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Case Index
Title
Date
A AND J MAIN AND CO ENGINEERS PVT LTD Vs. STATE OF WEST BENGAL
July 22, 2005
A AND N ADMINISTRATION Vs. BHAN KHARIA
August 22, 2005
A C BANIK Vs. NATIONAL INSURANCE COMPANY LTD
December 13, 2005
A TOSH AND SONS INDIA LTD Vs. HAPPY VALLEY TEA COMPANY PVT LTD
March 15, 2005
A V O ENGINEERS P LTD Vs. INDIA ICE AERATED WATER AND COLD STORAGE CO LTD
September 19, 2005
ABB LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
May 3, 2005
ABDUL ANNA KHAN Vs. STATE OF WEST BENGAL
August 25, 2005
ABDUL GOFAR MOLLAH Vs. UNION OF INDIA AND OTHERS
September 22, 2005
ABDUL WAHED AKUNJEE Vs. STATE OF W B
November 25, 2005
ABDUS SALAM MAHALDER Vs. STATE OF W B
February 24, 2005
Abdus Sovan Vs. Rokia Bibi
March 24, 2005
ABP LTD Vs. Joint Commissioner of Income tax
April 8, 2005
ABUL HOSSAIN Vs. STATE OF W B
January 19, 2005
ABUL KALAM MALLICK Vs. ABDUL AZIZ MALLICK
February 25, 2005
Acharya Ramendra Sundar Primary Teachers Training Institute Vs. State of West Bengal
February 9, 2005
ACQUET TRADING CO PVT LTD Vs. STATE OF WEST BENGAL
December 16, 2005
ADITYA NATH BANERJEE Vs. STATE BANK OF INDIA
August 18, 2005
AGARWAL R K Vs. STATE OF W B
March 28, 2005
AGHANI RAJOWAR Vs. STATE OF WEST BENGAL
September 2, 2005
AJAB ALI ALIAS RAJAB ALI Vs. STATE OF W B
August 23, 2005
AJAY KUMAR GHOSH Vs. WEST BENGAL STATE ELECTRICITY BOARD
September 26, 2005
AKALU PASWAN Vs. STATE OF WEST BENGAL
September 28, 2005
AKBAR REZA Vs. CESC LTD
December 15, 2005
AKIMUDDIN ANSARI Vs. GENERAL MANAGER, TELECOM CALCUTTA TELECOMMUNICATION
September 5, 2005
ALL INDIA GENERAL INSURANCE EMPLOYEES CONGRESS Vs. GENERAL INSURERS PUBLIC SECTOR ASSOCIATION OF INDIA
February 9, 2005
ALLAHABAD BANK Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
March 9, 2005
ALLERGAN INC Vs. CHETANA PHARMACEUTICALS
November 11, 2005
ALLOY STEEL ROLLING MILLS Vs. W B POLLUTION CONTROL BOARD
June 28, 2005
ALOKE NATH DUTTA Vs. STATE OF W B
March 4, 2005
ALPANA MUKHERJEE Vs. GOUTAM MUKHERJEE
December 9, 2005
ALTAF HOSSAIN & ORS. Vs. DWIJENDRALAL KARMAKAR & ORS.
July 27, 2005
AMAL CHANDRA MONDAL Vs. ANITA BISWAS
July 5, 2005
AMAR CHANDRA ROY Vs. STATE OF W B
October 4, 2005
AMAR NATH CHAKROBORTY Vs. DUTTA BUCKET INDUSTRIES
March 17, 2005
AMAR NATH MUKHERJEE Vs. SATYA RANJAN KARMAKAR
May 19, 2005
AMBICA CHARAN SINHA Vs. UNION OF INDIA
May 2, 2005
AMERICAN REFRIGERATOR CO LTD Vs. FRIST INDUSTRIAL TRIBUNAL WEST BENGAL
July 25, 2005
AMIT CHAKRABORTY Vs. ALL BANK FINANCE LTD
July 14, 2005
AMIT KUMAR SEN Vs. K A RAO DEPUTY REGISTRAR OF COMPANIES WEST BENGAL
May 4, 2005
ANAND MEHTA AND CO Vs. ANGELS CONSULTANTS PRIVATE LIMITED
May 5, 2005
ANANDA NANDA BERA Vs. STATE OF WEST BENGAL AND ORS.
January 19, 2005
ANCKLAND INTERNATIONAL LTD Vs. STATE OF WEST BENGAL
September 9, 2005
Andaman and Nicobar Islands Forest and Plantation Development Corpn LTD Vs. Commissioner of Income Tax
January 28, 2005
ANDMAN CHAMBER OF COMMERCE AND INDUSTRY Vs. UNION OF INDIA
November 21, 2005
ANDMAN CHAMBERS OF COMMERCE AND INDUSTRY Vs. UNION OF INDIA
November 16, 2005
ANIL CREDIT COMMERCIAL P LTD Vs. E C BOSE AND CO PRADIP P LTD
April 1, 2005
ANIL KUMAR BHUINYA Vs. STATE OF WEST BENGAL
December 16, 2005
ANIL KUMAR BHUNIYA Vs. STATE OF WEST BANGAL
December 6, 2005
ANIL KUMAR DEY Vs. BIDHU BHUSHAN DAS
February 24, 2005
ANIL KUMAR GAYEN Vs. STATE OF W B
January 25, 2005
ANIL KUMAR MITRA Vs. SUNIL KUMAR MITRA
September 1, 2005
ANIL KUMAR SHARMA Vs. INSPECTOR OF FACTORIES
April 27, 2005
ANIMA MAJHI Vs. ARUN MAJHI
February 25, 2005
ANIMA ROY Vs. UNITED INDIA INSURANCE CO LTD
April 7, 2005
ANIRUDDHA BASU Vs. KOLKATA MUNICIPAL CORPORATION
December 14, 2005
ANJALI GHOSH Vs. SUBODH KUMAR GHOSH
May 16, 2005
ANJALI PAL Vs. PARUL PAL
June 23, 2005
ANJALI SAHA Vs. AJIT KUMAR DATTA
August 18, 2005
ANJU PAL AND ORS. Vs. STATE OF WEST BENGAL
October 6, 2005
ANOJ KUMAR ROY Vs. STATE OF WEST BENGAL AND OTHERS
April 29, 2005
ANUKUL CHANDRA MAITY Vs. RENUKA RANI PRODHAN
May 18, 2005
ANUPAMA CHOWDHURY Vs. YEAR ALI MALLICK
June 7, 2005
ANURADHA KHEMAKA NEE BANSAL Vs. SUDARSHAN KUMAR KHEMKA
March 8, 2005
ANWOR ALI HALDER Vs. SAKINA BIBI
April 21, 2005
APARNA GOLDAR Vs. SIKHA BISWAS
March 4, 2005
ARJUN HELA Vs. DIRECTORE GENERAL C R P F
December 23, 2005
ARJUN SINGH Vs. STATE OF WEST BENGAL
May 18, 2005
ARUN KANTI GHOSH Vs. STATE BANK OF INDIA
November 14, 2005
ARUN KUMAR MOHANTI Vs. PROBHAT KUMAR CHAKRAVORTY
April 5, 2005
ARUNA MITRA Vs. STATE OF WEST BENGAL & ORS
June 22, 2005
ARUNANSHU DAS Vs. THE STATE OF WEST BENGAL AND ORS.
January 10, 2005
ARUP KUMAR GHOSH Vs. STATE OF WEST BENGAL
July 27, 2005
ARUP SINGHA RAY Vs. STATE OF W B
January 28, 2005
ASANSOL IRON AND STEEL WORKERS UNION Vs. UNION OF INDIA
December 16, 2005
ASHIM KR ROY Vs. DOLI ROY & ANR
November 18, 2005
ASHIMA DUTTA Vs. CHANDRA NATH BHATTACHARYA
February 4, 2005
ASHOK KUMAR SAHOO Vs. HINDUSTAN PAPER CORPON LTD
September 8, 2005
ASHOK KUMAR SAHOO (HUF) Vs. HINDUSTAN PAPER CORPN. LTD. (HPCL)
August 8, 2005
ASHOK KUMAR SUKLA Vs. GAHANESHWAR AWASTY
February 10, 2005
ASHOK KUMAR THAKUR Vs. STATE OF WEST BENGAL
December 1, 2005
ASHOK ROY Vs. C B I A C B CALCUTTA
April 21, 2005
ASHOKA DAS Vs. STATE OF W B
April 28, 2005
ASHOKE KUMAR HIMMATSINGHKA Vs. RAJENDRA KUMAR HIMMATSINGHKA
June 7, 2005
ASHOKE REFRACTORIES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
August 8, 2005
Ashoke Refractories P LTD Vs. Commissioner of Income Tax
August 5, 2005
ASIAN VILLAGE DEVLOPMENT SOCIETY Vs. STATE OF WEST BENGAL
September 8, 2005
ASIM KUMAR SAHA Vs. NEPAL MAHATO
December 16, 2005
ASIS BOSE Vs. STATE OF W B
June 30, 2005
ASISH TARU GHOSH Vs. STATE OF WEST BENGAL
March 21, 2005
ASOK KUMAR YAGNIK Vs. STATE OF W B
May 19, 2005
ASOKE KUMAR HIMMATSINGHKA Vs. RAJENDRA KUMAR HIMMATSINGHKA & OTHERS
July 6, 2005
ASSOCIATED CONTRACTORS Vs. STATE OF W B
April 11, 2005
ASSOCIATEDINDEM MECHANICAL PRIVET LIMITED Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED
December 13, 2005
ASSOCIATION OF WEST BENGAL ECRETARIAT ASSISTANTS Vs. STATE OF WEST BENGAL
June 15, 2005
ASWINI KUMAR GIRI Vs. STATE OF WEST BENGAL
July 8, 2005
ATANU MAITYA Vs. WEST BENGAL STATE ELECTRICITY BOARD
November 7, 2005
ATINRA NATH CHAKRABARTY Vs. ANIL KUMAR CHAKRAVARTY
December 2, 2005
ATMARAM SONTHALIA Vs. GITA DEVI LOHIA
March 21, 2005
ATN INTERNATIONAL LIMITED Vs. STATE OF WEST BENGAL
August 8, 2005
AUCKLAND INTERNATIONAL LTD Vs. STATE OF WEST BENGAL
September 6, 2005
AURO IMPEX PVT LTD Vs. KOLKATA MUNICIPAL CORPORATION
November 11, 2005
AUTHORISED OFFICER AND DEPUTY FIELD DIRECTOR BUXA TIGER RESERVE Vs. HARBANS LAL
December 12, 2005
AYAN CHATTERJEE Vs. FUTURE TECHNOLOGY FOUNDATION
July 21, 2005
BABA LOKNATH ENTERPRISES Vs. STATE OF WEST BENGAL
September 30, 2005
BABAJI AUTOMOTIVE Vs. INDIAN OIL CORPORATION LTD
June 7, 2005
BABUL ALIAS BABUL KAR Vs. STATE OF W B
May 3, 2005
BABURAM MAHALI Vs. STATE OF WEST BENGAL
July 22, 2005
BAISAKHI BANERJEE Vs. CHAIRMAN WEST BENGAL COLLEGE SERVICE COMMISSION
August 17, 2005
Bajaj Parivahan P Limited Vs. Commercial Tax Officer Howrah Range
March 2, 2005
BALARAM MAHATO Vs. STATE OF WEST BENGAL & ORS.
