Case Index

Title
Date
ALCATEL INDIA LTD Vs. COMMISSIONER OF CUSTOMS
November 24, 2005
ALCATEL INDIA LTD Vs. STATE
October 6, 2005
ALCATEL INDIA LTD Vs. STATE
August 30, 2005
ALCATEL INDIA LTD Vs. STATE
August 23, 2005
ALCATEL INDIA LTD Vs. STATE
November 10, 2005
DELL INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
January 18, 2005
GOOGLE ONLINE INDIA PRIVATE LTD. (GIPL) Vs. COMMISSIONER OF SERVICE TAX
December 13, 2005
IN RE: BAYERISCHE MOTOREN WERKE AKTIENGESELLSCHAFT Vs. STATE
October 28, 2005
IN RE: BRIGGS OF BURTON (INDIA) (P) LTD. Vs. STATE
April 4, 2005
IN RE: CITICORP TRUSTEE COMPANY LTD. Vs. STATE
July 29, 2005
IN RE: DHV CONSULTANTS BV Vs. STATE
July 15, 2005
IN RE: GENERAL ELECTRIC PENSION TRUST Vs. STATE
December 14, 2005
IN RE: GUTAL TRADING EST. Vs. STATE
September 28, 2005
IN RE: SOUTH WEST MINING LTD. Vs. STATE
September 9, 2005
IN RE: UNIVERSITIES SUPERANNUATION SCHEME LTD. AS TRUSTEES OF UNIVERSITIES SUPERANNUATION SCHEME Vs. STATE
February 25, 2005
IN RE: WALLACE PHARMACEUTICALS (P.) LTD. Vs. STATE
September 2, 2005
INSTRUMENTARIUM CORPORATION Vs. STATE
February 2, 2005
JAY SHREE TEA AND INDUSTRIES LTD Vs. STATE
February 21, 2005
KARTAR SINGH KOCHAR S/O LATE SHRI SUCHA SINGH Vs. COMMISSIONER SERVICE TAX
August 23, 2005
MADURA COATS P LTD Vs. STATE
April 6, 2005
OM CONSTRUCTION Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
January 6, 2005
ROTEM CO. Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
August 26, 2005
ROTEM COMPANY; IN RE: MITSUBHISHI CORPORATION Vs. STATE
March 30, 2005
SHAMS TABREZ VANTI Vs. STATE
January 17, 2005
SPECIALITY MAGAZINES P LTD Vs. STATE
February 7, 2005
TECHNICAL CONCEPTS INTERNATIONAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
October 6, 2005
X-LIMITED, THE NETHERLANDS Vs. CIT (INTERNATIONAL TAXATION)
February 25, 2005