Case Index

Title
Date
A C T O Vs. SUNCITY TRADE AGENCY
November 17, 2005
A C T O WARD-I RAJSAMAND Vs. WHITE MARBLE HOUSE
November 29, 2005
A GHOSH Vs. STATE OF RAJASTHAN
September 30, 2005
A JAIRAM Vs. A SUMAN
May 9, 2005
AASHIK ALI AND OTHERS Vs. STATE OF RAJASTHAN
August 10, 2005
ABDUL GANI Vs. ABDUL GAFOOR
November 19, 2005
ABDUL MUNIR KHAN Vs. GULZAR SINGH
July 26, 2005
ABDUL ZABBAR Vs. STATE OF RAJASTHAN
May 15, 2005
ABHAY SINGH Vs. STATE OF RAJASTHAN
March 17, 2005
ACE INDIA TRANSPORT PVT LTD Vs. RAJASTHAN STATE MINES AND MINERALS LTD
May 18, 2005
ACHALCHAND SEN Vs. STATE OF RAJASTHAN
January 6, 2005
ACTO Vs. JUHARMAL BADRI LAL
November 14, 2005
ADITYA SINGH & ANR. Vs. STATE & ANR.
November 8, 2005
AGRAWAL KANYA PATHSHALA SAMITI Vs. GOPAL KRISHAN SHARMA
August 24, 2005
AHMED KHAN Vs. RAMESH CHAND
March 14, 2005
AHMED KHAN & ORS. Vs. HAMIDA BANU & ORS.
May 23, 2005
AJAY KUMAR JAIN Vs. STATE OF RAJASTHAN
May 16, 2005
AJAY PAL SINGH Vs. STATE OF RAJASTHAN
November 18, 2005
AJAY PRAM Vs. ABHA PRAM
March 14, 2005
AJEET SINGH SINGHVI Vs. STATE OF RAJASTHAN
December 5, 2005
AJMER DISTRICT FOREST DEPARTMENT ASSISTANT EMPLOYEES UNION Vs. STATE OF RAJASTHAN
November 21, 2005
AKALOVYA BHANSALI Vs. STATE OF RAJASTHAN
January 19, 2005
AKSH OPTIFIBRE LTD Vs. SHIN ETSU CHEMICAL CO LTD
January 12, 2005
ALI KHAN Vs. VIJAY SINGH
September 29, 2005
ALLAHABUX S/O MOHAMMED ALI @ ALL Vs. SMT. AAMNA W/O ALLAHABUX & ORS.
January 13, 2005
ALOK KUMAR Vs. PREM SINGH
October 19, 2005
ALTAF BANO Vs. STATE AND OTHERS
April 6, 2005
ALWAR PRAKASHAN Vs. K K SHRIMAL
October 18, 2005
AMAR CHAND SHARMA Vs. SITA DEVI
February 3, 2005
AMAR KUMAR Vs. MUNICIPAL COUNCIL
January 31, 2005
AMAR SINGH CHAMPAWAT Vs. STATE OF RAJASTHAN
December 16, 2005
AMI LAL Vs. MAHAVIR PRASAD SURENDRA MOHAN
March 17, 2005
AMIT Vs. STATE
May 25, 2005
AMITABH SHARMA Vs. STATE OF RAJASTHAN & ANR.
August 18, 2005
AMMDAE DYES PRIVATE LTD Vs. STATE OF RAJASTHAN
October 19, 2005
AMOLAK SINGH GULAB SINGH Vs. CIVIL JUDGE
December 14, 2005
AMRIT KAUR Vs. UNION OF INDIA
July 28, 2005
ANAND FOOD PRODUCTS Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION
August 5, 2005
ANAND MOHAN JHA Vs. STATE OF RAJASTHAN
January 18, 2005
ANAND SINGH Vs. STATE
March 22, 2005
ANAR DEVI Vs. CHANDRA DEVI
March 14, 2005
ANDA RAM Vs. STATE OF RAJASTHAN
April 6, 2005
ANGREJ SINGH ALIAS CHARAN SINGH Vs. STATE OF RAJASTHAN
April 30, 2005
ANGREZ SINGH @ CHARAN SINGH Vs. STATE OF RAJASTHAN AND OTHERS
April 21, 2005
ANIL KOTHARI Vs. S.S. JAIN SUBODH SHIKSHA SAMITI
August 26, 2005
ANIL KUMAR Vs. STATE OF RAJASTHAN
April 12, 2005
ANIL KUMAR Vs. STATE OF RAJASTHAN
March 30, 2005
ANIL KUMAR PAREEK Vs. CHAIRMAN RAJ RAJYA VIDHYUT VITRAN NIGAM LTD
January 28, 2005
ANIL KUMAR SUROLIA Vs. STATE OF RAJASTHAN
May 9, 2005
ANIL PURI & ORS. Vs. STATE OF RAJASTHAN
August 30, 2005
ANITA KUMARI Vs. STATE OF RAJASTHAN
May 25, 2005
ANKITA GUPTA Vs. MAHARSHI DYANAND SARASWATI UNIVERSITY AJMER
July 14, 2005
ANOJ & ORS. Vs. STATE OF RAJASTHAN
July 19, 2005
ANWAR AHMED Vs. STATE OF RAJASTHAN
February 10, 2005
ANWAR ALI ALIAS ANWAR MULLA Vs. STATE OF RAJASTHAN
January 4, 2005
ARIHANT SOLVEX PVT LTD Vs. STATE OF RAJASTHAN
February 14, 2005
ARISTO CHEMICAL Vs. RAJASTHAN WOOLTEX
February 4, 2005
ARJUN SINGH Vs. LABOUR COURT JODHPUR
April 6, 2005
ARUN CHAUHAN Vs. STATE OF RAJASTHAN
March 1, 2005
ARUN LAHOTI Vs. STATE OF RAJASTHAN
February 9, 2005
ARUN PRAKASH Vs. STATE OF RAJATHAN
July 27, 2005
ARVIND KUMAR Vs. MAHESH KUMAR
April 19, 2005
ARVIND SHARMA Vs. STATE OF RAJASTHAN
December 21, 2005
ASHA RAM Vs. HAKAM RAJ
April 4, 2005
ASHOK BHARGAVA Vs. GANPAT SINGH
April 21, 2005
ASHOK GOYDANI Vs. STATE OF RAJASTHAN & ANR.
May 9, 2005
ASHOK KUMAR Vs. CHANDRA MOHAN CHAMOLI
October 28, 2005
ASHOK KUMAR @ SHONKI & ANR. Vs. STATE OF RAJASTHAN & ORS.
February 6, 2005
ASHOK KUMAR SHARMA Vs. HIGH COURT
September 15, 2005
ASHU GUPTA Vs. PRESIDING OFFICER
March 17, 2005
ASHU GUPTA Vs. PRESIDING OFFICER, R.A.T., AJMER
November 11, 2005
ASHU GUPTA Vs. THE PRESIDING OFFICER, RENT APPELLATE TRIBUNAL
August 1, 2005
ASHUTOSH RAWAL Vs. UTTARI RAJASTHAN SAHKARI DUGDH UTPADAK SANGH LTD
August 26, 2005
ASRAFI Vs. BOARD OF MUSLIM WAKF & ORS.
February 25, 2005
ASSISTANT COMMERCIAL TAXES Vs. GAURAV STEELS LTD
September 15, 2005
ASSISTANT COMMERCIAL TAXES OFFICER Vs. HEMENDRA INDUSTRIES
November 11, 2005
ASSISTANT ENGINEER Vs. JUDGE LABOUR COURT
July 19, 2005
ASSISTANT ENGINEER. R.S.E.B. Vs. MEGA (RAJASTHAN)
November 7, 2005
ATMA RAM Vs. JUDGE LABOUR COURT
September 13, 2005
AYUSH KUMAR BILALA Vs. HIMMAT SINGH
November 30, 2005
AZIZ Vs. STATE OF RAJASTHAN
April 25, 2005
B N BHOOTRA Vs. STATE OF RAJASTHAN
September 23, 2005
B.N. KASANA Vs. UNION OF INDIA AND OTHERS
October 20, 2005
BABU KHAN Vs. SURGYAN MAHESHWARI
February 22, 2005
BABU LAL Vs. STATE OF RAJASTHAN
February 23, 2005
BABU LAL Vs. STATE
July 1, 2005
BABU LAL Vs. KHAYALI RAM & OTHERS
July 26, 2005
BABU LAL Vs. OFFICIAL LIQUIDATOR
March 11, 2005
BABU LAL SHARMA Vs. STATE OF RAJASTHAN
May 2, 2005
BABU SINGH DHARIWAL Vs. STATE OF RAJASTHAN
September 9, 2005
BABULAL Vs. STATE OF RAJASTHAN
October 19, 2005
BABULAL ALIAS MANGILAL Vs. BHOORI BAI
February 21, 2005
BABULAL BISHNOI Vs. UNION OF INDIA
April 4, 2005
BADRI LAL Vs. STATE OF RAJASTHAN
August 29, 2005
BADRI LAL SHARMA Vs. UNIVERSITY OF RAJASTHAN
February 9, 2005
BAFATI KHAN Vs. STATE OF RAJASTHAN
January 9, 2005
BAGGA ALIAS KACHRU Vs. STATE OF RAJASTHAN
May 10, 2005
BAHADUR Vs. STATE
November 21, 2005
BAIJ NATH Vs. STATE OF RAJASTHAN
September 16, 2005
BAJAJ SEVASHARAM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 13, 2005
BAJRANG ALIAS BRIJLAL Vs. STATE OF RAJASTHAN
May 26, 2005
BAJRANG LAL Vs. STATE OF RAJASTHAN
May 12, 2005
BAJRANG LAL Vs. STATE
December 21, 2005
BAJRANG SINGH RATHORE Vs. STATE OF RAJASTHAN
May 24, 2005
BAJRANGA Vs. STATE OF RAJASTHAN
May 9, 2005
BAJRANGI BAI Vs. PRABHU LAL
July 21, 2005
BAL KISHAN GARG Vs. STATE OF RAJASTHAN
February 16, 2005
BALIWALA Vs. STATE OF RAJASTHAN
May 26, 2005
BALJINDRA SINGH & ANR. Vs. SUKHPAL SINGH & ANR.
March 2, 2005
BALMUKUND AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
October 27, 2005
BALRAM Vs. THE STATE OF RAJASTHAN
April 21, 2005
BALU Vs. STATE OF RAJASTHAN
August 2, 2005
BALU BAI Vs. STATE OF RAJASTHAN
July 19, 2005
BALWANT SINGH AND OTHERS Vs. STATE OF RAJASTHAN
August 30, 2005
BANNO @ BANWARI Vs. STATE
February 4, 2005
BANSHIDHAR GARG Vs. SHAMSHUDDIN
June 3, 2005
BANSHILAL SAMARIYA Vs. UNION OF INDIA
October 28, 2005
BANWARI LAL Vs. GOPI RAM
March 14, 2005
BANWARI LAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
August 9, 2005
BANWARI LAL AGARWAL & CO. Vs. THE STATE OF RAJASTHAN
May 3, 2005
BARADIYA COLONY VIKAS SAMITI Vs. RAMCHANDRA KASLIWAL
September 23, 2005
BARKHA SYNTHETICS LTD Vs. ASSISTANT COMMISSIONER OF INCOME
August 2, 2005
BASANTI DEVI Vs. STATE OF RAJASTHAN
May 4, 2005
BEENA ALIAS SHYAMLATA Vs. PUKHRAJ SINGH
April 4, 2005
BHAGAWANI DEVI MOHATA HOSPITAL Vs. A D J RAJGARH
February 10, 2005
BHAGGA ALIAS BHAGAT RAM Vs. STATE OF RAJASTHAN
September 5, 2005
BHAGIRATH Vs. JUDGE LABOUR COURT
January 12, 2005
BHAGWAN DAS Vs. STATE OF RAJASTHAN
July 7, 2005
BHAGWAN DAS Vs. LRS OF LATE MANJEET KAUR
November 8, 2005
BHAGWAN SAHAI Vs. SURESH CHAND
November 11, 2005
BHAGWAN SINGH Vs. STATE
September 6, 2005
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
July 28, 2005
BHAGWANA RAM CHOUDHARY Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
October 20, 2005
BHAGWAT SINGH PANAWAT Vs. STATE OF RAJASTHAN
August 24, 2005
BHAGWATI PRASAD Vs. STATE OF RAJASTHAN
August 11, 2005
BHAIRU AND MOHANLAL Vs. STATE OF RAJASTHAN
May 5, 2005
BHAIRU RATAN Vs. RAJASTHAN KRISHI VISHVA VIDHYALAYA
September 21, 2005
BHANWAR KUNWAR Vs. STATE OF RAJASTHAN
August 5, 2005
BHANWAR LAL Vs. SURJEER SINGH
March 22, 2005
BHANWAR LAL Vs. LEKHRAJ
January 20, 2005
BHANWAR LAL AND OTHERS Vs. SURJEET SINGH AND OTHERS
March 20, 2005
BHANWAR LAL PAREEK Vs. KRISHNA SWARUP AND OTHERS
May 10, 2005
BHANWAR SINGH Vs. STATE
February 9, 2005
BHANWARA RAM Vs. STATE OF RAJASTHAN
July 28, 2005
BHANWARA RAM Vs. JUDGE LABOUR
February 16, 2005
BHANWARI Vs. HARI RAM
April 4, 2005
BHANWARLAL Vs. STATE
October 17, 2005
BHANWARLAL VERMA Vs. SHARAD THOLIA
November 18, 2005
BHARAT BHUSHAN BASOTIA Vs. STATE OF RAJASTHAN
October 19, 2005
BHARAT SINGH Vs. STATE OF RAJASTHAN
September 30, 2005
BHAWANI SINGH GEHLOT Vs. STATE OF RAJASTHAN & ANR.
March 3, 2005
BHEEKAM CHAND Vs. ISMAIL
August 4, 2005
BHERU LAL Vs. STATE OF RAJASTHAN
May 12, 2005
BHINVA RAM Vs. SOHAN RAM
April 28, 2005
BHINYA RAM Vs. STATE OF RAJASTHAN
November 17, 2005
BHOLA Vs. STATE OF RAJASTHAN
August 17, 2005
BHOLA NATH Vs. UNION OF INDIA
November 21, 2005
BHOLA RAM Vs. STATE OF RAJASTHAN AND ANOTHER
April 26, 2005
BHOLAKI Vs. STATE OF RAJASTHAN
March 18, 2005
BHOMA RAM & ANR. Vs. STATE OF RAJASTHAN
December 7, 2005
BHORYA Vs. STATE OF RAJASTHAN
May 4, 2005
BHULAD Vs. STATE OF RAJASTHAN
February 21, 2005
BHUPENDRA KUMAR Vs. RAJENDRA KUMAR BHOBARIA AND ANOTHER
May 26, 2005
BHURI SINGH Vs. STATE OF RAJASTHAN
October 22, 2005
BIJJO Vs. STATE OF RAJASTHAN
January 4, 2005
BINA Vs. MUNICIPAL CORPORATION
January 14, 2005
BINJA RAM Vs. STATE OF RAJASTHAN
January 27, 2005
BIRDHI DEVI Vs. STATE OF RAJASTHAN
March 28, 2005
BIRENDRA SINGH Vs. ORIENTAL INSURANCE COMPANY LTD
April 7, 2005
BLOCK DEVELOPMENT OFFICER Vs. CHHAGAN LAL
March 11, 2005
BRAHMCHARI MADHYAMIK VIDYALAYA ALWAR Vs. RAJASTHAN NON GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL JAIPUR
July 21, 2005
BRIJ MOHAN Vs. STATE OF RAJ. & ANR.
