 2005
JAISWAL EQUIPMENTS AND HOLDINGS Vs. COMMR. OF C. EX.
March 16, 2005
JAISWAL STEEL ENTERPRISES PVT. Vs. C.C.E.
June 9, 2005
JALANDHAR Vs. RANJITGARH SALES (P) LTD.
December 7, 2005
JAMSHRI RANJITSINGHJI Vs. COMMISSIONER OF CUSTOMS
July 1, 2005
JANDIAL SHOE FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
August 24, 2005
JANTAN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
December 16, 2005
JASWANT STEEL ROLLING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 27, 2005
JASWANT STEEL ROLLING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 5, 2005
JASWINDER SINGH Vs. COMMISSIONER OF CUSTOMS
July 26, 2005
JAY BEE INDUSTRIES AND SPL Vs. CCE
August 18, 2005
JAY GOGA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
May 3, 2005
JAY SHREE TEA AND INDUSTRIES LTD Vs. COMMISSIONER OF C EX
August 23, 2005
JAYA DIAGNOSTIC & RESEARCH CENTRE LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
November 8, 2005
JAYASWAL NECO LTD Vs. COMMISSIONER OF CUSTOMS
April 1, 2005
JAYASWALS NECO LTD Vs. COMMISSIONER OF CUSTOMS
August 18, 2005
JAYDEEP SINGH REVUBHA VAGHELA Vs. COMMISSIONER OF CUSTOMS
August 12, 2005
JBM SUGARS LTD. Vs. CCE
December 19, 2005
JCT LTD. Vs. CCE
April 12, 2005
JCT LTD. Vs. CCE
March 13, 2005
JEET RAM ENTERPRISES, HI-TECH Vs. C.C.E.
December 2, 2005
JEM INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 9, 2005
JER RING GEARS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
February 15, 2005
JERRY VARGHESE CONSTRUCTION PVT. Vs. COMMISSIONER OF C. EX.
June 23, 2005
JET SPEED AUDIO PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 7, 2005
JET SPEED AUDIO PVT. LTD. AND ORS. Vs. CCE, MUMBAI V
September 2, 2005
JHUNJARJI INVESTMENT PVT LTD Vs. COMMISSIONER OF C EX
March 4, 2005
JIFCON TOOLS PVT LTD Vs. COMMISSIONER OF C EX
September 12, 2005
JIND TEXTILES LTD. Vs. CCE
September 19, 2005
JINDAL STEEL AND POWER LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
May 2, 2005
JINDAL STRIPS LTD. Vs. DESIGNATED AUTHORITY
March 14, 2005
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
April 19, 2005
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF CUS., MANGALORE
November 28, 2005
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF CUS., MANGALORE
September 28, 2005
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
April 18, 2005
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
October 14, 2005
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
March 15, 2005
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
July 5, 2005
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
December 2, 2005
JINDAL VIJAYANAGAR STEELS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
January 11, 2005
JINDAL VIJAYNAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
December 6, 2005
JOCIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
March 30, 2005
JOG ENGINEERING LTD. Vs. COMMISSIONER OF CUS. (IMPORT)
August 4, 2005
JOHARILAL AGARWALA SALES PVT. LTD. Vs. COMMR. OF C. EX. & CUS., PATNA
April 29, 2005
JOHARILAL AGARWALA SALES PVT. LTD. Vs. COMMR. OF C. EX. & CUS., PATNA
August 4, 2005
JOHNSON AND JOHNSON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 11, 2005
JOSHI THOSAR ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
September 8, 2005
JUBILANT ORGANOSYS LIMITED Vs. COMMISSIONER OF C. EX.
August 18, 2005
JUMBO BAG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 23, 2005
JUPITER SEA AND AIR SERVICES Vs. CCE
June 15, 2005
K C D CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
October 31, 2005
K C D CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
January 14, 2005
K E M HOSPITAL Vs. COMMISSIONER OF CUSTOMS
January 7, 2005
K G ETANE AND ASSOCIATES Vs. CCEX
January 4, 2005
K K JAIN Vs. COMMISSIONER OF CUSTOMS
October 5, 2005
K. RAM KUMAR Vs. COMMISSIONER OF CENTRAL EXCISE
September 27, 2005
K.C. JAIN Vs. COMMISSIONER OF CENTRAL EXCISE
August 12, 2005
K.C.D. CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I
May 12, 2005
K.D. EXPORTS Vs. COMMISSIONER OF CUSTOMS
March 29, 2005
K.G. DENIM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 23, 2005
K.L. STRIPS LTD. Vs. C.C.E.
November 29, 2005
KABADI CHICKNAGUSA & SONS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 26, 2005
KAGAZ PRINT-N-PACK (INDIA) LTD. Vs. C.C.E.
November 30, 2005
KAILASH AUTO BUILDERS LTD. Vs. CCE
January 19, 2005
KAILASH RAJPUT Vs. COMMR OF CUS SAHAR AIRPORT
September 21, 2005
KAILASH SOAP PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE
December 21, 2005
KAKDA IMPEX INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 23, 2005
KALPATARU POWER TRANSMISSION Vs. COMMISSIONER OF CENTRAL EXCISE
September 27, 2005
KALYAN AGRO INDUSTRIES Vs. COMMISSIONER OF C. EX.
March 18, 2005
KALYANI BRAKES LTD Vs. COMMISSIONER OF C EX AND CUS
April 28, 2005
KALYANI FERROUS INDUSTRIES Vs. COMMISSIONER OF C. EX.
March 15, 2005
KALYANI SHARP INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
July 1, 2005
KAMALA MEHTA CHARITABLE TRUST Vs. COMMISSIONER OF CUSTOMS (IMPORT)
October 14, 2005
KANCHAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
March 21, 2005
KANORIA CHEMICALS AND INDS. LTD. Vs. CCE
September 8, 2005
KANORIA CHEMICALS AND INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
March 16, 2005
KANPUR DETERGENTS AND CHEMICALS Vs. CCE
August 16, 2005
KAPPAC PHARMA Vs. COMMISSIONER OF CENTRAL EXCISE
February 1, 2005
KARAM CHAND THAPAR & BROS. (C.S.) LTD. Vs. COMMR. OF C. EX. & CUS., RANCHI
August 18, 2005
KARAM CHAND THAPAR & BROS. (CS) LTD. Vs. COMMISSIONER OF C. EX., RANCHI
March 23, 2005
KARAMVEER ELECTRONICS LTD. Vs. COMMISSIONER OF C. EXCISE
October 4, 2005
KARBALA TRUST Vs. COMMR. OF C. EX., TRIVANDRUM
November 11, 2005
KARIM ISSA KHER Vs. COMMISSIONER OF CUSTOMS P
January 3, 2005
KARNATAKA ANTIBIOTICS & PHARMA. LTD. Vs. COMMR. OF C. EX., BANGALORE
January 6, 2005
KARNATAKA CEMENT PIPES FACTORY Vs. COMMR. OF C. EX., BELGAUM
October 20, 2005
KARNATAKA SOAPS & DETERGENTS LTD. Vs. COMMR. OF C. EX., BANGALORE-III
August 24, 2005
KARNATAKA SOAPS & DETERGENTS LTD. Vs. C.C.E., MYSORE/BANGALORE
June 1, 2005
KARNATAKA SOAPS & DETERGENTS LTD. Vs. COMMR. OF C. EX., BANGALORE-III
April 12, 2005
KARNATAKA STATE AGRO CORPN. PRODUCTS LTD. Vs. C.C.E., BANGALORE
July 4, 2005
KARTIK DYEING AND PRINTING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
September 27, 2005
KARWA EXPORT PVT. LTD. Vs. COMMR. OF CUS. AND C. EX.
August 18, 2005
KATRALA PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., COIMBATORE
February 28, 2005
KAY BEE ALUM PVT. LTD. Vs. CCE
December 16, 2005
KCP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
July 8, 2005
KEDARNATH SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
October 7, 2005
KEDIA OVERSEAS LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
November 24, 2005
KEDIA VANASPATI LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
August 5, 2005
KEERTHI PVC PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
February 25, 2005
KELLOGG INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
December 1, 2005
KEMWELL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
February 16, 2005
KEMWELL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
July 8, 2005
KERALA ELECTRICAL & ALLIED ENGG. CO. LTD. Vs. C.C.E., TRIVANDRUM
July 22, 2005
KERALA HORTICULTURE DEVELOPMENT PROGRAMME Vs. CC, COCHIN
February 24, 2005
KERALA STATE ELECTRICITY BOARD Vs. C.C.E., THIRUVANANTHAPURAM
February 23, 2005
KERALA STATE ELECTRONICS DEVT. CORPN. LTD. Vs. CCE
January 19, 2005
KERALA STATE SCIENCE & TECHNOLOGY MUSEUM Vs. COMMR. OF CUS., KOCHI
June 14, 2005
KERSI KAPADIA Vs. COMMISSIONER OF CENTRAL EXCISE
September 20, 2005
KESORAM CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I
January 6, 2005
KEVEEYAM COMPANY Vs. COMMISSIONER OF CUSTOMS, COCHIN
April 21, 2005
KEVIN INTOTECH PVT LTD Vs. COMMISSIONER OF CUSTOMS PORT
October 4, 2005
KEYA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
December 28, 2005
KHANDELWAL CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 29, 2005
KHATAU MAKANJI SPINNING AND Vs. COMMISSIONER OF CENTRAL
June 3, 2005
KHATEMA FIBRES LTD. Vs. COMMR. OF CUS., ICD
July 5, 2005
KHURANA PAPER MILLS (P) LTD. Vs. COMMISSIONER OF C. EX.
February 17, 2005
KHUSHAL FERTILIZER (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 3, 2005
KILBURN ENGG LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2005
KILBURN ENGG. Vs. COMMISSIONER OF CENTRAL EXCISE
June 27, 2005
KINETIC MOTOR CO. LTD. Vs. CCE
October 18, 2005
KIRAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
April 7, 2005
KIRLOSKAR BROS LTD Vs. COMMISSIONER OF CUSTOMS I
January 31, 2005
KIRLOSKAR BROTHERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 16, 2005
KIRLOSKAR ELECTRIC CO. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
January 25, 2005
KIRLOSKAR FERROUS INDUS. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
July 20, 2005
KIRTI TRADING CO Vs. COMMISSIONER OF CUSTOMS
June 28, 2005
KISAN SAHKARI CHINI MILLS LTD. Vs. CCE
March 4, 2005
KISAN SAHKARI CHINNI MILLS LTD. Vs. COMMISSIONER OF C. EX.
February 2, 2005
KISHORE KUMAR Vs. COMMISSIONER OF CUSTOMS, BANGALORE
July 11, 2005
KITCHEN GRACE Vs. COMMISSIONER OF CENTRAL EXCISE
October 10, 2005
KLIN-O-PACK Vs. CCE
July 12, 2005
KLRF TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
July 5, 2005
KOCH RAJES C.D. INDUSTRIES PVT. Vs. COMMISSIONER OF C. EX.
July 21, 2005
KODAK INDIA LTD Vs. COMMISSIONER OF CUSTOMS
April 29, 2005
KOELEMAN INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
April 26, 2005
KOHINOOR TRADING CO. Vs. COMMISSIONER OF CENTRAL EXCISE
July 22, 2005
KOLETY GUM INDS Vs. COMMISSIONER OF CENTRAL EXCISE
February 16, 2005
KOMAL STRAW BOARD AND MILL BOARD INDS. Vs. COMMR. OF C. EX.
February 21, 2005
KONIA TRADING CO. Vs. COMMISSIONER OF CUSTOMS
July 6, 2005
KOPARAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 5, 2005
KOPRAN LIMITED AND SHRI N. Vs. COMMISSIONER OF CENTRAL EXCISE
August 9, 2005
KOPRAN LTD Vs. CCE
April 5, 2005
KOPRAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 3, 2005
KOPRAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 17, 2005
KOTHARI FILAMENTS Vs. COMMISSIONER OF CUSTOMS
May 26, 2005
KOTHARI FILAMENTS Vs. COMMISSIONER OF CUSTOMS
September 15, 2005
KOTHARI PHYTO CHEMICALS Vs. COMMISSIONER OF C. EX.
November 7, 2005
KOTHARI PHYTOCHEMICALS Vs. COMMR. OF C. EX.
March 11, 2005
KOTHARI SHAH TEXTURISERS P. LTD. Vs. CCE
November 11, 2005
KOTHARI SUGARS AND CHEMICALS Vs. DESIGNATED AUTHORITY
August 4, 2005
KOTHARI SUGARS AND CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 1, 2005
KOZY SILKS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORTS), CHENNAI
August 26, 2005
KRANTI SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 17, 2005
KRIPA CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
April 4, 2005
KRIPA SHANKAR SRIVASTAVA AND SINGH ENTERPRISES Vs. COMMISSIONER OF CUSTOMS PREV
January 4, 2005
KRISHNA INDUSTRIAL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
February 9, 2005
KRISHNA STEEL INDUS LTD Vs. COMMISSIONER OF C EX
August 16, 2005
KUBER (INTERNATIONAL) Vs. CCE
July 1, 2005
KUKAR SONS (INDO-FRENCH) EXPORTS Vs. COMMR. OF CUS.
August 17, 2005
KULCIP MEDICINES (P) LTD. Vs. CCE
June 29, 2005
KULDIP SINGH GILL Vs. COMMISSIONER OF CENTRAL EXCISE
May 12, 2005
KUMAR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
October 4, 2005
KUMARAN IMPLEMENTS Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
February 22, 2005
KUNAL TRAVELS (CARGO) Vs. COMMISSIONER OF CUS. (IMPORT)
June 7, 2005
KUNDALIA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
December 15, 2005
KUNDAN INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
August 24, 2005
KUNDIL ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 24, 2005
KUNJOOS FINE FOODS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
June 17, 2005
KURESH LAILA Vs. COMMISSIONER OF CUSTOMS
July 29, 2005
KUSUM ALLOYS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 9, 2005
KUSUM ELECTRICAL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
May 25, 2005
KUSUMGAR FINSTOCKS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 16, 2005
KWALITY BISCUITS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
December 2, 2005
L AND T KOMATSU LTD. Vs. COMMISSIONER OF CUSTOMS
May 25, 2005
L AND T LTD. Vs. COMMISSIONER OF CUSTOMS
August 26, 2005
L D TEXTILES INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
April 8, 2005
L.D. TEXTILE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
October 18, 2005
L.G. POLYMERS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL
November 23, 2005
L.H. SUGAR FACTORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 16, 2005
LA GRANDE PROJECTS LIMITED Vs. COMMISSIONER OF CUSTOMS
July 18, 2005
LA GRANDE PROJECTS LTD Vs. COMMISSIONER OF CUSTOMS
March 11, 2005
LABORATORIES DAFFODIL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 19, 2005
LAKHANPAL NATIONAL LTD. Vs. COMMR. OF C. EX.
August 29, 2005
LAKSHMI AUTOMATIC LOOM WORKS LTD. Vs. COMMR. OF C. EX.
November 25, 2005
LAKSHMI CEMENT Vs. C.C.E.
July 6, 2005
LAKSHMI MACHINE WORKS LTD. Vs. CCE
February 14, 2005
LAKSHMI MACHINE WORKS LTD. Vs. CC, CHENNAI
June 10, 2005
LAKSHMI PLASTICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 14, 2005
LAKSHMI PRECISION TOOLS LTD. Vs. COMMISSIONER OF C. EX.
