Case Index

Title
Date
ABHA PROPERTY PROJECT LIMITED Vs. STATE
January 10, 2005
ABHILASHAA SECURITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 20, 2005
ADVANCE HOVERCRAFTS AND COMPOSITES INDIA LTD Vs. ADJUDICATING AND ENQUIRY OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
May 25, 2005
AJAY SATIA PROMOTER OF SATIA PAPER MILLS LTD THE TARGET COMPANY AND PACS Vs. SEBI
June 27, 2005
ALFAVISION OVERSEAS INDIA LIMITED Vs. STATE
January 12, 2005
ASHOK C. SHAH Vs. SECURITIES & EXCHANGE BOARD OF
October 27, 2005
ATUL KANODIA AND CO Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 11, 2005
B B SINGAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
January 27, 2005
BHORUKA FINANCIAL SERVICES LIMITED Vs. STATE
June 29, 2005
BHORUKA FINANCIAL SERVICES LIMITED Vs. STATE
August 19, 2005
BHORUKA FINANCIAL SERVICES LIMITED BFSL Vs. STATE
August 24, 2005
BIHAR CAUSTIC AND CHEMICALS LTD THROUGH RIGHTS ISSUE BY HINDALCO INDUSTRIES LTD AND PILANI INVESTMENT AND INDUSTRIES CORPORATION LTD Vs. STATE
February 18, 2005
BIPIN R VORA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
April 11, 2005
BISHWANATH MURLIDHAR JHUNJHUNWALA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 25, 2005
BRAHASPATI FINANCIER LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 16, 2005
C L JAIWANTH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
March 15, 2005
CHANDRAVADAN J DALAL AND DEEPAK C DALAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 15, 2005
CHOLAMANDALAM SECURITIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 27, 2005
CHOWGULE AND CO LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
February 23, 2005
CONSORTEX KARL DOELITZSCH INDIA LTD FORMERLY ANDHRA PRADESH POWER TOOLS LTD Vs. STATE
September 29, 2005
CORE HEALTHCARE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
December 14, 2005
COROMANDEL CEMENTS LIMITED Vs. STATE
September 23, 2005
COVERAGE AND CONSULTANTS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
October 19, 2005
CYDAL INVESTMENTS PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 1, 2005
DEEPAK FERTLISERS AND PETROCHEMICALS CORPORATION LTD Vs. STATE
April 4, 2005
DEVAKI HOSPITAL LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
April 29, 2005
DHAVAL SHAH Vs. ADJUDICATING AND ENQUIRY OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
September 8, 2005
DIGITAL STOCKS AND ITS PROPRIETOR SHRI DHEERAJ KUMAR MADAAN; GANPATI FINSEC PVT LTD AND ITS DIRECTORS SHRI DEVENDER MITTAL SMT RITU MITTAL AND DR K C MITTAL Vs. STATE
October 5, 2005
DIWAKAR GANDHI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 16, 2005
DSQ SECURITIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
December 8, 2005
EASTERN SILK INDUSTRIES LTD Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
May 4, 2005
G L SULTANIA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
December 8, 2005
GCCL INFRASTRUCTURE AND PROJECTS LTD Vs. STATE
December 21, 2005
GOLD STAR FINVEST PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
August 29, 2005
GOLDEN GLADE PLANTATIONS P LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
March 24, 2005
GURU TEAK INVESTMENT MYSORE PRIVATE LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 28, 2005
GURU TEAK INVESTMENTS MYSORE PVT LTD Vs. STATE
February 18, 2005
HARDY OIL AND GAS PLC Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
August 17, 2005
HAVEMORE FINANCIAL SERVICES I LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 3, 2005
HCL TECHNOLOGIES LIMITED Vs. STATE