February 16, 2005
BRIJ MOHAN AGARWAL Vs. STATE OF RAJASTHAN
July 21, 2005
BRIJ MOHAN SINGH Vs. DROPADI BAI
February 17, 2005
BRIJ VALLABH BHOOTRA Vs. STATE & ORS.
May 2, 2005
BRIJESH NARAYAN Vs. RAJASTHAN STATE CO-OPERATIVE BANK LTD
August 9, 2005
BROTHERS PHARMA PVT LTD Vs. RAJASTHAN FINANCIAL CORPORATION
March 21, 2005
BUDDHA RAM Vs. STATE OF RAJASTHAN
September 15, 2005
BUDH RAM Vs. STATE OF RAJASTHAN
October 28, 2005
BUDH RAM Vs. SHASHI KUMAR
August 12, 2005
BUDHI Vs. STATE OF RAJASTHAN
October 25, 2005
BUDHI PRAKASH SWARNKAR Vs. STATE OF RAJASTHAN
July 28, 2005
BUTA SINGH S/O JEET SINGH AND OTHERS Vs. THE STATE OF RAJASTHAN
April 11, 2005
C I T UDAIPUR Vs. PESTICIDES INDIA LTD
September 9, 2005
C W T Vs. GANPAT LAL
August 18, 2005
CHAINA RAM Vs. JAI ROOP
September 15, 2005
CHANAKYA RESTAURANT Vs. STATE OF RAJASTHAN
February 14, 2005
CHAND DEVI Vs. NEW INDIA ASSURANCE CO LTD
September 30, 2005
CHAND MAL BAIRWA Vs. STATE OF RAJASTHAN
April 4, 2005
CHAND RAM Vs. STATE OF RAJASTHAN
March 3, 2005
CHANDAN SUKHANI Vs. CIT
December 2, 2005
CHANDER LAL VERMA Vs. STATE OF RAJASTHAN AND ORS.
September 28, 2005
CHANDERPAL BAGGA Vs. STATE OF RAJASTHAN
March 22, 2005
CHANDGI Vs. STATE OF RAJASTHAN
April 20, 2005
CHANDRA BHAN Vs. RAMESHWAR LAL SHARMA
February 17, 2005
CHANDRA PRAKASH S/O SHRI NIRANJAN LAL Vs. THE STATE OF RAJASTHAN
February 23, 2005
CHANDRA PRAKASH SWAMI Vs. KIRAN DEVI
May 19, 2005
CHANDRAKALA Vs. KANWAR SINGH
October 26, 2005
CHANDRAVEER SINGH Vs. STATE OF RAJASTHAN
September 15, 2005
CHATAR SINGH Vs. UNION OF INDIA & ORS.
January 3, 2005
CHATUR SINGH Vs. MUKESH
September 22, 2005
CHET RAM Vs. THE STATE OF RAJASTHAN
November 7, 2005
CHETAK STONE PVT LTD Vs. DEPUTY DIRECTOR
October 24, 2005
CHETAN RAM AND ANR. Vs. STATE OF RAJASTHAN
May 9, 2005
CHHAILA Vs. REVENUE BOARD AJMER THROUGH REGISTRAR
November 18, 2005
CHHITAR LAL & ORS. Vs. STATE OF RAJASTHAN
February 23, 2005
CHHOTE LAL Vs. STATE OF RAJASTHAN
September 1, 2005
CHHOTI DEVI Vs. STATE OF RAJASTHAN
February 2, 2005
CHHOTI DEVI Vs. STATE OF RAJASTHAN
May 9, 2005
CHHOTU HARIJAN Vs. STATE OF RAJASTHAN
August 2, 2005
CHHOTU LAL Vs. STATE OF RAJASTHAN & ORS.
August 22, 2005
CHHOTULAL Vs. MANAK DEVI
February 1, 2005
CHIEF MEDICAL AND HEALTH OFFICER DAUSA Vs. JUDGE LABOUR COURT NO 2 JAIPUR
July 21, 2005
CHINTU @ OM PRAKASH Vs. STATE OF RAJASTHAN
December 12, 2005
CHOKHA ALIAS PUKHRAJ Vs. STATE OF RAJASTHAN
May 9, 2005
CHOTTE MOHD. Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
March 24, 2005
CHUNNI LAL Vs. STATE OF RAJASTHAN
October 24, 2005
CIT Vs. SUNIL TALWAR MURLIDHAR PARTY
March 30, 2005
CIT Vs. EMKAY GLASS WORKS
May 20, 2005
CIT JODHPUR Vs. SHRI L M SINGHVI
August 8, 2005
COL RAGHVEER SINGH CHOUDHARY Vs. DISTRICT COLLECTOR ALWAR
February 7, 2005
COMMERCIAL TAXES OFFICER Vs. CHIRANJILAL LAXMINARAYAN
November 17, 2005
COMMERCIAL TAXES OFFICER Vs. KRISHNA TALKIES
December 12, 2005
COMMISSIONER OF GIFT TAX Vs. LATE H H BHAGWAT SINGH
May 2, 2005
COMMISSIONER OF INCOME TAX Vs. OM PRAKASH BHATI
August 8, 2005
COMMISSIONER OF INCOME TAX Vs. ANAND BHATI
August 8, 2005
COMMISSIONER OF INCOME TAX Vs. GANPAT RAM BISHNOI
August 8, 2005
COMMISSIONER OF INCOME TAX Vs. GANGANAGAR WINES
August 4, 2005
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE ELECTRICITY
August 1, 2005
COMMISSIONER OF INCOME TAX Vs. PUSHPA BHATI
July 20, 2005
COMMISSIONER OF INCOME TAX Vs. SHARMILA PANDEY
January 27, 2005
COMMISSIONER OF INCOME TAX Vs. SURAJMAL SARDARMAL
February 15, 2005
COMMISSIONER OF INCOME TAX Vs. MOHINDER KUMAR AND PARTY
January 4, 2005
COMMISSIONER OF INCOME TAX Vs. PREM KUMARI MURDIA
March 24, 2005
COMMISSIONER OF INCOME TAX Vs. PLASTOPACKS INTERNATIONAL
April 7, 2005
COMMISSIONER OF INCOME TAX Vs. SUNITA MANSINGHKA
March 2, 2005
COMMISSIONER OF INCOME TAX Vs. RANJEET KUMAR SETHIA
August 22, 2005
COMMISSIONER OF INCOME TAX Vs. SUNIL TALWAR MURLIDHAR
March 30, 2005
COMMISSIONER OF INCOME TAX Vs. L.M. SINGHVI
August 8, 2005
COMMISSIONER OF INCOME TAX-1 JODHPUR Vs. MISHRIMAL SONI
December 3, 2005
COMMISSIONER OF INCOME-TAX Vs. RAJASTHAN RAJYA VIDYUT PRASARAN
August 1, 2005
COMMISSIONER OF INCOME-TAX Vs. LAKE PALACE HOTELS AND MOTELS
August 2, 2005
COMMISSIONER OF INCOME-TAX Vs. PARAS COTTON CO
August 4, 2005
COMMISSIONER OF INCOME-TAX Vs. FIRST POINT FINANCE LTD
April 13, 2005
COMMISSIONER OF WEALTH TAX Vs. LATE MAHARANA BHAGWAT SINGH JI
July 6, 2005
COMMISSIONER OF WEALTH TAX JAIPUR Vs. KUSUM BADER JAIPUR
February 2, 2005
CPL DEBASISH SEN Vs. UNION OF INDIA
September 28, 2005
D D SHAH AND BROTHERS Vs. UNION OF INDIA
July 18, 2005
D M SINGHVI Vs. UNION OF INDIA
May 2, 2005
DALI BAI Vs. STATE OF RAJASTHAN
November 22, 2005
DALPAT SINGH Vs. UNION OF INDIA
August 31, 2005
DAMANGANGA PROCESS Vs. STATE
November 17, 2005
DAMODAR PRASAD Vs. STATE OF RAJASTHAN
February 7, 2005
DARA SINGH AND ORS. Vs. STATE OF RAJASTHAN
March 18, 2005
DARSHAN SINGH Vs. KAILASH CHANDRA KALANI AND OTHERS
September 1, 2005
DARSHAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
July 21, 2005
DASHRAT CHAND SINGHVI Vs. BAR COUNCIL OF RAJASTHAN
May 10, 2005
DATA RAM Vs. AFSAR
July 27, 2005
DATA RAM Vs. STATE OF RAJASTHAN
June 13, 2005
DAVENDRA KUMAR KEDAWAT Vs. APPLE CEREMICS LTD.
September 28, 2005
DAVENDRA SINGH RATHORE Vs. STATE OF RAJASTHAN
March 1, 2005
DEEPAK GOYAL Vs. UNIVERSITY OF RAJASTHAN
February 28, 2005
DESH RAM Vs. STATE OF RAJASTHAN
June 10, 2005
DEVA RAM Vs. STATE OF RAJASTHAN
July 29, 2005
DEVENDER KR. SHARMA Vs. UNION OF INDIA
February 28, 2005
DEVENDRA Vs. SOBHAG BAI
August 11, 2005
DEVENDRA ALIAS SONU Vs. STATE OF RAJASTHAN
December 6, 2005
DEVENDRA KUMAR ALIAS KALUA Vs. STATE OF RAJASTHAN
February 28, 2005
DEVENDRA SINGH . Vs. STATE OF RAJASTHAN
May 5, 2005
DEVI LAL Vs. STATE OF RAJASTHAN
October 26, 2005
DEVI LAL DANGI Vs. STATE OF RAJASTHAN
July 29, 2005
DEVI NARAYAN MATHUR Vs. SHITAL PRASAD
December 14, 2005
DHARAM CHAND AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
April 26, 2005
DHARAMVEER Vs. STATE & ORS.
April 28, 2005
DHARMENDRA Vs. STATE OF RAJASTHAN
December 21, 2005
DHIRENDRA MANHARBHAI Vs. STATE
May 6, 2005
DILIP GUPTA Vs. STATE OF RAJASTHAN
September 8, 2005
DILIP KUMAR Vs. STATE OF RAJASTHAN
July 27, 2005
DINESH Vs. STATE OF RAJASTHAN
November 25, 2005
DINESH ALIAS BUDDHA Vs. STATE OF RAJASTHAN
January 4, 2005
DINESH KUMAR Vs. STATE OF RAJASTHAN
July 18, 2005
DINESH KUMAR CHOUDHARY Vs. STATE OF RAJASTHAN
April 6, 2005
DINESH SHARMA & ANR. Vs. BABULAL & ANR.
April 4, 2005
DIRECTOR, DOORDARSHAN KENDRA Vs. THE JUDGE, CENTRAL INDUSTRIAL TRIBUNAL & ANR.
July 20, 2005
DISTT JHUNJHUNU RAJASTHAN Vs. DIRECTOR COLLEGE EDUCATION RAJASTHAN JAIPUR
January 27, 2005
DIVISIONAL FOREST OFFICER Vs. RAM KALYAN
November 21, 2005
DOOR SANCHAR VIBHAG Vs. CHATURBHUJ
February 25, 2005
DR. (MRS.) KIRAN SINGH Vs. STATE OF RAJASTHAN & ORS.
February 24, 2005
DUNGAR DAS Vs. UCO BANK
January 24, 2005
DUNGAR DAS Vs. STATE OF RAJASTHAN
July 26, 2005
DURJAN SINGH Vs. SURJA RAM
July 22, 2005
DUTCH OPTHALMIC RESEARCH CENTRE Vs. ULTRAMED PVT
February 23, 2005
ELECTROLUX KELVINATOR LTD Vs. UNION OF INDIA
May 9, 2005
EMARATA RAM POONIYA Vs. STATE OF RAJASTHAN
February 15, 2005
EVERYWARE SERVICES Vs. REGIONAL COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION, JAIPUR
May 9, 2005
EX. NC(E) KALU SINGH BHATI Vs. UNION OF INDIA AND ORS.
January 17, 2005
EXECUTIVE DIRECTOR RIICO Vs. JUDGE LABOUR COURT JAIPUR
November 10, 2005
F C I Vs. U O I
May 24, 2005
FAIZU KHAN SHER MOHAMMED AND PARTY Vs. INCOME TAX APPELLATE TRIBUNAL
March 28, 2005
FATEH SINGH THROUGH LRS. Vs. VINOD KUMAR
October 17, 2005
FAZAL AHMED Vs. STATE OF RAJASTHAN
January 11, 2005
FIDA ALI Vs. BASANTI LAL
September 8, 2005
FIRE NAVEEN PROJECT LTD Vs. STATE OF RAJASTHAN
March 30, 2005
FLEX INDUSTRIES LTD Vs. CLARITY SALT P LTD
May 9, 2005
FORANTI Vs. ABDUL GANI
September 30, 2005
GAFFAR Vs. STATE OF RAJASTHAN
March 11, 2005
GAFOORAN Vs. PARASRAM
May 18, 2005
GAJENDRA SINGH Vs. STATE
October 20, 2005
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
April 13, 2005
GAMMON INDIA LTD Vs. PROJECT DIRECTOR RUIDP
June 2, 2005
GANESH LAL Vs. JUDGE LABOUR COURT
March 14, 2005
GANESH NARAIN PODAR Vs. OFFICIAL LIQUIDATOR OF JAIPUR SPINNING AND WEAVING MILLS LTD
September 21, 2005
GANESH RAJ Vs. STATE OF RAJASTHAN
March 2, 2005
GANESH RAJ Vs. STATE OF RAJASTHAN
April 1, 2005
GANGA DEVI & ANR. Vs. MOHD. NAZIR & ORS.
February 2, 2005
GANGA RAM Vs. STATE OF RAJASTHAN
November 29, 2005
GANGA RAM Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
January 5, 2005
GANGARAM Vs. KAMAL CHAND
July 14, 2005
GANGORI Vs. STATE OF RAJASTHAN
March 17, 2005
GANPAT DAN Vs. STATE OF RAJASTHAN
February 10, 2005
GANPAT TIWARI Vs. SURAJ SINGH
April 13, 2005
GAURAV SANKHALA Vs. STATE OF RAJASTHAN
May 25, 2005
GAURI SHANKAR R S Vs. UCO BANK
February 28, 2005
GAYATRI Vs. OM PRAKASH
September 16, 2005
GEETA DEVI Vs. PINKESH
July 28, 2005
GEHARILAL Vs. STATE OF RAJASTHAN
March 14, 2005
GENERAL MANAGER Vs. LABOUR COURT UDAIPUR
July 11, 2005
GENERAL MANAGER BANK OF BARODA Vs. PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL
November 10, 2005
GHANSHYAM DAS Vs. YOGESH KUMAR SAPARA
March 3, 2005
GHANSHYAM SAINI Vs. RPSC
January 24, 2005
GHANSHYAM SINGH AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
April 29, 2005
GHEESA RATHORE Vs. STATE OF RAJASTHAN
March 1, 2005
GIGRAJ Vs. STATE OF RAJASTHAN
October 22, 2005
GIRD HARI LAL Vs. STATE OF RAJASTHAN
February 23, 2005
GIRDHARI LAL Vs. STATE OF RAJASTHAN
February 3, 2005
GIRIRAJ Vs. STATE OF RAJASTHAN
October 17, 2005
GIRRAJ Vs. STATE OF RAJASTHAN
February 7, 2005
GOKUL Vs. HINDUSTAN ZINC LTD
April 4, 2005
GOMTI DEVI Vs. ASHOK BHANDARI
May 16, 2005
GOPA RAM Vs. STATE OF RAJASTHAN
July 18, 2005
GOPAL Vs. STATE OF RAJASTHAN
October 27, 2005
GOPAL & ORS. Vs. STATE OF RAJASTHAN
February 21, 2005
GOPAL AND ANR. Vs. STATE OF RAJASTHAN
October 25, 2005
GOPAL CHAND SINGHAL Vs. BHAMBHAL
January 7, 2005
GOPAL LAL Vs. STATE OF RAJASTHAN & ORS.