November 21, 2005
LAKSHMI SPINNERS(P) LTD. Vs. CCE
March 14, 2005
LAKSHMI WIRE Vs. COMMISSIONER OF CENTRAL EXCISE
July 11, 2005
LAKSMI MACHINE WORKS Vs. CCE
January 25, 2005
LAL MINING ENGG WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
February 2, 2005
LAN ESENDA LTD AND ANUP SAXENA Vs. COMMISSIONER OF CUSTOMS
April 26, 2005
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
April 28, 2005
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
August 4, 2005
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 6, 2005
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 15, 2005
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 24, 2005
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 8, 2005
LAV KUSH TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
December 1, 2005
LAXMI COLOR PVT. LTD. Vs. CCE
February 7, 2005
LE DESIGNCO Vs. COMMISSIONER OF CUSTOMS
October 13, 2005
LEADER ELECTRICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS
August 10, 2005
LEADER VALVES LTD. Vs. COMMISSIONER OF CUSTOMS
June 1, 2005
LINCOLN HELIOS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE (STC)
September 26, 2005
LINCOLN HELIOS (INDIA) LTD. Vs. COMMR. OF C. EX. (APPEALS)
October 21, 2005
LINEAR TECHNOLOGIES INDIA PVT. LTD. Vs. DESIGNATED AUTHORITY
July 22, 2005
LIPI MARKETING Vs. CC, (SEA)
March 7, 2005
LIQUIDATOR GOVT OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
May 17, 2005
LKP MERCHANT FINANCING LTD Vs. CC
September 28, 2005
LLOYDS METALS AND ENGINEERS LTD Vs. COMMISSIONER OF C EX
June 6, 2005
LLOYDS STEEL INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 24, 2005
LLOYDS STEEL INDUSTRIES Vs. CCE
August 17, 2005
LLOYDS STEEL INDUSTRIES LTD AND M L AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
January 13, 2005
LMJ INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
July 12, 2005
LMP GUJARAT AGRO EXPORT LTD Vs. COMMISSIONER OF CEN EXCISE
May 24, 2005
LOCKWOOD INDUSTRIAL AND Vs. COMMISSIONER OF C. EX.
September 22, 2005
LODHIA EXPORTS Vs. COMMISSIONER OF CUSTOMS
February 10, 2005
LOHIA BRASS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
April 13, 2005
LOK NATH PRASAD GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE
November 23, 2005
LOKHANDWALA HOTELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 4, 2005
LORD VISHWAKARMA HEAT EXCHANGERS Vs. COMMR. OF C. EX.
June 27, 2005
LOVELY FOOD INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
November 14, 2005
LUBRICARE RELAYS PVT. LTD. AND Vs. CCE
November 7, 2005
LUBRIZOL (INDIA) PVT. LTD. Vs. DESIGNATED AUTHORITY
July 28, 2005
LUCAS TVS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 10, 2005
LUCKY EXPORTS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
January 13, 2005
LUFTHANSA CARGO INDIA Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 16, 2005
LUMAN AUTO LIGHT (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 21, 2005
M AND B FOOTWEAR (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 5, 2005
M J DOSHI Vs. COMMISSIONER OF CUSTOMS IMPORT
November 11, 2005
M J PHARMACEUTICALS Vs. CCE
May 11, 2005
M N SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
June 15, 2005
M. MADHURI Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
June 9, 2005
M. RAMACHANDRA RAO Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
February 10, 2005
M.B. ENTERPRISE Vs. COMMISSIONER OF CUSTOMS
September 21, 2005
M.F. TOOLS AND ENGINEERING (P) Vs. COMMISSIONER OF CENTRAL EXCISE
September 19, 2005
M.G. ELECTRONICS Vs. CCE
June 27, 2005
M.M. RUBBER CO. LTD. Vs. COMMISSIONER OF C. EX.
December 30, 2005
M.M.T.C. LTD. Vs. COMMISSIONER OF CUSTOMS
July 5, 2005
M.M.T.C. LTD. Vs. COMMISSIONER OF CUSTOMS
December 30, 2005
M.N.A. MOHAMED SULTAN AND SONS Vs. COMMISSIONER OF C. EX.
June 28, 2005
M.S. METAL CO. LTD. Vs. COMMISSIONER OF CUSTOMS
January 13, 2005
M.S. RAMAIAH MEDICAL TEACHING HOSPITAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
January 25, 2005
MAA KARNI TRADERS Vs. COMMISSIONER OF CUSTOMS, PATNA
April 29, 2005
MACO PVT LTD Vs. COMMISSIONER OF CUSTOMS
August 16, 2005
MADANAPALLE SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX., TIRUPATI
June 1, 2005
MADHUKAR SSK LTD AND D H BAROLE Vs. CCE
June 2, 2005
MADHUSUDAN INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 22, 2005
MADHYA BHARAT PAPERS LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
December 21, 2005
MADRAS ALUMINIUM CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 19, 2005
MADRAS ALUMINIUM COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
December 6, 2005
MADRAS CEMENTS LTD. Vs. CCE
December 2, 2005
MADRAS CEMENTS LTD. Vs. CCE, MADURAI
March 9, 2005
MADRAS CEMENTS LTD. Vs. CCE
December 7, 2005
MADRAS REFINERIES LTD., CHENNAI PETROLEUM CORPN. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 7, 2005
MADRAS SPINNERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
February 25, 2005
MADURA COATS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUNELVELI
July 11, 2005
MADURA COATS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUNELVELI
August 5, 2005
MADURA COATS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MADURAI
June 3, 2005
MADURA COATS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 28, 2005
MAESTRO MOTORS LTD. Vs. C.C.
November 17, 2005
MAG FINISHERS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
August 2, 2005
MAGNA ELECTRO CASTINGS LTD. Vs. COMMISSIONER OF C. EX.
June 9, 2005
MAGNA LABORATORIES GUJARAT PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 3, 2005
MAGNAM PAPER LTD. Vs. CCE
March 18, 2005
MAGNET INDUSTRIES CAL P LTD Vs. COMMISSIONER OF C EX
November 8, 2005
MAGUS METALS (P) LTD. Vs. COMMISSIONER OF CUS., HYDERABAD/CHENNAI
April 4, 2005
MAGUS METALS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
February 25, 2005
MAHA GUJARAT IRON AND STEEL CO. Vs. COMMISSIONER OF CENTRAL EXCISE
November 30, 2005
MAHABIR STEEL ROLLING MILLS Vs. CCE
June 7, 2005
MAHABIR STEELS TUBES Vs. CCE
July 28, 2005
MAHALAKSHMI JEWELLERY LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
February 25, 2005
MAHAPRAVU MOULDING WORKS Vs. COMMISSIONER OF C EX
November 9, 2005
MAHARASHTRA DISTILLERIES LTD. Vs. COMMISSIONER OF CUS.
September 15, 2005
MAHARASHTRA STATE ELECTRICITY Vs. COMMR. OF C. EX.
August 31, 2005
MAHARSHI ALLOYS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
November 18, 2005
MAHARSHI COMMERCE LTD. Vs. COMMR. OF C. EX., BANGALORE
October 3, 2005
MAHATMA GANDHI INSTITUTE OF TECH. Vs. COMMR. OF CUS., HYDERABAD
January 12, 2005
MAHAVIR VANASPATI COMPANY Vs. CCE
June 2, 2005
MAHENDRA H PATEL Vs. COMMISSIONER OF CUSTOMS
June 13, 2005
MAHESHARI UDYOG Vs. COMMR. OF CENTRAL EXCISE
December 21, 2005
MAHESWARI DYE CHEM. AND ORS. Vs. CCE
May 20, 2005
MAHINDRA AND MAHINDRA Vs. COMMISSIONER OF CENTRAL EXCISE
March 18, 2005
MAHINDRA AND MAHINDRA LTD Vs. CCE
March 30, 2005
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF C EX
October 5, 2005
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 19, 2005
MAHINDRA AND MAHINDRA LTD Vs. CCEX
January 19, 2005
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF CEN EXCISE
January 12, 2005
MAHINDRA AND MAHINDRA LTD. Vs. COMMISSIONER OF C. EX.
July 11, 2005
MAHINDRA AND MAHINDRA LTD. Vs. CCE [ALONGWITH APPEAL NO.
November 18, 2005
MAHINDRA AND MAHINDRA LTD. Vs. COMMISSIONER OF C. EX.
November 22, 2005
MAHINDRA UGINE STEEL CO. LTD. Vs. COMMISSIONER OF CUSTOMS, AIRPORT
July 7, 2005
MAHRISHI ALLOYS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATI
October 26, 2005
MAINI INDUSTRIAL CONSULTANTS Vs. COMMR. OF C. EX., BANGALORE
October 13, 2005
MAJESTIC AUTO LTD. Vs. C.C.E.
November 17, 2005
MAJESTIC AUTO LTD. AND SHRI PANKAJ MUNAL Vs. COMMISSIONER OF CENTRAL EXCISE
February 18, 2005
MALABAR ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, COCHIN
May 19, 2005
MALANAD CO-OPERATIVE TEA FACTORY Vs. COMMISSIONER OF C. EX., COCHIN
February 23, 2005
MALHOTRA IMPEX Vs. COMMISSIONER OF CUSTOMS
October 14, 2005
MALLIKA SAREE PROCESSING Vs. COMMR. OF C. EX. (APPEALS), BANGALORE
October 18, 2005
MALWA FASTNERS PVT. LTD. Vs. CCE
March 10, 2005
MALWA FASTNERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
October 13, 2005
MAN INDUSTRIES I LIMITED Vs. COMMISSIONER OF CUSTOMS
February 14, 2005
MANGALORE REFINERY & PETROCHEM. LTD. Vs. COMMR. OF CUS., MANGALORE
February 14, 2005
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. COMMR. OF CUS., CHENNAI
May 6, 2005
MANIYAR PLAST LTD AND SREEKANT S MANIYAR Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2005
MANJARA SHETKARI S S K LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 3, 2005
MANMOHAN GUPTA AND ACTIS Vs. COMMISSIONER OF CUSTOMS (IMPORT)
July 7, 2005
MANMOHAN GUPTA AND ACTIS TECHNOLOGIES P LTD Vs. COMMISSIONER OF CUSTOMS IMPORT AIR CORGO COMPLEX
February 23, 2005
MANOHAR DEEPCHAND PUNJABI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
April 19, 2005
MANSURPUR SUGAR MILLS LTD. Vs. CCE
August 9, 2005
MARATHWADA CANCER HOSPITAL Vs. COMMISSIONER OF CUSTOMS IMPORTS
March 16, 2005
MARIGOLD COATINGS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 18, 2005
MARINA SHOES LTD. Vs. COMMISSIONER OF CUSTOMS
December 27, 2005
MARQUE IMPEX Vs. COMMISSIONER OF CUSTOMS (EXP.)
July 15, 2005
MARSHALL RADIO Vs. COMMISSIONER OF C. EX., BANGALORE
October 6, 2005
MARSHIL EXPORTS Vs. CC APPEALS
July 22, 2005
MARTIN AND HARRIS LABORATORIES Vs. COMMISSIONER OF C. EX.
March 17, 2005
MARUTHI DETECTIVE & SECURITY AGENCY Vs. COMMR. OF C. EX., BELGAUM
December 2, 2005
MARUTI COTTEX LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
December 1, 2005
MARUTI TRANSPORT AND ORS. Vs. CCE
May 16, 2005
MARUTI UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 12, 2005
MARVELOUS CREATIONS Vs. C.C.
December 5, 2005
MASTUSHITA TV. AND AUDIO INDIA LTD. Vs. CCE
March 2, 2005
MATHBROS ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 10, 2005
MATIGARA ROLLING MILLS P LIMITED Vs. COMMISSIONER OF C EX
March 3, 2005
MATSA SECURITY SERVICES I P LTD Vs. COMMISSIONER OF C EX
November 25, 2005
MATTEL TOYS INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
April 15, 2005
MAU-AIMA SAHAKARI KATAI MILLS Vs. COMMR. OF C. EX.
September 22, 2005
MAX INDIA LTD. (MAXMET DIVISION) Vs. COMMISSIONER OF C. EX.
August 16, 2005
MAYURAKSHI COTTON MILLS 1990 LTD Vs. COMMR OF CENTRAL EXCISE
November 9, 2005
MCDOWELL AND CO. LTD. Vs. CCE
June 20, 2005
MCNALLY BHARAT ENGG CO LTD Vs. COMMR OF CENTRAL EXCISE
May 31, 2005
MCNALLY BHARAT ENGINEERING CO. LTD. Vs. COMMR. OF C. EX., GUNTUR
September 8, 2005
MD ATAUR RAHAMAN Vs. COMMISSIONER OF CUSTOMS PREV
February 11, 2005
MEDICO PACKERS PRIVATE LTD Vs. COMMISSIONER OF CUSTOMS
December 16, 2005
MEDLEY PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 18, 2005
MEDOPHARM Vs. COMMISSIONER OF CENTRAL EXCISE
December 7, 2005
MEDOPHARM Vs. COMMISSIONER OF CENTRAL EXCISE
July 26, 2005
MEDOPHARMA Vs. CC
June 9, 2005
MEDREICH STERILAB LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
August 25, 2005
MEENAKSHI VILASA COMPANY (P) LTD. Vs. COMMR. OF C. EX.
March 9, 2005
MEGABYTES INTERNATIONAL PTE. Vs. COMMR. OF CUS.
June 15, 2005
MEGHA SILK MILLS, MARVEL FASHION, Vs. COMMISSIONER OF CUSTOMS
December 19, 2005
MEHTA PHARMACEUTICALS P. LTD. Vs. COMMISSIONER OF C. EX.
June 15, 2005
MEHUL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
September 5, 2005
MERCANTILE AND INDUS DEVELOPMENT CO LTD Vs. COMMR OF C EX
July 25, 2005
MESH TRANS GEARS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
October 7, 2005
MET TRADE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 8, 2005
METAL PLAST EXIM (INDIA) PVT. LTD. AND ANSA POLYMERS LTD. Vs. CC
February 9, 2005
METHODS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
December 28, 2005
METRO AND METRO Vs. CC
November 29, 2005
METROPOLIS LABORATORY Vs. COMMISSIONER OF CUSTOMS APPEALS AIR PORT
January 10, 2005
METZELER AUTOMOTIVE PROFILES Vs. CCE
March 22, 2005
MICROLAND Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 8, 2005
MICROPURE PARENTERALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 5, 2005
MIDEAST INTEGRATED STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 1, 2005
MILTON POLYPLAS I PVT LTD Vs. COMMR OF C EX
August 9, 2005
MINEX METALLURGICAL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 17, 2005
MINMA ELECTRONICS P LTD AND SHRI R M NICHANI Vs. COMMISSIONER OF CENTRAL EXCISE
February 3, 2005
MIRA SILK MILLS AND SURESH CHAND AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
May 20, 2005
MIRAJ PRODUCTS PVT. LTD. Vs. C.C.E.
November 25, 2005
MISUKI EXPORTS PVT. LTD. Vs. COMMR. OF CUS. (EXPORTS-SEAPORT)
October 18, 2005
MITRA STEEL AND ALLOYS PVT. LTD. Vs. CCE
August 12, 2005
MITSUBA SICAL INDIA LTD. Vs. CC
August 12, 2005
MITTAL TEXO FAB PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 12, 2005
MNS EXPORTS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
April 8, 2005
MODELLA STEEL AND ALLOYS LTD Vs. COMMISSIONER OF CUSTOMS
January 7, 2005
MODERN COMMUNICATION AND Vs. C.C.E.
June 2, 2005
MODERN DENIM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 18, 2005
MODERN ENGG WORKS AND R A FURTADO Vs. CCE
January 10, 2005
MODERN INDUSTRIAL ENTERPRISES Vs. COMMISSIONER OF C. EX.
