Case Index

Title
Date
A GANGADHAR Vs. K PRASAD
March 15, 2005
AB NAME WITHHELD Vs. STATE OF ORISSA
January 20, 2005
ABDUL GANI ANSARI Vs. ADDL DISTRICT MAGISTRATE
July 29, 2005
ABHAY KUMAR MAGAR Vs. UNION OF INDIA
August 5, 2005
ADIKANDA BISWAL Vs. BHUBANESWAR DEVELOPMENT AUTHORITY BHUBNESWAR
January 31, 2005
AJAY KUMAR DAS Vs. STATE BANK OF INDIA
May 10, 2005
AJAYA KUMAR DAS Vs. STATE OF ORISSA
February 21, 2005
AJIT KUMAR ACHARYA Vs. VICE CHANCELLOR SHRI JAGANNATH
January 17, 2005
AJODHYA BUS SERVICE Vs. STATE TRANSPORT AUTHORITY
September 19, 2005
AJY KUMAR SAMAL Vs. JYOSTNAMAYEE SAMAL
April 13, 2005
AKRURA NIAL Vs. STATE OF ORISSA
November 19, 2005
AKSHAYA KUMAR PARIDA Vs. STATE OF ORISSA
May 20, 2005
ALEKHA BARAL ALIAS ALEKHA CHANDRA Vs. STATE OF ORISSA
December 23, 2005
AMARJOTHI GRANITE PVT LTD Vs. STATE OF ORISSA
August 16, 2005
Ambuja Kumar Chinnara Vs. State of Orissa
July 21, 2005
AMIT TAUNK ALIAS AMIT KISHORE TAUNK Vs. STATE OF ORISSA
October 25, 2005
Amiya Kumar Paricha Vs. Vice-Chancellor, Berhampur University
January 17, 2005
ANANDA MOHAN NANDA Vs. STATE OF ORISSA
August 2, 2005
ANIL KUMAR AGRAWAL Vs. STATE OF ORISSA
March 29, 2005
ANJALIBALA LENKA Vs. STATE OF ORISSA
January 28, 2005
ARATI DAS Vs. STATE OF ORISSA
February 4, 2005
ARATI DAS Vs. STATE
May 19, 2005
ARATI PATI Vs. STATE OF ORISSA
September 23, 2005
ARSS STONES PVT LTD Vs. CHAIRMAN GRID CORPORATION OF ORISSA
April 19, 2005
ASHALATA SENAPATI Vs. SAHADEB SAHOO
July 6, 2005
ASHIF KHAN Vs. PRASANTA KUMAR DAS
February 24, 2005
Ashok Kumar Das Vs. State of Orissa
January 28, 2005
Ashok Kumar Panda Vs. State of Orissa
March 18, 2005
ASHOK KUMAR YADAV Vs. STATE OF ORISSA
February 2, 2005
ASTAMIJA DASH Vs. PUNJAB NATIONAL BANK
May 20, 2005
ASWINI KUMAR PATRA Vs. STATE OF ORISSA
February 8, 2005
Aurobindo Dutta Ray Vs. Union of India
May 2, 2005
AUROBINDO SANITARY STORES Vs. CIT
January 31, 2005
AVATAR SINGH MARWAH Vs. STATE OF ORISSA
May 17, 2005
B DANDAPANI PATRO Vs. BIKRAM KESHARI ARUKHA
November 23, 2005
BABITA NEGI Vs. STATE OF ORISSA
March 1, 2005
BABU ALIAS PRATAP KUMAR MOHAPATRA Vs. STATE OF ORISSA
March 29, 2005
Babuni alias Subrat Patra Vs. State of Orissa
March 29, 2005
BABURAM SINGH Vs. ORISSA UNIVERSITY OF AGRICULTURE
June 20, 2005
BAIDYANATH NAIK Vs. STATE OF ORISSA
March 28, 2005
Baidyanath Prasad Vs. Sales Tax Officer
September 14, 2005
BAIKUNTHA NATH DAS Vs. NRUSINGHANATH MAHAPRABHU
September 28, 2005
BAJI BADAJENA Vs. UNION OF INDIA
April 8, 2005
BAJI ROUT INDUSTRIAL TRAINING Vs. DIRECTOR TECHNICAL EDUCATION
July 20, 2005
BALIA ALIAS BALARAM PATRA Vs. STATE OF ORISSA
February 21, 2005
BALLAV NARAYAN LENKA Vs. STATE OF ORISSA
February 2, 2005
BALLAVA KUMAR JAYSINGH Vs. PRAMOD KUMAR PANDA
February 10, 2005
Banabihari Mohanty Vs. State of Orissa
April 20, 2005
Banda Sanamajhi Vs. Lukosuna Majhi
April 29, 2005
BANKIM BEHARI PARIDA Vs. STATE OF ORISSA
May 17, 2005
Basanta @ Basanta Kumar Palai Vs. State of Orissa
May 5, 2005
BASANTA KONHAR ALIAS BABULA Vs. STATE OF ORISSA
February 15, 2005
BASANTA KUMAR BARAL Vs. VICE CHANCELLOR OUAT
October 4, 2005
BASANTA SAMAL Vs. STATE OF ORISSA
January 24, 2005
BATAKRUSHNA NAYAK Vs. UNION OF INDIA
July 25, 2005
BAURIBANDHU ACHARYA Vs. COMMISSIONER CONSOLIDATION
March 17, 2005
BENUDHAR SWAIN Vs. NILAMANI SWAIN
September 20, 2005
BHABATOSH SINHA Vs. PARA SINHA
September 6, 2005
BHAGABAT SAHOO Vs. COLLECTOR
April 27, 2005
BHAGYADHAR SATAPATHY Vs. GENERAL MANAGER FERROSCRAP
September 28, 2005
BHAJAMAN PARIDA Vs. STATE OF ORISSA
January 13, 2005
Bhalu @ Rabi Khatei Vs. State
April 11, 2005
BHARAT KHATEI Vs. STATE OF ORISSA
September 28, 2005
Bharat Timber Co. Vs. Conservator of Forests
May 20, 2005
BHASKAR BHATT TITAN INDUSTRIES LIMITED GOLDEN ENCLAVE Vs. CRESCENT ART TIMES PVT LTD
November 14, 2005
Bhima Charan Behura Vs. Republic of India
May 20, 2005
BHOLANATH MANDODARI Vs. STATE OF ORISSA
June 23, 2005
BHOLO ALIAS BHOLESWAR NAIK Vs. STATE OF ORISSA
March 30, 2005
BHRAMARBAR SUBUDHI Vs. SAYED AJHAR ALLI
October 7, 2005
BIBHABASU MOHANTY @ CHIKU AND ORS. Vs. STATE OF ORISSA AND ORS.
