Case Index

Title
Date
20TH CENTURY HOLDINGS PRIVATE LTD Vs. TEA AUCTION LTD
December 5, 2005
A. RAVISHANKAR PRASAD, Vs. PRASAD PRODUCTIONS PRIVATE LIMITED AND ORS.
September 1, 2005
ABRAHAM MATHEW AND P.M. EIPE Vs. THE SUNGKAI PLANTATIONS PRIVATE LIMITED AND ORS.
November 21, 2005
AKKADIAN HOUSING AND INFRASTRUCTURE PVT LTD AND Vs. PANTHEON INFRASTRUCTURE PVT LTD
December 27, 2005
ASHOK CHERIAN REPRESENTED THROUGH HIS POWER OF ATTORNEY HOLDERS MR GEORGE CHERIAN AND MR RAJAN V CHACKO Vs. ITC LIMITED
April 29, 2005
ASHOK KUMAR MALPANI Vs. MALPANI FOOD PRODUCTS PRIVATE LTD
December 6, 2005
AUTOMOBILE PRODUCTS OF INDIA LIMITED Vs. STATE
January 28, 2005
BALAJI FABRICATORS PRIVATE LIMITED AND S V V PRASAD Vs. MRS S REHANA RAO
February 22, 2005
BEENA TOSHNIWAL Vs. ITC LIMITED AND SHRI SANJAY KUMAR BABUNA
February 16, 2005
CENTRAL GOVERNMENT Vs. NULINE GLASSWARE INDIA LTD
September 30, 2005
CENTURION BANK LIMITED Vs. BELLARY STEEL AND ALLOYS LIMITED KARVY CONSULTANTS LIMITED AND S MADHAVA
August 12, 2005
CHAND RATTAN BAGRI AND BRIJ RATTAN BAGRI Vs. RELIANCE INDUSTRIES LIMITED
June 14, 2005
CHARNJIV LAL Vs. ITC LIMITED AND SHRI BRIJ MOHAN KHANNA
February 16, 2005
CHOTOO SUD Vs. BHAGWAN FINANCE CORPORATION (P) LTD. AND ORS.
