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Title
Date
SALIM LARI Vs. STATE OF BIHAR
March 3, 2005
(SMT.) MANJU DEVI Vs. STATE OF BIHAR
April 25, 2005
A K THAKUR ALIAS AMRENDRA KUMAR THAKUR Vs. STATE OF BIHAR
July 19, 2005
ABDUL RASHID Vs. STATE OF BIHAR
March 1, 2005
ABHAY KUMAR Vs. STATE OF BIHAR
May 3, 2005
ABSHAR AHMAD ALIAS AABSHAR AHMAD Vs. BIHAR STATE ELECTRICITY BOARD
March 7, 2005
ABUL HASAN Vs. JOINT DIRECTOR OF CONSOLIDATION BIHAR
November 10, 2005
ABUL WAFA Vs. STATE OF BIHAR
September 5, 2005
ADITYA NATH JHA Vs. STATE OF BIHAR
July 29, 2005
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. COMMISSIONER OF INCOME TAX
March 23, 2005
AIBUNNISHA Vs. MASRUR ALAM
February 24, 2005
AJAI KUMAR Vs. STATE OF BIHAR
August 19, 2005
AJAY KUMAR Vs. STATE OF BIHAR
April 5, 2005
AJAY KUMAR CHAUPAL Vs. STATE OF BIHAR
February 1, 2005
AJAY KUMAR SHARMA Vs. STATE OF BIHAR
January 31, 2005
AJAY KUMAR SINGH Vs. STATE OF BIHAR
May 12, 2005
AJEET KUMAR Vs. STATE OF BIHAR
April 20, 2005
AJEET KUMAR RAI Vs. STATE OF BIHAR
August 18, 2005
AJIT KUMAR Vs. STATE OF BIHAR
March 7, 2005
AJIT OJHA Vs. LALLAN OJHA
October 24, 2005
AJIT SHARMA Vs. UNION OF INDIA
September 19, 2005
AJIT SINGH Vs. STATE OF BIHAR
May 4, 2005
AJOY KUMAR VERMA Vs. UNION OF INDIA
April 6, 2005
AKHILESH KUMAR JHA Vs. STATE OF BIHAR
January 13, 2005
AKSHAY BAT CHOUDHARY Vs. STATE OF BIHAR
May 11, 2005
ALI AKBAR Vs. SANJAY KUMAR RAKESH
January 6, 2005
ALI ANSARI Vs. STATE
January 18, 2005
ALIYAS MIAN Vs. STATE OF BIHAR
October 25, 2005
ALPANA SAHAY Vs. STATE OF BIHAR
April 15, 2005
AMAR KUMAR Vs. STATE OF BIHAR
January 28, 2005
AMARENDRA KUMAR MOHAN Vs. STATE OF BIHAR
March 16, 2005
AMARENDRA ROY CHOUDHARY Vs. KUNJ BIHARI ROY
August 17, 2005
AMARNATH CHOUDHARY Vs. STATE OF BIHAR
April 28, 2005
AMBIKA SINGH Vs. UNION OF INDIA
January 5, 2005
AMIRCHAND PASWAN Vs. STATE OF BIHAR
April 4, 2005
AMIRUDDIN ANSARI Vs. STATE
November 11, 2005
AMITA DATTA Vs. STATE OF BIHAR
November 28, 2005
AMLESH KUMAR SINGH Vs. STATE OF BIHAR
May 12, 2005
AMOD KR SINGH Vs. STATE
January 19, 2005
AMRENDRA KUMAR SINGH Vs. STATE OF BIHAR
January 12, 2005
ANAND MOHAN TRIPATHI Vs. BIHAR STATE ELECTRICITY BOARD
June 28, 2005
ANAND VERMA Vs. STATE OF BIHAR
February 3, 2005
ANANDI PRASAD Vs. STATE OF BIHAR
May 9, 2005
ANANT PRASAD YADAV Vs. STATE OF BIHAR
October 5, 2005
ANIKET KUMAR SAHNI Vs. STATE OF BIHAR
January 11, 2005
ANIL KUMAR RAJAK Vs. STATE OF BIHAR
September 2, 2005
ANIL KUMAR SHARMA Vs. STATE OF BIHAR
September 21, 2005
ANIL KUMAR SINHA Vs. STATE OF BIHAR
July 25, 2005
ANIL SINGH Vs. STATE OF BIHAR
July 4, 2005
ANIRUDH SAO Vs. STATE OF BIHA
August 2, 2005
ANISUL REHMAN Vs. ABDUL BARI
August 23, 2005
ANISUR REHMAN Vs. STATE OF BIHAR
March 30, 2005
ANSHU MALI RANJAN Vs. CHANCELLOR OF THE UNIVERSITIES
October 28, 2005
ANU MIAN ALIAS AKHTER MIAN Vs. STATE OF BIHAR
May 6, 2005
ANUGRAH PRASAD Vs. STATE OF BIHAR
February 25, 2005
ANWARUL HASSAN Vs. STATE OF BIHAR
September 16, 2005
ARAJKIYA KHWAJA SHAHID HUSSAIN PRIMARY TEACHER TRAINING COLLEGE Vs. STATE OF BIHAR
September 23, 2005
ARBIND KRISHNA ALIAS UDAY KRISHNA Vs. RAMDULARI DEVI
July 4, 2005
ARBIND KUMAR Vs. B S E B
April 20, 2005
ARBIND KUMAR PAL Vs. HAZIN BIBI KHAIRUN NISSA
January 31, 2005
ARBIND KUMAR THAKUR Vs. UNION OF INDIA
December 15, 2005
ARBIND NATH TIWARI Vs. STATE OF BIHAR
March 30, 2005
ARBIND SINGH Vs. STATE OF BIHAR
January 5, 2005
ARIF KAMAL KHAN Vs. STATE OF BIHAR
November 18, 2005
ARJUN PRASAD NO 2 Vs. STATE OF BIHAR
August 5, 2005
ARJUN RAI ALIAS GARIBA RAI ALIAS KARIBA RAI Vs. STATE OF BIHAR
May 20, 2005
ARJUN TRIVEDI Vs. FOOD CORPORATION OF INDIA
March 22, 2005
ARUN KUMAR Vs. STATE OF BIHAR
March 22, 2005
ARUN KUMAR Vs. MOHAN PRASAD
August 5, 2005
ARUN KUMAR MUKHERJEE Vs. STATE OF BIHAR
June 28, 2005
ARUN KUMAR SINHA Vs. CBI
January 13, 2005
ARUN KUMAR SRIVASTAVA Vs. STATE OF BIHAR
June 22, 2005
ARUN KUMAR SRIVASTAVA Vs. STATE OF BIHAR
March 16, 2005
ARUN RAM Vs. STATE OF BIHAR
September 15, 2005
ARVIND KUMAR Vs. STATE OF BIHAR
May 12, 2005
ARVIND KUMAR YADAV Vs. STATE OF BIHAR
July 7, 2005
ASHARFI PASWAN Vs. STATE OF BIHAR
August 26, 2005
ASHOK KUMAR Vs. STATE OF BIHAR
March 22, 2005
ASHOK KUMAR Vs. PATNA MUNICIPAL CORPORATION
March 14, 2005
ASHOK KUMAR CHOUDHARY Vs. STATE OF BIHAR
September 9, 2005
ASHOK KUMAR CHOUDHARY Vs. UNION OF INDIA
March 11, 2005
ASHOK KUMAR LAKHAIYAR Vs. STATE OF BIHAR
March 1, 2005
ASHOK KUMAR OJHA Vs. STATE OF BIHAR
March 5, 2005
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
March 23, 2005
ASHOK KUMAR SINGH Vs. MITHILESH KUMAR SINGH
August 9, 2005
ASHOK KUMAR SINHA Vs. STATE OF BIHAR
February 22, 2005
ASHOK KUMAR SINHA Vs. STATE OF BIHAR
April 22, 2005
ASHOK RAI Vs. STATE OF BIHAR
November 28, 2005
ASHOK YADAV Vs. STATE OF BIHAR
October 7, 2005
ASHUTOSH KUMAR Vs. STATE OF BIHAR
May 20, 2005
ASHVANI DHIR Vs. STATE OF BIHAR
January 25, 2005
ASLAM MIAN Vs. STATE OF BIHAR
April 1, 2005
ATAUR RAHMAN Vs. MAGADH GRAMH BANK
April 4, 2005
ATMA RAM ALIAS ATMA RAM CHAMAR Vs. STATE OF BIHAR
March 10, 2005
AVINASH KUMAR CHOURASIYA Vs. STATE OF BIHAR
August 10, 2005
AWADH KISHORE CHOUDHORY Vs. STATE OF BIHAR
December 9, 2005
AWADH MUNI PRASAD Vs. STATE OF BIHAR
March 14, 2005
AWADH NARAYAN SINHA Vs. STATE OF BIHAR
February 10, 2005
AWADH YADAV Vs. STATE OF BIHAR
May 19, 2005
AWADHESH KUMAR SINGH Vs. STATE OF BIHAR
August 29, 2005
AWDHESH KUMAR Vs. STATE OF BIHAR
September 15, 2005
AYODHYA PRACAD DUBEY Vs. JAI SHANKAR DUBEY
July 8, 2005
AZIZ MIAN Vs. STATE OF BIHAR
February 15, 2005
B R S C CHAYANIT CHIKITSAK SANGHARSH SAMITI Vs. STATE OF BIHAR
June 24, 2005
BABAN RAI Vs. STATE OF BIHAR
October 28, 2005
BABAN SINGH Vs. STATE OF BIHAR
November 30, 2005
BABLU COLD STORAGE AND ICECREAM PVT LTD Vs. SURENDRA PRASAD
February 1, 2005
BABUL SMOKELES FUEL INDUSTRIES P LTD Vs. BIHAR STATE CREDIT AND INVESTMENT CORPN LTD
February 10, 2005
BACHAN TRADERS Vs. STATE OF BIHAR
March 15, 2005
BACHCHU RAJAK Vs. STATE OF BIHAR
September 15, 2005
BADRI MUKHIYA Vs. STATE OF BIHAR
February 2, 2005
BADRI NATH PRASAD Vs. STATE OF BIHAR
August 29, 2005
BAIDYA NATH DUBEY Vs. STATE OF BIHAR
July 22, 2005
BAIDYANATH SINGH Vs. RAM BINAY SINGH
September 7, 2005
BAIJ NATH PAL Vs. STATE OF BIHAR
January 17, 2005
BAIJNATH PRASAD ALIAS BAIJU PRASAD Vs. RAJESH KUMAR
October 6, 2005
BAKARGANJ MACHHUA SWABLAMBI SAHKARI SAMITI LTD Vs. STATE OF BIHAR
March 3, 2005
BALESHWAR RAM Vs. STATE OF BIHAR
May 17, 2005
BALIRAM Vs. STATE OF BIHAR
May 3, 2005
BALKESHWARI DEVI Vs. LAXMI NARAYAN SINGH
June 30, 2005
BALRAM MALAKAR Vs. STATE OF BIHAR
March 22, 2005
BALRAM SINGH YADAV Vs. STATE OF BIHAR
April 20, 2005
BAM BAM SINGH Vs. STATE OF BIHAR
September 19, 2005
BASANT KUMAR CHOUDHARY Vs. UNION OF INDIA
February 25, 2005
BASANT KUMAR MISHRA Vs. STATE OF BIHAR
February 9, 2005
BASANT KUMAR SINGH Vs. STATE OF BIHAR
May 16, 2005
BASUDEO NARAIN SINGH Vs. STATE OF BIHAR
May 11, 2005
BASUDEO RAI Vs. STATE OF BIHAR
February 8, 2005
BECHAN SINGH Vs. STATE OF BIHAR
April 4, 2005
BEHAR ENGINEERING CORPORATION Vs. STATE OF BIHAR
August 19, 2005
BENGALI CHOUDHARY Vs. STATE OF BIHAR
August 3, 2005
BENITA TIGGA Vs. VICE CHANCELLOR
May 13, 2005
BHAGAN BHAR Vs. BAIDHNATH BHAR
June 22, 2005
BHAGIRATH PRASAD Vs. STATE OF BIHAR
April 8, 2005
BHAGIRATH PRASAD Vs. HARI NARAYAN PASWAN
August 1, 2005
BHAGIRATH RAI Vs. STATE OF BIHAR
November 21, 2005
BHAGWAN BHAGAT Vs. STATE OF BIHAR
May 4, 2005
BHAJU YADAV Vs. NARESH PASWAN
January 8, 2005
BHARAT BAITHA Vs. STATE
January 24, 2005
BHARAT KAMKAR Vs. STATE OF BIHAR
February 25, 2005
