Case Index

Title
Date
A K LAKSHMIPATHY Vs. RAI SAHEB PANNALAL HIRALAL LAHOTI CHARITABLE TRUST
February 23, 2005
A K R MINERALS PVT LTD Vs. A RUKMINAMMA
August 8, 2005
A LAKSHMI Vs. STATE OF A P
March 23, 2005
A NAGESWARI Vs. A P STATE HOUSING CORPORATION LTD
April 21, 2005
A NALINI KUMARI Vs. DIRECTOR OF COLLEGIATE EDUCATION GOVEERNMENT OF A P
December 13, 2005
A NARASIMHA DIED Vs. A KRISHNA
June 23, 2005
A P BEEDI WORKERS UNION Vs. LABOUR COURT II
June 15, 2005
A P GAS POWER CORPORATION LTD Vs. A P ELECTRICITY REGULATORY COMMISSION
July 27, 2005
A P INDUSTRIAL INFRASTRUCTURE CORPORATION LTD Vs. GURRAM SUBBA RAO
June 23, 2005
A P IPS ASSOCIATION Vs. GOVT OF A P
October 18, 2005
A P S R T C Vs. REVENUE DIVISIONAL OFFICER CUM LAND ACQUISITION OFFICER
July 5, 2005
A P S R T C Vs. BUDHA RAMULAMMA
August 24, 2005
A P S R T C GENERAL MANAGER MANAGING DIRECTOR HYD Vs. MUSNAM LALITHA
February 25, 2005
A P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. ANDHRA BANK
June 14, 2005
A P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. ANDHRA BANK
July 14, 2005
A P STATE ELECTRICITY BOARD Vs. MUNJI RAMANAMMA
October 7, 2005
A P STATE FINANCIAL CORPORATION Vs. PROFESSIONAL GRADE COMPONENTS LTD
February 15, 2005
A P Wine Dealers Association Vs. Deputy Director of Income Tax Investigation
April 13, 2005
A RATTAIAH Vs. ELECTION OFFICER PRIMARY AGRICULTURE CO OPERATIVE SOCIETY PARASATYALLURU
October 21, 2005
A RAVINDER SINGH Vs. CHIEF COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
March 16, 2005
A S NARASIMHAM Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
August 22, 2005
A SESHAIAH Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE UNIT
April 28, 2005
A SUBRAMANAYAM NAIDU Vs. GOVT OF A P
August 30, 2005
A V U ENGINEERS PVT LTD Vs. APPELLATE DEPUTY COMMISSIONER CT HYDERABAD
January 20, 2005
A VEERANARAYANA Vs. K BHADRAMMA
September 27, 2005
A VENKATESHWARA RAO Vs. BHARAT ELECTRONICS LTD
March 21, 2005
A VIJAYA Vs. VEGURLA RAJAIAH
April 27, 2005
AAMODA PUBLICATIONS PRIVATE LIMITED, A PRIVATE LIM Vs. UNIION OF INDIA, REP BY ITS SECRETARY, MINISTRY OF
August 29, 2005
AASHRITH HOTELS Vs. ASSISTANT MEDICAL OFFICER OF HELTH CIRCLE NO 5 WEST ZONE MCH HYD
April 1, 2005
ABDUL AZEEZ ASAD Vs. STATE OF ANDHRA PRADESH
April 21, 2005
ABID ALI MIRZA Vs. MIR SYED ALI KHAN
July 6, 2005
ACCOUTANT GENERAL NAGPUR Vs. P K SINHA
March 22, 2005
ADVANTA INDIA LTD Vs. STATE OF A P
February 8, 2005
AFCONS INFRASTRUCTURE LTD Vs. UNION OF INDIA
February 10, 2005