March 14, 2005
GOPAL PRASAD Vs. STATE
August 24, 2005
GOPAL PRASAD Vs. JEEWANLATA
August 25, 2005
GOPAL PRASAD VARSHNEY Vs. BANK OF RAJASTHAN LTD
January 10, 2005
GOPAL SHARMA AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
September 26, 2005
GORDHAN Vs. STATE AND OTHERS.
July 18, 2005
GORDHAN Vs. STATE OF RAJASTHAN
February 24, 2005
GORDHAN Vs. STATE OF RAJ. & ORS.
April 4, 2005
GORDHAN Vs. STATE OF RAJASTHAN
November 9, 2005
GORELAL @ GORA Vs. STATE OF RAJASTHAN
March 14, 2005
GORILAL Vs. STATE (RAJASTHAN)(JAIPUR BENCH)
November 22, 2005
GOVERDHAN SWAMI Vs. STATE OF RAJASTHAN
July 21, 2005
GOVIND RAM Vs. STATE OF RAJASTHAN
October 18, 2005
GOVIND SINGH Vs. STATE OF RAJASTHAN
February 2, 2005
GOYAL TRADERS Vs. SHAKAMBHARI CERAMICS LTD
May 11, 2005
GULAB SINGH Vs. SHIV PRASAD
November 8, 2005
GULAB SINGH AND OTHERS Vs. STATE OF RAJASTHAN
July 15, 2005
GULABPURA Vs. ANITA JOSHI
April 21, 2005
GUMAN SINGH Vs. J K TYRE CODE KOTA
July 30, 2005
GUMANI SHANKAR Vs. STATE OF RAJASTHAN
October 19, 2005
GURTEJ SINGH Vs. STATE OF RAJASTHAN
August 8, 2005
GURUBUX SINGH Vs. LAXMI NARAIN
April 1, 2005
GURUCHARAN SINGH Vs. MAHENDRA LALWANI
January 17, 2005
GURUMAIL SINGH Vs. STATE
May 17, 2005
GYAN SINGH Vs. STATE OF RAJASTHAN
April 7, 2005
H S BAPAN Vs. E S I CORPN
August 26, 2005
HABIBNUR KHAN Vs. GOVIND SINGH
October 21, 2005
HAJARI Vs. STATE OF RAJASTHAN
April 1, 2005
HAJARI MAL Vs. STATE OF RAJASTHAN
March 30, 2005
HAKAM SINGH Vs. STATE OF RAJASTHAN
September 12, 2005
HAKAM SINGH Vs. STATE OF RAJASTHAN
December 14, 2005
HAKUMAT RAI Vs. ORIENTAL INSURANCE CO LTD
November 9, 2005
HAMBIR Vs. STATE OF RAJASTHAN
September 22, 2005
HANIF Vs. STATE OF RAJASTHAN
September 20, 2005
HANSRAJ Vs. GOVIND NARAIN
August 31, 2005
HANUMAN RAM (PANWAR) Vs. STATE OF RAJASTHAN
March 10, 2005
HANUMAN SINGH Vs. STATE OF RAJASTHAN & OTHERS
January 3, 2005
HANUWANT SINGH BHATI Vs. STATE OF RAJASTHAN
December 1, 2005
HAR CHAND VERMA S/O JHANDU RAM Vs. STATE OF RAJASTHAN & ANR.
January 6, 2005
HARBHAJAN AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
November 10, 2005
HARBHAJAN SINGH Vs. STATE OF RAJASTHAN
February 18, 2005
HARCHANDA Vs. STATE OF RAJASHTAN
September 15, 2005
HARI NARAIN Vs. STATE OF RAJASTHAN
January 18, 2005
HARI PRASAD Vs. JAGDISH PRASAD
January 10, 2005
HARI RAM Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
August 24, 2005
HARI SINGH Vs. STATE OF RAJASTHAN
January 19, 2005
HARI SINGH Vs. STATE OF RAJASTHAN
February 23, 2005
HARINDER SINGH & ORS. Vs. STATE OF RAJASTHAN
June 27, 2005
HARIPRASAD Vs. STATE OF RAJASTHAN
May 5, 2005
HARJI RAM Vs. DHRONACHARYA
December 5, 2005
HARJI RAM Vs. MOOLI DEVI
September 7, 2005
HARVEST GOLD FOOD INDIA PRIVATE Vs. UNION OF INDIA
May 20, 2005
HASIM ALI KHAN Vs. KALU
August 31, 2005
HATTU ALIAS BABLU Vs. STATE OF RAJASTHAN
September 26, 2005
HEER SINGH Vs. UNIVERSITY OF RAJ
March 24, 2005
HEERA @ HEERA RAM AND ORS. Vs. STATE OF RAJASTHAN
December 2, 2005
HEERA LAL Vs. MANDIR SHRI THAKURJI SANGRIA
March 14, 2005
HEERA LAL Vs. RENT TRIBUNAL BIKANER
July 14, 2005
HEERA LAL Vs. STATE OF RAJASTHAN
January 10, 2005
HEMA CONSTRUCTION Vs. STATE OF RAJASTHAN
January 14, 2005
HEMA KHANNA Vs. RAJASTHAN HOUSING BOARD
September 13, 2005
HEMA RAM Vs. STATE OF RAJASTHAN
December 7, 2005
HEMANTLATA ALIAS HEMLATA Vs. STATE OF RAJASTHAN
May 17, 2005
HEMRAJ Vs. NEW INDIA ASSURANCE COMPANY
April 21, 2005
HET RAM Vs. STATE & ANR.
March 16, 2005
HIGHWAY TYRE RETREAD PVT LTD Vs. STATE OF RAJASTHAN
July 29, 2005
HINDUSTAN COPPER Vs. BHAGWATI GASES LIMITED
July 30, 2005
HINDUSTAN ZINC LIMITED Vs. UNION OF INDIA
November 21, 2005
HINDUSTAN ZINC LTD Vs. COMMISSIONER OF INCOME TAX
January 5, 2005
HIRA LAL Vs. STATE OF RAJASTHAN
February 10, 2005
HOTEL RESIDENCY PLACE Vs. STATE OF RAJASTHAN
May 12, 2005
HUKMI CHAND Vs. STATE OF RAJASTHAN & ORS.
March 2, 2005
HULAS DEVI Vs. RAJ KUMAR AND OTHERS
March 4, 2005
HUMA HUSSAIN Vs. COMMISSIONER OF INCOME TAX
November 10, 2005
HURJI Vs. DISTRICT JUDGE UDAIPUR
November 24, 2005
I R TRIVEDI Vs. STATE OF RAJASTHAN
March 11, 2005
IBRAHIM Vs. MST. ANJUMAN & ANR.
May 5, 2005
IBRAHIM KHAN Vs. STATE OF RAJASTHAN
March 21, 2005
IDHYA DEVI Vs. NARENDRA SINGH
July 20, 2005
IKRAMUL HUQ Vs. GORDHANLAL
January 13, 2005
IMI LAL Vs. STATE OF RAJASTHAN AND OTHERS
February 4, 2005
IMTIYAZ Vs. STATE OF RAJASTHAN
August 22, 2005
IN RE: DEEP SPECIAL STEELS LTD. Vs.
February 11, 2005
IN RE: SEIL POWERGEARS LTD. Vs. STATE
August 24, 2005
IND BANK MERCHANT BANKING SERVICES LTD. Vs. HARSHITA ORGANICS LTD.
April 29, 2005
INDER KUMAR Vs. HARI PRAKASH
February 22, 2005
INDER RAJ & ANR. Vs. STATE
August 31, 2005
INDRARAJ Vs. STATE OF RAJASTHAN
January 28, 2005
INDU MISHRA Vs. KOVID KUMAR GAUR
December 20, 2005
IQBAL Vs. STATE OF RAJASTHAN
March 3, 2005
IQBAL SHAH Vs. STATE OF RAJASTHAN
February 24, 2005
ISHWAR LAL Vs. STATE OF RAJASTHAN & ANR.
February 17, 2005
ISHWAR LAL SHARMA Vs. STATE OF RAJASTHAN
April 20, 2005
ISHWARDAS Vs. CHANDRA PRAKASH
November 8, 2005
J K INDUSTRIES LTD Vs. UNION OF INDIA
April 21, 2005
J.K. INDUSTRIES LTD. Vs. UNION OF INDIA
January 25, 2005
JAGAN LAL Vs. STATE OF RAJASTHAN
June 10, 2005
JAGDAMBA Vs. STATE OF RAJASTHAN
September 30, 2005
JAGDAMBA GRAH NIRMAN SAHKARI SAMITI LTD Vs. JODHAN REAL ESTATE DEVELOPMENT COMPANY PVT LTD
September 20, 2005
JAGDEV SINGH Vs. STATE OF RAJASTHAN
February 9, 2005
JAGDISH ALIAS JAGOO Vs. STATE OF RAJASTHAN
September 15, 2005
JAGDISH BHATI Vs. KHUSHAL SINGH
January 6, 2005
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
May 5, 2005
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
February 15, 2005
JAGDISH PRASAD Vs. CIVIL JUDGE J D SARDAR SHAHAR
February 17, 2005
JAGDISH RAM Vs. STATE OF RAJASTHAN
September 13, 2005
JAGJIR SINGH Vs. RANJEET SINGH
September 15, 2005
JAGMOHAN JOSHI Vs. WEALTH TAX OFFICER
November 14, 2005
JAGSIR SINGH Vs. SMT. PARAMJEET KAUR
February 11, 2005
JAHID HUSSAIN Vs. STATE OF RAJASTHAN
November 10, 2005
JAI CLINIC AND NURSING HOME Vs. BEENA AGRAWAL
February 1, 2005
JAI KRISHNA GUPTA Vs. STATE OF RAJASTHAN
August 5, 2005
JAI RAM Vs. STATE
October 24, 2005
JAI SINGH Vs. STATE OF RAJASTHAN
April 19, 2005
JAIN CONSTRUCTION COMPANY Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE (FAST TRACK) NO. 5
January 10, 2005
JAIPAL SINGH Vs. STATE OF RAJASTHAN
January 25, 2005
JAIPUR POLYSPIN LTD Vs. RAJASTHAN SPINNING AND WEAVING
May 11, 2005
JAIPUR SYNTEX LTD Vs. STATE OF RAJASTHAN
May 31, 2005
JAIPUR VIDYUT VITRAN NIGAM LIMITED Vs. RAJENDRA SINGH AND PARTY
February 11, 2005
JALAM SINGH Vs. STATE OF RAJASTHAN
September 14, 2005
JALIM SINGH Vs. STATE OF RAJASTHAN
March 29, 2005
JAMALUDIN Vs. MOHAN GUNEJA
September 26, 2005
JARNAIL SINGH AND ANR. Vs. STATE OF RAJASTHAN
August 3, 2005
JAS RAJ Vs. STATE OF RAJASTHAN
September 7, 2005
JASA RAM Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
August 5, 2005
JASRAJ Vs. STATE OF RAJASTHAN
May 31, 2005
JASWANT SINGH Vs. SECRETARY GOVT OF INDIA
April 20, 2005
JASWANT SINGH Vs. STATE OF RAJASTHAN AND ORS.
November 10, 2005
JATTU RAM SURENDRA KUMAR Vs. UNION OF INDIA
February 21, 2005
JAWAHAR LAL Vs. STATE OF RAJASTHAN
October 27, 2005
JEET MAL Vs. STYATE OF RAJASTHAN
November 14, 2005
JEET RAM Vs. STATE OF RAJASTHAN
November 29, 2005
JEKI QURESHI Vs. STATE OF RAJASTHAN
October 18, 2005
JETHA RAM Vs. TRILOK CHAND AND OTHERS
March 17, 2005
JHAMKU Vs. GODA
November 23, 2005
JHANDU RAM Vs. STATE OF RAJASTHAN
April 25, 2005
JITENDRA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
October 27, 2005
JITESH KUMAWAT Vs. NARESH
March 4, 2005
JITESH KUMAWAT Vs. ASHOK KUMAR
November 18, 2005
JOGENDRA SINGH Vs. OFFICIAL LIQUIDATOR
March 4, 2005
JORA RAM Vs. STATE OF RAJASTHAN
September 19, 2005
K K SAXENA Vs. UNION OF INDIA
February 22, 2005
K M S DISTRIBUT Vs. NICHOLAS PIRAMAL INDIA LTD
February 10, 2005
K S MOT Vs. CIT
October 22, 2005
K.K. METALS (P.) LTD. Vs. ADITYA GEAR LTD.
June 1, 2005
K.S. INDUSTRIES Vs. RAJASTHAN FINANCIAL CORPORATION
May 20, 2005
KAILASH Vs. STATE OF RAJASTHAN
December 6, 2005
KAILASH Vs. STATE OF RAJASTHAN
December 5, 2005
KAILASH CHAND KAUSHIK Vs. SARAF SYNTHETICS (RAJ.) LTD.
August 26, 2005
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
February 22, 2005
KAILASH DAN Vs. STATE OF RAJASTHAN
April 26, 2005
KAILASH GIRI Vs. AKHEY GIRI
December 8, 2005
KAILASH PRASAD GUPTA Vs. STATE OF RAJASTHAN
January 19, 2005
KAILASHI DEVI Vs. SRINARAIN
August 8, 2005
KAJODI DEVI Vs. LOCAL SELF GOVERNMENT
July 30, 2005
KALAMUDEEN Vs. STATE OF RAJASTHAN
May 17, 2005
KALAWATI(SMT.) Vs. STATE OF RAJASTHAN
April 7, 2005
KALI CHARAN Vs. BOARD OF REVENUE
March 30, 2005
KALI CHARAN Vs. STATE OF RAJASTHAN
September 19, 2005
KALLI DEVI W/O LATE NAND LAL Vs. MOTI SINGH S/O MAHADEV MAL
August 2, 2005
KALU ALIAS SUMER Vs. STATE OF RAJASTHAN
April 15, 2005
KALU LAL Vs. JAMBU
July 20, 2005
KALU SINGH @ NARAYAN SINGH AND ANR. Vs. STATE OF RAJASTHAN
July 27, 2005
KALURAM Vs. GOPAL SWAMI
May 18, 2005
KALYAN Vs. STATE OF RAJASTHAN
January 2, 2005
KAMAL KISHORE JOSHI Vs. STATE OF RAJASTHAN
July 15, 2005
KAMEL SINGH Vs. STATE OF RAJASTHAN
November 17, 2005
KAMLA Vs. NATHU LAL
November 24, 2005
KAMLA Vs. HARBHAJAN SINGH
February 8, 2005
KAMLA Vs. SANJEEV KUMAR
April 6, 2005
KAMLA DEVI Vs. RAJKIA COAL DEPOT
January 11, 2005
KAMLA DEVI Vs. NAND LAL
August 30, 2005
KAMLA DEVI LAHOTI Vs. STATE OF RAJASTHAN & ORS.