September 30, 2005
BIDYA SATNAMI Vs. ZONE OFFICER L A
June 29, 2005
Bijay Kumar Patnaik & Niladri Bihari Patnaik Vs. State of Orissa
February 28, 2005
BIJAY KUMAR SWAIN Vs. STATE OF ORISSA
October 7, 2005
BIJAYA KUMAR AGRAWALLA Vs. STATE OF ORISSA
February 1, 2005
Bijaya Kumar Pradhan Vs. State of Orissa
April 12, 2005
BIJAYA KUMAR ROUTRAY Vs. REGISTRAR ADMINISTRATION
March 16, 2005
BIJAYA LAKSHMI KUNDINGI Vs. KAMALA LOCHANA KUNDINGI
March 22, 2005
BIJOY KUMAR PANDA Vs. STATE OF ORISSA
November 9, 2005
BIMAL KRUSHNA TRIPATHY Vs. STATE OF ORISSA
May 19, 2005
BINAYAK SWAIN Vs. BIJAYA KUMAR PATTANIK
January 20, 2005
BINOD BIHARI SINGH Vs. PRAVAKAR JENA
July 18, 2005
Binod Kumar Agrawal Vs. State of Orissa
October 6, 2005
BIPIN BIHARI KUMURA AND OTHERS Vs. STATE OF ORISSA AND OTHERS
March 29, 2005
BIRA KISHORE DAS Vs. STATE OF ORISSA
May 19, 2005
BIRALAL SHARMA Vs. MANAGING DIRECTOR MAHANADI COAL
November 18, 2005
BIRAT CHANDRA DAGARA Vs. TAURIAN EXIM PVT LTD
March 18, 2005
BIRAT CHANDRA DAGRA Vs. TAURIAN EXIM PVT LTD
April 20, 2005
BIRENDRA KUMAR ROY Vs. MANAGING DIRECTOR
December 23, 2005
Birla Tyres Employees Union, Balasore Vs. Labour Commissioner-cum-Registrar of Trade Union-cum-State Implementation and Evaluation Officer, Orissa, Bhubaneswar
September 14, 2005
BISWAMITRA MAJHI Vs. STATE OF ORISSA
March 4, 2005
BISWAMITRA MAJHI Vs. STATE OF ORISSA
January 4, 2005
BISWANATH SAHOO Vs. MANOJ TANMAY MOHAN
October 24, 2005
BIVAS CHANDRA SAMANTA Vs. HIRA ALIAS MADAN MOHAN BISWAL
September 16, 2005
BLUE STAR LTD Vs. STATE OF ORISSA
February 2, 2005
BRAJA MOHAN MANGARAJ Vs. DURYODHAN PRADHAN
September 2, 2005
BRAJENDRANATH PATRA Vs. STATE OF ORISSA
April 29, 2005
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. ARYADEV DAS
October 26, 2005
BUBNA NAYAK Vs. STATE OF ORRISA
January 25, 2005
CANARA BANK SAMBALPUR Vs. VITHAL DAS CHAKUBHAI CO
April 12, 2005
CH KRISHNA MURTY Vs. STATE OF ORISSA
March 1, 2005
CH LAXMIKANTHAM Vs. CHAIRMAN STATE BANK OF INDIA
December 20, 2005
Chairman, M/s.Dharani Sugars and Chemicals Ltd. Vs. Padmalochan Sahoo
April 20, 2005
CHAITANYA BEHERA Vs. STATE OF ORISSA
July 19, 2005
CHAITANYA JANI Vs. STATE OF ORISSA
December 23, 2005
Chakradhar Bhutia Vs. Bankim Mohanty
April 29, 2005
CHAKRADHAR PRADHAN Vs. MANAGING DIRECTOR ORISSA STATE
January 31, 2005
CHAMARA BIRUA Vs. STATE
September 2, 2005
CHANDAN ALIAS ANANDA JENA Vs. STATE OF ORISSA
May 4, 2005
CHANDI THAKURANI BIJE Vs. STATE OF ORISSA
September 29, 2005
CHARU PATTNAIK Vs. COMMISSIONER LAND RECORDS
January 12, 2005
CHENNURU GOURI VARAPRASAD BABAJI Vs. STATE OF ORISSA
September 28, 2005
Chinmayee Mitra Vs. Gautam Mitra
April 5, 2005
Chitta Parida Vs. Union of India
September 16, 2005
Chuana Parida Vs. State of Orissa
May 20, 2005
COLLECTOR, CUTTACK Vs. CHOUDHARY KISHORE CHANDRA MISHRA AND OTHERS
February 14, 2005
COMMISSIONER KENDRIYA Vs. ARCHANA JENA
April 13, 2005
COMMISSIONER OF INCOME TAX Vs. INDIAN CHARGE CHROME LTD
April 13, 2005
CROWN RE ROLLERS PVT LTD Vs. ORISSA STATE FINANCIAL CORPORATION
January 14, 2005
D RAMALINGAM Vs. STATE
April 15, 2005
D S RASHMI RANJAN Vs. CHAIRMAN J E E 2004
February 2, 2005
D SUVANKAR Vs. PRESIDENT, BOARD OF SECONDARY EDUCATION
July 20, 2005
DAITARI MUDULI Vs. STATE OF ORISSA
February 2, 2005
DAITARY ROUT Vs. STATE OF ORISSA
August 16, 2005
DAMAYANTI DEI Vs. MOHAN SRICHANDAN
March 4, 2005
DAMAYANTI DEI Vs. PRABITRA MOHAN SRICHANDAN
March 4, 2005
DAMJI NARSHI DAS Vs. STATE OF ORISSA
June 24, 2005
DARASONGH KUMBHAR Vs. STATE OF ORISSA
February 22, 2005
DASARATHI MOHAPATRA Vs. SECRETARY ORISSA LEGISLATIVE
June 20, 2005
DAYANIDHI BEHERA Vs. STATE OF ORISSA
May 2, 2005
Debaki Swain Vs. State of Orissa
June 21, 2005
DEBENDRA JHA Vs. MINAKSHI DAS
April 6, 2005
Deepak Rout Vs. State of Orissa
March 29, 2005
DEVI PRASAD SAHOO Vs. BHARAT SANCHAR NIGAM LTD
February 21, 2005
DHANESWAR MALLICK Vs. NARAYAN BEHERA
November 19, 2005
DHANESWAR PATRO Vs. STATE
September 5, 2005
DHIRENDRA PANDUA Vs. ELECTION
October 7, 2005
Dhurba Charan Das Vs. State of Orissa
April 27, 2005
DIBAKAR MISHRA Vs. STATE OF ORISSA
August 8, 2005
DIBAKAR PATRA Vs. JATADHARI MISHRA
September 27, 2005
DILIP CHAWDA Vs. PRESIDING OFFICER, LABOUR COURT, JAYPORE
November 12, 2005
DILLIP CHAWDA Vs. PRESIDING OFFICER
January 12, 2005
Dillip Kumar Jena Vs. State of Orissa
April 12, 2005
Dinesh Ch.Roy Vs. Chairman, Balasore Gramya Bank
February 9, 2005
DINESH KUMAR RAY Vs. UNION OF INDIA
December 7, 2005
DIVISIONAL MANAGER ORIENTAL Vs. VINOD KUMAR SINGH
November 18, 2005
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. SAROJ KUMAR SWAIN
January 11, 2005
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. RAMA SAHU
January 20, 2005
DIVISIONAL MANAGER ORISSA Vs. GOURISANKAR MISRA
April 26, 2005
DIVISIONAL MANAGER ORISSA Vs. PRESIDING OFFICER LABOUR COURT
June 20, 2005
DIVISIONAL MANAGER UNITED Vs. GHANASHYAM MAJHI
January 20, 2005
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. KETAKI BEWA
January 20, 2005
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. RAJENDRA KISHORE HARICHANDAN AND ANOTHER
May 20, 2005
Divisional Manager, New India Assurance Co.Ltd. Vs. Rulla Dei
January 20, 2005
Divisional Manager, New India Assurance Co.Ltd., Sambalpur Vs. Kailash Meher
June 24, 2005
Divisional Manager, Oriental Insurance Co.Ltd. Vs. P.Saraswati
July 21, 2005
Divisional Manager, Oriental Insurance Co.Ltd. Vs. Karna Chandra Sahu
March 4, 2005
Divisional Manager, Oriental Insurance Co.Ltd.Bajrakabati Road, Cuttack Vs. Kallachand Baske
January 20, 2005
Divisional Manager, United India Insurance Co., Ltd. Vs. Banamali Sahu
January 20, 2005
DR. GANAPATI PRADHAN Vs. STATE OF ORISSA AND OTHERS
August 19, 2005
DUARI ALIAS SATRUGHANA BARIK Vs. STATE OF ORISSA
August 16, 2005
DUKHISHYAM PANDA Vs. LAND REFORM COMMISSIONER
July 12, 2005
Durga Devi Chhapolia Vs. State of Orissa
May 6, 2005
DURSHAN KAUR Vs. ABHIMANYU SAHOO
January 12, 2005
DURYODHAN PRADHAN Vs. STATE OF ORISSA
September 28, 2005
DWIJABAR BHUYAN Vs. KONARK TELEVISION LTD
November 18, 2005
EKBAL KHAN ALIAS IQUAL KHAN Vs. STATE OF ORISSA
May 11, 2005
EMPLOYEES ELCONMET LTD Vs. IPICOL
February 2, 2005
Employees of M/s.Elconmet Ltd Vs. .