AJIT E ARHANA HEAD FINANCE BHARTI MOBILE LTD Vs. K V PAVAN KUMAR
January 17, 2005
AJIT KUMAR JAIN Vs. MYLAVARAPU SRI YOGA NARASIMHA PRASAD
November 24, 2005
AKELLA RAMA MURTHY Vs. AKELLA SITALAXMI
July 19, 2005
AKKALA DURGA RAO Vs. MANIKONDA DURGA ANJANEYULU
July 13, 2005
ALAPATI VIVEKANANDA Vs. KARU VYASYA BANK LTD
December 20, 2005
ALLA NAGESWARA RAO Vs. KALIPINDI APPALA NARASAMMA
September 30, 2005
ALLA NAGESWARA RAO Vs. KALIPINDI APPALA NARSAMMA
September 13, 2005
ALLAVENI RAJESHWARI Vs. STATE OF A P
December 16, 2005
ALLURI SITARAM RAJU Vs. KANDREGULA VARAHA SANKAR NAGESWARA RAO
June 10, 2005
ALUMINIUM INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL
June 29, 2005
Amara Raja Batteries LTD Vs. Transmission Corporation of A P Ltd
February 18, 2005
AMARNADH PALACHARLA Vs. VENKATALAXMI PALACHARIA
August 8, 2005
AMBATI SRINIVASULU Vs. DISTRICT COLLECTOR NELLORE
December 13, 2005
AMBICA LAMP HOUSE RAJAHMUNDRY Vs. COMMERCIAL TAX OFFICER
January 27, 2005
AMIR ALI Vs. MANECK
December 12, 2005
AMRAT Vs. COMMISSIONER SURVEY SETTLEMENTS AND LAND RECORDS CUM CUSTODIAN
July 20, 2005
ANDE NAGA JYOTHI Vs. GORLA NEGI REDDY
April 15, 2005
ANDHRA BANK Vs. P BALAKRISHNA
April 26, 2005
ANDHRA PRADESH MINERAL DEVELOPMENT CORPORATION Vs. RLP GRANITE PVT LTD
February 8, 2005
ANDHRA PRADESH POWER GENERATION CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND NIZAM SUGARS LTD
November 3, 2005
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. RAJAHMUNDRY CHEMICAL INDUSTRIES LTD
July 19, 2005
ANIL NEERUKONDA EDUCATIONAL SOCIETY Vs. PRINCIPAL SECRETARY GOVT OF A P HEALTH MEDICAL AND FAMILY WELFARE DEPARTMENT
November 29, 2005
ANITHA Vs. ANIL KUMAR
September 21, 2005
ANKIREDDY RAMANA REDDY Vs. STATE OF A P
April 25, 2005
ANKIT PACKAGING LIMITED Vs. ADDITIONAL COMMISSIONER CT LEGAL HYDERABAD
September 2, 2005
ANNADI LINGA REDDY Vs. DISTRICT COLLECTOR
January 20, 2005
ANNAMACHARYA EDUCATIONAL TRUST Vs. NUKA BANGI REDDY
October 20, 2005
ANUMALADASU VENKAT RAO Vs. STATE
April 25, 2005
APPALA REDDY Vs. EASTERN POWER DISTRIBUTION COMPANY OF A P LTD
April 13, 2005
APPAM SHANKAR RAO Vs. DISTRICT COLLECTOR
March 28, 2005
APPANA PULLAM RAJU Vs. CENTRAL BANK OF INDIA
June 20, 2005
APPANA VENKATA LAKSHMI Vs. CHEBROLU RATNA MANIKYAMBA
June 13, 2005
ARAMATI RAMA DEVI Vs. ARAMATI REDDAPPA REDDI
January 18, 2005
Arava Pushpamma Vs. Arava Sudarsanam
April 15, 2005
ARJI SANKARA RAO Vs. GOVT OF A P
September 14, 2005
ARMOOR GRAM PANCHAYAT NIZAMABAD Vs. GOVERMENT OF A P
December 8, 2005
