Case Index

Title
Date
AB AZIZ SHAH Vs. STATE
April 28, 2005
AB HAMID ZARGAR Vs. STATE
December 9, 2005
AB MAJID Vs. STATE OF J&K
December 2, 2005
AB RAQIB WANI Vs. STATE
November 19, 2005
AB RASHID DAR Vs. STATE OF J&K
April 5, 2005
AB RASHID GANAIE & OTHERS Vs. STATE AND OTHERS
August 12, 2005
AB RASHID JOGGER Vs. STATE OF J&K
March 29, 2005
AB RAZAK GANAIE Vs. STATE OF J&K
May 26, 2005
AB REHMAN Vs. STATE OF J&K
March 24, 2005
AB REHMAN MIR Vs. ARSHAD RENZOO
July 29, 2005
AB REHMAN NATH Vs. J&K BANK LTD
April 16, 2005
AB REHMAN WANI Vs. STATE THROUGH P/S KARGIL
August 2, 2005
AB SAMAD Vs. FINANCIAL COMMISSIONER
November 30, 2005
AB SATTAR GANAIE Vs. FINANCIAL COMMISSIONER
November 19, 2005
ABDUL AZIZ PARRAY Vs. STATE
November 19, 2005
ABDUL GANI RASTI Vs. MUNEERA BANOO
November 19, 2005
ABDUL GANI RASTI Vs. MUNEERA BANOO
September 19, 2005
ABDUL MAJID MAKROO Vs. STATE OF J&K & ORS.
April 26, 2005
ABDUL REHMAN NATH Vs. JAMMU AND KASHMIR BANK
April 16, 2005
AGFA INDIA PVT LTD Vs. BEE PEE TRADERS
December 1, 2005
AIJAZ AHMAD PATHAN Vs. STATE
December 2, 2005
AJIT SHARMA Vs. JAMMU DEVELOPMENT AUTHORITY
August 9, 2005
AKHIL KUMAR GUPTA Vs. STATE OF J&K
May 27, 2005
ALI NAQI Vs. STATE AND ORS.
May 10, 2005
ALL J&K CIVIL ENGINEERS GRADUATES Vs. STATE
June 10, 2005
AMAR NATH Vs. STATE OF J&K
December 21, 2005
AMAR SINGH Vs. STATE
December 14, 2005
AMINA BANOO Vs. AB MAJID GANAI
March 22, 2005
AMRIK SINGH Vs. ASHOK KUMAR
December 19, 2005
AMRIT SAGAR Vs. STATE OF J&K
August 3, 2005
ANDRE POTHUON Vs. ROSHAN LAL
March 24, 2005
ANIL KHAJURIA Vs. AVINASH CHANDER
March 24, 2005
ANIL KUMAR Vs. ARUN PARKASH
May 18, 2005
ANIL SINGH Vs. STATE
November 29, 2005
ANKUSH BHARGAVA Vs. STATE OF J AND K
June 6, 2005
ASHOK KUMAR Vs. INCOME TAX OFFICER
August 31, 2005
ASHOK KUMAR Vs. STATE OF J&K
April 1, 2005
ASHOK KUMAR JAIN Vs. STATE OF J&K & ORS.
August 5, 2005
ASSOCIATED COMPANY LTD. Vs. STATE OF J AND K
July 28, 2005
AWALEEN Vs. UNITED INDIA INSURANCE CO LTD
February 21, 2005
AZEEM AHMAD Vs. STATE AND ORS.