August 11, 2005
BAMANDAS CHAKI Vs. STATE OF WEST BENGAL
May 12, 2005
BANA BEHARI CHAUWDHURY Vs. LLA ROY CHOWDHURY
October 7, 2005
BANDANA GHOSH SARKAR Vs. STATE OF WEST BENGAL
August 16, 2005
BANGAL METROGRAPH CO P LTD Vs. STATE OF WEST BENGAL
August 12, 2005
BANGIADESH SHIPPING CORPORATION Vs. BATA INDIA LTD
August 25, 2005
BANK OF BARODA EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
January 31, 2005
BARRACKPORE SUPPLIER Vs. UNION OF INDIA
May 13, 2005
BASANT KUMAR BUCHARIA Vs. DVC
July 29, 2005
BASANT KUMAR BUCHARIA Vs. DVC AND ORS.
July 26, 2005
BASANT KUMAR KEJRIWAL Vs. SUMAN KEJRIWAL
March 17, 2005
BASANTI DAS Vs. KULADA PROSAD BHOWMICK ALIAS BHOWMIK
May 11, 2005
BASANTI ROY Vs. STATE OF W B
May 20, 2005
BASUDEB DAS Vs. STATE OF W B
June 24, 2005
BASUMATI CORPORATION LTD Vs. STATE OF W B
June 23, 2005
BASUNDHARA TOWERS PVT LIMITED Vs. BINAPANI DAW
December 21, 2005
BATLIBOI LIMITED Vs. UNION OF INDIA
April 13, 2005
BELA BHATTACHARYA Vs. STATE OF W B
April 6, 2005
BELLE VUE CLINIC Vs. STATE OF W B
November 9, 2005
BELOWARA BIBI ALIAS BELAWARA KHATUN Vs. STATE OF W B
September 9, 2005
BHABANI ADHIKARI Vs. WEST BENGAL STATE CO OPERATIVE BANK LIMITED
November 9, 2005
BHAGIRATH LOHAR Vs. SREEMATYA SANDHYA MALAKAR
March 7, 2005
BHARAT COKING COAL LIMITED Vs. RAMESH PRASAD SRIVASTAV
September 20, 2005
BHARAT COKING COAL LTD Vs. CHANDRAMA HARD COKE MFG CO
August 5, 2005
BHARAT VANIJYA EASTERN PRIVATE LTD Vs. STATE OF W B
February 11, 2005
BHARTIA ELECTRIC STEEL CO LTD Vs. BUDDHA DEV BOSE
September 13, 2005
BHOLA DAS Vs. NATIONAL INSURANCE CO LTD
January 17, 2005
BHOLANATH BANDOPADHYAY ALIAS BANERJEE Vs. STATE OF W B
April 8, 2005
BHUDAR CHANDRA PAL Vs. STATE OF WEST BENGAL
September 21, 2005
BIBHARANI DAS Vs. THE STATE OF WEST BENGAL AND OTHERS
April 29, 2005
BIBHAS CHANDRA PARIA Vs. STATE OF WEST BENGAL
August 11, 2005
BIBHUTI BHUSAN DHARA Vs. STATE OF WEST BENGAL
February 8, 2005
BIDHU BHUSAN CHANDRA Vs. STATE OF WEST BENGAL
January 28, 2005
BIDUT KUMAR KARAK ALIAS BIDUT KARAK Vs. STATE OF WEST BENGAL
June 30, 2005
BIECCO LAWRIE LTD Vs. STATE OF WEST BENGAL
September 30, 2005
BIJIT KUMAR BASU Vs. DILIP KUMAR SINHA
November 25, 2005
BIMAL CHANDRA Vs. REGIONAL MANAGER NEW INDIA ASSURANCE CO LTD
March 14, 2005
BIMAL NASKAR ALIAS KRISHNA NASKAR Vs. STATE OF WEST BENGAL
September 1, 2005
BIMAL PRAKASH @ BIJAY @ MUNNA TIWARI Vs. STATE OF WEST BENGAL
January 14, 2005
BIPLAB CHANDA Vs. STATE OF WEST BENGAL
September 16, 2005
BIPLAB KUMAR DAS Vs. MALLABHUM GRAMIN BANK AND OTHERS
July 28, 2005
BIRENDRA NATH SAHA Vs. CHANDANA SAHA
October 7, 2005
BIRENDRA NATH SHARMA Vs. SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION ACU II NEW DELHI
March 3, 2005
BIRLA CORPORATION LTD Vs. EAST INDIA INVESTMENT CO PVT LTD
August 24, 2005
BISHNUPADA PALUI Vs. STATE OF WEST BENGAL
April 12, 2005
BISHU MONDAL Vs. STATE OF W B
January 28, 2005
BISWANATH Vs. SANDHYA GOSHAL
April 1, 2005
Biswanath Dutta Vs. State of West Bengal
June 13, 2005
BISWANATH MUKHERJEE Vs. CHITTA RANJAN DAS
June 22, 2005
BLIND PERSONS ASSOCIATION Vs. PUBLIC SERVICE COMMISSION
June 13, 2005
BLIND PERSONS ASSOCIATION & ANOTHER Vs. PUBLIC SERVICE COMMISSION, WEST BENGAL & OTHERS
July 13, 2005
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. KOLKATA MUNICIPAL CORPORATION
March 18, 2005
BRAH MANANDA Vs. UNION OF INDIA
March 1, 2005
BRAITHWAITE BURN AND JESSOP CONSTRUCTION CO LTD Vs. FOURTH INDUSTRIAL TRIBUNAL WEST BANGAL
July 13, 2005
BRAJ BHUSAN PROSAD SINGH Vs. COAL INDIA LTD. AND OTHERS
August 19, 2005
BRAJ BHUSAN SAHAY SRIVASTAVA Vs. UNION OF INDIA
April 29, 2005
BRIDLY FORD PASSAH Vs. UNION OF INDIA AND ORS.
December 1, 2005
BURN AND COMPANY LABOURERS CO OPERATIVE CREDIT SOCIETY LTD Vs. JOYDEB DUTTA
August 27, 2005
BURN STANDARD COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXICISE MIDNAPORE DIVISION
August 9, 2005
C E S C LTD Vs. APPELLATE AUTHORITY
June 6, 2005
C LIMITED Vs. EXPORTERS OF W A
July 13, 2005
CANARA BANK AND OTHERS Vs. DEBASIS DAS
February 3, 2005
CAPRI HOME PRODUCTS LTD Vs. REGIONAL P F COMMISSIONER
April 21, 2005
CENTRAL BUREAU OF INVESTIGATION Vs. SUNIL CHANDRA MAZUMDAR
March 18, 2005
CENTRAL BUREAU OF INVESTIGATION Vs. SATISH CHANDRA KAYAL
September 9, 2005
CENTURY PLYBOARDS INDIA LTD Vs. ASSAM WOOD and ALLIED PRODUCTS
April 20, 2005
CHABI RANI GHOSH Vs. CESC LIMITED
August 2, 2005
CHANCHAL KUMAR DAS Vs. PASUPATI NATH DAS
February 4, 2005
CHANDAN KR SINGH ALIAS SINHA Vs. STATE OF WEST BENGAL
June 17, 2005
CHANDAN KUMAR MAJI Vs. UNION OF INDIA
March 22, 2005
CHANDAN SENGUPTA Vs. PRESIDING OFFICER
March 16, 2005
CHANDI PADA BATABYAL Vs. SATYABALA DEY
May 17, 2005
CHANDI PRASAD SIKARIA Vs. PREMLATA NAHATA
May 19, 2005
CHANDRA SEKHAR BHATTACHARYA Vs. SUBHRA BHATTACHARYA
November 18, 2005
CHARU CHARAN BERA Vs. WBSEB
November 17, 2005
CHHABI CHAKRABORTY Vs. STATE OF W B
September 6, 2005
CHRISOMAR CORPORTION Vs. OWNERS AND PARTIES INTERESTED
April 28, 2005
CHUNIBALA BARUI Vs. LAKSHMIMANI ADHIKARY
July 22, 2005
CIT Vs. PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD
October 6, 2005
CIVIL ORIGINAL JURISDICTION NEW SAVAN SUGAR AND GU Vs. UNION OF INDIA
April 25, 2005
CIVIL REVISIONAL JURISDICTION DIPALI BISWAS Vs. NIRMALENDU MUKHERJEE
February 11, 2005
COASTAL ROADWAYS LTD. Vs. KANOI PLANTATION (P) LTD.
March 2, 2005
Commissioner of Commercial Taxes Vs. Krishna Kumar Mantri
June 24, 2005
COMMISSIONER OF CUSTOMS Vs. RATAN KUMAR SAHA
March 10, 2005
COMMISSIONER OF CUSTOMS Vs. RITU KUMAR
December 9, 2005
COMMISSIONER OF CUSTOMS Vs. SUNIL GHOSH
April 27, 2005
Commissioner of Income tax Vs. R G Sales P Ltd
March 7, 2005
Commissioner of Income Tax Vs. Britannia Industries Ltd
June 30, 2005
Commissioner of Income Tax Vs. A S Wardekar
May 3, 2005
Commissioner of Income tax Vs. Anandilal Poddar and Sons Ltd
July 25, 2005
Commissioner of Income Tax Vs. Hemraj Mahabir Prasad Ltd
August 10, 2005
COMMISSIONER OF INCOME-TAX Vs. TEZPORE TEA CO LTD
September 12, 2005
DALGAON AGRO INDUSTRIES LTD Vs. UNION OF INDIA
June 24, 2005
DALSINGER SINGH Vs. DAYAMOYEE SADHUKHAN
October 4, 2005
DANTU HAIDER Vs. STATE OF W.B. AND OTHERS
February 15, 2005
DEBABRATA GUPTA Vs. NANIGOPAL BHATTACHARJEE
January 28, 2005
DEBAJOTI PROSAD Vs. STATE OF W B
September 22, 2005
DEBASISH MUKHERJEE ETC. Vs. STATE OF WEST BENGAL AND OTHERS
January 20, 2005
DEBIDAS DUTTA Vs. STATE OF WEST BENGAL
April 29, 2005
DEBNARAYAN HALDER Vs. ANUSHREE HALDER
June 8, 2005
Deepak Kejriwal Vs. Govinda Enterprises Private Ltd
January 6, 2005
DEEPIK DEVLOPERS P LTD Vs. MUNICIPAL COMMISSIONER CALCUTTA MUNICIPAL CORPORATION
May 13, 2005
DELTA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 3, 2005
DEPUTY INSPECTOR GENERAL BORDER SECURITY FORCE Vs. ASHOK KUMAR MISHRA
February 2, 2005
DHANANJOY MAJUMDER Vs. MAHUYA MAJUMDER ALIAS JAYA
September 7, 2005
DHANANJOY SAHA Vs. W B STATE ELECTRICITY BOARD
July 26, 2005
DHARMSILA ROY Vs. STATE OF WEST BENGAL
January 27, 2005
DHIREN GHATA Vs. STATE OF W B
July 19, 2005
DHIREN MONDAL Vs. STATE OF WEST BENGAL
July 25, 2005
DHIREN SARKAR Vs. BAREN MALICK
December 15, 2005
DHRUBAJYOTI DUTTA Vs. STATE OF WEST BENGAL
February 10, 2005
DIBAKAR DAS Vs. REGISTRAR GENERAL APPELLATE SIDE HIGH COURT
July 28, 2005
DILIP KUMAR MANNA Vs. STATE OF WEST BENGAL
December 15, 2005
DILIP MUKHARJEE Vs. STATE OF WEST BENGAL
December 15, 2005
DILIP TARAFDER Vs. MONIKA TARAFDER
August 12, 2005
DINESH SAMANTA Vs. STATE OF WEST BENGAL
February 11, 2005
DINESH SHEE Vs. STATE OF W B
June 16, 2005
DIPAK KUMAR HAIDER Vs. STATE OF WEST BENGAL
June 17, 2005
DIPANKAR MUKHERJEE Vs. BINDU SARKAR
July 11, 2005
DIPESH CHAKRABORTY Vs. STATE OF W B
February 25, 2005
DIPIKA NASKAR Vs. STATE OF WEST BENGAL
July 29, 2005
DIRECTOR OF DRUGS CONTROL Vs. PIJUSH KANTI GHOSH
September 16, 2005
DIRECTOR OF SUPPLY AND DISPOSALS Vs. VIJAY SHREE LIMITED
May 6, 2005
Donald and Macarthy Pvt LTD Vs. Union of India
May 3, 2005
DR. MANIK BHATTACHARYA Vs. STATE OF WEST BENGAL AND OTHERS
June 21, 2005
DR. SHYAMALENDU DASGUPTA Vs. CALCUTTA (NOW KOLKATA) MUNICIPAL CORPORATION AND ORS.