January 19, 2005
HIMANSHU AJMERA GIRISH S. MEHTA Vs. SECURITIES & EXCHANGE
June 27, 2005
HIRANANDANI STEELS AND TUBES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
December 12, 2005
HITACHI HOME AND LIFE SOLUTIONS INC AND HITACHI INDIA PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
July 6, 2005
HORIZON BATTERY TECHNOLOGIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 29, 2005
IFSL LTD FORMARLY INTERLINK FINANCIAL SERVICE LTD Vs. STATE
September 28, 2005
IND TRA DECO LTD Vs. STATE
October 5, 2005
INDIA EMERGING COMPANIES INVESTMENT LTD Vs. STATE
December 22, 2005
INDIAN FINANCE GUARANTY LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 2, 2005
INDSEC SECURITIES & FINANCE LTD. Vs. SECURITIES & EXCHANGE
June 22, 2005
INDSEC SECURITIES AND FINANCE LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
January 12, 2005
ITI LIMITED BY THE UNION OF INDIA UOI Vs. STATE
March 23, 2005
JAYANT AGRO ORGANICS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
February 11, 2005
JENSON AND NICHOLSON INDIA LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
April 29, 2005
JITENDRA J SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
April 26, 2005
JM FINANCIAL ASSET MANAGEMENT PVT LTD FORMERLY KNOWN AS JM CAPITAL MANAGEMENT PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 11, 2005
JUGALKISHORE BARASIA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND THE STOCK EXCHANGE
August 23, 2005
K M VENKATESWARAN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
December 8, 2005
K SEETHARAM Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
July 7, 2005
KARUNA CABLES LTD Vs. STATE
November 29, 2005
KARVY CONSULTANTS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 13, 2005
KAYNET CAPITAL LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
January 20, 2005
KONKAN TYRES LTD Vs. STATE
September 29, 2005
KOSHA INVESTMENTS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
August 8, 2005
KSL AND INDUSTRIES LTD Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
January 13, 2005
LATIN MANHARLAL SECURITIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
July 22, 2005
MADHU FANTASY LAND PVT LTD Vs. ADJUDICATING AND ENQUIRY OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
March 23, 2005
MAGANBHAI M PATEL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 25, 2005
MAHAVIR INVESTMENTS Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 9, 2005
MAHESH KUMAR PATEL Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
October 21, 2005
MAJESTIC INDUSTRIES LTD Vs. STATE
February 18, 2005
MANGLA CAPITAL SERVICES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 8, 2005
MANI AND COMPANY Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
April 26, 2005
MEGA RESOURCES LTD Vs. SECURITIES AND EXCHANGE BOARD INDIA
October 21, 2005
MILAN MAHENDRA SECURITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND ANANTA BARUA ADJUDICATING OFFICER SEBI
April 15, 2005
MURLI LEKHRAJ Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
December 14, 2005
NAGESHWAR INVESTMENT LTD Vs. STATE
November 30, 2005
NAM SECURITIES LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 18, 2005
NARESH CHAND Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
December 8, 2005
NARMADA CHEMATUR PETROCHEMICALS LTD Vs. ADJUDICATING AND ENQUIRY OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
July 1, 2005
NATH SEEDS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 1, 2005
NATH SEEDS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