February 2, 2005
ERBIS ENGINEERING COMPANY Vs. STATE OF ORISSA
February 2, 2005
EXECUTIVE OFFICER BALDEV JEW BIJE KEONJHAR Vs. ANAPURNA JENA
October 26, 2005
EXECUTIVE OFFICER BEHRAMPUR MUNICIPALITY Vs. BISHNU PRIYA BISOI
April 25, 2005
FAZLE RUB JALALUDDIN KHAN Vs. STATE OF ORISSA
October 4, 2005
FOOD CORPN OF INDIA WORKERS Vs. FOOD CORPN OF INDIA
October 25, 2005
GAGAN BEHARI PRADHAN Vs. STATE OF ORISSA
September 29, 2005
GANANATH SAHOO Vs. GOBINDA CHANDRA AGRAWALA
June 30, 2005
GANDHARBA PAL Vs. BULEI SETHI
February 7, 2005
GANGADHAR MISHRA Vs. DIRECTOR TEXT BOOK PRODUCTION
September 23, 2005
GHANASHYAM DAS Vs. STATE OF ORISSA
July 19, 2005
GHANASHYAMA SAHU Vs. STATE OF ORISSA
April 15, 2005
GHANSHYAM SAHOO Vs. KENDRAPARA MUNICIPALITY
September 30, 2005
GITANJALI BISOI Vs. BIDYULATA MUDULI
June 24, 2005
GITANJALI RATH ALIAS SATAPATHY Vs. SATYABRATA SATAPATHY
September 16, 2005
GOBARDHAN PRADHAN Vs. SIDHESWAR DAS
September 30, 2005
GOPAL CH PRADHAN Vs. STATE OF ORISSA
August 10, 2005
Gopal Jew Math, Subhadrapur Marfat - Banamali Das Vs. Commissioner, Consolidation, Orissa
April 13, 2005
GOPALDAS AGRAWAL Vs. STATE OF ORISSA
August 8, 2005
GOPINATH DIXIT Vs. RAMA CHANDRA DIXIT
January 4, 2005
GOPINATH SAHU Vs. STATE OF ORISSA
April 20, 2005
Gourahari Panda Vs. State of Orissa
May 12, 2005
Gouranga Chandra Padhi Vs. State of Orissa
September 16, 2005
GOURI SANKAR SAHOO AND 2 ORS. Vs. SABYASACHI MOHAPATRA
October 24, 2005
GOVERNING BODY JAMBESWAR Vs. COUNCIL OF HIGHER SECONDARY
July 18, 2005
GOVERNMENT OF ORISSA Vs. PRAFULLA KUMAR PATNAIK
March 22, 2005
Govinda Naik Vs. State
March 15, 2005
Govinda Sahu Vs. Pratima Muduli
March 30, 2005
GRID CORPORATION OF ORISSA LTD Vs. AES CORPORATION
January 27, 2005
GUNANIDHI SAHOO Vs. CHEIF ENGINER BUILDINGS ORISSA
March 29, 2005
GUNANIDHI SENAPATI Vs. DIRECTORE OF INDIAN MEDICINE AND HOMOEOPATHY
June 20, 2005
GURU CHARAN SINGH Vs. STATE OF ORISSA
July 1, 2005
GURU CHARAN SINGH Vs. STATE OF ORISSA
September 2, 2005
HADA NAIK Vs. ABHAYA NAIK
January 25, 2005
Harapriya Bisoi Vs. State of Orissa
October 27, 2005
HARI NAIK Vs. STATE
April 21, 2005
HEMALATA SAHOO Vs. PRESIDING OFFICER LABOUR COURT
May 5, 2005
HEMANTA KUMAR BEHURA Vs. STATE OF ORISSA
May 11, 2005
Hemanta Kumar Dwivedi Vs. State of Orissa
October 24, 2005
HEMANTA KUMAR MEHER Vs. SHIBA PRASAD KHAMARI
October 5, 2005
HIKOKA SIBANA Vs. STATE OF ORISSA
June 23, 2005
HINDU PRADHAN Vs. STATE OF ORISSA
October 7, 2005
HINDU PUBLIC Vs. SANKARSAN DAS
March 11, 2005
HINDUSTAN COCA COLA BEVERAGE PVT LTD Vs. MAA SARALA DISTRIBUTOR
June 24, 2005
IDC OF ARISSA LTD Vs. SNEHADHARA INDUSTRIES LTD
November 11, 2005
INDIAN EXPLOSIVES LIMITED Vs. ASSISTANT COMMISSIONER OF SALES TAX
January 7, 2005
Indian Rare Earths Limited Vs. Unique Builders Limited
August 5, 2005
INDRASINGH Vs. STATE OF ORISS
February 23, 2005
INDU DHAWAN Vs. BHANUPRIYA NAIK ALIAS BHANUPRIYA
November 17, 2005
INDUMATI PATTANAIK Vs. CHIEF MANAGER AND AUTHORISED
June 27, 2005
INDUPRAVA SARANGI Vs. STATE OF ORISSA
May 19, 2005
Jagabandhu Tunga Vs. State of Orissa
August 17, 2005
JAGANNATH DHAL Vs. STATE OF ORISSA
September 2, 2005
JAGATSINGHPUR SUGARCANE GROWERS Vs. UNION OF INDIA
April 6, 2005
Jagdish Prasad Lath Vs. UCO Bank
March 29, 2005
JAI MATADI RE ROLLING MILLS Vs. STATE OF ORISSA
January 14, 2005
Jawaharlal Mohant Vs. State of Orissa
August 2, 2005
JAYADEV SWAIN Vs. VATSALA RAGHU
February 28, 2005
JAYARAM KHORA Vs. STATE OF ORISSA
March 1, 2005
JAYENDRA C SHAH Vs. STATE OF ORISSA
November 9, 2005
JAYKRUSHNA PATNAIK Vs. DIVISIONAL FOREST OFFICER
April 20, 2005
JHARANA SAHOO Vs. STATE OF ORISSA
January 31, 2005
JOGESWAR SWAIN Vs. STATE OF ORISSA
April 13, 2005
Joginath Sahoo Vs. Divisional Forest Officer
February 11, 2005
JOGIRAM MOHAPATRA Vs. SIBARAM PRADHAN
January 20, 2005
JUEL TOPNO Vs. STATE OF ORISSA
January 5, 2005
K.Sairaju Vs. State
July 1, 2005
Kalinga Industrial Training Centre Vs. State of Orissa
November 17, 2005
Kamala Das Vs. State of Orissa
March 15, 2005
Kamala Padhan Vs. Harihar Mishra
June 24, 2005
