Case Index

Title
Date
AIRCEL DIGILINK INDIA LIMITED Vs. UNION OF INDIA
February 11, 2005
AIRCEL DIGILINK INDIA LTD Vs. UNION OF INDIA
January 6, 2005
ASSOCIATION OF BASIC TELECOM OPERATORS Vs. BHARAT SANCHAR NIGAM LTD
April 27, 2005
BHARAT SANCHAR NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
April 27, 2005
BHARAT SANCHAR NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
May 3, 2005
BHARTI INFOTEL LIMITED Vs. UNION OF INDIA
March 9, 2005
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. DEPARTMENT OF TELECOMMUNICATIONS
March 18, 2005
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. BHARAT SANCHAR NIGAM LIMITED
November 11, 2005
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. TELECOM REGULATORY AUTHORITY OF INDIA AND BHARAT SANCHAR NIGAM LIMITED
September 21, 2005
HFCL SATELLITE COMMUNICATIONS LIMITED Vs. UNION OF INDIA
April 6, 2005
INDIAN PAGING SERVICE ASSOCIATION REPRESENTING ITS MEMBER SERVICE PROVIDERS BEING LICENSEES UNDER SECTION 2 E OF TRAI ACT Vs. UNION OF INDIA
April 12, 2005
INDUSIND MEDIA AND COMMUNICATIONS LIMITED Vs. STAR INDIA PRIVATE LIMITED AND TELECOM REGULATORY AUTHORITY OF INDIA
July 22, 2005
INTERNET SERVICE PROVIDERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
May 3, 2005
KRISHNA CABLE NETWORK THROUGH ITS SOLE PROPRIETOR SHRI KISHOR M KUHADA Vs. STAR INDIA PRIVATE LIMITED AND MR ANIL DEV MURARI
December 6, 2005
MAHANAGAR TELEPHONE NIGAM LTD Vs. TELECOM REGULATORY AUTHORITY OF INDIA
January 31, 2005
MAJ J S KOHLI RETD PROPRIETOR KOHLEES Vs. INDUSIND MEDIA AND COMMUNICATIONS LTD ESPN SOFTWARE INDIA PVT LTD STAR TV PVT LTD AND TELECOM REGULATORY AUTHORITY OF INDIA
April 6, 2005
MALDA SATELLITE LINK Vs. SET DISCOVERY INDIA PVT LTD
December 19, 2005
MANISH CHABBRA STAR VISION CABLE NETWORK Vs. ZEE TURNER LTD
December 14, 2005
MEWAR CHANNEL Vs. STAR INDIA PRIVATE LIMITED
February 24, 2005
P SYAMKUMAR REDDY MANAGING PARTNER RAJA RAJESHWARI CHANNEL Vs. CHANNEL PLUS AP
December 14, 2005
POWER GRID CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
February 24, 2005
RELIANCE INFOCOMM LIMITED Vs. UNION OF INDIA
March 4, 2005
TATA TELESERVICES LIMITED AND MAHARASHTRA TATA TELESERVICES LTD Vs. BHARAT SANCHAR NIGAM LTD
September 9, 2005
VIDESH SANCHAR NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
April 28, 2005