July 18, 2005
MODI ALKALIES AND CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
April 12, 2005
MODI INDUSTRIES AND NILESH DINESH MODI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
February 4, 2005
MODI TYRE FACTORY Vs. CCE
July 4, 2005
MODI XEROX FINANCIAL SERVICES LTD. Vs. CCE
March 3, 2005
MODIPON FIBRES LTD. Vs. COMMISSIONER OF CUSTOMS, NCH
October 31, 2005
MODISON LIMITED Vs. CCE
November 8, 2005
MODREN INDUSTRIES Vs. CCE
March 31, 2005
MOHAMMED ASLAM KAPADIA Vs. COMMISSIONER OF CUSTOMS ADJUDICATION
May 19, 2005
MOHAMMED YASEEN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 21, 2005
MOHAN ALUMINIUM (P) LTD. Vs. COMMISSIONER OF CUS., BANGALORE
October 21, 2005
MOHD. GUJNABI Vs. CC
March 16, 2005
MOHIT LAMBA Vs. COMMISSIONER OF CUSTOMS IMPORT
January 19, 2005
MOIZ TAYEBALI LOKHANDWALA Vs. COMMISSIONER OF CUSTOMS
September 20, 2005
MOLEX (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
December 8, 2005
MONARCH (I) PVT. LTD. Vs. COMMISSIONER OF C. EXCISE, KOLKATA-V
September 5, 2005
MONSANTO MANUFACTURERS PVT. LTD. Vs. COMMR. OF C. EX.
September 7, 2005
MONTRONIX INC. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 15, 2005
MORARJEE GOCULDAS SPG AND WVG CO LTD Vs. COMMR OF CUS
June 13, 2005
MORARJEE GOCULDAS SPG. AND WVG. MILLS CO. LTD. Vs. CCE
October 26, 2005
MORARJI GOKULDAS SPG AND WVG MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
February 15, 2005
MOSER BAER INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 1, 2005
MOTHER DAIRY Vs. COMMISSIONER OF CENTRAL EXCISE
February 15, 2005
MOTHER LAND LABORATORIES Vs. COMMISSIONER OF C. EX.
January 6, 2005
MOTHERSON PUDENZ WICKMANN LTD. Vs. COMMISSIONER OF C. EX.
December 30, 2005
MOTHERSON PUDENZ WICKMANN LTD. Vs. COMMISSIONER OF C. EX.
September 21, 2005
MOTHERSON SUMI SYSTEM LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
June 6, 2005
MOTI BISCUITS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 26, 2005
MOTI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
March 9, 2005
MOTI SINGH Vs. COMMISSIONER OF CUSTOMS, PATNA
August 25, 2005
MOTILAL NEHRU NATIONAL INSTITUTE Vs. COMMISSIONER OF CENTRAL EXCISE
September 6, 2005
MOTOR INDUSTRIES COMPANY LTD. Vs. COMMISSIONER OF CUS., CHENNAI
June 17, 2005
MOTOR INDUSTRIES COMPANY LTD. Vs. COMMISSIONER OF C. EX.
October 25, 2005
MOTOROLA INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
April 15, 2005
MOTOROLA INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
September 1, 2005
MR. SANJEEV MALIK, DIRECTOR, MR. Vs. CCE
December 13, 2005
MRF LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2005
MSE TRADING CO. Vs. COMMISSIONER OF CUSTOMS
June 7, 2005
MSEB POLE FACTORY Vs. COMMISSIONER OF C EX
May 9, 2005
MTV NETWORKS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
October 25, 2005
MUKAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
August 5, 2005
MUKESH DYE WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
October 31, 2005
MUKESH K. AGGARWAL Vs. COMMISSIONER OF CUSTOMS
June 6, 2005
MUKUL MEHTA Vs. COMMISSIONER OF CUSTOMS
September 30, 2005
MULTIMEDIA FRONTIERS LIMITED Vs. COMMISSIONER OF CUSTOMS
December 16, 2005
MURKUMBI MANUFACTURING Vs. COMMISSIONER OF C. EX., BELGAUM
January 25, 2005
MURLI AGRO PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 2, 2005
MUSLIM EDUCATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE
September 2, 2005
MYSORE CALCIDES AND CHEMICALS Vs. COMMR. OF C. EX.
October 4, 2005
MYSORE PAPER MILLS LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE
December 2, 2005
MYSORE SALES INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 10, 2005
N D METAL INDUSTRIES LTD AND RAJESHWARI COPPER PRODUCTS Vs. COMMISSIONER OF CUSTOMS JCH
January 13, 2005
N R AGARWAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 25, 2005
N.I. SYSTEMS (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
November 24, 2005
N.K. ENTERPRISES AND VENKATESH Vs. CC
March 24, 2005
NAGA LIMITED Vs. CCE
February 14, 2005
NAGARJUNA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 3, 2005
NAGPUR TRANSWELL POWER PVT LTD Vs. COMMISSIONER OF C EX
September 26, 2005
NAHAR SPINNING MILLS LTD. Vs. CCE
July 12, 2005
NAHAR SPINNING MILLS LTD. Vs. C.C.E.
March 16, 2005
NAIR COAL SERVICES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 31, 2005
NAMDANG TEA ESTATE Vs. COMMISSIONER OF CENTRAL EXCISE
January 19, 2005
NAND KISHORE Vs. COMMR. OF CUSTOMS
December 27, 2005
NARAYAN CHANDRA KAR Vs. COMMISSIONER OF CUSTOMS, SHILLONG
January 20, 2005
NARAYAN KRISHNA SPINNERS LTD. Vs. CCE
July 8, 2005
NARENDRA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
September 1, 2005
NARESH KUMAR GOEL Vs. COMMISSIONER OF CUSTOMS
September 8, 2005
NARIMAN POINT CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
July 20, 2005
NARINDER NAGPAL AND JATINDER NAGPAL Vs. COMMISSIONER OF CUSTOMS APPEALS
January 17, 2005
NARMADA MACPLAST DRIP IRRIGATION Vs. COMMISSIONER OF CENTRAL EXCISE
October 31, 2005
NATCO PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
February 16, 2005
NATIONAL ALUMINIUM LTD. Vs. C.C.E., BHUBANESWAR -I
March 4, 2005
NATIONAL CEMENT CORPORATION Vs. CCE
March 11, 2005
NATIONAL FERTILIZERS LTD. Vs. CCE
August 1, 2005
NATIONAL LEATHER CLOTH MFG CO Vs. COMMISSIONER OF C EX
October 18, 2005
NATIONAL ORGANIC CHEMICAL INDIA LTD Vs. COMMR OF CUS
March 28, 2005
NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
May 2, 2005
NATIONAL PEROXIDE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 11, 2005
NATIONAL STEELS Vs. C.C.E.
November 28, 2005
NATIONAL TOUCH AND TUBES Vs. COMMISSIONER OF CENTRAL EXCISE
June 20, 2005
NATWAR PARIKH INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
September 6, 2005
NAVBHARAT EXPLOSIVE CO. LTD. Vs. COMMR. OF CENTRAL EXCISE
April 11, 2005
NAVKAR WIRES PVT. LTD. Vs. COMMR. OF C. EX. AND CUS.
September 29, 2005
NAZERATH METALS AND METAL LINK Vs. COMMISSIONER OF CUSTOMS
March 31, 2005
NCC BLUE WATER PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
September 27, 2005
NCL INDS LTD AND CC Vs. CC AND NCL INDS LTD
March 24, 2005
NEER EXTRUSIONS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 14, 2005
NEHA INERCONTINENTAL (P) LTD. Vs. COMMISSIONER OF CUSTOMS
May 8, 2005
NEHA INTERNATIONAL (P) LTD. Vs. COMMISSIONER OF CUSTOMS
December 22, 2005
NELTON INDIA Vs. COMMISSIONER OF C EX AND CUS
November 23, 2005
NEON LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 15, 2005
NEPTUNE EQUIPMENTS PVT. LTD., Vs. COMMISSIONER OF CENTRAL
October 21, 2005
NEPTUNE TRADE LINKS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
April 4, 2005
NEW ERA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
March 28, 2005
NEW INDUSTRIAL SECURITY FORCE Vs. CCE
September 27, 2005
NEW SHARROCK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
September 13, 2005
NEW SHORROCK MILLS Vs. COMMISSIONER OF C EX AND CUS
June 3, 2005
NEW SHORROCK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
July 7, 2005
NEXT FASHION CREATORS PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
September 6, 2005
NEXUS COMPUTERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
August 18, 2005
NEYCER INDIA LTD. Vs. CCE
March 1, 2005
NICE PAPER MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 12, 2005
NIDHI POLYESTER LTD. Vs. COMMISSIONER OF C. EX.
September 19, 2005
NIGHAR FASHIONS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 25, 2005
NIKHARKA DYG. AND PTG. Vs. COMMISSIONER OF CENTRAL EXCISE
August 26, 2005
NILKAMAL PLASTICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 19, 2005
NILON MACHINE TOOLS Vs. COMMISSIONER OF CUS. AND C. EX.
July 25, 2005
NIPPON POLYMERS P. LTD. AND DUTRON Vs. COMMISSIONER OF CENTRAL EXCISE
December 2, 2005
NIRLON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 25, 2005
NIRMA ARCHITECTS AND VALUERS Vs. CCE
October 25, 2005
NIRMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 26, 2005
NITCO TILES LTD. Vs. DESIGNATED AUTHORITY, MINISTRY
December 9, 2005
NITCO TILES LTD. Vs. DESIGNATED AUTHORITY
November 25, 2005
NITINBHAI J PATEL AND P P PATEL AND CO Vs. COMMISSIONER OF CEN EXCISE
May 5, 2005
NIZAM SUGARS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
December 12, 2005
NMS BABU Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
October 25, 2005
NOBLE ASSET CO LTD Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
August 19, 2005
NOBLE DRUGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
March 18, 2005
NOEL AGRITECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
November 11, 2005
NOIDA MEDICARE CENTRE LTD. Vs. COMMISSIONER OF CUSTOMS
March 18, 2005
NOKIA INDIA P. LTD. Vs. COMMISSIONER OF CUSTOMS
February 24, 2005
NORTH EAST PURE DRINKS PVT LTD Vs. COMMISSIONER OF C EX
January 19, 2005
NORTH EAST PURE DRINKS PVT LTD Vs. CCE
January 17, 2005
NORTH EASTERN TUBES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, GUWAHATI
January 18, 2005
NORTHERN PLASTICS LTD. Vs. COMMISSIONER OF CUSTOMS
March 30, 2005
NORTHERN RAILWAYS MECHANICAL WORKS Vs. C.C.E.
February 21, 2005
NOVACARE DRUG SPECIALITIES P. Vs. COMMISSIONER OF C. EX.
August 19, 2005
NOVEL INDUSTRIES Vs. COMMISSIONER OF C. EX.
June 20, 2005
NOVELL SOFTWARE DEVELOPMENT (I) LTD. Vs. COMMISSIONER OF CUS., BANG.
September 28, 2005
NOWROSJEE WADIA AND SONS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
February 14, 2005
NRB BEARINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 2, 2005
NRC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 14, 2005
NRC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 2, 2005
NRC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 31, 2005
NUTRINE SWEETS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
June 30, 2005
OBOI LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
August 9, 2005
OEN INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
March 21, 2005
OFFICE DEVICES, KOLKATA AND Vs. COMMISSIONER OF CUSTOMS
June 28, 2005
OK PLAY INDIA LTD. Vs. CCE
March 16, 2005
OLYMPIC ZIPPER LTD. Vs. COMMISSIONER OF CUSTOMS AND C. EX.
November 30, 2005
OM TEX Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2005
OMEGA PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
October 14, 2005
ONKAR TRAVELS (P.) LTD. Vs. COMMISSIONER OF C. EX.
November 29, 2005
OPTEL TELECOMMUNICATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 13, 2005
ORIENT PAPER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
December 13, 2005
ORIENT PRESS LTD. Vs. CCE
December 2, 2005
ORIENTAL INSURANCE CO. LTD. Vs. COMMISSIONER OF C. EX.
February 11, 2005
ORION INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS
June 30, 2005
ORION SYSTEMS Vs. COMMISSIONER OF CUSTOMS, COCHIN
May 30, 2005
OSMAN JUSAB JASRAYA AND ABDUL RAJAK OSMAN JASRAYA Vs. COMMISSIONER OF CUSTOMS
February 15, 2005
OSWAL PAPER AND ALLIED INDUSTRIES Vs. COMMISSIONER OF C. EX.
June 20, 2005
OUDH SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 12, 2005
OVERLAND AGENCY Vs. COMMISSIONER OF CUSTOM PREV
May 4, 2005
OVERLAND AGENCY Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
October 4, 2005
OVERSEAS TRADING CORPN. Vs. COMMISSIONER OF CUSTOMS
August 24, 2005
OVERSEAS TRADING CORPORATION AND Vs. CC
August 3, 2005
OWEN BROCKWAY (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 6, 2005
P & G HYGIENE & HEALTH CARE LTD. Vs. COMMR. OF C. EX., HYDERABAD
October 7, 2005
P K BISWAL Vs. COMMISSIONER OF CUSTOMS
March 30, 2005
P R TRIVEDI S C SONI AND V B PATEL Vs. COMMISSIONER OF CUSTOMS
March 18, 2005
P.C.C. POLEFACTORY MPEB Vs. CCE
November 30, 2005
P.G.R. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
April 25, 2005
P.V. MALHOTRA Vs. COMMISSIONER OF CENTRAL EXCISE
September 19, 2005
P.V. UKKRU INTERNATIONAL TRADE Vs. COMMISSIONER OF CUSTOMS, COCHIN
February 21, 2005
PACIFIC EXPORT Vs. COMMISSIONER OF CUSTOMS
March 10, 2005
PACK POINT Vs. COMMISSIONER OF CENTRAL EXCISE
August 11, 2005
PACKARD INDUSTRIES Vs. COMMISSIONER OF C. EX., COCHIN
November 7, 2005
PADMAVATHY PANEL BOARDS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
April 11, 2005
PADMINI POLYMERS LTD. Vs. COMMISSIONER OF CUSTOMS
June 24, 2005
PAHARPUR COOLING TOWERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
April 28, 2005
PAHARPUR-3P Vs. CCE
June 16, 2005
PAITHAN SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
October 31, 2005
PALAK LASER VIDEO CLUB Vs. COMMISSIONER OF CUSTOMS
March 30, 2005
PALANI ANDAVAR MILLS LTD. Vs. COMMISSIONER OF C. EX.
October 19, 2005
PALLIPALAYAM SPINNERS LTD. Vs. COMMISSIONER OF C. EX.
April 13, 2005
PAM PHARMA AND ALLIED MACHINERY Vs. COMMR. OF C. EX.
September 13, 2005
PANALPINA WORLD TRANSPORT (I) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
December 9, 2005
PANETRICAL ENGG Vs. CCE
March 11, 2005
PANIKULAM ELECTRONIC SYSTEM Vs. COMMISSIONER OF C. EX., COCHIN
September 8, 2005
PANIKULAM ELECTRONIC SYSTEMS Vs. CCE
February 28, 2005
PANKAJ KUMAR DAGARIA Vs. COMMISSIONER OF CUSTOMS
June 28, 2005
PANKAJ STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2005
PANKAJAKASTHURI HERBALS INDIA (P) LTD. Vs. C.C.E., THIRUVANANTHAPURAM
August 17, 2005
PAPER PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 15, 2005
PAPER PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 5, 2005
PARABOLIC DRUGS LTD. Vs. CCE
December 26, 2005
PARAG SHETH Vs. COMMISSIONER OF CUSTOMS
May 9, 2005
PARAGON PRINTERS Vs. CCE
August 29, 2005
PARAGON STEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
August 31, 2005
PARANJAPE AUTO CAST PVT. LTD. Vs. CCE
February 2, 2005
PARAS INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
December 21, 2005
PARESH BHANAJI NANDA Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
April 8, 2005
PARK IMPEX INC. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 7, 2005
PARK NONWOVEN PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
November 22, 2005
PARLE PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
June 17, 2005
PARO FOOD PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
January 25, 2005
PARUL CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
September 30, 2005
PARVATHI TIME CENTRE Vs. COMMISSIONER OF CUSTOMS
October 24, 2005
PASHUPATI FABRICS LIMITED Vs. COMMISSIONER OF C. EX.