January 12, 2005
NEOCURE THERAPEUTICS LTD Vs. A SUNIL KUMAR ADJUDICATING OFFICER SEBI AND SECURITIES AND EXCHANGE BOARD OF INDIA
May 25, 2005
NIPAR FINANCIAL SERVICES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 25, 2005
NNV FINANCE LTD Vs. ADJUDICATING AND ENQUIRY OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
January 12, 2005
NOKIA FINANCE INTERNATIONAL FINANCE P LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 20, 2005
ORIGIN AGROSTAR LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
January 24, 2005
P K CAPITAL SERVICES P LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 9, 2005
PADMINI TECHNOLOGIES Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 28, 2005
PADMINI TECHNOLOGIES LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
January 27, 2005
PARAMOUNT BIOTECH INDUSTRIES LIMITED Vs. STATE
January 28, 2005
PASUPATI ACRYLON LIMITED Vs. STATE
December 30, 2005
PEARL POLYMERS LTD Vs. state
September 2, 2005
PENTAMEDIA GRAPHICS LTD Vs. STATE
May 27, 2005
PENTAMEDIA GRAPHICS LTD Vs. STATE
October 3, 2005
PIYUSH JHAVERI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
April 26, 2005
POPULAR STOCK & SHARE SERVICES LTD. Vs. SECURITIES &
January 20, 2005
PORECHA GLOBAL SECURITIES PVT LTD Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
April 18, 2005
PRAMOD JAIN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND SHRI NAVNEET MOHAN MITTAL
January 28, 2005
PREBON YAMANE INDIA LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
August 17, 2005
PRIME CAPITAL MARKET LTD Vs. STATE
September 29, 2005
PRIME PROPERTY DEVELOPMENT CORPORATION LTD Vs. STATE
September 29, 2005
RAJESH N JHAVERI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
February 18, 2005
RAKESH MEHTA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
March 14, 2005
RAKESH NAGAR Vs. JAIPUR STOCK EXCHANGE LTD AND SECURITIES AND EXCHANGE BOARD OF INDIA
May 25, 2005
RAMESHCHANDRA MANSUKHANI NRI Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
February 7, 2005
RANJIT MOHAN DHURU Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
January 12, 2005
RASHMI GEM STOCK AND SHARES P LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
July 22, 2005
RICHMOND SECURITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
August 29, 2005
S S CORPORATE SECURITIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
February 28, 2005
SAIKALA ASSOCIATES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
April 21, 2005
SANGHVI BROTHERS BROKERAGE LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
January 28, 2005
SANJAY JHALANI AND INFOQUEST SOFTWARE EXPORTS LTD Vs. WHOLE TIME MEMBER SECURITIES AND EXCHANGE BOARD OF INDIA
March 18, 2005
SANJAY KUMAR GUPTA Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
February 10, 2005
SANJIV PRAVINCHANDRA SHAH Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
November 29, 2005
SANTHIMADAM PLANTATIONS AND AGRO PRODUCTS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
October 25, 2005
SATISH R SHAH AND SHETAL S SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 3, 2005
SBI Vs. VIDYUT DEVENDRA KUMAR
December 30, 2005
SCRIP OF KOLAR BIOTECH LTD Vs. STATE
February 18, 2005
SEBI Vs. CFL SECURTIES LTD
January 19, 2005
SEBI Vs. UTTAR PRADESH STOCK EXCHANGE ASSOCIATION LTD
February 18, 2005
SEBI Vs. SHIVAM INVESTMENTS
December 30, 2005
SEBI Vs. CLASSIC CREDIT LIMITED AND PANTHER FINCAP AND MANAGEMENT SERVICES LIMITED
January 3, 2005
SEBI Vs. YASH STOCK BROKERS PVT LTD SUB BROKER TO JGA SHAH SHARE AND STOCK BROKERS PVT LTD
