Case Index

Title
Date
AAFTAB AHMED Vs. NORTHERN RAILWAY
June 2, 2005
ADITYA PRASAD SONI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
January 1, 2005
AMALNDU RUDRA Vs. ORIENTAL INSURANCE COMPANY LIMITED
July 12, 2005
ARVIND LAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
April 20, 2005
ASHOK LEYLAND CO LTD & ANR Vs. SHASHI KUMAR SINGH & ANR
February 21, 2005
B P SHARMA Vs. RAJA GAS AGENCY
May 4, 2005
BEDI GOODS TRANSPORT Vs. B S AGRAWAL
July 2, 2005
BHAGCHAND JAIN Vs. ORIENTAL INSURANCE COMPANY LIMITED
February 22, 2005
BHARAT SANCHAR NIGAM LIMITED Vs. T R RAUTKAR
May 25, 2005
BISAMBHAR LAL SABOO Vs. PUNJAB NATIONAL BANK
May 18, 2005
BRIJMOHAN AGRAWAL Vs. S B I FUNDS MANAGEMENT LTD
June 28, 2005
CHANDA DEVI KOTHARI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
May 16, 2005
CHHATTISGARH GRIH NIRMAN MANDAL Vs. LAXMI KUMAR MISHRA
March 11, 2005
CHHATTISGARH STATE ELECTRICITY BOARD Vs. JAYESH IRON FOUNDRY
May 18, 2005
CHHATTISGARH STATE ELECTRICITY BOARD Vs. HARIKISHAN DAMMANI
January 3, 2005
CHHATTISGARH STATE ELECTRICITY BOARD Vs. RAMDEV RAJWADE
December 31, 2005
D MANOHARLAL (SHELLAC) PRIVATE LIMITED Vs. DISTRICT ENGINEER TELECOM
May 26, 2005
DABUR INDIA LIMITED Vs. SUDHIR ROAD TRANSPORT CORPORATION
May 3, 2005
DEARS FARMS Vs. VASUDEV THAMBOLI
March 22, 2005
DEEPIKA DAS Vs. LIFE INSURANCE CORPORATION OF INDIA
January 1, 2005
DIGVIJAY SINGH CHOUHAN Vs. NEW INDIA ASSURANCE CO LTD
June 2, 2005
GANGA OPTICAL Vs. POST MASTER GENERAL GOVT OF INDIA
September 26, 2005
GAYA RAM DEWANGAN Vs. DAINIK BHASKER
January 12, 2005
GAYATRI Vs. NATIONAL INSURANCE CO LTD
June 16, 2005
GOUTAM LUNAWAT Vs. RAJESHKUMAR SAHU
January 1, 2005
HANUMAN TUBES Vs. NAS ENTERPRISES
February 17, 2005
J S CHAUHAN Vs. DAINIK BHASKER NEWS PAPER
April 13, 2005
KHIRBATI Vs. LIFE INSURANCE CORPORATION OF INDIA
March 7, 2005
KRISHNARAO CHIRVATKAR & ANR Vs. BASANT KUMAR PALIA & ORS
October 10, 2005
LAXMAN DAS Vs. ORIENTAL INSURANCE COMPANY LIMITED
September 26, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. GAUTAM BAI
March 24, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. MEERA BAI
September 26, 2005
LIFE INSURANCE CORPORATION OF INDIA LIMITED Vs. BELMATI HEERA
January 2, 2005
MAHINDRA & MAHINDRA LIMITED Vs. NAZIM KHAN
March 24, 2005
MEERA Vs. BHILAI STEEL PLANT
June 14, 2005
N P KASHYAP Vs. JAWAHARLAL NEHRU HOSPITAL AND RESEARCH CENTRE
May 25, 2005
NATIONAL GARAGE Vs. GIRWAR AGRAWAL
January 1, 2005
NATIONAL INSURANCE CO Vs. SHAKUN
March 3, 2005
NATIONAL INSURANCE CO LTD Vs. HAZRA BEGUM & ORS
March 2, 2005
NATIONAL INSURANCE COMPANY Vs. RAFTAR PARIVAHAN SAHKARI SAMITI
February 5, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. RAMHIN BAI