July 29, 2005
B B SHARMA Vs. STATE
December 23, 2005
B.N. PATHAK Vs. BALDEV SHARMA
May 5, 2005
BABU DIN Vs. STATE OF J AND K
October 3, 2005
BACHU SINGH Vs. UNION OF INDIA
March 17, 2005
BANARSI DASS Vs. STATE OF J&K
December 1, 2005
BANARSI LAL Vs. BALDEV RAJ
August 11, 2005
BANSI LAL SHARMA Vs. STATE
June 10, 2005
BARKAT BIBI Vs. SPECIAL TRIBUNAL, J&K, JAMMU
February 8, 2005
BASHIR AHMAD DARZI Vs. STATE
March 23, 2005
BASHIR AHMAD MALIK Vs. STATE OF J&K
March 28, 2005
BAWA RAM AND CO Vs. UNION OF INDIA
May 6, 2005
BHADERWAH FILM Vs. UNION OF INDIA
February 18, 2005
BHADUR SINGH Vs. STATE OF J&K
December 1, 2005
BHAN SINGH (EX SUB MAJOR) Vs. UNION OF INDIA
November 24, 2005
BHARAT BHUSHAN Vs. GIRDHARI LAL
September 1, 2005
BHUPINDER SINGH Vs. HARBHAJAN SINGH
September 30, 2005
BINDROO Vs. BADRI NATH
September 19, 2005
BLOCK DEVELOPMENT OFFICER POONCH Vs. MOHD SHARIEF
October 15, 2005
CHANDER VIR SINGH Vs. UNION OF INDIA
March 11, 2005
CHARANJIT SINGH Vs. STATE OF J&K
April 1, 2005
CHIEF ENGINEER Vs. ZEBA
March 11, 2005
COLLECTOR LAND ACQUISITION Vs. MAHINDER KUMAR
March 24, 2005
COLLECTOR, LAND ACQUISITION Vs. MOHAN LAL
April 27, 2005
COLLECTOR, LAND ACQUISITION THEIN DAM PROJECT Vs. GEETO DEVI
July 27, 2005
COMMISSIONER OF INCOME TAX Vs. PANKAJ JAIN
December 3, 2005
COMMISSIONER/SECY Vs. KHATI
February 7, 2005
CONSTABLE BASHIR AHMAD AND ANR. Vs. STATE OF J AND K AND ORS.
March 23, 2005
DAR BUILDERS Vs. CHIEF ENGINEER AND ANR
August 11, 2005
DARSHAN LAL Vs. STATE
April 7, 2005
DEFENCE ESTATE Vs. MOHD SULTAN MALIK
September 29, 2005
DES RAJ Vs. STATE OF J&K
April 7, 2005
DEVINDER SINGH Vs. UNION OF INDIA
October 7, 2005
DEVKINANDAN ALIAS PANDEY Vs. STATE
March 28, 2005
DHARAM PAUL Vs. STATE OF J AND K
August 12, 2005
DHARMO DEVI Vs. MOORTI SHIVJI MAHARAJ
January 1, 2005
DHEERAJSINGH Vs. HAJRA
February 7, 2005
DIVERGENT TECHNOLOGIES Vs. CENTRAL BANK OF INDIA
November 17, 2005
DIVISIONAL MANAGER Vs. SHABIR AHMAD HAJAM
December 17, 2005
DIVISIONAL MANAGER, NATIONAL INSURANCE CO Vs. AIJAZ AHMAD MIR
March 22, 2005
DR. SURINDER KUMAR BALI Vs. STATE
December 23, 2005
DR. TASNEEM GOWHAR Vs. STATE AND ORS.
May 28, 2005
EX Vs. UNION OF INDIA & OTHERS
June 7, 2005
EX ENGINEER Vs. AB REHMAN NAIKOO
December 17, 2005
EXCISE COMMISSIONER Vs. HILAL AHMED
August 4, 2005
EXECUTIVE ENGINEER ELECTRIC M AND RE DIVISION Vs. FAROOQ AHMAD TANTRY
February 21, 2005
FAHMEEDA Vs. AB RASHID ZAINDARI
February 10, 2005
FAROOQ AHMAD KUCHAY Vs. STATE OF J&K AND OTHERS
July 25, 2005
FAROOQ AHMED & ORS. Vs. STATE AND ANOTHER
December 13, 2005
FAROOQ KHAN Vs. STATE OF JAMMU AND KASHMIR
February 18, 2005
FATIMA Vs. FAYAZ AHMAD BEIGH
December 9, 2005
FAYAZ AHMAD HANDOO Vs. STATE AND ORS.
September 21, 2005
FAYAZ AHMAD KISHTWARI Vs. GH HASSAN BHAT
November 17, 2005
FAZAL Vs. STATE OF J&K AND OTHERS
September 30, 2005
FAZAL AHMED Vs. STATE OF J AND K
February 3, 2005
FOOD CORP. OF INDIA Vs. KRISHAN KUMAR
August 22, 2005
GEETA DEVI Vs. SUDESH KUMAR SHARMA
May 5, 2005
GENERAL MANAGER Vs. TIRATH SINGH
September 26, 2005
GH HASSAN BHAT Vs. STATE OF J&K
June 9, 2005
GH HASSAN DAR Vs. STATE OF J&K
July 25, 2005
GH HASSAN KHAN Vs. STATE OF J&K
May 9, 2005
GH HASSAN WANI Vs. BASHIR AHMAD WANI
June 7, 2005
GH HYDER Vs. STATE OF J&K
November 18, 2005
GH MOHD LONE Vs. STATE
May 9, 2005
GH MOHD MIR Vs. STATE
March 29, 2005
GH MOHD SHEIKH Vs. STATE THROUGH SHO, P/S SOURA
April 5, 2005
GH MOHIDIN RATTHER Vs. SHAMEEM AHMAD WANI
May 12, 2005
GH QADIR DAR Vs. STATE OF J&K
July 27, 2005
GH RASOOL BHAT Vs. STATE
December 27, 2005
GH RASOOL GANAIE Vs. STATE
December 2, 2005
GH RASOOL HAJAM Vs. AB RAZAK
May 18, 2005
GH. MOHI Vs. STATE OF J&K AND ORS.
