Case Index

Title
Date
ARUN KUMAR DEY Vs. WOODLANDS HOSPITAL & MEDICAL RESEARCH CENTRE LTD
April 28, 2005
B S N L Vs. BENGAL ROWING CLUB
January 10, 2005
BENGAL METAL INDUSTRIES Vs. C E S C LTD
February 4, 2005
C E S C LIMITED Vs. SWAPAN KUMAR ROY
February 7, 2005
DEBJANI MAHAPATRA Vs. NIKHIL SEN & ORS
January 6, 2005
J S CONSTRUCTION Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 18, 2005
KUSTURI ULTRA SOUND CLINIC Vs. NIKHIL KUNDU
May 4, 2005
MANORANJAN SARKAR Vs. WBSEB
February 3, 2005
MRINAL KANTI PAL Vs. PUTUL SAHA
February 8, 2005
NEERAJ GUPTA Vs. BIPLAB BHOWMIK
May 5, 2005
PRASANTA BANERJEE Vs. TAPAN KUMAR BASU
February 8, 2005
RAMESH CHANDRA PUROHIT Vs. NEW INDIA ASSURANCE CO
October 28, 2005
SUSANTA GHOSH Vs. HETALL NEGANDHI & ORS
October 21, 2005
VISHWANATH PODDAR Vs. SBI MUTUAL FUND
January 24, 2005
W B S E B Vs. MANIK RATAN PAL
March 18, 2005
W B S E B Vs. PRABIR RANJAN DUTTA
February 3, 2005
WBSEB Vs. AMIYA KUMAR CHAKRABORTY
February 2, 2005
WBSEB Vs. KAZI ABDUL HALIM
February 2, 2005