March 16, 2005
PASONDIA STEEL PROFILES LTD. Vs. COMMISSIONER OF C. EX.
October 19, 2005
PATALIPUTRA STEEL P LTD Vs. COMMR OF C EX AND CUS
January 5, 2005
PATEL AMBALAL HARGOVANLAL AND CO Vs. COMMISSIONER OF C EX
April 7, 2005
PATRIOT FREIGHT LOGISTICS SYSTEM Vs. COMMR. OF CUS. (EXPORTS)
March 8, 2005
PATRON (INDIA) ENTERPRISES Vs. COMMISSIONER OF C. EX., PATNA
November 23, 2005
PATVOLK DIVISION OF FORBES GOKAK LTD AND V S N L Vs. COMMISSIONER OF CUSTOMS
February 28, 2005
PAUL ABRAO AGENCIES (P) LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
June 13, 2005
PAULSON POLYMERS Vs. COMMISSIONER OF CENTRAL EXCISE
October 31, 2005
PAWAN CARGO FORWARDERS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 13, 2005
PDM IMPEX Vs. COMMISSIONER OF CUSTOMS P
April 28, 2005
PEARL SOAP CO Vs. COMMISSIONER OF CENTRAL EXCISE
July 12, 2005
PEDDER ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
October 5, 2005
PEE VEE TEXTILE LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
March 14, 2005
PEEKAY STEEL CASTINGS (P) LTD. Vs. COMMISSIONER OF CUS. & C. EX., CALICUT
February 25, 2005
PEEKAY STEEL CASTINGS (P) LTD. Vs. COMMISSIONER OF CUS., BANGALORE
May 18, 2005
PENGUIN ELECTRONICS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 9, 2005
PENINSULA POLYMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
February 23, 2005
PENNAR INDUSTRIES LTD AND MR CH ANANTHA REDDY Vs. COMMISSIONER OF CUSTOMS
March 11, 2005
PENNAR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
April 20, 2005
PENNZOIL QUAKAR STATE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 6, 2005
PENTA DAWHA AUTO PARTS LTD. Vs. COMMISSIONER OF C. EX.
March 23, 2005
PEPPERL + FUCHS (INDIA) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
September 30, 2005
PEPSICO INDIA HOLDINGS LTD Vs. COMMISSIONR OF CENTRAL EXCISE
May 12, 2005
PEPSICO INDIA HOLDINGS PVT LTD Vs. COMMISSIONER OF SERVICE TAX
September 8, 2005
PERFECT CHEMICAL WARES Vs. C.C.E.
December 9, 2005
PERFECT THREAD MILLS LTD. AND S.P. Vs. CCE
March 28, 2005
PET PLASTICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 1, 2005
PETERPLAST SYNTHETICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 24, 2005
PETROFAC INTERNATIONAL LTD. Vs. COMMR. OF C. EX. & CUS. (APPEALS), COCHIN
October 5, 2005
PFIZER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 20, 2005
PHARMACIA INDIA PVT. LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
July 27, 2005
PHENOWELD POLYMER PRIVATE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 19, 2005
PHILIPS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 11, 2005
PHILLIPS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 17, 2005
PHOEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
February 11, 2005
PHOENIX INTERNATIONAL LTD. Vs. CCE
March 30, 2005
PHOENIX INTERNATIONAL LTD. Vs. CC
March 18, 2005
PHONIX APPLIANCES PVT. LTD. Vs. COMMISSIONER OF C. EX.
July 18, 2005
PICASSO OVERSEAS Vs. CCE ADJUDICATION
April 19, 2005
PICCASO HOME PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
August 5, 2005
PILLAR INDUCTION INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
March 10, 2005
PIONEER ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
June 7, 2005
PIONEER INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
August 12, 2005
PIONEER PROFILES INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
December 7, 2005
PIRAMAL SPG. AND WVG. MILLS LTD. Vs. COMMISSIONER OF C. EX.
December 9, 2005
PITTI LAMINATIONS LIMITED Vs. COMMISSIONER OF C. EX., HYDERABAD-II
April 11, 2005
PLASTIC DUNIYA Vs. COMMISSIONER OF CENTRAL EXCISE
July 27, 2005
PLASTO FLEX INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
March 15, 2005
PNP CASTINGS (P) LTD. Vs. CCE
August 12, 2005
POLAR FAN INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
January 6, 2005
POLYCAB CABLES PVT LTD Vs. CCE
June 6, 2005
POLYSPIN LTD. Vs. COMMISSIONER OF CUSTOMS
March 10, 2005
POND S (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 13, 2005
PONNI SUGARS AND CHEMICALS LTD. Vs. CCE
June 16, 2005
POOJA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
October 24, 2005
POOJA TEX PRINTS P LTD AND SHRI MAHENDRA KUMAR AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
February 21, 2005
POPULAR GASES Vs. COMMISSIONER OF C. EX., CALICUT
August 29, 2005
PRABHA D. KANNAN Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
December 13, 2005
PRABHAT PLASTIC INDUSTRIES Vs. CCE
April 29, 2005
PRACHI POLY PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 31, 2005
PRADEEP BAHUBHAI BHANUSHALI Vs. COLLECTOR OF CUSTOMS
February 28, 2005
PRADEEP DRUG CO. LTD. Vs. COMMISSIONER OF C. EX.
August 24, 2005
PRADEEP SAH Vs. COMMISSIONER OF CUSTOMS, PATNA
July 15, 2005
PRAGATI CONCRETE UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
February 9, 2005
PRAGNYA SOFTWARE SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
January 28, 2005
PRAKASH B BAGRECHA Vs. COMMISSIONER OF CENTRAL EXCISE
May 9, 2005
PRAKASH B. BAGRECHA Vs. COMMISSIONER OF CENTRAL EXCISE
May 12, 2005
PRAKASH DISTILLERY AND CHEM CO PVT LTD Vs. COMMR OF C EX
February 16, 2005
PRAKASH SPINNING MILLS Vs. COMMISSIONER OF C. EX.
June 27, 2005
PRAKASH TEXTILES GUJ LTD Vs. CCEX
March 24, 2005
PRATAP RAJASTHAN SPL STEEL Vs. CCE
August 12, 2005
PRATAP SINGH AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
December 12, 2005
PRAXAIR INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EX
January 16, 2005
PRAXAIR INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
January 6, 2005
PRECISION RUBBER INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 12, 2005
PRECISION STAMPING Vs. COMMISSIONER OF CENTRAL EXCISE
June 13, 2005
PRECOT MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
March 18, 2005
PRECOT MILLS LTD. Vs. CCE, COIMBATORE
August 31, 2005
PREET SECURITY SERVICE Vs. C AND CCE
November 7, 2005
PREM HEAVY ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
March 3, 2005
PREMIER AUTOMOBILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 2005
PREMIER INSTRUMENTS & CONTROLS Vs. CCE
March 10, 2005
PREMIER INSTRUMENTS AND CONTROLS Vs. COMMR. OF C. EX.
September 8, 2005
PREMIER INSTRUMENTS AND CONTROLS Vs. COMMR. OF CENTRAL EXCISE
March 11, 2005
PREMIER IRRIGATION EQUIPMENT Vs. COMMR. OF C. EX.
March 9, 2005
PREMIER MUSHROOM FARMS Vs. CCE
March 10, 2005
PRESS FAB PRECISION COMPONENTS (P) LTD. Vs. COMMR. OF C. EX., BANGALORE
August 2, 2005
PRESTIGE PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE, TRIVANDRUM
February 22, 2005
PRIDE FORAMER Vs. COMMISSIONER OF CUSTOMS
September 5, 2005
PRIME FORWARDERS Vs. COMMISSIONER OF CUSTOMS
December 14, 2005
PRIME POLY WEAVE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 5, 2005
PRINCE GUTKA LTD. Vs. CCE
March 4, 2005
PRISM CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 18, 2005
PRISM CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 4, 2005
PRITAM SINGH Vs. COMMISSIONER OF CENTRAL EXCISE
June 22, 2005
PRIYADARSHINI FABS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 5, 2005
PRIYADARSHINI SYNTHETICS LTD. Vs. COMMISSIONER OF C. EX.
August 12, 2005
PRIYANKA OVERSEAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 25, 2005
PROCESS PUMPS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
August 1, 2005
PROCTER & GAMBLE HYGIENE & HEALTH CARE LTD. Vs. CCE, HYDERABAD
April 11, 2005
PROCTER AND GAMBLE HYGINE AND Vs. COMMISSIONER OF CUSTOMS
July 18, 2005
PROCTOR AND GAMBLE AND SHRI ASHISH SURVE Vs. COMMISSIONER OF CENTRAL EXCISE
June 24, 2005
PROFITEX PVT LTD AND M S SUNDARAM Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
February 17, 2005
PROTEC LABORATORIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
November 28, 2005
PROTECH APPLIANCES PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
February 22, 2005
PSI DATA SYSTEMS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
December 9, 2005
PSL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 18, 2005
PSL LTD AND SHRI F S NEGI Vs. COMMISSIONER OF CENTRAL EXCISE
February 25, 2005
PSL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 20, 2005
PT POLY SINDA EKA PARKASA Vs. DESIGNATED AUTHORITY/MINISTRY
June 14, 2005
PT POLYSINDO EKA PARKASA Vs. DESIGNATED AUTHORITY
March 28, 2005
PUDUMJEE PULP AND PAPER MILLS AND S R PRABHUNE Vs. COMMISSIONER OF CENTRAL EXCISE
February 3, 2005
PUDUMJEE PULP AND PAPER MILLS LTD. Vs. COMMR. OF C. EX.
November 22, 2005
PUNJAB ALKALIES AND CHEMICALS Vs. CCE
August 4, 2005
PUNJAB CHEMI-PLANTS LTD., AVON Vs. C.C.E.
December 26, 2005
PUNJAB COMMUNICATION LTD. Vs. COMMISSIONER OF C. EX.
December 19, 2005
PUNJAB GENERAL MANUFACTURING Vs. CCE
August 11, 2005
PURE DRINKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 20, 2005
PURLE NAGESHWARA RAO Vs. COMMISSIONER OF C. EX., GUNTUR
October 7, 2005
PUROSHATTAM C THACKER Vs. CC KANDLA AND CC MUMBAI
April 8, 2005
PUSHPAMAN FORGINGS Vs. CCE
May 3, 2005
PUSHPAMAN FORGINGS Vs. CCE
July 8, 2005
QUALITY SPRING AND ENGINEERING CO NOW QUALITY SPRING AND ENGINEERING CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 30, 2005
R B AGARWALLA AND CO PVT LTD Vs. COMMISSIONER OF C EX AND CUS
November 9, 2005
R I GANDHI Vs. COMMISSIONER OF CENTRAL EXCISE
July 5, 2005
R K PATEL AND CO Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
July 8, 2005
R K PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
June 3, 2005
R S R MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
June 24, 2005
R. STAHL PVT. LTD. Vs. CC
March 10, 2005
R.B. JODHAMAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
December 15, 2005
R.C. PROJECTS & SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
January 6, 2005
R.C.F. LTD. Vs. COMMISSIONER OF CUSTOMS
May 12, 2005
R.G. PLASTICS & PACKAGING (P) LTD. Vs. COMMR. OF C. EX., HYDERABAD-I/IV
February 18, 2005
R.M. DHARIWAL (HUF) Vs. COMMISSIONER OF CENTRAL EXCISE
August 22, 2005
R.N. LAL & BROTHERS Vs. COMMR. OF CUS. (PREV.), WB, KOLKATA
October 6, 2005
R.P.G. LIFE SCIENCES Vs. COMMISSIONER OF CENTRAL EXCISE
July 20, 2005
R.S. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
July 13, 2005
RAAM TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
May 19, 2005
RACAL SURVEY OVERSEAS LTD Vs. COMMISSIONER OF CUS IMPORT
May 20, 2005
RADHESHYAM KANORIA Vs. COMMISSIONER OF CENTRAL EXCISE
December 14, 2005
RADHEY SHYAM RATANLAL AND AJAY Vs. CC
July 12, 2005
RAFIQUE MALLICK Vs. COMMISSIONER OF CENTRAL EXCISE
June 29, 2005
RAGHUVAR (INDIA) LTD. Vs. CCE
December 6, 2005
RAJ AND SAN DEEPS LIMITED Vs. CCE
March 7, 2005
RAJ ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 28, 2005
RAJ KUMAR JAISWAL Vs. COMMISSIONER OF CUSTOMS PREV
April 12, 2005
RAJA FORGINGS AND GEARS (P) LTD. Vs. CCE
June 13, 2005
RAJA RAJESHWARI INTL. POLYMERS (P) LTD. Vs. C.C.E., BANGALORE-III
January 20, 2005
RAJALAKSHMI TEXTILE PROCESSORS Vs. COMMISSIONER OF C. EX.
July 11, 2005
RAJAN VIRJI AND SONS Vs. COMMISSIONER OF CUSTOMS GENERAL
August 23, 2005
RAJAPALAYAM CEMENT AND CHEMICALS LTD. Vs. CCE
April 6, 2005
RAJASHREE CEMENT Vs. CCE
March 31, 2005
RAJASHREE PACKAGERS Vs. COMMISSIONER OF CUSTOMS, MANGALORE
August 16, 2005
RAJASTHAN FOILS PVT. LTD. Vs. C.C.E.
December 29, 2005
RAJASTHAN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
December 21, 2005
RAJDHANI SEEDS CORPORATION Vs. COMMR. OF CUS.
December 22, 2005
RAJENDRA KUMAR MOHTA Vs. COMMISSIONER OF CUSTOMS
March 11, 2005
RAJESH GADE Vs. COMMISSIONER OF CUSTOMS ADJ
May 20, 2005
RAJESH INDUSTRIES Vs. COMMISSIONER OF C. EX.
July 7, 2005
RAJESH KRISHNA KUMAR VADKE Vs. COMMISSIONER OF CUSTOMS
August 18, 2005
RAJESH KUMAR SAH Vs. COMMISSIONER OF CUSTOMS, PATNA
June 21, 2005
RAJMAHAL HOTEL Vs. COMMISSIONER OF CENTRAL EXICSE
September 20, 2005
RAJU FABRICS AND SHRI SANJAY B GOYAL Vs. COMMISSIONER OF CENTRAL EXCISE
April 8, 2005
RALLIS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 5, 2005
RALLIS INDIA LTD Vs. C C EX
January 10, 2005
RALLIWOLF LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 2, 2005
RAM AVATAR RATHI Vs. COMMISSIONER OF CUSTOMS, SHILLONG
January 18, 2005
RAM KARAN MAHTO Vs. COMMISSIONER OF CUSTOMS
June 17, 2005
RAM KRISHNA TRAVELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
July 12, 2005
RAM POLYFIBRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
November 14, 2005
RAM S S K LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 5, 2005
RAM VESSEL SCRAP PVT LTD Vs. COMMISSIONER OF CUSTOMS
March 11, 2005
RAMA NEWSPRINT AND PAPERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 15, 2005
RAMACHANDRA ART SILK YARN TRADING Vs. CC (IMPORTS)
October 11, 2005
RAMAYAN IMPEX Vs. COMMISSIONER OF CUSTOMS
August 31, 2005
RAMCHANDRA CARPET PALACE Vs. COMMISSIONER OF CUSTOMS P
September 20, 2005
RAMCO GRANITES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 3, 2005
RAMCO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
March 18, 2005
RAMESH HARIDAS ASHAR Vs. COMMISSIONER OF CENTRAL EXCISE
October 21, 2005
RAMESH KUMAR BANSAL Vs. COMMISSIONER OF CENTRAL EXCISE
November 30, 2005
RAMESHKUMAR RAJESHKUMAR AND CO AND RAJENDRA KUMAR CHOUDHARY Vs. COMMISSIONER OF CENTRAL EXCISE
March 31, 2005
RAMKUMAR MILLS PRIVATE LTD. Vs. C.C.E.
