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Case Index
Title
Date
PREM LATA SOOD Vs. STATE OF H.P.
August 16, 2005
ACHAR SINGH Vs. STATE OF H.P.
September 12, 2005
AKASH BHAWRA Vs. SECRETARY, TECHNICAL EDUCATION
September 6, 2005
AKSHIT KUMAR Vs. BALBIR SINGH
September 28, 2005
AMAR CHAND Vs. THAKRI DEVI
July 19, 2005
ANGOORI DEVI Vs. STATE OF HIMACHAL PRADESH
April 1, 2005
ANIL GOPAL Vs. STATE OF H.P.
March 4, 2005
ANJU BALA Vs. STATE OF H.P.
September 27, 2005
ANUPAMA SHARMA Vs. STATE OF H.P.
May 17, 2005
ARKASH KUMAR Vs. PUNJAB ROADWAYS
August 24, 2005
ARUN PRABHA Vs. SHEELA DEVI
March 17, 2005
ASHISH AWASTHI Vs. STATE OF H.P.
October 7, 2005
ASHOK KUMAR Vs. STATE OF H.P.
May 16, 2005
ASHOK KUMAR Vs. SONA KHAN
June 21, 2005
ASHOK KUMAR Vs. H.P. STATE COOPERATIVE HOUSING
November 8, 2005
ASHOK SHANDIL Vs. SUBHASH CHAND
December 20, 2005
AVINDER KUMAR SHARMA Vs. MANAGEMENT OF M/S GUJARAT AMBUJA AND OTHERS
August 21, 2005
AVTAR SINGH Vs. STATE OF H.P.
March 17, 2005
AYAZ AHMED Vs. SHAMIM ANSARI
May 26, 2005
BABU RAM Vs. HIRA SINGH
April 12, 2005
BACHNI Vs. KALAWATI
October 28, 2005
BACHNI DEVI Vs. JEETO
August 24, 2005
BALA RAM VERMA Vs. H.P.S.F.C.
December 6, 2005
BALAK SINGH Vs. UNION OF INDIA
March 22, 2005
BALBIR SINGH Vs. NIKA RAM
July 8, 2005
BALDEV RAJ Vs. BIMLA SHARMA
June 27, 2005
BALWANT SINGH ALIAS RATTAN, SOHAN Vs. STATE OF H.P.
November 22, 2005
BANGU RAM Vs. STATE OF H.P.
October 29, 2005
BAR CHAND Vs. HARKALI
October 5, 2005
BASANTI DEVI Vs. RATTAN SINGH
September 7, 2005
BELA RAM CHAUHAN Vs. STATE OF H.P.
April 5, 2005
BHAG NARGU Vs. STATE OF H.P.
March 16, 2005
BHAGA RAM Vs. H.P.STATE ELECTRICITY BOARD
April 28, 2005
BHAGTU (DECEASED) THROUGH LRS Vs. URMILA DEVI
May 17, 2005
BHAGWATI RAMPAL Vs. STATE BANK OF INDIA
September 7, 2005
BHARAT SANCHAR NIGAM LTD Vs. SUMIT MEHRA
December 30, 2005
BHUPINDER SINGH Vs. STATE OF H.P.
January 7, 2005
BIHARI LAL Vs. STATE OF H.P.
June 30, 2005
BIMLA DEVI Vs. UNION OF INDIA
November 3, 2005
BIMLA KUMARI Vs. VED PARKASH
April 17, 2005
BINU RAM Vs. ORIENTAL INSURANCE COMPANY
August 22, 2005
BISHAN DASS CHAUDHARY Vs. STATE OF H.P.
December 28, 2005
BLOCK DEVELOPMENT OFFICER Vs. RAJESH VYAS
May 6, 2005
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY, VIDYA BHAWAN, PALACE ROAD, MANDI, H.P. Vs. SOHAN SINGH
November 18, 2005
BRIJ BHUSHAN Vs. STATE OF H.P.
March 30, 2005
BUDHI RAM ALIAS BIDHI CHAND Vs. STATE OF H P
January 4, 2005
BUDHI SINGH Vs. STATE OF H P
March 15, 2005
CEMENT CORPORATION OF INDIA Vs. COMMISSIONER UNDER WORKMEN
September 20, 2005
CEMENT CORPORATION OF INDIA Vs. STATE OF HIMACHAL PRADESH
August 9, 2005
CENTRE FORADVANCE STUDIES AND ENGINEERING Vs. HAKAM CHAND
May 25, 2005
CHAIN SINGH VERMA Vs. KAVITA
December 15, 2005
CHAMAN LAL Vs. STATE OF H.P.
November 29, 2005
CHAMARU RAM Vs. STATE OF H P
January 7, 2005
CHANALU RAM Vs. STATE OF H.P.
March 31, 2005
CHAUDHARY RAM Vs. GURPAL SINGH
March 30, 2005
CHETAN Vs. HIMACHAL ROAD TRANSPORT CORPORATION
March 16, 2005
CHHABU RAM Vs. STATE
August 9, 2005
CHHOTU RAM Vs. STATE OF H.P.