KAMALAKANTA DAS Vs. GOVINDA CHANDRA PATRA
September 12, 2005
KAMINI DAS Vs. UPENDRA BISWAL
November 19, 2005
KANAK DEVI PANDEY Vs. UNION OF INDIA
June 20, 2005
Kanduri Charan Nayak Vs. Manoj Kumar Nayak
May 6, 2005
KANHU ALIAS KANHEI GOUDA Vs. STATE OF ORISSA
September 30, 2005
KANHU BEHERA Vs. STATE OF ORISSA
May 4, 2005
KANHU CHARAN MISHRA Vs. STATE OF ORISSA
October 24, 2005
KAPILA KANDI Vs. STATE OF ORISSA
April 21, 2005
KARUNAKAR NAYAK Vs. STATE OF ORISSA
May 19, 2005
KEDARESWAR MOHAPATRA Vs. PRESIDING OFFICER LABOUR COURT
June 20, 2005
KESHAB CHARAN SAHOO Vs. MAHANI CHARAN ROUT
July 23, 2005
KHAGENDRA NATH BEHERA Vs. ORISSA ADMINISTRATIVE TRIBUNAL
October 24, 2005
KHATU SWAIN Vs. STATE OF ORISSA
May 19, 2005
KIRAN MOHANTY Vs. WOODBURN DEVELOPERS AND BUILDERS P LTD
October 7, 2005
Kishore Chandra Nath Vs. Kalinga Institute of Mining Engineering & Technology, Chhendipad¬a
January 5, 2005
Kishore Chandra Sahu Vs. State of Orissa (Vigilance)
June 20, 2005
Kishore Kumar Saha Vs. State of Orissa
December 8, 2005
KRIPAL SPRINGS INDIA LTD Vs. ANDHRA BANK
May 16, 2005
KRISHNA CHANDRA MISHRA Vs. STATE OF ORISSA
May 6, 2005
KRISHNA CHEMICALS Vs. ORIENT PAPER AND INDUSTRIES LTD
January 7, 2005
KRUPASINDHU BEHERA Vs. SMT. SATYABATI BEHERA AND ANR.
May 19, 2005
KRUPASINDHU SETHY Vs. DIRECTOR OF CONSOLIDATION
March 18, 2005
KRUSHNA CH PANDA Vs. STATE OF ORISSA
November 7, 2005
Krushna Chandra Das Vs. State of Orissa
June 21, 2005
KRUSHNA CHANDRA SAHOO Vs. STATE OF ORISSA
September 13, 2005
KRUSHNA CHANDRA SAHU Vs. MANGA SAHU
July 25, 2005
KRUSHNA CHANDRA SAHU Vs. STATE OF ORISSA
October 7, 2005
KRUSHNA NAIK Vs. STATE OF ORISSA
January 4, 2005
KRUSHNA PRASAD DAS Vs. LIFE INSURANCE CORPORATION
March 30, 2005
L. A. ZONE OFFICER, TALCHER Vs. KULAMANI SAHU
February 14, 2005
LAKHIWINDER SINGH Vs. MINNA VILLI DORIYA CHOUDHURY
May 4, 2005
Land Acquisition and Resettlement Officer,U.K.H.E., Project, Koraput Vs. Kaibalya Rout
February 7, 2005
LAND ACQUISITION OFFICER Vs. SRI. UTTARESWAR MAHAPRABHU
August 3, 2005
LAXMAN MURMU Vs. STATE OF ORISSA
February 7, 2005
LAXMIDHAR NAIK Vs. STATE OF ORISSA
June 21, 2005
LAXMINARAYAN MOHANTY Vs. STATE OF ORISSA
January 7, 2005
LAXMIPRIYA SAHOO Vs. STATE OF ORISSA
June 20, 2005
LAXMIPRIYA SAHU Vs. STATE OF ORISSA
January 3, 2005
LINGARAJ MOHAPATRA Vs. STATE OF ORISSA
January 14, 2005
LOGEN KUMAR SAMAL ALIAS BHALU Vs. STATE OF ORISSA
March 30, 2005
LOKANATH SABAR Vs. STATE OF ORISSA
June 29, 2005
M J FOODS INDUSTRIES PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 23, 2005
M/S. MUKESH OIL MILLS (P) LTD Vs. STATE OF ORISSA
October 7, 2005
MAA CHANDI STONE CRUSHING Vs. CHIEF ENGINEER EAST COAST RAILWAY
January 7, 2005
MAA DASABHUJA FURNITURE UNIT Vs. STATE OF ORISSA
December 1, 2005
MADHUMITA DAS Vs. STATE OF ORISSA
July 13, 2005
MADHUMITA DAS Vs. STATE OF ORISSA
September 9, 2005
MADHUSMITA JENA Vs. COUNCIL OF HIGHER SECONDARY
February 18, 2005
MADHUSUDAN MOHANTY Vs. UNION OF INDIA
May 2, 2005
Madhusudan Parida Vs. Tahasildar, Bhubaneswar
July 13, 2005
MADHUSUDAN ROUT Vs. DIVISIONAL RAILWAY MANAGER EAST
April 19, 2005
MADHVI PATRA Vs. STATE OF ORISSA
February 23, 2005
Mahammad Sarwar Vs. Jaibun Nissa Bibi
July 1, 2005
MAHAVIR PRASAD SANTUKA Vs. SANKAR LAL TIBERWAL
March 31, 2005
MAHESWARI MOHAPATRA Vs. MAHANADI COAL FIELD LTD
January 20, 2005
MAHITOSH SINHA Vs. SHYAMAPADA SINHA
September 30, 2005
MAKHNU ROHIDAS Vs. STATE OF ORISSA
February 8, 2005
MALLI MUNDA Vs. STATE OF ORISSA
August 19, 2005
MAMATA MISHRA Vs. SUBHAS CHANDRA MISHRA
September 2, 2005
MAMATA MOHANTY Vs. DIRECTOR C B I
January 31, 2005
MANABENDRA MOHARATHA ALIAS MOHAPATRA Vs. STATE OF ORISSA
July 5, 2005
MANAGEMENT CHIEF ENGINEER TRANSMISSION PROJECT GRID CORPORATION OF ORISSA LTD Vs. STATE OF ORISSA
June 20, 2005
MANAGEMENT OF CHIEF ENGINEER Vs. K K M PATRA
June 20, 2005
MANAGING DIRECTOR ORISSA STATE CO OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
June 20, 2005
MANAGING DIRECTOR WESTERN ELECTRICITY SUPPLY CO OF ORISSA LTD Vs. KUNTI SA
January 11, 2005