BHARAT OJHA Vs. STATE OF BIHAR
November 21, 2005
BHARAT PD SINGH Vs. STATE OF BIHAR
March 7, 2005
BHARAT PRASAD Vs. STATE OF BIHAR
February 11, 2005
BHARAT RAM Vs. STATE OF BIHAR
April 8, 2005
BHARAT SANCHAR NIGAM LTD Vs. BIJENDRA KUMAR DAS
January 25, 2005
BHARAT WAGON AND ENGINEERING COMPANY LTD Vs. HI TECH ABRASIVES LTD
December 1, 2005
BHAWANI CONSTRUCTION AND CO Vs. STATE
January 13, 2005
BHOGENDRA JHA Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
July 21, 2005
BHOLA JHA Vs. STATE OF BIHAR
February 10, 2005
BHOLA JHA Vs. STATE OF BIHAR
March 3, 2005
BHOLA NATH SINGH Vs. STATE OF BIHAR
July 11, 2005
BHOLA PANDEY Vs. STATE OF BIHAR
July 4, 2005
BHOLESHWAR PRASAD NARAYAN SINHA Vs. STATE OF BIHAR
February 15, 2005
BHUBNESHWAR PRASAD Vs. STATE OF BIHAR
January 24, 2005
BHUDEO CHOUDHARY ALIAS BHUDEO KUMAR CHOUDHARY Vs. STATE OF BIHAR
August 26, 2005
BHUKHALI MESTARANI Vs. STATE OF BIHAR
December 13, 2005
BHUNESHWAR YADAV Vs. STATE OF BIHAR
March 21, 2005
BIHAR BRICK MANUFACTURER ASSOCIATION Vs. STATE OF BIHAR
September 28, 2005
BIHAR ENGINEERING SERVICES ASSOCIATION Vs. STATE OF BIHAR
May 13, 2005
BIHAR RAJYA UTPAD SIPAHI MAHASANGH Vs. STATE OF BIHAR
December 6, 2005
BIHAR STATE CO OPERATIVE BANK Vs. STATE OF BIHAR
March 21, 2005
BIHAR STATE CO OPERATIVE BANK LTD Vs. UNION OF INDIA
March 28, 2005
BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD Vs. RAJANI RANJAN SAHAU
December 1, 2005
BIHAR STATE PLANNING AND DEVELOPMENT SERVICE ASSOCIATION Vs. STATE OF BIHAR
February 8, 2005
BIHAR STATE PLANNING AND DEVELOPMENT SERVICE ASSOCIATIOR Vs. STATE OF BHAR
July 21, 2005
BIHAR STATE SUNNI WAKF BOARD Vs. SHEIKH MOHAMMAD GOLAM BARI
August 2, 2005
BIHAR STATE SUNNI WAQF BOARD SERWAT JEHAN ALIAS SARBAT IKABAL AND YAMUN MANDAL Vs. STATE OF BIHAR
April 21, 2005
BIHAR STATISTICAL SERVICE ASSOCIATION Vs. STATE OF BIHAR
March 15, 2005
BIHAR SUGAR MILLS ASSOCIATION Vs. UNION OF INDIA
September 16, 2005
BIHAR SUGAR MILLS ASSOCIATION Vs. UNION OF INDIA
November 16, 2005
BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR
July 8, 2005
BIJAL YADAV Vs. STATE OF BIHAR
December 21, 2005
BIJAY KUMAR THAKUR Vs. STATE OF BIHAR
January 11, 2005
BIJAY PRAKASH GUPTA Vs. STATE OF BIHAR
April 12, 2005
BIMLA DEVI Vs. SHAHNAZ BEGUM
September 28, 2005
BINAY KUMAR SINHA ALIAS CHHOTE Vs. STATE OF BIHAR
December 1, 2005
BINAY KUMAR SINHA ALIAS CHHOTE Vs. STATE OF BIHAR
December 6, 2005
BINDESHWAR NAYAK Vs. STATE OF BIHAR
December 16, 2005
BINDESHWAR PRASAD Vs. STATE OF BIHAR
September 27, 2005
BINDESHWAR RAI Vs. STATE OF BIHAR
May 5, 2005
BINDU DEVI Vs. STATE OF BIHAR
August 10, 2005
BINOD KUMAR Vs. STATE OF BIHAR
January 19, 2005
BINOD KUMAR Vs. STATE OF BIHAR
July 22, 2005
BINOD KUMAR SINGH Vs. UNION OF INDIA
November 14, 2005
BINOD KUMAR SINGH Vs. UNION OF INDIA
November 4, 2005
BINOD KUMAR SINGH Vs. STATE OF BIHAR
August 1, 2005
BINOD KUMAR SINGH Vs. UNION OF INDIA
January 13, 2005
BINOD KUMAR VERMA Vs. STATE OF BIHAR
February 14, 2005
BIPAT DAS CHELA OF LATE MAHANTH RAGHUNATH DAS Vs. STATE OF BIHAR
September 1, 2005
BIPIN BIHARI SRIVASTAVA AND VIRENDRA KUMAR Vs. STATE OF BIHAR
August 25, 2005
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
April 12, 2005
BIR VIJAI SINGH Vs. RAMA SHANKAR SINGH
June 30, 2005
BIRENDRA KUMAR SINHA Vs. HEALTH SECRETARY
May 4, 2005
BISHIWANATH RAM Vs. STATE OF BIHAR
March 21, 2005
BISHUN LAL BHAIYA Vs. STATE OF BIHAR
March 11, 2005
BISHUNPUR SHRAMIK SAHYOG SAMITI LTD Vs. STATE OF BIHAR
February 28, 2005
BISHWA NATH SINGH Vs. STATE OF BIHAR
June 22, 2005
BISHWANATH PRASAD YADAV Vs. STATE OF BIHAR
April 27, 2005
BISHWANATH SAH Vs. SHYAM BHARTI
August 18, 2005
BISHWANATH SINGH Vs. BIHAR STATE ELECTRICITY BOARD
March 3, 2005
BISHWANATH SINGH Vs. STATE
September 12, 2005
BODHI SAHANI Vs. STATE OF BIHAR
September 9, 2005
BOUDHU THAKUR Vs. STATE OF BIHAR
July 4, 2005
BRAJ BHUSHAN RAO Vs. STATE OF BIHAR
September 28, 2005
BRAJ BIHARI SINGH Vs. STATE OF BIHAR
May 4, 2005
BRAJ KISHORE PRASAD Vs. STATE OF BIHAR
May 6, 2005
BRAJENDRA KUMAR SINHA Vs. STATE OF BIHAR
February 24, 2005
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SAYADE BIBI
July 25, 2005
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. SHIV NARAIN SAHANI
February 6, 2005
BRIJ BIHARI SINGH Vs. STATE OF BIHAR
September 9, 2005
C D AND C M UNION Vs. STATE OF BIHAR
January 20, 2005
CHAIRMAN-CUM-MANAGING DIRECTOR HEAD OFFICE SYNDICATE BANK MANIPAL Vs. KANAKLATA SINGH
April 12, 2005
CHAKRADHAR JHA Vs. STATE OF BIHAR
August 24, 2005
CHALITAR SAHNI Vs. STATE OF BIHAR
April 15, 2005
CHANDAN KUMAR Vs. STATE OF BIHAR
November 28, 2005
CHANDESHWAR PRASAD Vs. STATE OF BIHAR
November 25, 2005
CHANDESHWAR PRASAD NARAIN SINGH Vs. STATE OF BIHAR
March 22, 2005
CHANDESHWAR SINGH Vs. STATE OF BIHAR
August 18, 2005
CHANDESHWARI PRASAD Vs. STATE ELECTION COMMISSION
January 19, 2005
CHANDRA BHUSHAN PRASAD ALIAS RAM CHANDRA MAHTO Vs. SANJEEV KUMAR ALIAS BABLOO KUMAR
January 31, 2005
CHANDRA BHUSHAN SINGH Vs. STATE
February 10, 2005
CHANDRA BHUSHAN THAKUR Vs. STATE OF BIHAR
January 24, 2005
CHANDRA BILASH SINGH Vs. STATE
January 17, 2005
CHANDRA SHEKHAR PRASAD Vs. STATE OF BIHAR
March 7, 2005
CHANDRA SHEKHAR SINGH ALIAS CHANDRA SHEKHAR KAHAR RAM UDAY TANTI AND ASHOK TANTI Vs. STATE OF BIHAR
August 9, 2005
CHANDRAKANT CHAUDHARY Vs. STATE OF BIHAR
April 26, 2005
CHANDRAMA PRASAD SINGH Vs. STATE OF BIHAR
March 22, 2005
CHANDRAMA SINGH Vs. STATE OF BIHAR
February 18, 2005
CHANDRAMA SINGH Vs. STATE
September 23, 2005
CHANDRAWATI DEVI Vs. STATE OF BIHAR
August 3, 2005
CHHEDI MANDAL Vs. STATE OF BIHAR
January 5, 2005
CHIRANJI LAL MASKARA Vs. SWADESHI SUGAR SUPPLIER LTD
April 7, 2005
CHITRA DEVELOPERS AND MARKETING PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
August 2, 2005
CHITRANJAN PRASAD Vs. STATE OF BIHAR
October 21, 2005
CLARA AINDA Vs. STATE OF BIHAR
October 6, 2005
DADAN TIWARY Vs. RAMJI TIWARY
November 10, 2005
DAMODAR PRASAD Vs. STATE
October 26, 2005
DASHARATH SHARMA Vs. STATE OF BIHAR
July 25, 2005
DASHRATH BHUIYAN Vs. STATE OF BIHAR
April 4, 2005
DASHRATH PRASAD Vs. STATE OF BIHAR
February 14, 2005
DASHRATH PRASAD Vs. STATE OF BIHAR
May 3, 2005
DASHRATH SAHA Vs. STATE OF BIHAR
March 1, 2005
DAU DUBEY Vs. STATE OF BIHAR
November 10, 2005
DAYA KANT LAL DAS Vs. STATE OF BIHAR
September 22, 2005
DEBASHREE CONSTRUCTION INDIA PVT LIMITED Vs. STATE OF BIHAR
March 28, 2005
DEEPA DEVI Vs. STATE OF BIHAR
July 21, 2005
DEEPA RAJ KUMAR SINGH Vs. DEEPAK KUMAR
January 12, 2005
DEEPAK JAISWAL Vs. STATE
November 14, 2005
DEEPAK KUMAR Vs. BIHAR SCHOOL EXAMINATION BOARD
March 11, 2005
DEEPAK KUMAR GHOSH ALIAS DEEPAK GHOSH Vs. MEETA GHOSH
July 6, 2005
DENTAL COLLEGE AND HOSPITAL Vs. STATE OF BIHAR
August 16, 2005
DEO BARAN SINGH Vs. STATE OF BIHAR
March 17, 2005
DEO KRISHNA DINKAR Vs. STATE
February 1, 2005
DEO NATH SINGH Vs. STATE OF BIHAR
February 11, 2005
DEO NATH SINGH Vs. STATE OF BIHAR
February 10, 2005
DEO PUJAN THAKUR Vs. STATE OF BIHAR
January 5, 2005
DEOLA KHATOON Vs. VAKIL MIAN
October 19, 2005
DEONATH SHRIVASTAVA Vs. MOSTT. GAITRI SRIVASTAVA
October 21, 2005
DEVA DEVI Vs. STATE OF BIHAR
October 7, 2005
DEVA NAND UPADHAYAY Vs. UNION OF INDIA
September 6, 2005
DEVENDRA KUMAR SINGH Vs. STATE OF BIHAR
May 3, 2005
DEVENDRA RAI Vs. MEGHA RAI
August 31, 2005
DEVENDRA SHARMA Vs. RAJENDRA AGRICULTURE UNIVERSITY
March 14, 2005
DEVKI DEVI Vs. STATE
January 27, 2005
DEWANTI DEVI Vs. STATE OF BIHAR
August 8, 2005
DHANJEE CHAUBEY Vs. STATE OF BIHAR
September 5, 2005
DHARAM NATH PANDEY ALIAS SUSHIL KUMAR PANDEY Vs. PRABHUNATH PANDEY
