Case Index

Title
Date
A MULLICK Vs. CROMPTON GREAVES LTD
January 28, 2005
ALPINE INDUSTRIES Vs. NATIONAL INSURANCE CO LTD
March 14, 2005
AMRIK SINGH SAMBHI Vs. MARUTI UDYOG LTD.
December 16, 2005
ASHA KIRAN MAKHIJA Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 16, 2005
B K TYRES Vs. BHARAT NAGAR
February 16, 2005
BACHAN LAL SAINI Vs. DELHI VIDYUT BOARD
November 8, 2005
BALDEV RAJ GROVER Vs. N C JAIN & CO
November 24, 2005
BERKOWITS AMERICAN SCHOOL OF ELECTROLYSIS Vs. SHASHI VERMANI
March 31, 2005
BSES RAJDHANI POWER LIMITED Vs. RAM KUMAR
November 30, 2005
BSES YAMUNA POWER LIMITED Vs. SNEH LATA GOGIA
December 13, 2005
CADILA HOSPITAL PRODUCTS Vs. KANTH BHATT
February 11, 2005
CENTRAL BANK OF INDIA Vs. RAJ KUMAR JAIN
November 9, 2005
CHANDRA JYOTI PRAKASHAN PRIVATE LIMITED Vs. NEW INDIA ASSURANCE CO LTD
December 5, 2005
CITICORP MARUTI FINANCE LIMITED Vs. VIJAYALAXMI
March 10, 2005
CITIZEN HOME COMPLEX WELFARE SOCIETY Vs. J L SETH & ANR
September 21, 2005
CLARA BAZIRA Vs. AL KAMAL INTERNATIONAL
December 1, 2005
CONTINENTAL TRAVEL SERVICE Vs. K C GUPTA
December 16, 2005
D D A Vs. G L DUDANI
February 1, 2005
D R ARORA Vs. SURJEET SINGH
March 9, 2005
DAUJI RAM Vs. DELHI VIDYUT BOARD
October 4, 2005
DELHI DEVELOPMENT AUTHORITY Vs. RADHEY SHYAM
January 11, 2005
DELHI DEVELOPMENT AUTHORITY Vs. P CHANDER SEKHRAN
September 22, 2005
DELHI DEVELOPMENT AUTHORITY Vs. P.K. BUDHIRAJA
November 22, 2005
DELHI NAGRIK SEHKARI BANK LIMITED Vs. RICHI RICH TRADERS
December 12, 2005
DELHI STATE CO -OP BANK LIMITED Vs. PYARE LAL
November 22, 2005
DELHI VIDYUT BOARD Vs. DHARAM PAL
December 6, 2005
DELHI VIDYUT BOARD Vs. RAJ KUMAR
November 8, 2005
DENA BANK Vs. DINA RAM
January 5, 2005
ESCORTS YAMAHA MOTORS LIMITED Vs. S K BEHL
October 6, 2005
EUREKA FORBES Vs. DAMYANTI VOHRA
September 26, 2005
GULSHAN SINGH BAJWA Vs. U C O BANK
January 27, 2005
HARPAL SINGH GULATI Vs. M T N L
September 22, 2005
HEAD POST MASTER Vs. KISHAN LAL
February 16, 2005
HIND POCKET BOOKS PRIVATE LIMITED Vs. DCM DAEWOO
December 1, 2005
HONDA SIEL CARS INDIA LIMITED Vs. K K CHOPRA
March 2, 2005
INSTITUTE OF MANAGEMENT DEVELOPMENT & RESEARCH Vs. ATEESH SAURYA
September 30, 2005
INTERNAL ROAD SERVICES Vs. NARESH GUPTA
December 20, 2005
J U MANSUKHANI & CO Vs. KALYAN TIWARY
January 24, 2005
JASWANT SINGH BHATIA Vs. DELHI VIDYUT BOARD & NOW B S E S
November 21, 2005
K L BHOLA Vs. KHERA HOSPITAL
April 1, 2005
KRISHAN KUMAR SHARMA Vs. BSES YAMUNA POWER LTD
December 7, 2005
KRISHNA SHIVA SALVI Vs. CENTRAL BOARD OF TRUSTEES
February 14, 2005
LAXMI PUBLICATIONS PRIVATE LIMITED Vs. DALJIT FREIGHT CARRIERS
September 23, 2005
M T N L Vs. PANKAJ JAIN
September 22, 2005
MAHANAGAR TELEPHONE LIMITED Vs. OM PRAKASH
December 7, 2005
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. BAL KISHAN
September 28, 2005
MAHANAGAR TELEPHONE NIGAM LTD Vs. VINOD KUMAR & CO
August 25, 2005
MARUTI UDYOG LIMITED Vs. JAI PRAKASH SHARMA
February 11, 2005
MAYUR SEEDS CORPORATION Vs. KRISHNA KUMAR
September 22, 2005
MINISTRY OF RAILWAYS Vs. G L SANGHI
January 28, 2005
MTNL Vs. OM SHAKTI ROLLER FLOUR MILLS (P) LTD
September 8, 2005
MUTHOOT LEASING AND FINANCE LIMITED Vs. J K JAIN
November 24, 2005
NAND LAL Vs. SANGITA DEVI
September 19, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. KRISHNA AVTAR AGGARWAL
February 21, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. DEEPIKA VERMA
September 29, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. SNEH JOSHI