Managing Director, Badamba Co-operative Sugar Industries Ltd., Cuttack Vs. Bimala Routray
March 4, 2005
Manasi Nayak Vs. State of Orissa
June 24, 2005
MANDANGI RELLI Vs. STATE OF ORISSA
April 12, 2005
Mangal Charan Behera Vs. Banamali Biswal
March 3, 2005
MANOJ KUMAR SWAIN Vs. STATE OF ORISSA
August 22, 2005
MANORANJAN BEHERA Vs. STATE OF ORISSA
August 25, 2005
MASUD BAIG Vs. STATE
October 6, 2005
MAYADHAR DASH Vs. STATE OF ORISSA
January 5, 2005
MD ALAM KHAN Vs. JOGENDRA PATRO
January 28, 2005
MEDITRONICS MANUFACTURING CO PVT LTD Vs. STATE OF ORISSA
March 1, 2005
Millon Mukherjee Vs. Archana Mukherjee
June 21, 2005
MINATI SAMANTRAY Vs. ORIENTAL INSURANCE COMPANY LTD
December 22, 2005
MOHAN GOUDA Vs. STATE
April 21, 2005
MRUTYUNJAYA SAHOO Vs. SANTILATA SAHOO
February 4, 2005
MUKESH DHIRUBHAI AMBANI Vs. STATE OF ORISSA
January 3, 2005
MUKESH OIL MILLS P L Vs. STATE OF ORISSA
October 7, 2005
MURALI PATRA Vs. STATE OF ORISSA
April 29, 2005
MURALILAL GUPTA Vs. REPUBLIC OF INDIA
May 4, 2005
MUSTARI BEGUM Vs. MIRZA MUSTAQUE BAIG
February 8, 2005
N DILLIP REDDY Vs. STATE OF ORISSA
September 9, 2005
N RANGARAJAN Vs. STATE OF ORISSA
May 6, 2005
NALINIKANTA RAY Vs. STATE OF ORISSA
May 5, 2005
NANDA KISHORE PRASAD SINHA Vs. REPUBLIC OF INDIA
March 9, 2005
NARASINGHA CHARAN RAY Vs. RADHAGOBINDA DEB BIJE
September 16, 2005
NARAYAN RATH Vs. SAKUNTALA RATH
March 15, 2005
NARENDRA MEHER Vs. STATE OF ORISSA
October 6, 2005
NARESH CHANDRA MOHANTY Vs. MILLAN KUMAR BADU
August 31, 2005
NATABARA MALLIK Vs. STATE
April 15, 2005
NATIONAL INSURANCE CO LTD Vs. ANADI CHARAN SAHU
January 28, 2005
NATIONAL INSURANCE CO LTD Vs. BIDASHI KALO
November 18, 2005
NATIONAL INSURANCE COMPANY LTD Vs. KANDURI SETHY
October 27, 2005
NATIONAL INSURANCE COMPANY LTD. Vs. SUNDARI MOHANTY AND ORS.
January 13, 2005
NATIONAL INSURANCE COMPANY LTD., DIVISIONAL MANAGER Vs. SMT. PANCHEI BAI AND ORS.
July 1, 2005
NEELACHAL ELECTRONICS Vs. SHIVANGI ELECTRONICS PVT
September 20, 2005
NEW INDIA ASSURANCE CO LTD Vs. GIRDHARI MALLICK
May 4, 2005
NEW INDIA ASSURANCE CO. LTD. THROUGH DIVISIONAL MANAGER CUTTACK Vs. MULJHIT KAUR AND OTHERS
July 13, 2005
NEW INDIA ASSURANCE COMPANY LTD Vs. JYOTSNA PATRA
September 16, 2005
NIHAR NALINI NAYAK Vs. STATE OF ORISSA
August 23, 2005
NIHARENDU BHUYAN Vs. STATE OF ORISSA
September 1, 2005
NILACHAL SERVICE STATION Vs. PRESIDING OFFICER LABOUR COURT
June 20, 2005
NILACHAL TANDI Vs. TAPAN KUMAR BANERJEE
February 28, 2005
Nilakantha Samantarai Vs. Brukodar Meher & 3
April 15, 2005
NILAMBAR MAJHI Vs. SECRETARY TO GOVT OF ORISSA
September 9, 2005
NIMAI CHARAN SWAIN Vs. COMMISSIONER OF CONSOLIDATION
March 9, 2005
NIRANJAN DAS Vs. ASSISTANT GENERAL MANAGER TRAFFIC AND RAW MATERIAL DEPT
July 15, 2005
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January 5, 2005
NIRMAL CHANDRA SAHA Vs. JYOTSNA RANI SAHA
September 26, 2005
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June 30, 2005
NRUSINGHA CHARAN MISHRA Vs. STATE OF ORISSA
December 23, 2005
OMPRAKASH NAGALIA Vs. BINOD KUMAR GOENKA
November 19, 2005
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SHANTILATA DAS
July 26, 2005
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April 27, 2005
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January 3, 2005
ORIENTAL INSURANCE COMPANY LTD. Vs. MRS. NITA PRAKASH AND ORS.
January 3, 2005
ORISSA COAL CHEM PRIVATE LIMITED Vs. NATIONAL ALUMINIUM COMPANY
February 2, 2005
ORISSA CONSTRUCTION CORPORATION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 5, 2005
ORISSA FOREST DEVELOPMENT CORPORATION Vs. DHIRENDRA KUMAR MOHAPATRA
June 20, 2005
ORISSA FOREST DEVELOPMENT CORPORATION LTD Vs. PRESIDING OFFICER
February 11, 2005
ORISSA IRRIGATORS UNION Vs. STATE OF ORISSA
June 29, 2005
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March 30, 2005
ORISSA POWER GENERATION CORPN LTD Vs. ORISSA ELECTRICITY REGULATORY COMMISSION
February 22, 2005
ORISSA STATE CO OPERATIVE Vs. BINOD BIHARI NIAL
October 4, 2005
Orissa State Cooperative Milk Producers Federation Ltd. Vs. Presiding Officer, Labour Court, Bhubaneswar
