Case Index

Title
Date
(MST.) INDRA SINGH PATEL & TWO ORS. Vs. MUNNALAL & 4 ORS.
August 2, 2005
A V RAO Vs. STATE OF MADHYA PRADESH
August 25, 2005
AAA FUN-N-FOOD PVT LTD Vs. JOINT COMMISSIONER OF INCOME TAX
January 3, 2005
Aalam Khan Vs. State of M.P.
April 12, 2005
AASAN Vs. RAM BABU SEN
November 28, 2005
ABDE ALI Vs. JAWAHAR LAL NEHRU KRISHI VISHWAVIDHYALAYA
August 23, 2005
ABDUL GANI Vs. STATE OF MADHYA PRADESH
March 16, 2005
ABDUL HAFIJ KHA Vs. BHURALAL
January 24, 2005
ABDUL KARIM AND OTHERS Vs. RAKESH AND OTHERS
August 30, 2005
ABDUL RASHID KHAN Vs. NETAJI
January 18, 2005
ABHAY KUMAR Vs. SADHNA
September 29, 2005
ABHAY KUMAR DILIP KUMAR Vs. COMMISSIONER OF COMMERCIAL TAX, INDORE
August 4, 2005
ABHISHEK RAWAT Vs. CENTRAL BOARD OF SECONDARY EDUCATION
August 22, 2005
ACHARYA VIRAG SAGAR VIDHYAPEETH SHIKSHA SAMITI Vs. STATE OF M P
July 29, 2005
ADARSH KUMAR PATEL Vs. BOARD OF SECONDARY EDUCATION
May 6, 2005
ADITYA GRIH NIRMAN SAHKARI SAMITI MARYADIT, BHOPAL Vs. DEVENDRA KUMAR
August 16, 2005
AGRO FEB Vs. BANK OF INDIA
January 17, 2005
AJAB RAO Vs. REKHA BAI
July 12, 2005
AJAY CONSTRUCTION Vs. ADDITIONAL COMMERCIAL TAX OFFICER
September 26, 2005
AJAY KASHYAP Vs. HEMLATA KASHYAP
April 4, 2005
AJAY KUMAR Vs. DIVISIONAL FOREST OFFICER CUM LICENSING OFFICER
April 12, 2005
AJAY KUMAR Vs. AKLESH KUMAR
August 30, 2005
AJAY KUMAR TIWARI Vs. STATE OF M.P. & ORS.
March 28, 2005
Ajay Singh Vs. Surendra
February 3, 2005
AKHILESH KUMAR METHIL Vs. STATE OF MADHYA PRADESH
November 30, 2005
AKIL Vs. STATE OF MADHYA PRADESH
February 10, 2005
ALHAJ IFTEKHAR AHMAD Vs. M P WAKF BOARD
January 7, 2005
ALLAHABAD BANK REWA Vs. PRAMOD KUMAR SINGH
January 20, 2005
ALOK Vs. STATE OF M P
April 5, 2005
AMAN SINGH Vs. STATE OF MADHYA PRADESH
January 14, 2005
AMAR SINGH Vs. STATE OF M.P. AND ANOTHER
March 31, 2005
AMARLAL YADAV Vs. NARMADA YADAV
August 2, 2005
AMBA Vs. STATE OF M P
June 27, 2005
AMBEDKAR MATSAYUDYOG Vs. JOINT REGISTRAR
April 27, 2005
AMBIKA DEVI Vs. KAMLESH
April 19, 2005
AMBIKA PRASAD BAKSHI Vs. PRABHU DAYAL S/O JAIRAM MALI AND ORS.
October 21, 2005
AMINUDDIN Vs. RAFIQUDDIN
April 19, 2005
AMIT KUMAR TIWARI Vs. MALTA BAI
February 10, 2005
AMJAD Vs. ANGREJ SINGH
August 8, 2005
AMRITLAL Vs. STATE OF MADHYA PRADESH
September 12, 2005
ANAND PRATAP SINGH Vs. STATE OF M P
August 16, 2005
Anil Vs. Somita Tar Product
January 12, 2005
ANIL KUMAR Vs. THEKARDUM
January 7, 2005
ANIL KUMAR CHANDRAVANSHI Vs. STATE OF M P
February 24, 2005
ANIL KUMAR GROVER Vs. UNION OF INDIA & ORS.
August 2, 2005
ANIL KUMAR JAIN Vs. STATE OF MADHYA PRADESH
January 10, 2005
ANIL KUMAR PANDEY Vs. DAULAT PRASAD
August 3, 2005
ANIL KUMAR SAHU AND OTHERS Vs. LAXMI AND ANOTHER
July 12, 2005
ANIL KUMAR SHARMA Vs. MANAGING DIRECTOR STATE BANK OF INDORE
June 22, 2005
ANIL KUMAR SHARMA Vs. STATE OF M P
February 9, 2005
ANIL KUMAR SINGH RATHORE Vs. BOARD OF DIRECTORS AND ANOTHER
June 29, 2005
ANIL S/O GANESHRAM & ANR. Vs. STATE OF M.P.
April 30, 2005
ANIL SINGH BISEN Vs. STATE OF M P
February 2, 2005
ANITA SHRIVSTAVA Vs. ASHISH SAXENA
December 3, 2005
ANNAPURNA MALLEABLES PRIVATE LIMITED Vs. STATE BANK OF INDIA
April 21, 2005
ANNOP Vs. STATE OF M P
December 12, 2005
ANSAR AHMAD Vs. QAMAR KHAN
November 9, 2005
ANWAR Vs. MODIRAM
June 29, 2005
ARUN Vs. STATE
August 16, 2005
ARUN KUMAR Vs. KRISHNA GOPAL SHARMA
May 3, 2005
ARUN KUMAR Vs. JAVEED KHAN
July 21, 2005
ARUNA DEVI Vs. MUNICIPAL CORPORATION
September 27, 2005
ASHA BATHAM Vs. STATE OF M P
February 11, 2005
ASHARAM Vs. GANGABAI
November 10, 2005
ASHARAM Vs. PRABHULAL AND OTHERS
August 4, 2005
ASHOK Vs. STATE OF M P
January 20, 2005
ASHOK Vs. BANK OF INDIA
March 1, 2005
ASHOK ALIAS PAPPU Vs. STATE OF M P
January 25, 2005
ASHOK KUMAR Vs. JHUNU BABU
January 17, 2005
ASHOK KUMAR CHOURASIYA Vs. PANKAJ CHOURASIYA & ORS.
January 3, 2005
ASHOK KUMAR GURJAR Vs. SANTOSH AHIRWAR
July 29, 2005
Ashok Kumar Jain Vs. Central Bureau of Investigation
December 14, 2005
ASHOK KUMAR JATAV Vs. KU ROSHANI
June 24, 2005
Ashok Kumar Mishra Vs. State of M.P.
September 9, 2005
ASHOK KUMAR TRIPATHI Vs. STATE OF M P
January 10, 2005
ASHOK LADHA Vs. STATE OF M P
February 2, 2005
ASHOKA BUILDCON LTD Vs. V MANOJ PAWAR
March 7, 2005
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJMAL BAPULAL
January 27, 2005
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MRINALINI DEVI PUAR
September 5, 2005
ATAR SINGH Vs. JILEDAR SINGH
January 28, 2005
ATIQ MOHAMMAD Vs. STATE OF MADHYA PRADESH
February 17, 2005
AVADHESH Vs. ATAR SINGH
April 25, 2005
AVINASH AGRAWAL ALIAS VANSHI Vs. REENA AGRAWAL
September 15, 2005
AVINASH CHANDRA NAGPAL Vs. GOVERNMENT OF MP.
October 5, 2005
Awadh Behari Shrivastava Vs. State of M.P.
August 18, 2005
AYYUB KHAN Vs. MPSRTC
October 26, 2005
AZIZ QURESHI Vs. STATE OF M P
March 28, 2005
B D PATHAK Vs. M P S R T C
February 8, 2005
B S NARGUN Vs. MPEB KARAMCHARI GRAH NIRMAN SAHKARI SAMSTHA
December 16, 2005
BABAN UPADHYAYA Vs. STATE OF M P
February 8, 2005
BABLOO ALIAS GANESH Vs. STATE OF M P
October 6, 2005
BABOO Vs. STATE OF M P
June 23, 2005
BABU Vs. PROGRESSIVE ENGINEERING CONSTRUCTION LTD
September 13, 2005
BABU RAO Vs. STATE OF M.P. AND ORS.
September 9, 2005
Babudas Vs. M.P.S.R.T.C.
March 4, 2005
Babulal Vs. State of M.P.
December 6, 2005
BABULAL Vs. STATE OF M P
July 22, 2005
BABULAL Vs. STATE OF MADHYA PRADESH
March 15, 2005
BABULAL S/O GHISALAL AND OTHERS Vs. STATE OF M.P.
February 14, 2005
BADRI NIHALE Vs. STATE OF M P
September 21, 2005
BADRI PRASHAD VERMA Vs. COLLECTOR, DEWAS AND OTHERS
April 27, 2005
BADRILAL BERAGI Vs. STATE OF M P
July 11, 2005
Badrivishal Gupta Vs. State of M.P.
January 4, 2005
BAGDIRAM Vs. STATE OF M P
May 23, 2005
BAGHELKHAND FILLING STATION Vs. BRIJBHAN PRASAD
September 28, 2005
BAIJNATH RAJPUT Vs. STATE OF M P
July 28, 2005
BAIJNATH SINGH Vs. STATE OF M P
June 23, 2005
BAJRANG SAKH SAHAKARITA SAMITI MARYADIT,KUNDIYA Vs. STATE OF MP.
August 31, 2005
BAL MUKUND Vs. CENTRAL NARCOTICS BUREAU
May 13, 2005
BALKRISHNA Vs. MADHUSUDAN
March 23, 2005
BALKUNWAR BAI Vs. BALDEV SINGH
September 14, 2005
BALLABHDAS RATHI Vs. GOPAL KRISHNA GOUSHALA
January 27, 2005
BALRAM PRASAD SHUKLA Vs. STATE OF M P
July 29, 2005
BALVIR SINGH Vs. KISHANLAL AGRAWAL
January 24, 2005
BANK OF INDIA Vs. S K MUKHARJEE
September 6, 2005
BANO BI Vs. CHANDMAL PATIDAR
August 24, 2005
BANSHILAL PATIDAR Vs. STATE OF M P
February 14, 2005
BAPU S/O. HINDUJI Vs. STATE OF M.P.
March 10, 2005
BAPULAL Vs. CHUNNILAL
July 4, 2005
BASANTI Vs. STATE OF MADHYA PRADESH
August 11, 2005
BASANTI AGRAWAL Vs. STATE OF M P
July 26, 2005
BASHIR Vs. HUSSAIN BANO
February 28, 2005
BASODI ALIAS MUNSHILAL Vs. MEERA BAI
December 15, 2005
BASU Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
September 28, 2005
BATTILAL Vs. UNION OF INDIA
February 21, 2005
BECHANIA Vs. STATE OF M P
April 11, 2005
BEENA SHARMA Vs. HEMU
February 15, 2005
BHADRIYA Vs. STATE OF MADHYA PRADESH
November 17, 2005
BHAGCHAND Vs. ADMINISTRATOR MUNICIPAL CORPORATION INDORE
March 18, 2005
BHAGIRATH & TWO ORS. Vs. STATE OF M.P.
February 9, 2005
Bhagwan Singh Vs. Mohanlal
September 8, 2005
BHAGWANIBAI Vs. STATE OF MADHYA PRADESH
September 13, 2005
BHAGWANSINGH Vs. M.P. ROAD TRANSPORT CORPORATION
July 20, 2005
BHAGWANSINGH Vs. STATE OF M.P.
March 31, 2005
BHAGWATI BAI Vs. STATE OF M P
November 29, 2005
BHAGWATI ENTERPRISES Vs. STATE OF MP.
December 12, 2005
Bhagwati Prasad Singhal Vs. State of M.P.
May 9, 2005
Bhaiyalal Vs. State of M. P.
April 26, 2005
BHANU PRATAP SINGH TOMAR Vs. STATE OF M P
June 9, 2005
BHANWARIBAI Vs. SAU KESHARBAI
January 27, 2005
Bhanwarlal S/o Prabhulal Gari Vs. State of M.P.
July 21, 2005
BHARAT SINGH S/O JAGANNATH Vs. STATE OF M.P.
October 18, 2005
BHATIA MOTOR STORES Vs. COMMISSIONER OF INCOME TAX
December 14, 2005
BHAVNA SHARMA Vs. AMANULLAH
September 9, 2005
BHAWANI Vs. RAMESHCHANDRA
July 20, 2005
BHAWLA ALIAS BHAVSINGH Vs. STATE OF MADHYA PRADESH
February 4, 2005
BHAWWAT PRASAD AND ANOTHER Vs. OMKAR PRASAD AND OTHERS
March 7, 2005
BHERLAL Vs. KAMAL SINGH
April 1, 2005
BHERULAL Vs. USMAN
June 21, 2005
BHERUSINGH Vs. K. IKRAMUDDIN ANSARI
November 10, 2005
BHIM BAHADUR Vs. STATE OF M P
February 24, 2005
BHOLA SHARMA & ORS. Vs. STATE OF M.P.
May 18, 2005
Bhupendra Kumar Shrivastava Vs. State of M.P.
March 2, 2005
BHURA Vs. MANOHARSINGH
October 21, 2005
BHURELAL & ORS. Vs. NEPULAL & ORS.
August 17, 2005
BHURLA Vs. MAKINGIR
July 26, 2005
BHUVAN KRISHNA DANDOTIYA Vs. SECOND ADDITIONAL DISTRICT JUDGE
June 24, 2005
BHUWANKUMAR BHANDARI Vs. COMMISSIONER OF WEALTH-TAX
August 31, 2005
BIAORA CONSTRUCTIONS PVT LTD Vs. DIRECTOR OF INCOME-TAX INVESTIGATION
September 12, 2005
BINDER SINGH ALIAS BALBINDER Vs. STATE OF M P
February 23, 2005
BIPIN SALUJA Vs. DAMODAR COAL AGENCY
February 18, 2005
BIRJIS KHATUN Vs. WELFARE COMMISSIONER BHOPAL GAS VICTIMS BHOPAL
May 18, 2005
BISARTI BAL Vs. RATNAWALI
September 30, 2005
BONANZA BIOTECH LTD Vs. UNION OF INDIA
March 4, 2005
Bramahanand Mishra Vs. Government of M.P.