March 14, 2005
DHARIKSHAN SAH Vs. STATE OF BIHAR
January 25, 2005
DHARMENDRA KUMAR Vs. STATE OF BIHAR
January 12, 2005
DHARMENDRA KUMAR MISHRA Vs. STATE OF BIHAR
March 7, 2005
DHARMENDRA KUMAR SINGH Vs. JYOTI PRASAD
May 20, 2005
DHARMENDRA SAH GOND Vs. STATE OF BIHAR
April 4, 2005
DHARNI DHAR SINGH Vs. STATE OF BIHAR
July 19, 2005
DHUPLAL RAI Vs. STATE OF BIHAR
August 12, 2005
DIGREE KAHAR Vs. STATE OF BIHAR
August 12, 2005
DILIP KUMAR MEHTA Vs. STATE OF BIHAR
June 22, 2005
DILLIP GUPTA Vs. DEBASHISH PALIT
July 28, 2005
DINANATH PANDIT Vs. STATE OF BIHAR
May 12, 2005
DINANATH SAO Vs. DINANATH THAKUR
August 19, 2005
DINESH KAPAR Vs. STATE OF BIHAR
January 3, 2005
DINESH KUMAR Vs. UNION OF INDIA
November 28, 2005
DINESH MNI Vs. STATE OF BIHAR
March 2, 2005
DINESH NARAYAN MISHRA Vs. STATE OF BIHAR
October 25, 2005
DINESH PANDEY Vs. STATE OF BIHAR
September 1, 2005
DINESH PRASAD SINHA Vs. STATE OF BIHAR
September 15, 2005
DINESH YADAV AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
July 22, 2005
DINESHWAR SINGH Vs. STATE OF BIHAR
November 10, 2005
DIPAK KUMAR THAKUR Vs. STATE OF BIHAR
December 6, 2005
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. JAISHREE VERMA
August 10, 2005
DULARI DEVI Vs. STATE OF BIHAR
February 17, 2005
DULARI KEWAT Vs. STATE OF BIHAR
February 8, 2005
DULHIN SUNDAR BASIYA DEVI ALIAS SUNDARBASIYA Vs. RAMANAND SINGH
March 30, 2005
DURGA PRASAD UPADHYAYA Vs. STATE OF BIHAR
May 9, 2005
DWARIKA NATH SINHA Vs. SLATE OF BIHAR
August 17, 2005
DWARIKA SHARMA ALIAS DWARIKA PD SHARMA Vs. STATE OF BIHAR
March 11, 2005
DWIVEDY SURENDRA, ADVOCATE Vs. STATE OF BIHAR
June 30, 2005
EKBAL HAIDER Vs. STATE OF BIHAR
August 24, 2005
EKRAM ALIAS MD EKRAMUL HAQUE Vs. SK JHAKSHA
August 2, 2005
ELECTRONIC SYSTEMS PUNJAB LTD Vs. BIHAR STATE CO-OPERATIVE UNBN LTD
July 26, 2005
EX CT RANVIR SINGH Vs. UNBN GOVT OF INDIA
May 12, 2005
EZAHAR AHMAD KHAN Vs. STATE OF BIHAR
January 27, 2005
FAIYAZ AHMAD Vs. STATE
March 7, 2005
FAIZ AHMAD Vs. STATE OT BIHAR
May 6, 2005
FARHAT HASAN Vs. COMMISSIONER OF INCOME TAX
August 8, 2005
FELIX EKKA Vs. STATE OF BIHAR
July 26, 2005
FOLIX EKKA Vs. STATE OF BIHAR
July 3, 2005
FULESHWAR KAMATH Vs. STATE OF BIHAR
March 17, 2005
GANAPATI DRUGS Vs. PES INSTALLATION PVT LTD
September 8, 2005
GANAURI SINGH Vs. STATE OF BIHAR
April 12, 2005
GANGA TRACTORS Vs. STATE OF BIHAR
February 28, 2005
GANGIA DEVI Vs. STATE OF BIHAR
April 13, 2005
GAURAV ABDUCTION CASE Vs. STATE OF BIHAR
October 17, 2005
GENESH PRASAD YADAV Vs. STATE
February 9, 2005
GIRIJANAND PRATIHASTA Vs. STATE OF BIHAR
April 1, 2005
GOPAL SARAN MISHRA Vs. STATE OF BIHAR
February 24, 2005
GOPAL SHARAN DUBEY Vs. STATE OF BIHAR
February 18, 2005
GOPALI MANDAL Vs. STATE OF BIHAR
May 4, 2005
GOVIND KR SINGH Vs. STATE
February 1, 2005
GRISHNATH DUBEY Vs. STATE OF BIHAR
March 23, 2005
GULAM KAMRUDDIN Vs. STATE
March 2, 2005
GULZAR PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
July 28, 2005
GURU CHARAN SINGH Vs. MAHATAM SINGH
October 18, 2005
GYAN MALA DEVI Vs. STATE OF BIHAR
August 17, 2005
HAKIMUDDIN ALIAS MD HAKIM Vs. SLATE OF BIHAR
March 3, 2005
HANUMANT LALL Vs. STATE
September 27, 2005
HARDEO SINGH Vs. RAMAVATI DEVI
June 29, 2005
HARE RAM JHA Vs. STATE OF BIHAR
February 11, 2005
HARE RAM SINGH Vs. STATE OF BIHAR
October 27, 2005
HARENDRA CHOUDHARY Vs. STATE OF BIHAR
July 13, 2005
HARENDRA MANJHI Vs. STATE OF BIHAR
August 25, 2005
HARI NATH CHOUBEY Vs. STATE OF BIHAR
August 30, 2005
HARIDWAR YADAV Vs. STATE OF BIHAR
March 9, 2005
HARISHCHANDRA SAH Vs. STATE OF BIHAR
July 27, 2005
HARKAMAL SINGH Vs. UNION OF INDIA
May 13, 2005
HASHMAT ALI Vs. STATE OF BIHAR
April 26, 2005
HASMAT KHATOON Vs. AMIN MIAN
April 20, 2005
HASSAN ANSARI Vs. STATE OF BIHAR
May 6, 2005
HINDUSTAN STEEL LIMITED Vs. SECRETARY CUM COMMISSIONER WATER RESOURCES DEPARTMENT GOVERNMENT OF BIHAR
May 10, 2005
HIRA LAL RAM Vs. STATE OF BIHAR
August 5, 2005
HIRALAL MANDAL Vs. STATE OF BIHAR
March 3, 2005
ILLIYAS HUSSAIN Vs. STATE OF BIHAR
January 13, 2005
INDER LAL BHAGAT Vs. STATE OF BIHAR
February 22, 2005
INDIAN MEDICAL ASSOCIATION BIHAR Vs. STATE
January 7, 2005
INDIRA DEVI Vs. STATE OF BIHAR
October 7, 2005
INDRADEO SINGH Vs. STATE OF BIHAR
July 11, 2005
INDRADIP RAI Vs. UNION OF INDIA
October 4, 2005
INDRAJEET KUMAR SINGH Vs. STATE OF BIHAR
February 14, 2005
INDU DEVI Vs. STATE OF BIHAR
January 24, 2005
ISHA DISTRIBUTION HOUSE PVT LTD Vs. STATE OF BIHAR
September 16, 2005
IZHARUL HAQUE Vs. STATE OF BIHAR
December 21, 2005
J.R.K.RAO Vs. SHIBANI CHOUDHARY
September 27, 2005
JAGDEO RAM Vs. STATE OF BIHAR
March 11, 2005
JAGDIP SINGH Vs. STATE OF BIHAR
May 11, 2005
JAGDISH CHANDRA SINHA Vs. STATE OF BIHAR
January 11, 2005
JAGDISH DAS Vs. STATE OF BIHAR
November 14, 2005
JAGDISH PRASAD Vs. CHITRAGUPTA PD
September 29, 2005
JAGDISH PRASAD SINGH Vs. STATE OF BIHAR
December 9, 2005
JAGGANATH THAKUR Vs. STATE OF BIHAR
November 24, 2005
JAI GOBIND SINGH Vs. UNION OF INDIA
September 12, 2005
JAI HANUMAN DISTRIBUTORS Vs. STATE OF BIHAR
February 24, 2005
JAI KUMAR SINGH Vs. STATE OF BIHAR
September 1, 2005
JAI NARAYAN JHA Vs. STATE OF BIHAR
March 1, 2005
JAI NARAYAN SHAH Vs. STATE OF BIHAR
August 11, 2005
JAI PRAKASH NARAYAN Vs. STATE OF BIHAR
April 28, 2005
JAI PRAKASH NR YADAV Vs. STATE OF BIHAR
December 14, 2005
JAI PRAKASH SAH Vs. STATE OF BIHAR
September 21, 2005
JAI PRAKASH SHARMA Vs. STATE OF BIHAR
January 27, 2005
JAI PRAKASH SINGH Vs. VAISHALI KSHETRIYA GRAMIN BANK MUZAFFARPUR
September 12, 2005
JAI SHANKAR MANDAL Vs. KAILASH KUMAR MANDAL
February 24, 2005
JAINATH RAM Vs. STATE OF BIHAR
March 4, 2005
JALESHWAR RAI Vs. STATE OF BIHAR
March 18, 2005
JANAK SARDAR Vs. STATE OF BIHAR
March 22, 2005
JAWAHAR RAI Vs. STATE OF BIHAR
March 17, 2005
JAY NATH PRASAD Vs. STATE OF BIHAR
November 24, 2005
JAYA SHANKAR SINGH Vs. CHAMPA DEVI
January 31, 2005
JAYADA KHATOON Vs. STATE OF BIHAR
September 26, 2005
JICHCHA SINGH ALIAS DHICHHA SINGH Vs. STATE OF BIHAR
July 22, 2005
JITENDRA KUAMR Vs. STATE OF BIHAR
January 18, 2005
JITENDRA KUMAR Vs. STATE
September 23, 2005
JITENDRA KUMAR YADAV Vs. STATE OF BIHAR
February 8, 2005
JITENDRA RAJBANSHI & ANR Vs. STATE OF BIHAR
October 6, 2005
JITENDRA SINGH Vs. STATE OF BIHAR
November 29, 2005
JITENDRA YADAV Vs. STATE OF BIHAR
September 21, 2005
JIWAN JHA ALIAS JIVNATH JHA Vs. STATE OF BIHAR
July 20, 2005
JODHAN YADAV Vs. STATE OF BIHAR
May 19, 2005
JOGENDRA DOM Vs. STATE OF BIHAR
November 14, 2005
JOGENDRA PRASAD AND YOGENDRA PRASAD Vs. STATE OF BIHAR
April 5, 2005
JUGESHWAR SINGH ALIAS SINHA Vs. STATE OF BIHAR
February 9, 2005
JULMI ALIAS JULMI HARIJAN ALIAS BHUTKI Vs. STATE OF BIHAR
April 13, 2005
JYOTI KUMARI Vs. STATE OF BIHAR
October 21, 2005
K D CHATERJEE Vs. STATE OF BIHAR
May 6, 2005
KAILASH THAKUR Vs. STATE OF BIHAR
March 29, 2005
KALANAND SINGH Vs. STATE OF BIHAR
September 14, 2005
KALAVATI SNATAK MAHAVIDYALAY RANIGANJ Vs. DEV NARAYAN PRADHAN
March 11, 2005
KALAWATI DEVI Vs. PARMANAND MANDAL
October 5, 2005
KAMAL KISHORE SHARAN Vs. STATE OF BIHAR
October 4, 2005
KAMAL KUMAR TALWAR Vs. PRAKASH KUMAR
June 22, 2005
KAMDEO KUWAR Vs. STATE OF BIHAR
July 22, 2005
KAMESHWAR MAHTO AND PANDEY UMESH BIHARI VERMA Vs. STATE OF BIHAR
August 5, 2005
KAMLA DEVI AND SUDHIR KUMAR Vs. STATE
February 2, 2005
KAMLA KUER Vs. STATE OF BIHAR
March 22, 2005
KAMLESH KUMAR ALIAS NAVLESH Vs. STATE
June 1, 2005
KAMTA PRASAD SHARMA Vs. STATE OF BIHAR
February 3, 2005
KANHAIYA RAM Vs. STATE OF BIHAR
March 3, 2005
KANT LAL Vs. STATE OF BIHAR
May 2, 2005
KANTI DEVI Vs. STATE OF BIHAR
August 3, 2005
KAPIL YADAV ALIAS KAPILDEO YADAV Vs. STATE OF BIHAR