September 20, 2005
GH. QADIR NAIKOO Vs. GH. HUSSAIN DRABU
February 7, 2005
GH. RASOOL BHAT Vs. STATE OF J AND K
February 21, 2005
GHULAM AHMAD MIR Vs. STATE
December 23, 2005
GHULAM AHMED DAR Vs. MUSTAE AHMED SHAH
December 8, 2005
GHULAM HUSSAIN Vs. STATE
February 14, 2005
GHULAM MOHD MATTA Vs. STATE
March 24, 2005
GHULAM MOHI-UD-DIN Vs. ACCOUNTANT GENERAL
November 9, 2005
GHULAM MOHIUDDIN ZARGAR Vs. STATE OF J&K & ORS.
July 25, 2005
GHULAM NABI GANAI Vs. GHULAM MOHD WANI
February 21, 2005
GHULAM RASOOL Vs. STATE
February 17, 2005
GHULAM RASOOL KHAN Vs. GHULAM HASSAN AND ORS.
August 12, 2005
GHULAM RASOOL MAGRAY Vs. STATE OF J AND K AND ORS.
May 26, 2005
GIAN CHAND Vs. MANGI RAM
March 16, 2005
GOPAL KRISHEN Vs. PRITI BALA
September 1, 2005
GOUTAM SINGH JASROTIA Vs. STATE
July 12, 2005
GULZAR AHMAD KUCHAY Vs. STATE OF J&K
August 12, 2005
GULZAR AHMAD WANI Vs. STATE OF J&K AND ANR.
September 14, 2005
GURBAX RAI AGGARWAL Vs. STATE
December 3, 2005
GURMEET KOUR Vs. AMRIK SINGH
February 10, 2005
HABIB ULLAH DAR Vs. CHAIRMAN
July 5, 2005
HAJI GH MOHD BHAT Vs. STATE OF J&K
May 9, 2005
HALIMA BEGUM Vs. BAL KRISHAN KOUL
February 7, 2005
HANS RAJ Vs. STATE
August 10, 2005
HARISH CHANDER Vs. ORIENTAL INSURANCE CO LTD
November 18, 2005
HASSAN BHAT Vs. MST. REHATI
June 10, 2005
HASSAN BHAT Vs. AHMAD KHANDAY AND OTHERS
September 14, 2005
HEM RAJ Vs. STATE
August 4, 2005
HIGH LAND FASHIONS Vs. JAMMU AND KASHMIR BANK LTD
March 22, 2005
INDIAN AIRLINES CORP Vs. MOHD ABDULLAH RESHI
April 1, 2005
IRFAN RASOOL GADDA Vs. STATE OF J&K
May 27, 2005
ISHRAT HABIB Vs. STATE
February 7, 2005
IVRCL AND SEW JV Vs. STATE OF J AND K
July 27, 2005
J AND K BANK Vs. MOHD SULTAN DAR
September 16, 2005
J P INDUSTRIES LTD , KISHTWAR Vs. MOHAN LAL
May 31, 2005
J S MODI Vs. STATE OF JAMMU AND KASHMIR
March 16, 2005
J&K BANK LTD Vs. ATTAR POULTRY FARM
December 1, 2005
JAGAN NATH Vs. STATE OF J&K
December 14, 2005
JAGDISH SINGH ALIAS KINNA Vs. STATE
February 28, 2005
JAGIR SINGH Vs. UNION OF INDIA
December 6, 2005
JAGJIT SINGH Vs. VINOD KUMAR
November 17, 2005
JAHAN ARA Vs. STATE OF J&K
April 27, 2005
JAI PARKASH INDUSTRIES LTD Vs. LIYAQAT ALI TANTRI
November 17, 2005
JAIDEV SETHI Vs. MAHARAJ KRISHAN SETHI
April 16, 2005
JALAL UD DIN Vs. GHULAM MOHAMMAD MIR
June 9, 2005
JALAL-UD-DIN MIR Vs. GHULAM MOHAMMAD MIR
April 5, 2005
JAMMU AND KASHMIR BANK LTD Vs. CHOUDHRY PARKASH CHAND
May 19, 2005
JAMMU TEC CO OP MARKETING SOCIETY Vs. NATIONAL AGRICULTURAL CO OP MARKETING FEDN
July 19, 2005
JANA BEGUM Vs. PRITHVI NATH RAZDAN
October 18, 2005
JARNAIL SINGH Vs. STATE OF J. & K. & ORS.