May 18, 2005
DUNCAN INDUSTRIES LTD Vs. STATE
March 18, 2005
DURGADAS MUKHOPADHYAY Vs. STATE OF WEST BENGAL
November 8, 2005
EAST BENGAL STEAM SERVICES LTD Vs. EAST BENGAL STEAM SERVICE AND ENGG WORKS CO OPERATIVE INDUSTRIAL SOCIETY LTD
April 13, 2005
Eastern Wood Products Vs. Commercial Tax Officer College Street Charge
May 20, 2005
Electro Zavod India Pvt LTD Vs. Commissioner of Income tax
May 13, 2005
ELLENBARRIE TEA CO LTD Vs. UNION OF INDIA
February 25, 2005
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. BIRLAPUR VIDYALAYA
September 26, 2005
EMPLOYEES STATE INSURANCE CORPORATION Vs. HOTEL AIRPORT ASHOK
July 22, 2005
EMPLOYEES STATE INSURANCE CORPORATION Vs. BIRLA CORPORATION LTD
April 11, 2005
EMPLOYES STATE INSURANCE CORPO Vs. DUNCAN GLENEAGLES HOSPITAL LTD
March 29, 2005
EXIDE INDUSTRIES LTD. Vs. UNION OF INDIA (UOI)
April 13, 2005
FATEH CHAND BHANSALI Vs. HINDUSTAN DEVELOPMENT CORPORATION LTD
March 23, 2005
FEROZ BELAL Vs. BENGAL PROPERTIES PVT LTD
August 24, 2005
FERTILISER CORPORATION OF INDIA Vs. INDIAN EXPLOSIVE LTD
December 16, 2005
FOOD CORPORATION OF INDIA Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972 AND REGIONAL LABOUR COMMISSIONER CENTRAL ASANSOL
December 16, 2005
FOOD CORPORATION OF INDIA Vs. KRISHNA ROY AND NINE
July 21, 2005
G PHALAGUNA Vs. GENERAL MANAGER
August 5, 2005
GADAL ALIAS JITEN BOURI Vs. STATE OF WEST BENGAL
September 7, 2005
GAFFAR ALI KHAN Vs. HAZI SUKHOWAT ALI KHAN AND ORS.
May 2, 2005
GANESH BANZOPLAST LIMITED Vs. HINDUSTHAN PAPER CORPORATION LIMITED
June 15, 2005
Ganesh Chandra Banerjee Vs. Francy Banerjee
March 30, 2005
GANESH CHANDRA PRODHAN Vs. MAYA SINHA
May 16, 2005
GANGADHARAN MOHAN Vs. STATE
December 19, 2005
GARGI NATH Vs. STATE OF W B
March 14, 2005
GAURANGA SARKAR Vs. BISWAJIT SARKAR
January 13, 2005
GAUTAM BISWAS Vs. STATE OF WEST BENGAL
August 26, 2005
GENERAL MANAGER ANDAMAN AND NICOBAR ISLANDS INTEGRATED DEVELOPMENT CORPORATION LTD Vs. A G ROY
March 7, 2005
GILLANDERS ARBUTHNOT AND CO LTD Vs. STATE OF WEST BENGAL
August 1, 2005
GILLANDERS ARBUTHNOT AND COMPANY LTD Vs. STATE OF WEST BENGAL
July 12, 2005
Gita Dutta Vs. Commissioner of Income Tax
January 24, 2005
GOBINDA GHOSH Vs. BISWANATH GHOSH
March 28, 2005
GOLAM HASEN Vs. FATEMA SARKAR
June 17, 2005
GOPAL CHANDRA DEY Vs. MINAKSHI SANYAL
February 4, 2005
GOPAL CHARABORTY Vs. STATE OF W B
June 22, 2005
GOPAL GLASS WORKS LTD Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
August 17, 2005
GOPAL SIDHYA Vs. STATE OF WEST BENGAL
June 29, 2005
GOPEE NATH PAUL AND SONS Vs. DEPUTY COMMISSIONER OF INCOME-TAX
March 8, 2005
Gopee Nath Paul and Sons Vs. Deputy Commissioner of Income Tax
February 15, 2005
GOUR HARI GHOSH Vs. PUNJAB NATIONAL BANK
January 10, 2005
GOUR HARI KAYAL Vs. STATE OF WEST BENGAL
December 20, 2005
GOUR LAL MITRA Vs. NETAI CHANDRA DUTTA & OTHERS
February 18, 2005
GOURANGA CHANDRA SARKAR Vs. STATE OF WEST BENGAL
December 15, 2005
GOURANGA RANJAN KOLEY Vs. STATE OF WEST BENGAL
March 11, 2005
GOURI SHANKAR KAYAN AND ORS. Vs. EAST INDIA INVESTMENT COMPANY PVT. LTD. AND ORS.
August 24, 2005
GOURISHANKAR MISHRA Vs. STATE OF WEST BENGAL
September 9, 2005
GOUTAM HAZRA Vs. PINAKI HAZRA
May 4, 2005
GRACE HILL TEA INDUSTRY Vs. TEA AUCTION LTD
May 2, 2005
GRAPHITE INDIA LIMITED Vs. BANDANA BOSE
March 24, 2005
GUJA ALIAS NIRANJAN MONDAL Vs. STATE
July 6, 2005
GULSHAN BIBI Vs. HASMAT ALI
March 14, 2005
GURBIR KAUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT ORGANISATION
December 21, 2005
GURDEB SINGH Vs. NEW INDIA ASSURANCE CO. LTD. AND ANOTHER
September 30, 2005
H P BHATTACHARJEE Vs. L I C EMPLOYEES CO OPERATIVE HOUSING SOCIETY LIMITED
August 11, 2005
HALL and ANDERSON LTD Vs. UNION OF INDIA
January 6, 2005
HAPPY NOOK CO OP HOUSING SOC LTD Vs. STATE OF WEST BENGAL
March 18, 2005
HARADHAN BANDYOPADHYAY Vs. UNION OF INDIA
January 17, 2005
HARE KRISHNA KUNDU Vs. CALCUTTA STATE TRANSPORT CORPORATION
March 3, 2005
HARI KRISHNA BHAKAT Vs. SUKLA ROY
February 11, 2005
Hariom Freight Carriers P Limited Vs. Commercial Tax Officer
June 17, 2005
HARJEET SINGH Vs. STATE OF W B
April 6, 2005
HARKA BAHADUR RAI Vs. STATE OF W B
July 12, 2005
HASI MAZUMDAR Vs. W B STATE ELECTRICITY BOARD
August 25, 2005
HEILGUS PVT LTD Vs. STANDARD CHARTERED BANK
March 15, 2005
HEINZ INDIA PVT LTD Vs. GLAXOO SMITHKLINE CONSUMER HEALTHCARE LIMITED
August 17, 2005
HILLTOP HOLDINGS INDIA LTD Vs. COMMISSIONER OF INCOME TAX KOLKATA II
May 18, 2005
HIMADRI SEKHAR BISWAS Vs. BEHALA COLLEGE
February 24, 2005
HINDUSTAN CASTING AND ENGINEERING CO Vs. UNION OF INDIA
June 9, 2005
HINDUSTAN CLUB LTD Vs. PAWAN KUMAR JAIN
August 2, 2005
HINDUSTAN DEVELOPMENT CORPORATION Vs. MODILUFT LTD
July 11, 2005
HINDUSTAN LAW BOOK COMPANY Vs. GANESH SRIVASTAV
March 21, 2005
HINDUSTHAN MACHINE TOOLS CORPORATION Vs. UNION OF INDIA
August 18, 2005
HONGKONG AND SHANGHAI BANKING CORPN LTD Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
November 22, 2005
HONGKONG AND SHANGHAI BANKING CORPORATION LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AT CALCUTTA
November 22, 2005
HOTEL HINDUSTHAN INTERNATIONAL EMPLOYEES Vs. STATE OF WEST BENGAL
July 7, 2005
HOTEL MOUNT VIEW Vs. COMMISSIONER OF INCOME TAX SILINGURI
August 8, 2005
Hotel Mount View Vs. Commissioner of Income Tax
August 5, 2005
HOWRAH GANATANTRIK NAGARIK SAMITY Vs. STATE OF W B
May 6, 2005
HOWRAH MILLS CO LTD Vs. STATE OF WEST BANGAL
September 1, 2005
HOWRAH MOTOR COMPANY LTD Vs. EXCIDE INDUSTRIES LTD
May 19, 2005
I F C I LIMITED Vs. OFFICIAL LIQUIDATORS
April 5, 2005
I K MERCHANTS PVT LTD Vs. SIRPUR PAPER MILLS LTD
March 17, 2005
ICICI BANK LTD Vs. GARODIA VYAPAR PRATISTHAN
December 9, 2005
ILA CHOWDHURY Vs. SHYAMALI DAS
September 30, 2005
INDIA MEDIA SERVICES PVT LTD Vs. NEWSPRINT TRADING AND SALES CORPORATION
November 21, 2005
India Steamship Co LTD Vs. Joint Commissioner of Income Tax
February 11, 2005
INDIAN IRON AND STEEL CO LTD Vs. NINGH INDUSTRIAL TRIBUNAL WEST BENGAL
March 24, 2005
INDIAN IRON AND STEEL CO LTD Vs. HIMANGSHU BIKASH SARKAR
December 23, 2005
INDO AMERICAN ELECTRICALS LTD Vs. STATE OF W B
July 11, 2005
INDO ARYA CENTRAL TRANSPORT LTD Vs. STATE OF W B
September 2, 2005
INSPECTOR GENERAL OF POLICE Vs. ENCORP E SERVICE LIMITED
February 1, 2005
INTERNATIONAL GENERAL ELECTRIC INDIA LTD Vs. HARADHAN SASMAL
March 17, 2005
ISRAFUL HAQUE Vs. STATE OF WEST BENGAL
October 7, 2005
ISWAR GOPAL GOBINDA JEW THAKUR Vs. RUPA MUKHERJEE
April 29, 2005
J M BAXI AND COMPANY Vs. FOOD CORPORATION OF INDIA
December 2, 2005
J Thomas and Co P LTD Vs. Commissioner of Income Tax
January 27, 2005
JAGDISH KESHRI ALIAS SAO Vs. STATE OF WEST BENGAL
February 18, 2005
JAHAR ALI MONDAL Vs. HAZI AMIR ALI
March 23, 2005
JAHARLAL SAHA Vs. PRADIP SAHA
November 18, 2005
JAI GLASS AND CHEMICALS PVT LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
April 27, 2005
JAI KRISHNA ARORA Vs. MAULVI ABDUR RAB FIROZE AHMED AND CO
August 24, 2005
JALPALGURI ZILLA PARISHAD Vs. SHANKAR PRASAD HALDER
April 8, 2005
JAMAL ALI MONDAL Vs. STATE OF W B
February 18, 2005
JANAK ROY Vs. UNION OF INDIA
March 17, 2005
JANANI HANSDA Vs. STATE OF WEST BENGAL
September 29, 2005
JASWANT SINGH Vs. PUNJAB NATIONAL BANK
September 6, 2005
JATROO ORAON Vs. STATE OF W B
September 28, 2005
JAYA COMPUTERS AND SOFTWARES LTD Vs. RETAIL INFOTECH P LTD
March 22, 2005
JAYABHARAT CREDIT and INVESTMENT CO LTD Vs. ARUN KUMAR GHOSH
May 16, 2005
JAYANTA KUMAR SIKDAR Vs. STATE OF WEST BENGAL
August 25, 2005
JES RAJ SARAF Vs. MOHIJULI TEA COMPANY PVT. LTD. & ANR.