July 26, 2005
Bramhakumar S/o Khushilal Vs. Ramratan S/o Ramnarayan
August 12, 2005
BRANDAVAN Vs. M P STATE
February 4, 2005
BRIJ MAHESHWARI Vs. ARUN JAIN
January 4, 2005
BRIJ MAHESHWARI Vs. ARUN JAIN
January 11, 2005
BRIJENDRA THAKUR Vs. STATE OF M P
August 22, 2005
BRIJESH GARG Vs. STATE OF MADHYA PRADESH
August 18, 2005
BRIJESH LAHOTI Vs. COMMISSIONER OF INCOME TAX
December 13, 2005
BULLU ALIAS JANKI Vs. STATE OF MADHYA PRADESH
January 6, 2005
C K ASATI Vs. UNION OF INDIA
January 11, 2005
C.P. SAHU AND OTHERS Vs. STATE OF M.P.
July 12, 2005
Cadbury Schweppes Beverage India Pvt. Ltd. Vs. State of M.P.
January 25, 2005
CENTERAL BANK OF INDIA Vs. MADHYA PRADESH RAJYA PASHUDHAN AVAM KUKUT VIKAS NIGAM
October 24, 2005
CENTRAL BANK OF INDIA Vs. M/S ARESTAN
January 17, 2005
CHAMPALAL Vs. UNITED INSURANCE COMPANY LTD
June 28, 2005
CHAMPALAL PACHORE Vs. UNION OF INDIA
May 5, 2005
CHAND PATEL Vs. STATE OF M P
April 11, 2005
CHANDRA BAI Vs. BHAGYA LAXMI SAW MILLS
July 13, 2005
CHANDRA BHAN PATEL Vs. STATE OF M.P. & 4 ORS.
May 13, 2005
CHANDRA DEVI Vs. BRAJ KISHORE SHARMA AND OTHERS
March 29, 2005
CHANDRA SHEKHAR SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
August 17, 2005
CHANDRAKANT Vs. STATE OF M P
February 28, 2005
CHANDRAKANT GOSWAMI Vs. RAMKESH PATEL
July 5, 2005
CHANDRAMANI PRASAD DUBEY Vs. STATE OF M P
February 23, 2005
CHANNE GADARIYA Vs. STATE OF MADHYA PRADESH
April 4, 2005
CHARNU Vs. STATE OF M P
April 26, 2005
CHATUR NARAYAN RAGHUVANSHI Vs. STATE OF M P
February 2, 2005
CHHOTA Vs. STATE OF MADHYA PRADESH
May 3, 2005
CHHOTELAL RAI Vs. STATE OF M.P.
November 16, 2005
CHHUTTAN LAL BATHAM Vs. SHYAM LAL AND OTHERS
March 29, 2005
Chotelal S/o Heeralal Vs. Sodarabai D/o Rajaram
September 23, 2005
CHOUDHARY MINERALS AND CHEMICALS Vs. COMMR OF CUS AND C EX
December 3, 2005
CIT Vs. K.D. WIRES (P) LTD
January 17, 2005
CIT Vs. PREMIER PROTEINS LTD.
January 18, 2005
CIT Vs. PATEL & CO.
September 15, 2005
CIT Vs. ANITA CHOUHAN
August 22, 2005
COLGATE PALMOLIVE INDIA LTD Vs. SATISH ROHRA
August 12, 2005
COMMISSIONER Vs. BHAGIRATH BROS
January 25, 2005
COMMISSIONER INDORE MUNICIPAL CORPORATION Vs. STATE OF M.P.
March 29, 2005
COMMISSIONER OF COMMERCIAL TAX Vs. ARPIT TRADERS
January 19, 2005
COMMISSIONER OF CUSTOMS AND C EX Vs. J K INDUSTRIES
March 22, 2005
COMMISSIONER OF INCOME TAX Vs. SUNDER LAL CHATURBHUJ
March 22, 2005
COMMISSIONER OF INCOME TAX Vs. FERRO CONCRETE CO I LTD
March 21, 2005
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDORE
March 28, 2005
COMMISSIONER OF INCOME TAX Vs. C L KHATRI
March 29, 2005
COMMISSIONER OF INCOME TAX Vs. KIRAN DEVI KAILASHCHAND
April 28, 2005
COMMISSIONER OF INCOME TAX Vs. PREMIER PROTEINS LTD
May 3, 2005
COMMISSIONER OF INCOME TAX Vs. KOHINOOR TOBACCO PRODUCTS PVT LTD
February 28, 2005
COMMISSIONER OF INCOME TAX Vs. SIMPLEX INDORE PVT LTD
March 21, 2005
COMMISSIONER OF INCOME TAX Vs. INDORE CONSTRUCTIONS PVT LTD
March 14, 2005
COMMISSIONER OF INCOME TAX Vs. RAJEEV SHUKLA
March 9, 2005
COMMISSIONER OF INCOME TAX Vs. VINOD PRAKASH SAXENA
March 14, 2005
COMMISSIONER OF INCOME TAX Vs. NEVENDRAM AHUJA
February 1, 2005
COMMISSIONER OF INCOME TAX Vs. LAXMIDEVI RATANI
February 21, 2005
COMMISSIONER OF INCOME TAX Vs. JYOTI OVERSEAS LTD
February 21, 2005
COMMISSIONER OF INCOME TAX Vs. MOTLAY FINANCE PVT LTD
February 11, 2005
COMMISSIONER OF INCOME TAX Vs. GABRIAL INDIA LTD
February 10, 2005
COMMISSIONER OF INCOME TAX Vs. SETHI WIRES PVT LTD
January 10, 2005
COMMISSIONER OF INCOME TAX Vs. D AND H SECHERON ELECTRODES LTD
January 3, 2005
COMMISSIONER OF INCOME TAX Vs. JYOTI OVERSEAS LTD
January 3, 2005
COMMISSIONER OF INCOME TAX Vs. VIPPY SOLVEX PRODUCTS LTD
January 3, 2005
COMMISSIONER OF INCOME TAX Vs. ABHAY KUMAR JAIN
January 3, 2005
COMMISSIONER OF INCOME TAX Vs. MOPED AND MACHINES
August 30, 2005
COMMISSIONER OF INCOME TAX Vs. JAIN BROTHERS (HUF)
February 11, 2005
COMMISSIONER OF INCOME TAX Vs. K D WIRES (P) LTD
January 17, 2005
COMMISSIONER OF INCOME TAX Vs. KANTILAL PRABHUDAS PATEL
October 5, 2005
COMMISSIONER OF INCOME TAXSAATAL KATTHA AND CHEMICALS PVT LTD Vs. SAATAL KATTHA AND CHEMICALS PVT LTD
September 27, 2005
COMMISSIONER OF INCOME-TAX Vs. PREMIUM CAPITAL MARKET AND INVESTMENT LTD
January 3, 2005
COMMISSIONER OF INCOME-TAX Vs. S V ELECTRICALS PVT LTD
January 3, 2005
COMMISSIONER OF INCOME-TAX Vs. ASSOCIATED FOOD PRODUCTS P LTD
November 21, 2005
COMMISSIONER OF INCOME-TAX Vs. KALYAN SOLVENT EXTRACTION LTD
January 5, 2005
COMMISSIONER OF INCOME-TAX Vs. CHOUDHARY BUILDERS PVT LTD
January 27, 2005
COMMISSIONER OF INCOME-TAX Vs. BRIGHT AUTOMOTIVE AND PLASTICS LTD
February 7, 2005
COMMISSIONER OF INCOME-TAX Vs. DOONGAJI AND CO DISTILLERY
February 8, 2005
COMMISSIONER OF INCOME-TAX Vs. ASHOK KUMAR
January 3, 2005
COMMISSIONER OF INCOME-TAX Vs. DINESH KUMAR
January 11, 2005
COMMISSIONER OF INCOME-TAX Vs. INDERNARAYAN JHALANI
January 5, 2005
COMMISSIONER OF INCOME-TAX Vs. MANJEET FIBERS AND BHUPENDRA SINGH RAJPAL HUF
August 2, 2005
COMMISSIONER OF INCOME-TAX Vs. SAVITRI DEVI SHUKLA
March 2, 2005
COMMISSIONER OF SALES TAX Vs. EMAR INDUSTRIES
March 24, 2005
COMMISSIONER OF SALES TAX Vs. GARG GINNING AND PRESSING FACTORY
April 6, 2005
COMMISSIONER OF SALES TAX Vs. VORA WIRES
January 3, 2005
COMMISSIONER OF SALES TAX, MADHYA PRADESH, INDORE Vs. STEEL TUBES OF INDIA.
February 2, 2005
COMMISSIONER OF WEALTH-TAX Vs. KALANI INDUSTRIES P LTD
September 8, 2005
COMPUTER SCIENCES CORPORATION INDIA PVT LTD Vs. HARISHCHANDRA LODWAL
August 3, 2005
D AND H SECHERON ELECTRODES PVT LTD Vs. COMMISSIONER OF INCOME TAX
January 3, 2005
D M WOOLLEN MILLS PVT LTD Vs. COMMERCIAL TAX DEPARTMENT
March 4, 2005
D N RAI Vs. UNION OF INDIA
January 19, 2005
DABUR INDIA LTD Vs. SHREEKRISHNA
May 2, 2005
DADURAM Vs. STATE OF M.P. & ORS.
May 13, 2005
DAGARIYA HAGARIYA Vs. SUBAN AND STATE OF M P
January 10, 2005
DAGDULAL SHARMA Vs. UNION OF INDIA
August 2, 2005
DAMODAR SINGH CHAUHAN Vs. STATE OF M P
August 4, 2005
DAMYANTIBAI Vs. MAHESH KUMAR
February 8, 2005
DASHRATH SINGH Vs. STATE OF M P
November 22, 2005
DAULAT SINGH Vs. STATE OF MADHYA PRADESH
September 30, 2005
DAULAT SINGH Vs. STATE OF M.R
May 9, 2005
DAULATMAL RAJPAL Vs. MP. ELECTRICITY BOARD
December 1, 2005
Daulatram Vs. Akhlesh Kumar
July 21, 2005
Dayaram Vs. State of M.P.
August 11, 2005
DEEPA SINGH Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
August 8, 2005
DEEPAK Vs. HATIM ALI
July 27, 2005
DEEPAK CHUGH Vs. COMMISSIONER OF INCOME-TAX
February 4, 2005
DEEPAK KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
March 28, 2005
DEEWAN SINGH PARMAR Vs. MUNICIPAL CORPORATION, GWALIOR
October 19, 2005
Deo Singh Warkade Vs. Managing Director, M.P. Rajya Van Vdcas Nigam Ltd.
January 17, 2005
DEOBALA Vs. PADWAL JANAJI
November 9, 2005
DEPUTY COMMISSIONER OF INCOME-TAX Vs. RURAL ELECTRICAL CO-OPERATIVE SOCIETY LTD
January 27, 2005
Deshraj Jain Vs. State of M.P.
February 24, 2005
DESIGN AUTO SYSTEM LTD Vs. UNION OF INDIA
February 21, 2005
DEV KANYA Vs. JAGGU
September 2, 2005
DEV KUNWAR BEN SHAH Vs. STATE OF MADHYA PRADESH
May 6, 2005
DEVEL SHARMA Vs. STATE OF MADHYA PRADESH
February 3, 2005
DEVENDRA Vs. NEW INDIA ASSURANCE CO. LTD
September 7, 2005
Devendra Kumar Vs. State of M.P.
August 29, 2005
DEVENDRA KUMAR JAIN Vs. HONBLE ADMINISTRATIVE JUDGE HIGH COURT OF M P
January 14, 2005
DEVENDRA KUMAR JAIN Vs. G N GOYAL
October 14, 2005
DEVKARAN Vs. SURESH KUMAR
August 8, 2005
DEVRAJ Vs. STATE OF M.P.
July 11, 2005
DEWAKAR SHUKLA Vs. ASHOK THAKUR
October 29, 2005
DHANANJAY JAISWAL Vs. STATE OF M P
October 14, 2005
DHANANJAYA Vs. STATE OF M P
January 25, 2005
DHANIRAM Vs. STATE OF MADHYA PRADESH
July 30, 2005
DHANNA ALIAS DHANIYA Vs. STATE OF M P
July 20, 2005
DHANRAJ SINGH Vs. STATE U P
May 18, 2005
DHANSINGH Vs. STATE OF MP.
July 26, 2005
DHAPU BAI Vs. ANTAR SINGH
July 4, 2005
DHEERENDRA SINGH Vs. STATE OF MADHYA PRADESH
September 16, 2005
DHIRAJ KUMAR TIWARI Vs. STATE OF M P
January 28, 2005
DHIRAJ SINGH Vs. MOHD FARKAN
November 17, 2005
DHURIBAI Vs. LALSINGH
October 17, 2005
DILIP Vs. SUKHBEER KAUR
October 29, 2005
DILIP KUMAR Vs. RAJESH AGRAWAL
May 10, 2005
DILIP KUMAR JAIN Vs. SHOBHARANI JAIN
May 13, 2005
DILKHUSH Vs. BHERULAL
June 21, 2005
Dinesh Kumar Vs. Radheshyam
March 2, 2005
DINESH KUMAR KHARE Vs. STATE OF MADHYA PRADESH
August 8, 2005
DINESH KUMAR KULSHRESHTHA AND ANR. Vs. STATE OF M.P. AND ORS.
September 19, 2005
DINESHKUMAR SUKLA Vs. NEETA
January 4, 2005
DIPAK TEXTILES Vs. UNION OF INDIA
January 20, 2005
DIRECTOR OF INCOME TAX (INV.), BHOPAL Vs. GULAMNABI
April 19, 2005
DIVISIONAL RAILWAY MANAGER CENTRAL RAILWAY, JABALPUR Vs. KUSUM BAI WD/O PREMLAL HAZARI AND OTHERS
September 29, 2005
DIWAKAR RAO MAKODE Vs. STATE OF MADHYA PRADESH
August 12, 2005
DR V P KHARE Vs. STATE OF M P & ANR
September 15, 2005
DR. BHARAT CHHAPARWAL Vs. STATE OF M.P. & ORS.
January 17, 2005
DR. CHINTAMANI Vs. STATE OF M.P.