March 7, 2005
KAPILDEO SINGH Vs. STATE OF BIHAR
December 9, 2005
KARTIK LAL Vs. STATE OF BIHAR
October 26, 2005
KARU MANJHI Vs. STATE OF BIHAR
July 25, 2005
KARYANAND SINGH Vs. STATE OF BIHAR
May 6, 2005
KASHIM Vs. JALIL
June 22, 2005
KASIM ANSARI Vs. STATE OF BIHAR
April 26, 2005
KAUR SAIN TRADERS Vs. UNION OF INDIA
May 5, 2005
KAUSHAL KISHORE PRASAD SINGH Vs. STATE OF BIHAR
October 4, 2005
KAUSHAL KISHORE SINGH Vs. STATE OF BIHAR
July 21, 2005
KAUSHLENDRA SINGH ALIAS KAUSHLENDRA KUMAR Vs. STATE OF BIHAR
February 4, 2005
KEDAR NATH SINGH Vs. STATE OF BIHAR
November 28, 2005
KEDAR NATH SINGH Vs. STATE
January 24, 2005
KEDAR PANDEY Vs. STATE OF BIHAR
February 17, 2005
KEDAR PASWAN Vs. STATE OF BIHAR
March 9, 2005
KEDAR RAI Vs. STATE OF BIHAR
June 24, 2005
KESHAR DEVI Vs. STATE OF BIHAR
April 26, 2005
KHATRANO DEVI Vs. HAZARI SAO
October 28, 2005
KHWAJA GHULAM RASHOOL Vs. STATE OF BIHAR
February 15, 2005
KRISHNA BALLAVA SINGH Vs. STATE OF BIHAR
September 28, 2005
KRISHNA KANT PRASAD Vs. STATE OF BIHAR
February 28, 2005
KRISHNA KUMAR SINGH Vs. SATYA NARAIN PRASAD
September 26, 2005
KRISHNA KUMAR SINHA Vs. STATE OF BIHAR
August 19, 2005
KRISHNA KUMAR TIBREWAL Vs. SHEO NARAYAN PRASAD ALIAS SHEO SHANKAR PRASAD
August 1, 2005
KRISHNA LAL SRIVASTAVA Vs. PRDA
September 26, 2005
KRISHNA LAL YADAV Vs. SHAMBHU KUMAR YADAV
October 7, 2005
KRISHNA MOHAN JHA Vs. STATE OF BIHAR
January 6, 2005
KRISHNA MURARI YADAV Vs. STATE OF BIHAR
August 24, 2005
KRISHNA PRASAD KESHRI Vs. STATE OF BIHAR
February 21, 2005
KRISHNA SINGH Vs. STATE OF BIHAR
February 10, 2005
KRISHNAMOHAN PRASAD ASTHANA Vs. STATE
March 11, 2005
KRITI KAMAL SINHA Vs. VIJAY LAXMI BHATNAGAR
March 21, 2005
KRITIKA RAINA Vs. STATE OF BIHAR
September 14, 2005
KUMAR NAND KISHORE SINGH Vs. STATE OF BIHAR
December 9, 2005
KUMAR SAGAR DHWAJ RATNA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
September 27, 2005
KUMAR SUMAN SINGH Vs. STATE OF BIHAR
December 6, 2005
KUMARI SANGITA Vs. STATE OF BIHAR
January 27, 2005
KUNJ BIHARI THAKUR Vs. STATE OF BIHAR
March 15, 2005
LAISANGTHEM SANATHOMBA SINGH Vs. STATE OF BIHAR
November 24, 2005
LAKHAN LAI SHARMA Vs. STATE OF BIHAR
March 3, 2005
LAKHPATI DEVI Vs. STATE OF BIHAR
February 1, 2005
LAKHVINDAR SINGH AND OTHERS Vs. STATE OF BIHAR
September 20, 2005
LAKSHMI KANT Vs. STATE OF BIHAR
November 18, 2005
LAKSHMI ROY Vs. STATE OF BIHAR
March 30, 2005
LAL BABU SINGH Vs. STATE OF BIHAR
September 20, 2005
LAL BAHADUR SINGH Vs. STATE OF BIHAR
August 19, 2005
LAL PARI DEVI Vs. RAMESHWAR SINGH
December 13, 2005
LAL SINGH ALIAS LAL BABU ALIAS JAY PRAKASH NARAYAN Vs. STATE OF BIHAR
December 5, 2005
LALAN KUMAR SHANI Vs. STATE OF BIHAR
November 10, 2005
LALDHARI MISTRI Vs. VIJAY KUMAR
August 31, 2005
LALI RAM Vs. STATE OF BIHAR
May 17, 2005
LALIT NARAIN SINGH Vs. PRESIDENT RELIGIOUS TRUST BOARD
October 5, 2005
LALIT PRASAD Vs. STATE OF BIHAR
September 21, 2005
LALLAN KUMAR SAHNI Vs. STATE OF BIHAR
November 10, 2005
LALLAN RAI Vs. STATE OF BIHAR
January 24, 2005
LALU PRASAD Vs. STATE OF BIHAR
June 21, 2005
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF BIHAR
May 6, 2005
LAXMAN JHA Vs. STATE OF BIHAR
March 22, 2005
LAXMIKANT SINGH Vs. STATE OF BIHAR
March 3, 2005
LIBIN MINJ Vs. STATE OF BIHAR
October 4, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. SHEO PUJAN PRASAD
June 24, 2005
LIPIKA GUPTA Vs. PARTHO GUPTA
March 15, 2005
MADAN KUMAR JHA Vs. STATE OF BIHAR
October 24, 2005
MADAN MOHAN JHA Vs. STATE OF BIHAR
March 16, 2005
MADAN PRASAD GUPTA Vs. SHEO CHANDRA PRASAD
June 30, 2005
MADHAV NATH TRIPATHI Vs. CANARA BANK
October 6, 2005
MAHAMAYA PRASAD CHAUDHARY Vs. THAKKAN CHAUDHARY
April 8, 2005
MAHANGU YADAV Vs. LALKISHUN YADAV
February 24, 2005
MAHANTH SHAMBHU GIRI ALIAS MAHANTH KRIPA SHANKAR GIRI Vs. STATE OF BIHAR
February 8, 2005
MAHENDRA LAL DAS Vs. STATE OF BIHAR
January 13, 2005
MAHENDRA NARAYAN SHARMA Vs. STATE OF BIHAR
February 15, 2005
MAHENDRA PRASAD Vs. STATE OF BIHAR
September 21, 2005
MAHENDRA PRASAD SINHA Vs. STATE OF BIHAR
September 16, 2005
MAHENDRA RAM Vs. ASHOK KUMAR SINGH
July 17, 2005
MAHENDRA SAHNI Vs. STATE OF BIHAR
September 16, 2005
MAHENDRA SINGH Vs. STATE OF BIHAR
December 20, 2005
MAHENDRA THAKUR Vs. STATE OF BIHAR
December 13, 2005
MAHENDRA YADAV Vs. RATNA DEVI
March 4, 2005
MAHESH AGRAWAL Vs. STATE OF BIHAR
February 9, 2005
MAHESH KUMAR ALIAS MAHESH PRASAD Vs. UNION OF INDIA
November 14, 2005
MAHESH PRASAD SINGH Vs. STATE OF BIHAR
July 12, 2005
MAHESHWAR PRASAD Vs. STATE OF BIHAR
April 26, 2005
MAHESHWAR PRASAD SHARMA Vs. STATE OF BIHAR
July 25, 2005
MAHESHWARI PRASAD YADAV Vs. STATE OF BIHAR
March 11, 2005
MAHESHWARI YADAV & ANR Vs. STATE OF BIHAR
October 7, 2005
MAKSOODAN KHATOON Vs. AKHTARI BEGUM
September 22, 2005
MALTI DEVI Vs. CHAIRMAN B S E B
October 5, 2005
MALTI KUMARI Vs. STATE OF BIHAR
January 20, 2005
MANGRU SINGH Vs. STATE OF BIHAR
September 9, 2005
MANIK CHAND PASWAN Vs. STATE OF BIHAR
April 5, 2005
MANIK CHANDRA WATSALYA Vs. STATE OF BIHAR
October 26, 2005
MANISH KUMAR Vs. STATE OF BIHAR
September 2, 2005
MANISH KUMAR PANDEY Vs. STATE OF BIHAR
May 16, 2005
MANJU DEVI Vs. STATE OF BIHAR
March 2, 2005
MANJU DEVI Vs. RAMJEE SINGH ALIAS BHUTTU SINGH
July 20, 2005
MANNU SAH Vs. STATE OF BIHAR
March 23, 2005
MANOHAR LAL BARNWAL Vs. STATE OF BIHAR
September 28, 2005
MANOHAR PRASAD Vs. STATE OF BIHAR
August 8, 2005
MANOJ KUMAR Vs. STATE OF BIHAR
February 24, 2005
MANOJ KUMAR JHA Vs. STATE OF BIHAR
March 9, 2005
MANOJ KUMAR JHA Vs. STATE
January 31, 2005
MANOJ KUMAR RAJAK Vs. STATE OF BIHAR
May 11, 2005
MANOJ KUMAR VERMA Vs. STATE OF BIHAR
July 18, 2005
MANORAMA MISHRA Vs. STATE OF BIHAR
October 19, 2005
MANTI DEVI Vs. STATE OF BIHAR
December 13, 2005
MANTOSH KUMAR ALIAS MANGAL RAI Vs. STATE OF BIHAR
January 5, 2005
MANTU KUMAR Vs. STATE OF BIHAR
August 10, 2005
MANTU TIWARY Vs. STATE OF BIHAR
March 28, 2005
MANZOOR Vs. STATE OF BIHAR
April 1, 2005
MANZOOR ALAM Vs. STATE OF BIHAR
July 11, 2005
MARICO INDUSTRIES LTD Vs. STATE OF BIHAR
March 11, 2005
MATTER OF AN APPLICATION UNDER ARTICLE 226 OF CONSTITUTION OF INDIA ABHAY KUMAR Vs. STATE OF BIHAR
May 3, 2005
MAU SINGH Vs. STATE BIHAR
October 19, 2005
MD ALI MURTAZA Vs. STATE OF BIHAR
May 5, 2005
MD ASSEBUL Vs. STATE OF BIHAR
August 8, 2005
MD AYUB Vs. STATE OF BIHAR
July 21, 2005
MD MOBIN ALI ALIAS MOQUIM ALI Vs. STATE OF BIHAR
September 7, 2005
MD MUSTAQUIM ALIAS MUSTAQUIM MIAN Vs. LALMUNI YADAV
March 7, 2005
MD SHAHZADA Vs. STATE OF BIHAR
August 23, 2005
MD SHAKIL Vs. STATE OF BIHAR
August 25, 2005
MD TASLIM Vs. MD ALIM
December 20, 2005
MD TAZUDDIN & ORS Vs. STATE OF BIHAR
May 3, 2005
MEDNI SINGH AND RAGHUBIR SINGH (IN 440), SHAILENDRA KUMAR SINGH @ SHAILENDRA SINGH (IN 474) Vs. STATE OF BIHAR
April 26, 2005
MEENA KUMARI Vs. STATE OF BIHAR
January 27, 2005
MEENA KUMARI ALIAS MEENA DEVI Vs. STATE OF BIHAR
May 9, 2005
MEENA PRATAP SINGH Vs. STATE OF BIHAR
April 4, 2005
METHODIST CHURCH Vs. STATE OF BIHAR
July 29, 2005
MEWALAL SAH Vs. SHAYAMA DEVI
November 11, 2005
MIDHAT KARIM KHAN Vs. MAGADH GRAMIN BANK
March 21, 2005
MINATI DUTTA Vs. SUSHIL CHAUDHARY
May 19, 2005
MISHRI YADAV Vs. STATE OF BIHAR
October 5, 2005
MITHILESH KUMAR SINGH ALIAS MOLAN SINGH Vs. STATE OF BIHAR
December 15, 2005
MITHLESH KUMAR SINHA Vs. STATE OF BIHAR
August 12, 2005
MOHAMMAD KAJIMUDDIN Vs. STATE OF BIHAR
September 14, 2005
MOHAN PRASAD ASTHANA Vs. BIHAR STATE ELECTRICITY BOARD
January 17, 2005
MOL CHANDRA JHA Vs. STATE OF BIHAR
August 29, 2005
MOSAHEB SHARMA Vs. STATE OF BIHAR
May 13, 2005
MOSMT. MANTI DEVI Vs. THE STATE OF BIHAR AND ORS.