June 20, 2005
ORISSA TEXTILE MILLS LTD Vs. STATE
January 14, 2005
ORISSA WOOL INDUSTRIES Vs. REGIONAL DIRECTOR, E.S.I. CORPORATION AND ANOTHER
July 20, 2005
ORRISA MANGANESE AND MINERALS PVT LTD Vs. ADHUNIK STEEL LTD
March 18, 2005
P. RAMESH RAO AND ORS. Vs. STATE OF ORISSA AND ORS.
November 9, 2005
P.Ramesh Rao Vs. State of Orissa
September 11, 2005
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February 10, 2005
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May 16, 2005
PABAN SWAIN Vs. UNION OF INDIA
June 20, 2005
PABANI GAJENDRA Vs. STATE OF ORISSA
August 31, 2005
PADMA CHARAN SAHU Vs. LAND ACQUISITION OFFICER
August 10, 2005
Padmalochan Panda Vs. State of Orissa
August 5, 2005
Padmini Choudhury Vs. Ashok Kumar Patel
June 24, 2005
Padmini Nayak Vs. State of Orissa
August 30, 2005
PANDA LEASING AND PROPERTIES LTD Vs. HEMANT KUMAR MOHARANA
March 30, 2005
PARBATI PANDA Vs. STATE OF ORISSA
August 19, 2005
PARSU GADABA Vs. STATE OF ORISSA
January 28, 2005
Pawan Kumar Bhawsinka Vs. Santosh Kumar Bhawsinka
May 20, 2005
PHULMATI BISWAS Vs. HARI MANDAL
April 29, 2005
POLAR LATEX LTD Vs. PRESIDING OFFICER LABOUR COURT
April 27, 2005
PRABHAT KUMAR DWARI Vs. STATE OF ORISSA
May 13, 2005
PRADEEP KUMAR SAHOO Vs. STATE OF ORISSA
April 21, 2005
PRADEEP PHOSPHATES LTD Vs. STATE OF ORISSA
November 8, 2005
PRADIPTA KUMAR PATTNAIK Vs. REGISTRAR JUDICIAL ORISSA
January 5, 2005
PRADIPTA KUMAR SWAIN Vs. STATE OF ORISSA
July 13, 2005
Prafulla Chandra Muduli Vs. State of Orissa
September 23, 2005
Prafulla Das Vs. State of Orissa
April 5, 2005
PRAFULLA KUMAR SAHOO Vs. STATE OF ORISSA
March 31, 2005
PRAFULLA SARANGI Vs. PRESIDING OFFICER LABOUR
August 3, 2005
PRAGNYA ROUT Vs. HEMAPRAVA RAY
August 12, 2005
PRAGYANDIPTA PANDA Vs. STATE OF ORISSA
January 25, 2005
PRAKASH CHANDRA LENKA Vs. STATE OF ORISSA
December 7, 2005
Prakash Chandra Sethi Vs. State of Orissa
July 23, 2005
PRAMILA MOHANTY Vs. BANABIHARI MOHANTY
October 7, 2005
PRAMILA PRADHAN Vs. STATE OF ORISSA
February 14, 2005
PRAMILA SAHOO Vs. STATE OF ORISSA
December 14, 2005
PRAMOD CHANDRA RATH Vs. STATE OF ORISSA
December 16, 2005
PRAMOD KUMAR SAHOO Vs. MAGUNI SAHOO BIDI MERCHANT
January 27, 2005
PRAMODINI RATH Vs. STATE OF ORISSA
July 1, 2005
Prasanna Kumar Dash Vs. Union of India
October 6, 2005
PRASANT KUMAR NAYAK Vs. STATE OF ORISSA
January 20, 2005
PRASANTA KUMAR DAS Vs. REPUBLIC OF INDIA
January 20, 2005
PRASANTA KUMAR JENA Vs. CHOUDHURY PURNA CH. DAS ADHIKARI
January 25, 2005
Prasanta Kumar Patri Vs. Registrar, Utkal University
February 28, 2005
PRATAP CHANDRA JENA Vs. STATE OF ORISSA
September 29, 2005
PRATAP CHANDRA MOHANTY Vs. CHIEF ENGINEER PRADIP PORT TRUST
March 14, 2005
PRATAP KUMAR MOHANTY Vs. VICE CHANCELLOR, UTKAL UNIVERSITY
October 7, 2005
PRATAP KUMAR SAHU Vs. ORISSA ADMINISTRATIVE TRIBUNAL AND ORS.
February 4, 2005
Prava Fernadis Vs. State of Orissa
April 6, 2005
PRAVABATI ROUT Vs. KENDRAPARA MUNICIPALITY
January 28, 2005
PRAVAKAR MALLIK AND ORS. Vs. STATE OF ORISSA AND ORS.
February 3, 2005
PRAVAKAR SARANGI Vs. STATE OF ORISSA
May 18, 2005
PRAVASH KUMAR SAHOO Vs. S M PATTNAIK
February 25, 2005
PRAVASINI JENA Vs. MAYARANI BISWAS
September 2, 2005
Pravat Kishan Vs. State of Orissa
April 20, 2005
PREM KUMAR AGARWALA Vs. STATE OF ORISSA
April 21, 2005
PREMRAJ TRIPATHI Vs. REPUBLIC OF INDIA
June 21, 2005
PROJECT CONSTRUCTION Vs. STATE OF ORISSA
September 22, 2005
PROTECTION MANUFACTURES P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 29, 2005
PURNA CH DEHURY Vs. STATE OF ORISSA
February 8, 2005
PURNA CH PRADHAN Vs. STATE OF ORISSA
September 6, 2005
PURNA CHANDRA SAHOO Vs. SANTI
January 3, 2005
RABI MANSINGH Vs. STATE OF ORISSA
April 27, 2005
RABINARAYAN HATI Vs. NITYANANDA PATRA
January 3, 2005
Rabindra Kumar Bardhan Vs. State of Orissa
August 25, 2005
RABINDRA NATH PRADHAN Vs. STATE OF ORISSA
January 28, 2005
RABINDRANATH DIKHIT Vs. PADMA CHARAN SAMANTA SINGHAR
June 20, 2005
RABISHANKAR ALIAS RAMESH MEHER Vs. STATE OF ORISSA
August 31, 2005
RADHABALLAV MOHANTY Vs. STATE OF ORISSA
March 29, 2005
Raghunath Mallick Vs. State of Orissa
September 29, 2005
RAGHUNATH PRASAD SAHOO Vs. STATE OF ORISSA
March 2, 2005
Raghunath Sahoo Vs. Niranjan Sahoo
July 1, 2005
Raisor Lakra Vs. Dayamani Bud
August 17, 2005
RAJAT KUMAR JENA ALIAS RAJAT JENA Vs. SUNITA JENA
September 20, 2005
RAJENDRA KUMAR AGARWAL Vs. STATE OF ORISSA
September 30, 2005
RAJESH KUMAR SHARMA Vs. DIRECTOR ANTMAL HUSBANDRY AND VETERINARY SERVICES ORISSA CUTTACK
October 7, 2005
RAJKISHORE DALAI Vs. KALANDI PRADHAN
July 20, 2005
RAKESH RANJAN DASH Vs. UTKAL UNIVERSITY
January 20, 2005
RAM AVTAR Vs. UNION OF INDIA
February 8, 2005
RAM KUMAR NAG Vs. STATE OF ORISSA
November 19, 2005
RAM PARBESH GOSAIN Vs. REPUBLIC OF INDIA
April 20, 2005
RAMA CHANDRA SAHOO Vs. SRIKANTA MALLIK
October 7, 2005
Rama Khandual Vs. State of Orissa
October 7, 2005
RAMA PUJARI Vs. STATE
February 2, 2005
Ramakanta Dolai Vs. Bipin Bihari Hial
June 24, 2005
RAMESH CHANDRA BHUYAN Vs. STATE OF ORISSA
February 2, 2005
RAMESH CHANDRA PANDA Vs. UNION OF INDIA
January 17, 2005
RAMESH DALABEHERA Vs. STATE OF ORISSA
August 2, 2005
RANA PRATAP SINGH Vs. STATE OF ORISSA
August 17, 2005
RANJANA DAS Vs. STATE OF ORISSA
November 18, 2005
RANJITA RANI SAHOO Vs. STATE OF ORISSA
February 9, 2005
RASAMANI DEI Vs. NABA KISHORE ACHARYA
July 1, 2005
RASAMANI DEI Vs. NABA KISHORE ACHARYA
September 28, 2005
Rasananda Mohanty Vs. Mahendra Rout
January 11, 2005
RASHMITA HIKAKA Vs. STATE OF ORISSA
October 25, 2005
RATAN HARIJAN Vs. STATE
March 15, 2005
RAVI P REDDY Vs. STATE OF ORISSA
December 5, 2005
REBATI ROUT Vs. STATE OF ORISSA
June 20, 2005
REETA MOHANTY Vs. ANTARYAMI PATTNAIK
July 23, 2005
RESERVE BANK OF INDIA Vs. RESERVE BANK EMPLOYEES ASSOCIATION
September 30, 2005
REV SAMSON KORADA Vs. ALUA MISAL
December 5, 2005
RUDRAMANI TRIPATHY Vs. UNION OF INDIA
December 9, 2005
Rupesh Kumar Samal alias Setu alias Sweta Vs. State of Orissa
March 31, 2005
S JAYASWAMI Vs. STATE OF ORISSA
February 23, 2005
S MOHAN RAO Vs. REPUBLIC OF INDIA S P CBI BHUBANESWAR
February 15, 2005
S R TAMMA Vs. I D L CHEMICALS LTD
June 20, 2005
S.R.Tamma Vs. I.D.L.Chemicals Ltd.