January 5, 2005
CITIZEN RIGHTS PROTECTION FORUM Vs. STATE OF HIMACHAL PRADESH
August 9, 2005
CITIZEN RIGHTS PROTECTION FORUM Vs. UNION OF INDIA
August 18, 2005
COLLECTOR LAND ACQUISITION HPPWD KANGRA Vs. KEHAR SINGH
August 25, 2005
COURT ON ITS OWN MOTION Vs. VIJAY KUMAR CHOPRA
August 11, 2005
D F O KARSOG Vs. BUDHI SINGH
April 26, 2005
D.F.O.KARSOG Vs. BUDHI SINGH
May 26, 2005
Daler Singh Vs. Bhupinder Singh
October 27, 2005
DARSHAN SINGH Vs. STATE OF HIMACHAL PRADESH
September 28, 2005
DASHODA DEVI Vs. STATE OF H.P.
August 17, 2005
DEEPAK KAUSHAL VS Vs. H.P. UNIVERSITY
August 10, 2005
DESH RAJ Vs. KHUSHI RAM
September 19, 2005
DESH RAJ Vs. STATE OF H.P.
April 5, 2005
DESH RAJ Vs. BODH RAJ
June 7, 2005
DEV RAJ Vs. STATE OF H.P.
May 11, 2005
DEVENDER SINGH Vs. STATE BANK OF INDIA
November 21, 2005
DEVI SINGH Vs. STATE OF H.P.
October 26, 2005
DHANI DEVI Vs. STATE OF H.P.
November 10, 2005
DHANI RAM Vs. STATE OF H.P.
March 10, 2005
DHANO CO-OPERATIVE SOCIETY Vs. STATE OF H.P.
October 26, 2005
DHARAMU Vs. SAUNKI RAM, KANGRA
August 2, 2005
DILBAG SINGH Vs. STATE OF H.P.
May 24, 2005
DILBAG SINGH Vs. UNION OF INDIA (UOI)
January 7, 2005
DILDAR SINGH @ BANTI Vs. STATE OF HIMACHAL PRADESH
June 27, 2005
DILLO RAM & CO. Vs. DY.E.T.C.(NZ) PALAMPUR
October 6, 2005
DIRECTOR OF AGRICULTURE Vs. DEV RAJ
December 29, 2005
DIVISIONAL FOREST OFFICER KARSOG Vs. BUDHI SINGH
May 26, 2005
DIWAN CHAND Vs. STATE OF H.P.
November 25, 2005
DR. SANJIV SHARMA Vs. STATE OF H.P. AND ORS.
November 25, 2005
DURGA RAM Vs. STATE OF H.P
July 21, 2005
DURHA MACHINES PRIVATE LTD. Vs. STATE OF H.P.
March 22, 2005
G.S.CHAHAL Vs. PUNJAB NATIONAL BANK
April 18, 2005
GABER SINGH Vs. PADAMU
September 13, 2005
GANGA RAM Vs. STATE OF H.P.
March 18, 2005
GEETA DEVI Vs. SANJEEV CHAUHAN
September 1, 2005
GEETA RAM Vs. STATE OF H.P.
June 30, 2005
GENERAL MANAGER (TELECOM) Vs. VIDYA DEVI
April 27, 2005
GHANSHYAM DASS Vs. STATE OF HIMACHAL PRADESH
April 20, 2005
GIAN CHAND Vs. NAND LAL
April 5, 2005
GIRISH SHARMA Vs. STATE OF H.P.
March 1, 2005
GITA DEVI Vs. HIMACHAL ROAD TRANSPORT CORPORATION
July 29, 2005
GOPAL LAL Vs. RAVI DUTT
April 27, 2005
GOPAL MOHAN AGGARWAL Vs. STATE OF H.P.
August 4, 2005
GOPAL SINGH Vs. STATE OF HIMACHAL PRADESH
December 19, 2005
GOPI CHAND Vs. STATE OF H.P.
December 5, 2005
GRAM PANCHAYAT, MANPUR DEVRA Vs. STATE OF H.P.
October 24, 2005
GULAM AHMED Vs. STATE OF HIMACHAL PRADESH
December 15, 2005
GULEL RAM Vs. STATE BANK OF INDIA
July 25, 2005
GURBACHAN SINGH Vs. RAVINDER NATH BHALLA
September 15, 2005
GURBAKSH SINGH Vs. RAJINDER KAUR
December 28, 2005
GURCHET SINGH RAJPUT Vs. UNION OF INDIA (UOI)
March 17, 2005
GURDEV JASSAL Vs. TATE OF H.P.
May 10, 2005
GURDIAL SINGH Vs. MANAGING DIRECTOR HIMACHAL ROAD TRANSPORT CORPORATION
March 31, 2005
GURMAIL SINGH Vs. STATE OF H.P.
May 30, 2005
GURNAM SINGH Vs. STATE OF H.P.
March 24, 2005
GURPAL SINGH Vs. RAM RAKHA
September 12, 2005
H.P STATE FOREST CORPORATION Vs. BUTAIL AND COMPANY
March 30, 2005
H.P. AGRO INDUSTRIES CORPORATION Vs. S.N. CHEMICALS
November 25, 2005
H.P. STATE FOREST CORPORATION Vs. S. BUTAIL AND COMPANY
March 30, 2005
H.P.SECRETARIAT EMPLOYEES CO-OPERATIVE (THRIFT AND CREDIT NON-AGRICULTURAL) SOCIETY LTD. Vs. SECRETARY (SAD)
July 13, 2005
H.P.STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. DIVYANG ASSOCIATES
October 27, 2005
H.R.T.C. Vs. INDER SINGH
December 5, 2005
H.R.T.C. Vs. RAJESH KUMAR
December 7, 2005
H.R.T.C. Vs. NISHA KUMARI
August 22, 2005
H.R.T.C. Vs. NIRMALA DEVI
June 24, 2005
H.R.T.C. Vs. KRISHNA DEVI
March 11, 2005
H.R.T.C. Vs. BREEKAN DEVI
June 7, 2005
H.R.T.C. Vs. PYARE LAL
April 7, 2005
HARBANS LAL Vs. H.P.STATE ADMINISTRATIVE TRIBUNAL
June 28, 2005
HARI DASS Vs. AMAR PAL
October 21, 2005
HARI RAM SHARMA Vs. STATE OF H.P.