January 31, 2005
RAMMAICA (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 26, 2005
RAMPLY (INDIA) LTD. Vs. CCE
July 26, 2005
RAMPUR ENGINEERING CO. LTD. Vs. CCE
September 15, 2005
RANA UDYOG PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
March 18, 2005
RANE BRAKE LININGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 26, 2005
RANE NASTECH LTD. Vs. CC
March 10, 2005
RANE NSK STEERING SYSTEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 16, 2005
RANI PLASTIC PIPES INDUSTRIES Vs. CCE
June 1, 2005
RANISATI PROCESSORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 29, 2005
RAO INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE
December 5, 2005
RAO INSULATING CO. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
March 31, 2005
RASHTRIYA CHEMICALS AND FERTILIZERS LTD Vs. COMMR OF C EX
November 9, 2005
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
July 5, 2005
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
January 25, 2005
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
August 3, 2005
RASHTRIYA ISPAT NIGAM LTD. Vs. CCE
May 5, 2005
RASHTROUDYOG LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
February 17, 2005
RASILABEN H. RATHOD Vs. COMMR. OF CUS. (PREV.)
September 30, 2005
RASOI LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-VII
September 20, 2005
RATHI ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 24, 2005
RATHI ISPAT LTD. Vs. C.C.E.
December 12, 2005
RATINDER PAL SINGH BHATIA Vs. COMMISSIONER OF CUSTOMS
July 4, 2005
RAVI DIVECHA Vs. COMMISSIONER OF CUSTOMS (IMPORT)
November 25, 2005
RAVI TIMBER AND ALLIED PRODUCTS PVT LTD Vs. COMMR OF CENTRAL EXCISE
November 9, 2005
RAYALASEEMA PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-II
December 7, 2005
RAYMOND LIMITED Vs. CCE AND C
May 10, 2005
RAYMOND LIMITED Vs. COMMISSIONER OF CEN EXCISE
March 23, 2005
RAYMOND LIMITED Vs. CCE
November 11, 2005
RAYMOND LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
April 8, 2005
RAYMOND LTD Vs. COMMISSIONER OF CEN EXCISE
April 4, 2005
RAYMOND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 29, 2005
RAYMOND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 11, 2005
RAYMOND LTD. Vs. COMMISSIONER OF CUS. AND C. EX.
June 20, 2005
RAYMOND LTD. Vs. COMMISSIONER OF CUSTOMS
July 1, 2005
RAYMOND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 23, 2005
RDG SYSTEM & SOFTWARE (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
May 19, 2005
REAL FOOD PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
February 4, 2005
RECKITT & COLMAN OF INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
April 7, 2005
RECRON SYNTHETICS LTD. Vs. CCE
March 30, 2005
REHAN EXPORT AND SAHRAN K MULLA Vs. COMMISSIONER OF CUSTOMS APPEALS
May 20, 2005
REKHA OVERSEAS Vs. COMMISSIONER OF CUSTOMS
August 8, 2005
RELIANCE ESTATE AGENCY Vs. COMMISSIONER OF CENTRAL EXCISE
September 19, 2005
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
October 31, 2005
RELIANCE INDUSTRIES LTD. Vs. CCE
September 9, 2005
REMIDEX PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
July 1, 2005
RESHA WIRES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
December 1, 2005
REX ADVERTISERS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
November 29, 2005
REXELLO CASTORS PVT LTD Vs. COMMISSIONER OF C EX
November 2, 2005
RIGA SUGAR CO. LTD. Vs. COMMR. OF C. EX. & CUS., PATNA
December 27, 2005
RINKLE FLORAL CREATIONS PVT. LTD. Vs. COMMISSIONER OF C. EX.
September 21, 2005
RIOBEN INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
November 29, 2005
RISHI ELECTRONICS LTD. Vs. COMMISSIONER OF CUSTOMS
March 28, 2005
RISHI POLYMACH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
April 21, 2005
RITESH TRADE FIN LTD Vs. COMMR OF CENTRAL EXCISE
May 17, 2005
RITTAL INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
March 16, 2005
RIVAA TEXTILE INDS. LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
December 20, 2005
ROCKET ENGINEERING CORPORATION Vs. COMMISSIONER OF C. EX.
June 8, 2005
ROCKWOOL (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
March 24, 2005
ROLEX INDUSTRIES Vs. COMMISSIONER OF C. EX.
October 13, 2005
ROLLATAINERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
April 29, 2005
ROMA STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
April 20, 2005
RONUK MANUFACTURING COMPANY Vs. COMMISSIONER OF C. EX.
June 7, 2005
ROOFIT INDUSTRIES LTD. Vs. CCE
February 25, 2005
ROOP RUBBER MILLS PVT. LTD. Vs. CCE
June 9, 2005
ROOTS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
May 9, 2005
ROSA SUGAR WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
October 7, 2005
ROYALE IMPEX Vs. COMMISSIONER OF CUSTOMS
March 15, 2005
RUBFILA INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
March 17, 2005
RUBFILA INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
July 13, 2005
RUBY MILLS LTD Vs. COMMISSIONER OF CUSTOMS
August 22, 2005
RUCHI HEALTH FOODS LTD. Vs. CCE
September 19, 2005
RUCHI SOYA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
August 4, 2005
RUPA AND CO. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 8, 2005
RUSS PRECISION PRODUCTS Vs. COMMISSIONER OF C. EX., BANGALORE
January 11, 2005
S & S INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-II
February 22, 2005
S A S INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
April 21, 2005
S AND S EXPORTS INC. Vs. COMMISSIONER OF CUSTOMS
October 29, 2005
S K RE ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
November 16, 2005
S R ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
November 14, 2005
S R SPRINGS PVT LTD Vs. COMMR OF CENTRAL EXCISE AND CUSTOMS
November 9, 2005
S V M CS INLAKS AND BUDHRANI HOSPITAL AND PROPOSED RESEARCH CENTRE Vs. COMMISSIONER OF CUSTOMS
March 11, 2005
S. DURAIAPPA Vs. CC
September 13, 2005
S. SURYA FOOD AND AGRO LTD. Vs. COMMISSIONER OF C. EX.
October 17, 2005
S.A. IVY PUMPS (P) LTD. Vs. CCE
February 25, 2005
S.B. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
December 20, 2005
S.B. PACKAGING (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 5, 2005
S.B. PACKAGING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 23, 2005
S.J.K. STEEL PLANT LTD. Vs. COMMISSIONER OF CUSTOMS, TIRUPATHI
July 27, 2005
S.M. TELESYS LTD. Vs. C.C.E.
October 13, 2005
S.M.M. STEEL RE-ROLLING MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., CALICUT
August 30, 2005
S.M.R. COTTON MILLS (P) LTD. Vs. CCE
June 27, 2005
S.N. RAMASUBBIAH Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
October 20, 2005
S.R. PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
March 15, 2005
S.R.F. LTD. Vs. CCE
April 6, 2005
S.S. ALLOYS PRODUCTS PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
December 6, 2005
S.S. PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
November 17, 2005
S.V. BUSINESS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 7, 2005
S.V. BUSINESS PVT. LTD. Vs. COMMISSIONER OF C. EX.
October 7, 2005
S.V. SETHURAJ, PROPRIETOR Vs. COMMISSIONER OF CENTRAL EXCISE
December 16, 2005
SAAHIL TRENDS Vs. COMMISSIONER OF CUSTOMS (PREV.)
January 31, 2005
SAF YEAST CO. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 20, 2005
SAFEX EQUIPMENT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 9, 2005
SAGAR IMPEX Vs. COMMISSIONER OF CUSTOMS AIRPORT
June 13, 2005
SAGAR TWISTERS Vs. CCE
May 6, 2005
SAGARIKA ACOUSTRONICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 23, 2005
SAHARA INDIA TV NETWORK Vs. COMMISSIONER OF CENTRAL EXCISE
December 14, 2005
SAI ADITYA HOTELS & SUPER MARKETS (P) LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
February 8, 2005
SAI FREIGHT PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
December 5, 2005
SAI SULPHONATES PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
August 5, 2005
SAIBABA SURFACTANT P. LTD., SHRI Vs. CCE
December 14, 2005
SAIFUDDIN ABDUL KADIR COLOMBOWALA Vs. COMMISSIONER OF CUSTOMS IMPORT
February 7, 2005
SAIL Vs. COMMISSIONER OF CUSTOMS
February 9, 2005
SAIL Vs. COMMR. OF CUSTOMS
December 20, 2005
SAINATH CLEARING AGENCY Vs. COMMISSIONER OF CUSTOMS
June 24, 2005
SAKTHI SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 7, 2005
SALEM CO-OPERATIVE SUGAR MILLS Vs. COMMR. OF C. EX.
September 13, 2005
SALEM STARCH AND MANUFACTURERS' Vs. COMMISSIONER OF CENTRAL EXCISE
July 26, 2005
SALVI CHEMICALS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
January 7, 2005
SAMANTA ORGANICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 9, 2005
SAME ENGINES INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
March 4, 2005
SAMSARA SHIPPING (P) LTD. Vs. COMMISSIONER OF CUSTOMS
October 17, 2005
SAMSON RUBBER INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
March 21, 2005
SAMSUNG ELECTRONICS CO. LIMITED AND SAMSUNG INDIA ELECTRONICS LTD. Vs. CCE
April 12, 2005
SAMTEL COLOUR LTD. Vs. CCE
April 25, 2005
SANDUR LAMINATES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
July 19, 2005
SANGAM STRUCTURALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 19, 2005
SANGAMITRA SERVICES AGENCY Vs. COMMR. OF C. EX.
November 28, 2005
SANGANERIA CO P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 12, 2005
SANGHI INDUSTRIES LTD. Vs. C.C. (EXPORTS PROMOTION), MUMBAI
November 25, 2005
SANGHI ORGANIZATION Vs. COMMISSIONER OF CENTRAL EXCISE
July 8, 2005
SANGHI POLYESTERS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
July 12, 2005
SANGHI SPINNERS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI-II
February 14, 2005
SANGKO PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
October 26, 2005
SANJAY FOUNDERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 9, 2005
SANJAY ZARDA FACTORY Vs. CCE
January 31, 2005
SANJEEV WOOLLEN MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
October 17, 2005
SANJEEV WOOLLEN MILLS AND ORS. Vs. COMMISSIONER OF CUSTOMS
October 6, 2005
SANJU SILK MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 12, 2005
SANKET FOOD PRODUCT PVT. LTD. AND Vs. CCE
July 22, 2005
SANKET FOOD PRODUCTS PVT. LTD. AND Vs. C.C.E.
July 4, 2005
SANOBAR TRAVELS Vs. COMMISSIONER OF C EX APPEALS
December 21, 2005
SANT VALVES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
July 25, 2005
SANTOGEN SILK MILLS Vs. COMMISSIONER OF C EX AND CUS
October 28, 2005
SAP INDIA SYSTEM, APPLICATIONS Vs. COMMISSIONER OF CENTRAL EXCISE
October 6, 2005
SAP INDIA SYSTEMS APPLICATIONS Vs. COMMISSIONER OF C. EX., BANGALORE
September 2, 2005
SAPTHAGIRI CEMENTS PVT. LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
January 12, 2005
SARASWATI ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2005
SARIKA PAINTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
November 22, 2005
SAROJ METAL WORKS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 5, 2005
SARVANA ALLOY STEELS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
August 26, 2005
SARVODAYA ADVERTISING AGENCY Vs. COMMISSIONER OF C. EX.
October 31, 2005
SARVOTHAM CARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
January 18, 2005
SARVOTHAM CARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
January 27, 2005
SARYA SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 12, 2005
SATPUDA TAPI PARISAR SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 16, 2005
SATPUSHP STEELS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 30, 2005
SATYENDER SINGH Vs. COMMISSIONER OF CUSTOMS, ICD
November 14, 2005
SAWANT FOOD PRODUCTS LTD Vs. COMMISSIONER OF CUSTOMS
December 12, 2005
SAYEED AHAMED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
March 3, 2005
SCHENCK JENSON AND NICHOLSON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 19, 2005
SCHLAFHORST ENGG I LTD Vs. COMMISSIONER OF CUSTOMS APPEALS
March 9, 2005
SCHLUMBERGER ASIA SERVICES LTD Vs. COMMR OF CUSTOMS ADJ
September 9, 2005
SCORPIO ENGINEERING PVT. LTD. Vs. COMMISSIONER OF C. EXCISE
June 24, 2005
SEAGRAM MANUFACTURING LTD. Vs. COMMISSIONER OF CUSTOMS
June 29, 2005
SEAGULL COOLING PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
April 12, 2005
SEAHORSE INDUSTRIES LTD AND ANR. Vs. CCE
January 12, 2005
SEBASTIAN CHOKKATTU Vs. COMMISSIONER OF CUSTOMS, COCHIN
August 31, 2005
SEBASTIAN CHOKKATTU Vs. COMMISSIONER OF CUSTOMS, KOCHI
June 14, 2005
SECURITY AND PERSONNEL SERVICES Vs. COMMR. OF C. EX.
December 13, 2005
SECURITY AND PROTECTIVE Vs. COMMR. OF C. EX.
November 30, 2005
SEGU MOHAMMED HANAS Vs. COMMISSIONER OF CUSTOMS, COCHIN
September 28, 2005
SEIKO BRUSHWARE (INDIA) Vs. CC
February 22, 2005
SENIOR EXECUTIVE ENGINEER, Vs. CCE
September 29, 2005
SENTHIL ENGINEERING CO. Vs. CCE
March 7, 2005
SERENE LABS Vs. COMMISSIONER OF CENTRAL EXCISE
June 28, 2005
SESHASAYEE PAPER AND BOARDS LTD. Vs. CCE
April 27, 2005
SEVEN SEAS CARPET Vs. COMMISSIONER OF CUSTOMS
December 13, 2005
SH. HARI SHANKAR AND SH. VIJAI Vs. CC
June 7, 2005
SH. T.V. SHANMUGAM Vs. COMMISSIONER OF CUSTOMS
December 30, 2005
SHAFIQUR REHAMAN Vs. CCE
February 2, 2005
SHAH STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
August 25, 2005
SHAIKH MOHAMMED AZAM Vs. COMMISSIONER OF CUSTOMS AIRPORT
August 22, 2005
SHALAKA V RANE Vs. COMMISSIONER OF CUSTOMS
August 10, 2005
SHALIMAR PAPER MILLS (P) LTD. Vs. COMMISSIONER OF C. EX.
May 9, 2005
SHANGRILA LATEX INDUSTRIES PVT LTD AND SHRI SANJAY MUNSHI Vs. CCE
October 21, 2005
SHANKER LAL SOMANI Vs. COMMISSIONER OF CUSTOMS
December 19, 2005
SHANTI AUTO (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
February 2, 2005
SHARAD CHANDRA Vs. CC
October 28, 2005
SHARDA FORGINGS AND STAMPING P. Vs. COMMISSIONER OF C. EX.
November 28, 2005
SHARDA TEXTILE MILLS INDIA LTD. Vs. COMMISSIONER OF C. EX.
October 19, 2005
SHEELA DYEING AND PRINTING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
September 29, 2005
SHEELA FOAM PVT. LTD. Vs. CCE
March 18, 2005
SHEKHAR MEHTA AND JEWEL TECH INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS AIR PORT
January 12, 2005
SHELLYA PLASTICS INDUS. PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
March 4, 2005
SHERWANI INDUSTRIAL SYNDICATE Vs. COMMISSIONER OF CENTRAL EXCISE
September 20, 2005
SHETALA AGENCIES PVT. LTD. Vs. COMMISSIONER OF CUS.