December 13, 2005
MOSTAKIM MIAN Vs. MOHAMAD HUSSAIN ALIAS MOHAMAD MIAN
January 3, 2005
MOSTT KAMLA DEVI Vs. STATE OF BIHAR
December 1, 2005
MOSTT SONA DEVI Vs. BALINDRA RAI
September 29, 2005
MOTI CHANDRA KUMAR Vs. STATE OF BIHAR
September 19, 2005
MRIDULA KUMARI SINHA Vs. STATE OF BIHAR
June 27, 2005
MRIDULA SINGH ALIAS BULBUL Vs. BRAHMDEO PD SINGH
September 15, 2005
MUAZZIN OF MOSQUE NEAR THE PATNA HIGH COURT Vs. STATE OF BIHAR
January 7, 2005
MUKHLAL RAM Vs. STATE OF BIHAR
April 29, 2005
MUKHTAR ANSARI Vs. STATE
January 14, 2005
MUNI SINGH AND ORS. Vs. STATE OF BIHAR
October 19, 2005
MUNNA SHUKLA ALIAS RAVI KAND SHUKLA Vs. STATE OF BIHAR
January 31, 2005
MURARI PRASAD Vs. STATE OF BIHAR
January 24, 2005
MURARI THAKUR; SUNIL KUMAR THAKUR Vs. STATE OF BIHAR
January 21, 2005
N R CONSTRUCTION PVT LTD Vs. PROJECT ENGINEER
January 12, 2005
NAGEHSWAR SINGH & ORS Vs. STATE OF BIHAR
April 21, 2005
NAGENDRA PRASAD Vs. STATE OF BIHAR
March 24, 2005
NAGENDRA SINGH Vs. STATE OF BIHAR
March 29, 2005
NAGENDRA SINGH Vs. STATE OF BIHAR
March 22, 2005
NAGESHWAR THAKUR Vs. STATE OF BIHAR
December 12, 2005
NALANI KUMAR JHA Vs. STATE OF BIHAR
July 25, 2005
NALINI RANJAN BISWAS Vs. STATE OF BIHAR
June 22, 2005
NAND JEE SINGH Vs. STATE OF BIHAR
September 22, 2005
NAND KISHORE PRASAD Vs. STATE OF BIHAR
August 18, 2005
NAND KISHORE PRASAD SAH Vs. STATE OF BIHAR
February 15, 2005
NAND KISHORE RAM Vs. STATE OF BIHAR
April 7, 2005
NAND PRASAD DUSADH Vs. STATE OF BIHAR
August 3, 2005
NANDJEE YADAV ALIAS NANDI YADAV Vs. STATE OF BIHAR
April 5, 2005
NANHAK RAM Vs. STATE OF BIHAR
November 14, 2005
NARAIN SAH Vs. ORIENTAL FIRE AND GENL INS CO LTD
August 3, 2005
NARAYAN PRASAD Vs. STATE OF BIHAR
April 8, 2005
NARENDRA BHUSHAN PRASAD Vs. STATE OF BIHAR
August 26, 2005
NARENDRA NARAYAN SINGH Vs. STATE OF BIHAR
November 17, 2005
NARESH MAHTO Vs. DURGA MAHTO
March 30, 2005
NARESH MANDAL Vs. STATE OF BIHAR
May 25, 2005
NARESH MANDAL Vs. STATE OF BIHAR
May 20, 2005
NARESH SHANKAR PRASAD Vs. STATE OF BIHAR
August 17, 2005
NARESH YADAV Vs. STATE OF BIHAR
August 5, 2005
NARMEDESHWAR UPADHYA Vs. STATE OF BIHAR
April 9, 2005
NARSINGH LAL DAGA Vs. STATE OF BIHAR
March 15, 2005
NARSINGH RAI Vs. DURGAWATI DEVI
June 27, 2005
NASIMUDDIN Vs. STATE OF BIHAR
September 1, 2005
NATH THAKUR Vs. STATE OF BIHAR
September 29, 2005
NATHESHWAR SAH Vs. STATE OF BIHAR
September 27, 2005
NATHUNI PANDIT Vs. STATE OF BIHAR
October 25, 2005
NATHUNI YADAV Vs. STATE OF BIHAR
July 11, 2005
NATIONAL COUNCIL FOR TEACHER EDUCATION Vs. EDARA AL NISHAT MUSLEMEEN EDUCATION SOCIETY
April 26, 2005
NATIONAL INSURANCE CO LTD Vs. RAJ LAXMI SINHA
August 23, 2005
NATIONAL JUTE MANUFACTURERS CORPORATION UNIT Vs. SHAKUNTALA DEVI
September 14, 2005
NAVI LAL ROHITA Vs. STATE OF BIHAR
November 21, 2005
NAVIN KUMAR MISHRA Vs. STATE OF BIHAR
March 30, 2005
NAWAI KISHORE SINGH Vs. STATE OF BIHAR
February 3, 2005
NAWALESH KUMAR Vs. STATE OF BIHAR
August 8, 2005
NAYAN TARA SINHA Vs. BIHAR STATE ELECTRICITY BOARD
December 15, 2005
NEELAM MUNDU Vs. VICE CHANCELLOR M U
September 6, 2005
NEELAM SINHA Vs. STATE OF BIHAR
December 7, 2005
NEERAJ KUMAR Vs. STATE OF BIHAR
November 28, 2005
NEERAJ KUMAR MANAS Vs. STATE OF BIHAR
September 12, 2005
NEHA KUMARI Vs. STATE OF BIHAR
April 21, 2005
NEPALI YADAV Vs. STATE OF BIHAR
April 20, 2005
NEVILAL ROHITA CONSTRUCTION PVT LTD Vs. STATE OF BIHAR
August 31, 2005
NEYAZ AHMAD Vs. STATE OF BIHAR
July 14, 2005
NIRANJAN DIWAKAR Vs. STATE OF BIHAR
December 16, 2005
NIRANJAN PRASAD Vs. STATE OF BIHAR
March 2, 2005
NIRANJAN YADAV ALIAS JHOJHO YADAV Vs. STATE OF BIHAR
February 2, 2005
NIRMALA MISHRA Vs. RAM JANKI JEE DEITIES
August 5, 2005
NIRMALA SINGH Vs. STATE OF BIHAR
September 1, 2005
NOOR ALAM KHAN Vs. HON BLE HIGH COURT OF JUDICATURE AT PATNA
May 3, 2005
OM PRAKASH GUPTA Vs. PATNA MUNCPALCORPORATION PATNA
April 4, 2005
ONKAR PRASAD SINGH Vs. STATE OF BIHAR
October 7, 2005
OZAIR GHAFFARI Vs. STATE OF BIHAR
February 17, 2005
P A INTERNATIONAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER BHAGALPUR
July 21, 2005
PANCHAM LAL JAISWAL Vs. STATE OF BIHAR
November 11, 2005
PANDEY AND CO BUILDERS PVT LIMITED Vs. STATE OF BIHAR
September 21, 2005
PANDEY AND CO BUILDERS PVT LTD Vs. STATE OF BIHAR
April 26, 2005
PANWATI DEVI Vs. NIRAKHNI DEVI
February 3, 2005
PARAS NATH SHARMA Vs. BIHAR SANSKRIT SHIKSHA BOARD
October 5, 2005
PARMA NAND SINGH Vs. STATE OF BIHAR
November 11, 2005
PARMA NAND SINGH Vs. STATE OF BIHAR
March 22, 2005
PARMANAND SAH Vs. STATE OF BIHAR
March 15, 2005
PARMATMA SHARAN KANSAL Vs. STATE OF BIHAR
December 6, 2005
PARMESHWAR MAHTO Vs. STATE OF BIHAR
April 11, 2005
PARMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
February 3, 2005
PARSAN SAH Vs. STATE OF BIHAR
March 17, 2005
PARSHURAM TIWARY Vs. STATE OF BIHAR
February 16, 2005
PARSURAM YADAV Vs. STATE OF BIHAR
April 19, 2005
PASHUPATI NATH SINGH Vs. STATE OF BIHAR
May 17, 2005
PATHAR UDOG SANGH KUND NAWADA Vs. STATE OF BIHAR
April 11, 2005
PATHAR UDYOG SANGH Vs. STATE OF BIHAR
February 2, 2005
PAVITRI DEVI Vs. MOST KALAWATI KUER
September 16, 2005
PAWAN KISHORE KARN Vs. STATE OF BIHAR
February 4, 2005
PESTICIDES ENTREPRENEUR ASSOCIATION BIHAR Vs. STATE OF BIHAR
December 6, 2005
PHULENA PRASAD YADAV Vs. STATE OF BIHAR
February 3, 2005
PHULENA PRASAD YADAV Vs. STATE OF BIHAR
March 23, 2005
PHULO KUMAR SINGH Vs. RAM JULUM PASWAN
March 10, 2005
PINKU YADAV Vs. STATE OF BIHAR
April 15, 2005
PINTU SINGH ALIAS RAJIV RANJAN KUMAR SINGH Vs. STATE OF BIHAR
December 9, 2005
PRABHAT TRIVEDI Vs. FATNA HIGH COURT
May 19, 2005
PRABHUNATH SAHU ALIAS PRABHUNATH SAH Vs. NAGINA SINGH
July 8, 2005
PRADIP LAMP WORKS Vs. STATE OF BIHAR
March 11, 2005
PRAGASH MAHTO Vs. STATE OF BIHAR
July 7, 2005
PRAHLAD RAI AGRAWAL BURAKIA ALIAS PRAHLAD RAI Vs. RAM PYARI DEVI
April 8, 2005
PRAMESHWAR PRASAD CHOUDHARY Vs. STATE OF BIHAR
August 26, 2005
PRAMOD KUMAR Vs. VIJAY KUMAR SAH
July 26, 2005
PRAMOD KUMAR BIHARI Vs. STATE OF BIHAR
September 15, 2005
PRAN KUMAR RAY Vs. STATE OF BIHAR
March 11, 2005
PRATAP CHAUHAN Vs. STATE OF BIHAR
May 20, 2005
PRATAP NARAYAN JHA Vs. SIWAN CENTRAL COOPERATIVE BANK LTD
December 15, 2005
PRAVEEN KUMAR Vs. STATE OF BIHAR
July 18, 2005
PREM CHANDRA RAI Vs. JAGERNATH RAI
September 26, 2005
PREM KUMAR JHA Vs. STATE OF BIHAR
March 22, 2005
PREM KUMAR PANDIT Vs. STATE OF BIHAR
August 1, 2005
PREM PRAKASH SINGH Vs. STATE OF BIHAR
February 28, 2005
PREM SHANKAR CHAUDHARY Vs. SPECIAL OFFICER NOW PRESIDENT BIHAR STATE BOARD RELIGIOUS TRUST
August 30, 2005
PREMLATA GUPTA Vs. STATE
April 26, 2005
PRESIDENT BIHAR LOK SEVA AYOG Vs. STATE OF BIHAR
May 19, 2005
PUNAM GUPTA Vs. AMAR CHAND SARAWAGI
September 20, 2005
PUNAM KUMARI Vs. STATE OF BIHAR
February 10, 2005
PUNIT KUMAR Vs. STATE
January 7, 2005
PURUSHOTTAM KUMAR ALIAS PUROOSHATTAM KUMAR Vs. STATE OF BIHAR
July 15, 2005
QAISER ALI Vs. STATE OF BIHAR
March 16, 2005
QUAYUM Vs. STATE OF BIHAR
March 7, 2005
R K TEKRIWAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 5, 2005
RABBI RAJAK Vs. STATE OF BIHAR
December 1, 2005
RADHA TAMOLIN Vs. DURGAWATI DEVI
September 20, 2005
RADHE KRISHNA OIL MILLS PVT LTD Vs. STATE OF BIHAR
November 18, 2005
RAGHUBANS MANI Vs. MAHABIR BABU MARWARI SHREE LALJEE KARGHA VASTRALAYA AND BIJAY PRASAD AGARWAL
August 11, 2005
RAGHUNATH PRASAD Vs. STATE OF BIHAR
August 29, 2005
RAGHUNATH SINGH Vs. STATE OF BIHAR
January 24, 2005
RAGJAWA NARAYAN MISHRA Vs. CHIEF EXECUTIVE OFFICER BIHAR RAJYA KHADI GRAMOUDYOG BOARD
December 5, 2005
RAGJAWA NARAYAN MISHRA AND ETC. Vs. BIHAR RAJYA KHADI GRAMODYOG BOARD
December 5, 2005
RAHMAN MIAN Vs. REYAZUL ANSARI
July 1, 2005
RAJ KISHORE PRASAD Vs. STATE OF BIHAR
February 10, 2005
RAJ KISHORE SAH Vs. STATE OF BIHAR
April 29, 2005
RAJ KUMAR Vs. BIHAR STATE ELECTION COMMISSION
September 14, 2005
RAJ KUMAR ALIAS RAJU YADAV ALIAS RAJ KUMAR YADAV Vs. STATE OF BIHAR
July 11, 2005
RAJ KUMAR SINGH Vs. STATE OF BIHAR
September 16, 2005
RAJ KUMARI DEVI Vs. STATE OF BIHAR
November 11, 2005
RAJA MISHRA Vs. STATE OF BIHAR
September 14, 2005
RAJA RAM CHOUDHARY ALIAS RAJA RAM Vs. STATE OF BIHAR
September 16, 2005