December 21, 2005
SEBI Vs. BHUPENDRA MEGHJI BHEDA
December 27, 2005
SEBI Vs. SHILPA STOCK BROKER PVT LTD
December 27, 2005
SEBI Vs. DINESH KUMAR BUBNA
December 28, 2005
SEBI Vs. H R INVESTMENT LTD
December 30, 2005
SEBI Vs. SHILPA STOCK BROKERS PVT LTD
December 30, 2005
SEBI Vs. PAARK SECURITIES
January 27, 2005
SEBI Vs. J T AMIRTHASINGH AND CO
January 27, 2005
SEBI Vs. BIYANI SECURITIES PVT LTD AND SHRI HARISH BIYANI
January 27, 2005
SEBI Vs. SWADHA SECURITIES LIMITED
January 27, 2005
SEBI Vs. SWADHA SECURITIES PVT LTD
December 28, 2005
SEBI Vs. ASK HOLDINGS PVT LTD
September 16, 2005
SEBI Vs. ARIHANT EXIM SCRIP PVT LTD AND DOE JONES INVESTMENTS AND CONSULTANTS PVT LTD
January 19, 2005
SEBI Vs. DAGLIYA CONSULTANTS PVT LTD
September 29, 2005
SEBI Vs. JAY SHAH
October 24, 2005
SEBI Vs. CHIRAG INVESTMENT PROPRIETOR: SHRI DHIRENDRA LILADHAR RAJA
October 24, 2005
SEBI Vs. VISHAL J SHAH AND CO
October 14, 2005
SEBI Vs. AMIN MULANI
October 24, 2005
SEBI Vs. SYKES AND RAY EQUITIES MUMBAI PVT LTD
September 23, 2005
SEBI Vs. RENAISSANCE SECURITIES PVT LTD
August 8, 2005
SEBI Vs. RAKESH G MEHTA FORMER DIRECTOR OF RENAISSANCE SECURITIES LTD AND RENAISSANCE SECURITIES LTD
October 25, 2005
SEBI Vs. LOHIA SECURITIES LIMITED
December 30, 2005
SEBI Vs. TWENTY FIRST CENTURY SHARES AND SECURITIES LIMITED
December 30, 2005
SEBI Vs. B K KHULLAR AND CO
December 29, 2005
SEBI Vs. KUSHAL SECURITIES PRIVATE LIMITED
December 29, 2005
SEBI Vs. NSM SECURITIES PRIVATE LIMITED
December 29, 2005
SEBI Vs. TERRYGOLD INDIA LTD
January 27, 2005
SEBI Vs. BIPIN RATILAL VORA
December 30, 2005
SEBI Vs. CONTINENTAL CONSTRUCTION LTD
January 27, 2005
SEBI Vs. CHANDRAVADAN J DALAL
December 22, 2005
SEBI Vs. PARAMJEET AND CO
December 29, 2005
SEBI Vs. A A DOSHI SHARE AND STOCK BROKERS LIMITED
December 28, 2005
SEBI Vs. ATUL MANHARLAL CHOKSHI
December 28, 2005
SEBI Vs. RAJ OVERSEAS AND FINANCE PVT LTD
December 28, 2005
SEBI Vs. MUKESH P DOSHI
December 28, 2005
SEBI Vs. KORP SECURITIES LTD
December 27, 2005
SEBI Vs. ATMARAM KEJRIWAL AND CO
December 27, 2005
SEBI Vs. TOWER CAPITAL AND SECURITIES PVT LTD
December 30, 2005
SEBI Vs. NIRPAN SECURITIES PVT LTD
December 27, 2005
SEBI Vs. MEHTA VAKIL AND CO PVT LTD
December 30, 2005
SEBI Vs. S S KANTILAL ISHWARLAL SECURITIES PVT LTD
December 27, 2005
SEBI Vs. MAULIK INVESTMENTS
December 27, 2005
SEBI Vs. N K MALPANI
December 27, 2005
SEBI Vs. SYKES AND RAY EQUITIES I LTD
December 27, 2005
SEBI Vs. PAWAN J CHAUDHARY
December 26, 2005
SEBI Vs. J G A SHAH SHARE BROKERS PRIVATE LIMITED
December 23, 2005
SEBI Vs. KANODIA STOCK BROKING PVT LTD
December 27, 2005
SEBI Vs. SALASAR STOCK BROKING LTD
December 30, 2005
SEBI Vs. PALLAVI URVISH VORA AND SHRI URVISH VORA
December 16, 2005
SEBI Vs. ASHOK M CHOPRA
December 20, 2005
SEBI Vs. S N SUREKHA AND CO
December 21, 2005
SEBI Vs. KUBER FINSTOCK PVT LTD
December 16, 2005
SEBI Vs. NOVEL SECURITIES PVT LTD
December 16, 2005
SEBI Vs. MUKUL BHATTACHARJEE
December 23, 2005
SEBI Vs. NEREYETH SECURITIES PRIVATE LIMITED
November 30, 2005
SEBI Vs. DSQ BIOTECH LTD
December 15, 2005
SEBI Vs. NIRAJ KUMAR BALASARIA PRIVATE LIMITED
January 7, 2005
SEBI Vs. PUNJAB NATIONAL BANK REPRESENTING THE ERSTWHILE PNB CAPITAL SERVICES LIMITED
February 18, 2005
SEBI Vs. JM MORGAN STANLEY PRIVATE LIMITED
February 18, 2005
SEBI Vs. VISHAL ENTERPRISES
February 18, 2005
SEBI Vs. BUSINESS POINT SERVICES
February 18, 2005
SEBI Vs. MONTARI INDUSTRIES LTD
January 27, 2005