August 4, 2005
JAVED AHMAD LANGOO Vs. STATE OF J&K
March 30, 2005
JAVED AHMED LANGOO Vs. STATE OF J.& K. AND OTHERS
March 28, 2005
JAVID MASHOOD FAZLI Vs. STATE
May 20, 2005
JYOTSANA LAMBA Vs. STATE OF J&K
May 27, 2005
KAISAR AHMAD Vs. STATE
November 19, 2005
KALI DASS Vs. STATE THROUGH POLICE STATION, RAMNAGAR
December 21, 2005
KAMLESHA DEVI AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. & ANR.
August 4, 2005
KANTA VERMA Vs. SURINDER GUPTA
September 26, 2005
KARTAR CHAND Vs. UNION OF INDIA AND FOUR OTHERS
October 24, 2005
KEHAR SINGH Vs. CBI
August 11, 2005
KEWAL KRISHAN Vs. STATE OF J&K
December 21, 2005
KHEM RAJ Vs. STATE OF J AND K
September 30, 2005
KRIPAL SINGH Vs. BALVINDER SINGH
June 6, 2005
KRISHAN KUMAR Vs. STATE AND ORS.
May 18, 2005
KULDEEP KUMAR AND ORS. Vs. STATE AND ORS.
May 18, 2005
KULDIP RAJ SHARMA Vs. CITIZEN CO-OPE BANK LTD
November 29, 2005
KULWANT KOUR Vs. RADHEY SHYAM
November 23, 2005
KUMAR VERMA Vs. STATE & ORS.
August 12, 2005
KUNJ LAL Vs. UNION OF INDIA
July 20, 2005
M A WANI (PROF ) Vs. SHER-E-KASHMIR INSTITUTE OF MEDICAL SCIENCES, SRINAGAR
May 3, 2005
M I E R Vs. COMMISSIONER OF SALES TAX,
February 18, 2005
M.P. GUPTA Vs. STATE AND ORS.
July 19, 2005
MADAN MOHAN SHARMA Vs. COLLECTOR
July 19, 2005
MAHMOODA NAZKI Vs. STATE OF J&K
May 20, 2005
MANAGING DIRECTOR, J AND K HOUSING BOARD Vs. BALWANT KOUR
March 16, 2005
MANAGING DIRECTOR, J&K SFC Vs. SURINDER SINGH JAMWAL
November 18, 2005
MANAGING DIRECTORE Vs. SALEEMA
March 22, 2005
MANMOHAN SINGH GOURI Vs. RAMAN RAI
February 21, 2005
MANOHAR LAL Vs. STATE
July 19, 2005
MANZOOR AHMAD DAR Vs. STATE
May 16, 2005
MEHJABEEN SIMON Vs. FAYAZ AHMAD SIMON
May 9, 2005
MISS HARLEEN SINGH Vs. STATE OF J AND K
August 8, 2005
MOHAMMAD ISHAQ MALIK Vs. STATE OF J&K AND ORS.
May 26, 2005
MOHAN LAL KAITH Vs. STATE OF J&K
February 17, 2005
MOHD AKBAR RATHER Vs. STATE
June 9, 2005
MOHD ARAF QAZI Vs. STATE OF J&K
August 12, 2005
MOHD ASHRAF Vs. STATE
October 13, 2005
MOHD ASLAM Vs. STATE OF J&K
October 15, 2005
MOHD BAQIR Vs. STATE OF J&K
July 25, 2005
MOHD BHAT Vs. STATE OF J&K
July 25, 2005
MOHD BILAL ALIAS BILOO Vs. STATE
April 7, 2005
MOHD HAROON BHAT Vs. STATE OF J&K
April 15, 2005
MOHD HUSSAIN AVAN Vs. STATE OF J&K
March 29, 2005
MOHD ISMAIL MIR Vs. UNION OF INDIA
August 5, 2005
MOHD MAJNOON MIR Vs. STATE
March 23, 2005
MOHD MAQBOOL MIR Vs. STATE
August 12, 2005
MOHD MEHRAJ-UD-DIN KHAN Vs. STATE OF J&K
December 27, 2005
MOHD RAMZAN BHAT Vs. STATE
September 16, 2005
MOHD RASHID-UD-DIN Vs. STATE OF J&K
August 2, 2005
MOHD YOUSAF Vs. STATE OF JAMMU AND KASHMIR
March 14, 2005
MOHD. MAQBOOL MIR Vs. ALI MOHD. GANAI
February 7, 2005
MOHD. SHARIEF AND ORS. Vs. STATE OF J&K
February 10, 2005
MOHD. SULTAN Vs. OSWAL WOOLEN MILLS LTD.