December 5, 2005
NEW INDIA ASSURANCE CO LTD Vs. NARESH GUPTA
November 16, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. INDIRA RANI SAINI
February 7, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. UNITED BUILDING STORE
November 11, 2005
O P VERMA Vs. M T N L
December 2, 2005
ORIENTAL BANK OF COMMERCE Vs. AMBICA PRASAD
January 20, 2005
ORIENTAL INSURANCE CO.LTD. Vs. MADHUSUDHAN SHARMA
December 12, 2005
PARMA NAND GUPTA Vs. UNION OF INDIA
February 10, 2005
POST MASTER GENERAL, EASTERN COURT, NEW DELHI Vs. K THAMPI
September 23, 2005
PRINCIPAL, COLLEGE OF APPLIED SCIENCE FOR WOMEN Vs. RAJUL JAIN
November 28, 2005
PUNEET & COMPANY PRIVATE LIMITED Vs. NATIONAL INSURANCE CO LTD
December 5, 2005
PUNJAB NATIONAL BANK Vs. CHAMAN KUMARI
January 12, 2005
R D GUPTA Vs. SONU COURIER SERVICE
January 17, 2005
R K RAZDAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
November 25, 2005
R K SAINI Vs. SHAKUNTALA BAJPAI
January 24, 2005
RAJ BALA Vs. DELHI DEVELOPMENT AUTHORITY
November 8, 2005
RAJAN TRANSPORT CO Vs. PITAMBER PUBLISHING CO
December 12, 2005
RAJENDRA JAINA Vs. GAJA NAND DERELYA
September 27, 2005
RAJINDER PRASAD Vs. ANSAL PROPERTIES & INDUSTRIES (P) LTD
September 8, 2005
RAJWATI DEVI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
November 21, 2005
RAM SINGH Vs. INDERJEET AHUJA
October 7, 2005
RAMESH CHAND BANSAL Vs. NYAY VIHAR COOPERATIVE HOUSING SOCIETY LIMITED
September 29, 2005
RANA PARTAP SETIA Vs. DELHI VIDYUT BOARD
September 20, 2005
RANJEET KUMAR Vs. PAL PEUGEOT LTD
January 10, 2005
RANJIT SINGH Vs. HOFFLAND SECURITIES LTD
January 11, 2005
RAVI KUMAR KHEMKA Vs. SUNIL KUMAR
February 11, 2005
RISHI Vs. PUSHPA
March 28, 2005
S N PANIGRAHI Vs. ANDHRA BANK
February 7, 2005
SANMATI MOTORS PRIVATE LIMITED Vs. S CHANDRASEKHAR
September 21, 2005
SATISH KUMAR Vs. HUTCHISON ESSAR TELECOME LTD
October 5, 2005
SATYAM FLOORINGS Vs. VIJAY LAXMI TRANSPORT CO
October 3, 2005
SCHOOL OF CORRESPONDENCE COURSES & CONTINUING EDUCATION, UNIVERSITY OF DELHI Vs. JAGAN NATH
February 3, 2005
SENIOR CITIZEN HOME COMPLEX WELFARE SOCIETY Vs. SUSHILA AMBIKA
October 5, 2005
SOUTH WEST DISTRIBUTION COMPANY LIMITED/BSES RAJDHANI POWER LIMITED Vs. MAHENDER KUMAR
December 6, 2005
STANDARD CHARTERED BANK Vs. RAJ MOHAN
February 18, 2005
STATE BANK OF INDIA Vs. K L SEHGAL
January 19, 2005
STATE BANK OF INDIA Vs. AMAR KUMAR PREM
January 3, 2005
SUDHA GARGIA Vs. DELHI DEVELOPMENT AUTHORITY
January 18, 2005
SUNITA NANGIA Vs. ANKIT THAKUR
February 9, 2005
SYED KAUKAB RAZA Vs. HONG KONG AND SHANGHAI BANKING CORPORATION LTD
November 16, 2005
T R NAVAL Vs. SECRETARY, PUBLIC WORKS DEPARTMENT
May 16, 2005
TECHGUARD ELECTRONICS Vs. P B DHAWAN & ANR
January 17, 2005
THAKUR TRANSPORT & TRAVEL Vs. ANAND ROAD CARRIERS
January 14, 2005
TIRATH DASS Vs. NEW INDIA ASSURANCE CO LTD
March 7, 2005
UCO BANK Vs. RAMESH KUMAR GUPTA
November 7, 2005
UNION OF INDIA Vs. SURESH MAHAJAN
February 11, 2005
UNIT TRUST OF INDIA Vs. REETA SHARMA
November 16, 2005
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DINESH KUMAR
March 16, 2005
UNITED INDIA INSURANCE COMPANY LIMITED Vs. V R VAISH
February 4, 2005
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PURAN LAL KASHYAP
November 23, 2005
USHA ANAND Vs. ORIENTAL INSURANCE COMPANY LIMITED
November 23, 2005
VIJAY KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
January 4, 2005
VIJAYA BANK Vs. ARYA CENTRAL TRANSPORT LIMITED
October 6, 2005