February 3, 2005
JHARU MONDAL Vs. STATE
April 21, 2005
JHONSON AND JHONSON LIMITED Vs. THIRD INDUSTRIAL TRIBUNAL WEST BENGAL
January 6, 2005
JIAUL HAQUE Vs. STATE OF W B
February 18, 2005
JIBAN CHAKRABORTY Vs. WEST BENGAL STATE ELECTRICITY
January 6, 2005
JITENDRA NATH ROY Vs. STATE
February 18, 2005
JITENDRA PRASAD SUKLA Vs. DIPAK ADAK
May 5, 2005
JITU SK JHANTU SK AND MANSUR BARAJEE Vs. STATE OF WEST BENGAL
August 3, 2005
Jiwanram Sheoduttrai Vs. Commissioner of Income Tax
August 2, 2005
JNANARANJAN GHOSE & ORS. Vs. THE GOVERNMENT OF WEST BENGAL & ORS.
April 5, 2005
JOHNSON Vs. STATE OF WEST BENGAL
December 19, 2005
JOY DEV MAJHI Vs. UNION OF INDIA
September 12, 2005
JOYDEB PRADHAN Vs. STAT
July 28, 2005
JOYDEEP MAJUMDER Vs. SHANTI KUMAR SURANA
July 6, 2005
JYOTI BENOD BISWAS Vs. STATE OF WEST BENGAL
February 3, 2005
JYOTIRMOY GANGULY Vs. SUDPT OF THE CENTRAL BEREAU OF INVESTIGATION
February 21, 2005
K S Mehta HUF Vs. Commissioner of Income Tax
February 11, 2005
KABERI MULLICK Vs. STATE OF WEST BENGAL AND ORS.
September 7, 2005
KABUSHIKI KAISHA TOSHIBA TOSIBA CORPORATION Vs. TOSIBA APPLIANCES CO
December 8, 2005
KALIDAS SADHU Vs. SUSHIL KUMAR AGARWAL
February 21, 2005
KALIKA GIRI AND ORS. Vs. INDIAN IRON AND STEEL COMPANY AND ORS.
November 11, 2005
KALJANI GROUP SAMITY Vs. STATE OF WEST BENGAL
May 17, 2005
KALLOL GUHA THAKURATA Vs. BIMAN BASU
March 31, 2005
KALPANA GHORAI Vs. BRANCH MANAGER THE NEW INDIA ASSURANCE COMPANY LTD
June 20, 2005
KALYAN BANERJEE Vs. EASTERN COAL FIELDS LIMITED AND ORS.
November 25, 2005
KALYAN DEY CHOWDHURY Vs. RITA DEY CHOWDHURY
April 1, 2005
KALYAN KUMAR DUTTA Vs. UNION OF INDIA
February 3, 2005
KALYANI CHATTERJEE Vs. SMT. MANJUSREE MUKHERJEE
June 16, 2005
KAMAL ADHIKARI Vs. STATE OF WEST BENGAL
December 7, 2005
KAMALA BALA MUSTAPHY Vs. DEBABRATA GHOSH
August 11, 2005
KARNA LET Vs. STATE OF W B
February 25, 2005
KARTICK CHANDRA DHAR Vs. DEVELOPMENT INVESTORS LTD
March 28, 2005
KARTICK DEBNATH Vs. STATE OF W B
July 14, 2005
KASHINATH GHOSH Vs. KALPANA PAL
December 12, 2005
KAUSHIK BOSE Vs. KAMAL KUMAR GHOSH
April 13, 2005
KAWSAR ALI ALIAS KAWSAR SK Vs. STATE OF WEST BENGAL
August 5, 2005
KEVIN INFOTECH PVT LTD Vs. UNION OF INDIA
November 18, 2005
KHAITAN INDIA LTD Vs. STATE OF W B
February 16, 2005
KHALEK SHAIK Vs. STATE OF WEST BENGAL
December 21, 2005
KHAMA SUNDAR GAYEN Vs. ADDITIONAL DIGP CENTRE CENTRAL RESERVE POLICE FORCE DURGAPUR
December 22, 2005
KHARIBARI TEA COMPANY LIMITED Vs. WEST BENGAL STATE ELECTRICITY BOARD
June 21, 2005
KHAZANA PROJECTS AND INDUSTRIES PVT LTD Vs. ADDITIONAL DISTRICT MAGISTRATE AND DISTRICT LAND AND LAND REFORMS OFICER
August 30, 2005
KHOKAN CHANDRA KARMAKAR Vs. STATE OF W B
February 24, 2005
KINKAR MAHATO Vs. SAHAN MAHATO
January 17, 2005
KINU MD Vs. STATE OF W B
July 19, 2005
KOLKATA MUNICIPAL CORPORATION Vs. KALAWATI SHRIMALI
February 8, 2005
KRIPAL MOHON VIRMANI Vs. ASSISTANT COLLECTOR OF CUSTOMS
July 14, 2005
KRISHNA BAHADUR Vs. STATE
February 11, 2005
KRISHNA LAL SARKAR Vs. JAHARLAL SARKAR
February 11, 2005
KRISHNA MUKHERJEE Vs. NARAYAN MUKHERJEE
September 1, 2005
KRISHNA PRASAD PAUL Vs. STATE OF W B
May 11, 2005
KRISHNA PROSAD CHATTERJEE Vs. SATYEN CHAKRABORTY
December 7, 2005
KURSHID AHMED Vs. RAVI FOGLA
March 1, 2005
L.P. BARPLUNGPA, DIRECTOR OF STATE LOTTERIES Vs. DIRECTOR OF STATE LOTTERIES AND ORS.
April 18, 2005
LACHMAN SHOW Vs. KALYANI SARKAR
February 25, 2005
LALIT KUMAR NAHATA Vs. STATE OF W B
April 18, 2005
LALTA PROSAD JAISWAL Vs. CONTROLLER CALCUTTA THIKA TENANCY
March 8, 2005
LALTU PAL Vs. STATE OF WEST BENGAL
December 21, 2005
LAUCAL PROMOTER PVT LTD Vs. GAUTAM DUDHORIA
November 23, 2005
LAYEEQUE AHMED AKHTAR Vs. STATE OF WEST BENGAL
November 24, 2005
LYONS CORPORATE MARKET LTD Vs. UMA GUPTA
April 21, 2005
M N Dastur and Co LTD Vs. Union of India
February 28, 2005
M R MONDAL Vs. STATE OF WEST BENGAL
May 16, 2005
M/S. ALLENS INDIA LTD. AND ANR. Vs. IST INDUSTRIAL TRIBUNAL AT WEST BENGAL, CALCUTTA AND ANR.
December 6, 2005
M/S. ASIATIC INVESTMENT LIMITED & ANOTHER Vs. STATE OF WEST BENGAL & OTHERS
October 5, 2005
M/S. BAHUBALI ESTATE LTD. Vs. CENTURY PROCESS SERVICES & OTHERS
April 27, 2005
M/S. CHEMICAL MOULDING AND MANUFACTURING CO. LTD. Vs. LIFE INSURANCE CORPORATION OF INDIA
August 3, 2005
M/S. OM CREDIT CORPORATION Vs. BOARD OF TRUSTEES OF THE PORT OF CALCUTTA
January 1, 2005
M/S. S.N. ROY AND SONS Vs. ANANTA KUMAR SHAW
July 14, 2005
M/S. THE MYSORE CHIPBOARD PVT. LTD. Vs. SEVENTH INDUSTRIAL TRIBUNAL AND ORS.
December 21, 2005
MACHU GAGRAI Vs. STATE OF WEST BENGAL
August 30, 2005
MADAN MOHAN DAS Vs. KARTICK CHANDRA DAS
February 8, 2005
MADAN MOHAN DUBEY Vs. STATE
March 28, 2005
MADHAB SAHA Vs. STATE
August 17, 2005
MADHAI DAS Vs. TATA ENGINEERING and LOCOMOTIVE CO LTD
April 8, 2005
MADHULATA KANKANI Vs. HOMANT BANGUR
February 9, 2005
MADHUR PODDAR Vs. ASHOK PODDAR
October 7, 2005
MADHUSUDAN CHOWDHURY Vs. STATE OF WEST BENGAL
December 12, 2005
MADINIPUR GRAMIN TAPSIL KALYAN PARISHAD Vs. STATE OF W B
March 14, 2005
MADURA COATS LIMITED Vs. DUNLOP INDIA LIMITED
June 21, 2005
MAFIJUDDIN SHEIKH Vs. STATE OF WEST BENGAL
September 23, 2005
MAGMA LEASING LTD Vs. DEVELOPMENT CONSULTANTS PVT LTD
July 5, 2005
MAHABIR GHOSH Vs. STATE OF WEST BENGAL
August 23, 2005
MAILI BISWAKARMA Vs. ORIENTAL INSURANCE CO LTD
March 3, 2005
MAITHAN ALLOYS LTD Vs. UNION OF INDIA
April 26, 2005
MAKHAN LAL BISWAS Vs. THE STATE OF WEST BENGAL
December 9, 2005
MALTI ALIAS MALA ALIAS MITA GOON Vs. UNION OF INDIA
March 17, 2005
MANAGEMENT LUDLOW JUTE MILLS Vs. SHEIKH MOYMUR
February 9, 2005
MANAGING DIRECTOR BHARATIYA RESERVE BANK NOTE MUDRAN PAV LTD Vs. SAJAL TALUKDAR
May 18, 2005
MANAS KARMAKAR Vs. STATE OF W B
March 18, 2005
MANGAL BURMAN Vs. STATE OF W B
June 30, 2005
MANI BANERJEE AND OTHERS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND OTHERS.