February 7, 2005
MOHD.YOUSUF MALLA Vs. STATE OF J AND K
December 21, 2005
MOOL RAJ Vs. STATE
November 18, 2005
MURTAZA NASIR Vs. NASIR AHMED WANI
September 16, 2005
MUSHTAQ AHMAD KHATEEB Vs. SUMAN LATA BAGHAT
August 3, 2005
MUZAFFER AHMAD RATHER Vs. STATE OF J&K
August 12, 2005
NARESH BHATIA Vs. SURINDER KUMAR
December 1, 2005
NASEER AHMAD DAR Vs. STATE OF J&K
February 9, 2005
NASEER AHMAD KOTY Vs. STATE
August 26, 2005
NASIR MOHD Vs. STATE
April 8, 2005
NATIONAL INSURANCE Vs. JAVAID AHMAD KHAN
December 2, 2005
NATIONAL INSURANCE CO LTD Vs. PARSINO DEVI
October 25, 2005
NATIONAL INSURANCE CO LTD Vs. AB AHAD
April 27, 2005
NATIONAL INSURANCE CO LTD Vs. TSERING DOMA
March 22, 2005
NATIONAL INSURANCE CO LTD Vs. MOHAMMED RAFIQ BHAT
March 22, 2005
NATIONAL INSURANCE CO LTD Vs. PHONTOSOG DELDAN
March 22, 2005
NATIONAL INSURANCE CO LTD Vs. HALEEMA BEGUM
September 1, 2005
NATIONAL INSURANCE CO LTD Vs. OM PRAKASH
October 25, 2005
NATIONAL INSURANCE CO. Vs. NISSAR AHMAD WANI
February 21, 2005
NATIONAL INSURANCE COMPANY Vs. ABDUL QAYOOM DAR
April 28, 2005
NATIONAL INSURANCE COMPANY Vs. BHAGIRATH SINGH
December 13, 2005
NATIONAL INSURANCE COMPANY Vs. SUNDER SINGH KHURANA
October 28, 2005
NATIONAL INSURANCE COMPANY LTD Vs. ABDUL AHAT
April 27, 2005
NAWAB KHAN, SUB [NO 870021695] Vs. UNION OF INDIA
October 3, 2005
NAZIR AHMAD DAR Vs. STATE OF J&K
April 8, 2005
NAZIR AHMAD KHAN Vs. STATE AND ORS.
August 5, 2005
NAZIR AHMAD MAGRAY Vs. STATE
April 4, 2005
NEK SINGH Vs. RAM PRAKASH
November 17, 2005
NEW INDIA ASSURANCE CO LTD Vs. SUGHRA BIBI
November 30, 2005
NEW INDIA ASSURANCE CO LTD Vs. GH MOHI-UD-DIN
December 5, 2005
NEW INDIA ASSURANCE CO LTD Vs. FARIDA BEGUM
November 30, 2005
NEW INDIA ASSURANCE CO LTD Vs. IMTIAZ BANO
December 20, 2005
NEW INDIA ASSURANCE COMPANY LTD. Vs. MST. NEELAM GOYAL AND ANR.