September 23, 2005
SHILP GRAVURES LTD. Vs. CC, MUMBAI
July 13, 2005
SHILPA SHARES AND SECURITIES Vs. CCE
April 18, 2005
SHIMNIT INFRASTRUCTURES LTD AND MAXELL RECORDING MEDIA ENERGY I PVT LTD Vs. COMMISSIONER OF CUSTOMS
December 7, 2005
SHIMNIT INFRASTRUCTURES LTD AND MAXELL RECORDING MEDIA ENERGY I PVT LTD Vs. COMMISSIONER OF CUSTOMS
June 10, 2005
SHIRPUR SHETKARI SSK LTD Vs. COMMISSIONER OF C EX
July 21, 2005
SHITAL INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
December 9, 2005
SHIVA ALLOYS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, ICD
December 13, 2005
SHIVA ANALYTICALS (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
June 22, 2005
SHIVA STEEL ROLLING MILLS Vs. COMMISSIONER OF C EX
January 7, 2005
SHIVAGRICO IMPLEMENTS LIMITED Vs. CCE
December 12, 2005
SHIVKRIPA ISPAT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 19, 2005
SHIVRATAN ADVERTISERS Vs. COMMISSIONER OF CENTRAL EXCISE
October 31, 2005
SHREE AMBIKA SUGARS LTD. Vs. CCE
April 6, 2005
SHREE GANESH AGENCIES Vs. CC
June 9, 2005
SHREE GANESHAM Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 19, 2005
SHREE KRISHNA MINERALS Vs. COMMR. OF C. EX., HYDERABAD-I
July 8, 2005
SHREE PRAKASH TEXTILES (GUJ.) Vs. CCEX.
March 24, 2005
SHREE RAJASTHAN SYNTEX LIMITED Vs. CCE
March 30, 2005
SHREE SAGARMATHA DISTRIBUTORS (P) LTD. Vs. COMMR. OF CUS., BANGALORE
February 4, 2005
SHREE VENKATESH STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 16, 2005
SHREENATH ORGOCHEM PVT. LTD. Vs. COMMISSIONER OF C. EX.
December 26, 2005
SHREYANS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
May 4, 2005
SHRI ASHISH GUPTA Vs. CCE
December 9, 2005
SHRI BAJRANG ISPAT AND PLYWOOD Vs. COMMR. OF C. EX.
August 17, 2005
SHRI DALIP KUMAR JAISWAL Vs. C.C.E.
October 27, 2005
SHRI DENISH MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 29, 2005
SHRI IMTIYAZ IQBAL POTHIAWALA AND Vs. COMMISSIONER OF CUSTOMS
June 3, 2005
SHRI KANHAIYA LAL PURSWANI, SHRI Vs. CC
June 14, 2005
SHRI MOTILAL @ MOHANLAL KHATRI, Vs. CC
June 14, 2005
SHRI P. RAMASAMY AND SONAL VYAPAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 8, 2005
SHRI PAWAN KUMAR SHARMA AND SHRI Vs. COMMISSIONER OF CUSTOMS
June 15, 2005
SHRI PRAVIN V. GADA AND SHRI Vs. COMMISSIONER OF CUSTOMS
October 25, 2005
SHRI RAJESH HARILAL GANDHI AND Vs. COMMISSIONER OF CENTRAL EXCISE
March 14, 2005
SHRI RAM RUBBER PRODUCTS Vs. COMMR. OF CENTRAL EXCISE
November 22, 2005
SHRI RAM SARAN MUKESH KUMAR, SHRI Vs. CC
October 24, 2005
SHRI RAVI JAGOTA, MANAGING Vs. CC
December 5, 2005
SHRI SATHYAPAL REDDY, PROPRIETOR Vs. COMMISSIONER OF CUSTOMS
November 21, 2005
SHRI SATISH GUPTA, DIRECTOR AND Vs. CC
November 21, 2005
SHRI SHAKTI LPG LIMITED Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM
February 21, 2005
SHRI SHAMBHU GOYAL Vs. C.C.E.
October 25, 2005
SHRI SUDHANSHU MITTAL, CHIRAG Vs. CCE
September 19, 2005
SHRI SUKHVINDER SINGH Vs. COMMISSIONER OF CUSTOMS
September 1, 2005
SHRI T.S. KAMALAKANNAN, Vs. COMMISSIONER OF CUSTOMS
December 13, 2005
SHRI TEJ KARAN SETHIA Vs. CC
December 5, 2005
SHRI VIJAY HEMANDAS JAVA Vs. CC (AIRPORT)
September 9, 2005
SHRIRAM METALS AND ALLOYS PVT. Vs. COMMISSIONER OF CUSTOMS
October 26, 2005
SHUBH TIMB STEEL LIMITED Vs. CCE
September 14, 2005
SHYAM AFINWALE Vs. COMMISSIONER OF CUSTOMS
October 26, 2005
SHYAM FORGINGS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 5, 2005
SIDDAGANGA CEMENTS (P) LTD. Vs. COMMISSIONER OF C. EXCISE
June 7, 2005
SIDDHARTHA TUBES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 29, 2005
SIDDHO MAL PAPER CONVERSION CO. Vs. COMMR. OF C. EX.
April 20, 2005
SIDHARTHA METAL COATING LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 11, 2005
SIDHMUKH FLEXIBLE PACKAGING (P) LTD. Vs. CCE
April 11, 2005
SIEGIL INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 30, 2005
SIEMENS LTD Vs. COMMISSIONER OF CUSTOMS
January 6, 2005
SIEMENS LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT
July 5, 2005
SIGMA ALDRICH FOREIGN HOLDING CO. Vs. COMMR. OF CUS., BANGALORE
July 28, 2005
SILCO AGENCIES Vs. COMMISSIONER OF CUSTOMS
October 4, 2005
SILICATE INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
July 12, 2005
SILTAP CHEMICALS Vs. CCE, VADODARA
June 14, 2005
SILVASA INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2005
SILVASSA WOODEN DRUMS Vs. COMMISSIONER OF CENTRAL EXCISE
February 17, 2005
SILVER WING INVESTMENT AND TRADING CO P LTD Vs. CC IMPORT
August 19, 2005
SIMAC GROUP (INDIA) PVT. LTD. Vs. CCE
February 2, 2005
SIMBHAOLI SUGAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 1, 2005
SIMPLEX INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
December 7, 2005
SIMPLEX INDUSTRIES LTD. Vs. CCE
December 6, 2005
SIMPLEX MILLS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 29, 2005
SIMPLEX MILLS CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 29, 2005
SIMPLEX MILLS CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 29, 2005
SINDHU CARGO SERVICES LTD. Vs. COMMISSIONER OF CUSTOMS
December 6, 2005
SINGAM MARK AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
June 9, 2005
SINGH SCRAP PROCESSING PVT. LTD. Vs. COMMISSIONER OF CENTRAL
June 21, 2005
SINGH SCRAP PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
February 4, 2005
SIPOREX INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
September 2, 2005
SIRPUR PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
August 3, 2005
SIVA HYGENIC PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
March 8, 2005
SIVAMANI AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
July 6, 2005
SJK STEEL CORPORATION LTD. Vs. C.C. & C.E. (APPEALS), HYDERABAD
December 8, 2005
SKM EGG PRODUCTS EXPORT (INDIA) Vs. COMMR. OF C. EX.
September 14, 2005
SLOVAK INDIA TRADING CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
August 9, 2005
SMI ELECTRONICS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 23, 2005
SMZS CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 2, 2005
SNEH SILICATE INDS. LTD. Vs. CCE
June 14, 2005
SOFTESULE PVT. LTD. Vs. COMMISSIONER OF C. EX.
August 19, 2005
SOFTWARE TECHNOLOGY PARK Vs. COMMISSIONER OF C. EX., TRIVANDRUM
April 18, 2005
SOGO COMPUTERS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 1, 2005
SOMAIYA SHIPPING CLEARING PVT. LTD., SHRIKANT SOMAIYA, SUNDAY EXPORTS AND R.I. GANDHI Vs. COMMISSIONER OF CENTRAL EXCISE
December 2, 2005
SOMESH PAPER TUBES PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
February 14, 2005
SOMESHWARA CEMENTS & CHEM. LTD. Vs. COMMR. OF C. EX., HYDERABAD
March 24, 2005
SONAL VYAPAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 29, 2005
SONALKAR MACHINE MFG. CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
December 8, 2005
SONI IMPEX Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
September 27, 2005
SONY IMPEX Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
September 5, 2005
SONY MUSIC ENTERTAINMENT PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORTS
September 2, 2005
SOUTHERN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 23, 2005
SOUTHERN PRESSURE CASTINGS Vs. COMMISSIONER OF C. EX.
June 27, 2005
SOUTHERN REFINERIES LTD. Vs. COMMISSIONER OF C. EX., TRIVANDRUM
October 14, 2005
SOUTHERN REFINERIES LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
February 22, 2005
SOUTHERN SALES & SERVICES Vs. COMMISSIONER OF CUSTOMS, BANGALORE
August 26, 2005
SPACE TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
March 18, 2005
SPBL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
September 29, 2005
SPEB ADHESIVES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 5, 2005
SPEEDFAM INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
September 13, 2005
SPIC AND SPAN SECURITY AND ALLIED SERVICE (I) P. LTD. Vs. C.C.E.
April 27, 2005
SPIC ORGANICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 3, 2005
SPIC-SMO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 12, 2005
SPICE TELECOM Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 20, 2005
SPREAD COATING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 9, 2005
SPRING MERCHANDISERS Vs. COMMR OF CUS IMPORT
September 13, 2005
SPS STEEL ROLLING MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 14, 2005
SREE ANANTA KUMAR MILLS LTD. Vs. CCE
December 5, 2005
SREE GANESAR TEXTILE MILLS LTD. Vs. COMMR. OF C. EX., BANGALORE-II
August 8, 2005
SREE KUMAR TEXTILES PVT. LTD. Vs. COMMISSIONER OF C. EX.
March 15, 2005
SREE RAMAKRISHNA CATTLE FEED Vs. CCE
August 12, 2005
SREENIDHI POLYMERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
February 7, 2005
SREENIDHI POLYMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
February 25, 2005
SREEVATSA TUBES PVT. LTD. Vs. CCE
May 3, 2005
SRF LTD. Vs. CCE
July 11, 2005
SRF LTD. Vs. CCE
February 15, 2005
SRI ANJANEYA COTTON MILLS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
April 5, 2005
SRI GANESH PRASAD Vs. COMMR OF CUSTOMS
June 29, 2005
SRI KALAIVANI SPINNERS (P) LTD. Vs. COMMISSIONER OF C. EX.
June 2, 2005
SRI LAXMI STEEL RE-ROLLING MILLS (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
November 17, 2005
SRI MATHAVALAKSHIMI MILLS LTD. Vs. CCE
December 6, 2005
SRI MULAM CLUB Vs. COMMISSIONER OF C. EX., THIRUVANTHAPURAM
May 11, 2005
SRI PAPPU KUMAR Vs. COMMR. OF CUSTOMS
December 21, 2005
SRI PRAVEEN GARG Vs. COMMR OF CUSTOMS PREV
November 22, 2005
SRI RABI DUTTA Vs. COMMISSIONER OF CUSTOMS PREV
December 30, 2005
SRI RAM NIWAS SINGH AND SRI SANJEEV Vs. COMMISSIONER OF CUSTOMS
December 22, 2005
SRI RAMA STEEL RE-ROLLING MILLS (P) LTD. Vs. COMMR. OF C. EX., HYDERABAD
November 17, 2005
SRI RAMDAS MOTOR TRANSPORT LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-II
March 24, 2005
SRI SANJAY KUMAR Vs. COMMR. OF CUSTOMS
September 27, 2005
SRI SANJAY KUMAR Vs. COMMR. OF CUSTOMS
June 29, 2005
SRI SAYEE AGENCIES Vs. CCE
July 18, 2005
SRI SELVAKUMAR TEXTILES Vs. COMMISSIONER OF C. EX.
June 22, 2005
SRI VENKATESH ENTERPRISES Vs. CC
March 1, 2005
SRI VENKATESWARA CO. Vs. COMMISSIONER OF CENTRAL EXCISE
November 23, 2005
SRI VISHAAKA FABRICS Vs. COMMISSIONER OF C. EX.
December 27, 2005
SRI. VISHNU PROCESS Vs. COMMISSIONER OF C. EX., BANGALORE
November 23, 2005
SRIDHAR PAINTS CO. P. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-III
November 30, 2005
SRIGANGANAGAR BOTTLING CO. Vs. CC
August 1, 2005
SRIKANTH SACHETS (P) LTD. Vs. CCE
January 6, 2005
SRINIVASA STEEL ROLLING MILLS Vs. COMMR. OF C. EX.
August 23, 2005
SRM SPINNERS Vs. COMMISSIONER OF CENTRAL EXCISE
December 5, 2005
ST-CMS ELECTRIC CO. PVT. LTD. Vs. COMMISSIONER OF C. EX.
March 10, 2005
STAK CABLES Vs. COMMISSIONER OF CENTRAL EXCISE
December 15, 2005
STANDARD DRUMS AND BARREL L PATEL A M PATEL AND G PATEL Vs. COMMISSIONER OF CENTRAL EXCISE
January 14, 2005
STANDARD INDUSTRIES Vs. CCE
August 24, 2005
STANDARD INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 21, 2005
STANDARD INDUSTRIES LTD Vs. CCEX
December 21, 2005
STANDARD ISPAT LTD Vs. COMMR OF CENTRAL EXCISE
April 19, 2005
STANDARD PENCILS PVT. LTD. Vs. COMMISSIONER OF C. EX.
August 5, 2005
STANDARD RADIATOR PVT LTD Vs. COMMISSIONER OF C EX
June 17, 2005
STANLEY INDUS. (INDIA) LTD. AND Vs. C.C.
November 28, 2005
STANLUBES AND SPECIALITIES INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 3, 2005
STAR DRUGS AND RESEARCH LABS LTD. Vs. COMMISSIONER OF C. EX.
March 11, 2005
STATE BANK OF INDIA Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
November 29, 2005
STEEL AND FENCE CORPORATION Vs. COMMR. OF CENTRAL EXCISE
December 21, 2005
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX.
March 4, 2005
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX., MYSORE
October 4, 2005
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
July 8, 2005
STEEL AUTHORITY OF INDIA LTD. Vs. COMMR. OF CUSTOMS, VISAKHAPATNAM
January 18, 2005
STEEL AUTHORITY OF INDIA LTD. Vs. CCE
November 29, 2005
STEELCO GUJARAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 29, 2005
STEELCO GUJARAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 27, 2005
STELFAST INDIA P. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
October 19, 2005
STERICAT GUTSTRINGS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 22, 2005
STERLITE INDS I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 8, 2005
STERLITE INDUSTRIES (I) LTD. Vs. COMMISSIONER OF C. EX.
November 30, 2005
STERLITE INDUSTRIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2005
STERLITE INDUSTRIES INDIA LTD Vs. CCE
January 14, 2005
STERLITE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 9, 2005
STERLITE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 17, 2005
STERLITE INDUSTRIES LTD. Vs. CCE
July 4, 2005
STERLITE OPTICAL TECHNOLOGIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
June 17, 2005
STI PRODUCTS INDIA LTD. Vs. CCE
June 23, 2005
STRATEGEM MEDIA PVT LTD Vs. COMMISSIONER OF C EX
December 6, 2005
STUDIOLINE INTERIOR SYSTEMS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-I
November 25, 2005
STUMPP SCHEULE & SOMAPPA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
September 6, 2005
STUMPP SCHEULE & SOMAPPA LTD. Vs. COMMR. OF C. EX., BANGALORE-I
March 17, 2005
STUMPP, SCHUELE & SOMAPPA LTD. Vs. COMMR. OF CUS. (EXPORTS), CHENNAI
August 1, 2005
STYLEMAN Vs. COMMISSIONER OF CUSTOMS
December 29, 2005
SU VI PHARMACEUTICALS AND CHEMICALS LTD Vs. COMMISSIONER OF C EX
July 6, 2005
SUBHASH PROJECTS AND MARKETING LTD. Vs. COMMR. OF C. EX., BANGALORE
December 7, 2005
SUCHITA STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
December 7, 2005
SUDARSANAM SPINNING MILLS Vs. COMMISSIONER OF C. EX.