November 30, 2005
MANICK MOHAN SAHA Vs. MD MASUDAL HAQUE
January 11, 2005
MANIK SHAW Vs. STATE OF W B
August 23, 2005
MANJU BANERJEE Vs. DEBABRATA PAL
October 6, 2005
MANJU DEVI Vs. NEW INDIA ANSSURANCE CO LTD
July 19, 2005
MANOJ MOHAN GHOSH Vs. LIFE INSURANCE CORPORATION OF INDIA
April 26, 2005
MANOJ SINGH Vs. STATE OF WEST BENGAL
November 25, 2005
MANTHAN BRAND BAND SERVICES PVT LTD Vs. C K T COMMUNICATIONS PVT LTD
April 8, 2005
Matigara Rolling Mills P LTD Vs. Commissioner of C Ex
September 19, 2005
MATIUR BISWAS Vs. STATE OF W B
July 12, 2005
MD ABDUL MANNAN Vs. STATE OF W B
August 4, 2005
MD AFTAB ALAM Vs. STATE OF W B
October 6, 2005
MD ALI Vs. STATE OF WEST WENGAL
December 21, 2005
MD AZIMUL ALIAS MD AJIM Vs. STATE
February 10, 2005
MD ISMAIL Vs. STATE OF W B
November 9, 2005
MD MUJIBAR MOLLA ALIAS KHOKAN Vs. STATE
August 24, 2005
MD SARIF Vs. STATE OF WEST BENGAL
October 4, 2005
MD SHAFIQUE Vs. STATE OF WEST BENGAL
August 2, 2005
MD SHAMIM Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU
May 13, 2005
MD. MAJID SARDAR Vs. MST. SAFIRON RIHI
April 19, 2005
MEGHNATH ALIAS MEGHCHAND MONDAL Vs. STATE OF WEST BENGAL
December 2, 2005
MEGHNATH ALIAS MEGHCHAND MONDAL RASIBALA MONDAL JALADHAR MONDAL Vs. STATE OF WEST BENGAL
December 9, 2005
MENU PODDAR Vs. CESC LTD
June 7, 2005
METROPOLITAN CO OPRATIVE HOUSING SOCIETY LTD Vs. REGISTRAR OF CO OPRATIVE SOCIETIES WEST BENGAL
May 1, 2005
MIHIR SAHA Vs. TANMOY SAHA
February 4, 2005
MINA BARAI Vs. STATE OF WEST BENGAL
September 16, 2005
MINATI PAUL Vs. STATE OF WEST BENGAL
June 16, 2005
MINOR SHIB CHANDRA MISHRA Vs. UNITED INDIA INSURANCE COMPANY LTD
May 11, 2005
MITA PAL Vs. UNION OF INDIA
July 10, 2005
MITA PAL Vs. UNON OF INDIA
October 10, 2005
MITA PAL Vs. UNION OF INDIA
October 7, 2005
MITHU RANI SARDAR Vs. UNITED INDIA INSURANCE COMPANY LTD
October 6, 2005
MOBASSOR HOSSAIN Vs. MANIK CHANDRA PAL
September 6, 2005
MOHAMMAD AYUB Vs. STATE OF W B
May 20, 2005
MOHAN LAL SARKAR Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND ORS.
April 29, 2005
MOHANLAL MITRA Vs. KOLKATA MUNICIPAL CORPORATION
April 29, 2005
MONORANJAN JANA Vs. STATE OF WEST BENGAL
May 2, 2005
MOSAMMAT MAMUDA BIBI Vs. SK MANIRUDDIN alias MONIRUL
March 23, 2005
MOTIUR RAHMAN MOLLAH Vs. SK ASHAR ALI
January 7, 2005
Mukundray K Shah Vs. Commissioner of Income tax
May 12, 2005
Multican Builders LTD Vs. Commissioner of Income tax
February 15, 2005
MUNNA PRASAD CHOWDHARY Vs. PREM NATH CHOWDHARY
September 16, 2005
MUNSI ABDUL KASEM @ PALTU Vs. STATE OF WEST BENGAL
August 3, 2005
NABA KUMAR BERA Vs. STATE OF WEST BENGAL
August 16, 2005
NABA MUDRAN PVT LTD Vs. CHIEF POST MASTER GENERAL WEST BENGAL CIRCLE
September 14, 2005
NADIA CO OPERATIVE LAND DEVELOPMENT BANK LTD Vs. STATE W B
May 1, 2005
NALLY BHARAT ENGG CO LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL V CALCUTTA
April 7, 2005
Namita Sarkar Vs. Commissioner of Income Tax
February 4, 2005
NANDA DULAL DEY Vs. MAYA DEY
April 19, 2005
NARAYAN CHANDRA BAGDI Vs. SRI SRI KALIMATA AND DURGAMATA THAKURANI
December 16, 2005
NARAYAN CHANDRA BOSE Vs. SUKHENDU KUMAR MUKHERJEE
March 21, 2005
NARAYAN CHANDRA DAS Vs. GITA RANI DAS
December 15, 2005
NARAYAN CHANDRA GHOSH Vs. BISWAJIT LAHIRI
December 19, 2005
NARAYAN PRASAD AGARWALLA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
March 1, 2005
NAREN MAHATO Vs. STATE OF WEST BENGAL
September 1, 2005
NATAI BHATTACHRJEE Vs. ARUNODAY DUTTA
April 7, 2005
NATIONAL INSSURANCE CO LTD Vs. ABDUL KHAN
August 5, 2005
NATIONAL INSURANCE CO LTD Vs. KRIPA SINDHU NAYAK
July 20, 2005
NATIONAL INSURANCE CO LTD Vs. AMESH MONDAL
September 26, 2005
NATIONAL INSURANCE CO LTD Vs. DIPALI RAJ
February 22, 2005
NATIONAL INSURANCE CO LTD Vs. NIRMALA GHOSH
January 10, 2005
NATIONAL TEXTILE CORPORATION LIMITED UNIT ARATI COTTON MILLS Vs. LEARNED SECOND INDUSTRIAL TRIBUNAL
June 24, 2005
NAVIN JHUNJHUNWALA Vs. VIJAY KUMAR SHARMA
January 20, 2005
NAWAL KISHORE AGARWALLA Vs. HARYANA STATE ELECTRICITY BOARD
January 20, 2005
NEMCAND SARAOGI & ORS Vs. OFFICER-IN-CHARGE, CHETLA POLICE STATION
June 22, 2005
NEPAL CHANDRA BANIK Vs. RAFIULLA TEA AND INDUSTRIES P LTD
August 5, 2005
NEPAL MONDAL Vs. STATE
November 30, 2005
NETAI CHANDRA PAUL Vs. DILIPKUMAR SHAH
February 18, 2005
NETRA NIRAMAY NIKETAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 9, 2005
NEW INDIA ASSURANCE CO LTD Vs. SRIKANTA TEWARI
May 13, 2005
New India Transport Corporation Regd Vs. Commercial Tax Officer
May 6, 2005
NEW SAVAN SUGAR AND GUR REFINING CO LTD Vs. UNION OF INDIA
April 25, 2005
NIRANJAN SAHU Vs. STATE OF W B
January 25, 2005
NIREN ADHIKARY Vs. STATE OF WEST BENGAL
May 5, 2005
NIRMAL KUMAR KHARKIA Vs. STATE OF W B
August 9, 2005
NIRMALA DEVI Vs. RANJIT SINGH
May 6, 2005
NIRMALENDU KAR Vs. KAMALABALA NASKAR
January 28, 2005
NISHI ROY Vs. STATE OF WEST BENGAL
August 30, 2005
NOYEL BARLA Vs. STATE OF WEST BENGAL
August 23, 2005
ONKAR ROLLING MILLS PVT LTD Vs. STATE OF WEST BENGAL
August 26, 2005
ORIENTAL INSURANCE CO LTD Vs. ARUN KUMAR MAITRA
April 13, 2005
ORIENTAL MOTOR ACCESSORIES AGENCY Vs. THIKA CONTROLLER
May 5, 2005
P G FOILS LTD Vs. NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION
November 16, 2005
P SURYA RAO Vs. ASSISTANT EMPLOYEES PROVIDENT FUND
September 27, 2005
P U FOAMS PVT LTD Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
August 5, 2005
PADMABATI DEBI Vs. CHITTARANJAN DASGUPTA
July 14, 2005
PAIKAR HEMRAM @ PATA KUMAR HEMRAM Vs. NATIONAL INSURANCE CO. LTD
July 18, 2005
Palriwal Hydrocarbons Chemicals Private Limited Vs. Assistant Commissioner Commercial Taxes Kharagpur Range
May 20, 2005
PALTU SHEIKH Vs. STATE OF WEST BENGAL
July 14, 2005
PAMPA DAS Vs. SANJIB DAS
January 19, 2005
PANCHU RANI DEY Vs. SATYEN SENGUPTA
June 17, 2005
PARESH CHANDRA NATH Vs. NARESH CHANDRA NATH
November 29, 2005
PARESH HELA Vs. STATE OF WEST BENGAL
August 11, 2005
Pawan Jain Vs. Hindusthan Club Limited
April 29, 2005
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. PODDAR PROJECTS LIMITED
August 2, 2005
PHANI BHUSAN ROY AND SUKUMAR ROY Vs. STATE OF W B
December 22, 2005
Phool Lata Somani Vs. Commissioner of Income tax
April 29, 2005
PIJUSH KANTI DASGUPTA Vs. STATE OF W B
April 11, 2005
PIYALI HALDER Vs. RATHIN KUMAR HALDER
June 17, 2005
PLANT DEALERS ASSOCN PVT LTD Vs. SATISH CHANDRA SANWALKA
September 14, 2005
PRABHA AGARWAL Vs. TECHNOFAB ENGINEERING LIMITED
October 7, 2005
PRABIR KUMAR PATRA Vs. SHYAM SUNDAR GIRI
October 5, 2005
PRADIP KUMAR BASU Vs. STATE OF WEST BENGAL
July 29, 2005
PRADIP KUMAR DAS Vs. UNION OF INDIA
January 19, 2005
PRADIP KUMAR MONDAL Vs. SSK BROKING SERVICES PVT LTD
April 19, 2005
PRADYUT KUAMR MUKHERJEE ALIAS P.K. MUKHERJEE Vs. STEEL AUTHORITY OF INDIA LTD.
June 18, 2005
PRAKASH GLASS AND RUBBER WORKS Vs. HINDUSTAN SAFETY GLASS PVT LTD
August 5, 2005
PRANAB KUMAR CHAKRABORTY Vs. KUMKUM CHAKRABORTY
July 5, 2005
PRASANT KUMAR GUHA AND ANOTHERS Vs. UCO BANK
September 2, 2005
PRASANTA BANARJEE Vs. ORIENTAL INSURANCE CO LTD
March 29, 2005
PRASANTA CHAUDHURY Vs. UNION OF INDIA
August 4, 2005
PRASANTA GHOSH Vs. PUSHKAR KUMAR ASH
November 9, 2005
PRATIMA GHOSH Vs. STATE OF WEST BENGAL
December 23, 2005
PRAYAL CHOWDHURY Vs. MOHUN BAGAN ATHLETIC CLUB
September 8, 2005
PREM DAS ALIAS PREMA Vs. STATE OF W B
July 27, 2005
PREMCHAND PODDAR Vs. JAGANNATH PODDAR
June 30, 2005
PRINCIPAL SECRETARY URBAN DEVELOPMENT DEPARTMENT W B Vs. RAMNIWAS GOYAL MEMORIAL TRUST
August 18, 2005
Pritam Daftary Vs. Commissioner of Income Tax
February 22, 2005
PRIYA NATH BASURI Vs. STATE OF W B
August 8, 2005
PRIYAMVADA DEVI BIRLA Vs. MADHAV PRASAD BIRLA
May 11, 2005
PRIYAMVADA DEVI BIRLA Vs. MADHAV PRASAD BIRLA
March 11, 2005
PRIYAMVADA DEVI BIRLA RAJENDRA SINGH LODHA Vs. LAXMI DEVI NEWAR
March 23, 2005
PRODYUT NATH BHADURI Vs. CHIEF JUSTICE OF CALCATTA HIGH COURT
September 7, 2005
PRODYUT NATH BHADURI Vs. CHIEF JUSTICE OF CALCUTTA HIGH COURT
September 27, 2005
PROPART ADVERTISING SERVICES P LTD Vs. STATE OF W B
May 12, 2005
PROPERTY COMPANY PVT. LTD. Vs. R.S.I. LIMITED
February 28, 2005
PULAKESH MUKHERJEE AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 6, 2005
PURNENDU MAITY Vs. STATE OF WEST BENGAL
September 2, 2005
PURNIMA SAHA Vs. UNITED INDIA INSURANCE COMPANY LTD
March 21, 2005
QUORESH KHATOON Vs. NISSAR KHAN
March 15, 2005
R A INTERNATIONAL Vs. UNION OF INDIA
April 29, 2005
R. PIYARELALL IMPORT AND EXPORT LTD. Vs. BRIGHT CONSUMER CO-OPERATIVE AND STORES LTD. AND ORS.
March 22, 2005
RABI PRAKASH CHOWDHURY Vs. CHIEF JUSTICE HIGH COURT CALCATTA
August 1, 2005
RABI SARKAR Vs. THE STATE OF WEST BENGAL
July 29, 2005
RABINDRA KUMAR PAUL Vs. SATYENDRA KUMAR MOOKHERJEE
July 11, 2005
RABINDRA NATH CHAKRABORTY Vs. STATE OF W B
January 19, 2005
RABINDRA NATH JATI Vs. STATE OF W B
March 18, 2005
RABINDRA NATH MAHATA Vs. STATE OF W B
July 7, 2005
RADHA KRISHNA PODDAR Vs. SIMPLEX ENGINEERING AND FOUNDRY WORKS LTD.