June 10, 2005
HARJINDER SINGH @ GOLDI Vs. STATE OF HIMACHAL PRADESH
April 8, 2005
HARKIRAT KAUR Vs. H.R.T.C.
October 20, 2005
HARPAL SINGH Vs. STATE OF H.P.
March 30, 2005
HARSHVIR SINGH Vs. KIRNA DEVI
July 29, 2005
HARVINDER SINGH @ JANGOO Vs. AMAR JEET KAUR
May 30, 2005
HET RAM Vs. STATE OF H P
May 17, 2005
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. DAYAL SINGH
July 7, 2005
HIMACHAL PRADESH STATE INDUSTRIAL DEVLOPMENT CORPORATION LTD Vs. CONTINENTAL SPINNERS LTD
February 25, 2005
HIMACHAL ROAD TRANSPORT CORPORATION Vs. KRISHNA DEVI
March 11, 2005
HIMALAYA COMMUNICATIONS LTD. Vs. COMMISSIONER OF INCOME TAX
November 3, 2005
HIMALAYAN FROZEN FOODS (P) LTD. Vs. THE ASSESSING AUTHORITY, PARWANOO, DISTRICT SOLAN, H.P.
August 11, 2005
HIMANSHU Vs. BISHAN DUTT
August 23, 2005
HIRDU Vs. SHIV RATRU
September 29, 2005
HUKAM SINGH Vs. STATE OF HIMACHAL PRADESH
February 21, 2005
HUKMABATI Vs. PANJAB ROADWAYS
June 22, 2005
HUKMABATI Vs. PUNJAB ROADWAYS ROPAR
July 22, 2005
HUSSAIN KHAN Vs. UNION OF INDIA
April 21, 2005
IN RE: HIMACHAL ADVANCED CIRCUITS Vs. STATE
June 28, 2005
INDUS HOSPITAL Vs. HPSEB
March 21, 2005
ISHWAR DASS Vs. MANSHA RAM
March 15, 2005
ISHWARI PRASHAD Vs. KULDEEP KUMAR AND ORS.
November 10, 2005
JAGAT RAM Vs. KARTAR CHAND
May 9, 2005
JAGAT RAM (DECEASED) THROUGH LRS Vs. STATE OF H.P.THROUGH SETTLEMENT OFFICER, H.P
June 28, 2005
JAGAT SINGH Vs. KUBER CHAND ALIAS KUMAR CHAND KATOCH
October 27, 2005
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
July 27, 2005
JAGTAMBA Vs. KANTA DEVI
August 24, 2005
JAI CHAND Vs. STATE OF HIMACHAL PRADESH
September 16, 2005
JAI RAM Vs. STATE OF H.P.
April 26, 2005
JAI SINGH Vs. STATE OF H.P.
May 30, 2005
JAI SINGH & ANR. Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED & ORS.
July 21, 2005
JALAM SINGH Vs. STATE OF H P
March 24, 2005
JARAM SINGH Vs. STATE OF HIMACHAL PRADESH
November 23, 2005
JASVINDER SINGH Vs. JAI INDER PAL SINGH
July 1, 2005
JASWANT SINGH (SUBEDAR MAJOR (RETD.) Vs. HIMACHAL PRADESH HOUSING BOARD THROUGH ITS CEO-CUM-SECETARY NIGAM VIHAR, KASUMPTI, SHIMLA
November 16, 2005
JASWANT SNGH Vs. STATE OF H P
September 5, 2005
JOGINDER PAL Vs. BASAMBHARI DEVI
October 5, 2005
JULMI DEVI Vs. RAVI KUMAR
June 7, 2005
K.N.OJHA Vs. STATE.OF H.P
February 22, 2005
KAILASH CHANDER VERMA Vs. P.N.B.
December 29, 2005
KALYAN SINGH Vs. STATE OF H.P.
April 11, 2005
KALYAN SINGH Vs. STATE OF H.P.
August 9, 2005
KAMAL ALIAS KAMAL KUMAR Vs. VINOD KUMAR
June 6, 2005
KAMAL BODHIK Vs. STATE OF HIMACHAL PRADESH
August 4, 2005
KAMAL KANT Vs. GENERAL PUBLIC
August 1, 2005
KAMAL SINGH Vs. STATE OF H.P.
June 24, 2005
KARAM DASS Vs. FATU
May 27, 2005
KARAM SINGH Vs. STATE OF H.P.THROUGH COLLECTOR, KANGRA AT DHARAMSHALA, H.P.
July 8, 2005
KARTAR SINGH Vs. H.P.STATE ENVIRONMENT PROTECTION & POLLUTION CONTROL BOARD
September 7, 2005
KATLA CORPERATIVE SOCIETY Vs. MOHINDER ARUN
December 26, 2005
KEHAR SINGH Vs. STATE OF H.P.