September 5, 2005
KAMLESH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
April 6, 2005
KAMLESH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
August 6, 2005
KAMLESH KHATRI Vs. CHATTAR SINGH
July 27, 2005
KANHAIYA LAL Vs. STATE OF RAJASTHAN
May 19, 2005
KANHIYA Vs. STATE OF RAJASTHAN
November 29, 2005
KANTA PFRASAD SHARMA Vs. GOVT OF RAJASTHAN
February 15, 2005
KANTI LAL Vs. STATE OF RAJASTHAN
July 18, 2005
KANU BHAI AND ANOTHER Vs. STATE
October 21, 2005
KAPIL KUMAR & 3 ORS. Vs. STATE
February 22, 2005
KARAN SINGH Vs. STATE OF RAJASTHAN
May 23, 2005
KARNAIL SINGH Vs. STATE OF RAJASTHAN AND OTHERS
November 24, 2005
KEDAR Vs. STATE
October 25, 2005
KELVINATOR OF INDIA AUTOMOTIVE WORKS UNION Vs. STATE OF RAJASTHAN
February 28, 2005
KESHA RAM Vs. SAROJ
March 21, 2005
KESHAR Vs. GOMANI
November 8, 2005
KESHAV DEV Vs. STATE OF RAJASTHAN
May 19, 2005
KESHU LAL Vs. STATE OF RAJASTHAN
February 22, 2005
KHANNA AND OTHERS Vs. STATE
May 16, 2005
KHAYALI LAL Vs. MANGI LAL
January 28, 2005
KHEM SINGH Vs. THE STATE OF RAJASTHAN AND OTHERS
January 18, 2005
KHERATILAL MEENA & 2 ORS. Vs. STATE & OTHERS.
August 23, 2005
KHOOBI RAM Vs. STATE
July 8, 2005
KHUSHAL KANWAR Vs. KAMLA DEVI
September 19, 2005
KISHAN BAHADUR Vs. STATE OF RAJASTHAN
July 8, 2005
KISHAN LAL AND ANOTHER Vs. STATE OF RAJASTHAN
August 29, 2005
KISHAN LAL AND ANR. Vs. STATE OF RAJASTHAN
July 6, 2005
KISHAN LAL SHARMA Vs. NANAG RAM SHARMA
December 12, 2005
KISHAN LAL VERMA Vs. STATE OF RAJASTHAN
January 11, 2005
KISHAN SINGH Vs. STATE OF RAJASTHAN
October 21, 2005
KISHNA Vs. STATE OF RAJASTHAN
April 19, 2005
KOSHALYA DEVI Vs. STATE OF RAJASTHAN AND ANR
August 17, 2005
KRISHAN LAL Vs. STATE OF RAJASTHAN
November 10, 2005
KRISHI UPAJ MANDI SAMITI Vs. SHYAM BHUSHAN
January 24, 2005
KRISHNA GOPAL Vs. ISHWAR SINGH
January 7, 2005
KUDIWAL TYPING INSTITUTE Vs. STATE OF RAJASTHAN
February 22, 2005
KULDEEP SINGH Vs. STATE OF RAJASTHAN
September 26, 2005
KULVINDAR KAUR Vs. STATE OF RAJASTHAN
February 22, 2005
KUMARI MANTHRA Vs. STATE OF RAJASTHAN
November 24, 2005
KUMARI RAJNI Vs. STATE OF RAJASTHAN & ORS.
February 25, 2005
KUNAL GAURAV SAXENA Vs. ANIL KUMAR
August 18, 2005
KUSHAL SINGH @ CHHELA Vs. STATE OF RAJASTHAN
March 2, 2005
L R BAIRWA Vs. STATE OF RAJASTHAN
May 2, 2005
L.R. RAR Vs. UNION OF INDIA AND ORS.
January 17, 2005
L.R. TIKURAM Vs. STATE OF RAJASTHAN AND OTHERS
August 10, 2005
L.RS. OF SHESHKARAN Vs. L.RS. OF KAMLESH RAMSNEHI
September 16, 2005
LAJ KAUR Vs. SHANTI DEVI
December 9, 2005
LAKKIE LAKHBEER SINGH Vs. STATE
September 5, 2005
LAL CHAND Vs. STATE OF RAJASTHAN
July 18, 2005
LAL MOHAMMAD Vs. STATE OF RAJASTHAN
September 22, 2005
LALI DEVI Vs. ORIENTAL INSURANCE CO
August 18, 2005
LALIT KUMAR Vs. SUBHASH CHANDRA
December 7, 2005
LALIT KUMAR DUBEY Vs. SALIM MOHAMMED
July 22, 2005
LALIT MOHAN SHARMA Vs. RPSC AJMER
July 29, 2005
LALITA Vs. CIVIL JUDGE JR DIV UDAIPUR CITY
February 27, 2005
LALU RAM Vs. RAMURAM & ORS.
February 16, 2005
LAXMAN Vs. STATE OF RAJASTHAN
January 5, 2005
LAXMAN Vs. STATE OF RAJASTHAN
July 20, 2005
LAXMAN DAS S/O SHRI KRIPA RAM AGARWAL Vs. SHRI SULTANA RAM AND OTHERS
July 5, 2005
LAXMAN LAL Vs. STATE OF RAJASTHAN
May 6, 2005
LAXMAN PRASAD SHARMA Vs. DISTRICT AND SESSIONS JUDGE PRATAPGARH
March 2, 2005
LAXMAN RAM MEGHWAL Vs. STATE OF RAJASTHAN
July 21, 2005
LAXMAN SINGH SOLANKI Vs. STATE OF RAJASTHAN
December 6, 2005
LAXMAN TANEJA Vs. STATE OF RAJASTHAN
April 13, 2005
LAXMI NARAIN Vs. UOI AND ORS.
April 13, 2005
LAXMI NARAIN ALIAS LATOOR Vs. STATE OF RAJASTHAN
April 28, 2005
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
February 18, 2005
LAXMI NARAYAN AND ORS. Vs. STATE OF RAJASTHAN
March 29, 2005
LAXMI PREM NANKANI Vs. LAKHWANTI DEVI ALIAS LAXMI DEVI
July 11, 2005
LEELLA RAM Vs. STATE OF RAJASTHAN
March 17, 2005
LEGAL REPRESENTATIVES OF DECEASED MAWJI AND ANOTHER Vs. BOARD OF REVENUE OF RAJASTHAN, AJMER AND OTHERS
May 2, 2005
LEHRI BAI Vs. MEERA KUNWAR
May 26, 2005
LEHRU PURI AND ANOTHER Vs. U.O.I
October 28, 2005
LEKHAKAR JHA Vs. MANAGER M/S. AUSHADH PRADTHISTHAN, UDAIPUT AND ANOTHER
December 1, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. HANUMAN RAO
February 23, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMPAL SINGH
September 30, 2005
LOHOYA MINES CUM PVT LTD Vs. NAVEEN HANDA
January 18, 2005
LOOMB SINGH Vs. STATE
October 21, 2005
LRS OF BHAGWAN DUTT Vs. STATE OF RAJASTHAN
November 8, 2005
LUCID COLLOIDS LIMITED Vs. UNION OF INDIA
August 3, 2005
M PROCESSING HOUSE P LTD Vs. STATE OF RAJASTHAN
April 25, 2005
M.D.S. UNIVERSITY, AJMER Vs. DAULAT CHAND JAIN
March 17, 2005
M/S. JOINT MEDIA Vs. SMT. AMANA KHATOON & ANR.
March 1, 2005
M/S. KRISHAN LAL PAWAN KUMAR Vs. STATE OF RAJASTHAN & ANR.
May 26, 2005
MACHHENDRA SINGH Vs. STATE OF RAJASTHAN
November 21, 2005
MADAM SINGH Vs. STATE OF RAJASTHAN
October 28, 2005
MADAN Vs. STATE OF RAJASTHAN
January 10, 2005
MADAN LAL Vs. GOPI RAM
November 8, 2005
MADAN LAL Vs. STATE OF RAJASTHAN
March 17, 2005
MADAN LAL @ NAND RAM Vs. STATE
July 28, 2005
MADAN LAL MAHAVEER PRASAD Vs. ITAT RAJASTHAN
October 17, 2005
MADAN LAL VERMA Vs. STATE OF RAJASTHAN
September 29, 2005
MADAN MOHAN SHARMA Vs. STATE OF RAJASTHAN
December 19, 2005
MADAN SINGH Vs. STATE OF RAJ
May 8, 2005
MADAN SINGH Vs. STATE
March 16, 2005
MADANLAL Vs. STATE OF RAJASTHAN
July 27, 2005
MADHO Vs. STATE OF RAJASTHAN
July 19, 2005
MADHURI Vs. STATE OF RAJASTHAN & ORS.
February 24, 2005
MAGGI BAI Vs. STATE OF RAJASTHAN
December 1, 2005
MAHANT DEEPAK SWAMI Vs. A.D.J. (FT) NO. 5, JAIPUR CITY
March 29, 2005
MAHARAJ HIMMAT SINGH Vs. UNION OF INDIA
July 18, 2005
MAHARAJA SHREE UMAID MILLS LTD Vs. JUDGE LABOUR COURT
May 17, 2005
MAHAVEER Vs. STATE OF RAJASTHAN
October 19, 2005
MAHAVEER Vs. STATE OF RAJASTHAN
August 31, 2005
MAHAVEER PD MEENA Vs. UNION OF INDIA
April 28, 2005
MAHAVEER PRASAD Vs. SATYA NARAYAN
December 6, 2005
MAHENDRA Vs. STATE OF RAJASTHAN
May 16, 2005
MAHENDRA KUMAR Vs. DIRECTOR GENERAL PRISONS
May 27, 2005
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
June 2, 2005
MAHENDRA KUMAR Vs. STATE
April 7, 2005
MAHENDRA SHASTRI Vs. COL. RAGHUVEER SINGH CHAUDHARY
August 16, 2005
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
April 5, 2005
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
November 7, 2005
MAHESH CHAND SHARMA Vs. STATE OF RAJASTHAN
November 22, 2005
MAHESH CHANDRA SWAMI AND VIJAY LAXMI SHARMA Vs. STATE OF RAJASTHAN
December 21, 2005
MAHESH KUMAR Vs. RANVEER
April 13, 2005
MAHESH KUMAR Vs. RAJASTHAN CORPORATION
July 29, 2005
MAHESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
July 5, 2005
MAHIPAL ALIAS PAPPU Vs. STATE OF RAJASTHAN
February 17, 2005
MAHMUD KHAN Vs. STATE OF RAJASTHAN
December 13, 2005
MAKHANLAL Vs. STATE OF RAJASTHAN & ORS.
March 30, 2005
MALARAM Vs. STATE OF RAJASTHAN
July 11, 2005
MALKIT SINGH Vs. SPECIAL COURT N D P S GANGANAGAR
October 25, 2005
MAMDIN KHAN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
March 24, 2005
MAN SINGH Vs. UNION OF INDIA
January 17, 2005
MANAGING COMMITTEE S S JAIN SUBODH SIKSHA SAMITI Vs. RAJENDRA KUMAR RAO
August 1, 2005
MANAGING COMMITTEE, SHRI GANDHI SHAHSAN SAMITI, GULABPURA AND ANOTHER Vs. SMT. ANITA JOSHI AND ORS.
April 21, 2005
MANFUL SINGH Vs. STATE OF RAJASTHAN
October 18, 2005
MANGAL CHAND Vs. DISTRICT JUDGE SIKAR
August 31, 2005
MANGAL SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
February 11, 2005
MANGE LAL AND ORS. Vs. STATE OF RAJASTHAN
March 29, 2005
MANGI LAL Vs. STATE OF RAJASTHAN
August 10, 2005
MANGI LAL Vs. UNION OF INDIA
January 27, 2005
MANGI LAL Vs. STATE OF RAJASTHAN
February 9, 2005
MANGILAL Vs. THE RSRTC AND ANOTHER
October 20, 2005
MANGLA RAM Vs. STATE OF RAJASTHAN
May 16, 2005
MANGTU RAM S/O PREM DAS AND OTHERS Vs. STATE OF RAJASTHAN
January 24, 2005
MANI LAL KALAL Vs. STATE OF RAJASTHAN
August 18, 2005
MANISH AUTO SERVICE CENTRE Vs. UNION OF INDIA
March 23, 2005
MANISH KUMAR SONI Vs. STATE OF RAJASTHAN AND ANR.
March 21, 2005
MANJU BUDANIA Vs. STATE OF RAJASTHAN
October 25, 2005
MANJU DEVI Vs. KULWANT SINGH
April 6, 2005
MANJU MENARIA Vs. STATE OF RAJASTHAN
May 2, 2005
MANJU RATHORE Vs. GENERAL MANAGER INDIAN OIL CORPORATION JAIPUR
February 17, 2005
MANJU SHARMA Vs. STATE OF RAJASTHAN
December 14, 2005
MANJU SURANA Vs. STATE OF RAJASTHAN
June 1, 2005
MANNA BAI Vs. NATHU LAL
May 4, 2005
MANNI Vs. RAJANI
February 1, 2005
MANOHAR LAL Vs. CIVIL JUDGE (JD) BAYANA
February 16, 2005
MANOJ KUMAR Vs. STATE OF RAJASTHAN
August 9, 2005
MANSUKH BHAI INDUSTRIES LTD Vs. SHAKTI AGENCIES
July 18, 2005
MAQSOOD Vs. BHOLA NATH
April 19, 2005
MASTER ARPIT DADHICH Vs. MANAGING COMMITTEE ST EDMUNDS SCHOOL
August 5, 2005
MATHURA LAL Vs. STATE OF RAJASTHAN
November 24, 2005
MATLUB Vs. STATE
November 21, 2005
MAYA DEVI Vs. NAND LAL
December 1, 2005
MEENA JAIN Vs. R S R T C
July 8, 2005
MEENU CHAUHAN Vs. STATE OF RAJASTHAN
July 27, 2005
MEGHA RAM Vs. PANCHAYAT SAMITI
November 7, 2005
MINING ENGINEER MINES AND GEOLOGY DEPARTMENT Vs. MALU RAM
August 29, 2005
MINING ENGINEER MINES AND GEOLOGY DEPARTMENT Vs. STATE OF RAJASTHAN
January 14, 2005
MITHU LAL Vs. STATE OF RAJASTHAN
January 11, 2005
MITTAL STEEL MANUFACTURING CO Vs. CHOTA RAM
April 8, 2005
MODERN SYNTEX INDIA LTD Vs. STATE
August 12, 2005
MODERN SYNTEX INDIA LTD Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT INVESTMENT CORPORATION LTD
October 19, 2005
MODU LAL Vs. STATE OF RAJASTHAN AND OTHERS
March 3, 2005
MOHAN BEHARI AND ORS. Vs. STATE OF RAJASTHAN
November 16, 2005
MOHAN DAS ARYA Vs. KAMPOORI DEVI
January 18, 2005
MOHAN LAL Vs. MAHABIR PRASAD AND OTHERS
November 10, 2005
MOHAN LAL Vs. RAM CHANDRA
November 7, 2005
MOHAN LAL Vs. ASSISTANT ENGINEER RAJASTHAN AGRICULTURE MARKETING BOARD
November 19, 2005
MOHAN LAL Vs. STATE OF RAJASTHAN
April 8, 2005
MOHAN LAL SHARMA Vs. STATE OF RAJASTHAN (RAJASTHAN)(JAIPUR BENCH)
April 6, 2005
MOHAN LAL SHARMA S/O HANUMAN PRASAD Vs. STATE OF RAJASTHAN
August 31, 2005
MOHAN RAM Vs. STATE
October 19, 2005
MOHAN SINGH Vs. STATE OF RAJASTHAN
September 9, 2005
MOHAN SINGH Vs. STATE OF RAJASTHAN
March 2, 2005
MOHAN SINGH Vs. UNION OF INDIA
August 8, 2005
MOHAN SINGH Vs. STATE OF RAJASTHAN
August 18, 2005
MOHANLAL RAJPUROHIT Vs. STATE OF RAJASTHAN & ORS.