January 20, 2005
RADHE SHYAM SARAF Vs. CENTRAL BANK OF INDIA
November 17, 2005
RADHESHYAM AGARWALA Vs. STATE OF WEST BENGAL
April 27, 2005
RADHESHYAM TULSIAN AND OTHERS Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND OTHERS
May 6, 2005
RAFIULLA TEA AND INDUSTRIES P LTD Vs. HILLMENS TEA AND TRADING CO LTD
August 5, 2005
RAGHAB CHANDRA DESHMUKH Vs. STATE OF WEST BENGAL
August 26, 2005
RAJ KUMAR KEJRIWAL Vs. LEYDEN LEASING & FINANCIAL SERVICES LIMITED
July 12, 2005
RAJ KUMAR KISHOREPURIA Vs. GENERAL MANAGER SECURITIES AND EXCHANGE BOARD OF INDIA
March 23, 2005
RAJANI KANTA BURMAN Vs. UNION OF INDIA
March 7, 2005
RAJENDRA SHAW Vs. STATE OF W B
July 25, 2005
RAJESH KUMAR Vs. RAJAN
March 8, 2005
RAJIB CHATTERJEE and CO Vs. STATE OF W B
June 8, 2005
RAJINDER SINGH Vs. UNIONOF INDIA
November 25, 2005
Rajiv Jain Vs. CC Port
April 27, 2005
RAM KISHORE SHAW Vs. SANKAR PROSAD BHAKAT
January 18, 2005
RAM PRASAD Vs. STATE OF W B
July 11, 2005
RAM SINGH SARAF Vs. STATE OF W B
July 5, 2005
RAM SWARATH YADAV Vs. STATE OF WEST BENGAL
August 26, 2005
RAM SWARATH YADAV Vs. STATE OF WEST BENGAL
January 14, 2005
RAMAGATIKHAN Vs. GOBINDA CHANDRA KHAN
November 6, 2005
RAMANDAS CHAKI Vs. STATE OF WEST BENGAL
May 2, 2005
RAMESH CHANDRA PRAMANICK Vs. SUSHIL KUMAR PRADHAN
July 26, 2005
RAMESH KUMAR AGARWAL & ORS Vs. TANAZANIA COMMODITIES TRADING COMPANY LIMITED
June 20, 2005
RAMGATI KHAN Vs. GOBINDA CHANDRA KHAN
May 6, 2005
RANADHIR GOON Vs. UNION OF INDIA
March 17, 2005
RANBINDRA NATH PAL Vs. SUBODH CHANDRA HALDER
May 16, 2005
RANJAN PODDAR Vs. STATE OF WEST BENGAL
November 23, 2005
RANJIT KUMAR BAG ADDITIONAL DISTRICT AND SESSIONS JUDGE CUM SPECIAL COURT UNDER THE ELECTRICITY PURBA MIDNAPORE Vs. STATE OF WEST BENGAL
May 3, 2005
RANJIT KUMAR BAGCHI Vs. STATE OF W B
January 18, 2005
RANJIT KUMAR HALDER Vs. STATE OF WEST BENGAL
May 3, 2005
RASHI METALS PVT. LTD. Vs. WEST BENGAL STATE ELECTRICITY BOARD AND ORS.
July 14, 2005
RASHMOY DAS Vs. RANJIT KUMAR DAS
April 27, 2005
RASUL MOHAMMAD Vs. STATE OF W B
July 1, 2005
RATIPATI BANDOPADHYAY Vs. MRINALINI DEBI
March 24, 2005
Ravi Marketing P LTD Vs. Commissioner of Income Tax
January 18, 2005
RAYA BHATTACHARJEE Vs. PUNJAB NATIONAL BANK
May 3, 2005
REAZTULLA MOLLA Vs. HALIMA BIBIA
December 13, 2005
REENA RANI ROY Vs. STATE OF W B
July 22, 2005
REGIONAL PROVIDENT FUND COMMISSIONER Vs. ASAM BIRI FACTORIES P LTD
October 4, 2005
REGIONAL PROVIDENT FUND COMMISSIONER Vs. ATREYEE WELFARE TRUST
February 7, 2005
REGIONAL PROVIDENT FUND COMMISSIONER II WEST BENGAL Vs. VIVEKANANDA VIDYAMANDIR
January 13, 2005
REGISTRAR GENERAL OF HIGH COURT CALCUTTA Vs. CHITRA BISWAS
April 21, 2005
REGISTRAR HIGH COURT CALCUTTA Vs. JAYANTA KUMAR DASGUPTA
March 23, 2005
REJAUL KARIM Vs. THAKURANI BASKEY
March 16, 2005
REKHA MITRA Vs. SHYAMAL KUMAR MITRA
March 10, 2005
REKHA MONDAL SINGH Vs. STATE OF WEST BENGAL
August 1, 2005
RINKU KUNDU Vs. STATE OF WEST BENGAL
January 17, 2005
RITA PAUL BAGCHI Vs. STATE OF W B
August 19, 2005
RK AGARWAL Vs. STATE OF WEST BENGAL
March 28, 2005
ROHIT FERRO TECH LIMITED Vs. WEST BENGAL STATE ELECTRICITY REGULATORY COMMISSION
February 25, 2005
Ruby General Hospital Limited Vs. Kamal Kumar Dutta
March 31, 2005
RUBY KHATOON Vs. NEW INDIA ASSURANCE CO LTD
August 12, 2005
RUSTAM ALI Vs. STATE OF WEST BENGAL
May 19, 2005
RYDAK SYNDICATE LTD. Vs. ROSHANLAL AGARWAL
December 19, 2005
S B I Home Finance LTD Vs. Commissioner of Income Tax
August 25, 2005
S B PROPERTIES PVT LTD Vs. BANK OF INDIA
October 7, 2005
S INDU BALA Vs. UNION OF INDIA
March 14, 2005
S K Bhagat and Co Vs. Commissioner of Income Tax
February 1, 2005
S K SHARIF Vs. HASINA MAMTAJ & ORS
March 24, 2005
S.A. PLYWOOD INDUSTRY Vs. RAJAN STEEL
June 21, 2005
SADHAN DUTTA Vs. STATE OF W B
February 22, 2005
SADIFUL ISLAM MONDAL Vs. STATE OF WEST BENGAL
December 5, 2005
SAGAR SAHA ALIAS SALIM SK Vs. STATE OF W B
May 5, 2005
SAHAJAMAN MIA Vs. STATE OF WEST BENGAL
September 1, 2005
SAHANAJ BIBI Vs. STATE OF WEST BENGAL AND OTHERS.
August 18, 2005
SAILI HALDER Vs. DEBAPRASAD HALDER
February 25, 2005
Sajid Mowjee Vs. Income Tax Officer
August 4, 2005
SAJID MOWJEE Vs. INCOME TAX OFFICER
August 5, 2005
SAMAR GHOSH Vs. RAMBARAN SINGH
October 5, 2005
SAMARENDRA NATH DAS Vs. SUPRIYO MAITRA
December 16, 2005
SAMARJIT GHOSH Vs. STATE OF W B
August 12, 2005
SAMBHUNATH MITRA Vs. KHAITAN CONSULTANT LTD
April 1, 2005
SAMIR CHATTERJEE Vs. STATE OF WEST BENGAL
September 16, 2005
SAMIR GANGULY Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL
February 7, 2005
SAMIR KUMAR MALLICK & ANR Vs. UNION OF INDIA & ORS
May 16, 2005
SAMIR KUMAR NASKAR Vs. DIRECTOR OF SCHOOL EDUCATION
September 27, 2005
SAMIR NATH BHATTACHARYA Vs. SANDHYA BHATTACHARJEE
December 12, 2005
SAMSUL HAQUE MOLLIK Vs. CESC LTD
August 12, 2005
SANAT KUMAR MULLICK Vs. OCTAVIOUS TEA AND INDUSTRIES LTD
July 6, 2005
SANATAN ALIAS SONA LAYEK Vs. STATE
June 13, 2005
SANDHYA BAUL Vs. DIRECTOR OF PANCHAYAT
August 22, 2005
SANDHYA GHOSH Vs. STATE OF WEST BENGAL
June 24, 2005
SANDHYA GHOSH Vs. STATE OF W B
April 5, 2005
SANDIP AGARWAL Vs. UNION OF INDIA
June 10, 2005
SANGEETA KUMARI SHOW Vs. STATE OF WEST BENGAL
December 15, 2005
SANGITA JALAL Vs. STATE OF WEST BENGAL
June 13, 2005
Sanjay Kumar Modi Vs. Director of Income tax Investigation
March 7, 2005
SANKAR DASTIDAR Vs. BANJULA DASTIDAR
January 19, 2005
SANKAR KUMAR GHOSH Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
January 24, 2005
SANKAR SAHA Vs. STATE OF WEST BENGAL
December 21, 2005
SANKARI ROY PROPRIETRIX OF BHARAT HOMEO LABORATORY Vs. BALAI CHANDRA PAUL
May 20, 2005
SANTANU CHAUDHURI Vs. SUBIR GHOSH
August 25, 2005
SANTANU MUKHERJEE Vs. UNIVERSITY OF CALCUTTA
February 25, 2005
SANTI CHAKRABORTY Vs. STATE OF WEST BENGAL
June 10, 2005
Santimay Chaudhuri Vs. Union of India
January 27, 2005
SANTOSH KUMAR DEY Vs. JAYANYI SANYAL
August 5, 2005
SARAOGI ENTERPRISES Vs. GOURI SHANKAR INVESTMENT PVT. LTD. AND ORS.
January 20, 2005
SARASWATI MONDAL Vs. SACHIDULAL SAHA
February 21, 2005
SARBESWAR GIRI Vs. BIMALENDU KHATUA
February 8, 2005
SARFARAZ ALIAS SARFU Vs. STATE
May 13, 2005
SARKAR AND SARKAR Vs. STATE OF WEST BENGAL
December 9, 2005
SASANKA SEKHAR MAITY Vs. DULAL KUMAR MAITY
February 4, 2005
SASANKO BAGDI Vs. STATE OF WEST BENGAL
March 11, 2005
SASTI MOHANTA Vs. STATE OF W B
March 15, 2005
SATISH CHANDRA SARKAR Vs. SANDHYA SARKAR
January 31, 2005
SATISH KUMAR JAISWAL Vs. COMMISSIONER OF CUSTOMS (PORT)
January 25, 2005
SATYEN SANNIGRAHI Vs. INDIAN IRON and STEEL CO LTD
August 17, 2005
SAVITRI DEVI DAGA Vs. PURANMALL GOENKA
April 1, 2005
SECRETARY COUNCIL OF SCIENCE AND TECHNOLOGY Vs. COMMISSIONER OF CUSTOMS PORT
December 22, 2005
SECRETARY, HOME (POLICE) DEPARTMENT, GOVT. OF W.B & ORS. Vs. SOMNATH CHAKRABORTY AND ANR.