May 17, 2005
KEHAR SINGH MITRA Vs. SATISH RATTAN
May 25, 2005
KISHAN CHAND Vs. STATE OF HIMACHAL PRADESH
April 13, 2005
KISHORI LAL Vs. KANSHI RAM
September 16, 2005
KRISHAN LAL Vs. SUKH RAM
January 4, 2005
KRISHNA DEVI Vs. MATHRU
July 27, 2005
KRISHNI DEVI Vs. STATE OF H.P.
June 2, 2005
KULDEEP KUMAR Vs. N.S.NEGI
September 1, 2005
KULDEEP THAKUR Vs. STATE OF H.P.
March 16, 2005
KUNDAN SINGH Vs. STATE OF H.P.
June 10, 2005
KURBAN ALI Vs. GOPALO
March 21, 2005
KUSHAL KUMAR Vs. PARVEEN KUMARI
September 14, 2005
L A C KISHAN SINGH Vs. R F A
March 28, 2005
L. A. C. Vs. KISHAN SINGH
March 28, 2005
LAL BAHADUR Vs. KAVI RAJ
September 13, 2005
LAL CHAND RAM KRISHAN Vs. RAJESH THAKUR
December 16, 2005
LAL DEVI Vs. VANEETA JAIN
August 29, 2005
LAL SINGH Vs. STATE OF HIMACHAL PRADESH
December 20, 2005
LEELA DEVI Vs. NARINDER PAL SINGH
January 7, 2005
LEKH RAM Vs. GIAN DEL
September 22, 2005
LIFE INSURANCE CORPORATION OF INDIA LTD Vs. KAMLA DEVI
November 8, 2005
M.D.AGRO PACKAGING INDIA LTD. Vs. SURAT RAM
December 30, 2005
MACHINDER PAL Vs. BHAGWATI
July 11, 2005
MADAN LAL Vs. KUNTA DEVI
November 30, 2005
MADAN LAL SHARMA Vs. STATE OF H.P.
May 6, 2005
MAJOR JAGIR SINGH (RETD.) S/O SH.BHURI SINGH, DISTRICT HAMIRPUR Vs. PREM CHAND (DECEASED) THROUGH LRS.
September 16, 2005
MANISHA Vs. PARTAP SINGH
December 8, 2005
MANJEET SINGH Vs. STATE OF H.P.
May 27, 2005
MANMOHAN SINGH Vs. STATE OF H.P.
December 26, 2005
MANSA DEVI Vs. STATE OF HIMACHAL PRADESH
March 3, 2005
MARUTI UDYOG LIMITED Vs. PUSHAP RAJ
November 28, 2005
MAST RAM Vs. STATE BANK OF PATIALA
April 28, 2005
MASTER CHETAN Vs. H.R.T.C.
March 16, 2005
MATHURA DEVI Vs. STATE OF H.P.
November 14, 2005
MAYA LAMINI Vs. NAWAL THAKUR
August 22, 2005
MEERA DEVI Vs. STATE OF H.P.
May 6, 2005
MEET KAUR Vs. CHANDER MOHAN
June 21, 2005
MEHAR CHAND Vs. STATE OF H.P.
November 9, 2005
MINUNNO VANCENZO Vs. STATE OF H P
December 16, 2005
MITTAR SINGH Vs. GIAN CHAND
June 20, 2005
MOHAN MEAKIN LIMITED Vs. STATE OF H.P.
December 5, 2005
MOHAN MEAKIN LTD Vs. EMPLOEES STATE INSURANCE CORPORATION
June 20, 2005
MOHAN SINGH Vs. STATE OF H.P.
November 24, 2005
MOHI RAM Vs. SURAT RAM
August 8, 2005
MOHINDER SINGH Vs. STATE OF H.P.
November 22, 2005
MOHINDER SINGH Vs. ORIENTAL INSURANCE COMPANY
May 11, 2005
MOON HOTEL PVT. LTD. Vs. VENU BAKSHI AND ORS.
November 10, 2005
MOREPEN LABORATORIES LTD. Vs. UNKNOWN
August 2, 2005
MOTI RAM Vs. STATE OF H P
November 25, 2005
MUKESH THAKUR Vs. STATE OF H.P.
December 26, 2005
MUNSHI RAM Vs. KAMLA DEVI
May 16, 2005
MUNSHI RAM (EX.NAIK) Vs. UNION OF INDIA
December 29, 2005
NAGAR MAL Vs. BIMAL KUMAR
March 23, 2005
NAGESHWAR PANDEY Vs. STATE OF H.P.
August 18, 2005
NALINI RESTAURANT, THE MALL SHIMLA Vs. ASSESSING AUTHORITY, SHIMLA
August 11, 2005
NARAIN DUTT Vs. DY-EXCISE & TAXATION COMMISSIONER-CUM-APPELLATE AUTHORITY, (CZ), MANDI HIMACHAL PRADESH
October 6, 2005
NARESH KUMAR Vs. STATE OF H P
December 19, 2005
NARESH KUMAR Vs. STATE OF H.P.
March 10, 2005
NARESH KUMAR ALIAS PAPPU Vs. STATE OF H.P.
July 7, 2005
NARINDER KUMAR Vs. STATE OF H.P.
