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Case Index
Title
Date
AIR INDIA LIMITED Vs. TALLAPANENI SREEDHAR
August 11, 2005
APGLI, GOVT OF A P Vs. TIRUMELLA VIJAYALAKSHMI
August 5, 2005
APSRTC Vs. V C REDDAPPA REDDY
June 23, 2005
B KAILASH RAO Vs. Y RAKSHIT
July 1, 2005
B NARASIMHA REDDY Vs. INDO-AMERICAN HYBRID SEEDS (INDIA) LTD
August 11, 2005
B SRI RAMAKRISHNA RAO Vs. NALLA SUVARNA DEVI
August 11, 2005
BAPATLA ENGINEERING COLLEGE Vs. THIMMAPURAM SESHADRI
August 9, 2005
CANARA BANK Vs. GAJJALA VENKATESH
June 30, 2005
G ASHOK KUMAR Vs. K LAKSHMI
June 22, 2005
G PADMAVATHI Vs. ANDHRA BANK
July 29, 2005
GANGADHAR APARTMENTS FLAT OWNERS ASSOCIATION Vs. SRIRAMA PROMOTERS & BUILDERS
June 24, 2005
HERO HONDA MOTORS LTD. Vs. T.NAGENDER
August 11, 2005
KATTA PRABHAKAR Vs. CHAITANYA MAHILA KALASHALA
June 23, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. MORA RAJESWARI
March 30, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. MORA RAJESWARI
June 30, 2005
N KUNCHI BABU Vs. A P TRANSCO
January 17, 2005
N MAHADEVAN Vs. C LAKSHMI KANTNAMMA
June 6, 2005
ORIENTAL INSURANCE COMPANY LIMITED Vs. CH RAMANAMMA
June 27, 2005
S.N.PANIGRAHI Vs. ANDHRA BANK
February 7, 2005
SRINIVASA ENTERPRISES Vs. MD ANEESUDDIN
August 10, 2005