RAJA RAM RAI Vs. COLLECTOR OF BEGUSARAI
November 9, 2005
RAJAN KUMAR VARMA Vs. SACHCHIDANAND SINGH
September 22, 2005
RAJAT KUMAR SINGH Vs. STATE OF BIHAR
August 24, 2005
RAJBALLABH SINGH Vs. STATE ELECTRICITY BOARD
March 17, 2005
RAJENDRA MEHTA Vs. STATE OF BIHAR
May 10, 2005
RAJENDRA PRASAD @ RAJENDRA PD. AGRAWAL Vs. SHRI SHEO NARAYAN SINGH
February 25, 2005
RAJENDRA PRASAD ALIAS RAJENDRA PD AGRAWAL Vs. SHEO NARAYAN SINGH
February 25, 2005
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR
March 3, 2005
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR
March 18, 2005
RAJENDRA PRASAD VIDYARTHI Vs. STATE OF BIHAR
March 14, 2005
RAJENDRA PRASAD YADAV Vs. STATE OF BIHAR
October 24, 2005
RAJESH KUMAR Vs. STATE
February 2, 2005
RAJESH KUMAR AGRAWAL Vs. STATE OF BIHAR
July 21, 2005
RAJESH KUMAR JAISWAL ALIAS RAJESH JAISWAL Vs. STATE OF BIHAR
September 30, 2005
RAJESH KUMAR MITTAL Vs. STATE OF BIHAR
January 18, 2005
RAJESH KUMAR SINGH Vs. STATE OF BIHAR
August 2, 2005
RAJESH KUMAR SINGH Vs. STATE OF BIHAR
October 28, 2005
RAJESH MANDAL Vs. STATE OF BIHAR
September 1, 2005
RAJESHWAR PANDEY Vs. STATE OF BIHAR
August 17, 2005
RAJESHWAR PD SHARMA Vs. MANI BHUSAN SHARMA
July 21, 2005
RAJKALI DEVI Vs. STATE OF BIHAR
March 4, 2005
RAJNANDNI KUMARI Vs. STATE OF BIHAR
December 21, 2005
RAJOLAL SHARMA Vs. STATE OF BIHAR
September 12, 2005
RAJU MANJHI Vs. STATE OF BIHAR
August 3, 2005
RAJU YADAV Vs. STATE OF BIHAR
August 23, 2005
RAKA SAHAY Vs. MAGADH UNIVERSITY
July 5, 2005
RAKESH KUMAR Vs. STATE OF BIHAR
June 30, 2005
RAKESH KUMAR CHAUHAN Vs. STATE OF BIHAR
August 30, 2005
RAM ADHAR SINGH Vs. STATE OF BIHAR
February 22, 2005
RAM AYODHYA MAHTO Vs. STATE OF BIHAR
February 8, 2005
RAM BABU KUMAR Vs. STATE OF BIHAR
March 7, 2005
RAM BAHADUR SINGH Vs. STATE OF BIHAR
May 10, 2005
RAM BALAK RAI Vs. DAYA DEVI
September 14, 2005
RAM BALLABH SAH Vs. STATE OF BIHAR
May 9, 2005
RAM BHAGWAN PRASAD Vs. STATE OF BIHAR
February 11, 2005
RAM BILAS PRASAD Vs. STATE OF BIHAR
September 23, 2005
RAM BILAS PRASAD Vs. SUDHAMAYI SINHA
July 27, 2005
RAM BILASH PRASAD SINHA ALIAS RAM BILASH PD SINHA ALIAS Vs. GUJARI DEVI
March 22, 2005
RAM BINAY KUMAR SINGH Vs. STATE OF BIHAR
February 22, 2005
RAM BRITT PASWAN Vs. STATE OF BIHAR
April 29, 2005
RAM CHANDER SAN Vs. STATE OF BIHAR
October 7, 2005
RAM CHANDRA JHA Vs. STATE OF BIHAR
April 26, 2005
RAM CHANDRA RAI AND OTHERS Vs. STATE OF BIHAR
March 24, 2005
RAM CHANDRA SINHA Vs. STATE OF BIHAR
March 4, 2005
RAM CHELA Vs. BIHAR STATE ELECTRICITY BOARD
September 8, 2005
RAM DAYAL BHAGAT Vs. STATES OF BIHAR
March 16, 2005
RAM DIHAL CHOUDHARY Vs. STATE OF BIHAR
September 30, 2005
RAM GOPAL PANDEY Vs. HIGH COURT OF JUDICATURE AT PATNA
May 20, 2005
RAM JANAM JHA Vs. STATE OF BIHAR
May 2, 2005
RAM KRISHNA CHOUDHARY Vs. STATE OF BIHAR
January 27, 2005
RAM KUMAR BHAGAT Vs. UNION OF INDIA
August 26, 2005
RAM KUMAR PODDAR Vs. SHIV NARAIN SAO
June 29, 2005
RAM LAGAN SINGH; SHOSHAN SINGH @ SASANK SINGH Vs. STATE OF BIHAR
August 2, 2005
RAM LAKHAN PRASAD Vs. STATE OF BIHAR
October 5, 2005
RAM NAGINA CHOUDHARY Vs. VAISHALI KSHETRIYA GRAMIN BANK
April 5, 2005
RAM NAGINA SANGAHI Vs. RAJPATI SANGAHI
May 3, 2005
RAM NAIESH PRASAD ALIAS NAIESH BHAGAT Vs. UNION OF INDIA
March 11, 2005
RAM NARAYAN JHA Vs. STATE OF BIHAR
March 10, 2005
RAM NARAYAN RENU Vs. STATE OF BIHAR
September 29, 2005
RAM NARESH MISHRA Vs. STATE OF BIHAR
February 6, 2005
RAM NARESH MISHRA Vs. STATE OF BIHAR
July 6, 2005
RAM NARESH RAY Vs. STATE OF BIHAR
August 31, 2005
RAM NARESH ROY Vs. STATE OF BIHAR
September 7, 2005
RAM NARESH SINGH Vs. STATE OF BIHAR
March 11, 2005
RAM NARESH THAKUR Vs. STATE OF BIHAR
December 9, 2005
RAM PARI DEVI Vs. STATE OF BIHAR
March 3, 2005
RAM PRAVESH SINGH Vs. RAM BINOD SINGH
February 24, 2005
RAM RATAN TIWARY Vs. STATE OF BIHAR
February 4, 2005
RAM SAROWAR PD SINGH Vs. STATE
February 3, 2005
RAM SHEKHAR SINGH Vs. STATE BANK OF INDIA
April 8, 2005
RAM SUBODH RAY Vs. STATE OF BIHAR
July 18, 2005
RAM SUMARI DEVI SMT Vs. STATE OF BIHAR
March 15, 2005
RAM SUMERI DEVI ALIAS SUMERI DEVI Vs. SHIVA PANDEY ALIAS SHEO KUMARI DEVI ALIAS SHEO KUMARI PANDEY
August 24, 2005
RAM SWARUP PRASAD Vs. STATE OF BIHAR
August 17, 2005
RAM YATAN SINGH ALIAS RAM JATIN SINGH Vs. STATE OF BIHAR
November 29, 2005
RAMA KANT SINGH Vs. UNION OF INDIA
May 4, 2005
RAMA KANT SINGH Vs. STATE OF BIHAR
September 29, 2005
RAMA KISHORE SINGH ALIAS RAMA SINGH Vs. STATE OF BIHAR
February 9, 2005
RAMA NAND MISHRA Vs. STATE OF BIHAR
May 9, 2005
RAMA SINGH Vs. STATE OF BIHAR
March 4, 2005
RAMADHAR SHARMA Vs. STATE OF BIHAR
February 8, 2005
RAMAKANT PRASAD Vs. STATE OF BIHAR
April 26, 2005
RAMAKANT PRASAD SINGH Vs. STATE OF BIHAR
September 8, 2005
RAMANAND GUPTA Vs. BANKEY LAL
January 6, 2005
RAMANAND MANDAL Vs. STATE OF BIHAR
June 27, 2005
RAMANAND SHARMA Vs. MATARAJ RAJESHWARY BHAGWATI DEVI
March 21, 2005
RAMANAND SHARMA Vs. MATARAJ RAJESHWARY BHAGWATI DEVI
May 21, 2005
RAMANANDI DEVI HINDU ANATHALAYA Vs. STATE OF BIHAR
October 6, 2005
RAMASHANKAR SINGH Vs. STATE OF BIHAR
August 4, 2005
RAMAUTAR SAH Vs. STATE OF BIHAR
September 21, 2005
RAMAWATI DEVI Vs. STATE OF BIHAR
April 5, 2005
RAMBAHADUR SAH Vs. STATE OF BIHAR
May 11, 2005
RAMCHANDRA JHA Vs. STATE OF BIHAR
September 27, 2005
RAMDEO KAHAR AND UPENDRA KAHAR Vs. STATE OF BIHAR
August 9, 2005
RAMENDRA PANDEY Vs. STATE OF BIHAR
August 10, 2005
RAMESH JHA Vs. STATE OF BIHAR
November 14, 2005
RAMESH KR PATEL Vs. STATE
January 4, 2005
RAMESH KUMAR SINGH Vs. STATE OF BIHAR
November 25, 2005
RAMESH TIWARY ALIAS RAMESH Vs. STATE OF BIHAR
March 2, 2005
RAMESHWAR PRASAD Vs. STATE OF BIHAR
February 21, 2005
RAMJEET SINGH Vs. JANKI DEVI
November 21, 2005
RAMOTAR THAKUR Vs. STATE OF BIHAR
February 2, 2005
RAMSAGAR KEWAT Vs. SHIVALAK KEWAT
July 7, 2005
RAMSHRESHTHA SINHA Vs. STATE OF BIHAR
April 26, 2005
RANA BAHADUR SINGH Vs. STATE OF BIHAR
August 4, 2005
RANA CHAKRABORTY Vs. STATE OF BIHAR
December 20, 2005
RANA RANJIT SINGH Vs. ARJUN SHARMA
March 10, 2005
RANJAY SINGH Vs. STATE OF BIHAR
August 16, 2005
RANJEET KUMAR GUPTA Vs. STATE OF BIHAR
March 30, 2005
RASHID NAZFI ALIAS RASHID NAJFI Vs. SHAHIN GULAB
August 11, 2005
RATAN AGRAWAL Vs. STATE OF BIHAR
November 24, 2005
RAVI KUMAR Vs. PATNA UNIVERSITY
September 14, 2005
RAVI SHANKAR SINGH Vs. STATE OF BIHAR
February 25, 2005
RENU KUMARI Vs. STATE OF BIHAR
June 22, 2005
REWATI KANT DUBEY Vs. STATE OF BIHAR
February 18, 2005
RISHIKESH BIND AND SURENDRA KUMAR Vs. STATE OF BIHAR
July 29, 2005
RISHIKESH KASHYAP Vs. STATE OF BIHAR
March 3, 2005
ROOPKALI KUER Vs. STATE OF BIHAR
October 25, 2005
RUBI DEVI Vs. STATE OF BIHAR
March 14, 2005
S Z H JAFRI Vs. STATE OF BIHAR
April 15, 2005
SABITA KUMARI Vs. STATE OF BIHAR
April 20, 2005
SABITRI DEVI Vs. RANGNATH TIWARY
March 10, 2005
SACHCHIDANAND SINHA Vs. STATE OF BIHAR
May 9, 2005
SACHIDA NAND PRASAD Vs. STATE OF BIHAR
December 20, 2005
SACHINDRA NATH DUBEY Vs. UNION OF INDIA
December 1, 2005
SADHU MUSAHAR Vs. STATE OF BIHAR
March 3, 2005
SADHU SHARAN SHGH Vs. STATE OF BIHAR
August 11, 2005
SAFIQUE ALAM Vs. STATE OF BIHAR
September 1, 2005
SAGAR DHWAJ RATNA Vs. STATE OF BIHAR
September 27, 2005
SAHEB KUMAR Vs. STATE OF BIHAR
April 25, 2005
SAIM ANSARI Vs. JAINUL ANSARI
June 29, 2005
SAIYED ABRARUL HASNAIN Vs. STATE OF BIHAR
August 17, 2005
SAJAN KUMAR DALMIA Vs. STATE OF BIHAR
May 4, 2005
SAJJAD HUSSAIN Vs. STATE OF BIHAR
February 22, 2005
SALIM LARI Vs. STATE OF BIHAR
May 3, 2005
SAMIM AHMAD ALIAS SAMIM Vs. STATE OF BIHAR
December 20, 2005
SANJAY ALIAS SRIKANT Vs. VEEMA KUMARI
September 15, 2005
SANJAY JAIN Vs. STATE OF BIHAR
February 21, 2005
SANJAY KUMAR Vs. STATE OF BIHAR
February 9, 2005
SANJAY KUMAR Vs. STATE OF BIHAR
December 19, 2005
SANJAY KUMAR GUPTA Vs. STATE OF BIHAR
August 19, 2005
SANJAY KUMAR MAHTO Vs. STATE OF BIHAR
January 12, 2005
SANJAY KUMAR SINGH Vs. STATE
January 12, 2005
SANJAY KUMAR SINGH Vs. STATE
January 31, 2005
SANJAY SINGH Vs. STATE OF BIHAR
August 4, 2005
SANJAY SINGH Vs. STATE OF BIHAR
October 27, 2005
SANJAY SUCHANTI Vs. STATE OF BIHAR
August 30, 2005
SANJEEB KUMAR Vs. STATE OF BIHAR