February 16, 2005
MOHD ASLAM Vs. SHAMBHOO SINGH
April 7, 2005
MOHD SALIM ALIAS MOMIN ALI Vs. STATE OF RAJASTHAN
September 6, 2005
MOOL CHAND Vs. STATE OF RAJASTHAN
March 18, 2005
MOOL CHAND BANSAL Vs. STATE OF RAJASTHAN
April 1, 2005
MOOL CHAND SINGH RANA Vs. STATE OF RAJASTHAN
April 13, 2005
MOOLA RAM Vs. STATE OF RAJASTHAN
December 1, 2005
MORMAL Vs. STATE OF RAJASTHAN
April 8, 2005
MOTI LAL Vs. STATE OF RAJASTHAN
September 28, 2005
MOTI LAL Vs. STATE OF RAJASTHAN
May 19, 2005
MOTILAL Vs. SANGEET AGARWAL
January 11, 2005
MR. NARAYAN Vs. STATE OF RAJASTHAN & ORS.
March 10, 2005
MRS. SARASWATI SAINI Vs. THE AIR FORCE SCHOOL & ORS.
March 22, 2005
MUKAT BIHARI Vs. STATE OF RAJASTHAN
November 25, 2005
MUKAT LAL MATHUR Vs. JAL NARAYAN VYAS UNIVERSITY
April 29, 2005
MUKATI TRANSFORMERS LTD Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
September 2, 2005
MUKESH Vs. STATE OF RAJASTHAN
August 10, 2005
MUKESH CHAND Vs. STATE OF RAJASTHAN
May 13, 2005
MUKESH KUMAR Vs. STATE OF RAJASTHAN
April 25, 2005
MUKHTYAR KHAN Vs. STATE OF RAJASTHAN
May 31, 2005
MUKTI LAL Vs. BADRI NARAIN
December 5, 2005
MUMTAZ Vs. LRS OF GOMAD RAM
November 22, 2005
MUNICIPAL BOARD NIWAI Vs. BHURA
December 7, 2005
MUNICIPAL BOARD SRIGANGANAGAR Vs. ARUN SHARMA
April 7, 2005
MUNICIPAL COUNCIL Vs. GENERAL SECRETARY RAJASTHAN NAGAR PANCHAYAT KARAMCHARI UNION
February 25, 2005
MUNICIPAL COUNCIL KISHANGARH AJMER Vs. JUDGE LABOUR COURT JAIPUR
November 21, 2005
MUNNA KUMARI Vs. UMRAO DEVI
December 20, 2005
MUNSHI Vs. STATE OF RAJASTHAN
November 21, 2005
MUNSHI Vs. TEJVIR
July 19, 2005
MUNSHI KHAN DEENA SAHABALA JEKAM AND KHURSHID KHAN Vs. STATE OF RAJASTHAN
August 30, 2005
MUNSHI RAM Vs. STATE OF RAJASTHAN
March 2, 2005
MUSTAFA Vs. KHUSHIDA
April 5, 2005
MUSTAFA Vs. KHURSIDA
August 26, 2005
N S SISODIA Vs. ASHOK KUMAR BANSAL
December 6, 2005
NANCHI Vs. LALA
July 15, 2005
NAND CONSTRUCTION COMPANY Vs. REGIONAL MANAGER
December 8, 2005
NAND KANWAR Vs. RAJENDRA SINGH BHATI
May 9, 2005
NAND KISHOR MAHLA Vs. STATE OF RAJASTHAN
March 30, 2005
NAND KISHORE SHARMA Vs. JUDGE INDUSTRIAL TRIBUNAL
December 15, 2005
NAND KISHORE SHARMA Vs. UNION OF INDIA
October 22, 2005
NAND RAM Vs. BABU ALIAS NAWAL KISHORE
July 27, 2005
NANDA Vs. STATE
May 16, 2005
NARAIN Vs. STATE OF RAJASTHAN
December 5, 2005
NARAIN & ANR Vs. STATE OF RAJASTHAN
May 17, 2005
NARAIN PRAKASH Vs. BAJRANG LAL
August 5, 2005
NARAYAN RAM Vs. STATE OF RAJASTHAN
May 18, 2005
NARENDRA KUMAR ALIAS NAGIN Vs. STATE OF RAJASTHAN
July 6, 2005
NARENDRA KUMAR JAIN Vs. STATE OF RAJASTHAN
March 23, 2005
NARENDRA NALWAYA Vs. ISHWAR LAL
February 17, 2005
NARENDRA PRATAP Vs. GOPI LAL
August 10, 2005
NARENDRA SHARMA Vs. STATE OF RAJASTHAN
November 19, 2005
NARENDRA SINGH KUNTAL Vs. STATE OF RAJASTHAN AND OTHERS
March 1, 2005
NARESH SHARMA Vs. RPSC AJMER
September 9, 2005
NARMADA SHANKAR Vs. BAJRANG LAL
January 19, 2005
NARSA RAM AND ORS. Vs. STATE OF RAJASTHAN & ORS.
January 17, 2005
NASEEB KHAN Vs. NEW INDIA ASSURANCE CO LTD
July 6, 2005
NASEER KHAN Vs. STATE OF RAJASTHAN AND OTHERS
July 25, 2005
NASIR ALI Vs. STATE OF RAJASTHAN
April 5, 2005
NASRU Vs. STATE OF RAJASTHAN
December 15, 2005
NASRUDIN AND ORS Vs. STATE OF RAJASTHAN AND ORS.
March 17, 2005
NATHU LAL Vs. HIRA LAL
February 17, 2005
NATIONAL INSURANCE CO LTD Vs. HASTIMAL LODHA
December 5, 2005
NATIONAL INSURANCE CO LTD Vs. SANJANA
September 14, 2005
NATIONAL INSURANCE CO LTD Vs. VINOD CHOUDHARY
September 26, 2005
NATIONAL INSURANCE CO LTD Vs. MAHENDRA SINGH
September 30, 2005
NATIONAL INSURANCE CO LTD Vs. MAHAVIR PRASAD MALPANI
September 19, 2005
NATIONAL INSURANCE CO LTD Vs. RADHA BAI
February 2, 2005
NATIONAL INSURANCE CO LTD Vs. RUKMANI
January 29, 2005
NATIONAL INSURANCE CO LTD Vs. MOHAN
February 11, 2005
NATIONAL INSURANCE CO LTD Vs. OM PRAKASH
July 14, 2005
NATIONAL INSURANCE CO. LTD., JODHPUR Vs. SAKARAM AND ORS. ETC.
September 23, 2005
NATIONAL INSURANCE COMPANY Vs. KAMLA
October 17, 2005
NATIONAL INSURANCE COMPANY LTD Vs. GANGA DEVI
December 3, 2005
NATIONAL INSURANCE COMPANY LTD. Vs. SUNIL SEN AND ORS.
April 26, 2005
NAVJEEVAN BULDES PVT LTD Vs. STATE OF RAJASTHAN
July 28, 2005
NAVRATAN DEVI Vs. RAGHUVEER SINGH
July 27, 2005
NAWAB KHAN Vs. STATE OF RAJASTHAN
October 20, 2005
NAWAL RAM Vs. STATE OF RAJASTHAN
August 9, 2005
NEELAM SHARMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
May 18, 2005
NEELESH JAIN Vs. STATE OF RAJASTHAN
December 20, 2005
NEETU CHOUDHARY Vs. STATE OF RAJASTHAN
April 19, 2005
NET RAM Vs. RAMESH CHANDRA
October 19, 2005
NEW INDIA ASSURANCE CO LTD Vs. HEMANT KAUSHIK
August 25, 2005
NEW INDIA ASSURANCE CO. LTD. Vs. VIMLA DEVI W/O LATE JHABAR SINGH
August 2, 2005
NEW INDIA ASSURANCE COMPANY Vs. DHAPPU DEVI
October 21, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RODI
October 24, 2005
NEW INDIA ASSURANCE COMPANY LTD Vs. SUSHILA
January 13, 2005
NEW INDIA ASSURANCE COMPANY LTD Vs. MADAN LAL SHARMA
November 11, 2005
NEW INDIA ASSURANCE COMPANY LTD. Vs. BADAMI
July 4, 2005
NIHAL SINGH Vs. STATE OF RAJASTHAN
January 20, 2005
NIKU RAM Vs. STATE OF RAJASTHAN
July 21, 2005
NIMBA RAM Vs. STATE OF RAJASTHAN
August 5, 2005
NIMBAHEDA RAMKRISHNA GRIH NIRMAN SAHAKARI SAMITI LTD. NIMBAHEDA Vs. STATE OF RAJASTHAN
July 29, 2005
NIRANJAN ALIAS NEERU Vs. STATE OF RAJASTHAN
January 3, 2005
NIRMALA MANTRI Vs. STATE OF RAJASTHAN
May 5, 2005
NIROTI Vs. JUDGE MOTOR ACCIDENT CLAIMS TRIBUNAL KARAULI
July 15, 2005
NITIN S/0. NARAIN DAS Vs. STATE OF RAJASTHAN
February 23, 2005
NITIN SPINNERS LIMITED Vs. CESTAT
November 8, 2005
NIZAM Vs. STATE OF RAJASTHAN
July 1, 2005
NOOR MAJID & ANR. Vs. STATE OF RAJASTHAN
March 4, 2005
NOORJAHAN BEGUM Vs. RANJEET SINGH
August 1, 2005
OFFICIAL LIQUIDATOR OF AMFORT Vs. UMED SINGH
August 12, 2005
OFFICIAL LIQUIDATOR OF AMFORT Vs. MADAN LAL KUMAWAT
August 12, 2005
OFFICIAL LIQUIDATOR OF UNIKOL Vs. ARIZONA PRINTERS AND PACKERS LTD
August 12, 2005
OFFICIAL LIQUIDATOR SWASTIK Vs. MANAK CHAND AGARWAL
May 13, 2005
OLIVE E MALAKI Vs. STATE OF RAJASTHAN
April 6, 2005
OM DUTT VYAS Vs. STATE OF RAJASTHAN
July 20, 2005
OM INDUSTRIES Vs. RAJASTHAN FINANCIAL CORPORATION
July 20, 2005
OM PRAKASH Vs. STATE OF RAJASTHAN
May 9, 2005
OM PRAKASH Vs. STATE OF RAJASTHAN
August 23, 2005
OM PRAKASH JAIPURIA Vs. JAIPUR NAGAR NIGAM
May 27, 2005
OM PRAKASH MESHWARI Vs. STATE OF RAJASTHAN
November 11, 2005
OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN
March 15, 2005
OM PRAKASH VYAS Vs. STATE OF RAJASTHAN
May 23, 2005
OMI LAL SAINI Vs. STATE OF RAJASTHAN
March 21, 2005
OMWATI Vs. SITA RAM MAL
November 11, 2005
ORIENTAL INSURANCE CO Vs. LEELAVATI
August 25, 2005
ORIENTAL INSURANCE CO Vs. SRIRAM
October 18, 2005
ORIENTAL INSURANCE CO LTD Vs. HARAK CHAND SETHI
November 8, 2005
ORIENTAL INSURANCE CO LTD Vs. ARJUN
January 7, 2005
ORIENTAL INSURANCE CO LTD Vs. BHANWAR DEVI
August 4, 2005
ORIENTAL INSURANCE COMPANY LTD. Vs. SOHAL LAL
January 10, 2005
P L CHOUDHARY Vs. CHAIRMAN JODHPUR DISCOM
September 28, 2005
PADMA Vs. THE ADDL. DISTRICT JUDGE, JALORE & ORS.
March 1, 2005
PANCHA RAM & ORS. Vs. STATE OF RAJASTHAN & ORS.
March 1, 2005
PANCHI NATH Vs. STATE
October 21, 2005
PAPPU Vs. STATE OF RAJASTHAN
October 20, 2005
PAPPU ALIAS RAMPHAL Vs. STATE OF RAJASTHAN
November 17, 2005
PAPPU KHAN Vs. STATE OF RAJASTHAN
September 30, 2005
PAPPU RAM Vs. LABOUR COURT JODHPUR
January 24, 2005
PARESHAR SONI Vs. STATE OF RAJASTHAN
May 23, 2005
PARMESHWAR Vs. STATE OF RAJASTHAN
August 10, 2005
PARMESHWAR KUMAR VERMA Vs. STATE OF RAJASTHAN
August 18, 2005
PARVATI DEVI Vs. ZAHOORUDDIN
October 28, 2005
PARVEEN INDUSTRIES Vs. LLOYD ELECTRIC AND ENGINEERING
March 22, 2005
PASHU KRURATA NIVARAN SAMITI Vs. JAIPUR MUNICIPAL CORPORATION
May 9, 2005
PATEL NAGAR BIKANER Vs. JETHA RAM
June 2, 2005
PEMARAM Vs. JVVNL
December 12, 2005
PEPA DEVI Vs. ORIENTAL INSURANCE COMPANY LTD
March 30, 2005
PHARSA RAM Vs. STATE OF RAJASTHAN
September 9, 2005
PHOOL SINGH Vs. STATE OF RAJASTHAN
November 10, 2005
PHUSA RAM Vs. THE STATE OF RAJASTHAN
January 18, 2005
PIONEER CONSTRUCTION Vs. STATE OF RAJASTHAN
April 27, 2005
PISTA Vs. BHERU LAL
December 3, 2005
PITRAM AND ROTASH Vs. STATE OF RAJASTHAN
May 5, 2005
POORAN Vs. STATE OF RAJASTHAN
November 29, 2005
POORAN SINGH AND OTHERS Vs. STATE
August 3, 2005
POPULAR ART PALACE LTD Vs. MANBHAR
February 28, 2005
PRABHA Vs. BOARD OF REVENUE
July 27, 2005
PRABHATI Vs. STATE OF RAJASTHAN
May 25, 2005
PRABHATI DEVI Vs. STATE OF RAJASTHAN
November 10, 2005
PRABHU Vs. RAGHUVEER SINGH
February 28, 2005
PRADEEP KUMAR JAIN Vs. (SMT.) VEENA JAIN AND OTHERS
November 29, 2005
PRADEEP SINGH CHHAJED Vs. MANGAL @ MANGAL CHAND & ORS
December 6, 2005
PRAHALAD SINGH Vs. STATE
December 16, 2005
PRAHLAD Vs. STATE OF RAJASTHAN
April 13, 2005
PRAHLAD Vs. STATE OF RAJASTHAN
February 10, 2005
PRAHLAD SINGH Vs. THE PRESIDENT DISTRICT CONSUMER DISPUTES REDRESSAL FORUM & ORS.
