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Case Index
Title
Date
AGRA DEVELOPMENT AUTHORITY Vs. SEEMA MEHRA
January 4, 2005
ANIL KUMAR Vs. INDRAPRASTHA APOLLO HOSPITAL
October 21, 2005
BRASS BIRD Vs. GATI DESK TO DESK CARGO
September 9, 2005
BRIHASPATI SHARMA & ORS Vs. CYBER SPACE LIMITED & ORS
October 21, 2005
CHIEF COMMERCIAL SUPERINTENDENT, NORTHERN RAILWAY Vs. KIFAYAT ULLAH
January 18, 2005
EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVISION-II Vs. MURARI LAL SHARMA
October 20, 2005
GHAZIABAD DEVELOPMENT AUTHORITY Vs. AJAY KUMAR MITTAL
December 5, 2005
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MOHINI SAINI
January 19, 2005
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. ISHWAR SINGH SIROHI
January 17, 2005
GURU RAM VISHWAKARMA MADHUKAR Vs. U P STATE ROAD TRANSPORT CORPORATION
August 22, 2005
KIRAN GUPTA Vs. ORIENTAL INSURANCE COMPANY LIMITED
October 27, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. USHA DEVI
November 14, 2005
MAHENDRA PAL SINGH Vs. KRISHI EXPORT COMMERCIAL CORPORATION LTD & ANR
September 26, 2005
MASTER SHIVAM SINGH Vs. UNION OF INDIA
March 30, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJINDRA SANITARY FITTINGS COMPANY
January 17, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. FAROOQ HUSAIN
October 17, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. A KUMAR & COMPANY
January 19, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIKKAR AHMAD
October 25, 2005
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. SHARDA SETHI
September 1, 2005
OM PRAKASH Vs. ALLAHABAD BANK, BRANCH DALIGANJ, LUCKNOW
September 28, 2005
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANJAI SINGH
October 17, 2005
PRABHARI SACHIV KSHETRIYA SADHAN SAHKARI SAMITI Vs. GYAN CHANDRA SHARDA
July 6, 2005
PREMA DEVI Vs. NEW INDIA ASSURANCE CO LTD
August 2, 2005
RAM STEEL UDYOG PRIVATE LIMITED Vs. RAJESHWAR NATH AGARWAL
January 12, 2005
RAVINDER SINGH LAMBA Vs. KOSHIKA TELECON LIMITED & ORS
October 27, 2005
SAHARA INDIA LIMITED Vs. ABDUL JABBAR
October 5, 2005
SARVAPRIYA SAHKARI AVAS SAMITI LIMITED Vs. DISTRICT CONSUMER FORUM & ANR
November 9, 2005
SHIVA KANT UPADHYAYA Vs. RAMA SHANKAR UPADHYAYA
March 14, 2005
SHIVAM GAS SERVICE Vs. CHANDRA KALI
January 12, 2005
STEEL AUTHORITY OF INDIA LIMITED Vs. BRIJ KISHORE NIGAM
January 3, 2005
SURENDRA KUMAR TYAGI Vs. JAGAT NURSING HOME AND HOSPITAL & ANR
July 28, 2005
TAMIL NADU PETROPRODUCTS LIMITED Vs. SUSHIL KUMAR GUPTA
April 20, 2005
TATA TEA LIMITED Vs. RAM BARNWAL, ADVOCATE, BASTI BAR ASSOCIATION
September 15, 2005
TEJ MOHAN Vs. DEEP AGARWAL, PARTNER, B N AGARWAL
December 21, 2005
TELECOM DISTRICT MANAGER, ALIGARH Vs. UMESH CHANDRA GUPTA
October 14, 2005
U P S R T C Vs. HEMLATA
January 12, 2005
UNION OF INDIA Vs. RAVINDRA KUMAR GUPTA
December 6, 2005