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Case Index
Title
Date
AEN, JAIPUR VIDHYUT VITRAN NIGAM LIMITED Vs. HEERA LAL
May 9, 2005
AHORE CO-OP MARKETING SOCIETY LIMITED Vs. PRAVEEN KUMAR
June 30, 2005
AJEET PRATAP SINGH Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
March 3, 2005
ASHOKA ELECTRONICS Vs. MAHAVEER PRASAD SAINI
May 6, 2005
ASSISTANT DIRECTOR, STATE INSURANCE & GPF DEPTT Vs. ABDUL HAMEED
September 8, 2005
ASSISTANT ENGINEER, R S E B , KHETRI Vs. RAM GUJAR
September 5, 2005
BHIWANI GENERAL & EYE HOSPITAL Vs. RAMESH CHANDRA SHARMA
March 24, 2005
CHOUDHARY DIAGNOSTIC AND RESEARCH CENTRE Vs. MAHAVEER PRASAD GUPTA
July 5, 2005
DARIYAV KUNWAR Vs. LIFE INSURANCE CORPORATION OF INDIA
May 11, 2005
DISTRICT SUPPLY OFFICER, TONK Vs. KANOI OIL MILLS
May 5, 2005
FORD INDIA LIMITED Vs. RAJ DEEPAK RASTOGI
March 21, 2005
HEMANT GUPTA Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD & ANR
September 22, 2005
INDIAN AIRLINES Vs. U S MATHUR
June 28, 2005
KAMLA ISRANI Vs. TATA SHARE REGISTRY LTD & ORS
September 6, 2005
KARNATAKA BANK LIMITED Vs. SACHIYA TRAVELLERS PVT LTD
June 14, 2005
LIC OF INDIA & ORS Vs. KANHAIYA LAL
December 16, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. K K KULSHRESTHA
November 11, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. IMARTI DEVI
December 1, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. BHANWAR LAL
April 29, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. SHAKUNTALA
September 8, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. MUNNI BANO
July 19, 2005
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
September 30, 2005
MANOJ NAIR Vs. JAIPUR INTERNATIONAL INSTITUTE OF TECHNOLOGY
July 8, 2005
NEMI SHARAN GUPTA Vs. DISTT ENGINEER, TELECOM
March 31, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VISWANATH MANGLUNIA
November 10, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JAGDISH SAINI
May 27, 2005
PASUPATHINATH BHARDWAJ Vs. JOINT DIRECTOR
April 28, 2005
PREETI AGARWAL Vs. NATIONAL INSURANCE COMPANY LIMITED
September 16, 2005
PREM DEVI Vs. UNITED INDIA INSURANCE COMPANY LTD
November 17, 2005
RAJASTHAN HIGH COURT, JODHPUR Vs. SHASHI KUMAR PAREEK
September 27, 2005
RAJASTHAN RAJYA Vs. AAM JANTA VILLAGE JAWANPURA
October 11, 2005
RAJASTHAN STATE ELECTRICTY BOARD Vs. MAHADEV MEENA
July 19, 2005
RAJASTHAN STATE INSURANCE & P F DEPTT Vs. BASANTI DEVI
March 1, 2005
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SUNIL KUMAR
April 21, 2005
RAMAVTAR AGARWAL Vs. KAMLESH VASHISHTHA
October 17, 2005
RAMAVTAR TRIVEDI Vs. OASIS
November 18, 2005
RAMJILAL Vs. URBAN IMPROVEMENT TRUST
May 11, 2005
RAVINDRA KUMAR SHARMA Vs. DOOR-SANCHAR DISTT ENGINEER, KOTA
September 19, 2005
S R S L INTERNATIONAL Vs. NLS INDIA PVT LTD
May 5, 2005
S S P HEAD POST OFFICE, KOTA & ORS Vs. POORAN MAL & ORS
November 11, 2005
SHANTI DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
September 8, 2005
SHYAM DAS MODANI Vs. LIFE INSURANCE CORPORATION OF INDIA
May 18, 2005
SHYAM SINGH Vs. UNION OF INDIA
April 11, 2005
STATE OF RAJASTHAN Vs. JUBEDA BEGUM
June 14, 2005
STATE OF RAJASTHAN Vs. DHANPAT SINGH
May 4, 2005
SUB-POST MASTER, H S C IIND, POST OFFICE Vs. SHANTI LAL TAMBI HUF
May 17, 2005
TRUSTEES J K SYNTHETICS Vs. S C SHARMA & ORS
December 7, 2005
UNION OF INDIA & ANR Vs. J MICHAEL & ANR
August 12, 2005
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOOLA RAM
June 6, 2005
VIRENDRA SINGH Vs. NATIONAL INSTITUTE OF MEDICAL SCIENCES
July 8, 2005
YOGESH KUMAR SHARMA Vs. KOTA OPEN UNIVERSITY & ANR
September 6, 2005