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Case Index
Title
Date
ASHOK KESHARLAL SARAF Vs. TATA MOTORS LIMITED
November 14, 2005
AUTOMOTIVE MANUFACTURERS LTD Vs. SUNIL DINKARRAO PADGILWAR & ANR
September 28, 2005
BHAGWAT SHAMRAO RAUT Vs. M KUMAR BUILDERS
July 19, 2005
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED Vs. SUNITA KHANDOJI KADAM
September 1, 2005
EICHER TRACTORS LIMITED Vs. GOVINDRAO GANPATRAO PATIL
June 15, 2005
KASHIPRASAD COTTON PRIVATE LIMITED Vs. KAMALADEVI KANHAIYALAL SHRAWAGI
January 1, 2005
LAXMAN MANIKRAO GAWHANE Vs. UNITED INDIA INSURANCE COMPANY LIMITED
February 16, 2005
LIC OF INDIA Vs. SHANTIDEVI THAKUR
July 18, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. RATAN KAUR
March 14, 2005
LOUIS CAITANO RODRIGUES Vs. BRIHANMUMBAI KREEDA ANI LALITKALA PRATISTHAN
October 26, 2005
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHAHEENKHAN MUBASSIR ALAM KHAN
July 7, 2005
SUMATI KESHAV JOSHI Vs. TECHNA ESSESA ENGINEERS
August 8, 2005
VIMALCHANDRA D DESAI Vs. PUNE MUNICIPAL CORPORATION
November 16, 2005
YASHWANT KISAN DAHALE Vs. VISHWAS SONI
December 22, 2005