February 18, 2005
SANJEEV KUMAR Vs. STATE OF BIHAR
March 23, 2005
SANJIT RAM Vs. STATE OF BIHAR
October 4, 2005
SANJIV KUMAR SINGH @ BIGULWA; DAYA SHANKAR SINGH Vs. STATE OF BIHAR
January 31, 2005
SANSTHAN Vs. UNION OF INDIA
November 23, 2005
SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
July 19, 2005
SAPRU JAYAKAR MOTILAL C R DAS INSTITUTE OF LEGAL AID Vs. UNION OF INDIA
January 7, 2005
SARASWATI DEVI Vs. STATE OF BIHAR
January 2, 2005
SARASWATI SINHA SMT Vs. NIRMAL KUMAR GUPTA
April 21, 2005
SARFUDDIN ALIAS SARFUDDIN MIAN Vs. SABIR THAKUR
November 18, 2005
SARGUN KAPRI Vs. STATE OF BIHAR
November 28, 2005
SARJU AHIR Vs. STATE
September 29, 2005
SARJUN YADAV Vs. STATE OF BIHAR
March 11, 2005
SARYU MISTRY Vs. MAGADH GRAMIN BANK
March 21, 2005
SASAMUSA SUGAR WORKS LTD Vs. STATE OF BIHAR
February 21, 2005
SATI RANJAN JAMAIYAR Vs. STATE OF BIHAR
April 27, 2005
SATISH KUMAR SRIVASTAVA Vs. STATE OF BIHAR
March 9, 2005
SATYA NARAYAN Vs. STATE OF BIHAR
October 26, 2005
SATYA PRAKASH Vs. PATNA UNIVERSITY
March 2, 2005
SATYADEO PANDEY Vs. STATE OF BIHAR
March 11, 2005
SATYANAND PANDEY Vs. STATE OF BIHAR
March 29, 2005
SATYENDRA KUMAR ALIAS BADAR SINGH Vs. STATE OF BIHAR
December 5, 2005
SATYENDRA PRASAD SHARMA Vs. STATE OF BIHAR
August 3, 2005
SAVITRI DEVI Vs. STATE OF BIHAR
July 11, 2005
SECRETARY FINANCE NATIONAL SAVINGS DEPARTMENT Vs. VINOD KUMAR
December 1, 2005
SEERAT BANO Vs. MD SHAFEQUE
August 3, 2005
SEKHU YADAV Vs. STATE OF BIHAR
February 8, 2005
SERAJ MIAN Vs. STATE OF BIHAR
March 2, 2005
SET INDIA PVT LTD Vs. STATE OF BIHAR
February 1, 2005
SHABBIR ALAM Vs. BIHAR STATE ELECTRICITY BOARD
February 4, 2005
SHAHABUDDIN Vs. STATE OF BIHAR
February 8, 2005
SHAHABUDDIN Vs. STATE OF BIHAR
February 28, 2005
SHAHABUDDIN Vs. STATE OF BIHAR
February 18, 2005
SHAHABUDDIN Vs. STATE OF BIHAR
October 27, 2005
SHAHEED ALIAS SHAHID ALIAS DABLU Vs. STATE OF BIHAR
February 22, 2005
SHAHID ALIAS CHHOTTU Vs. STATE OF BIHAR
February 18, 2005
SHAILBALA CHAUDHARY Vs. STATE OF BIHAR
December 2, 2005
SHAILENDRA KUMAR SINGH Vs. STATE OF BIHAR
March 1, 2005
SHAILENDRA KUMAR THAKUR Vs. STATE OF BIHAR
December 5, 2005
SHALIGRAM TRIPATHI Vs. STATE OF BIHAR
August 8, 2005
SHAMBHU NATH CHOUDHARY Vs. STATE OF BIHAR
October 7, 2005
SHAMBHU PRASAD SINGH Vs. BIHAR STATE CO OPERATIVE LAND DEVELOPMENT BANK LTD
October 4, 2005
SHANKAR CHAUDHARY ALIAS SHIV SHANKAR CHAUDHARY ALIAS SHIVE SHANKER KUMAR Vs. STATE OF BIHAR
April 25, 2005
SHANKAR KUMAR Vs. STATE OF BIHAR
March 31, 2005
SHANKAR PATEL Vs. STATE OF BIHAR
December 6, 2005
SHANKER MANDAL Vs. STATE OF BIHAR
April 26, 2005
SHANTI DEVI Vs. STATE OF BIHAR
March 15, 2005
SHANTI DEVI Vs. STATE OF BIHAR
November 10, 2005
SHANTI DEVI Vs. STATE OF BIHAR
September 2, 2005
SHARDA DEVI Vs. STATE OF BIHAR
July 7, 2005
SHARDA DEVI Vs. STATE OF BIHAR
November 25, 2005
SHARDA KUER T Vs. BASUDEO MISTRI
April 5, 2005
SHARDA PRASAD SINHA Vs. B S E B
April 15, 2005
SHARVAN RAM Vs. STATE OF BIHAR
September 10, 2005
SHASHI BHUSHAN PANDEY Vs. STATE OF BIHAR
February 15, 2005
SHASHI BHUSHAN ROY Vs. STATE OF BIHAR
February 3, 2005
SHASHI BHUSHAN SAH Vs. STATE OF BIHAR
January 31, 2005
SHASHI PRABHA AGRAWAL Vs. STATE OF BIHAR
February 28, 2005
SHATRUGHAN PANDEY Vs. RAJ GOVIND PANDEY
July 26, 2005
SHATRUGHAN PRASAD PANDEY Vs. GOURI SHANKAR PRASAD
July 27, 2005
SHATRUGHAN PRASAD SINGH Vs. JANG BAHADUR SINGH
August 19, 2005
SHEIKH MOHAMMAD GOLAM BARI ALIAS GOLAM BARI Vs. BIHAR STATE SUNNI WAKF BOARD
March 30, 2005
SHEO KIUMARI Vs. STATE OF BIHAR
April 7, 2005
SHEO KUMAR Vs. STATE OF BIHAR
April 26, 2005
SHEO MUNI CHAMAR Vs. STATE OF BIHAR
October 28, 2005
SHEOJI TIWARY Vs. STATE OF BIHAR
September 14, 2005
SHEORATI DEVI Vs. SABHAPATI SINGH
December 13, 2005
SHISHIR SAURABH Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
October 7, 2005
SHITAL PRASAD Vs. STATE OF BIHAR
September 16, 2005
SHITAL PRASAD THAKUR Vs. STATE OF BIHAR
October 5, 2005
SHIV CHANDRA PURVEY Vs. STATE OF BIHAR
March 17, 2005
SHIV GOPAL SAH @ SHIV GOPAI SAHU Vs. SITA RAM SARAUGI
August 23, 2005
SHIV KUMAR AGRAWAL Vs. JAI PRAKASH AGRAWAL
March 17, 2005
SHIV KUMAR ARYA Vs. NATIONAL INSURANCE CO LTD
November 10, 2005
SHIV KUMAR BHAGAT Vs. STATE OF BIHAR
August 23, 2005
SHIV KUMAR BHAGAT Vs. STATE OF BIHAR & ORS.
May 17, 2005
SHIV KUMAR PRASAD VERMA Vs. STATE OF BIHAR
September 20, 2005
SHIVAJEE JHA Vs. STATE OF BIHAR
April 27, 2005
SHIVJI SINGH Vs. STATE OF BIHAR
July 22, 2005
SHOBH NATH SINGH Vs. STATE OF BIHAR
April 26, 2005
SHRAVAN RAM Vs. STATE OF BIHAR
October 25, 2005
SHREE BAIDYANATH GLASS WORKS PVT LTD Vs. STATE OF BIHAR
March 1, 2005
SHREE KANT PANDEY Vs. STATE OF BIHAR
January 31, 2005
SHREE KISHANGANJ FLOUR MILLS P LTD Vs. STATE OF BIHAR
February 10, 2005
SHREE RAI Vs. STATE OF BIHAR
February 18, 2005
SHREEMANT KUMAR CHOUDHARY Vs. STATE
February 8, 2005
SHYAM BIHARI MISHRA Vs. STATE OF BIHAR
July 25, 2005
SHYAM JAHRI DEVI Vs. STATE OF BIHAR
February 1, 2005
SHYAM NANDAN SINGH Vs. STATE
January 20, 2005
SHYAM SUNDAR DHUDHWAWALA Vs. STATE OF BIHAR
November 29, 2005
SHYAM SUNDAR YADAV Vs. STATE OF BIHAR
April 7, 2005
SHYAMA DEVI Vs. STATE OF BIHAR
February 11, 2005
SHYAMA DEVI Vs. STATE OF BIHAR
December 20, 2005
SHYAMA NAND SINGH Vs. STATE OF BIHAR
March 10, 2005
SIDHA ASHRAM RELIGIOUS TRUST COMMITTEE Vs. STATE OF BIHAR
November 25, 2005
SIDHI CHAUDHARY @ SIDH NATH CHAUDHARY Vs. STATE OF BIHAR
May 19, 2005
SIKANDAR PASWAN Vs. STATE OF BIHAR
July 28, 2005
SIKSHIT BEROJGAR MOTOR PARIVAHAN SWAWALAMBI SAHKARI SAMITTEE LTD Vs. STATE OF BIHAR
October 18, 2005
SIMRI BAKHTIARPUR PRAKHAND MATSYAJIVI SWABALAMBI SAHKARI SAMITI LTD Vs. STATE OF BIHAR
April 26, 2005
SINGESHWAR SINGH Vs. UNION OF INDIA
November 9, 2005
SITA DEVI Vs. BIHAR STATE HOUSING BOARD
February 10, 2005
SITA KUMARI Vs. STATE OF BIHAR
September 2, 2005
SITA SHARAN JHA Vs. STATE OF BIHAR
April 13, 2005
SITA SHARAN SINGH Vs. STATE OF BIHAR
November 29, 2005
SITAL PRASAD MANDAL Vs. STATE OF BIHAR
March 2, 2005
SITARAM DHODI Vs. STATE OF BIHAR
September 21, 2005
SIWAN CENTRAL CO OPERATIVE BANK LTD Vs. RESERVE BANK OF INDIA
March 10, 2005
SIYAWAR SARAN ROY Vs. STATE OF BIHAR
September 29, 2005
SIYAWATI DEVI Vs. STATE OF BIHAR
February 18, 2005
SK SATTAR ALIAS ABDUL SATTAR Vs. BAFATAN
June 21, 2005
SMITARAJ Vs. STATE OF BIHAR
August 12, 2005
SOBH NATH SINGH Vs. STATE OF BIHAR
September 15, 2005
SOGRA KHATOON Vs. STATE OF BIHAR
April 7, 2005
SOKHI BHUIYAN Vs. STATE OF BIHAR
February 17, 2005
SONA DEVI Vs. KASHI PRASAD
September 16, 2005
SPIC PHI SEEDS LTD Vs. STATE OF BIHAR
April 29, 2005
SRIKANT ALIAS SANJAY Vs. VEENA KUMARI
February 24, 2005
STATE BANK OF INDIA Vs. KISHORE KUMAR SAH
August 4, 2005
STATE BANK OF INDIA OFFICERS ASSOCIATION Vs. STATE ELECTION COMMISSION
February 8, 2005
STATE OF BIHAR Vs. BINOD KEWAT
July 6, 2005
STATE OF BIHAR Vs. SHRILAL YADAV
July 26, 2005
STATE OF BIHAR Vs. PROF DR AMARNATH SINGH
August 23, 2005
STATE OF BIHAR Vs. MANOJ SINGH
August 19, 2005
STATE OF BIHAR Vs. AMOD KUMAR SINGH
September 21, 2005
STATE OF BIHAR Vs. BHARAT PRASAD SINGH
September 21, 2005
STATE OF BIHAR Vs. PRATAPPURSUGAR AND INDUSTRIES LIMITED
September 23, 2005
STATE OF BIHAR Vs. AJIT SHARMA ALIAS AJIT KUMAR SHATMA ALIAS AJT KUMAR SINGH
September 15, 2005
STATE OF BIHAR Vs. ARUN KUMAR
August 31, 2005
STATE OF BIHAR Vs. RAM TAWAKYA SINGH
November 17, 2005
STATE OF BIHAR Vs. CHANDEVI RAI
October 26, 2005
STATE OF BIHAR Vs. GANPATI SINQH
October 26, 2005
STATE OF BIHAR Vs. ANAND PRAKASH SRIVASTAVA
October 7, 2005
STATE OF BIHAR Vs. LAXMI SHARMA
December 9, 2005
STATE OF BIHAR Vs. RUBBAN
June 20, 2005
STATE OF BIHAR Vs. JANAK PANDEY
April 28, 2005
STATE OF BIHAR Vs. SIYA RANI
May 3, 2005
STATE OF BIHAR Vs. ARJUN MUNI
April 15, 2005
STATE OF BIHAR Vs. DURGA PD SAHA
March 21, 2005
STATE OF BIHAR Vs. GANESH MAHTON
February 21, 2005
STATE OF BIHAR Vs. KALADHAR CHOUBEY
March 2, 2005
STATE OF BIHAR Vs. JANARDAN PRASAD SINGH
March 15, 2005
STATE OF BIHAR Vs. OM PTAKASH VERMA
March 11, 2005
STATE OF BIHAR Vs. JATASHANKAR THAKUR
March 4, 2005
STATE OF BIHAR & ORS. Vs. RAMOTAR YADAV & ORS.