June 20, 2005
SABITRI JENA Vs. KAMALAKANTA SWAIN
December 5, 2005
SABITRI PRADHAN Vs. STATE OF ORISSA
February 9, 2005
Sabitri Sahu Vs. Commissioner of Endowments
August 18, 2005
SACHIKANTA MISHRA Vs. COLLECTOR
December 7, 2005
SACHIKANTA ROUTRAY Vs. PYARI MOHAN ROUTRAY
February 25, 2005
SAGARBALA MALLICK Vs. DISTRICT JUDGE
March 7, 2005
SAHADEV NAIK Vs. STATE OF ORISSA
February 11, 2005
SAHOO CHEMICALS Vs. ORISSA STATE FINANCIAL CORPORATION
November 16, 2005
SAHU TRANSPORT CORPORATION Vs. NATIONAL INSURANCE COMPANY LTD
October 26, 2005
SAILENDRA PRADHAN Vs. VIPPARLA JYOTI
September 6, 2005
SAKHIA NAIK Vs. UNION OF INDIA
July 1, 2005
SAKUNTALA SAHOO Vs. STATE OF ORISSA
August 17, 2005
SAMAL BARRAGE EMPLOYEES UNION Vs. STATE OF ORISSA
April 13, 2005
SANABUDU JHADIA Vs. STATE OF ORISSA
January 12, 2005
SANDHYA ROUT Vs. STATE OF ORISSA
May 3, 2005
SANJAY KUMAR SAHOO Vs. STATE OF ORISSA
April 8, 2005
Sanjukta Patra Vs. State of Orissa
March 29, 2005
SANJULATA GIRI Vs. STATE OF ORISSA
February 18, 2005
SANTILATA PALLEI Vs. CHAIRMAN CUM MANAGING
May 11, 2005
SANTOSH NAYAK Vs. STATE OF ORISSA
March 29, 2005
SANTOSH PARIDA Vs. STATE OF ORISSA
May 20, 2005
SAPAN KUMAR NAYAK Vs. STATE OF ORISSA
July 1, 2005
SARANGADHAR RAIGURU Vs. UNION OF INDIA
July 13, 2005
SARAT CHANDRA NAYAK Vs. COMMISSIONER CONSOLIDATION
October 24, 2005
SARAT CHANDRA PARIJA Vs. PRAMILA PARIJA
June 24, 2005
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November 23, 2005
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February 23, 2005
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June 22, 2005
SAROJ KUMAR MISHRA Vs. STATE OF ORISSA
December 23, 2005
SAROJ KUMAR SAHOO Vs. MANAGING DIRECTOR ORISSA
December 12, 2005
Sarojini Debi Vs. Dibakar Satapathy
August 19, 2005
SAROJINI MALLICK Vs. STATE OF ORISSA
February 22, 2005
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June 24, 2005
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May 4, 2005
SATPAL SINGH Vs. STATE OF ORISSA
May 20, 2005
Satrughna Parida Vs. Orissa Mining Corporation
February 2, 2005
SATSANG Vs. AKSHAYA KUMAR KHATUA
June 20, 2005
SATYA PRAKASH AGGRAWAL Vs. S L AGRAWALA
July 12, 2005
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July 20, 2005
SATYANANDA MUDULI Vs. STATE OF ORISSA
September 29, 2005
SAWARMAL AGRAWAL Vs. STATE OF ORISSA
August 16, 2005
SERVANTS OF PEOPLES SOCIETY … Vs. PYARIMOHAN MOHAPATRA
December 15, 2005
SHANKAR SETHI Vs. STATE OF ORISSA
August 24, 2005
Sheik Mohammad Amin Vs. Presiding Officer, Industrial Tribunal, Orissa
April 27, 2005
SHESHADEV PRADHAN Vs. CHANDRA PRAKASH JAIN
January 13, 2005
SHYAM MEHER Vs. STATE OF ORISSA
July 20, 2005
SHYAM SUNDAR ROUT Vs. BRAJA KISHORE PRADHAN AND OTHERS
March 29, 2005
SIBA Vs. STATE OF ORISSA
September 2, 2005
SIBA MOHANTA Vs. STATE OF ORISSA
June 24, 2005
SIBA PRASAD MISRA Vs. VICE CHANCELLOR BERHAMPUR
January 17, 2005
SIKA QUALCRETE LTD Vs. ORISSA BRIDGE CONSTRUCTION
January 7, 2005
Simanchal Bisoyi Vs. State of Orissa and three
August 2, 2005
SIMANCHAL CHOUDHURY Vs. STATE OF ORISSA
July 20, 2005
SISIRA MOHANTY Vs. COMMISSIONER CONSOLIDATION
April 11, 2005
Sita Sethy Vs. Ghan Sethy
July 26, 2005
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May 20, 2005
Sk.Mustafa Vs. Additional District Judge, Jajpur
June 24, 2005
SMT. BASANTIRANI NAYAK Vs. BIRANCHI NARAYAN PRASAD NAYAK AND ORS.