January 14, 2005
SEKH SAJAHAN Vs. SHEBAITS OF PIR GORACHAND SHAHEB SEKH ABDUL MOHIT
January 6, 2005
SEKHAR SAHA Vs. STATE OF W B
January 18, 2005
SEKHARSREE BANERJEE Vs. TEA BOARD
September 23, 2005
SENTU MAL Vs. STATE OF WEST BENGAL
September 1, 2005
SHAKA ALIAS MAQSOOD NAWAZ Vs. STATE OF WEST BENGAL
June 22, 2005
SHAKTI SANKAR DEY Vs. UNION OF INDIA
April 26, 2005
SHAMBHU NATH GHOSH Vs. LAKSHMI RANI GHOSH
February 25, 2005
SHAMPA GHATAK Vs. ALLAHBAD BANK
December 2, 2005
SHANKAR LAL LADIA Vs. THE COMMISSIONER OF PAYMENTS (JUTE) & ORS.
July 27, 2005
SHANTILATA PAUL Vs. SWAPAN KUMAR PAUL
January 28, 2005
SHARMISTHA GON Vs. HABIB AHMED
December 16, 2005
SHIBENDRA MOHAN KUSHARI Vs. CENTRAL BANK OF INDIA
January 10, 2005
SHIBNATH MUKHERJEE Vs. STATE OF W B
February 4, 2005
SHIBUPADA SAHA Vs. STATE OF W B
May 10, 2005
SHIPPING AND CLEARING AGENTS PVT LTD Vs. STATE OF WEST BENGAL
September 16, 2005
SHIPPING CORPORATION OF INDIA Vs. LEE MUIRHEAD LTD
September 5, 2005
SHIVA NATH PRASAD Vs. STATE OF WEST BENGAL
July 1, 2005
SHOVAN KUMAR RUJ Vs. VICTORIA MEMORIAL HALL
February 23, 2005
SHOWLAL Vs. KOLKATA PORT TRUST
April 6, 2005
SHREE VARDAAN IMPROVEMENT PVT LTD Vs. PUSPA DEVI AGARWAL
October 5, 2005
SHRENIK KUMAR SINGHEE Vs. STATE OF WEST BENGAL
December 14, 2005
SHREYASHI TRADECOM PVT LTD Vs. CHAIRMAN BARANAGAR MUNICIPALITY
December 22, 2005
SHRI JOGENDRA NATH MUKHERJEE Vs. SHRI NABADWIP SAHA & ANOTHER
May 2, 2005
SHRIDHAR RUIDAS Vs. STATE OF WEST BENGAL
August 23, 2005
SHRIMATI LAXMI SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLSSE KOLKATA
August 26, 2005
SHRIMATI LLA GUHA Vs. SHYAMAL BHATTACHARYA
January 10, 2005
SHYAM NARAYAN SINGH Vs. ARU RATAN PAUL
June 7, 2005
SHYAM SUNDER GOENKA Vs. CHIEF JUSTICE HIGH COURT CALCUTTA
September 22, 2005
SHYAMA SINGH AND ORS. Vs. CESC LIMITED AND ANR.
February 23, 2005
SHYAMADAS BANERJEE Vs. STATE OF W B
October 7, 2005
SHYAMAL KR JANA Vs. STATE OF W B
March 28, 2005
SHYAMAPADA MONDAL Vs. STATE OF WEST BENGAL
June 6, 2005
SHYMAPADA MONDAL Vs. STATE OF W B
June 7, 2005
Siddharth Construction and Trading Private LTD Vs. Assistant Commissioner of Commercial Taxes
February 23, 2005
SIKHA RANI SINGHA Vs. G M CALCUTTA TRAMWAYS CO LTD
January 31, 2005
SIMPLEX CONCRETE PILES (INDIA) P. LTD Vs. COMMISSIONER OF INCOME-TAX
December 23, 2005
SIPRA GHOSH Vs. STATE OF WEST BENGAL
January 19, 2005
SITA RAM TEWARI Vs. MANORANJAN DEY
September 30, 2005
SITAL GUPTA Vs. STATE OF WEST BENGAL
November 28, 2005
SK ABDUS SAMIM ALIAS PINTU Vs. STATE OF WEST BENGAL
August 26, 2005
SK LUTFAR RAHAMAN Vs. ABU HOSSAIN
August 24, 2005
SK NOOR MOHAMMAD Vs. SAMERUNNISA BIBI
February 4, 2005
SK SERAJUL ALIAS RAJU ALIAS GOPAL DUTTA Vs. STATE OF W B
April 8, 2005
SMT. GOURI BALA BHOWMIK AND ORS. Vs. SMT. SANTA BALA FADIKAR AND ORS.
May 10, 2005
SMT. RENUKA BASAK Vs. SRI BIMAL KUMAR PODDAR
May 16, 2005
SNEHENDU CHOWDHARY Vs. STATE OF WEST BENGAL
December 2, 2005
SOHORAB MOLLA Vs. THE STATE OF WEST BENGAL
December 9, 2005
SOMA DEY Vs. SWAPAN KUMAR DEY
November 28, 2005
SOMAK DAS Vs. STATE OF W B
April 21, 2005
SOMENNATH CHAKRABORTY Vs. STATE OF W B
May 2, 2005
SOUMITRA CHATTERJEE Vs. CHAIRMAN, WEST BENGAL REGIONAL SCHOOL SERVICE COMMISSION AND ORS.
September 20, 2005
SOUMITRA KR JANA Vs. MALATI JANA
January 14, 2005
SOURAV GHOSH Vs. W B STATE ELECTRICITY BOARD
August 16, 2005
SOVAN SARKAR Vs. PAMPA SARKAR
May 16, 2005
SPECIAL OFFICER D I OF SCHOOLS SE Vs. DURGADAS MUKHOPADHYAY
August 12, 2005
SPECIAL OFFICER DISTRICT OF SCHOOLS Vs. DURGADAS MUKHOPADHYAY
November 8, 2005
SRI ANANDA KUMAR PATRA AND ANOTHER Vs. M/S. COAL INDIA LIMITED AND OTHERS
August 26, 2005
SRI BARID BARAN BOSE Vs. CALCUTTA STATE TRANSPORT CORPORATION AND ORS.
August 2, 2005
SRI CHAND KR SINGH Vs. STATE OF WEST BENGAL
July 17, 2005
SRI DILIP MANNA & OTHERS Vs. SMT. BINA BERA & OTHERS
March 7, 2005
SRI JAGANNATH CHANDRA Vs. SRI SITARAM SINGH & ORS.
September 13, 2005
SRI KALPATARU MONDAL Vs. SAGAR GRAMIN BANK
April 13, 2005
SRI KASHINATH GHOSH Vs. HONBLE CHIEF JUSTICE, HIGH COURT, CALCUTTA AND ORS.
October 7, 2005
SRI PRADYUT KUMAR MUKHERJEE ALIAS P.K. MUKHERJEE Vs. STEEL AUTHORITY OF INDIA LTD.
January 18, 2005
SRI RANABIR BHUNIA Vs. SRI SUNIL KUMAR MONDAL
April 27, 2005
SRI SUBHENDU DUTTA Vs. SMT. RITA DUTTA
April 7, 2005
SRIKUMAR LAHIRI Vs. SONALI LAHIRI
July 18, 2005
SRIMANTA BANERJEE Vs. ASHOKA DAS
March 22, 2005
SRIRAM RAYONS Vs. ASHOK NAIN
April 1, 2005
STATE Vs. MANPIYARI BAI
November 23, 2005
STATE BANK OF INDIA Vs. TARIL APLLIANCES AND EQUIPMENT PVT LTD
December 16, 2005
STATE OF UKRAINE Vs. MD SHAFIQUE KHAN
February 21, 2005
STATE OF W B Vs. RAMA DEVI
January 14, 2005
STATE OF W B Vs. KABITA AGARWAL
January 13, 2005
STATE OF W B Vs. SHYAMAPADA NASKAR
August 17, 2005
STATE OF W B Vs. DULAL CHANDRA MONDAL
May 20, 2005
STATE OF W B Vs. ASOK RANJAN DAS GUPATA
July 7, 2005
STATE OF WEST BENGAL Vs. KALYAN CHAKRABARTY
August 8, 2005
STATE OF WEST BENGAL Vs. ALEXIUS TIRKEY
November 23, 2005
STATE OF WEST BENGAL Vs. SNJEEVANI PROJECTSP LTD
November 16, 2005
STATE OF WEST BENGAL Vs. BALARAM HALDER
August 29, 2005
STATE OF WEST BENGAL Vs. KALYAN CHAKRABARTY
September 8, 2005
STATE OF WEST BENGAL Vs. SARKAR AND SARKAR
September 12, 2005
STATE OF WEST BENGAL Vs. BROJESH CHANDRA SINGHA BARMAN
February 1, 2005
STATE OF WEST BENGAL Vs. BRIGHT CONSTRUCTION
August 17, 2005
STATE OF WEST BENGAL AND ORS. Vs. SHAMBHU NATH GUHA
September 22, 2005
STEEL AUTHORITY OF INDIA Vs. NINTH INDUSTRIAL TRIBUNAL
August 17, 2005
STEEL AUTHORITY OF INDIA LTD Vs. PRANABESH KUMAR SAMANTA
July 14, 2005
STEEL AUTHORITY OF INDIA LTD Vs. SHYAM SUNDAR CHOUDHURY
March 16, 2005
SUBAL CHANDRA SAHU Vs. STATE OF W B
August 24, 2005
SUBHAS CHANDRA DAS Vs. STATE OF WEST BENGAL
December 9, 2005
SUBHASIS SINGHA Vs. STATE OF WEST BENGAL
July 29, 2005
SUBHENDU BANERJEE Vs. SHOVAN KUMAR RUJ
May 10, 2005
SUBHENDU SENGUPTA Vs. CENTRAL BANK OF INDIA
November 24, 2005
SUBIR KUMAR NAG Vs. SK MOHAMMAD SHAHANAWAJ
August 12, 2005
SUBOL CHANDRA PAUL Vs. NEMAI PAUL
February 1, 2005
SUBRATA DEY Vs. BARDHAMAN GRAMIN BANK AND ORS.
December 9, 2005
SUBRATA KUMAR BISWAS Vs. SWAPAN CHAKRABORTY
March 24, 2005
SUDARSHAN SHAW Vs. SUBHAS SHAW
July 6, 2005
SUDHANGSHU DAS Vs. TAPANKUMAR ADHIKARY
February 4, 2005
SUDHANGSHU PRAMANICK Vs. STATE OF W B
June 17, 2005
SUDIN KUMAR CHATTERJEE Vs. IMPETUS ENGINEERING PVT LTD
June 28, 2005
SUJATA BASU Vs. PRAGATI ENGINEERING PVT. LTD.