March 14, 2005
DUKHKHU SINGH Vs. STATE OF M P
February 11, 2005
DURGAPRASAD Vs. KALLARAM
March 2, 2005
DURGESH BAI AND OTHERS Vs. TIKKULAL
May 12, 2005
EISHER MOTORS LTD Vs. STATE OF M P
January 3, 2005
EMPLOYEES STATE INSURANCE CORPORATION Vs. VOLGA RESTAURANT
October 4, 2005
Employers in Relation to The Management of Western Coalfields Pench Area, P.O. Parasia, Distt. Chhindwara Vs. Samyukta Khadan Mazdoor Sangh (Aituc) Post Chamdameta
March 23, 2005
Executive Engineer, M.P. Housing Board, Indore Vs. Ramesh
September 6, 2005
F A CONSTRUCTION Vs. NARMADA VALLEY DEVELOPMENT DEPARTMENT
November 17, 2005
FARIDA BANO Vs. KAMRUDDIN
December 6, 2005
FARKAMAL Vs. COMMISSIONER OF INCOME TAX
November 29, 2005
FERRO CONCRETE CONSTRUCTION INDIA P LTD Vs. COMMISSIONER OF INCOME TAX
January 3, 2005
FIRST LEASING COMPANY OF INDIA LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX, INDORE
September 7, 2005
FOOD CORPORATION OF INDIA Vs. CHAUDHARI TRANSPORT COMPANY
February 1, 2005
FRIENDS HOUSING CO-OPERATIVE SOCIETY Vs. TULSIRAM
July 21, 2005
FRONTIER DISTRIBUTORS Vs. COMMISSIONER OF INCOME TAX
February 23, 2005
G S GYANI AND COMPANY Vs. ORIENTAL ELECTRIC AND ENGINEERING CO
December 5, 2005
G.R DUBEY Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDALAYA, JABALPUR
December 1, 2005
Gafoor Vs. Gulabbai
March 15, 2005
GAFOOR MOHAMMAD Vs. STATE OF M P
January 18, 2005
GAJRAJ Vs. FULKUNWAR BAI ALIAS FULWATI BAI
August 2, 2005
GAJRAJ SINGH Vs. RAM SINGH
October 21, 2005
GALAL Vs. STATE OF M P
July 5, 2005
GANBAI Vs. GANPAT
November 14, 2005
GANESH BAI Vs. SOBRAN RAI
August 11, 2005
Ganga Ram Choube Vs. State of M.P.
January 5, 2005
GANGARAM Vs. HARI SINGH
August 24, 2005
GANPAT Vs. GHANSHYAM
July 14, 2005
GANPATILAL Vs. RAJESH @ RAJU
August 5, 2005
GAUTAM KOTHARI Vs. SHEELA TIWARI
January 27, 2005
GAYA PRASAD Vs. BANMALI
February 2, 2005
GAYA PRASAD PANDEY Vs. YATINDRA KUMAR CHATURVEDI
June 22, 2005
Gayabai Vs. Shriram
February 28, 2005
Geetarani Ghosh Vs. Bhagwatibai
October 5, 2005
GEETARANI MISHRA Vs. CHIRONJILAL
January 13, 2005
GENERAL MANAGER SAGAR DUGDH SANGH SAHAKARI MARYADIT SIROJA Vs. MUSTAQUE
November 10, 2005
GHANSHYAM Vs. STATE OF M P
February 15, 2005
GHANSHYAM Vs. STATE OF M.P.
March 9, 2005
GHANSU YADAV Vs. STATE OF M P
March 22, 2005
GHASILAL Vs. KASHI BAI
August 18, 2005
GHISILAL Vs. STATE INDUSTRIAL COURT
April 25, 2005
Ghuraua Vs. MPSRTC
November 22, 2005
GINDIA BAI Vs. ELTORT LTD. CO.
November 14, 2005
GINDIABAI Vs. ELFERT LTD. COMPANY AND OTHERS
November 24, 2005
GIRISH CHANDRA SHARMA Vs. STATE OF M.P. & ORS.
February 22, 2005
GIRNAR PACKAGING Vs. MALWA VANASPATI AND CHEM. CO. LTD.
February 18, 2005
GOKULSINGH Vs. STATE OF M P
March 3, 2005
GOM INDUSTRIES LTD Vs. UNION OF INDIA
August 23, 2005
GOPAL Vs. VISHAV WARAMA
May 20, 2005
GOPAL Vs. RUPCHANDRA
July 18, 2005
GOPAL SINGH Vs. STATE OF M P
February 4, 2005
GOPALDAS Vs. UNION OF INDIA
October 4, 2005
GOPALDAS Vs. RAJESH
September 13, 2005
Gordhan Singh Vs. Abdulji Alamji
January 11, 2005
GOVIND KUNWAR Vs. BADRIPRASAD
November 28, 2005
GOVIND RAM Vs. STATE OF M P
November 22, 2005
GOVIND SINGH Vs. AMARJEET SINGH
July 20, 2005
GRAMIN SAHKARI SAMITI MARYADIT Vs. GEETABAI
October 5, 2005
GRASIM INDUSTRIES Vs. STATE
July 7, 2005
GUCHCHI Vs. SANTOSH KUMAR KAURAV
June 30, 2005
GUDDU @ GUDDA S/O BHERU Vs. STATE OF M.P.
March 21, 2005
GULAB JHARIA Vs. STATE OF M P
February 10, 2005
GUMAN SINGH Vs. STATE OF MADHYA PRADESH
July 19, 2005
GUNNERAM Vs. STATE OF M P
July 22, 2005
GURBUX SINGH DHANOHA Vs. RATAN SINGH DHANOHA
November 22, 2005
GURMEET SINGH SOKHI Vs. SUBHASH MALLIK
January 20, 2005
GURMIT SINGH VILKHU Vs. PUNJAB AND SIND BANK
June 21, 2005
GWALIOR DISTILLERIES PVT LTD Vs. STATE OF M P
October 14, 2005
GYAN PRAKASH BHATNAGAR Vs. STATE OF M P
February 14, 2005
GYANENDRA SINGH Vs. NATIONAL INSURANCE CO LTD
October 3, 2005
GYANESHWAR Vs. MOONGABAI ALIAS MUNESHWARIBAI
June 24, 2005
H M AWASTHY Vs. UNION OF INDIA
February 9, 2005
H R MANHAR Vs. STATE OF M P
February 24, 2005
H.S. BHARGAVA Vs. STATE OF M P
February 21, 2005
HABIB Vs. MANGILAL
August 24, 2005
HABU S/O BHALIYA BHELALA AND ANOTHER Vs. STATE OF M.P.
December 8, 2005
HABUAB Vs. MANGIALA
August 24, 2005
HAJARILAL Vs. LAKHANPRATAP
March 3, 2005
HAJARILAL AGRAWAL Vs. STATE OF MADHYA PRADESH
July 6, 2005
HAJJIN SALMA BEGUM SHAUKAT HUSSAIN Vs. STATE OF M P
December 1, 2005
HALKAI Vs. STATE OF MADHYA PRADESH
March 22, 2005
HALLI MYSORE SUBBARAYA NAGRAJ Vs. STATE OF M P
August 9, 2005
HALUKIBAI Vs. KULENDRASINGH DANDOTIYA
February 16, 2005
HALUKIBAI (MAHILA) Vs. KULENDRASINGH DANDOTIYA
February 16, 2005
HANS KUMAR Vs. STATE OF MADHYA PRADESH
May 19, 2005
HARBANS KAUR BHATIA Vs. COMMISSIONER OF INCOME TAX
January 3, 2005
HARENDRAJEET SINGH BABBU Vs. GURUBUX DHANOYA
January 10, 2005
HARI RAM KEER Vs. STATE BANK OF INDIA
April 28, 2005
HARI RAM SONI Vs. DAMDU LAL AHIRWAR
September 26, 2005
Harimangal @ Hari Singh Vs. Phool Kunwar
March 31, 2005
HARINATH Vs. STATE OF MADHYA PRADESH
August 22, 2005
HARIOM Vs. STATE OF M P
August 24, 2005
HARIOM LOKHANDE Vs. M P STATE ELECTRICITY BOARD
September 15, 2005
HARISH ALIAS BUJHARAT Vs. STATE OF MADHYA PRADESH
March 31, 2005
HARISH KUMAR AGRAWAL Vs. RAJIV GANDHI PRIMARY EDUCATION MISSION
November 7, 2005
HARISHANKAR BHARGAVA Vs. STATE OF M.P. AND OTHERS
February 21, 2005
HARMESH CHANDRA DUA Vs. NAGAR PALIKA NIGAM
June 20, 2005
HARVANSH SINGH Vs. BHAGWAN DAS
November 21, 2005
HAWALDAR SINGH Vs. ORIENTAL INSURANCE CO. LTD.
February 21, 2005
HEERALAL & ORS Vs. STATE OF M P
July 18, 2005
HEMANT Vs. STATE
March 2, 2005
HEMRAJ Vs. STATE OF M P
February 28, 2005
HEMRAJ NEBHOMAL SONS Vs. COMMISSIONER OF INCOME TAX
March 7, 2005
HIGH COURT OF MADHYA PRADESH Vs. RENT CONTROLLING AUTHORITY
September 16, 2005
HIMANSHU FLOUR MILLS LTD Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
June 20, 2005
HIND SYNTEX LTD. Vs. DEWAS MAZDOOR SANGH AND OTHESR
September 23, 2005
HINDUSTAN COPPER LTD. Vs. UNITED FORGING
December 5, 2005
HINDUSTAN LEVER LTD Vs. STATE OF M P
February 8, 2005
HINDUSTAN PETROLEUM CORPORATION LTD Vs. KAMAL VASINI AGRAWAL
July 12, 2005
HOPE TEXTILES LTD Vs. NEMICHAND
April 27, 2005
HOTAM Vs. STATE OF M P
February 18, 2005
HUKUMCHAND Vs. STATE OF M P
February 2, 2005
HUKUMCHAND SAHU Vs. STATE OF M P
September 27, 2005
HUSNA BANO Vs. UNION OF INDIA
October 20, 2005
IBRAHIM @ KALU Vs. UNITED INDIA INSURANCE CO. LTD.
June 28, 2005
IDEAL STEEL ROLLERS PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
August 23, 2005
INDAL RAM Vs. STATE
September 28, 2005
INDIAN POTASH LTD Vs. UNION OF INDIA
July 25, 2005
INDIRA BAI AND OTHERS Vs. BACHCHU SINGH AND OTHERS
February 3, 2005
INDORE MILL MAZDOOR SANGH Vs. HOPE TEXTILES LTD.
February 18, 2005
INDORE MUNICIPAL CORPORATION Vs. KUNDANLAL
February 21, 2005
INDU JAIN Vs. STATE OF M P
June 23, 2005
ISHAQUE ALI PETITIONER Vs. SUB AREA MANAGER, WCL AND OTHERS
March 29, 2005
ISHAQUE MOHD & ORS Vs. SAINI BEGAM
December 7, 2005
Ishwar Chandra Vidyasagar Post Graduate Collge Vs. State of M.P.
March 4, 2005
ISHWARI PRASAD PATIDAR Vs. M.P. WELFARE ASSOCIATE & ORS.
May 18, 2005
J G GAREWAL H P GAREWAL Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND
December 15, 2005
JAGAN S/O PADYA Vs. STATE OF MADHYA PRADESH
February 8, 2005
JAGDAMBA GRIH NIRMAN SOCIETY Vs. STATE OF M P
December 12, 2005
JAGDAMBA OIL AGENCY Vs. STATE OF M P
October 25, 2005
JAGDISH DCVDA Vs. STATE OF M P
July 4, 2005
JAGDISH PRASAD BATHAM Vs. UNION OF INDIA
January 12, 2005
JAGDISH SINGH Vs. STATE OF M P
August 17, 2005
JAGDISH SINGH GUJAR Vs. STATE OF MADHYA PRADESH
July 30, 2005
JAGGANATH SINGH Vs. STATE OF MP
December 7, 2005
JAGJEET SINGH Vs. BHOPAL VIKAS PRADHIKARAN
October 20, 2005
JAGJEEVAN TIWARI Vs. STATE OF M.P. AND OTHERS
July 11, 2005
JAGRITI BAL MANDIR SOCIETY INDORE Vs. STATE OF M P
September 20, 2005
JAI NARAIN KAPUR Vs. NATIONAL TEXTILE CORPORATION (M.P.) & ANR.
September 19, 2005
Jai Prakash Keswani Vs. State of M.P.
July 15, 2005
JAIPALSINGH Vs. RAYIS
November 10, 2005
JAL PRADAY KARMACHARI KALYAN SANGH Vs. AYUKT NAGAR NIGAM JABLPUR
March 24, 2005
JAMAL ALI Vs. STATE OF MP.
April 4, 2005
JAMILA BEGUM Vs. DIVISIONAL RAILWAY MANAGER CENTRAL RAILWAY
July 28, 2005
JAMNA PRASAD Vs. STATE OF M P
April 4, 2005
JAMUNA PRASAD RAJAK Vs. STATE OF M P
July 26, 2005
JANARDHAN Vs. STATE OF M P
August 18, 2005
JANKI BAI Vs. PREM NARAYAN KUSHWAHA
June 22, 2005
JANKI BAL Vs. STATE OF M P
November 23, 2005
JANKIBAI Vs. SATISH CHANDRA
July 29, 2005
JASODABAI Vs. SEWANTIBAI
March 14, 2005
JASRATH SINGH Vs. STATE OF M P
July 29, 2005
JAVED KHAN Vs. AVTAR SINGH
July 30, 2005
JAY PRAKASH ASSOCIATES LTD. Vs. STATE OF M.P.
November 21, 2005
JAYANTI BHAI VALJI BHAI KATARIA Vs. KAMLAKAR
December 6, 2005
JEJABRAO Vs. STATE OF MADHYA PRADESH
July 26, 2005
JITENDRA Vs. BHAI RAM
December 14, 2005
JITENDRA SINGH JADOUN Vs. INDER SINGH AND OTHERS
February 28, 2005
JUJHAR SINGH Vs. STATE OF M P
November 14, 2005
Justice S.K. Dubey (Retired) Vs. Accountant General
February 8, 2005
JYOTIRADITYA SCINDIA Vs. SMT. VIJAYARAJE SCINDIA DECEASED THROUGH SHRIMANT USHARAJE RANA AND OTHERS
September 20, 2005
K P CHOUBEY Vs. VEENA DAVE
February 21, 2005
K P SINGH KUSHWAHA Vs. STATE OF M P
February 1, 2005
K R TIWARI Vs. M P LEATHER DEVELOPMENT CORPORATION LTD
February 21, 2005
KACHRU Vs. SUNIL
July 6, 2005
KAILASH Vs. STATE OF M P
July 11, 2005
KAILASH BUDHWANI Vs. STATE OF M P
October 24, 2005
KAILASH CHAND GUPTA Vs. SHANKAR LAL GOYAL
March 4, 2005
KAILASH CHANDRA MAHESHWARI Vs. STATE OF M P
November 24, 2005
KAILASH NATH KATIAR Vs. STATE OF M P
March 7, 2005
KAILASH S/O SAVAJIJATIYA Vs. STATE OF M.P.