January 13, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. HARJEET KAUR
June 23, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. PRABHAT KUMAR GUPTA
September 26, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAVITRI DEVI
May 4, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PURUSHOTTAM KUMAR JAIN
May 25, 2005
ORIENTAL INSURANCE CO LTD Vs. SUSHILA BAI
August 2, 2005
ORIENTAL INSURANCE CO LTD Vs. MAKHAN SAHU
July 26, 2005
ORIENTAL INSURANCE CO LTD & ANR Vs. RAJENDRA KUMAR BANERJEE & ANR
April 20, 2005
ORIENTAL INSURANCE COMPANY LIMITED Vs. ANAND STONE
March 24, 2005
ORIENTAL INSURANCE COMPANY LIMITED Vs. B KANTAN
April 20, 2005
ORIENTAL INSURANCE COMPANY LIMITED Vs. SAJI P JOHN
June 2, 2005
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHYAM SUNDER AGRAWAL
January 14, 2005
ORIENTAL INSURANCE COMPANY LIMITED Vs. MUSLIM
February 2, 2005
ORIENTAL INSURANCE COMPANY LIMITED Vs. AJAY SAHU
February 23, 2005
PIECO ELECTRONICS AND ELECTRICALS LIMITED Vs. RAKESH KUMAR SWARNKAR
February 5, 2005
PRABHAVATI PRADHAN Vs. PRASHANT SHRIVASTAVA
June 28, 2005
PRAJAKTA KARKARE Vs. VITHAL MADHAVRAO KASLIKAR
January 24, 2005
R B SINGH Vs. CHHATTISGARH DIESEL
March 10, 2005
R K KATIYAR Vs. CHHATTISGARH STATE ELECTRICITY BOARD
May 9, 2005
RAJESH SEN Vs. RAVINDRA NATH PANDEY & ANR
August 3, 2005
RAMBHAROSHE AGRAWAL Vs. CENTRAL BANK OF INDIA
March 24, 2005
RAMSWAROOP SINGH & ORS Vs. S DIWAN & ORS
December 31, 2005
RAMVISHAL AGRAWAL Vs. BHARAT SANCHAR NIGAM LTD
May 18, 2005
REETA ANJANA SAHU Vs. Y R KRISHNA
December 27, 2005
SANDEEP AGRAWAL Vs. MODERN MEDICAL INSTITUTE
March 1, 2005
SANJIV MISHRA Vs. ORIENTAL INSURANCE COMPANY LIMITED
June 28, 2005
SHANKAR RICE INDUSTRIES Vs. CHHATTISGARH STATE ELECTRICITY BOARD
February 23, 2005
SITARAM AGRAWAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 24, 2005
STATE BANK OF INDIA Vs. TRISHUL ENTERPRISES
March 23, 2005
SURGUJA GRANITE INDUSTRIES Vs. ORIENTAL INSURANCE COMPANY LIMITED
June 29, 2005
SURJI DEVI LOHIA Vs. S B I MUTUAL FUND
July 4, 2005
SUSHILABAI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
April 11, 2005
TATA ENGINEERING & LOCOMOTIVE CO Vs. HOJEF VANAK
March 24, 2005
TEK SINGH Vs. ASHOK LEYLAND CO LTD
February 14, 2005
UMA SINGH Vs. DOOR SANCHAR
May 3, 2005
UNITED INDIA INSURANCE CO LTD Vs. KUSUM CHATURVEDI & ORS
September 21, 2005
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHARDA DEVI
June 14, 2005
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GANESH KUMAR JAIN
September 14, 2005
V MANOJ Vs. UNIT TRUST OF INDIA
September 27, 2005
ZILA SAHKARI KENDRIYA BANK MARYADIT Vs. MANGALCHAND BAFNA
April 20, 2005