November 29, 2005
NARINDER SINGH Vs. STATE OF HIMACHAL PRADESH
April 13, 2005
NATIONAL INSURANCE CO LTD Vs. SAVERI DEVI
January 7, 2005
NATIONAL INSURANCE CO LTD Vs. DHANBIR KUMAR
June 22, 2005
NATIONAL INSURANCE CO LTD Vs. AMAR CHAND
August 18, 2005
NATIONAL INSURANCE CO LTD Vs. SHAKUNTALA DEVI
July 18, 2005
NATIONAL INSURANCE CO. LTD Vs. SATYA DEVI
August 10, 2005
NATIONAL INSURANCE CO.LTD. Vs. GULABA RAM
November 8, 2005
NATIONAL INSURANCE COMPANY Vs. GURMEETO
November 7, 2005
NATIONAL INSURANCE COMPANY Vs. M.A.C.T, CHAMBA
December 30, 2005
NATIONAL INSURANCE COMPANY Vs. MAHINDER PAL
October 27, 2005
NEELAM ANAND Vs. MANMOHAN SINGH
November 22, 2005
NEELAM ANAND (SMT.) Vs. SARDAR MANMOHAN SINGH & ORS.
November 22, 2005
NEK RAM ALIAS NIKKA Vs. STATE OF HIMACHAL PRADESH
March 24, 2005
NEW INDIA ASSURANCE CO LTD Vs. SUNITA DEVI
May 17, 2005
NEW INDIA ASSURANCE CO LTD Vs. SHER SINGH
July 8, 2005
NEW INDIA ASSURANCE CO LTD Vs. MAYA DEVI
July 8, 2005
NEW INDIA ASSURANCE CO LTD Vs. KANTA RANI
October 19, 2005
NEW INDIA ASSURANCE CO LTD Vs. WALAITI RAM
November 17, 2005
NEW INDIA ASSURANCE CO LTD Vs. JAGDISH RAM
July 26, 2005
NEW INDIA ASSURANCE CO LTD Vs. PHULMA
August 30, 2005
NEW INDIA ASSURANCE CO LTD Vs. LACHHAMI DEVI
September 9, 2005
NEW INDIA ASSURANCE CO LTD Vs. SHEELA DEVI
September 13, 2005
NEW INDIA ASSURANCE CO LTD Vs. VEENA DEVI
September 13, 2005
NEW INDIA ASSURANCE CO LTD Vs. SOMA DEVI
July 13, 2005
NEW INDIA ASSURANCE CO LTD Vs. KASHMIRI DEVI
July 15, 2005
NEW INDIA ASSURANCE CO. Vs. SAVITRI
August 12, 2005
NEW INDIA ASSURANCE CO. Vs. KANTA DEVI
December 13, 2005
NEW INDIA ASSURANCE CO. LTD. Vs. SAVITRI DEVI
July 8, 2005
NEW INDIA ASSURANCE CO.LTD Vs. C.R.VERMA
December 22, 2005
NEW INDIA ASSURANCE CO.LTD Vs. SANT RAM CHAUHAN
November 8, 2005
NEW INDIA ASSURANCE COMPANY Vs. BALDEV RAJ
July 19, 2005
NEW INDIA ASSURANCE COMPANY Vs. KANKU
September 8, 2005
NEW INDIA ASSURANCE COMPANY Vs. SMT. SHAKUNTLA DEVI & ORS.
September 7, 2005
NEW INDIA ASSURANCE COMPANY Vs. JAMNA DEVI
July 15, 2005
NEW INDIA ASSURANCE COMPANY LTD Vs. NAND LAL
December 15, 2005
NEW LAXMI STONE CRUSHER Vs. PUNJAB NATIONAL BANK
April 27, 2005
NIRMALA DEVI Vs. MAHARAJ MAL
June 29, 2005
OMI DEVI Vs. RAJINDER SINGH
November 2, 2005
ORIENTAL INSURANCE CO LTD Vs. KAMLO
July 13, 2005
ORIENTAL INSURANCE CO LTD Vs. SUNDER SINGH
September 16, 2005
ORIENTAL INSURANCE CO LTD Vs. GEETA
October 27, 2005
ORIENTAL INSURANCE CO LTD Vs. MAHASWARI
December 28, 2005
ORIENTAL INSURANCE CO LTD Vs. LALITA SHARMA
July 1, 2005
ORIENTAL INSURANCE CO LTD Vs. NARVADA
May 18, 2005
ORIENTAL INSURANCE CO LTD Vs. VIDYA DEVI
March 31, 2005
ORIENTAL INSURANCE CO LTD Vs. VIDYA DEVI
April 11, 2005
ORIENTAL INSURANCE COMPANY LTD Vs. SUMATI DEVI
August 18, 2005
ORIENTAL INSURANCE COMPANY LTD.SHIMLA Vs. BHUPINDER
November 28, 2005
P.D. ATTRI Vs. STATE OF H.P.
November 25, 2005
PADAM SINGH Vs. STATE OF H.P.
November 22, 2005
PALA RAM Vs. PUNJAB ROADWAYS
November 24, 2005
PARAMJIT KAUR Vs. UNION OF INDIA (UOI)
June 28, 2005
PARAS RAM Vs. STATE OF H.P.
August 3, 2005
PARMODH RAM Vs. RAJINDER PARSHAD
June 6, 2005
PARMODH SINGH Vs. TARA CHAND
September 16, 2005
POHLO RAM Vs. JINDU RAM
October 28, 2005
POSHU RAM Vs. STATE OF H.P.
June 8, 2005
PRAKASH CHAND Vs. STATE OF H.P.