March 17, 2005
KAKANDHAR PATEL Vs. STATE OF MP.
August 3, 2005
KALAM SINGH MORYA Vs. JHADUA DHAR KSHETRIYA GRAMIN BANK
August 25, 2005
KALIYA AND Vs. STATE OF M P
April 15, 2005
KALLU Vs. STATE OF M P
December 1, 2005
KALU Vs. STATE OF M P
April 12, 2005
KALU ROOP SINGH PATELIA Vs. STATE OF MADHYA PRADESH
October 17, 2005
KALURAM RAI Vs. STATE OF MADHYA PRADESH
August 8, 2005
KAMAL DAROI Vs. STATE OF MADHYA PRADESH
February 17, 2005
KAMALKISHORE Vs. JAGANNATH PRASAD
January 7, 2005
KAMALKISHORE Vs. SHIVSHANKAR
August 18, 2005
KAMALKUMAR PRADEEPKUMAR Vs. STATE OF M.P.
July 14, 2005
KAMLA BAI Vs. STATE OF M P
March 24, 2005
KAMLA VYAS Vs. BASANT
August 10, 2005
KAMLESH Vs. SHAILENDRA
September 21, 2005
KAMLESH Vs. SHYAMLAL
September 30, 2005
KAMLESHSAHU Vs. STATE OF M P
April 15, 2005
KAMMODA Vs. STATE OF MADHYA PRADESH
May 4, 2005
KANHAIYALAL Vs. VED PRAKASH
March 4, 2005
KANHAIYALAL MAKWANA Vs. STATE OF M P
January 2, 2005
KANHIYA ALIAS KANIRAM R LODHA Vs. SIDDHNATH L LODHA
April 1, 2005
KANIRAM Vs. LIYAKAT KHAN
August 2, 2005
KANSINGH AND ANOTHER Vs. STATE OF M.P.
February 9, 2005
KANTILAL PRABHUDAS PATEL Vs. DEPUTY COMMISSIONER OF INCOME-TAX
March 14, 2005
KARANSINGH Vs. SITARAM
January 11, 2005
KARANSINGH & ORS. Vs. STATE OF M.P.
March 23, 2005
Karansingh alias Daddu S/o Bodarsingh Vs. Dharendrasingh S/o Daryaosingh
August 23, 2005
Karyapalan Yantri Vs. Bhagirath
December 7, 2005
KASHIRAM Vs. STATE OF M.P
December 9, 2005
KASHIRAM MALVIYA Vs. HABIB SHAH
January 27, 2005
KEDAR PRASAD MISHRA Vs. DADAN PRASAD MISHRA
May 18, 2005
KENDRIYA VIDYALAYA SANGTHAN Vs. SANT KUMAR NAHAR
October 20, 2005
KENDRIYA VIDYALAYA SANGTHAN Vs. R K SHAHSTRI
July 19, 2005
KESHARDAN Vs. STATE OF M P
March 17, 2005
KHATOON Vs. NIMMA ALIAS MUYEEN KHAN AND OTHERS
April 4, 2005
Khem Chand Gegle Vs. M.P. State Road Transport Corporation
February 5, 2005
KHEM CHAND GOGLE Vs. M P STATE ROAD TRANSPORT CORPORATION
February 8, 2005
KHEMCHAND Vs. NANDRAM
July 11, 2005
KHEMKARAN SANODIYA Vs. UNION OF INDIA
February 4, 2005
KHUBA Vs. STATE OF MP.
February 11, 2005
KIRAN SHARMABABU SINGH Vs. STATE OF M P
November 14, 2005
KISHAN KUMAR Vs. STATE OF MADHYA PRADESH
May 13, 2005
KISHORE KUMAR Vs. BHOGA BAI
October 14, 2005
KISHORILAL Vs. BALKISHAN
October 19, 2005
KISHUN BEDIYA Vs. STATE OF MADHYA PRADESH
March 21, 2005
KOTHARI LABORATORIES Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
April 12, 2005
KOUSHALYA BAI Vs. M P STATE ELECTRICITY BOARD
April 27, 2005
KRIPASHANKAR MUDGAL Vs. LALIT MOHAN
October 13, 2005
KRISHI UPAJ MANDI SAMITI, KUKSHI, DISTT. DHAR Vs. RANGNATH (DECEASED THROUGH L.RS.) & ANR.
December 6, 2005
Krishna Bihari Nagayach Vs. State of M.P.
July 29, 2005
KRISHNA KUMAR DUBEY Vs. TULARAM
December 8, 2005
KRISHNADEVI PESHWANI Vs. DILIP KUMAR
February 21, 2005
KU PRACHI MANTRI NARENDRA MANTRI Vs. STATE OF M P
May 11, 2005
KU. KRUTI Vs. MANNALAL PANNALAL CONSTRUCTION
February 8, 2005
Kuber Sharan Singh Chouhan Vs. State of M.P.
January 24, 2005
KUMARI ANKITA SINHA Vs. RAJIV GANDHI PROUDYOGIKI VISHWAVIDYALAYA
November 8, 2005
KUMARI INDIRA Vs. ACHAL SINGH
July 12, 2005
KUMUD GURJAR Vs. DHANILAL
July 21, 2005
Kundan Lal Vs. State
February 9, 2005
Kunoo Vs. Sewalal
December 19, 2005
KUNOO Vs. SEWALAL
December 9, 2005
KUNWAR DILIP SINGH Vs. STATE OF M P
March 1, 2005
KUNWAR PAL SINGH JAAT Vs. DELHI STATE ROAD TRANSPORT CORPORATION
September 22, 2005
Lal Bihari Vs. Ram Ratan
March 3, 2005
LAL SINGH Vs. STATE OF MADHYA PRADESH
July 13, 2005
LAL SINGH Vs. STATE OF MADHYA PRADESH
January 3, 2005
LALITA DEVI MISHRA Vs. PRIYANSHU KAMAL
July 26, 2005
LALMAN SHARMA Vs. RAJU ALIAS RMJI
February 21, 2005
LALU Vs. STATE OF M P
February 8, 2005
LATA W/O SHANKAR SAW PAPREWAR Vs. DEPUTY COMMISSIONER OF SALES TAX, CHHINDWARA AND OTHERS
November 25, 2005
LAXMAN Vs. STATE OF MADHYA PRADESH
November 21, 2005
LAXMAN Vs. BHAGWATI PRASAD
March 18, 2005
LAXMAN SINGH CHOUHAN Vs. STATE OF M.P. AND OTHERS
September 16, 2005
LAXMANDAS Vs. STATE OF M P
January 19, 2005
LAXMI KUSHWAH Vs. MOHAN KUSHWAH
November 10, 2005
LAXMI NARAYAN KHATI Vs. STATE OF M P
January 10, 2005
LAXMIBAI Vs. KANHAIYALAL
November 8, 2005
LAXMINARAYAN Vs. STATE OF MADHYA PRADESH
March 29, 2005
LEEKCHAND Vs. STATE OF MP.
April 12, 2005
LEELADHAR YADAV Vs. SIDDHARTHA HOUSING CO OPERATIVE SOCIETY LTD
October 21, 2005
Levindra Narnawre Vs. M.P. State Forest Development Corporation Limited
November 8, 2005
Lokendra S/o Goverdhan Singh Vs. State of M.P.
August 8, 2005
M B MANVANI Vs. BHAGWANDAS
January 17, 2005
M M METALS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
August 4, 2005
M P AUDHYOGIK KENDRA VIKAS NIGAM Vs. ABRAR CONSTRUCTION COMPANY
January 13, 2005
M P CO OPERATIVE DAIRY FEDERATION LTD Vs. VIJENDRA VERMA
December 21, 2005
M P ELECTRICITY BOARD Vs. LAXMI IRON INDUSTRIES LTD
June 27, 2005
M P MADHYAMIK SHIKSHAK SANGH, INDORE Vs. STATE OF M P
March 14, 2005
M P STATE ELECTRICITY BOARD Vs. PANDEY CONSTRUCTION CO
April 13, 2005
M S BANGA Vs. STATE OF M P
July 4, 2005
M.P Sharma Vs. M.P State Electricity Board
May 3, 2005
M.P STATE TOURISM DEVELOPMENT CORPORATION, BHOPAL Vs. SHRIKISHAN BHOI
December 6, 2005
M.P. Housing Board Vs. Anil Kumar Khiwani
March 14, 2005
M.P. STATE ELECTRICITY BOARD AND ANOTHER Vs. SAVITRI SINGH AND OTHERS
December 8, 2005
M.P. STATE TOURISM DEVELOPMENT CORPORATION Vs. KISHAN BHOI AND ANOTHER
December 6, 2005
M.P. TEXT BOOK CORPORATION BOARD, BHOPAL Vs. M/S ORIENT PAPER MILLS LTD., SHAHDOL
December 1, 2005
M.P.E.B. Officers Association Vs. M.P. Electricity Board
April 20, 2005
M.P.E.B., BHOPAL Vs. BHAGWANDAS RAJPUT
March 9, 2005
M.S. ASWAL Vs. STATE OF MP
December 15, 2005
MAA SHEETLA SHAKTI PUNJ MAHILA Vs. STATE OF M P
October 19, 2005
MACHALA BAI Vs. NANAK RAM
November 29, 2005
MADAN GOPAL ALIAS PAPPU Vs. STATE OF MADHYA PRADESH
July 4, 2005
MADAN MOHAN SHARMA Vs. SHAKUNTALA SHARMA
April 19, 2005
MADAN SINGH Vs. SHANTIBAI
February 4, 2005
MADHYA PRADESH ELECTRICITY BOARD Vs. DR. S.K. YADAV & ORS.
June 22, 2005
MADHYA PRADESH RAJYA VAN VIKAS NIGAM LTD. Vs. COMMISSIONER, INCOME TAX, BHOPAL
November 18, 2005
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KUMAR SINGH
February 15, 2005
MAGADH ENTERPRISES Vs. UNION OF INDIA
March 2, 2005
MAGAN Vs. SHAKIL
November 22, 2005
MAGANLAL JAIN Vs. STATE OF M P
August 4, 2005
MAHAKOUSHAL KSHETRIYA GRAMIN BANK Vs. APPELLATE AUTHORITY
April 19, 2005
MAHENDRA ALIAS MULA ALIAS GAJANAND Vs. STATE OF MADHYA PRADESH
February 9, 2005
MAHENDRA KUMAR Vs. ARMSTRONG
February 24, 2005
MAHENDRASINGH Vs. STATE OF M P
May 10, 2005
MAHESH Vs. SAJID
March 23, 2005
MAHESH Vs. UPANT
October 27, 2005
MAHESH CHANDRA Vs. STATE OF MADHYA PRADESH
March 23, 2005
MAHESH SHRIVASTAVA Vs. STATE OF M P
July 14, 2005
MAHILA GOMABAI Vs. GAJENDRA SINGH
March 24, 2005
MAHILA GRIH UDYOG LIJJAT PAPAD Vs. PUSHPA BERRY
March 2, 2005
MAHILA SAMITI Vs. HOLA RAM SINDHI
May 13, 2005
MAIYADEEN AND OTHERS Vs. STATE OF M P
July 21, 2005
MALYAKEL ABRAHAM JOY Vs. JOHN RAPHAEL
January 25, 2005
MAMTA Vs. SHRINIWASAN
August 18, 2005
MAN SINGH Vs. VIDAR PRAKASH
January 18, 2005
MANAGING DIRECTOR M P STATE Vs. LAKHAN SINGH
November 23, 2005
MANAGING DIRECTOR, GRAMIN SAHKARI SAMITI MARYADIT Vs. GEETABAI AND ORS.
October 5, 2005
Manghi @ Narmada Vs. State of M.P.
February 2, 2005
MANGILAL Vs. STATE OF M P
January 31, 2005
MANGILAL Vs. STATE OF M.P
November 22, 2005
MANGILAL Vs. SHEIKH RAFIQ
July 6, 2005
MANGLA DEVI Vs. BALURAM
December 3, 2005
Mani Bai Vs. Avinash Jamidar
August 12, 2005
MANJU BAI Vs. SHEIKH SALEEM
December 12, 2005
MANOHARLAL MEHRE Vs. STATE OF MADHYA PRADESH
September 15, 2005
MANOJ Vs. BALURAM
April 19, 2005
MANOJ ALIAS BALKRISHNA Vs. STATE OF M P
July 11, 2005
MANOJ RAJANI Vs. SUPERINTENDING ENGINEER M P E B
September 28, 2005
MANOJ RAWAT Vs. STATE OF MADHYA PRADESH
August 29, 2005
MANORAMA YADAV Vs. MANGLESHWAR SINGH
April 28, 2005
MANSINGH Vs. UNION OF INDIA
March 18, 2005
MANSUKH GOND Vs. STATE OF MADHYA PRADESH
April 4, 2005
MARIYAM & ORS Vs. AFROJ KHAN & ORS
July 22, 2005
MARUTI UDYOG LTD Vs. STATE OF M P
March 2, 2005
MATSYA UDYOG EVAM JAL KAHAR SAHAKARI SAMSTHA Vs. JOINT REGISTRAR
December 9, 2005
MAYA KEWAT Vs. SUKRAM DWIVEDI
June 30, 2005
MAYABAI Vs. BHURU SHAH
November 8, 2005
MAYABAI TOMAR Vs. SHEIKH RASEED
February 24, 2005
MAYAK SHARMA Vs. DIRECTOR, M P, RAJYA KRISHI VIPNAN BOARD
April 4, 2005
MAYARAM Vs. MEHBOOB
January 17, 2005
MAZDOOR SANGH INTUC Vs. STATE OF M P
April 26, 2005
MEENA AGRAWAL Vs. CHIEF MUNICIPAL OFFICER MUNICIPAL COUNCIL SHIVPURI
September 13, 2005
MEENAMAL Vs. MADAN MOHAN AGRAWAL
April 11, 2005
MEERA HURMADE Vs. SHRI RAM
July 19, 2005
MEHANDI HUSSAIN Vs. RAJESH KUMAR
November 16, 2005
Meharlata Vs. State of M.P.