April 25, 2005
PRAHLADA RAM Vs. STATE OF RAJASTHAN
April 6, 2005
PRAKASH Vs. STATE OF RAJASTHAN
December 5, 2005
PRAKASH CHAND MALI Vs. STATE OF RAJASTHAN
November 19, 2005
PRAKASH CHAND SAIN Vs. STATE OF RAJASTHAN
August 4, 2005
PRAKASH CHANDRA Vs. BASANTI
January 13, 2005
PRAKASH CHANDRA ALIAS OM PRAKASH Vs. STATE OF RAJASTHAN
May 4, 2005
PRATAP SINGH RATHORE Vs. UNION OF INDIA & OTHERS
August 9, 2005
PRAVEEN Vs. SMT. LALITA AND ANR.
September 19, 2005
PRAVEEN ALIAS CHOTYA Vs. STATE
August 23, 2005
PRAVEEN KUMAR Vs. SHYAM DASS
August 30, 2005
PREETAM CHAND & ANOTHER Vs. SALEEM KHAN
May 20, 2005
PREM DEVI Vs. R S R T C
November 8, 2005
PREM NARAYAN SHARMA Vs. STATE OF RAJASTHAN
July 22, 2005
PREM SINGH Vs. STATE OF RAJASTHAN
August 3, 2005
PRITHVI SINGH Vs. STATE OF RAJASTHAN
September 22, 2005
PROF M S CHATURVEDI Vs. UNIVERSITY OF RAJASTHAN
June 2, 2005
PUKH RAJ Vs. MAGH RAJ
January 13, 2005
PUKH RAM SINGHI Vs. STATE OF RAJASTHAN & ORS.
September 2, 2005
PULKIT PANDEY Vs. CENTRAL BOARD OF SECONDARY EDUCATION
August 5, 2005
PUNJAB NATIONAL BANK Vs. PNB EMPLOYEES UNION
July 18, 2005
PURAN Vs. STATE OF RAJASTHAN
March 28, 2005
PURAN MAL MODI Vs. RAJASTHAN INVESTORS PVT. LTD
March 23, 2005
R C LAL AGRAWAL Vs. STATE OF RAJASTHAN
July 15, 2005
R F C SIKAR Vs. BASANTI DEVI
March 14, 2005
R S R T C Vs. BRIJ KISHORE
February 15, 2005
R S R T C Vs. KHUB CHAND
December 12, 2005
R S R T C Vs. SHIV RAM GADHWAL
November 9, 2005
RADHA DEVI Vs. STATE OF RAJASTHAN
January 27, 2005
RADHA KANT Vs. STATE OF RAJASTHAN
February 9, 2005
RADHA KISHAN SONI Vs. COMMISSIONER OF INCOME TAX
May 12, 2005
RADHEY SHYAM Vs. KALU LAL NAGAR
September 13, 2005
RADHEY SHYAM & ANR. Vs. STATE OF RAJASTHAN & ORS.
March 3, 2005
RADHEY SHYAM CHIPA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
February 15, 2005
RAEES AHMED QURESHI Vs. STATE OF RAJASTHAN
January 4, 2005
RAGHU SHARMA Vs. UNIVERSITY OF RAJASTHAN
May 17, 2005
RAGHUNANDAN Vs. STATE OF RAJASTHAN
May 2, 2005
RAGHUPATI SINGH Vs. KALUA
September 15, 2005
RAHIM MOHAMMAD Vs. STATE OF RAJASTHAN
February 8, 2005
RAHIS Vs. STATE OF RAJASTHAN
November 24, 2005
RAIS Vs. STATE OF RAJASTHAN
September 29, 2005
RAJ CEMENT Vs. UOI
December 7, 2005
RAJ HOUSING BOARD Vs. SHRI CHANDAR SHEKHAR SHARMA
February 28, 2005
RAJ KUMAR Vs. DISTRICT JUDGE SRIGANGANAGAR
February 10, 2005
RAJ KUMAR Vs. ARJUNLAL
January 3, 2005
RAJ KUMAR Vs. UNION OF INDIA
April 19, 2005
RAJ KUMAR Vs. SHANTI PRASAD
December 9, 2005
RAJ. BOARD OF MUSLIM WAKF, JAIPUR Vs. THE COLLECTOR ALWAR & ANR.
January 31, 2005
RAJASTHAN CHEMISTS ASSOCIATION Vs. STATE OF RAJASTHAN
March 29, 2005
RAJASTHAN FASTENERS Vs. STATE
May 9, 2005
RAJASTHAN HANDPUMP MISTRY KARMCHARI SANGH INTUC Vs. STATE OF RAJASTHAN
April 28, 2005
RAJASTHAN POLY PACK LAMINATORS P LTD Vs. RAJASTHAN STATE FINANCIAL CORPORATION
November 19, 2005
RAJASTHAN SPINNING AND WEAVING Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 22, 2005
RAJASTHAN STATE CERTIFIED SEEDS PRODUCERS ASSOCIATION Vs. STATE OF RAJASTHAN
May 27, 2005
RAJASTHAN STATE ELECTRICITY Vs. COMMISSIONER OF INCOME-TAX
November 10, 2005
RAJASTHAN STATE ELECTRICITY BOARD Vs. SHRI CHOTH MAL KUMAWAT
November 17, 2005
RAJASTHAN STATE ELECTRICITY BOARD Vs. MODERN SYNTEX
April 7, 2005
RAJASTHAN STATE ROAD TRANSPORT Vs. SITA DEVI
February 23, 2005
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MANOHAR LAL DEORA
March 2, 2005
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SAHABUDDIN
January 24, 2005
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. CHARAN SINGH
July 7, 2005
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA SINGH
October 19, 2005
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. VAIDYA MOHAN LAL
September 23, 2005
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MANORAMA DEVI
January 29, 2005
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. GODU RAM
March 18, 2005
RAJASTHAN TEXTILE MILLS ASSOCIATION Vs. STATE OF RAJASTHAN
May 13, 2005
RAJASTHAN VIDYAPEETH KUL Vs. RAJASTHAN NON GOVERNMENT EDUCATIONAL INSTITUTION TRIBUNAL
September 1, 2005
RAJASTHAN WINE AGENCY Vs. COMMISSIONER OF INCOME TAX
November 30, 2005
RAJBALA Vs. STATE
January 20, 2005
RAJENDRA Vs. STATE OF RAJASTHAN
June 2, 2005
RAJENDRA KUMAR Vs. UNION OF INDIA
September 7, 2005
RAJENDRA KUMAR SONI Vs. AUTHORITY APPOINTED
April 4, 2005
RAJENDRA NATH SHARMA Vs. STATE OF RAJASTHAN
February 15, 2005
RAJENDRA PRASAD GUPTA Vs. COMMISSIONER OF INCOME TAX
November 29, 2005
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
October 20, 2005
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
September 16, 2005
RAJENDRA SINGH BHATI Vs. NAND KANWAR
May 9, 2005
RAJESH KUMAR RATHORE Vs. STATE OF RAJASTHAN
January 4, 2005
RAJESH KUMAR S/O JAGDISH PRASAD AND ANOTHER Vs. STATE OF RAJASTHAN
September 29, 2005
RAJIV DAIYA Vs. UNION OF INDIA
October 26, 2005
RAJKUMAR Vs. STATE OF RAJASTHAN
September 21, 2005
RAJPAL SHARMA Vs. UNIVERSITY OF RAJASTHAN
July 12, 2005
RAJU Vs. STATE OF RAJASTHAN
August 17, 2005
RAJU @ JASVINDER Vs. STATE OF RAJASTHAN
December 5, 2005
RAJU @ RAJESH KUMAR Vs. STATE OF RAJASTHAN
May 3, 2005
RAJU ALIAS CHHOTU Vs. STATE OF RAJASTHAN
May 24, 2005
RAJU ALIAS RAJARAM AND ANR. Vs. STATE OF RAJASTHAN
August 4, 2005
RAJU ALIAS RAJENDRA Vs. STATE OF RAJASTHAN
July 11, 2005
RAJU LAL AND ORS. Vs. THE STATE OF RAJASTHAN
February 16, 2005
RAJU SINGH Vs. STATE OF RAJASTHAN
April 6, 2005
RAJVEER SINGH Vs. STATE OF RAJASTHAN
March 18, 2005
RAKESH DHABAI Vs. SEEMA
April 6, 2005
RAKESH PAREEK Vs. GANI KHAN
August 24, 2005
RAKESH RAJA Vs. NARU MOHAMMED SHEIKH
April 4, 2005
RAM Vs. RADHEY SHYAM
November 9, 2005
RAM AVTAR Vs. STATE OF RAJASTHAN
December 6, 2005
RAM BABU Vs. STATE OF RAJASTHAN
April 28, 2005
RAM BHAROS KHARWAD Vs. STATE OF RAJASTHAN
November 23, 2005
RAM CHANDRA GOYAL Vs. MOOL CHAND
October 19, 2005
RAM DAYAL Vs. STATE OF RAJASTHAN
February 3, 2005
RAM DAYAL @ KALU Vs. STATE
February 22, 2005
RAM DAYAL ALIAS DAYAL Vs. STATE OF RAJASTHAN
June 3, 2005
RAM DEV Vs. STATE OF RAJASTHAN
April 7, 2005
RAM DUTT SHARMA Vs. UNION OF INDIA
May 4, 2005
RAM GEHLOT Vs. STATE OF RAJASTHAN
July 8, 2005
RAM GOPAL Vs. NARAINI BAI
May 4, 2005
RAM GOPAL Vs. STATE
September 28, 2005
RAM GOPAL CHOUDHARY Vs. SANTOSH ALIAS SHANTI
August 9, 2005
RAM KALYAN Vs. STATE OF RAJASTHAN
December 2, 2005
RAM KARAN Vs. STATE OF RAJASTHAN & ORS.
March 21, 2005
RAM KISHAN GURJAR Vs. STATE OF RAJASTHAN
November 11, 2005
RAM KISHAN YADAV Vs. STATE
April 25, 2005
RAM KUMAR Vs. STATE OF RAJASTHAN
February 25, 2005
RAM KUMAR Vs. HET RAM AND OTHERS
July 28, 2005
RAM LAL Vs. JUDGE INDUSTRIAL TRIBUNAL CUM LABOUR COURT
April 28, 2005
RAM NATH Vs. STATE OF RAJASTHAN
January 25, 2005
RAM NATH Vs. AJMER VIDYUT VITRAN NIGAM LTD. & ANR.
April 27, 2005
RAM NIWAS Vs. STATE OF RAJASTHAN
November 16, 2005
RAM NIWAS Vs. STATE OF RAJASTHAN
January 17, 2005
RAM PRASAD PAREWA Vs. STATE OF RAJASTHAN
July 25, 2005
RAM RICHPAL Vs. MITHAN LAL
July 18, 2005
RAM SAHAI Vs. LALCHAND PARAKH
August 5, 2005
RAM SINGH Vs. STATE OF RAJASTHAN
January 19, 2005
RAM SINGH Vs. STATE OF RAJASTHAN
March 30, 2005
RAM SINGH Vs. STATE OF RAJASTHAN
April 27, 2005
RAM SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
April 6, 2005
RAM SUKH Vs. STATE OF RAJASTHAN
November 28, 2005
RAM SWAROOP Vs. STATE OF RAJASTHAN
September 9, 2005
RAM SWAROOP VISHNOI Vs. STATE OF RAJASTHAN
November 21, 2005
RAMA Vs. STATE OF RAJASTHAN
May 2, 2005
RAMASHANKER AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
May 26, 2005
RAMAVATAR Vs. STATE OF RAJASTHAN AND OTHERS
October 20, 2005
RAMCHANDRA Vs. FATEH SINGH
July 7, 2005
RAMCHANDRAN Vs. STATE OF RAJASTHAN
August 8, 2005
RAMDAYAL Vs. STATE OF RAJASTHAN
January 17, 2005
RAMDAYAL Vs. STATE OF RAJASTHAN
April 5, 2005
RAMDEV KAJARIA Vs. VIJAY NARAYAN
June 4, 2005
RAMESH CHAND TIWARI Vs. BOARD OF REVENUE
March 24, 2005
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
May 24, 2005
RAMESHWAR Vs. STATE OF RAJASTHAN
March 11, 2005
RAMESHWAR Vs. STATE OF RAJASTHAN
January 27, 2005
RAMESHWAR LAL Vs. DAYANAND
May 30, 2005
RAMESHWAR LAL BEHRA Vs. STATE OF RAJASTHAN
October 25, 2005
RAMESHWAR LAL PANWAR Vs. STATE OF RAJASTHAN
January 5, 2005
RAMESHWAR PRASAD NAGAR Vs. JUDGE CENTRAL GOVT INDUSTRIAL TRIBUNAL
August 11, 2005
RAMJI LAL Vs. STATE OF RAJASTHAN
December 2, 2005
RAMKUMAR JAT Vs. STATE OF RAJASTHAN
January 10, 2005
RAMLAL Vs. STATE OF RAJASTHAN
August 16, 2005
RAMOTAR Vs. ADDL DISTT JUDGE FAST TRACK SIKAR
February 16, 2005
RAMRATAN AND ANOTHER Vs. STATE OF RAJASTHAN
October 24, 2005
RAMSWAROOP SINGH Vs. THE STATE OF RAJASTHAN & ORS.
March 28, 2005
RAMU KHATRI Vs. STATE OF RAJASTHAN
September 1, 2005
RANCHOD B DAS Vs. KANHAIYA LAL
January 4, 2005
RANGLAL Vs. STATE OF RAJASTHAN
December 7, 2005
RANJEET SINGH Vs. STATE OF RAJASTHAN
May 4, 2005
RANJIT Vs. STATE OF RAJASTHAN
May 11, 2005
RANVIR Vs. STATE OF RAJASTHAN
November 18, 2005
RANWA CONSTRUCTION CO Vs. ADMINISTRATOR PANT KRISHI BHAGWAN JAIPUR
August 3, 2005
RASHID KHAN Vs. APPELLATE RENT TRIBUNAL DISTRICT AND SESSIONS JUDGE DHOLPUR
January 11, 2005
RATAN LAL Vs. STATE OF RAJASTHAN
April 12, 2005
RATAN SINGH Vs. STATE OF RAJASTHAN
July 26, 2005
RATAN SINGH Vs. STATE OF RAJASTHAN
September 29, 2005
RATANLAL Vs. STATE OF RAJASTHAN
September 1, 2005
RATNA @ RATANLAL AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
August 29, 2005
RATNI Vs. NAZEER
November 7, 2005
RATTI SINGH Vs. STATE OF RAJASTHAN
September 15, 2005
RAVI KUMAR Vs. GAURI SHANKAR
November 14, 2005
RAVI SHANKAR SRIVASTAVA Vs. STATE OF RAJASTHAN
February 9, 2005
RAVI SHANKER SRIVASTAVA Vs. UNION OF INDIA
July 29, 2005
RAVINDRA PAREEK Vs. DAYA RAM
December 9, 2005
REGIONAL MANAGER RIICO LTD Vs. JUDGE INDUSTRIAL TRIBUNAL CUM LABOUR COURT
January 14, 2005
REKHA PODDAR Vs. STATE AND ORS.