December 2, 2005
SUDARSHAN STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
August 12, 2005
SUDHIR ENGINEERING COMPANY Vs. CCE
May 6, 2005
SUESSEN ASIA LTD Vs. COMMISSIONER OF CUS
September 21, 2005
SUHITA ETHNIC MARKETING SERVICES Vs. COMMR. OF C. EX.
June 20, 2005
SUHRID DEY Vs. COMMISSIONER OF CUSTOMS PREV
March 3, 2005
SUJANA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
August 30, 2005
SUJAYA PIPES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
February 24, 2005
SUKINDA CHROMITE MINES OF TISCO LTD. Vs. COMMR. OF C. EX., BUBANESWAR-I
December 23, 2005
SULOCHANA COTTON SPINNING MILLS Vs. COMMR. OF C. EX.
November 24, 2005
SUMIT ZARDA PVT. LTD. Vs. CCE
February 21, 2005
SUMITOMO ELECTRIC HARDMETAL Vs. CC
December 12, 2005
SUN FOOD TECH Vs. COMMISSIONER OF CENTRAL EXCISE
December 23, 2005
SUN PHARMACEUTICALS INDUSTRIES LTD. Vs. CCE
May 24, 2005
SUNBEL ALLOYS COMPANY OF INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 7, 2005
SUNDARAM BRAKE LININGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 12, 2005
SUNDARAM TEXTILES LTD. Vs. COMMISSIONER OF C. EX.
November 25, 2005
SUNDEEP AURORA Vs. COMMISSIONER OF CUSTOMS (EXPORTS), CHENNAI
July 18, 2005
SUNDEK INDIA LTD. Vs. CC
July 5, 2005
SUNDER ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
July 8, 2005
SUNDER STEELS LTD. Vs. COMMISSIONER OF C. EXCISE
October 10, 2005
SUNFLAG IRON AND STEEL CO. LTD. Vs. CCE
July 5, 2005
SUNIL KUMAR SHAH Vs. COMMISSIONER OF CUSTOMS, PATNA
May 2, 2005
SUNINT AUTO PVT. LTD. Vs. CC
February 17, 2005
SUNITA IMPEX PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
December 19, 2005
SUNLAND METAL RECYCLING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
January 7, 2005
SUNNY TEXTILES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
July 13, 2005
SUNPAC INDIA PVT. LTD. Vs. CCE
December 16, 2005
SUNRISE ZINC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 3, 2005
SUPARNA CHEMICAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 2, 2005
SUPER POLYPLAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 2, 2005
SUPER SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATI
May 9, 2005
SUPER SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
March 28, 2005
SUPER STEEL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
May 9, 2005
SUPERPACK Vs. COMMISSIONER OF CUSTOMS
September 1, 2005
SUPRABHA PROTECTIVE PRODUCTS Vs. COMMISSIONER OF C. EX.
November 8, 2005
SUPRABHA PROTECTIVE PRODUCTS P LTD Vs. COMMISSIONER OF C EX
November 23, 2005
SUPRAJITH ENGINEERING INDS. AND ANR. Vs. CCE
April 7, 2005
SUPREME ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
June 28, 2005
SUPREME INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
December 21, 2005
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 24, 2005
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF C EX
July 26, 2005
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 5, 2005
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 2, 2005
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 19, 2005
SUPREME MARBLE AND GRANITES LTD. Vs. CCE
November 14, 2005
SUPREME PETROLEUM AND PRAKASH G. Vs. COMMISSIONER OF CENTRAL EXCISE
September 19, 2005
SURANA STEELS LIMITED Vs. COMMISSIONER OF CENTRAL
November 24, 2005
SURENDRA SPRING P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 20, 2005
SURESH G KEWALRAMANI AND JAISU SHIPPING CO PVT LTD Vs. COMMISSIONER OF CUSTOMS
March 15, 2005
SURI AND CO. Vs. CCE
August 15, 2005
SURYA FINVEST P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 8, 2005
SURYA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
March 23, 2005
SURYA PACKAGING Vs. COMMISSIONER OF CENTRAL EXCISE
July 8, 2005
SURYALAKSHMI COTTON MILLS LTD Vs. COMMISSIONER OF C EX
September 20, 2005
SURYAVANSHI SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX., BHOPAL
June 6, 2005
SURYAVANSHI SPINNING MILLS LTD. Vs. COMMR. OF CUS. & C. EX., BHOPAL
August 24, 2005
SUSHIL MALIK Vs. COMMISSIONER OF CUSTOMS
October 24, 2005
SUTHAM NYLOCOTS Vs. COMMISSIONER OF CENTRAL EXCISE
June 23, 2005
SUVARNA AQUA FARM & EXPORTS LTD. Vs. COMMISSIONER OF CUS., GUNTUR
May 6, 2005
SUZUKI SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 25, 2005
SWADESHI POLYTEX LTD. Vs. CCE
January 10, 2005
SWAJIT ENGINEERING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 26, 2005
SWARAJ MAZDA LTD. Vs. CCE
February 7, 2005
SWELORE ENGG. PVT. LTD. Vs. C.C.E.
October 24, 2005
SYED IBRAHIM Vs. COMMISSIONER OF CUSTOMS, BANGALORE
January 4, 2005
SYNTHETIC POLYMERS Vs. COMMISSIONER OF CUSTOMS
June 8, 2005
SYSTEMATIC STEEL INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 17, 2005
T. HARI BALAKRISHNAN Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
September 8, 2005
T. SUMEDHA Vs. COMMISSIONER OF CUSTOMS, TIRUPATHI
December 29, 2005
T.N. CO-OP. MILK PRODUCER'S Vs. CCE
December 27, 2005
T.P. RAJMOHAN Vs. COMMISSIONER OF CUSTOMS
July 15, 2005
T.P.I. INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 20, 2005
T.T.K. HEALTHCARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 13, 2005
T.T.K. PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 12, 2005
T.T.K.-LIG LTD. Vs. COMMISSIONER OF CUSTOMS
December 16, 2005
TAB INDIA GRANITES P. LTD. Vs. COMMISSIONER OF C. EX.
December 30, 2005
TABLETS INDIA LTD. Vs. COMMISSIONER OF C. EX.
October 19, 2005
TAFE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 8, 2005
TAHER ALI INDUS. & PROJECTS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD-III
September 6, 2005
TAJ LANDS END PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
March 22, 2005
TAL MANUFACTURING SOLUTIONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 24, 2005
TALASH PLASTOPACKS Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
February 23, 2005
TALFORGE PVT. LTD. Vs. CCE
December 6, 2005
TAMARAI MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
March 3, 2005
TAMBRAPARANI COATINGS Vs. COMMISSIONER OF CENTRAL EXCISE
June 29, 2005
TAMIL NADU NEWSPRINT AND PAPERS Vs. COMMR. OF C. EX.
November 30, 2005
TAMIL NADU NEWSPRINT AND PAPERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 28, 2005
TAMIL NADU NEWSPRINT AND PAPERS LTD. Vs. CCE
February 16, 2005
TAMIL NADU PETROPRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
January 28, 2005
TAMIL NADU PETROPRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
June 29, 2005
TAMIL NADU TRDE PROMOTION Vs. CCE
March 4, 2005
TAMIL TRADING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2005
TAMILNADU HOSPITAL LTD. AND EAST COAST HOSPITALS LTD. Vs. CC
January 28, 2005
TAMILNADU NEWSPRINT AND PAPERS Vs. COMMISSIONER OF C. EX.
March 11, 2005
TAN INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 19, 2005
TANIR BAVI POWER COMPANY PVT. LTD. Vs. CC
March 29, 2005
TANMED PHARMACEUTICALS Vs. COMMISSIONER OF C. EX.
August 11, 2005
TAPI TEXTILES PVT LTD AND SHRI KAMAL LALCHAND CHUG Vs. COMMISSIONER OF CENTRAL EXCISE
February 8, 2005
TARAPUR COATINGS AND ADHESIVES LTD Vs. COMMISSIONER OF C EX
July 11, 2005
TARINI POLYTEX P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 1, 2005
TATA ADVANCED MATERIALS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
May 20, 2005
TATA COFFEE LTD. Vs. COMMISSIONER OF CENTRAL
June 21, 2005
TATA CONSULTANCY SERVICES Vs. COMMISSIONER OF CUS. (AIRPORT)
December 15, 2005
TATA ELECTRONIC DEVELOPMENT Vs. COMMISSIONER OF C. EX., BANGALORE
May 13, 2005
TATA ENGINEERING AND LOCOMOTIVE Vs. COMMR. OF C. EX.
March 21, 2005
TATA HYDRO ELECTRIC POWER SUPPLY CO LTD Vs. COMMR OF C EX
September 28, 2005
TATA IRON AND STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 5, 2005
TATA IRON AND STEEL CO. LTD., DR. Vs. COMMISSIONER OF CENTRAL EXCISE
August 30, 2005
TATA JOHNSON CONTROLS AUTOMATIVE Vs. COMMR. OF C. EX.
December 23, 2005
TATA MOTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 20, 2005
TATA MOTORS LTD Vs. COMMR OF CUSTOMS AND CENTRAL EXCISE
November 10, 2005
TATA MOTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 16, 2005
TATA MOTORS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 13, 2005
TATA REFRACTORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BBSR-II
August 4, 2005
TATA RYERSON LTD. Vs. COMMR. OF CENTRAL EXCISE
November 25, 2005
TATA SSL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 29, 2005
TATA STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
November 24, 2005
TATA TEA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
September 6, 2005
TCP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 1, 2005
TECHNI BHARATHI LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
February 23, 2005
TECHNOCRAT SYSTEM Vs. COMMISSIONER OF CENTRAL EXCISE
July 19, 2005
TECUMSEH PRODUCTS INDIA (P) LTD. Vs. COMMR. OF C. EX., HYDERABAD-IV
June 23, 2005
TEHRI PULP AND PAPER LTD. Vs. COMMISSIONER OF C. EX.
August 29, 2005
TEJO ENGINEERING SERVICES PVT. Vs. COMMISSIONER OF C. EX.
March 22, 2005
TELCO LTD. Vs. CCE
July 6, 2005
TELCO LTD. Vs. CCE
April 29, 2005
TELEPHONE CABLES LTD. Vs. COMMISSIONER OF C. EX.
November 21, 2005
TETRA PAK I LTD AND SHRI KUMAR IYER Vs. COMMISSIONER OF CUSTOMS
April 1, 2005
TEXAS INSTRUMENTS INDIA PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
September 6, 2005
TEXCOMASH EXPORT Vs. COMMISSIONER OF CUSTOMS
March 15, 2005
TEXMO INDUSTRIES Vs. CCE
March 7, 2005
TEXPHOS Vs. COMMISSIONER OF CENTRAL EXCISE
September 15, 2005
TFL QUINN INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-IV
July 4, 2005
THANDAVA CO-OPERATIVE SUGARS LTD. Vs. C.C.E., VISAKHAPATNAM
December 2, 2005
THE ASSOCIATED CEMENT COMPANIES LTD. Vs. C.C.E.
January 5, 2005
THERMOFLEX CABLE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
October 14, 2005
THIRD MEMBER ON REFERENCE : SHRI S.S. KANG, VICE-PRESIDENT Vs. K.G. DENIM LTD.
July 26, 2005
THIRU AROORAN SUGARS LTD. Vs. CCE
June 20, 2005
THYSSENKRUPP INDUSTRIES INDIA PVT. LTD. Vs. CCE, VISAKHAPATNAM
August 4, 2005
TIGRANIA METAL AND STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
April 26, 2005
TIJIYA PVT LTD Vs. CCE
January 7, 2005
TIK-LIG LTD. Vs. COMMISSIONER OF CUSTOMS
August 2, 2005
TIKI TAR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
March 18, 2005
TIMES INTERNATIONALS Vs. COMMISSIONER OF CUSTOMS IMPORTS
July 29, 2005
TIP TOP PLASTIC INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE
September 27, 2005
TIPS INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
April 18, 2005
TIRUPATI CIGARETTES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 14, 2005
TIRUPUR COTTON SPINNING AND WEAVING MILLS LTD. Vs. CCE
April 25, 2005
TIT TEXTILES LTD. Vs. CCE
February 10, 2005
TITAN INDUSTRIES LTD. Vs. COMMISSIONER OF CUS., BANGALORE
September 1, 2005
TITAWI SUGAR COMPLEX Vs. COMMISSIONER OF CENTRAL EXCISE
October 7, 2005
TODI RUBBER INDUSTRIES P LTD Vs. COMMISSIONER OF C EX
February 4, 2005
TOGETHER TEXTILE MILLS INDIA P. Vs. COMMISSIONER OF CENTRAL EXCISE
August 31, 2005
TOPAIM PROPERTIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
May 20, 2005
TORSION PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
July 21, 2005
TOYOTA KIRLOSKAR MOTOR LTD. Vs. COMMISSIONER OF C. EX., BHOPAL
March 30, 2005
TOYOTA KIRLOSKAR MOTOR LTD. Vs. COMMISSIONER OF C. EX., AURANGABAD
February 28, 2005
TOYOTA KIRLOSKAR MOTOR PVT. LTD. Vs. CC
December 7, 2005
TOYOTA KIRLOSKAR MOTORS PVT. LTD. Vs. CCE
June 22, 2005
TRAC AIR CONDITIONING SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., BANG.-II
September 1, 2005
TRACTOR AND FARM EQUIP. LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
February 4, 2005
TRADEWELL PRODUCTS CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 17, 2005
TRANS (INDIA) SHIPPING PVT. LTD. Vs. COMMR. OF C. EX.
June 16, 2005
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. COMMR. OF CUS., COCHIN
May 3, 2005
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. COMMR. OF C. EX., COCHIN
May 12, 2005
TRANSPORT AND JAYKISHAN BALA Vs. CCEX
March 16, 2005
TRANSPORT SOLUTION GROUP Vs. COMMISSIONER OF C EX
November 25, 2005
TRANSWEIGH I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 2005
TRF LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 8, 2005
TRICHY DISTILLERIES AND CHEMICALS LTD. Vs. CCE
May 4, 2005
TRICHY STEEL ROLLING MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
September 23, 2005
TRICO PROCESS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 11, 2005
TRINI IMPEX Vs. CCEX
February 10, 2005
TRINITY FORWARDERS Vs. COMMISSIONER OF CUSTOMS
June 3, 2005
TRIPATHI RUBBER INDUSTRIES Vs. COMMISSIONER OF C. EX.
September 14, 2005
TRITON COMMUNICATION PVT LTD Vs. COMMISSIONER OF C EX
July 12, 2005
TRIVENI ENGG. AND INDUS. LTD. Vs. CCE
March 17, 2005
TRIVENI ENGG. AND INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
June 13, 2005
TRIVENI GLASS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
February 16, 2005
TRIVENI GLASS LIMITED Vs. CCE
June 17, 2005
TRUPATI STRUCTURALS LTD. Vs. CCE
December 22, 2005
TRUWOODS PVT. LTD. Vs. COMMISSIONER OF C. EX.