ARUNACHALA LOGISTIC (P) LTD Vs. DEPUTY COMMERCIAL TAX OFFICER AND ANR
August 31, 2005
ASHOK GANAPATHY REGIONAL SALES MANAGER Vs. STATE OF AP
October 20, 2005
ASHOK KUMAR Vs. STATE OF A P
July 27, 2005
ASHOK KUMAR AGARWAL Vs. HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD REP
November 15, 2005
ASSOCIATED AUTO SERVICE Vs. COMMERCIAL TAX OFFICER VIJAYAWADA
April 13, 2005
ATAL BIHARI ACHARYA Vs. SENIOR REGISTRAR and OFFICER COMMANDING TROOPS MILITRY HOSPITAL SECUNDERABAD A P
September 29, 2005
ATHALURI BUCHI NAIDU Vs. ATHALURI RUKMA BAI
August 1, 2005
ATLURI PURUSHOTHAM Vs. VIJAYAWADA GUNTUR TENALI MANGALAGIRI URBAN DEVELOPMENT AUTHORITY
April 13, 2005
ATUFA TRAVELS Vs. GANGABAI
August 1, 2005
AVULAPALLI GIRIJAMMA Vs. J RAMACHANDRA
September 29, 2005
AYED FAHIM ARIF Vs. RAHAMATUNNISA BEGUM
March 22, 2005
B ANIL KUMAR REDDY Vs. MARGADARIS CHIT FUND LIMITED
November 16, 2005
B ANUSUYA Vs. P KONDA
July 19, 2005
B ARCHANA REDDY Vs. STATE OF A P
November 7, 2005
B BALA SESHANNA Vs. DISTRICT COLLECTOR
August 22, 2005
B BALAIAH Vs. STATION COMMANDANT SECUNDRABAD
August 13, 2005
B BHOOMARAJAM Vs. JOINT COLLECTOR
March 13, 2005
B Bhoomarajam Vs. Joint Collector
March 30, 2005
B D BHASKER Vs. DIVISIONAL SECURITY COMMISSIONER R P F
August 4, 2005
B DASARATHARAMAIAH Vs. STATE
February 4, 2005
B DAVID RATNA KUMAR Vs. SECRETARY OF GOVERNMENT REVENUE DEPARTMENT
December 15, 2005
B HARSHITHA Vs. GOVERNMENT OF A P
November 15, 2005
B K AGARAWAL Vs. S MEENAKSHI
August 17, 2005
B K BABU RAO Vs. A JAYALAXMI
September 6, 2005
B KALADHAR Vs. GOVT OF A P
November 21, 2005
B KANTHA REDDY Vs. MANDAL DEVELOPMENT OFFICER
August 23, 2005
B LALITHA Vs. STATE OF A P
March 17, 2005
B LAXMI Vs. B VENUGOPAL
June 10, 2005
B NARSIMLU Vs. DIRECT COLLECTOR MEDAK AT SANGAREDDY
November 10, 2005
B NARSING RAO Vs. A P KHADI and VILLAGE INDUSTRIES BOARD HYD
February 10, 2005
B RAJESHWAR RAO Vs. G B TILAK
July 18, 2005
B SAI ANAND PRASAD Vs. SAI KRISHNA GENERAL STORES
August 16, 2005
B Seena Naik Vs. Asst Director of Fisheries Ex Officio Deputy Registrar of Co operative Societies
February 25, 2005
B SREERAMULU Vs. CHIEF EXECUTIVE OFFICER CANTONMENT BOARD
March 16, 2005
B SURESH BABU Vs. T RAMAKRISHNAIAH
July 15, 2005
B SURESH BABU Vs. POGULA SIVASANKARA REDDY
July 15, 2005
B UDAYA BHASKAR Vs. CONTROLLER OF EXAMINATION KAKATIYA UNIVERSITY
December 16, 2005
B UDAYA BHASKAR RAO Vs. DIST COLLECTOR NELLORE
January 28, 2005
B V SATISH KUMAR Vs. CONVENER ECET FDH 2005 JNTU
August 31, 2005
B VENKAT RAM REDDY Vs. K SRINIVAS