April 12, 2005
PRAN NATH MEHTA Vs. SANTOSH PURI
October 25, 2005
PRATAP SINGH Vs. SATYA DEVI
March 28, 2005
PREM CHAND Vs. DINU RAM
October 18, 2005
PREM CHAND Vs. JAGAR NATHU
September 19, 2005
PREM CHAND Vs. STATE OF H P
September 28, 2005
PREM MOHINI GUPTA Vs. KAILASH CHANDER GUPTA
July 8, 2005
PRITAM CHAND Vs. HIMACHAL ROAD TRANSPORT CORPORATION
January 7, 2005
PRITAM SINGH KAPOOR Vs. STATE OF HIMACHAL PRADESH
May 18, 2005
PRITHI SINGH Vs. BAKSHI RAM
October 5, 2005
PUNIT KAUR Vs. PREM SINGH
December 19, 2005
PUNJAB TOURISM DEVELOPMENT CORPORATION LTD. Vs. KULDIP K.SUD
June 20, 2005
PURAN DUTT Vs. HIMACHAL ROAD TRANSPORT
December 23, 2005
PUSHPA RANI Vs. GIAN CHAND
October 7, 2005
PYAR SINGH CHANDEL Vs. STATE OF HIMACHAL PRADESH
June 2, 2005
RAJ KUMAR GOYAL Vs. PRAYAG NARAIN SHARMA
November 30, 2005
RAJ PAL CHAUHAN Vs. ANANT RAM NEGI
September 5, 2005
RAJEEV PURI Vs. STATE OF H.P.
May 24, 2005
RAJEEV SHARMA Vs. STATE OF HIMACHAL PRADESH
May 6, 2005
RAJENDER PAL PURI Vs. REDYS LABORATORIES LTD
August 11, 2005
RAJESH KUMAR Vs. HIMACHAL GRAMIN BANK
December 14, 2005
RAJESH KUMAR DUBEY Vs. STATE OF H.P.
January 7, 2005
RAJESH THAKUR Vs. STATE OF HIMACHAL PRADESH
April 20, 2005
RAJINDER KUMAR GUPTA Vs. COMPTROLLER & AUDITOR GENERAL OF INDIA
June 21, 2005
RAJINDER SINGH Vs. SHAKUNTLA DEVI
May 17, 2005
RAJNEESH KUMAR ALIAS TONI Vs. STATE OF H.P.
June 9, 2005
RAKESH KUMAR Vs. STATE OF H P
September 13, 2005
RAM ASHARI Vs. HIMACHAL ROAD TRANS CORPO
January 4, 2005
RAM CHAND Vs. STATE OF H.P.
March 21, 2005
RAM CHAND Vs. RAJESH KUMAR (MINOR) ADOPTED SON OF LEKH RAM
July 18, 2005
RAM DASS Vs. STATE OF H.P.
May 24, 2005
RAM LAL Vs. STATE OF H P
May 12, 2005
RAM MURTI Vs. B K CHAWLA
October 24, 2005
RAM SARUP KALIA Vs. STATE OF H.P.
January 7, 2005
RAMAN KUMAR Vs. UMA KIRAN
December 5, 2005
RAMESH CHAND Vs. NEW INDIA ASSURANCE CO LTD
May 2, 2005
RAMESH CHAND GOYAL Vs. HIMALAYA COMMUNICATIONS LTD
August 23, 2005
RAMESH CHANDER Vs. MOHAN SINGH
July 8, 2005
RAMESH KUMAR Vs. STATE OF H.P.
June 10, 2005
RAMESH KUMAR Vs. NATIONAL FERTILIZERS LTD.
November 8, 2005
RAMESH KUMAR AND BHINDER SINGH Vs. STATE OF H.P.
December 26, 2005
RAMESHWAR Vs. GHUNGAR SINGH
April 26, 2005
RAMJU DEVI Vs. PREM CHAND
December 5, 2005
RANDHIR KUMAR Vs. ASHOK KUMAR
September 15, 2005
RAVINDER BALORIA Vs. STATE OF H.P.
January 7, 2005
RAVINDER KUMAR SHARMA Vs. MANAGEMENT OF GUJARAT AMBUJA
August 22, 2005
RAVINDER SINGH Vs. STATE OF H.P.
September 26, 2005
REGIONAL PROVIDENT FUND COMMISSIONER Vs. GOPAL CHANDER NEGI
February 23, 2005
RENU BALA Vs. STATE OF H.P.
August 16, 2005
ROHIT WALIA Vs. THE NATIONAL INSURANCE CO. LTD.
May 6, 2005
ROHIT WALIA Vs. NATIONAL INSURANCE CO LTD
June 6, 2005
ROSHAN LAL Vs. SUMATI PARKASH
September 7, 2005
ROSHAN LAL BHARDWAJ Vs. SANJAY SOOD
June 27, 2005
ROSHAN LAL S/O KEDAR NATH Vs. SECRETARY, DEPARTMENT OF HEALTH
June 8, 2005
S.J.V.N.LTD. Vs. DOLMA
September 22, 2005
S.V.AGRO SPINTEX (INDIA).NALAGARH.DISTT.SOLAN.HP. Vs. DEEPAK COSMO LTD.NALAGARH.SOLAN H.P.
July 18, 2005
SACHIN KUMAR Vs. CHUNILAL
May 24, 2005
SACHIN SHARMA Vs. STATE OF H.P.
May 23, 2005
SAMKIT LAMO Vs. UNION OF INDIA (UOI)
April 28, 2005
SANDEEP CHAUHAN Vs. STATE OF H.P.