December 1, 2005
NIRMAL SINGH Vs. STATE OF J AND K
April 16, 2005
NISHAT ROADWAYS Vs. STATE OF J AND K
May 5, 2005
NUSRAT BEGUM Vs. COLLECTOR ASSISTANT COMMISSIONER, JAMMU
September 28, 2005
OMKAR SHARMA Vs. SHRI MATA VAISHNO DEVI SHRINE BOARD, KATRA
May 20, 2005
OMKAR SINGH AND ANR. Vs. STATE OF JAMMU AND KASHMIR
April 7, 2005
ORIENTAL INSURANCE CO LTD Vs. SHAM LAL MATOO
December 20, 2005
ORIENTAL INSURANCE CO LTD Vs. STATE CONSUMER PROTECTION COMMISSION, J&K
December 19, 2005
ORIENTAL INSURANCE CO LTD Vs. SODAGER SHOW ROOM
December 27, 2005
ORIENTAL INSURANCE CO LTD Vs. SAKINA BEGUM
December 20, 2005
ORIENTAL INSURANCE CO LTD Vs. MISRA (MST )
February 14, 2005
ORIENTAL INSURANCE CO. LTD Vs. MUSHTAQ AHMAD
December 22, 2005
PARTAP SINGH Vs. SWARAN SINGH
November 18, 2005
PARVEEN RAWAT(CAPT ) Vs. STATE OF J&K
December 3, 2005
PARVEZ S KOUL Vs. PRESIDING OFFICER
November 19, 2005
POWER GRID CORP OF INDIA Vs. LASSI
August 12, 2005
PRAMOD KUMAR Vs. STATE OF J&K
November 18, 2005
PRATEEK GOEL Vs. BPEE
December 23, 2005
PREMU Vs. STATE
April 27, 2005
PUNJABI BROTHERS Vs. PUNJAB NATIONAL BANK LTD
February 21, 2005
QAZI GH NABI Vs. QAZI JALAL-UD-DIN
February 14, 2005
R B JODHAMAL Vs. STATE
August 6, 2005
RACHPAL SINGH ALIAS NIKA Vs. STATE
March 16, 2005
RAJ KUMAR SHARMA Vs. STATE OF J&K
November 29, 2005
RAJ KUMAR SHARMA Vs. STATE OF JAMMU AND KASHMIR
November 20, 2005
RAJEEV KUMAR KOUL Vs. JYOTSANA KOUL
September 26, 2005
RAJINDER KUMAR Vs. STATE
November 10, 2005
RAJINDER KUMAR GUPTA Vs. STATE OF J&K
June 8, 2005
RAJINDER SINGH Vs. UNION OF INDIA
October 7, 2005
RAJINDER SINGH HUNDAI Vs. UNION OF INDIA
June 4, 2005
RAJIV LUTHRA Vs. NEENA LUTHRA
February 10, 2005
RAKESH KUMAR Vs. PURAN SINGH
March 16, 2005
RAM LAL Vs. STATE
August 4, 2005
RAM PAL BATHONIA, ADVOCATE Vs. STATE OF J&K, THROUGH ITS CHIEF SECRETARY, CIVIL SECT , SRINAGAR
April 15, 2005
RAMAN DEV Vs. STATE
December 23, 2005
RAMESHWAR SINGH Vs. STATE OF J&K
November 18, 2005
RANBIR DATT BHANOT AND NATHU RAM Vs. STATE OF J&K
March 4, 2005
RASHEEDA AKTHAR Vs. STATE
October 7, 2005
RATTAN LAL Vs. STATE OF JAMMU AND KASHMIR
October 28, 2005
RATTAN LAL Vs. STATE
March 14, 2005
REGISTRAR OF COMPANIES Vs. ELABORATE LEASING PVT. LTD.
October 25, 2005
RIYAZ Vs. STATE OF J&K AND ORS.