November 21, 2005
MEHARLATA (KU ) Vs. STATE OF M P AND ORS
November 22, 2005
Mehboob Haji Vs. State of M.P.
March 30, 2005
MEHBOOB KHAN Vs. STATE OF MADHYA PRADESH
July 27, 2005
MHOW HOSIERY PVT LTD Vs. JITENDRA NIRLAN SINGH
May 11, 2005
Mhow Hosiery Pvt. Ltd. Vs. Jitendra
May 11, 2005
MINAXI Vs. DEEPESH KUMAR
September 14, 2005
MISHRI BAI Vs. MUNNA
May 23, 2005
MOHAMMAD HANIF Vs. MANDIR OF SHRI BADEBALAJI
August 5, 2005
Mohammad Idris Vs. Registrar General, M.P. High Court, Jabalpur
January 24, 2005
Mohammad Khan Vs. State of M.P.
March 15, 2005
MOHAMMAD NOOR Vs. NIKHAT PHARJANA
September 1, 2005
MOHAMMAD SARTAJ Vs. STATE OF M P
March 11, 2005
MOHAN K PRAJAPATI Vs. STATE OF M P
November 8, 2005
MOHAN LAL Vs. GULABCHANDRA
November 8, 2005
MOHAN SINGH RATHORE Vs. STATE OF MADHYA PRADESH
July 12, 2005
MOHANSINGH Vs. STATE OF MADHYA PRADESH
August 22, 2005
MOHD ISHAQUE Vs. UNION OF INDIA
February 16, 2005
MOHD JAMIL AHMED Vs. REGISTRAR
November 30, 2005
MOHD MAKSUD Vs. STATE OF M P
February 25, 2005
MOHD SHAMI ANSARI Vs. WESTERN COALFIELDS LTD
June 20, 2005
Mohd. Arif Vs. State of M.P.
February 10, 2005
MONA SHRIVASTAVA Vs. PAN BAI RAIKWAR
October 20, 2005
MONIYABAI Vs. STATE OF M P
April 11, 2005
MOOLCHAND Vs. RAMESHWAR
January 28, 2005
MOOLCHAND Vs. RADHA SHARAN
December 6, 2005
MOOLCHAND AGRAWAL Vs. BABULAL AGRAWAL
March 24, 2005
MOONGA BAI Vs. STATE OF MADHYA PRADESH
August 31, 2005
MOOSA Vs. STATE OF M P
April 13, 2005
MORENA RE ROLLING AND INDUSTRAL DEVLOPMENT CO PVT LTD Vs. MADHYA PRADESH FINANCIAL CORPORATION
August 23, 2005
MORSINGH Vs. STATE OF M P
August 3, 2005
MOTA ALIAS NANDKISHORE Vs. STATE OF MADHYA PRADESH
February 9, 2005
MOTILAL BIMALCHAND JAIN HUF Vs. COMMISSIONER OF INCOME-TAX
March 17, 2005
MOTILAL BIMALCHAND JAIN HUF Vs. COMMISSIONER OF INCOME TAX
June 30, 2005
Motilal S/o Bherulaui Rami Vs. Ashadevi Wd/o Santosh Kumarji Jain
August 11, 2005
MP. ELECTRICITY BOARD Vs. STATE INDUSTRIAL COURT
December 14, 2005
MRITYUNJAY PRASAD Vs. SANTOSH KUMAR MISHRA
July 15, 2005
MUBARIK Vs. NOUSAD
September 26, 2005
MUKESH Vs. STATE OF MADHYA PRADESH
March 23, 2005
MUKESH KUMAR MANHAR Vs. STATE OF MADHYA PRADESH
August 2, 2005
MUNAWAR ULLA Vs. NEW INDIA ASSURANCE CO LTD
January 10, 2005
MUNICIPAL CORPORATION Vs. SAFFUN MILLS
July 28, 2005
MUNICIPAL CORPORATION, INDORE Vs. BALURAM
December 2, 2005
MUNICIPAL CORPORATION, SAGAR Vs. PRESIDING OFFICER, LABOUR COURT
December 6, 2005
MUNICIPALITY Vs. GAS AUTHORITY OF INDIA LIMITED
May 12, 2005
MUNNA Vs. STATE OF MADHYA PRADESH
March 16, 2005
MUNNA Vs. BHAGESHWARI BAI
November 16, 2005
MUNNALAL Vs. STATE OF M P
August 8, 2005
MUNNALAL Vs. MALIYA BAI
December 9, 2005
Munnalal Vs. Jabalpur Vikas Pradhikaran
April 28, 2005
MUNNALAL MISHRA Vs. UNION OF INDIA
May 4, 2005
MUNSA KUMHAR S/O LALUA Vs. BRIJ KISHORE S/O PARMESHWAR AND OTHERS
November 30, 2005
MURARITAL SHARMA Vs. SHALENDRA SINGH
December 16, 2005
MURLI S O RAMLAL Vs. STATE OF M P
August 8, 2005
N AJIT KUMAR Vs. HANUMAN PRASAD
August 31, 2005
NABBU Vs. STATE OF M P
April 7, 2005
NAGAR PALIKA Vs. SHIVSHANKAR GUPTA
May 5, 2005
NAGAR PALIKA NIGAM, RATLAM Vs. SAJJAN MILLS LTD.
July 28, 2005
NAGAR PANCHAYAT BADAWADA Vs. LAXMINARAYAN RATHORE
February 10, 2005
NAGULAL Vs. CENTRAL NARCOTICS BUREAU
May 12, 2005
NAND KISHORE Vs. PANDU
April 28, 2005
NANDA Vs. CHOTTULAL
January 18, 2005
NANDKISHORE Vs. CENTRAL BUREAU OF NARCOTICS NEEMUCH
March 11, 2005
NANDKISHORE Vs. STATE OF M P
March 18, 2005
NANDKISHORE Vs. SHOBHA DEVI
September 2, 2005
NANDLAL Vs. MANGIBAI
December 12, 2005
Nandlal Vs. State of Maharashtra
February 14, 2005
NANDU Vs. SHEELA BAI
August 31, 2005
NANDUBAI Vs. SHYAMBAI AND ORS
July 19, 2005
NANURAM BHANWARLAL Vs. STATE OF M P
August 4, 2005
NARAIN INDUSTRIES Vs. DIAMOND CEMENTS
September 28, 2005
NARAINI BAI Vs. KHOOBI
September 22, 2005
NARAYAN PRASAD Vs. STATE OF MADHYA PRADESH
March 25, 2005
NARAYANSINGH Vs. STATE OF MADHYA PRADESH
October 19, 2005
NARAYANSINGH Vs. BHAGWANSINGH
April 28, 2005
NARENDRA Vs. SHANTI SINGH
August 5, 2005
NARENDRA KUMAR Vs. STATE OF M P
November 23, 2005
NARENDRA KUMAR Vs. MANJU AGARWAL
February 18, 2005
NARENDRA SINGH Vs. GOVIND
September 8, 2005
NARENDRA SINGH ALIAS NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
September 30, 2005
NARENDRA SINGH BHADAURIA Vs. STATE OF MADHYA PRADESH
February 25, 2005
NARENDRA SINGORE Vs. STATE OF M P
April 4, 2005
NARESH Vs. STATE OF M P
November 25, 2005
NARESH AND CO Vs. STATE OF M P
January 12, 2005
NARESH SETH Vs. MAHANT KRISHNA GOPALPURI
August 11, 2005
NARMADA CLUB REGD SOCIETY Vs. P K TARA
July 26, 2005
NARMADA PRASAD SAXENA Vs. STATE OF M P
February 16, 2005
NARSINGH Vs. SUROO
July 1, 2005
NARSINGH LAL SHAH Vs. KAMAL
November 7, 2005
Naseema Bai Vs. Jaiprakash
March 7, 2005
NATH SINGH Vs. STATE OF M P
January 7, 2005
NATHU Vs. STATE OF M P
February 9, 2005
NATIONAL INSURANCE CO LTD Vs. MAINA SINGHSMT SHASHI PANDEY
July 27, 2005
NATIONAL INSURANCE CO LTD Vs. MOLIYA DEVI
July 20, 2005
NATIONAL INSURANCE CO LTD Vs. SUNITA BAI
August 4, 2005
NATIONAL INSURANCE CO LTD Vs. SUNITA YADAV
January 6, 2005
NATIONAL INSURANCE CO LTD Vs. MANNIBAI
January 12, 2005
NATIONAL INSURANCE CO LTD Vs. KALYAN SINGH
November 7, 2005
NATIONAL INSURANCE CO LTD Vs. KHELLI RAI
August 30, 2005
NATIONAL INSURANCE CO LTD Vs. UJJWALA
February 3, 2005
NATIONAL INSURANCE CO LTD Vs. RANCHOOR SINGH
February 24, 2005
NATIONAL INSURANCE CO LTD Vs. MAHENDRA KUMAR JAIN
March 3, 2005
NATIONAL INSURANCE CO. LTD Vs. DAULAT SINGH
December 1, 2005
NATIONAL INSURANCE CO. PVT. LTD. AND ETC. Vs. TEJIYABAI AND OTHERS
August 8, 2005
NATIONAL INSURANCE COMPANY Vs. UMRAVSINGH
July 29, 2005
NATIONAL TEXTILE CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
April 15, 2005
NATIOOAL INSURANCE CO LTD Vs. LACHHIBAI
December 5, 2005
NAVED IQBAL ANSARI Vs. BHAIYALAL & ORS
July 27, 2005
NAVLESH PATHAK Vs. DUSHYANT SHARMA
April 13, 2005
NAWAL SINGH Vs. STATE OF M P
May 20, 2005
NEELAM Vs. STATE OF MP.
November 16, 2005
NEELAM DEVI Vs. DEVENDRA SINGH YADAV
May 12, 2005
NEMI CHAND Vs. PRADEEP KUMAR
January 25, 2005
NEMICHAND JAIN Vs. STATE OF MADHYA PRADESH
August 25, 2005
NENE OKUGO Vs. STATE OF M P
February 10, 2005
NEPA LTD., BURHANPUR Vs. STATE INDUSTRIAL COURT OF M.P., INDORE AND OTHERS
January 19, 2005
NETRAM Vs. VIJAY KUMAR
September 9, 2005
NEW INDIA ASSURANCE CO LTD Vs. DILIP KUMAR
November 8, 2005
NEW INDIA ASSURANCE CO LTD Vs. RATIBAI
November 24, 2005
NEW INDIA ASSURANCE CO LTD Vs. ASHOK KUMAR DANDOTIYA
February 24, 2005
NEW INDIA ASSURANCE CO LTD Vs. ARUN KUMAR
May 10, 2005
NEW INDIA ASSURANCE CO LTD Vs. PANCHAM SINGH
July 27, 2005
NEW INDIA ASSURANCE COMPANY Vs. LALLU
January 27, 2005
NEW INDIAASSURANCE CO LTD Vs. VIRENDRA SINGH
July 4, 2005
Nimar Textiles Co. Ltd. Vs. Addl. Labour Commissioner
April 27, 2005
NIRMALA Vs. JAGRASINGH
July 29, 2005
NIRMALA BAI Vs. RAMESHCHANDRA
November 28, 2005
NISSAR Vs. M P S R T CORPORATION DHAR
March 14, 2005
Nitesh Vs. State of M.P.
February 4, 2005
NITESH KUMAR PANDEY Vs. STATE OF M.P. & ORS.
October 19, 2005
NITIN PAHADIYA Vs. UNION OF INDIA
August 4, 2005
NIZUMALHAQ Vs. PHOOL BEGUM
August 4, 2005
NORTHERN AIR PRODUCTS (P) LTD. Vs. CIT
January 3, 2005
NORTHERN AIR PRODUCTS PVT LTD Vs. COMMISSIONER OF INCOME TAX
January 3, 2005
NORTHERN COALFIELDS LTD Vs. DADAI
November 8, 2005
NOUSHAD & ORS. Vs. STATE OF M.P.
July 5, 2005
NYAZ MOHAMMED Vs. STATE OF M P
November 22, 2005
O.K. Burman Vs. M.P. Police Housing Corporation Ltd.
October 17, 2005
OM PRAKASH Vs. UCO BANK
April 8, 2005
OM PRAKASH Vs. FIDA HUSSAIN
February 21, 2005
OMPRAKASH Vs. STATE OF M P
March 25, 2005
OMVATI & ORS Vs. BADRIPRASAD & ANR
July 6, 2005
ORIENT PAPER MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 17, 2005
ORIENTAL INSURANCE CO LTD Vs. GEETA SHARMA
September 6, 2005
ORIENTAL INSURANCE CO LTD Vs. MAHESH PRASAD RAWAT
November 25, 2005
ORIENTAL INSURANCE CO LTD Vs. SIYARAM
January 11, 2005
ORIENTAL INSURANCE CO LTD Vs. SHEELA BAI JAIN
August 3, 2005
ORIENTAL INSURANCE CO LTD Vs. MANISHA CHATURVEDI
July 30, 2005
ORIENTAL INSURANCE CO LTD Vs. SHAILENDRA SINGH
July 14, 2005
ORIENTAL INSURANCE CO LTD Vs. PRASANNA KUMAR JHA
July 8, 2005
ORIENTAL INSURANCE CO. LTD Vs. SEEMA CHOUHAN
December 7, 2005
ORIENTAL INSURANCE COMPANY Vs. AJIT NIRKHE
August 8, 2005
P K SHUKLA Vs. MANDLA BALAGHAT REGIONAL RURAL BANK
June 22, 2005
P N MISHRA Vs. STATE OF M P
March 31, 2005
P S DEO Vs. STATE OF M P
February 7, 2005
P.S. Deo Vs. State of M.P.
February 7, 2005
P.S. Pandya Vs. State of M.P.
May 4, 2005
P.S. RAI Vs. UNION OF INDIA AND ORS.
February 10, 2005
PADMA SINGH Vs. STATE OF M P
October 7, 2005
PAHARI LAL Vs. MAHESH RAM
January 11, 2005
PANCHAM BATHAM Vs. STATE OF MADHYA PRADESH
July 14, 2005
PANDHARINATH Vs. RUKMINIBAI
November 30, 2005
PANDURANG KADAM Vs. STATE OF M P
February 3, 2005
PANKAJ AGRAWAL & ORS. Vs. SHAKUNTALA DEVI & ORS.