June 23, 2005
COMPANIES ACT 1956 SECTION 167 Vs. STATE
August 4, 2005
DECCAN CEMENTS LIMITED Vs. GEEKAY EXIM INDIA LIMITED
February 16, 2005
ELIAS MASSO Vs. SKYBIZ INDIA PVT LTD
June 21, 2005
GAURI SHANKAR KAYAN Vs. EAST INDIA INVESTMENT CO PRIVATE LTD
April 25, 2005
GAUTAM KAPUR Vs. LIMROSE ENGINEERING WORKS PVT LTD
June 17, 2005
GOUTAM MUKHERJEE SHRI PAVITRA DAKALIA AND SHRI DIBYENDU PAUL Vs. D N CHOUDHURY COTTON MILLS LIMITED
August 22, 2005
GUMMADI ARUNA Vs. GUMMADI CONSTRUCTIONS LTD
November 23, 2005
ICICI BANK LIMITED Vs. FEDERAL BANK LIMITED
February 4, 2005
JASVIR SINGH Vs. OLYMPIAN TEXTILE PROCESSORS LTD
February 22, 2005
JINDAL VIJAYANAGAR STEEL LIMITED A COMPANY REGISTERED UNDER THE COMPANIES ACT 1956 Vs. STATE
April 26, 2005
JINDAL VIJAYNAGAR STEEL LIMITED Vs. JINDAL PRAXAIR OXYGEN COMPANY PRIVATE LIMITED AND PRAXAIR PACIFIC LIMITED
January 31, 2005
JODH RAJ LADDHA Vs. BIRLA CORPORATION LIMITED
July 13, 2005
K J KUMAR Vs. SNEVA DIAMOND TOOLS PRIVATE LIMITED
January 3, 2005
K KEERTHIKA KOMATHI Vs. KUMBAKONAM MUTUAL BENEFIT FUND LIMITED
October 17, 2005
K S P VALLI Vs. RICHFIELD AGENCIES PRIVATE LIMITED
November 8, 2005
KANTA DEVI AGARWAL Vs. REGISTRAR OF COMPANIES
February 21, 2005
KHANDWALA SECURITIES LIMITED Vs. KOWA SPINNING LIMITED
April 25, 2005
LIZ INVESTMENT PRIVATE LTD Vs. FAR PAVILIONS TOURS AND TRAVELS PRIVATE LTD
June 9, 2005
M R SHAH Vs. VARDHMAN DYE STUFF INDUSTRIES P LTD
January 27, 2005
M S D C RADHA RAMANAN Vs. BHAARATHI COTTON MILLS PRIVATE LIMITED AND VISVABHARATHI TEXTILES PRIVATE LIMITED
April 15, 2005
N. KUBERAN AND ORS. Vs. MONARCH STEELS (INDIA) LIMITED AND 7 ORS.
May 11, 2005
NAJMA M SAIYED Vs. MEHBOOB PRODUCTIONS PRIVATE LIMITED
March 11, 2005
NITISH RELLAN Vs. RELIANCE INDUSTRIES LIMITED AND HANSA RAMESH SANGHVI
February 25, 2005
NUCHEM LIMITED Vs. STATE
June 10, 2005
P NARAYANASAMY Vs. NEELA SPINNING MILLS PRIVATE LIMITED
November 23, 2005
POKHRAN INVESTMENTS PRIVATE LIMITED AND MAHER DADHA Vs. DADHA ESTATES PRIVATE LIMITED
January 20, 2005
PRASHANT MODU TIMBLO AND MRS SUSHILA MODU TIMBLO Vs. SOCIEDADE DE FOMENTO INDUSTRIAL PVT LTD
September 26, 2005
R. EASWARAN AND ORS. Vs. ESWAR OIL INDUSTRIES PRIVATE LIMITED AND ORS.
October 19, 2005
RAKITA OVERSEAS PVT LTD Vs. SALTER INDIA PVT LTD
September 13, 2005
RAM GOPAL GUPTA Vs. NATIONAL ALUMINIUM CO LTD
November 24, 2005
RAM NATH GUPTA Vs. PHOEL INDUSTRIES LTD
February 18, 2005
RESERVE BANK OF INDIA ACT 1934 : SECTION 45QA; Vs. STATE
March 22, 2005
REWATI DEVI AGARWAL Vs. VICTORY IRON WORKS LTD
April 28, 2005
S C V SUBRAMANYAM NAIDU Vs. INCABLENET THIRUPATHI PRIVATE LIMITED AND R SOWBHAGYA LAKSHMI
May 30, 2005
S D PALIWAL Vs. MAHARASHTRA ANTIBIOTICS AND PHARMACEUTICALS LIMITED AND SICOM LIMITED
March 7, 2005
SATYASHREE BALAJI WIRES AND CABLES PRIVATE LIMITED Vs. STATE
November 23, 2005
SERUM INSTITUTE OF INDIA LTD Vs. INDERJIT PROPERTIES PVT LTD
May 13, 2005
SH DAYARAM AGARWAL Vs. ASHOK INDUSTRIES PVT LTD
June 16, 2005
SHANKARLAL GILADA Vs. KAPRICON SLEEPERS WORKS PVT LTD
February 10, 2005
SHOBHI G MAHTANI Vs. LILARAM SHEWARAM INDIA PRIVATE LIMITED
April 20, 2005
SRI AMARNATH KAMATH Vs. GUJARAT AMBUJA CEMENTS LIMITED
February 23, 2005
SUBIR ROY Vs. P R PRODUCTIONS PRIVATE LIMITED
August 22, 2005
TELECOMMUNICATIONS CONSULTANTS INDIA LTD. Vs. TCIL BELLSOUTH LTD.
November 29, 2005
TIRUPPUR KARUR TRANSPORTS PRIVATE LIMITED Vs. T V RAJU NAIDU AND
October 26, 2005
TIRUPPUR TRANSPORTS PRIVATE LIMITED Vs. P NARAYANASWAMY
October 26, 2005
TPG NAMBIAR Vs. BPL COMMUNICATIONS LTD
February 3, 2005
UNION OF INDIA Vs. CRB RESOURCES PRIVATE LIMITED
April 25, 2005
UNION OF INDIA Vs. MUKTA ARTS LTD
June 30, 2005
UNION OF INDIA Vs. PREMIER AUTOMOBILES LIMITED
May 25, 2005
UNION OF INDIA Vs. PADMINI TECHNOLOGIES LTD
May 30, 2005
UNION OF INDIA Vs. MOREPEN LABORATORIES LIMITED
July 1, 2005
USHA CHOPRA Vs. CHOPRA HOSPITAL P LTD
March 2, 2005
V S R MOORTHY Vs. KAASHYAP FOUNDATIONS LIMITED NOW KNOWN AS SAAG RR INDIA LIMITED
May 26, 2005
V THANGAVEL Vs. ASSOCIATED BUSINESS CREDITS LIMITED IN LIQUIDATION
September 12, 2005
VIJAY R KIRLOSKAR AND KIRLOSKAR ELECTRIC CO LTD Vs. KIRLOSKAR PROPRIETARY LTD
May 12, 2005
VIKRAM GREENTECH INDIA LIMITED Vs. STATE
June 13, 2005
VINAYAK VASUDEO SAHASRABUDHE Vs. PANTAGON DRUGS PRIVATE LTD
April 21, 2005
VINOD K JAIN Vs. BSI INDIA PRIVATE LIMITED SHRI SUNCAN GRANT LILLEY SHRI STANLEY KILLA WILLIAMS AND SHRI D I A GROEN
August 10, 2005
WOODBRIAR ESTATE LIMITED AND MS SUBHASHINEE Vs. V N A S CHANDRAN
December 16, 2005