July 25, 2005
STATE OF JHARKHAND Vs. KAMLAKANT MISHRA
August 11, 2005
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF BIHAR
July 8, 2005
SUBHASH SHAH Vs. STATE OF BIHAR
September 9, 2005
SUBODH BIHARI SAHAY Vs. STATE OF BIHAR
April 27, 2005
SUBODH KUMAR Vs. UNION OF INDIA
December 21, 2005
SUDAMA DEVI Vs. STATE OF BIHAR
May 4, 2005
SUDHAKAR JHA Vs. STATE OF BIHAR
December 21, 2005
SUDHAKAR OJHA Vs. STATE OF BIHAR
February 10, 2005
SUDHAKAR PRASAD SHARMA Vs. STATE OF BIHAR
September 23, 2005
SUDHAMAI SINHA Vs. DEVENDRA SHARMA
January 27, 2005
SUDHAN SAHNI Vs. STATE OT BIHAR
July 26, 2005
SUGRIW RAM Vs. STATE OF BIHAR
January 5, 2005
SUKDEO NARAIN VERMA Vs. STATE OF BIHAR
May 10, 2005
SUKHDEO MUKHIYA Vs. STATE OF BIHAR
March 14, 2005
SUMITRA DEVI Vs. STATE OF BIHAR
February 22, 2005
SUN BIOTECHNOLOGY LTD. Vs. BIHAR STATE
September 27, 2005
SUNDER GOSWAMI Vs. STATE OF BIHAR
January 17, 2005
SUNIL KUMAR Vs. STATE OF BIHAR
April 4, 2005
SUNIL KUMAR SHARMA Vs. BIHAR STATE ELECTRICITY BOARD
January 5, 2005
SUNIL KUMAR SINGH Vs. PRABHA
August 4, 2005
SUNIL KUMAR SINHA Vs. STATE OF BIHAR
September 19, 2005
SUNIL SINGH Vs. STATE OF BIHAR
October 4, 2005
SUNITA DEVI Vs. ABDHESH KUMAR SINHA
April 5, 2005
SUNSHINE EDUCATIONAL AND CULTURAL DEVELOPMENT SOCIETY Vs. STATE OF BIHAR
February 25, 2005
SURAIYA NASARAT Vs. STATE OF BIHAR
February 24, 2005
SURAJ PRASAD Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
November 23, 2005
SURENDRA MANJHI Vs. STATE OF BIHAR
July 19, 2005
SURENDRA OJHA Vs. MOSTT.PANPATI KUAR
February 13, 2005
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
July 28, 2005
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
February 16, 2005
SURENDRA SINGH Vs. BIRENDRA PRASAD SINGH
August 30, 2005
SURENDRA SINGH ALIAS DOCTOR Vs. STATE OF BIHAR
September 1, 2005
SURESH MISTRI AND RAJENDRA PRASAD Vs. STATE OF BIHAR
September 20, 2005
SURESH NANDAN SINGH Vs. STATE
January 24, 2005
SURESH PRASAD SINHA Vs. STATE OF BIHAR
April 25, 2005
SURESH PRASAD VERMA Vs. STATE OF BIHAR
March 24, 2005
SURESH YADAV Vs. RAM CHANDERYADAV
August 2, 2005
SUREST CHANDRA VERMA Vs. STATE OF BIHAR
March 22, 2005
SURYODEO YADAV Vs. STATE OF BIHAR
February 24, 2005
SUSHIL KUMAR Vs. STATE OF BIHAR
October 21, 2005
SUSHIL KUMAR SINGH Vs. STATE OF BIHAR
January 18, 2005
SUSHIL KUMAR SRIVASTAVA Vs. STATE
September 30, 2005
SUSHIL SHARAN SINHA Vs. LIFE INSURANCE CORPORATION OF INDIA
April 21, 2005
T JHARIA DEVI Vs. STATE OF BIHAR
November 10, 2005
T MANJU KUMARI SHARMA Vs. BHUPENDRA NARAIN SINGH
August 25, 2005
T MANORAMA DEVI Vs. ADMINISTRATOR WATER BOARD GAYA
July 21, 2005
TARINI MANDAL Vs. STATE OF BIHAR
February 10, 2005
TARKESHWAR SINGH Vs. STATE OF BIHAR
February 1, 2005
TARKESHWAR SINGH Vs. STATE
February 2, 2005
TEJ NARAYAN SINGH Vs. STATE OF BIHAR
November 29, 2005
TETAR RAI & ORS ; BALRAM PANDEY & ORS Vs. STATE OF BIHAR
July 5, 2005
THAKUR RADHA KRISHNA JEE Vs. RABI SHANKAR PANDEY
August 8, 2005
TILAK MANJHI Vs. STATE OF BIHAR
April 21, 2005
TILESHWARI DEVI Vs. STATE OF BIHAR
September 6, 2005
TILKA MANJHI BHAGALPUR UNIVERSITY Vs. BHOLA PRASAD MANDAL
November 22, 2005
TIRLOKI NATH SINGH Vs. STATE OF BIHAR
June 22, 2005
TRILOKEE PRASAD VERMA Vs. STATE OF BIHAR
February 21, 2005
TRIPATHY KIRAN NATH SHARMA Vs. STATE OF BIHAR
October 5, 2005
TRIPIT NARAYAN SINGH Vs. UNION OF INDIA
August 12, 2005
TRIPURARI NARAYAN Vs. STATE OF BIHAR
March 30, 2005
TRIVENI GIRI Vs. BIHAR INTERMEDIATE EDUCATION COUNCIL
November 23, 2005
TUNNA DEVI Vs. SONA DEVI
October 6, 2005
TUNNA MISHRA Vs. STATE OF BIHAR
July 20, 2005
TUNNI ALIAS TUNNI SAH ALIAS HARI SHANKAR SAH Vs. STATE OF BIHAR
November 25, 2005
UDAY KUMAR SINGH Vs. STATE OF BIHAR
March 21, 2005
UDAY PRAKASH MATHUR Vs. STATE OF BIHAR
July 19, 2005
UION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
September 21, 2005
UJJAWAL CHATTERJEE Vs. STATE OF BIHAR
January 24, 2005
UMA SHANKAR PRASAD Vs. STATE OF BIHAR
May 9, 2005
UMA SHANKAR SHARMA Vs. STATE OF BIHAR
January 25, 2005
UMA SHANKAR THAKUR Vs. STATE OF BIHAR
September 30, 2005
UMESH CHANDRA CHOUDHARY Vs. STATE OF BIHAR
May 4, 2005
UMESH CHANDRA DWIVEDI Vs. STATE OF BIHAR
March 9, 2005
UMESH CHANDRA SAMAL ALIAS DR U C SAMAL Vs. STATE OF BIHAR
October 26, 2005
UMESH PD ALIAS UMESH PD PRIYADARSHI Vs. STATE OF BIHAR
April 7, 2005
UMESH ROY Vs. STATE OF BIHAR
August 11, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 3, 2005
UNION OF INDIA Vs. MADHUSUDAN PATHAK
September 28, 2005
UNION OF INDIA Vs. SACHCHIDANAND MISHRA
September 22, 2005
UNION OF INDIA Vs. MADANI CONSTRUCTION CORPORATION PRIVATE LIMITED
September 16, 2005
UPENDRA CHOUDHARY Vs. STATE OF BIHAR
April 5, 2005
UPENDRA KUMAR SAHANI Vs. STATE OF BIHAR
January 15, 2005
UPENDRA KUMAR SAHANI Vs. STATE
February 15, 2005
UPENDRA KUMAR SINGH Vs. RAJ KISHORE SINGH
June 20, 2005
URMILA DEVI Vs. STATE OF BIHAR
December 13, 2005
USHA KUMARI Vs. VICE CHANCELLOR
March 23, 2005
UTTAM LAL THAKUR Vs. STATE OF BIHAR
December 16, 2005
VAIDYA NATH PRASAD SRIVASTAVA Vs. STATE OF BIHAR
December 1, 2005
VEENA PANDEY Vs. STATE OF BIHAR
July 25, 2005
VEENA PRASAD Vs. STATE OF BIHAR
July 28, 2005
VIDYA SAGAR PRASAD Vs. STATE OF BIHAR
December 21, 2005
VIJAY CHANDRA PRASAD SINGH Vs. INDIAN OIL CORPORATION LTD
October 28, 2005
VIJAY KUMAR Vs. STATE OF BIHAR
January 18, 2005
VIJAY KUMAR Vs. STATE
January 13, 2005
VIJAY KUMAR ALIAS BIJAY KUMAR Vs. STATE OF BIHAR
December 1, 2005
VIJAY KUMAR MANMOUJI Vs. STATE OF BIHAR
January 19, 2005
VIJAY KUMAR PANDEY Vs. STATE
December 1, 2005
VIJAY KUMAR YADAV Vs. STATE OF BIHAR
October 25, 2005
VIJAY PASWAN Vs. STATE OF BIHAR
December 1, 2005
VIJAY PASWAN AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
December 10, 2005
VIJAY SAH Vs. STATE OF BIHAR
July 28, 2005
VIJAY SAH Vs. STATE OF BIHAR
February 11, 2005
VIJAY SHANKAR Vs. STATE OF BIHAR
September 19, 2005
VIJAYENDRA KUMAR Vs. STATE OF BIHAR
April 4, 2005
VINOD KUMAR GUPTA Vs. PUSHPA DEVI
July 21, 2005
VINOY KUMAR GUPTA Vs. AMBIKA MISHRA
March 1, 2005
VIRENDRA KUMAR ROY Vs. STATE OF BIHAR
January 11, 2005
VIRENDRA KUMAR SRIVASTAVA Vs. STATE OF BIHAR
September 20, 2005
VISHAL KUMAR SINHA Vs. STATE OT BIHAR
July 1, 2005
VISHNU LAL JHANGAR Vs. SHANTA CHAKRAVARTY
July 25, 2005
VISHNU SUGAR MILLS LIMITED Vs. STATE OF BIHAR
February 28, 2005
YADAV LAL SAH Vs. STATE OF BIHAR
February 25, 2005
YADU NANDAN SINGH Vs. STATE OF BIHAR
November 23, 2005
YADU SINGH Vs. STATE OF BIHAR
April 26, 2005
YADU YADAV ALIAS YADU GOPE Vs. STATE OF BIHAR
July 22, 2005
YASHBANT KUMAR Vs. STATE OF BIHAR
April 1, 2005
YOGENDRA KUMAR SINGH Vs. MAHENDRA PRASAD
May 13, 2005
YOGENDRA ROY Vs. STATE OF BIHAR
February 16, 2005
YOGENDRA THAKUR Vs. STATE OF BIHAR
February 14, 2005
YOGESH CHATURVEDI Vs. STATE OF BIHAR
March 17, 2005
YOGESHWAR PRASAD Vs. STATE OF BIHAR
January 11, 2005
YOGI CHOUDHARY Vs. STATE OF BIHAR
February 3, 2005
YUGAL KISHORE PD SINGH Vs. STATE OF BIHAR
February 14, 2005
YUGESH KUMAR Vs. STATE OF BIHAR
August 3, 2005
ZAMRUDDIN ALI Vs. STATE OF BIHAR
April 12, 2005