October 24, 2005
PAPPU Vs. STATE OF M P
February 9, 2005
PARASMAL Vs. STATE OF MP.
September 8, 2005
PARASMAL SAKLECHA Vs. HIMAT KOTHARI & ORS.
April 1, 2005
PARMA Vs. RATNA KACHHI
August 18, 2005
PATIRAJ SINGH Vs. NATIONAL INSURANCE CO LTD
September 9, 2005
PAVITRABAI Vs. SHANKAR SINGH
August 25, 2005
PEER BUX KHAN Vs. STATE OF M P
February 8, 2005
PEERU ALIAS PRABHULAL Vs. STATE OF M P
November 23, 2005
PEERUSHAH @ PEER MOHAMMAD & ANR. Vs. STATE OF M.P.
May 11, 2005
POONA BAI Vs. STATE OF M P
April 11, 2005
POONAM RAJANI Vs. STATE OF MP
December 3, 2005
POORAN LAL Vs. SOMWANTI BAI
January 7, 2005
PRABHASHCHANDRA JHA Vs. COMMISSIONER OF WEALTH-TAX
February 28, 2005
PRABHAT KUMAR Vs. ANIL KUMAR
November 17, 2005
PRADEEP JOSHI Vs. ABBAS KHAN
November 25, 2005
Pradeep Kumar Kognolkar Vs. Union of India
August 2, 2005
PRADIP ALIAS BIKKI Vs. STATE OF M.P.
May 4, 2005
PRAGATI KIRAN NAAGAR Vs. HARI SINGH GAUR UNIVERSITY
April 20, 2005
PRAHLAD THAKUR Vs. M P PUBLIC SERVICE COMMISSION
April 7, 2005
PRAKASH KHATI Vs. STATE OF MADHYA PRADESH
March 25, 2005
PRAKASH MEHTAR Vs. GANGABAI
November 22, 2005
PRAMILA BAKORE Vs. COMMISSIONER OF INCOME-TAX
February 8, 2005
PRAMOD KUMAR Vs. STATE OF MADHYA PRADESH
March 18, 2005
PRAMOD SONI Vs. STATE OF MADHYA PRADESH
September 21, 2005
PRAMODCHANDRA Vs. ASHWANI ARORA
July 4, 2005
PRANSHU INDURKHYA Vs. STATE OF M P
January 5, 2005
PRASHANT SHARMA Vs. STATE OF MP.
July 7, 2005
PRATIBHA Vs. RUPESH PAWAR
August 16, 2005
Praveen @ Chukha Vs. State of M.P.
February 23, 2005
PRAVEEN KUMAR Vs. DEITY SHRI VISHNU BHAGWANSHRI RAM CHANDRA JI SHRI SHANDKAR JI MANDIR GOLSAPUR
January 18, 2005
PRAVEEN KUMAR SHRIVASTAVA Vs. BHAIYA KHAN
September 7, 2005
PRAVEEN NAHAR Vs. KRISHAN GOPAL SANGHI
October 28, 2005
PRAVEEN S. POTDAR Vs. VILAS J. CHORSIYA & ORS.
September 12, 2005
PRECISION TECHNOFAB AND ENGINEERING PVT LTD Vs. STATE OF M P
December 16, 2005
PREETAM AND ANOTHER Vs. VIRENDRA SINGH AND OTHERS
August 11, 2005
PREETI Vs. BANTI
June 24, 2005
PREETI SWARNKAR ALIAS PREETI SONI Vs. CHANDRA KANT SWARNKAR
January 10, 2005
PREMCHAND JAIN Vs. ASHOK KUMAR AGRAWAL
February 15, 2005
PREMIER PROTEINS LTD Vs. CIT
January 5, 2005
PREMLATA SHUKLA Vs. SITARAM RAI
August 2, 2005
PRESIDENT NAGAR PANCHAYAT Vs. RAKESH KUMAR SEHGAL
May 9, 2005
PRESIDENT, NAGAR PANCHAYAT, PICHHORE & ANR. Vs. RAKESH KUMAR SEHGAL
May 2, 2005
PRESTIGE FEED MILLS LTD Vs. COMMISSIONER OF INCOME-TAX
January 25, 2005
PRISM CEMENT COMPANY Vs. M P STATE ELECTRICITY BOARD
August 22, 2005
PRIYA THAKUR Vs. DIRECTOR, G.M. GHATGE PATIL TRANSPORT LTD
January 14, 2005
PROGRESSIVE CAREER ACADEMY PVT LTD Vs. FIITJEE LTD
November 30, 2005
PROJECT DIRECTOR DISTRICT LITERACY SAMITI Vs. MAMTA SHRIVASTAVA
April 4, 2005
PUNJAB AND SIND BANK Vs. LAXMAN SINGH
January 24, 2005
PURANCHAND SHIVHARE Vs. PRAFULLA KUMAR SOLANKI
August 8, 2005
PURUSHOTTAM Vs. STATE OF M P
March 22, 2005
PUSHPA Vs. STATE OF M P
September 28, 2005
Pushpa Chouhan Vs. State of M.P.
January 25, 2005
Pushpendra Singh Baghel Vs. State of M.P.
February 24, 2005
PUSHPLATA VERMA Vs. CHEN SINGH
October 4, 2005
R J FOUDAR BUS SERVICE Vs. GANPAT SINGH
November 30, 2005
R P SENGHAL Vs. STATE OF M P
January 6, 2005
R.B. SINGH Vs. STATE OF MADHYA PRADESH AND OTHERS
September 5, 2005
R.K. PIPLEWAR Vs. STATE OF M P
February 1, 2005
R.K. SHRIVASTAVA Vs. ANJUMAN
July 12, 2005
R.S. DUDEE (MAJ.) Vs. UNION OF INDIA AND OTHERS
October 17, 2005
RADHA TIN CONTAINERS Vs. ANANDRAM
October 17, 2005
RADHABAI Vs. HUKUM SINGH
July 13, 2005
RADHESHYAM Vs. STATE OF M P
October 27, 2005
RADHESHYAM Vs. STATE OF M P
September 8, 2005
RADHESHYAM RENWAL Vs. UNION OF INDIA
November 18, 2005
RADHIKA PRASAD Vs. NURUDDIN KHAN
August 25, 2005
RAFIQ MOHMMAD Vs. RAGHUVEER SINGH
August 29, 2005
RAFIQUE Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
August 13, 2005
RAGHAVENDRA SINGH Vs. LALLA @ HARISHANKAR
December 1, 2005
RAGHUNATH Vs. MUNNILAL
December 14, 2005
RAGHURAJ PRATAP SINGH Vs. STATE OF M P
December 15, 2005
RAGHUVAR Vs. ASHARAM
December 12, 2005
Raghwendra Sohgaura Vs. State of M.P.
April 19, 2005
RAIRU DISTILLERS LIMITED Vs. M P POLLUTION CONTROL BOARD
July 22, 2005
RAJ KISHORE SINGH Vs. MUNNA LAL MISHRA
July 18, 2005
RAJ KOUR RANDHAWA Vs. STATE OF M P
April 27, 2005
RAJ KUMAR GOYAL Vs. PRYAG NARAIN SHARMA
November 30, 2005
RAJA Vs. STATE OF MADHYA PRADESH
February 4, 2005
RAJARAM SHARMA Vs. STATE OF M P
November 25, 2005
Rajawat and Company Vs. State of M.P.
May 12, 2005
RAJEEV AGARWAL Vs. RAMPAL YADAV
July 26, 2005
RAJENDRA CHATURVEDI Vs. STATE OF MADHYA PRADESH
March 2, 2005
RAJENDRA GIRI GOSWAMI Vs. STATE OF M P
April 1, 2005
RAJENDRA KUMAR Vs. YAKUB KHAN
March 21, 2005
RAJENDRA KUMAR BANSAL Vs. RAVINDRA MALAV AND OTHERS
November 25, 2005
RAJENDRA KUMAR JOSHI Vs. DEPUTY CHIEF SECURITY COMMISSIONER AND OTHERS
June 21, 2005
RAJENDRA KUMAR NAGARIYA Vs. MUNICIPAL CORPORATION, SAGAR
November 22, 2005
RAJENDRA PATIDAR Vs. COLLECTOR, DHAR
December 6, 2005
RAJENDRA PRASAD YADAV Vs. STATE OF M P
October 18, 2005
RAJENDRA PRASAD YADAV AND ANOTHER Vs. STATE OF M.P. AND OTHERS
September 7, 2005
RAJENDRA SAPRE Vs. JANKI PATEL
August 1, 2005
RAJENDRA SINGH Vs. STATE OF M P
March 3, 2005
RAJENDRA SINGH Vs. STATE OF M P
February 9, 2005
RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
October 27, 2005
RAJESH Vs. MUNNIBAI CHOUDHARY
August 10, 2005
RAJESH Vs. BAHADUR
July 12, 2005
RAJESH Vs. M.P.S.R.T.C.
March 3, 2005
RAJESH KUMAR Vs. STATE OF M P
December 6, 2005
RAJESH KUMAR MISHRA Vs. KASHIRAM
March 23, 2005
Rajesh Kumar S/o Wadhumal Sindhi Vs. Dhalumal S/o Gopaldas Babani
August 11, 2005
RAJESH MAKHIJA Vs. MAMTA ALIAS SHALU
April 12, 2005
RAJESH SHARMA Vs. STATE OF M P
May 4, 2005
RAJESH SHUKLA Vs. MEENA SHUKLA
April 8, 2005
RAJKUMAR Vs. STATE OF M P
July 26, 2005
RAJKUMAR PANDEY Vs. BOARD OF MADHYA PRADESH SECONDARY
December 6, 2005
RAJKUMARI ARORA Vs. RAJA RAM
August 9, 2005
RAJPAL SINGH Vs. C B I
August 5, 2005
RAJSHRI TIWARI Vs. STATE OF MADHYA PRADESH
October 6, 2005
RAJU Vs. SARDAR SINGH
April 5, 2005
RAKESH Vs. STATE OF M.P.
May 6, 2005
RAKESH PRASAD TIWARI Vs. RAMKISHORE GUPTA
October 19, 2005
RAM @ RAMESH Vs. BABUKHAN
May 11, 2005
RAM BABU SHARMA Vs. IQLAQ KHAN & ORS.
January 5, 2005
RAM BAHORI Vs. TATA FINANCE LTD. AND OTHERS
April 6, 2005
RAM DAYAL Vs. STATE OF MADHYA PRADESH
November 12, 2005
RAM KHELAWAN PATEL Vs. STATE OF M.P.
December 6, 2005
RAM KHELAWAN PATEL Vs. STATE OF MADHYA PRADESH
December 16, 2005
RAM KISHAN Vs. STATE
February 9, 2005
Ram Krishan Vs. State of M.P.
December 12, 2005
RAM KUMAR SINGH Vs. SATE OF M.R. & ORS.
February 10, 2005
RAM KUMAR YADAV Vs. SOUTH EASTERN COAL FIELDS LIMITED
August 10, 2005
RAM KUWAR BAI & ORS Vs. BADRI PRASAD & ANR
July 6, 2005
RAM LAL Vs. MANOJ
December 16, 2005
RAM MOHAN SHARMA Vs. NATIONAL FERTILIZER LTD
March 10, 2005
RAM NATH Vs. BAIJNATH
April 20, 2005
RAM NAYAN Vs. STATE OF MADHYA PRADESH
December 1, 2005
RAM PHULVAR Vs. STATE OF MP
September 28, 2005
RAM PUKAR SINGH Vs. BHIMSEN
September 15, 2005
RAM RATI Vs. SUB-DIVISIONAL OFFICER
April 1, 2005
RAM SEWAK Vs. STATE OF MADHYA PRADESH
March 24, 2005
RAM SINGH Vs. STATE OF MADHYA PRADESH
November 17, 2005
RAM SINGH Vs. STATE OF M P
April 28, 2005
RAM SWAROOP MAHESHWARI Vs. JAI PRAKASH AND ANOTHER
May 4, 2005
Ram Swaroop Rathore Vs. State of M.P.
February 17, 2005
RAM VISHAL Vs. SHOBHA RAM
November 21, 2005
RAM VISHAL ALIAS VISHALI KACHHAWAHA Vs. DWARKA PRASAD JAISWAL
December 7, 2005
RAMA PRASANNA TIWARI Vs. ASHIMA
February 24, 2005
Rama Shrivastava Vs. State of M.P.
August 25, 2005
RAMAKANT SINGH Vs. AMBA RAM
April 7, 2005
RAMAN ASTHANA Vs. MAHILA SIYABAI
March 15, 2005
RAMASWAMY Vs. STATE M P
January 4, 2005
RAMBABU SHARMA Vs. SANTOSH KUMAR AND ANOTHER
July 12, 2005
RAMBALI MISHRA Vs. STATE OF M.P.
May 16, 2005
RAMBALLABH GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 17, 2005
RAMBARAN SINGH Vs. STATE OF MADHYA PRADESH
March 7, 2005
RAMBILASH RAJAK Vs. UNION OF INDIA AND ORS.
September 19, 2005
RAMCHARAN Vs. ASHOK AWASTHI AND ORS.
August 10, 2005
RAMDAS Vs. ARTI
October 13, 2005
RAMDAS JUGANI Vs. COMMISSIONER OF INCOME-TAX
November 29, 2005
RAMDEEN Vs. DEPUTY REGISTRAR
November 14, 2005
RAMESH Vs. STATE OF M P
August 23, 2005
RAMESH CHAND Vs. KISHAN CHAND
August 22, 2005
RAMESH CHANDRA DUBEY Vs. STATE OF M P
February 9, 2005
RAMESH GONEKAR Vs. MEMBER JUDGE STATE INDUSTRIAL COURT
April 7, 2005
RAMESH KHATIC Vs. RAJU
December 2, 2005
Ramesh Kumar Rusia Vs. State of M.P.
May 22, 2005
RAMESH KUMAR RUSIA Vs. STATE OF M.P. & ORS.
February 22, 2005
RAMESH KUMAR SHUKLA Vs. THE CHAIRMAN, M.P.E.B., RAMPUR, JABALPUR & ORS.