October 3, 2005
SANDHYA DEVI Vs. H.R.T.C.
November 29, 2005
SANJAY ARORA Vs. PRITAM SINGH
March 11, 2005
SANJAY SOOD Vs. ROSHAN LAL BHARADWAJ
February 21, 2005
SANJAY SOOD Vs. ROSHAN LAL
October 25, 2005
SANJEEV KUMAR Vs. STATE OF H.P.
July 19, 2005
SANJEEV KUMAR Vs. H.P.HOUSING BOARD
August 29, 2005
SANJEEV KUMAR SOOD Vs. ATMA RAM
May 25, 2005
SANJIV SHARMA Vs. STATE OF HIMACHAL PRADESH
November 25, 2005
SARJIVAN SINGH Vs. DIRECTOR PANCHAYATI RAJ
May 27, 2005
SATISH AHUJA Vs. ASHWANI SHARMA
December 14, 2005
SATISH KUMAR Vs. STATE OF HIMACHAL PRADESH
May 25, 2005
SATISH KUMAR Vs. STATE OF H P
March 16, 2005
SATISH KUMAR BAJAJ Vs. STATE OF H.P.
July 29, 2005
SATWANT SINGH KUTHEHRIA Vs. STATE OF H.P.
May 16, 2005
SATYA DEVI Vs. NIKKA RAM
July 5, 2005
SATYA PAL Vs. STATE OF H.P.
May 9, 2005
SAVITRI CHAUHAN Vs. STATE OF H.P.
November 17, 2005
SECRETARY H P S E B Vs. RICHARD
September 23, 2005
SHAKUNTALA DEVI Vs. H.P.S.E.B.
September 7, 2005
SHANKAR THAPPA Vs. STATE OF H.P
March 30, 2005
SHARDA Vs. SHANGRI
December 20, 2005
SHEELA KAUNDAL Vs. DHANI RAM
July 22, 2005
SHEELA NEHRU Vs. NIRMALA SHARMA AND ORS.
November 29, 2005
SHER SINGH Vs. RAKESH KUMAR
November 25, 2005
SHER SINGH Vs. RAGHUBIR SINGH
September 20, 2005
SHIMLA APPLE TRADING CO. Vs. H.P. STATE CO-OPERATIVE MARKETING AND CONSUMER FEDERATION LTD.
August 2, 2005
SHIV LAL Vs. KAHNU RAM
August 22, 2005
SHIV RAM Vs. NURATTA
August 2, 2005
SHOBIT CONSTRUCTION Vs. T.K.INTERNATIONAL LTD.
June 22, 2005
SHOBIT CONSTRUCTION Vs. T K INTERNATIONAL LTD
March 7, 2005
SHRI ARUN BHANWARA Vs. SL. SRIVASTAVA
July 31, 2005
SHYAM KUMAR Vs. STATE OF HIMACHAL PRADESH
May 30, 2005
SIDHU RAM Vs. STATE OF H.P.
December 22, 2005
SIRTAJ CONSTRUCTION LTD. Vs. SURESH CHANDER DOGRA
August 24, 2005
SIRTAJ CONSTRUCTIONS LTD Vs. COL SURESH CHANDRA
March 18, 2005
SITA DEVI Vs. DHARAMBIR
December 2, 2005
SOM DASS Vs. STATE OF H.P.
May 17, 2005
SONA SPICY FOODS TECH LTD Vs. SPECIAL SPICES INDUSTRIES
September 7, 2005
SONU Vs. STATE OF H.P.
December 2, 2005
STAT OF H P Vs. TEK CHAND
July 29, 2005
STATE Vs. ISHWAR DASS
February 17, 2005
STATE OF H P Vs. SATYA DEVI
January 7, 2005
STATE OF H P Vs. PANKAJ SHARMA
May 6, 2005
STATE OF H P Vs. SIRI RAM
August 9, 2005
STATE OF H P Vs. BALDEV BHANDARI
August 10, 2005
STATE OF H.P. Vs. JAGAR NATH
August 9, 2005
STATE OF H.P. Vs. AMAR SINGH
August 4, 2005
STATE OF H.P. Vs. MUNI LAL
November 25, 2005
STATE OF H.P. Vs. RAM KISHAN
December 21, 2005
STATE OF H.P. Vs. KARAM SINGH
December 28, 2005
STATE OF H.P. Vs. SANJAY KUMAR
May 27, 2005
STATE OF H.P. Vs. KALMU
May 12, 2005
STATE OF H.P. Vs. RAJINDER SINGH
January 7, 2005
STATE OF H.P. Vs. BAR CHAND
January 5, 2005
STATE OF H.P. Vs. PURSHOTAM CHAND
March 3, 2005
STATE OF H.P. Vs. CAPT.CHARANJIT PAL SINGH MANN
November 8, 2005
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
September 2, 2005
STATE OF HIMACHAL PRADESH Vs. CHET RAM
November 17, 2005
STATE OF HIMACHAL PRADESH Vs. SURESH CHAND, UMA DEVI
March 10, 2005
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March 4, 2005
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May 23, 2005
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July 6, 2005
STATE OF HIMACHAL PRADESH Vs. DEEPA DEVI
May 17, 2005
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
May 30, 2005
STATE OF HIMACHAL PRADESH Vs. KAMAL KISHORE @ BILLA
December 28, 2005
STATE OF HIMACHAL PRADESH Vs. BIMLA DEVI
December 23, 2005
STATE OF HP. Vs. RANDEEP SINGH
November 16, 2005
STATEOF HIMACHAL PRADESH Vs. INDER MOHAN
September 6, 2005
SUKHDEV ANAND Vs. STATE
July 18, 2005
SUKHVINDER Vs. STATE OF H.P.