January 20, 2005
RESHAM AU Vs. STATE OF RAJASTHAN
January 4, 2005
RESIDENT ENGINEER RAJASTHAN HOUSING BOARD UDAIPUR Vs. NARANDRA KUMAR
December 7, 2005
REWARI Vs. NATHULAL
November 8, 2005
RICHHPAL SINGH Vs. STATE OF RAJASTHAN
January 4, 2005
RISHAB ROLLING AND GRADING MILLS Vs. STATE OF RAJASTHAN
March 29, 2005
RISHABDEO TEX PRINT PVT LTD Vs. CHAIRMAN RAJASTHAN FINANCIAL CORPORATION
November 24, 2005
RISHI DEO Vs. STATE OF RAJASTHAN
July 15, 2005
RISHIKESH Vs. STATE OF RAJASTHAN THROUGH ITS P.P.
January 12, 2005
ROBIN KUMAR DAS Vs. STATE OF RAJASTHAN
December 5, 2005
ROOPA ALIAS RUP SINGH Vs. STATE OF RAJASTHAN
January 5, 2005
ROSHAN ALIAS RAM GOPAL Vs. STATE OF RAJASTHAN
March 1, 2005
RUKMA Vs. SHYAM LAL
August 4, 2005
RUKMA DEVI Vs. RAMPRATAP
July 25, 2005
RUKMANI DEVI Vs. NAND KISHORE
October 21, 2005
S C MITTAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
April 13, 2005
S G KABRA Vs. STATE OF RAJASTHAN
June 3, 2005
S K BHARGAVA Vs. OFFICIAL LIQUIDATOR
May 20, 2005
S K KHANDELWAL Vs. OFFICIAL LIQUIDATOR
February 11, 2005
S K KUMBHAJ Vs. UNIVERSITY OF RAJASTHAN
May 9, 2005
S N SHARMA Vs. NAGAR NIGAM JAIPUR
January 24, 2005
S P GARG Vs. L I C
March 30, 2005
SADHU RAM Vs. STATE OF RAJASTHAN
November 24, 2005
SAGAR MAL Vs. STATE OF RAJASTHAN
May 5, 2005
SAHAJAD HUSSAIN @ CHHOTU Vs. STATE OF RAJASTHAN
August 18, 2005
SAHBUDDIN ALIAS SABU Vs. STATE OF RAJASTHAN
January 12, 2005
SAINT MEERA BROTHERHOOD SOCIETY Vs. STATE OF RAJASTHAN
December 16, 2005
SAJAN RAM Vs. STATE OF RAJASTHAN & ORS.
February 2, 2005
SAJJAN DEVI Vs. MOOL CHAND
July 28, 2005
SAJJAN KANWAR Vs. UNION OF INDIA
March 21, 2005
SANDEEP Vs. STATE ELECTION COMMISSION
January 11, 2005
SANDEEP DAS Vs. STATE OF RAJASTHAN
February 28, 2005
SANGRAM SINGH MEHTA Vs. INCOME TAX OFFICER
November 17, 2005
SANJAY Vs. STATE OF RAJASTHAN
May 24, 2005
SANJAY KULSHRESTHA Vs. RAJASTHAN SCHEDULED CASTE SCHEDULED TRIBE FINANCE
August 18, 2005
SANJAY KUMAR Vs. STATE OF RAJASTHAN
April 27, 2005
SANJU LEGHA Vs. STATE OF RAJASTHAN
August 26, 2005
SANT LAL Vs. STATE OF RAJASTHAN
November 9, 2005
SANTOSH KUMAR AND ANOTHER Vs. STATE OF RAJASTHAN
May 30, 2005
SANTOSH KUMAR JAIN Vs. STATE OF RAJASTHAN
February 9, 2005
SANTOSH KUMARI YADAV Vs. STATE OF RAJASTHAN AND ANR.
September 16, 2005
SANTOSH KUNWAR Vs. RAJ KUMAR
December 14, 2005
SANTRA DEVI Vs. STATE OF RAJASTHAN
August 3, 2005
SANWAR MAL Vs. STATE OF RAJASTHAN
February 1, 2005
SARAFARAJ MOHAMMED Vs. STATE OF RAJASTHAN
January 29, 2005
SARDAR HARNAM PURI Vs. UNION OF INDIA
September 1, 2005
SARDARMAL Vs. R S R T C JAIPUR
July 11, 2005
SARJEET SINGH Vs. STATE
October 17, 2005
SAROJ DEVI Vs. SURESH SINGH
August 4, 2005
SAROJ RAHEJA Vs. ADDL CIVIL JUDGE
November 25, 2005
SATYANARAYAN ALIAS CHHINGA Vs. STATE OF RAJASTHAN
September 8, 2005
SATYAPAL KASWAN Vs. STATE OF RAJASTHAN
August 30, 2005
SAVITA Vs. MUNSHI RAM
July 27, 2005
SAWA RAM Vs. MUNICIPAL BOARD
March 14, 2005
SAWAI MADHOPUR KENDRIYA SAHKARI BANK LTD Vs. BABU LALA alias RAM BABU
July 11, 2005
SAWAILAL AND ANR. Vs. STATE
April 15, 2005
SENIOR SECONDARY SCHOOL KESARGANJ AJMER Vs. AMITA SHARMA
July 22, 2005
SHABBA SINGH Vs. STATE OF RAJASTHAN
August 1, 2005
SHAFFI MOHAMMED Vs. STATE OF RAJASTHAN
March 18, 2005
SHAHID Vs. STATE OF RAJASTHAN
April 7, 2005
SHAITAN SINGH Vs. STATE OF RAJASTHAN
February 3, 2005
SHAKTI SINGH Vs. UNION OF INDIA
April 27, 2005
SHAKUN ARORA Vs. UNION OF INDIA
September 1, 2005
SHAMAN (D) BY LRS. AND ANOTHER Vs. DAULAT SINGH CHELAWAT AND OTHERS
September 7, 2005
SHAMBHU SINGH Vs. STATE OF RAJASTHAN
August 16, 2005
SHAMSHER SINGH AND OTHERS Vs. STATE OF RAJASTHAN
July 27, 2005
SHANKAR ALIAS DULAL Vs. STATE OF RAJASTHAN
October 25, 2005
SHANKAR LAL Vs. NAND LAL MEENA
November 19, 2005
SHANKAR LALA AND ORS. Vs. STATE OF RAJASTHAN
March 2, 2005
SHANKAR YADAV Vs. STATE
April 29, 2005
SHANKER LAL Vs. STATE OF RAJASTHAN
August 30, 2005
SHANKER LAL Vs. STATE
November 14, 2005
SHANKER LAL SONI Vs. UNION OF INDIA
May 9, 2005
SHANTI DEVI Vs. UNION OF INDIA
May 31, 2005
SHANTI DEVI Vs. STATE OF RAJASTHAN AND ANR.
May 19, 2005
SHANTI LAL Vs. UNION OF INDIA & ORS.
March 22, 2005
SHANTI LAL Vs. KANHAIYA LAL ALIAS KRISHNA CHANDRA
November 9, 2005
SHANTI LAL Vs. STATE OF RAJASTHAN
July 29, 2005
SHANTU LAL SHARMA Vs. STATE OF RAJASTHAN
August 23, 2005
SHARAWAN SINGH Vs. STATE OF RAJASTHAN
April 7, 2005
SHARDA PAREEK Vs. BOARD OF SECONDARY EDUCATION
June 2, 2005
SHARIFF KHAN Vs. RAJASTHAN STATE ELECTION COMMISSION
February 7, 2005
SHARVAN LAL Vs. STATE OF RAJASTHAN
December 9, 2005
SHEELA Vs. RAJASTHAN STATE ROAD TRANSPORT
December 1, 2005
SHEELU ALIAS SURESH Vs. STATE OF RAJASTHAN
February 9, 2005
SHEESHO @ SHEESHRAM & ANR. Vs. STATE
January 19, 2005
SHEETAL AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
July 12, 2005
SHEFALI DEVNATH ALIAS ANJALI Vs. RAM KUMAR
December 7, 2005
SHEO NARAYAN Vs. STATE OF RAJASTHAN & ORS.
March 15, 2005
SHEOJI RAM Vs. STATE OF RAJASTHAN
August 3, 2005
SHESHA RAM Vs. STATE OF RAJASTHAN
February 14, 2005
SHIV CHARAN Vs. STATE OF RAJASTHAN
September 20, 2005
SHIV CHARAN Vs. STATE OF RAJASTHAN
June 2, 2005
SHIV CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
July 29, 2005
SHIV KISHAN Vs. STATE OF RAJASTHAN
January 17, 2005
SHIV MOHAN SINGH Vs. CENTRAL ADMN TRIBUNAL
April 25, 2005
SHIV NARAYAN KACHAWA Vs. STATE OF RAJASTHAN
December 3, 2005
SHIV NARAYAN KACHAWA Vs. STATE OF RAJASTHAN
December 13, 2005
SHIV RAJ PAREEK Vs. STATE OF RAJASTHAN
December 13, 2005
SHIV SHANKER MEENA Vs. STATE OF RAJASTHAN
May 17, 2005
SHIV VINAY SINGHAL Vs. STATE OF RAJASTHAN
February 9, 2005
SHIVAN DAS ALIAS SHIV KUMAR Vs. STATE OF RAJASTHAN
September 21, 2005
SHIVJI SONI Vs. STATE OF RAJASTHAN
September 28, 2005
SHIVKARAN BUHADIA Vs. OFFICIAL LIQUIDATOR
June 2, 2005
SHIVLAL Vs. STATE OF RAJASTHAN
September 21, 2005
SHIYANAND SON OF SHRI DULARAM Vs. STATE OF RAJASTHAN
May 27, 2005
SHOBHA RAM Vs. STATE OF RAJASTHAN
June 3, 2005
SHRAVAN KUMAR Vs. BAL KISHANJI
December 12, 2005
SHRAWAN KUMAR Vs. DEVI SING
August 3, 2005
SHREE BARKHA SYNTHETICS LTD Vs. ASTT CIT
August 2, 2005
SHREE COLD STORAGE Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD
July 11, 2005
SHREE LAL Vs. SURYAKANT
April 6, 2005
SHREE RAJASTHAN TEXCHEM LTD. Vs. UNION OF INDIA (UOI)
November 3, 2005
SHRI RAHUL MALT P LTD Vs. RAINBOW BREWERIES LTD
January 28, 2005
SHRI RAM Vs. STATE OF RAJASTHAN
March 18, 2005
SHRI RAM OIL EXTRACTIONS LTD Vs. RAJ STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD
October 17, 2005
SHRI RAM RAYONS KOTA Vs. JUDGE INDUSTRIAL TRIBUNAL AND LABOUR COURT KOTA
March 15, 2005
SHRIRAM FERTILIZERS Vs. UNION OF INDIA
June 2, 2005
SHYAM BASIC INFRASTRUCTURE Vs. STATE
April 6, 2005
SHYAM INTERNATIONAL LTD Vs. STATE
April 6, 2005
SHYAM SUNDER SETIA Vs. DURGESH NAGPAL
November 16, 2005
SHYAM SUNDER SHARMA Vs. STATE
October 22, 2005
SHYAM TELECOM LTD Vs. STATE
August 22, 2005
SHYOJI RAM Vs. STATE OF RAJASTHAN
September 28, 2005
SIRAJ AHMED Vs. R.S.R.T.C.
March 4, 2005
SIRMOHAR AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHERS
July 8, 2005
SITA RAM Vs. COLLECTOR DAUSA
October 19, 2005
SITA RAM Vs. STATE OF RAJASTHAN AND OTHERS
February 2, 2005
SITA RAM Vs. STATE OF RAJASTHAN
May 18, 2005
SITA RAM KACHHAWAHA Vs. STATE OF RAJASTHAN
May 2, 2005
SITA RAM PAREEK Vs. STATE OF RAJASTHAN
May 20, 2005
SMT. DURGA DEVI Vs. SHRI NARSINGH DASS
December 5, 2005
SMT. GAYATRI SINGH Vs. WING. C. SANJAY SINGH & ANR.
February 14, 2005
SMT. GEETA DEVI Vs. STATE
July 7, 2005
SMT. HARPHOOLI DEVI & ORS. Vs. KRIPAL SINGH & ANR.
May 17, 2005
SMT. KIRAN AND ANOTHER Vs. MANAGER M/S. MAHENDRA MACHINERY CORP. AND ANOTHER
November 23, 2005
SMT. MAMATA DEVI AND OTHERS Vs. STATE OF RAJASTHAN
October 20, 2005
SMT. MOHANI DEVI AND ANOTHER Vs. COMMISSIONER WORKMEN COMPENSATION, JODHPUR AND OTHERS
December 9, 2005
SMT. MUNNI Vs. THE ORIENTAL ASSURANCE CO. LTD.
March 31, 2005
SMT. NEELAM Vs. STATE OF RAJASTHAN & ANR.
February 11, 2005
SMT. PUSHPA GERYANI AND ORS. Vs. STATE OF RAJ. AND ANR.
January 11, 2005
SMT. RESHMI Vs. STATE OF RAJASTHAN
July 28, 2005
SMT. SANTRA DEVI AND OTHERS Vs. FIRM HARI SINGH PRATAP SING AND OTHERS
October 18, 2005
SMT. SHANTI BAI Vs. UDAI RAJ
January 14, 2005
SMT. SUNITA ALIAS DEVKANYA Vs. RAJESH KUMAR
February 15, 2005
SMT. SUNITA GODHA Vs. STATE OF RAJASTHAN & OTHERS
April 20, 2005
SOBHAG KANWAR Vs. STATE OF RAJASTHAN
December 14, 2005
SOBHAG MAL JAIN Vs. STATE OF RAJASTHAN
October 26, 2005
SOBHAGYA DEVI Vs. SUKHVIR SINGH
October 20, 2005
SOHAN SANKHLA Vs. LAKSHMI PAREWA
June 3, 2005
SOHAN SINGH Vs. JODHPUR VIDHYUT VITARAN NIGAM LTD
February 10, 2005
SOMA Vs. STATE OF RAJASTHAN
October 21, 2005
SONI DEVI AND OTHERS Vs. RAMESH CHANDRA AND OTHERS
March 22, 2005
SORAN & ORS. Vs. STATE OF RAJASTHAN
January 28, 2005
SPINTEX TUBES AND CONS LTD Vs. STATE
February 4, 2005
SRI CHAND Vs. RAJENDRA KUMAR
July 14, 2005
SRINGAR KANWAR Vs. HARI SINGH
October 17, 2005
SRIRAM BAHAL Vs. NARENDRA KAUR
September 19, 2005
STATE Vs. RUKIYA
March 29, 2005
STATE Vs. ARJUN DAS
May 23, 2005
STATE Vs. MALA RAM
May 17, 2005
STATE Vs. SITA RAM
May 17, 2005
STATE BANK OF BIKANER and JAIPUR Vs. ADDL DIST and SESSIONS JUDGE
February 4, 2005
STATE OF RAJ Vs. REVTI PRASAD
December 1, 2005
STATE OF RAJASTAN Vs. SANTOSH YADAV
February 22, 2005
STATE OF RAJASTHAN Vs. VIRENDRA KUMAR
March 16, 2005
STATE OF RAJASTHAN Vs. RAHIM
April 8, 2005
STATE OF RAJASTHAN Vs. NATHU LAL
February 3, 2005
STATE OF RAJASTHAN Vs. SHIV RAJ SINGH
February 1, 2005
STATE OF RAJASTHAN Vs. RAVISHANKAR SRIVASTAVA
June 24, 2005
STATE OF RAJASTHAN Vs. LABOUR COURT BHARATPUR
July 28, 2005
STATE OF RAJASTHAN Vs. FAIJ MOHD
August 4, 2005
STATE OF RAJASTHAN Vs. SILOCHANA DEVI
August 8, 2005
STATE OF RAJASTHAN Vs. CR LAW REPORTERS
May 12, 2005
STATE OF RAJASTHAN Vs. MOHAN LAL
June 2, 2005
STATE OF RAJASTHAN Vs. SHRI DEV NARAIN PANDEY
May 9, 2005
STATE OF RAJASTHAN Vs. RAMESH KUMAR
April 21, 2005
STATE OF RAJASTHAN Vs. GOPAL
November 16, 2005
STATE OF RAJASTHAN Vs. TEJA RAM
October 19, 2005
STATE OF RAJASTHAN Vs. CHANDI AND COMPANY
October 25, 2005
STATE OF RAJASTHAN Vs. MADHO SINGH BHATI
September 16, 2005
STATE OF RAJASTHAN Vs. LAXMI NARAIN
September 21, 2005
STATE OF RAJASTHAN Vs. CHHAGAN LAL JOSHI
August 18, 2005
STATE OF RAJASTHAN Vs. HEMRAJ AND ANR.