October 20, 2005
RAMESH VERMA Vs. M P S R T C
March 23, 2005
RAMESHCHANDRA Vs. CITIZEN TRANSPORT COMPANY (PVT) LTD
July 5, 2005
RAMESHWAR Vs. SALIM KHAN
April 12, 2005
RAMESHWAR PRASAD GUPTA Vs. PRASANNA KUMAR JAIN
January 28, 2005
RAMESHWAR PRASAD SUNDERLAL Vs. UNION OF INDIA
November 18, 2005
RAMESHWARDAYAL NAMDEO Vs. JAGDISH THAREJA
November 8, 2005
RAMGOPAL Vs. STATE OF M P
October 27, 2005
RAMGOPAL KANHAIYALAL Vs. DINANATH GYASILAL
October 14, 2005
RAMHET SINGH Vs. KEDAR SINGH
July 15, 2005
RAMI Vs. RAHUL TRADING AND FINANCE PVT LTD
February 11, 2005
RAMJAN KHAN Vs. KHUMAN
December 7, 2005
RAMKANYABAI Vs. UNAV TRANSPORT CO P LTD
August 24, 2005
RAMKUMAR BAI & ORS. Vs. JAGDISH & ORS.
November 17, 2005
RAMKUMAR SINGH Vs. RAJESH KUMAR AGRAWAL
January 27, 2005
RAMLA CONSTRUCTION Vs. STATE OF M P
October 25, 2005
RAMLAL Vs. STATE OF M P
February 9, 2005
RAMLAL Vs. STATE OF M P
August 1, 2005
Ramlal Vs. State of M.P.
April 4, 2005
RAMNARAYANA Vs. DALPATSINGH
May 9, 2005
RAMNATH Vs. STATE OF M P
May 3, 2005
RAMPYARIBAI VANSH Vs. WESTERN COALFIELDS LTD
January 12, 2005
RAMRATAN DWIVEDI Vs. MUNICIPAL COUNCIL, DEVENDRA NAGAR
November 8, 2005
RAMRATO Vs. BISMILLA
November 21, 2005
RAMSINGH Vs. UJJAIN PARASPAR SAHAKARI BANK
May 12, 2005
RAMSINGH Vs. SHIVAJI RAO
March 29, 2005
RAMSWAROOP Vs. STATE OF M P
August 25, 2005
RAMSWAROOP Vs. STATE OF M P
August 3, 2005
RAMVILAS GUPTA Vs. GOVIND PRASAD GUPTA
February 21, 2005
RAMWATI Vs. RAJVEER SINGH
July 25, 2005
RANA SAMEER SINGH Vs. AJEEM BUX
July 29, 2005
RANI Vs. KAILASH NARAYAN
February 28, 2005
RANVIR GADARIYA Vs. STATE OF M P
February 9, 2005
Rashid Khan Majid Khan Vs. Union of India
March 2, 2005
RASHMA BAI Vs. DARSHANLAL
October 24, 2005
RATAN SINGH Vs. STATE OF M P
July 4, 2005
RAVI BHATT Vs. STATE OF M.P.
June 23, 2005
RAVI MAHESHWARI Vs. STATE OF M P
March 7, 2005
RAVI PRAKASH GUPTA Vs. STATE OF M P
March 2, 2005
RAVI SHANKAR Vs. STATE OF M P
January 3, 2005
RAVINDRA JOSHI Vs. TANSUKH LAL
September 19, 2005
RAVISH Vs. RAKESH
July 27, 2005
Razaque Mohd. S/o Imamuddin Vs. State of M.P.
September 14, 2005
REENA Vs. MOHD RAFEEQ
November 10, 2005
REKHA Vs. STATE
March 1, 2005
REKHA BAI Vs. SAMIULLA
November 25, 2005
REKHA RANA Vs. RATNASHREE JAIN
August 17, 2005
RIAZUDDIN KHAN Vs. STATE OF MP
July 21, 2005
ROHIT Vs. SWARNA KAUR
February 28, 2005
ROOP SINGH Vs. JOINT REGISTRAR
November 25, 2005
ROSHAN SINGH CHAUHAN Vs. M P RAJYA SAHAKARI KRISHI VIKAS EVAM GRAMIN VIKAS BANK
December 8, 2005
RUPALI SINGH Vs. STATE
May 12, 2005
S S SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
October 20, 2005
S Z JAFREY Vs. MODERN INDUSTRIAL ENTERISES INDORE
October 6, 2005
S.C. DUBEY Vs. STATE OF MP.
March 28, 2005
S.C. GUPTA Vs. STATE OF M.P
December 7, 2005
S.K. SHRIVASTAV Vs. SAFIQ SHAH
July 27, 2005
S.N. Singh Vs. State of M.P.
January 17, 2005
S.P. Tiwari Vs. Union of India
October 28, 2005
S.S. VISHWAKARMA Vs. STATE OF M.P.
February 23, 2005
SAHAB SINGH Vs. STATE OF M P
May 18, 2005
Sahab Singh Sengar Vs. State of M.P.
January 6, 2005
SAHEED Vs. KARTAR SINGH
July 27, 2005
SAJJANBAI Vs. MANISH
October 28, 2005
SAMEENA KHAN Vs. STATE OF M P
April 12, 2005
SAMOTIBAI Vs. DHANNALAL
January 27, 2005
SAMPAT KUMAR DWIVEDI Vs. STATE OF M P
January 20, 2005
SAMPATBAI Vs. KARNAIL SINGH
July 28, 2005
SANAT KUMAR Vs. STATE OF M P
February 11, 2005
SANCHALAK MANDAL YAGYA SAGAR MATSYA UDHYOG Vs. DEPUTY REGISTRAR CO OP SOCIETIES
December 14, 2005
SANCHALAK MANDAL ZILA THOK UPBHOKTA SAHKARI BHANDAR Vs. DEPUTY REGISTRAR
December 2, 2005
SANCHALAK MANDI ZILA SAHAKARI SANGH Vs. DY REGISTRAR
December 21, 2005
SANGEETA KALANKI Vs. ABDUL LATIF
April 19, 2005
SANJAY Vs. AKHILESH
September 16, 2005
SANJAY R TRIVEDI Vs. STATE OF MADHYA PRADESH
February 8, 2005
Sanjay Singh Vs. State of M.P.
November 7, 2005
SANNO DEVI Vs. BALRAM
March 10, 2005
SANTOSH Vs. STATE OF M P
July 21, 2005
SANU ALIAS IMRAN Vs. STATE OF MADHYA PRADESH
February 23, 2005
SARABJIT SINGH MOKHA Vs. STATE OF MADHYA PRADESH
March 25, 2005
SARDAR TARUNVEER SINGH SACHDEVA Vs. PREMNARAYAN AHIRWAR
October 20, 2005
SARDARBAI Vs. MATHRIBAI
March 15, 2005
SARJOO PRASAD Vs. STATE OF MP
November 29, 2005
SARMAN Vs. STATE OF MADHYA PRADESH
November 22, 2005
SAROJ GOSWAMI Vs. STATE OF MP
March 1, 2005
SAROJ SHARMA Vs. MADAN BABU KUSHWAH
February 15, 2005
SAROJ SINGH AND ORS. Vs. M/S VISHWANATH PRASAD AND ORS.
August 10, 2005
SATISH KUMAR JAIN Vs. DURGA BAI
November 22, 2005
SATISH KUMAR SHRIVASTAVA Vs. STATE OF M.P. AND OTHERS
February 17, 2005
Satish Prajapati Vs. State of M.P.
December 6, 2005
SATYANARAIN Vs. STATE OF M P
December 9, 2005
SATYAWATI DEVI Vs. HAJI MOHAMMAD SHAREEF
August 30, 2005
SAURABH ALLOY CASTINGS LTD Vs. CEGAT
May 18, 2005
SAVITA RAI Vs. SUNIL KUMAR RAI
September 12, 2005
SAVITRI BAI Vs. GOVIND
November 29, 2005
SAYADA BAI Vs. BANE SINGH
September 29, 2005
SAYADA BAI Vs. BANE SINGH
August 29, 2005
SAYRA Vs. BALMUKUND
August 18, 2005
SECRETARY GENERAL FAMILY PLANING ASSOCIATION Vs. RAJESH KUMAR KHATRI
May 5, 2005
SEEMA Vs. NILESH CHOUHAN
November 21, 2005
SEEMA & ORS Vs. RAMESHCHANDRA & ORS
June 23, 2005
SERMEN INDIA ROAD MAKERS PVT LTD Vs. STATE OF M P
January 18, 2005
SESSIONS JUDGE SAGAR Vs. UNION OF INDIA
April 1, 2005
Set Discovery Pvt. Ltd Vs. Shashikant S/o Padmakar Kudroli
January 4, 2005
SHABBIR HUSSAIN Vs. DINESH
February 9, 2005
SHAILENDRA KUMAR SENGUPTA Vs. STATE OF MAHARASHTRA
August 26, 2005
SHAILENDRA SINGH Vs. STATE OF M P
February 14, 2005
SHAKUNTALA Vs. PANKAJ CHOURASIYA
September 2, 2005
SHAKUNTALA SHARMA Vs. STATE OF M P
March 7, 2005
Shakur Khan S/o Majid Khan Vs. Babu Khan S/o Majid Khan
August 30, 2005
Shameem Begum Vs. M.P. State Transport Nigam
November 22, 2005
SHANKAR Vs. STATE OF MADHYA PRADESH
March 25, 2005
SHANKAR SINGH Vs. STATE OF M P
May 4, 2005
SHANKAR SINGH Vs. ISHWAR LAL & ORS.
May 9, 2005
SHANKARLAL Vs. DEWAS CENTRAL CO OPERATIVE BANK LTD
December 5, 2005
SHANTARAM SOMWANSHIMANIKLAL Vs. STATE OF MADHYA PRADESH
September 26, 2005
SHANTI BAI Vs. STATE OF M P
April 4, 2005
SHANTI BAI Vs. CHARANJEET SINGH AND ORS.
August 2, 2005
SHANTI DEVI Vs. DWARKA DAS
January 25, 2005
SHANTILAL Vs. STATE OF M P
February 9, 2005
SHANTILAL Vs. BHURIYA @ BHURA LAL
June 30, 2005
Shantishukla Vs. Shanti Bai
March 10, 2005
Sharad Dave Vs. Mahesh Gupta
October 10, 2005
SHARAD DAVE Vs. MAHESH GUPTA
January 10, 2005
SHARAD KACHHI Vs. STATE OF M P
May 17, 2005
SHEEL KUMAR Vs. STATE
March 16, 2005
SHEELA Vs. STATE OF MP.
November 18, 2005
SHEIKH MOHD. KHALIL Vs. STATE OF MP.
August 23, 2005
SHIV KUMAR Vs. STATE OF M P
May 20, 2005
SHIV LAL YADAV & ORS. Vs. STATE OF M.P.
April 27, 2005
SHIV NARAIN JOHRI Vs. STATE GOVERNMENT OF MADHYA PRADESH
October 7, 2005
SHOBHA MAHESHWARI Vs. STATE OF MP
December 13, 2005
SHRADDHA Vs. BADRESH
September 13, 2005
SHRAVAN S/O GHUSAI Vs. STATE OF M.P.
March 23, 2005
SHREE KISHAN Vs. RAJENDRA VARMA
August 12, 2005
SHRI JAWAHARLAL Vs. STATE OF M P AND ORS
July 21, 2005
SHRI RAM CITY UNION FINANCE LTD Vs. STATE OF M.P.
July 12, 2005
SHRI RAM MARBLE Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAX, CIRCLE-I, JABALPUR
August 2, 2005
SHRIMANT SARDAR VIRENDRASINGH Vs. MANOHAR
March 3, 2005
SHUBHAM ENTERPRISES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
July 25, 2005
SHYAM ELECTRIC WORKS Vs. COMMISSIONER OF INCOME TAX
March 22, 2005
SHYAM OIL MILLS Vs. COMMISSIONER OF INCOME TAX
March 28, 2005
SHYAM SHARMA Vs. STATE OF MADHYA PRADESH
September 20, 2005
SHYAM SINGH Vs. STATE OF M P
October 27, 2005
SHYAMABAI Vs. DARSHANDEVI
August 22, 2005
SIDAMMA NAIDU Vs. V. VIKRAM REDDY AND ANOTHER
May 11, 2005
SIDDHARTH SOYA PRODUCTS PVT LTD Vs. STATE OF MP
October 27, 2005
SITARAM Vs. UNION OF BANK OF INDIA
October 29, 2005
SITARAM GILDA Vs. KISHORE KUMAR
August 1, 2005
SMT. ANITA CHOUDHARY Vs. STATE OF M.P.
August 1, 2005
SMT. PHOOLBAI W/O LATE SHANKARLAL & ANR. Vs. M/S GOPAL GRAIN TRADING STORE & ANR.
September 8, 2005
SMT. SHRI BAI AND OTHERS Vs. BHOLI RAM ALIAS BHOPLARAM
March 24, 2005
SOBARAN SINGH DADORIA Vs. STATE OF M P
January 18, 2005
Som Distilleries Pvt. Ltd. Vs. State of M.P.
September 26, 2005
SOMCHANDRA Vs. RAMDAS
April 6, 2005
SOMESHWAR SINGH Vs. STATE OF M.P.
March 24, 2005
SOMSATI DEVI Vs. PRESIDING OFFICER CGIT
January 17, 2005
SONA DEVI JAIN Vs. OMPRAKASH SHARMA
December 13, 2005
SONALI CABLES Vs. COMMISSIONER OF CENTRAL EXCISE
February 4, 2005
STATE BANK OF INDIA Vs. COMMISSIONER OF INCOME TAX
August 1, 2005
STATE BANK OF INDORE Vs. INCOME TAX APPELLATE TRIBUNAL
November 29, 2005
STATE BANK OF INDORE Vs. KRUSHNA CHANDRA
October 20, 2005
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX
February 11, 2005
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX
March 16, 2005
STATE BANK OF INDORE Vs. INCOME TAX APPELLATE TRIBUNAL
January 3, 2005
STATE OF M P Vs. ANIL KUMAR
October 25, 2005
STATE OF M P Vs. SANT RAVINDRA DAS GURU SWAROOPANAND
November 10, 2005
STATE OF M P Vs. KANTILAL
September 27, 2005
STATE OF M P Vs. KAMAL KISHORE SHARMA
September 13, 2005
STATE OF M P Vs. R L OGALE
October 6, 2005
STATE OF M P Vs. RAMCHANDRA
March 15, 2005
STATE OF M P Vs. NAVNEET LAL KAMDAR
February 15, 2005
STATE OF M P Vs. GOVINDSINGH
March 24, 2005
STATE OF M P Vs. HIRA S O JAGANNATH
May 3, 2005
STATE OF M P Vs. KISHAN
May 5, 2005
STATE OF M P Vs. SURENDRA NATH IAS
December 8, 2005
STATE OF M P Vs. THAN SINGH
December 14, 2005
STATE OF M P Vs. HABIB MUSTAFA
December 7, 2005
STATE OF M P Vs. SHABIR KHAN
November 29, 2005
STATE OF M P Vs. BUDDHASEN
July 11, 2005
STATE OF M P Vs. BOARD OF REVENUE
March 24, 2005
STATE OF M P Vs. BABULAL SHARMA
October 19, 2005
State of M.P. Vs. Koshy Mathew
February 8, 2005
State of M.P. Vs. Umesh
April 5, 2005
STATE OF M.P. Vs. DAYA RAM PANDEY & ORS.