May 20, 2005
ROHIT DHAWAN Vs. STATE
July 25, 2005
ROSHAN LAL BHAGAT Vs. STATE
December 7, 2005
ROSHAN LAL GUPTA Vs. STATE OF J&K
February 18, 2005
S AMARJIT SINGH Vs. PARKASH KOUR
February 10, 2005
S.B.I. Vs. PRITAM SINGH
February 1, 2005
SAIDA MOHD Vs. STATE
September 14, 2005
SAIDA MOHD Vs. STATE OF J AND K
February 14, 2005
SAIF-UD-DIN (KH ) Vs. STATE OF J&K
March 22, 2005
SAJAD AHMAD BHAT Vs. STATE
December 9, 2005
SAJAD MEHMOOD Vs. STATE AND OTHERS
September 29, 2005
SALEEMA Vs. COLLECTOR LAND ACQUISITION, RAMBAN
October 25, 2005
SANGEETA KANWAL Vs. BHARAT SANCHAR NIGAM LTD , NEW DELHI
May 20, 2005
SANJAY ARORA Vs. STATE
May 2, 2005
SANJAY GUPTA Vs. SHIVALIK INVESTMENTS
November 24, 2005
SANJAY KUMAR SHARMA Vs. UNION OF INDIA
March 24, 2005
SANJEEV SHARMA Vs. STATE
June 6, 2005
SANSAR CHAND Vs. STATE OF JAMMU AND KASHMIR
December 21, 2005
SANTOSH RAJ Vs. STATE
March 24, 2005
SARANG BANI Vs. RAJINDER SINGH
March 16, 2005
SAROOP NATH Vs. STATE OF J&K
March 24, 2005
SARVANT KOCHAK Vs. NATIONAL INSURANCE CO LTD
February 14, 2005
SATINDER KOUR Vs. S D SINGH
March 30, 2005
SHABAN GURU AND ABDULLAH GURU Vs. STATE
February 4, 2005
SHABIR AHMED NATH Vs. STATE
June 10, 2005
SHAH LATIF Vs. STATE OF J&K
December 20, 2005
SHAKEEL AHMAD BHAT Vs. STATE OF J&K
December 17, 2005
SHAM DASS Vs. VIDYA DEVI
September 19, 2005
SHAM LAL SHARMA Vs. STATE OF J AND K
November 29, 2005
SHAMEEMA Vs. REHMAN BEIGH
December 7, 2005
SHATRU JEET SINGH JAMWAL Vs. OM PARKASH SHUKLA
February 5, 2005
SHEIKH IFTIKHAR AHMAD Vs. REHANA MAJID
March 22, 2005
SHER-E-KASHMIR NATIONAL MEDICAL INSTITUTE TRUST Vs. STATE OF J&K
June 7, 2005
SHOWKAT ALI ZARGAR Vs. STATE
June 10, 2005
SHRI MATA VAISHNO DEVI SHRINE BOARD, KATRA Vs. GH MOHD
September 30, 2005
SI MOHD AMIN BEIGH Vs. STATE OF J&K
May 26, 2005
SOM NATH Vs. STATE OF J&K
December 9, 2005
SONAM SINGH Vs. SK UNIVERSITY OF AGRICULTURAL SCIENCES AND TECHNOLOGY
December 22, 2005
SONIA KUMARI Vs. KARAN CHAND
September 28, 2005
STATE Vs. MOHD LATEEF DAR
October 17, 2005
STATE Vs. RAJU
September 28, 2005
STATE Vs. ROMESH SINGH & OTHERS
September 28, 2005
STATE Vs. ROSHAN LAL
September 28, 2005
STATE Vs. RAM RATTAN
September 28, 2005
STATE Vs. SANJEEV PANDITA
September 28, 2005
STATE Vs. MOHD ANWAR
April 27, 2005
STATE Vs. AJIT KUMAR
July 15, 2005
STATE Vs. K V BILAL SHAMUS
August 2, 2005
STATE Vs. MOHD. ASLAM
March 24, 2005
STATE BANK OF INDIA Vs. SHEIKH MOHD AMIN AND CO
February 21, 2005
STATE OF J AND K Vs. DEV RAJ
August 4, 2005
STATE OF J AND K Vs. JALAL UD DIN GANAI
June 9, 2005
STATE OF J&K Vs. SUNDER DAS
September 16, 2005
STATE OF J&K Vs. SHAFIQ AHMAD PANDIT
November 10, 2005
STATE OF J&K Vs. ZAFARULLAH AND OTHERS
February 14, 2005
STATE OF J&K Vs. DUNI CHAND
November 17, 2005
STATE OF J&K Vs. MANZOOR AHMAD WAGAY
November 15, 2005
STATE OF J&K AND OTHERS Vs. RASOOL RATHER
May 10, 2005
STATE OF J&K THROUGH COLLECTOR LAND ACQUISITION Vs. MUSTAQ AHMAD
May 25, 2005
STATE OF JAMMU & KASHMIR & ORS. Vs. MUNISH NARAYAN PRADHAN