July 5, 2005
STATE OF RAJASTHAN Vs. KUNDAN AND ORS.
July 5, 2005
STATE OF RAJASTHAN Vs. SALAG RAM AND ANR.
July 27, 2005
STATE OF RAJASTHAN Vs. UKA & ORS.
May 5, 2005
STATE OF RAJASTHAN Vs. JAIKUMAR BHADU & 7 ORS.
May 3, 2005
STATE OF RAJASTHAN Vs. KALU RAM
May 9, 2005
STATE OF RAJASTHAN Vs. TEJA AND OTHERS
January 4, 2005
STATE OF RAJASTHAN Vs. ONKAR LAL AND ANR.
May 17, 2005
STATE OF RAJASTHAN Vs. NEEL KANTH AND OTHERS
May 9, 2005
STATE OF RAJASTHAN Vs. DEVI SINGH AND OTHERS
May 9, 2005
STATE OF RAJASTHAN Vs. BHOGJI AND ANOTHER
May 9, 2005
STATE OF RAJASTHAN Vs. MIYA RAM @BHIYA RAM
February 18, 2005
STATE OF RAJASTHAN Vs. MOHANLAL
May 10, 2005
STATE OF RAJASTHAN Vs. VAYA COPY MANUFACTURERS
December 12, 2005
STATE OF RAJASTHAN Vs. FEMROZ AHERAM SHAH ILLAVABIA
November 8, 2005
STATE OF RAJASTHAN AND ANR. Vs. PADHEY SHYAM & ANR.
February 8, 2005
STATE OF RAJASTHAN AND ORS. Vs. TARSAM LAL AND ORS.
April 7, 2005
STEEL AUTHORITY OF INDIA Vs. UNION OF INDIA
June 3, 2005
SUBHAN KHAN Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER AND OTHERS
March 18, 2005
SUBHASH ALIAS SUBHASH CHANDRA ALIAS YASHPAL VERMA Vs. STATE
November 16, 2005
SUBHASH CHANDRA KHANNA Vs. STATE OF RAJASTHAN & ORS.
March 10, 2005
SUBHASH SHARMA Vs. STATE OF RAJASTHAN
August 2, 2005
SUCHA SINGH Vs. STATE OF RAJASTHAN
September 15, 2005
SUDHIR CHANDRA Vs. CHHOTA DEVI
December 3, 2005
SUGAN CHAND Vs. MADAN LAL
December 12, 2005
SUGNA RAM Vs. STATE OF RAJASTHAN
September 9, 2005
SUJATA Vs. SAI PETRO CARRIERS
August 3, 2005
SUKH RAM Vs. STATE OF RAJASTHAN
May 10, 2005
SULEKHA Vs. BHUPENDRA SINGH NARUKA
July 11, 2005
SULTAN RAM AND ANOTHER Vs. ADJ (FT) AND ANOTHER
April 4, 2005
SULTAN SINGH Vs. STATE OF RAJASTHAN
December 7, 2005
SULTAN SINGH Vs. RAJASTHAN HOUSING BOARD
July 30, 2005
SUMAN JAIN Vs. ABDUL KAYUM
March 31, 2005
SUMAN SHARMA Vs. MAHAVIR PRASAD
October 26, 2005
SUMER CHAND MATHUR Vs. STATE OF RAJASTHAN
September 26, 2005
SUMER SINGH Vs. STATE OF RAJASTHAN
January 5, 2005
SUNDIYA @ HANSRAJ Vs. STATE OF RAJASTHAN
November 7, 2005
SUNIL KUMAR JAIN Vs. STATE
March 28, 2005
SUNIL MAHATMA Vs. BHERU SINGH
November 9, 2005
SUNIT ALIAS BOBI Vs. STATE
September 21, 2005
SUNITA Vs. PUNEET RAM CHANDANI
April 5, 2005
SUO MOTO Vs. STATE OF RAJASTHAN
June 1, 2005
SUO MOTTO Vs. STATE OF RAJ & ORS.
March 22, 2005
SUO MOTU Vs. STATE OF RAJASTHAN
June 3, 2005
SURAJ KANWAR Vs. RSRTC
July 12, 2005
SURENDRA BHATIA Vs. POONAM BHATIA
November 22, 2005
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
September 23, 2005
SURENDRA NATH Vs. STATE OF RAJASTHAN & ORS.
February 22, 2005
SURENDRA SINGH Vs. BHANWAR LAL
May 30, 2005
SURENDRA SINGH AND ANR. Vs. STATE OF RAJASTHAN
September 15, 2005
SURESH Vs. STATE OF RAJ. & ORS.
February 11, 2005
SURESH CHAND MATHUR Vs. STATE OF RAJASTHAN
November 7, 2005
SURESH CHANDRA SINGHAL Vs. STATE OF RAJASTHAN
May 13, 2005
SURESH KUMAR Vs. STATE OF RAJASTHAN
November 21, 2005
SURESH KUMAR ALIAS SUSHIL Vs. STATE OF RAJASTHAN
July 20, 2005
SURESH SINGAL Vs. UNIVERSITY OF RAJASTHAN
February 15, 2005
SURESH VAL CHAND JAIN Vs. UNION OF INDIA
April 19, 2005
SURI CONSTRUCTION Vs. STATE OF RAJASTHAN
April 6, 2005
SURI CONSTRUCTION Vs. STATE OF RAJASTHAN
August 23, 2005
SURJIT KAUR Vs. NEW INDIA ASSURANCE CO LTD
February 28, 2005
SURJIT SINGH Vs. DWARKA PRASAD
April 21, 2005
SURYA PRAKASH Vs. MAGANAWATI
November 16, 2005
SUSHILA NAGAR Vs. UGAM SINGH
May 4, 2005
SUTLEJ INDUSTRIES LTD Vs. STATE
November 17, 2005
SWADESHI POLYTEX LTD Vs. JAIPUR SPINNING AND WEAVING MILLS
January 28, 2005
SWAROOP SINGH Vs. STATE OF RAJASTHAN & OTHERS
July 19, 2005
SWAROOPI DEVI Vs. STATE OF RAJASTHAN
May 16, 2005
SWETA SAXENA AND OTHERS Vs. STATE OF RAJASTHAN
June 2, 2005
TAHAL SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER AND OTHERS
July 27, 2005
TAHIR KHAN ALIAS SHAKEEL Vs. STATE OF RAJASTHAN
August 3, 2005
TAJ HUSSAIN Vs. MISRU KHAN
October 17, 2005
TARA CHAND Vs. BHANWAR LAL
November 29, 2005
TATA FINANCE LTD Vs. SUMIT KHAMSERA
July 26, 2005
TEJ SINGH Vs. STATE OF RAJASTHAN
March 9, 2005
TEJPAL JEENGAR Vs. STATE OF RAJASTHAN
August 26, 2005
TEJU Vs. STATE OF RAJASTHAN
August 9, 2005
THANA RAM Vs. STATE OF RAJASTHAN
August 5, 2005
THANDI RAM Vs. STATE OF RAJASTHAN
June 3, 2005
TIKAYAT KISHAN VIKAS KENDRA Vs. STATE OF RAJASTHAN
September 16, 2005
TILAK RAJ Vs. BALDEV RAJ
November 18, 2005
TOLA Vs. STATE OF RAJASTHAN
January 4, 2005
TRILOCHAN SINGH Vs. UNION OF INDIA
April 5, 2005
TRILOK SINGH Vs. STATE OF RAJASTHAN
January 6, 2005
TUNDA RAM Vs. GHANSHYAM
August 11, 2005
UDAI SINGH UDAWAT Vs. RAJASTHAN HIGH COURT AND OTHERS
April 12, 2005
UDAIBHAN SINGH ALIAS BABLU SINGH Vs. STATE OF RAJASTHAN
September 12, 2005
UDAIPUR CEMENT WORKS Vs. UNION OF INDIA
February 23, 2005
UGAM RAJ Vs. CIVIL JUDGE SD SOJAT CITY
July 11, 2005
UGANTI Vs. KAJORE MAL
September 15, 2005
UMA KANT AND CO LTD Vs. NIRANJAN PRASAD MAHESH
September 15, 2005
UMAR DARAZ Vs. STATE OF RAJASTHAN
December 21, 2005
UMESH KUMAR SONI Vs. STATE OF RAJASTHAN
February 1, 2005
UNION OF INDIA Vs. CHHAGAN LAL SOOD
February 7, 2005
UNION OF INDIA Vs. GANESH LAL
February 9, 2005
UNION OF INDIA Vs. VISHNU LAL NAI
January 19, 2005
UNION OF INDIA Vs. LABOUR COURT
March 17, 2005
UNION OF INDIA Vs. MAHESHWARI BUILDERS
April 19, 2005
UNION OF INDIA Vs. TRUSTEES OF MAJOR MAHARAJ HARISINGH BENEFIT OF DEFENCE SERVICE PERSONNEL CHARITABLE TRUST
April 25, 2005
UNION OF INDIA Vs. SANTOSH
April 25, 2005
UNION OF INDIA Vs. KULDEEP DHANKAR
December 20, 2005
UNION OF INDIA Vs. GRASIM INDUSTRIES LTD
December 14, 2005
UNION OF INDIA Vs. UMESH KUMAR MALIK
December 8, 2005
UNION OF INDIA Vs. MULTANA RAM AND ANR.
January 28, 2005
UNION OF INDIA Vs. JAISHREE
September 19, 2005
UNION OF INDIA Vs. KESRI CHAND MANAK CHAND
November 7, 2005
UNION OF INDIA Vs. ADITYA CEMENT
November 8, 2005
UNION OF INDIA Vs. BHILWARA SPINNING LTD
August 5, 2005
UNION OF INDIA & ORS. Vs. GANESH GOVT. & RURAL WORKS
February 16, 2005
UNION OF INDIA AND ANOTHER Vs. HARISH BULCHANDANI AND ANOTHER
March 15, 2005
UNION OF INDIA AND OTHER Vs. LAL CHAND AND ANOTHER
October 17, 2005
UNION OF INIDA Vs. DEVENDRA KUMAR MITTAL
August 2, 2005
UNITED INDIA INSURANCE CO LTD Vs. SHAKUNTALA SHARMA
October 18, 2005
UNITED INDIA INSURANCE CO LTD Vs. KAMLESH SHARMA
September 9, 2005
UNITED INDIA INSURANCE CO LTD Vs. GORA DEVI
May 9, 2005
UNITED INDIA INSURANCE CO LTD Vs. PARAMI DEVI
March 29, 2005
UNITED INDIA INSURANCE COMPANY Vs. ANITA SHARMA
August 3, 2005
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NANA AND OTHERS
February 17, 2005
UNIVERSITY OF RAJ JAIPUR Vs. YASH PAL SINGH JHALA
January 11, 2005
UP VAN SARANKSHAK Vs. SAERAM
March 18, 2005
USHA GUPTA Vs. COMMISSIONER OF INCOME TAX
October 25, 2005
V P SAXENA Vs. STATE OF RAJASTHAN
November 22, 2005
VANDANA Vs. SURESH CHARAN
January 24, 2005
VANS GOPAL SINGH Vs. JAIPUR UDYOG
April 21, 2005
VARINDRA SINGH Vs. STATE OF RAJASTHAN
May 5, 2005
VARJU Vs. UNITED INDIA INSSURANCE CO LTD
January 12, 2005
VASUDEO Vs. UNION OF INDIA
November 14, 2005
VEERO Vs. STATE OF RAJASTHAN
December 8, 2005
VIDHI CHAND Vs. STATE OF RAJASTHAN
May 25, 2005
VIJAY K. SHARMA Vs. DIRECTOR NATIONAL AYURVED INSTITUTE
March 22, 2005
VIJAY KUMAR SHARMA Vs. STATE OF RAJASTHAN
March 2, 2005
VIJAY LAL S/O SHRI KANA RAM Vs. THE STATE OF RAJASTHAN AND OTHERS
February 8, 2005
VIJAY PRAKASH TOSHNIWAL Vs. COMMISSIONER OF INCOME TAX
November 30, 2005
VIJENDRA KUMAR Vs. STATE
September 22, 2005
VIMAL KUMAR JAIN Vs. MAHAVEER PARSAD JAIN
October 17, 2005
VIMALA DEVI Vs. HANUMAN SAHAY
January 27, 2005
VIMLA Vs. MOOLCHAND
January 7, 2005
VIMLA DEVI Vs. STATE OF RAJASTHAN AND ANOTHER
August 11, 2005
VINOD KARNI AND URMILA Vs. STATE OF RAJASTHAN
May 5, 2005
VINOD PRAKASH PORWAL Vs. UNITED INDIA INSURANCE CO LTD
April 5, 2005
VIPIN ANAND AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
January 25, 2005
VIRAT SHARMA AND ANOTHER Vs. STATE
September 1, 2005
VISHAL & ORS. Vs. STATE OF RAJASTHAN
March 30, 2005
VISHAL MAHESHWARI Vs. STATE OF HARYANA
August 5, 2005
VISHNI Vs. STATE OF RAJASTHAN
January 18, 2005
VISHNU Vs. STATE OF RAJASTHAN
August 3, 2005
VISHNU DUTTA SONI Vs. STATE OF RAJASTHAN
July 20, 2005
VISHNU GOPAL VYAS Vs. STATE OF RAJASTHAN
May 10, 2005
VISHNU PRASAD Vs. STATE OF RAJASTHAN & ANR.
May 25, 2005
VISHRAM Vs. STATE OF RAJASTHAN
August 31, 2005
VISWANATH SHARMA Vs. STATE OF RAJASTHAN AND 3 ORS
November 17, 2005
WAGAD CONSTRUCTION CO. Vs. STATE OF RAJASTHAN
August 31, 2005
XLO UNITED CLUTCH PRODUCTS LTD Vs. MOTOR INDUSTRIES CO LTD
December 19, 2005
YASH INDUSTRIES Vs. STATE OF RAJASTHAN
July 21, 2005
YASHWANT SHARMA Vs. STATE OF RAJASTHAN
March 17, 2005
YATENDRA SINGH @ SONU PARIHAR Vs. STATE
February 23, 2005
YOGENDRA NANDWANA Vs. STATE OF RAJASTHAN
August 25, 2005
YOGESH S/O RADHEY SHYAM Vs. THE STATE OF RAJASTHAN & ANR.
February 9, 2005
YUSUF AND ORS. Vs. STATE OF RAJASTHAN
January 7, 2005
ZAKIR HUSSAIN Vs. COMMISSIONER OF INCOME TAX
November 7, 2005