October 4, 2005
STATE OF M.P. Vs. RAI SINGH
May 12, 2005
STATE OF M.P. Vs. HARBHAJAN SINGH
October 20, 2005
STATE OF M.P. Vs. JOJANSINGH AND OTHERS
March 24, 2005
STATE OF M.P. & ORS. Vs. SMT. PARVATI BAI
November 23, 2005
STATE OF M.P. AND ANOTHER Vs. RAJENDRA KUMAR BHALLA
June 28, 2005
STATE OF MADHYA PRADESH Vs. HAJARI LAL BHATT
December 15, 2005
STATE OF MADHYA PRADESH Vs. CHHINDWARA COLD STORAGE CO PVT LTD
April 29, 2005
STATE OF MADHYA PRADESH Vs. SADHWANI AND COMPANY
April 19, 2005
STATE OF MADHYA PRADESH Vs. RAMKUMAR SHARMA
April 6, 2005
STATE OF MADHYA PRADESH Vs. P D GOYAL
February 10, 2005
STATE OF MADHYA PRADESH Vs. RAMSINGH
March 18, 2005
STATE OF MADHYA PRADESH Vs. KANHAIYALAL
March 1, 2005
STATE OF MADHYA PRADESH Vs. BHOJPAL
November 22, 2005
STAYWELL HOTELS P LTD Vs. COMMISSIONER OF INCOME-TAX
March 21, 2005
STEEL INGOTS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX ASSESSMENT
January 3, 2005
STEEL TUBES OF INDIA Vs. STEEL AUTHORITY OF INDIA
March 22, 2005
STEEL TUBES OF INDIA LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX, INDORE
July 29, 2005
SUBHASH Vs. SATINDER KAUR
May 13, 2005
SUBHASH MAKURENKAR Vs. M D M P RAJYA KRISHI VIPENON BOARD
February 10, 2005
SUBODH GADKARI & ORS. Vs. STATE OF M.P. & ORS.
March 11, 2005
SUCHITRA SINHA Vs. BAIJNATH
January 17, 2005
SUDARSHAN COLD STORAGE (P) LTD Vs. JOINT COMMISSIONER OF INCOME TAX
September 6, 2005
SUDARSHAN JAIN Vs. DEEP CHAND JAIN
April 4, 2005
SUDHIR Vs. SUSHILA
August 3, 2005
SUDHU JAIN Vs. MAHENDRA KUMAR JAIN
September 29, 2005
SUKHLAL Vs. SUCCHASINGH
September 12, 2005
Sukhnandan Ahirwar Vs. State of M.P.
February 15, 2005
SUKHRAM Vs. SARJUBAI
January 18, 2005
SULEKHA MISHRA Vs. PURUSHOTTAM LAL SHARMA
August 30, 2005
SUMAN KALI JAISWAL Vs. DHARMWATI
August 3, 2005
SUMCR SINGH VISHWAKARMA Vs. STATE OF MADHYA PRADESH
February 23, 2005
SUMITRA Vs. STATE OF MADHYA PRADESH
September 19, 2005
SUNDARBAI Vs. LAXMINARAYAN
September 14, 2005
SUNDER LAL SONI Vs. NAMITA JAIN
November 17, 2005
SUNDERLAL SARAF Vs. SUBHAS CHAND JAIN
March 30, 2005
SUNEEL KUMAR Vs. BASANT
August 10, 2005
SUNHERILAL SAHARIYA Vs. STATE OF MSDHYA PRADESH
January 3, 2005
SUNIL BENJAMIN Vs. STATE OF M.P.
September 20, 2005
SUNIL GUPTA Vs. STATE OF M P
May 19, 2005
SUNIL KUMAR RAJAK Vs. STATE OF M P
September 28, 2005
SUNIL KUMAR SINGH Vs. STATE OF MADHYA PRADESH
January 25, 2005
SUNIL SETHI Vs. GOPALTL
October 4, 2005
SUNITA Vs. MADHYA PRADESH ELECTRICITY BOARD
February 3, 2005
SUNITA BAI Vs. BABULAL
September 27, 2005
SUNITA SHARMA Vs. STATE OF MADHYA PRADESH
February 11, 2005
SUPRIYA BANERJEE Vs. SURESH
July 26, 2005
SURAJ Vs. STATE OF M P
January 11, 2005
SURAJ PRASAD BURMAN Vs. STATE OF M.P.
September 26, 2005
SURAJ PRASAD SAHU Vs. ARJUN PRASAD
December 15, 2005
SURENDRA GAUTAM Vs. JANKIBAI
July 12, 2005
SURENDRA KUMAR Vs. PAPPU ALIAS JITENDRA
September 5, 2005
Surendra Kumar Chaturvedi Vs. State of M.P
July 21, 2005
SURENDRA NATH GUPTA Vs. UNION OF INDIA
December 15, 2005
SURESH Vs. STATE OF M P
July 19, 2005
SURESH AGRAWAL Vs. MUNICIPAL CORPORATION
October 6, 2005
SURESH CHAND TALERA Vs. COMMISSIONER OF INCOME TAX
December 13, 2005
SURESH CHANDRA Vs. KAILASH CHANDRA
August 17, 2005
SURESH KUMAR PUROHIT Vs. STATE OF M P
September 22, 2005
SURESH PATEL Vs. ANTAR SINGH
July 11, 2005
SURYA PRASAD SHUKLA Vs. M P STATE CONSUMER DISPUTE REDRESSAL COMMISSION
March 10, 2005
SURYA PRATAPSINGH Vs. SITALIYA
August 23, 2005
SURYAKANT SAPRE Vs. STATE OF M P
February 23, 2005
SUSHEEL KUMAR KHEMARIA Vs. STATE OF M P
April 8, 2005
SUSHILA Vs. RAJPAL SINGH
December 15, 2005
SUSHILA Vs. RAMPAL SINGH
February 15, 2005
SUSHILA BAI Vs. KUNWAR SINGH
August 17, 2005
SUSHILA DEVI SHARMA Vs. STATE OF M. P.
March 3, 2005
Sushila Pardhi Vs. State of M.P.
January 4, 2005
SYAMLAL Vs. SUDHIR JAIN
August 10, 2005
T R SAH Vs. KUNDAN KAUR
August 25, 2005
T V SUNDARAM IYENGAR Vs. SANJAY KUMAR JADHAV
February 3, 2005
TANTU ALIAS RAMESH YADAV Vs. STATE OF MADHYA PRADESH
March 23, 2005
TARUN OIL PVT. LTD. Vs. STATE OF M.P.
November 25, 2005
TATA EXPORTS LIMITED, DEWAS Vs. COMMISSIONER, COMMERCIAL TAX, M.P.
January 2, 2005
TEJ SINGH Vs. STATE OF MADHYA PRADESH
March 23, 2005
TEJSINGH Vs. STATE OF M P
February 11, 2005
THAN SINGH Vs. STATE OF M P
March 30, 2005
THE COLLIERY MANAGER Vs. SMT. RAMDEI & ORS.
August 10, 2005
TIRATHRAM BHASIN Vs. SHIV SHANKAR GOYAL
August 19, 2005
TIRUPATI STEEL INDUSTRIES LTD Vs. CESTAT
November 18, 2005
TRIVENI PRASAD MISHRA Vs. STATE OF M P
August 10, 2005
TUNDARAM Vs. VEER SINGH GURJAR
April 6, 2005
UDHAM @ DINESH Vs. STATE OF MP
August 12, 2005
UMA SHANKER Vs. STATE OF M.P.
August 5, 2005
UMADEVI Vs. SHIVAM COMMERCIAL SERVICE
January 18, 2005
UNION OF INDIA Vs. DHAR TEXTILE MILLS LTD
December 6, 2005
UNION OF INDIA Vs. GOKULCHAND AND SONS
June 30, 2005
UNION OF INDIA Vs. VIJAY LAXMI TRADERS
January 20, 2005
UNION OF INDIA Vs. POORTI METAL INDUSTRIES
January 18, 2005
UNION OF INDIA Vs. SIDDHARTH TUBES LTD
August 23, 2005
UNION OF INDIA Vs. HIND SYNTEX LTD
September 16, 2005
UNION OF INDIA Vs. NICHOLAS PIRAMAL INDIA LTD
April 5, 2005
UNION OF INDIA Vs. KALPANA DAL MILLS
April 13, 2005
UNION OF INDIA Vs. KINETIC HONDA MOTORS LTD
April 26, 2005
UNION OF INDIA Vs. BAJAJ TEMPO LIMITED
March 7, 2005
UNION OF INDIA Vs. DASHRATH PRASHAD DUBEY
April 12, 2005
UNITED INDIA INSURANCE CO LTD Vs. MAITHLI
February 22, 2005
UNITED INDIA INSURANCE CO LTD Vs. ASHA DEVI
August 18, 2005
UNITED INDIA INSURANCE CO LTD Vs. KAMLA RAGHUVANSHI
August 24, 2005
UNITED INDIA INSURANCE CO LTD Vs. CHANDRASI
July 6, 2005
UNITED INDIA INSURANCE CO LTD Vs. ANNAPURNA SHANDILYA
July 26, 2005
UNITED INDIA INSURANCE CO. LTD Vs. BHAGWATI BAI
October 24, 2005
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. KISNABAI AND OTHERS
March 1, 2005
UNITEDINDIA INSURANCE CO LTD Vs. SHYAM KUMAR
July 15, 2005
URMILA SHUKLA Vs. PAVAN KUMAR
July 14, 2005
USHA KIRAN Vs. STATE OF M.P.
September 14, 2005
UTTAM LAL RAI Vs. STATE OF M.P.
April 20, 2005
UTTAM SONI Vs. KIRAN SONI
March 7, 2005
VAIJANTI BAI Vs. MPSRTC
January 20, 2005
VAMAN Vs. VED PRAKASH
July 8, 2005
VANDANA Vs. MADANLAL
November 16, 2005
VANDANA Vs. ANGAD SINGH JADAV
November 18, 2005
VANDANA GUPTA Vs. RAVI GUPTA
July 6, 2005
VANDANA THAKUR Vs. BHAGWANDAS
January 24, 2005
VARSHA Vs. CHHOTE KHAN
June 24, 2005
VEENA SHARMA Vs. HEMU
February 15, 2005
VEERENDRASINGH Vs. BENI MADHAV & ANR
July 25, 2005
VI BRIJ FISCAL SERVICES P LTD Vs. PRIMUS CHEMICALS LTD
March 14, 2005
VIDHYAWATI CONSTRUCTION CO Vs. UNION OF INDIA
October 17, 2005
VIDYUT UPBHOKTA ASSOCIATION SOCIETY Vs. UNION OF INDIA
August 1, 2005
VIJAY JAISWAL Vs. STATE OF M P
December 1, 2005
VIJAY KUMAR SHARMA Vs. STATE OF M P
March 25, 2005
VIJAY KUMAR TIWARI Vs. STATE OF M P
December 9, 2005
VIJAYSINGH Vs. UNION OF INDIA
March 7, 2005
VIJENDRA BRIJENDRA SINGH YADAV Vs. RAJKUMARI YADAV
July 8, 2005
VIMAL GINNING AND PRESSING FACTORY Vs. COMMISSIONER OF INCOME-TAX
March 15, 2005
VIMAL KUMAR Vs. STATE OF MADHYA PRADESH
January 10, 2005
VIMLA BAI VERMA Vs. MUNNE KHAN
September 16, 2005
Vinay Kant Pandey Vs. Bhagwandas Kurmi
April 7, 2005
VINAY KUMAR & ORS. Vs. RADHESHYAM & ORS.
March 17, 2005
VINEET KUMAR Vs. STATE OF M P
January 4, 2005
VINOD KUMAR Vs. STATE OF MADHYA PRADESH
August 24, 2005
VINOD RATHORE Vs. UNION OF INDIA
January 17, 2005
VINOD SINGH BAGHEL Vs. STATE OF M.P.
January 18, 2005
VIPINKUMAR SHRIVASTAVA Vs. JHABUA DHAR KSHETRIYA GRAMIN BANK AND ANOTHER
February 9, 2005
VIR SINGH Vs. COLLECTOR
April 11, 2005
VIRENDRA Vs. MAHENDRA
February 4, 2005
VIRESH TIWARI Vs. UNION OF INDIA
March 1, 2005
VISHNU Vs. STATE OF MADHYA PRADESH
December 2, 2005
VISHNU PRASAD Vs. STATE OF MADHYA PRADESH
February 22, 2005
VISHNU PRASAD GUPTA Vs. STATE OF M P
February 21, 2005
VISHNU YADAV Vs. STATE OF MP.
April 19, 2005
VIVEKANAND HIGHER SECONDARY SCHOOL, SAGAR Vs. STATE OF M.P. & ORS.
April 21, 2005
VYAPARI SANGH Vs. STATE OF M P
March 10, 2005
WAHEED KHAN Vs. GYANI BAI
February 25, 2005
WAKIL KHAN Vs. STATE OF M P
May 2, 2005
WARDHMAN ACADEMY FOR TECHNICAL EDUCATION Vs. STATE OF MADHYA PRADESH
August 30, 2005
WASEEM SIDDIQUE Vs. STATE OF MADHYA PRADESH
December 2, 2005
WAZID ALI Vs. REHANA ANJUM
April 4, 2005
YASHODA Vs. UMESH SINGH PATEL
July 12, 2005
YASHPAL SINGH Vs. COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE AND ANOTHER
June 23, 2005
YASHWANT SINGH BAGHEL Vs. SHIV PRASAD VISHWAKARMA
July 6, 2005
YOGESH KUMAR S/O LAVKUMAR GUPTA Vs. STATE OF M.P. AND OTHERS
February 3, 2005