January 31, 2005
SOHAR RANJAN PATTNAIK Vs. UNION OF INDIA
November 18, 2005
SOREN MAJHI Vs. STATE OF ORISSA
July 1, 2005
Srimati Sabita Sundari Sahoo Vs. State of Orissa
May 4, 2005
SRIPATI JENA Vs. STATE
June 22, 2005
STATE Vs. NIRANJAN JENA ALIAS BABULI
December 23, 2005
STATE Vs. PURNA CHANDRA JENA
August 23, 2005
STATE Vs. LAL CHAND AGARWAL
August 29, 2005
STATE Vs. SK LOKMAN ALLI
March 21, 2005
STATE Vs. MIRZA ASRAF ALLI BAIG
March 9, 2005
STATE BANK OF INDIA Vs. UNION OF INDIA
August 17, 2005
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August 30, 2005
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September 8, 2005
STATE OF ORISSA Vs. LARSEN AND TOUBRO LTD
July 23, 2005
STATE OF ORISSA Vs. S APPA RAO
July 23, 2005
STATE OF ORISSA Vs. RAJIB PRADHAN
July 15, 2005
STATE OF ORISSA Vs. BABAJI CHARAN SAHU
September 21, 2005
STATE OF ORISSA Vs. SAHADEV NAIK
September 22, 2005
STATE OF ORISSA Vs. BHARAT CH JENA
October 6, 2005
State of Orissa Vs. Michu Bhoi
July 4, 2005
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November 14, 2005
STATE OF ORISSA Vs. SANTOSH KUMAR GIRI
November 11, 2005
State of Orissa Vs. Gokul Chandra Kanungo
September 2, 2005
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March 21, 2005
STATE OF ORISSA Vs. BHAGABAN BEHERA
March 17, 2005
STATE OF ORISSA Vs. SATRUGHNA SETH
February 22, 2005
STATE OF ORISSA Vs. L APPALASWAMY
February 14, 2005
STATE OF ORISSA Vs. KAMALA BAI
February 14, 2005
STATE OF ORISSA Vs. SURESH CH NAYAK
January 7, 2005
STATE OF ORISSA Vs. NIRMAL DAS
March 22, 2005
STATE OF ORISSA Vs. KANHU MOHAPATRA
March 23, 2005
STATE OF ORISSA Vs. KABI SANKAR MALU
March 23, 2005
STATE OF ORISSA Vs. K R OIL INDUSTRY
April 13, 2005
STATE OF ORISSA Vs. SUBASH PRASAD
May 9, 2005
STATE OF ORISSA Vs. KRUSHNA @ UTKAL KESHARI SAHU
October 7, 2005
STATE OF ORISSA AND ANOTHER Vs. RAJKISHORE NANDA AND ETC.
October 26, 2005
STATE OF ORISSA AND ORS. Vs. PRAFULLA KUMAR BISWAL AND ORS.
May 17, 2005
STEEL AUTHORITY OF INDIA LTD Vs. CHIEF LABOUR COMMISSIONER
March 1, 2005
SUBASH CHANDRA JENA AND ANR. Vs. STATE OF ORISSA AND ANR.
May 19, 2005
SUBASH CHANDRA RATH Vs. NARAYAN MISHRA
April 6, 2005
SUBASH CHANDRA ROUTRAY Vs. MANAGING DIRECTOR ORISSA STATE
August 30, 2005
SUBASH KUMAR AGARWAL Vs. STATE OF ORISSA
February 22, 2005
SUBHADRA BAI Vs. ROOP BAI
June 24, 2005
Subrat Kumar Sahoo Vs. State of Orissa
October 7, 2005
Sudhakar Rout Vs. Upendranath Samal
July 13, 2005
SUDHAMAYEE ACHARJYA Vs. STATE OF ORISSA
November 8, 2005
SUDIPTA PATTANAIK Vs. STATE OF ORISSA
July 6, 2005
Sujata Panda Vs. Jayadev Panda
December 19, 2005
SUKADEV MOHANTY Vs. STATE OF ORISSA
April 21, 2005
SUNADHAR KAKARI Vs. B V RABANA MURTY
October 7, 2005
SUNANDA KAR Vs. SUDIP RATHA
November 29, 2005
SUNDARGARH SHRAMIK SANGH Vs. INDUSTRIAL FINANCE
January 28, 2005
SURA NAIK Vs. STATE OF ORISSA
May 11, 2005
SUREKHA MURDANGIA Vs. RAMAHARI MURDANGIA
August 5, 2005
SURENDRA KUMAR PATJOSHI Vs. MEMBER BOARD OF REVENUE
January 5, 2005
SURENDRA KUMAR SAMAL Vs. STATE
March 15, 2005
SURENDRA NATH SWAIN Vs. STATE
September 28, 2005
Surendra Patnaik Vs. Grid Corporation of Orissa Ltd.
July 19, 2005
SURENDRANATH PANDIT Vs. HAREKRISHNA PANDIT
September 23, 2005
SURENDRANATH SUBUDHI Vs. STATE OF ORISSA
April 25, 2005
Surendranath Swain Vs. State of Orissa
July 7, 2005
SURESH CHANDRA PANDA Vs. STATE OF ORISSA
June 21, 2005
SURESH KUMAR SINGHI Vs. KIRIT KOTECHA
February 15, 2005
SURESH SAHOO Vs. STATE OF ORISSA
September 13, 2005
SURJYANARAYAN BISOYI Vs. STATE OF ORISSA
October 26, 2005
SURYA KUMAR MOHANTY AND OTHERS Vs. STATE OF ORISSA AND OTHERS
January 24, 2005
Suryakanti Mishra Vs. State of Orissa
August 17, 2005
SURYAMANI DASH Vs. PRESIDING OFFICER LABOUR COURT
June 20, 2005
SUSANTA KUMAR MOHARANA Vs. RAMESH KUMAR BHATTA
May 11, 2005
Susanta Kumar Rout Vs. State of Orissa
April 18, 2005
SUSHANTI MOHANTA Vs. STATE OF ORISSA
May 20, 2005
SUSHIL KUMAR PATRA Vs. UNION OF INDIA
September 26, 2005
SWASTI RANJAN MOHAPATRA Vs. STATE OF ORISSA
June 21, 2005
SWASTIK FILAMENTS CORPORATION Vs. SWAMI MARINE PRODUCTS PVT LTD
August 8, 2005
TAPAN KUMAR PRUSTY Vs. STATE OF ORISSA
September 1, 2005
TAPAS KUMAR SINHA Vs. STATE OF ORISSA
November 23, 2005
TAPAS MANDAL Vs. STATE OF ORISSA
March 9, 2005
TARACHAND SAWARMAL MODI Vs. SHEO PRAKASH MURAKA
March 10, 2005
Tata Refractories Limited Vs. State of Orissa
December 16, 2005
TEJRAM PATEL Vs. KRUTANJALI PATEL
February 25, 2005
TILA DEVI ALIAS TILOTAMA DEVI Vs. KAMLA DEVI
January 7, 2005
Tulsi D.Bhayana Vs. Bhubaneswar Stock Exchange
April 27, 2005
UDAYA CHANDRA GANDA Vs. STATE OF ORISSA
December 7, 2005
UDAYANATH SAHOO Vs. STATE OF ORISSA AND ANR.
February 23, 2005
UNION OF INDIA Vs. SIBARAM NAYAK
December 22, 2005
Union of India Vs. Nalini Purohit
January 25, 2005
UNION OF INDIA Vs. MANORAMA PATI
October 4, 2005
UNION OF INDIA Vs. SANGRAM KESHARI NAYAK
January 31, 2005
UNION OF INDIA Vs. GIRISH CHANDRA PUROHIT
January 25, 2005
UNION OF INDIA Vs. RANBIR SINGH
February 9, 2005
UNION OF INDIA AND ORS. Vs. A. LAXMI NARAYAN DORA
October 5, 2005
UNITED INDIA INSURANCE CO LTD Vs. GANGADHAR SAHOO
October 26, 2005
UNITED INDIA INSURANCE CO. LTD. Vs. GHANSHYAM MAJHI AND OTHERS
January 20, 2005
UNITED INSURANCE CO. LTD. Vs. BANALATA PADHI AND OTHERS
November 18, 2005
URMILA DAS Vs. STATE OF ORISSA
January 28, 2005
UTKAL GALVANIZERS LTD Vs. GRIDCO
February 4, 2005
YOUTH CLUB BOLANGIR Vs. PREMALATA KUMARI DEVI
April 6, 2005
ZERINA MARINES PVT LTD Vs. STATE OF ORISSA
May 17, 2005