March 9, 2005
SUJATA GANGULY Vs. STATE OF WEST BENGAL
September 27, 2005
SUJATO BHADRA Vs. STATE OF W B
September 22, 2005
SUKHENDU DUTTA Vs. STATE OF WEST BENGAL
September 2, 2005
Sukhendu Guha Thakurta Vs. Recovery Officer DRT and State Bank of India
May 20, 2005
SUKHENDU MAITY Vs. ABHINABA PRAKASHAN
April 19, 2005
SUKUMAR DAS Vs. STATE
December 9, 2005
SUKUMAR DEY Vs. MUNICIPAL COMMISSIONER
August 26, 2005
SUKUMAR SAHA Vs. SHYAMAL KUMAR SAHA
July 27, 2005
SUNIL BAG Vs. AMITA BAG CHAKRABORTY
April 1, 2005
SUNIL CHOWDHURY Vs. ARUP KUMAR GHOSH
December 16, 2005
SUNIL DEB Vs. STATE OF WEST BENGAL
July 21, 2005
SUNIRMAL KUMAR RAY Vs. UNION OF INDIA
July 15, 2005
SUNITI BALA PAUL ALIAS BINA PANI PAUL Vs. ARUNANGSHU BHUSAN PAUL
November 22, 2005
SUPER CASSETTES LTD Vs. COOMMISIONER OF CUSTOMS
December 9, 2005
SUPRIYA PANJA Vs. MANJU BANERJEE
April 20, 2005
SURAJ MULL GOUTI Vs. SUMATI GOTI
June 30, 2005
SURAJIT BANERJEE Vs. BAIDYA NATH PRAMANICK
August 12, 2005
SURAJMAL BAIJNATH INDUSTRIES PVT LTD Vs. PASUPATI AGRO CHEM NEPAL PVT LTD
September 1, 2005
SUREN KR BAID Vs. PRAKRITI NATH MUKHARJEE
June 23, 2005
SURENDRAN PAL SINGH Vs. UNION OF INDIA
November 24, 2005
SURENDRANATH SINGH Vs. SMT. SABITRI DEY
March 14, 2005
SURESH AGARWAL Vs. STATE OF W B
July 7, 2005
SURESH CHANDRA SINHA Vs. STATE OF WEST BENGAL
August 26, 2005
SURESH MAHATO Vs. STATE OF WEST BENGAL
December 7, 2005
SUSHIL ORAON Vs. STATE OF WEST BENGAL
August 29, 2005
SUVOBRATA GUHA ALIAS BASU Vs. SNIGDHA BASU
February 3, 2005
SWAGATA GOSH Vs. DEBASIS GHOSH
April 19, 2005
Swahom Shipping Services Pvt LTD Vs. Commissioner of Cus
June 28, 2005
SWARUP KUMAR MONDAL Vs. STATE OF WEST BENGAL
February 25, 2005
SYED MEHDI Vs. MD ALI JAFFAR
November 9, 2005
SYED NASIRUDDIN HOSSAIN MEERZA Vs. SYED MANSOORUDDIN HOSSAIN MEERZA
July 14, 2005
TAHER ALI KHAN Vs. ABDUL HAKIM
April 8, 2005
TAILAKSHYA DAS Vs. STATE OF W B
June 29, 2005
TAKU ALIAS RANJAN NAG Vs. STATE OF W B
June 30, 2005
TALMUL HOSSAIN SHAH ALIAS TAJU SHAH Vs. STATE OF WEST BENGAL
August 31, 2005
TANUSHREE GHOSH Vs. A AND N ADMINISTRATION
September 22, 2005
TAPA SHANKAR DASGUPTA Vs. SUNANDA DASGUPTA
April 19, 2005
TAPAS CHAKRABORTY Vs. RAMHARI MONDAL
February 16, 2005
TAPAS KUMAR BHANJA Vs. STATE OF WEST BENGAL
November 18, 2005
TAPAS KUMAR RAHA Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
June 22, 2005
TAPAS SUR Vs. STATE OF W B
January 28, 2005
TAPASH MAJMUDER Vs. PRANAB DASGUPTA
August 30, 2005
TAPATI GHOSH Vs. STATE OF W B
January 18, 2005
TARAK NATH PANDEY Vs. CTO/DURGAPUR RANGE AND ORS.
February 17, 2005
TARAPADA DAS Vs. UNION OF INDIA
April 21, 2005
TARUN KUMAR CHAKRABORTY Vs. STATE
August 12, 2005
TATA IRON Vs. DURGAPUR PROJECT LTD
August 16, 2005
TATA IRON AND STEEL CO LTD Vs. STANDARD CHROME LTD
August 5, 2005
TATA IRON AND STEEL COMPANY LTD Vs. PRAKASH SALES CORPORATION
October 7, 2005
TECHNOCHEM INDIA Vs. GOURI SHANKAR INVESTMENT PVT LTD
January 20, 2005
THE CALCUTTA MUNICIPAL CO. COLLECTION DEPARTMENT EMPLOYEES UNION AND ORS. Vs. KOLKATA MUNICIPAL CO. AND ORS.
May 20, 2005
THE REGIONAL PROVIDENT FUND COMMISSIONER(II), WEST BENGAL AND ANOTHER Vs. VIVEKANANDA VIDYAMANDIR & OTHERS
January 11, 2005
THE TATA IRON & STEEL COMPANY LIMITED Vs. BALAJI AGENCIES
September 30, 2005
TIN PLATE DEALERS ASSOCIATION PVT LTD Vs. SATISH CHANDRA SANWALKA
September 14, 2005
Titan Engg Co Pvt LTD Vs. Commissioner of Central Excise
January 11, 2005
TRAVELS and RENTALS PVT LTD Vs. UNION OF INDIA
May 13, 2005
TREND VYAPPAR LTD Vs. REVISIONAL PROVIDENT FUND COMMISSIONER II
February 8, 2005
TRIBHANGA BIHARI BHANJA Vs. PRAHLAD CHANDRA TUNG
August 2, 2005
TRIBIDALL PRIVATE LIMITED Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED
December 9, 2005
TRIDIP MITRA Vs. STATE OF WEST BENGAL
October 7, 2005
TURNER MORRISON LTD Vs. CALCUTTA STOCK EXCHANGE ASSOCIATION
February 10, 2005
UDAY DAS Vs. THE UNION OF INDIA
April 7, 2005
UDAYAN MUKHERJEE Vs. COMMISSIONER OF INCOME-TAX
November 14, 2005
UMA DEVI KHANNA Vs. AVA RANI DAS
June 28, 2005
UMA RANI SETT Vs. DIPALI RANI SETT
December 9, 2005
UNION OF INDIA Vs. LAKSHMI ENGINEERING WORKS
June 23, 2005
UNION OF INDIA Vs. PAM DEVELOPMENT PVT LTD
June 15, 2005
UNION OF INDIA Vs. ADARSH PROPERTIES P LTD
May 16, 2005
Union of India Vs. Budhlani Engineering P Ltd
April 29, 2005
UNION OF INDIA Vs. RAJ KUMAR JHA
April 20, 2005
UNION OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
March 8, 2005
UNION OF INDIA Vs. HONBLE CHIEF JUSTICE HIGH CURT AT CALCUTTA
August 12, 2005
UNION OF INDIA Vs. LACHMAN SINGH
August 18, 2005
UNION OF INDIA Vs. TAPAS CHAKRABORTY
January 13, 2005
UNION OF INDIA Vs. HONBLE CHIEF JUSTICE HIGH COURT CALCUTTA
January 28, 2005
UNION OF INDIA Vs. AMITAVA PAUL
September 16, 2005
UNION OF INDIA (UOI) Vs. SUDHANGSHU KUMAR MUKHERJEE
June 17, 2005
UNION OF INDIA (UOI) AND ORS. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ANR.
March 7, 2005
Union of India UOI Vs. C E S T A T
February 15, 2005
UNITED BANK OF INDIA Vs. PIJUSH KANTI NANDY
September 19, 2005
UNITED BANK OF INDIA AND ANOTHER Vs. SUBHAS CHANDRA DE AND OTNER
July 13, 2005
UNITED EASTERN SUPPLIERS PVT LTD Vs. INDIA ICEAERATED WATERAND COLD STORAGE COMPANY LTD
September 19, 2005
UNITED EASTERN SUPPLIERS PVT LTD Vs. INDIA ICE AERATED WATER
July 12, 2005
UNITED INDIA INSURANCE CO LTD Vs. FUTU DUARI alias PRADIP KUMAR DUARI
April 25, 2005
UNIVERSAL PETRO CHEMICALS LIMITED Vs. B P P L C
December 23, 2005
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January 10, 2005
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November 17, 2005
UNIWORTH BIO TECH LIMITED Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
November 23, 2005
UPASANA FINANCE LTD Vs. S N BAGLA and CO
July 21, 2005
USHA GHOSH Vs. RABINDRANATH DAS
March 7, 2005
USHACOMM INDIA PRIVATE LTD Vs. STATE OF WEST BENGAL
August 8, 2005
UTPAL BARMAN (DR.) Vs. STATE OF WEST BENGAL
July 7, 2005
UTPAL MITRA Vs. CHIEF EXECUTIVE OFFICER
August 9, 2005
UTTAM KIRTONIA Vs. STATE OF WEST BENGAL
October 6, 2005
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July 28, 2005
UTTAM KUMAR MAHATO Vs. STATE OF WEST BENGAL
December 23, 2005
V V RAMANA MURTHY Vs. UNION OF INDIA
January 14, 2005
VEER PROBHU MARKETING LIMITED Vs. NATIONAL SUPPLY CORPORATION
November 11, 2005
VIKASH ENTERPRISE Vs. METFLOW CORPORATION PVT LTD
October 7, 2005
VIP BUILDCOM PVT LTD Vs. EVEREST KANTO CYLINDER LTD
January 17, 2005
W B STATE WAREHOUSING CORPORATION EMPLOYEES ASSOCIATION Vs. REGISTRAR OF TRADE UNIONS
June 14, 2005
W J ALCOCK AND CO PVT LTD Vs. EXECUTIVE DIRECTOR WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
April 18, 2005
WAXPOL INDUSTRIES LIMITED Vs. STATE OF WESTBENGAL
November 22, 2005
WEST BENGAL HOUSING BOARD Vs. STATE OF W B
March 9, 2005
WEST BENGAL MINIMUM WAGES INSPECTORS ASSOSIATION Vs. STATE OF WEST BENGAL
January 27, 2005
WEST BENGAL ROLLING MILLS ASOCIATION Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION
February 3, 2005
West Bengal State Electricity Board Vs. Deputy Commissioner of Income Tax
March 2, 2005
WEST BENGAL STATE ELECTRICITY BOARD Vs. GILLORAM GOURI SHANKAR
June 13, 2005
WEST BENGAL STATE WAREHOUSING CORPORATION Vs. INDRAPURI STUDIOP LTD
April 8, 2005
WEST BWNGAL MUNICIPAL SANITARY INSPECTORS ASSOCIATION Vs. STATE OF WEST BENGAL
November 30, 2005
WEST DINAJPUR CHAMBER OF COMMERCE Vs. STATE OF W B
February 3, 2005
WESTINGHHOUSE SAXBY FARMER LTD Vs. SUNIL KUMAR GUPTA ROY
March 30, 2005
WILLIAMSON MAGOR AND COMPANYLIMITED AND ASSOCIATED CONCERNOFFICERS ASSOCIATION Vs. MACNEILL AND MAGOR LIMITED
September 21, 2005
WINIFRED WILSON MONGOSE Vs. YUSUF YACOOB KHARWA
May 18, 2005
WORKMAN REP Vs. VIII INDUSTRIAL TRIBUNAL
February 3, 2005
YASHMIN KHATOON Vs. STATE OF WEST BENGAL
November 18, 2005
YUSUF GAYEN Vs. STATE OF WEST BENGAL
July 20, 2005
ZAMIL AKHTAR Vs. STATE OF WEST BENGAL
February 10, 2005
ZIAUL KADER Vs. ASISH KUMAR MALLICK
August 19, 2005