SEBI Vs. DINESH KUMAR SIGHANIA IN RESPECT OF ACQUISITION OF SHARES OF BOMBAY DYEING AND MANUFACTURING CO LTD
February 18, 2005
SEBI Vs. CHOLAMANDALAM SECURITIES LTD
January 27, 2005
SEBI Vs. DAEWOO MOTORS INDIA LTD
January 27, 2005
SEBI Vs. INDITALIA REFCON LTD
January 27, 2005
SEBI Vs. MALVIKA STEEL LTD
January 27, 2005
SEBI Vs. MOTOROL ENTERPRISES LTD
January 27, 2005
SEBI Vs. NAVINON LTD
January 27, 2005
SEBI Vs. PRIME PETRO PRODUCTS LTD
January 27, 2005
SEBI Vs. UNIWORTH TEXTILES LTD
January 27, 2005
SEBI Vs. LAN ESEDA INDUSTRIES
January 27, 2005
SEBI Vs. NAGARJUNA DRUGS LTD
January 27, 2005
SEBI Vs. C MACKERTICH LTD
January 20, 2005
SEBI Vs. BARODA RAYON CORPORATION LTD
January 27, 2005
SEBI Vs. TRIDENT STEELS LTD
August 8, 2005
SEBI Vs. INDSEC SECURITIES AND FINANCE LTD
May 17, 2005
SEBI Vs. MCI SECURITIES PVT LTD
September 15, 2005
SEBI Vs. SUNIL KUMAR KAYAN
July 12, 2005
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. CONTACT
February 9, 2005
SHREYANS INDUSTRIES LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 6, 2005
SHRICON INDUSTRIES LIMITED Vs. STATE
March 21, 2005
SHRIKANT G MANTRI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
February 23, 2005
SHRIRAM PISTONS AND RINGS LTD Vs. STATE
November 11, 2005
SMIFS CAPITAL MARKETS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
October 19, 2005
SMIFS CAPITAL MARKETS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
January 12, 2005
SNOWCEM INDIA LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
August 8, 2005
SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LTD Vs. STATE
March 10, 2005
SPECIALITY PAPERS LTD Vs. STATE
June 15, 2005
STERLITE INDUSTRIES LIMITED Vs. STATE
January 27, 2005
STERLITE OPPORTUNITIES AND VENTURES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
February 11, 2005
SUN F AND C ASSET MANAGEMENT I PVT LTD Vs. STATE
August 5, 2005
SURESH KABRA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 22, 2005
SUSHILABAI RUNGTA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
October 25, 2005
SWADHA SECURITIES PVT LTD Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
March 21, 2005
TATA COFFEE LTD AND TATA TEA LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
December 5, 2005
THOMAS COOK INDIA LTD Vs. STATE
December 19, 2005
TRANSGENE BIO TECH LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
February 23, 2005
TULSI D BHAYANA Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
July 6, 2005
TULSI D BHAYANA Vs. STATE
December 6, 2005
TVC SHARES STOCK AND INVESTMENT P LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
December 14, 2005
U S BENGALI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
July 7, 2005
UBS SECURITIES ASIA LTD Vs. STATE
May 17, 2005
UBS SECURITIES ASIA LTD. Vs. SECURITIES & EXCHANGE BOARD OF
September 9, 2005
VICTORY PORTFOLIO LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
March 10, 2005
VIJAY REMEDIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
February 11, 2005
VINAYCHAND KOTHARI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 29, 2005
VINOD C SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
April 18, 2005
VIRAM INVESTMENT PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
February 11, 2005
VISARIA SECURITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
July 6, 2005
VITHALDAS G UDESHI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
February 11, 2005
VIVEK NAGPAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 28, 2005
YES BANK LTD Vs. STATE
December 15, 2005