September 23, 2005
SUMAN KUMAR Vs. HIMACHAL PRADESH BOARD OF SCHOOL EDUCATION
January 7, 2005
SUNEEL KUMAR Vs. STATE OF H P
July 4, 2005
SUNEHRU DEVI Vs. UNION OF INDIA (UOI)
July 20, 2005
SUNIL KUMAR Vs. STATE OF H.P THROUGH DISTRICT COLLECTOR, SOLAN
June 7, 2005
SUNITA PAWAR Vs. SANDEEP KUMAR
September 6, 2005
SUPREME COURT YOUNG LAWYERS Vs. UNION OF INDIA
December 30, 2005
SURESH KUMAR VERMA Vs. STATE OF H.P.
October 25, 2005
SURESH SHARMA Vs. SUKHDEV SHARMA
May 25, 2005
SWARAN LAL Vs. STATE OF H P
July 15, 2005
SWARAN SHARMA Vs. UNION OF INDIA
September 21, 2005
TAJDIN Vs. MILKHO DEVI
April 29, 2005
TAPINDER SINGH Vs. M.C.PAONTA SAHIB
October 18, 2005
TARUN MAHANT Vs. STATE OF HIMACHAL PRADESH
June 21, 2005
TEJ RAM Vs. BHARAT BUSHAN
April 13, 2005
TEK CHAND Vs. JAI NAND
October 6, 2005
THE NEW INDIA ASSURANCE CO.LTD. Vs. BHAKTI PRAKASH VERMA
August 30, 2005
TODAR MAL VERMA Vs. UNITED INDIA INSURANCE COMPANY LTD
December 22, 2005
U.S.CHAUHAN Vs. STATE OF H.P.
March 10, 2005
UNION OF INDIA Vs. RAJ RANI
November 23, 2005
UNION OF INDIA Vs. BALBIR SINGH
March 21, 2005
UNION OF INDIA & ORS. Vs. M/S. GUMBER ENTERPRISES & ANR.
April 1, 2005
UNION OF INDIA THROUGH SECRETARY MINISTRY OF RAILWAYS Vs. HANS RAJ THAKUR
September 13, 2005
UNITED INDIA INS.CO.LTD. Vs. AVTAR SACHDEVA
October 3, 2005
UNITED INDIA INSSURANCE CO LTD Vs. PREM CHAND GUPTA
March 28, 2005
UNITED INDIA INSURANCE CO LTD Vs. CHANDER PRABHA BHATT
March 28, 2005
UNITED INDIA INSURANCE CO LTD Vs. KAVITA CHHABRA
May 9, 2005
UNITED INDIA INSURANCE CO LTD Vs. KRISHN CHAND
June 7, 2005
UNITED INDIA INSURANCE CO LTD Vs. BISHNA
May 17, 2005
UNITED INDIA INSURANCE CO LTD Vs. GURBAX SINGH
September 28, 2005
UNITED INDIA INSURANCE CO LTD Vs. SHIV RAM
December 23, 2005
UNITED INDIA INSURANCE CO. AND ETC. Vs. KIRNA DEVI AND ORS.
September 21, 2005
UNITED INDIA INSURANCE CO.LTD. Vs. SAVITRI DEVI
October 3, 2005
UNITED INDIA INSURANCE COMPANY Vs. PIARI DEVI
August 9, 2005
UNITED INDIA INSURANCE COMPANY LTD. Vs. VIJAY KUMAR
December 12, 2005
UNITES INDIA INSURANCE CO LTD Vs. SEEMA DEVI
May 10, 2005
UTTAM SINGH Vs. STATE OF H.P.
March 10, 2005
VED PARKASH SHARMA Vs. STATE OF H.P.
May 17, 2005
VED PRAKASH Vs. STAE OF HIMACHAL PRADESH
January 7, 2005
VEENA AGGARWAL Vs. STATE OF H.P.THROUGH CHIEF SECRETARY H.P.GOVT.
October 7, 2005
VEER SINGH Vs. STATE OF H.P.
May 11, 2005
VIDHI SINGH SUPEHIA Vs. H P FINANCIAL CORPORATION
January 7, 2005
VIDYA DEVI Vs. SALOCHNA MITTAL
August 24, 2005
VIJAY KUMAR Vs. STATE
May 23, 2005
VIJAY KUMAR Vs. STATE OF H. P.
July 22, 2005
VIJAY SINGH Vs. AKSHAY DEOGAR
March 1, 2005
VIJAY SINGH Vs. STATE OF H.P.
December 9, 2005
VIKAS JAIN Vs. HARBHAJAN SINGH
September 14, 2005
VIRENDER SINGH Vs. STATE OF H.P
December 30, 2005
WAZIR CHAND Vs. AMBAKA RANI
August 11, 2005
YASH PAL Vs. H.P.STATE FOREST CORPORATION THROUGH ITS, MANAGING DIRECTOR
July 4, 2005
YORK EXPORT LTD. Vs. GIAN CHAND
October 3, 2005
ZATIUN BEGUM Vs. SECRETARY FORESTS
April 27, 2005