March 14, 2005
TRUWOODS PVT. LTD. AND SHRI SANJIV AGARWAL Vs. COMMISSIONER OF CUSTOMS
February 3, 2005
TTK PRESTIGE LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
April 4, 2005
TTK TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 12, 2005
TUFTWEEN PETROCHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
February 18, 2005
TULSI CLEARING AND FORWARDING PVT LTD Vs. COMMR OF CUS GEN
December 20, 2005
TULSYAN NEC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
March 4, 2005
TUMKUR DIST. CO-OP. MILK PRODUCERS SOCIETIES UNION LTD. Vs. CCE, BANGALORE-I
November 22, 2005
TURBO ENERGY LTD. Vs. CCE
May 3, 2005
TVS ELECTRONICS LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 25, 2005
TYCO SUBMARINE SYSTEMS LTD AND V S N L Vs. COMMISSIONER OF CUSTOMS
February 28, 2005
U S ENTERPRISES Vs. COMMISSIONER OF C EX AND CUS
December 30, 2005
U.P. TWIGA FIBERGLASS LTD. Vs. CCE
February 14, 2005
UDAAN Vs. COMMISSIONER OF CENTRAL EXCISE
October 31, 2005
UDYAM POLY PLAST PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 16, 2005
ULTRA TECH CEMCO LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
July 5, 2005
ULTRAPACK Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
April 1, 2005
UMAJI OVERSEAS Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 2005
UNI DERITEND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
May 18, 2005
UNI DERITEND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 9, 2005
UNI PRODUCTS (I) LTD. Vs. CCE
September 30, 2005
UNIK TRADERS Vs. CHIEF COMMISSIONER OF CUSTOMS, CHENNAI
January 12, 2005
UNIMARK REMEDIES LTD Vs. COMMSSIONER OF CENTRAL EXCISE
June 13, 2005
UNIMIN INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
February 28, 2005
UNIPON INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 24, 2005
UNISON ELECTRONICS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 1, 2005
UNISON METAL LTD. Vs. CCE
September 5, 2005
UNITED COURIER Vs. COMMISSIONER OF CENTRAL EXCISE
November 11, 2005
UNITED METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
February 17, 2005
UNITED TELECOM LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
July 13, 2005
UNITRON LIMITED Vs. CCE
January 13, 2005
UNITY INDUSTRIES, SONIC, SOTEX Vs. COMMISSIONER OF CENTRAL EXCISE
July 15, 2005
UNITY PAINTS AND CHEMICAL CO P LTD Vs. C C EX
December 30, 2005
UNIVERSAL ABRASIVES AND MINERALS Vs. COMMR. OF CUS.
October 26, 2005
UNIVERSAL DYEING AND PRINTING Vs. COMMISSIONER OF CENTRAL EXCISE
June 8, 2005
UNIVERSAL FERRO & ALLIED CHEMICALS LTD. Vs. COMMR. OF C. EX.
October 21, 2005
UNIVERSAL FERRO AND ALLIED CHEMICALS LTD. Vs. COMMR. OF C. EX.
January 18, 2005
UNIVERSAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
June 17, 2005
UNROYAL TEXTILES INDUSTRIES LTD. Vs. C.C. (AIR CARGO)
February 24, 2005
UPASENA AMARASURYA Vs. CC
March 4, 2005
UPENDRA SONI AND SHRI BAL KRISHAN Vs. CC
June 14, 2005
URALS HEAVY MACHINE BUILDING Vs. DESIGNATED AUTHORITY/MINISTRY
August 12, 2005
USHA BRECO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
November 9, 2005
USHA RE ROLLING MILLS PVT LTD AND P T PATEL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
July 13, 2005
USHMA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
August 25, 2005
USV LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 24, 2005
USV LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 5, 2005
UTILITY ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
February 1, 2005
UTKAL ALLOYS P LTD Vs. COMMR OF CENTRAL EXCISE AND CUSTOMS
April 28, 2005
UTTAM STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 22, 2005
V I PATIL AND ESSEL PROPACK LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
April 28, 2005
V L CABLES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS APPEALS
May 17, 2005
V M PRINTS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
February 28, 2005
V M S EXPORTS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 3, 2005
V T DOLWANI Vs. CCEX
May 17, 2005
V. GOVINDARAJ Vs. COMMISSIONER OF CENTRAL EXCISE
June 21, 2005
V.B. BHATIA AND CO. Vs. COMMISSIONER OF CUS. (GENERAL)
September 30, 2005
V.B. INFORMATION SYSTEMS Vs. CCE
June 15, 2005
V.G. PAPER AND BOARDS LTD. Vs. CCE
March 18, 2005
V.S. INDUSTRIES Vs. CCE
June 10, 2005
VAKIL DODHAI THAKUR Vs. COMMISSIONER OF CUSTOMS P
August 9, 2005
VALSON DYEING BLEACHING AND PRINTING WORKS Vs. COMMR OF C EX
October 24, 2005
VALSON SYNTHETICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 30, 2005
VAM ORGANIC CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
August 1, 2005
VAMAN PHARMA PRIVATE LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
November 22, 2005
VANATI ORGANICS LTD Vs. COMMISSIONER OF C EX
July 18, 2005
VANDANA DYEING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 8, 2005
VARANASI CHAIN INDUSTRIES AND Vs. CCE
November 29, 2005
VARDHMAN ACRYLICS LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
October 25, 2005
VARDHMAN SPINNING AND GENERAL Vs. COMMR. OF C. EX. (APPEALS)
August 4, 2005
VASANT AJMERA Vs. COMMISSIONER OF CUSTOMS PREV
July 12, 2005
VASANTHA PLASTICS Vs. CCE
January 19, 2005
VASAVADATTA CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
November 28, 2005
VASAVADATTA CEMENT Vs. COMMISSIONER OF C. EX. & CUS., BELGAUM
November 25, 2005
VAZIR POLYMERS LTD. Vs. COMMISSIONER OF C. EX.
September 26, 2005
VBC INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
August 24, 2005
VBC INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
February 14, 2005
VDO INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
March 29, 2005
VECRON INDUS LTD Vs. COMMISSIONER OF CUS IMPORTS
September 21, 2005
VEEJAY LAKSHMI ENGG. WORKS LTD. Vs. COMMISSIONER OF C. EX.
June 21, 2005
VELMURUGAN ENGINEERING Vs. COMMISSIONER OF C. EX.
March 11, 2005
VENKATARAYA POWER LTD. Vs. COMMISSIONER OF CUS. (APPEALS), MUMBAI
February 23, 2005
VENKATESHWARA ESSENCE & CHEMICALS (P) LTD. Vs. C.C.E., BANGALORE
October 6, 2005
VENKATESHWARA SILK MILLS Vs. COMMISSIONER OF C. EX., HYDERABAD
December 20, 2005
VENKATESWARA CANS PVT LTD Vs. CCE
July 11, 2005
VENUS ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
October 25, 2005
VENUS REMEDIES LTD. Vs. CCE
November 30, 2005
VERIFONE INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
March 8, 2005
VIACOM ELECTRONICS PVT. LTD. Vs. C.C.E.
December 20, 2005
VIBHUTHI EXPORTS Vs. COMMISSIONER OF CUSTOMS
July 20, 2005
VICTORY PRESS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
June 13, 2005
VIDARBHA VENEER INDUSTRIES LTD Vs. COMMISSIONER OF C EX
January 5, 2005
VIDEOCON INTERNATIONAL LTD AND SHRI V N RAMACHANDRAN Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
March 10, 2005
VIDYA LAMINATES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 30, 2005
VIDYALAKSHMI MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
August 5, 2005
VIDYUT UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
September 1, 2005
VIGNESH ALLOYS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 13, 2005
VIJAY PROFILE CENTRE Vs. COMMISSIONER OF CENTRAL EXCISE
November 22, 2005
VIJAY TRADERS Vs. CC
March 15, 2005
VIJAYA CONSULTANTS Vs. COMMR. (APPEALS) OF C. EX. & CUS., GUNTUR
November 25, 2005
VIJAYANAND ROADLINES LIMITED Vs. COMMISSIONER OF C. EX., BELGAUM
August 10, 2005
VIJAYJYOT SEATS PVT LTD Vs. CCEX AND CUS
February 8, 2005
VIJIROM CHEM. PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
August 18, 2005
VIJYAJYOT SEATS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 31, 2005
VIKAS AUTOMATIC FASTENERS PVT LTD Vs. COMMISSIONER OF C EX
July 4, 2005
VIKAS SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS
February 3, 2005
VIKAS SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS
July 1, 2005
VIKASH TUBES AND METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
July 25, 2005
VIKASWOOD WORKS Vs. COMMISSIONER OF CUSTOMS
December 5, 2005
VIKRAM JAIN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
January 6, 2005
VIKRANT TYRES LTD. Vs. COMMISSIONER OF CUSTOMS
October 3, 2005
VIMAL KUMAR DHALL Vs. COMMISSIONER OF CENTRAL EXCISE
December 15, 2005
VIMLA WOOD CRAFT P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 24, 2005
VINAR SYSTEM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2005
VINAR SYSTEM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
May 31, 2005
VINAY EXPORTS Vs. COMMISSIONER OF CUSTOMS PREV
January 7, 2005
VINAY SINGH KUSHWAHA Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2005
VINAYAGA BODY BUILDING Vs. COMMR. OF C. EX.
September 22, 2005
VINAYAK ENTERPRISES Vs. COMMISSIONER OF C. EX., BANGALORE-III
December 20, 2005
VINDHYA CAST COATERS LTD Vs. CCE
March 30, 2005
VINDHYA STEELS Vs. COMMR. OF CENTRAL EXCISE
October 4, 2005
VINITEC ELECTRONICS (P) LTD. Vs. C.C.E.
December 1, 2005
VINOD KUMAR DUGAR Vs. COMMISSIONER OF CENTRAL EXCISE
November 11, 2005
VIP INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS E P
August 4, 2005
VIP INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 26, 2005
VIPRAS CASTING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 24, 2005
VIPUL A SHAH Vs. COMMISSIONER OF CUSTOMS P
May 11, 2005
VIRMATIBEN RAJANIKAND SHAH Vs. COMMISSIONER OF C EX
September 8, 2005
VISHAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
December 20, 2005
VISHNU SUGAR MILLS LTD. Vs. COMMR. OF C. EX., CUS. & SERVICE TAX, PATNA
November 25, 2005
VISHNU TRADERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 7, 2005
VISHWAKARMA ALLOYS LTD. Vs. CCE, LUDHIANA
April 28, 2005
VISTEON AUTOMOTIVE SYSTEMS INDIA Vs. COMMR. OF C. EX.
December 26, 2005
VISWANADHA INSTITUTE OF TECH. OF Vs. COMMR. OF CUS., ICD
December 15, 2005
VITA SOAPS AND SPECIALITIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
February 9, 2005
VIVEK BULB INDUSTRIES PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE
August 17, 2005
VIVHUTI EXPORTS Vs. CC
July 19, 2005
VIVIDH TRADERS Vs. COMMISSIONER OF CUSTOMS
June 16, 2005
VIZAG SHIPPING & METAL PROCESSORS LTD. Vs. C.C., VISAKHAPATNAM
July 12, 2005
VOLANT TEXTILE MILLS LTD Vs. CCE
September 22, 2005
VOLTAS LIMITED Vs. CCE
August 1, 2005
VOLTAS LTD. Vs. CCE
September 20, 2005
VOLTAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
April 8, 2005
VOLTAS LTD. Vs. COMMR. OF C. EX. & CUS. (APPEALS), HYDERABAD
October 7, 2005
VOLTAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
March 28, 2005
VOLTAS LTD. Vs. COMMISSIONER OF C. EX.
December 28, 2005
VOLVO INDIA LIMITED Vs. CCE
January 4, 2005
VOLVO INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
November 17, 2005
VST INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III
January 27, 2005
VST TILLERS & TRACTORS LTD. Vs. COMMR. OF C. EX., BANGALORE
May 9, 2005
VULCAN INDUSTRIAL ENGG. CO. PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
November 7, 2005
VXL INSTRUMENTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 11, 2005
WADHWA INFRACORE STEEL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 11, 2005
WALIA ENGG ASSOCIATES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 18, 2005
WAMAN INDUSTRIAL CHEMICALS LTD AND Vs. CCE
July 8, 2005
WARTSILA INDIA LTD Vs. CC
August 3, 2005
WATERBASE LTD. Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
December 1, 2005
WATERBASE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
June 16, 2005
WEIKFIELD PRODUCTS CO I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 1, 2005
WEIZMANN LTD. AND COX AND KINGS TRAVELS AND FINANCE LTD. Vs. CC (P)
August 12, 2005
WELCOME HOTEL Vs. COMMISSIONER OF CUS AND C EX
October 28, 2005
WELLBERT PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF C EX
March 3, 2005
WELSPUN GUJARAT STATE ROHRAN LTD. Vs. COMMR. OF C. EX.
August 5, 2005
WEP PERIPHERALS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
May 11, 2005
WEST COAST PAPER MILLS LTD. Vs. COMMR. OF C. EX., BANGALORE/MANGALORE
July 6, 2005
WESTERN COALFIELDS LTD. Vs. CCE
August 8, 2005
WHEEL & AXLE PLANT Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II
March 18, 2005
WHIRLPOOL OF INDIA LTD Vs. COMMISSIONER OF CUSTOMS
September 22, 2005
WHIRLPOOL OF INDIA LTD Vs. COMMISSIONER OF CUSTOMS
May 25, 2005
WIDIA (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
May 9, 2005
WILWAY FORT INDIAN LTD. Vs. CCE
February 3, 2005
WIN PIPES Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
June 14, 2005
WINTECH INC. Vs. COMMISSIONER OF CUSTOMS
March 10, 2005
WIPRO GE MEDICAL SYSTEMS LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
September 30, 2005
WIPRO GE MEDICAL SYSTEMS LTD. Vs. CC
June 21, 2005
WIPRO GE MEDICAL SYSTEMS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
July 14, 2005
WIPRO LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
May 17, 2005
WIPRO LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 26, 2005
WIPRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 18, 2005
WOMAN INDUSTRIAL CHEMICALS LTD. Vs. CCE, MUMBAI-VII
July 28, 2005
WOODMEN INDUSTRIES LTD Vs. CCE
May 17, 2005
WOOL WORTH INDIA LTD Vs. COMMISSIONER OF CUSTOMS PORT
July 14, 2005
XPRO INDIA LIMITED Vs. CC IMPORT NCH
August 31, 2005
YALE INTEX Vs. COMMISSIONER OF CENTRAL EXCISE
February 17, 2005
YAMAHA MOTORS (INDIA) PVT. LIMITED Vs. CCE
April 12, 2005
YAMUNA PRASAD SAH Vs. COMMISSIONER OF CUSTOMS, PATNA
August 18, 2005
YANGIR SYNTHETICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
June 8, 2005
YASH METALICS P LTD Vs. CCEX
January 13, 2005
YES GARMENTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 13, 2005
YOGESH ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
September 6, 2005
YOJANA COURIERS (P) LTD. Vs. COMMISSIONER OF C. EX. & CUS., TRIVANDRUM
July 27, 2005
YOKOGAWA BLUE STAR LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
January 31, 2005
YOKOGAWA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-I
March 31, 2005
ZAKARIA STEEL ROLLING MILLS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
May 5, 2005
ZAKI ANWAR Vs. COMMISSIONER OF CUSTOMS
October 20, 2005
ZANDU PHARMACEUTICALS WORKS LTD. Vs. CCE, THANE
April 5, 2005
ZEE TELEFILMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 14, 2005
ZENITH LTD. Vs. COMMISSIONER OF CUSTOMS
September 13, 2005
ZENITH TINS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 14, 2005
ZINAL CORPORATION Vs. COMMISSIONER OF CUSTOMS
September 30, 2005
ZUARI CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
November 28, 2005