October 29, 2005
STATE OF JAMMU AND KASHMIR Vs. MOHAMMAD RAFI PASWAL
March 22, 2005
STATE THROUGH SSP VIGILANCE ORGANISATION, JAMMU Vs. ROMESH CHANDERA
March 24, 2005
SUBASH CHANDER GUPTA AND SONS Vs. UNION OF INDIA
February 18, 2005
SUDERSHAN KUMAR KHAJURIA Vs. HARI KRISHAN GANDOTRA
October 25, 2005
SUDERSHAN SINGH Vs. STATE OF J&K
December 20, 2005
SUDHIR SINGH Vs. STATE OF J&K
March 24, 2005
SUHAIL AHMAD BHAT Vs. STATE
November 9, 2005
SUHAIL AHMAD KATARIA Vs. STATE THROUGH SUPDT, CENTRAL JAIL, SRINAGAR
October 24, 2005
SUMAN SHARMA Vs. BHUPINDER SINGH
May 12, 2005
SUNIL KUMAR MISRA Vs. UNION OF INDIA
May 27, 2005
SUPERINTENDING ENGINEER Vs. MOHAMMAD SHAFI MAGRAY
March 22, 2005
SURESH KUMAR Vs. UNION OF INDIA
February 18, 2005
SURESH KUMAR Vs. STATE
November 18, 2005
SURINDER MOHAN AGGARWAL Vs. STATE OF J AND K
May 5, 2005
SWARAN DEVI Vs. SITA DEVI
August 3, 2005
SWARN SINGH Vs. RAJ KOUR
December 1, 2005
SYED MOHD ASHRAF Vs. STATE OF J&K
February 17, 2005
SYED MUSHTAQ AHMED Vs. STATE AND OTHERS
November 19, 2005
TARIQ HAMEED KARA Vs. GH MOHI-UD-DIN WANI
February 7, 2005
TARSEEM LAL Vs. STATE OF J&K
March 16, 2005
TASLEEMA Vs. AIJAZ AHMAD SHEIKH
November 17, 2005
TAWSEEF AHMAD PARRA Vs. STATE OF J&K
June 9, 2005
TH. ASHWANI SINGH Vs. JEET LAL GUPTA
July 21, 2005
TILAK RAJ Vs. VIDHYA DEVI
June 7, 2005
TSEWANG NARBOO Vs. TSERING ANGEHOK
September 14, 2005
UCO BANK Vs. JAWAHAR RICE AND GENERAL MILLS
July 19, 2005
UNION OF INDIA Vs. ABDUL JABAR
March 4, 2005
UNION OF INDIA Vs. SHAHA (MST )
April 16, 2005
UNION OF INDIA Vs. ABDUL JABAR
May 4, 2005
UNION OF INDIA Vs. SHAHNAZ
December 8, 2005
UNION OF INDIA THROUGH DEFENCE ESTATES OFFICER, KASHMIR CIRCLE (SRINAGAR) Vs. ZAMINDARAN SONWAR
April 16, 2005
UNITED INDIA INSURANCE Vs. NIRMAL KAUR
August 23, 2005
UNITED INDIA INSURANCE CO LTD Vs. NOORA
February 21, 2005
UNITED INDIA INSURANCE CO. LTD. Vs. BALBIR SINGH
October 28, 2005
UNITED INDIA INSURANCE CO. LTD. Vs. SEEMA GUPTA
May 1, 2005
UNIVERSITY OF JAMMU Vs. JANSHRUTI MEHTA
April 11, 2005
V.N. KOHLI Vs. STATE OF JAMMU & KASHMIR & ORS.
February 18, 2005
VAISHNO FLOUR MILLS Vs. UNION OF INDIA
August 10, 2005
VED PARKASH Vs. PUNCHI RAM
April 15, 2005
VIJAY BHUSHAN CHOUDHARY Vs. SHIV CHARAN DASS SHARMA
October 18, 2005
VIJAY SHARMA Vs. STATE OF J AND K
December 5, 2005
VINOD GUPTA Vs. STATE
June 6, 2005
VISHWAJEET SOOD Vs. HOTEL SIM SAM PROJECT KATRA
September 23, 2005
WAHEED HUSSAIN Vs. MOHD FAROOQ RANGREZ
May 9, 2005
YASH PAUL Vs. NEELAM KUMARI
October 21, 2005
YASHPAL KAPOOR Vs. GANDOTRA FINANCE CORPORATION
January 12, 2005
YASHPAL KAPOOR Vs. GANDOTRA FINANCE CORPORATION
December 1, 2005
YOG RAJ SUDAN AND KULDEEP SINGH JASROTIA Vs. STATE OF J&K
March 24, 2005
ZAFARULLAH BHAT Vs. STATE OF J&K
August 11, 2005
ZAHOOR AHMAD BANDAY Vs. YASMEEN JAN
May 9, 2005
ZAKIR HUSSAIN WANI Vs. STATE OF J&K
May 26, 2005
ZILA DOA MIGRANTS COMMITTEE Vs. STATE AND OTHERS
November 29, 2005
ZULFKAR ALI SHAH Vs. ALAM SHAH
December 1, 2005