March 1, 2005
B VENKATESWARA REDDY Vs. STATE OF A P
April 21, 2005
B. MONDAIAH Vs. ANDHRA PRADESH NORTHERN POWER DISTRIBUTION COMPANY LTD. AND OTHERS
December 1, 2005
BABULAL SHIVA SHANKAR Vs. PRAVEEN KUMAR AGARWAL
July 29, 2005
BAKKA LINGAMAIAH Vs. BAKKA MALLAIAH
June 9, 2005
BALAJI FOOD Vs. STATE LEVEL COMMITTEE
August 18, 2005
BALAJI GALVANISING INDUSTRIES LTD Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
June 9, 2005
BALAJI TRADING CO Vs. KEJRIWAL PAPER LTD
July 1, 2005
BANDI CHINA RAMALINGA REDDY Vs. NALLURI SRINIVASULU
October 28, 2005
BANDI CHINA RAMALINGA REDDY Vs. NALLURI SRINIVASULU
November 28, 2005
BANDILA AUDI SESHAMMA Vs. GOVT OF ANDHRA PRADESH
February 14, 2005
BANDLAMURI VENKATESWARA Vs. JANIKAMMA
February 8, 2005
BANUGULA KISHAN Vs. MANAGING DIRECTOR AND VICE CHAIRMAN A P STATE AGRO INDUSTRIES DEVLOPMENT CORPORATION LTD
December 2, 2005
BATHALA GURAVAIAH Vs. B PITCHAIAH
July 19, 2005
BATHINENI VIJAYA LAKSHMI Vs. GOTTIMUKKALA RADHAIAH
November 8, 2005
BATHINI RAJALINGAM Vs. NANDALA RAJESHAM
February 8, 2005
BEJJANKI KISHAN Vs. STATE OF A P
June 30, 2005
BHAMIDIPATI ANNAPOORNA BHAVANI Vs. LAND ACQUISITION OFFICER YELERU RESRVOIR PROJECT
March 4, 2005
BHARAT COLLEGE OF EDUCATION Vs. A P STATE COUNCIL OF HIGHER EDUCATION
September 15, 2005
BHARATHI ALIAS BHARATLAL Vs. SURAJ SINGH
October 26, 2005
BHAVANAM SOWEILU REDDY Vs. BHAVANAM HANUMANTHA REDDY
August 30, 2005
BHERI NAGESWARA RAO Vs. MAVURI VEERA VENKATA SATYANARAYANA
March 7, 2005
BHERI NAGESWARA RAO Vs. MAVURI VEERA VENKATA SATYARANARAYANA
March 11, 2005
BHIMAPPA Vs. GANGAMANI
July 20, 2005
BHRAMARAMBA DEVI AT SRISAILAM Vs. MADAVARAM SUBRAHMANYAM
October 27, 2005
BHUMIREDDY NARAPUREDDYGARI BRAHAMANADA REDDY Vs. STATE OF A P
March 16, 2005
BHUSHAN GUPTA Vs. COMMISSIONER OF COMMERCIAL TAXES
November 7, 2005
BIDDU SURIBABU ALIAS SURI Vs. STATE OF AP
October 19, 2005
BIJANBES Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT
October 7, 2005
BIRAGIMUT Vs. NOONE MALLIKARJUNA
November 9, 2005
BITRAGUNTA SRINIVASULU REDDY Vs. DEPOT MANAGER A P S R T C
April 20, 2005
BOBBILI LAKSHMINATH Vs. N VITTAL
February 2, 2005
BOBILLA BABU RAO Vs. STATE OF A P
October 24, 2005
BODDURU NAGARAJU Vs. GUDLA NARASIMHA MURTHY
March 4, 2005
BODLA RAVINDRANATH Vs. CHINTALA VENKATALAXMI
July 29, 2005
BOLISETTY VIJAYA KUMAR Vs. VADAGAM VENKATA SUBBA RAO
July 7, 2005
BONAGIRI RAMANA Vs. STATE OF A P
April 21, 2005
BONALA RAJU Vs. SARUPURU SREENIVASULU
October 20, 2005
BONALA RAJU Vs. SARUPURU SREENIVASULU
October 28, 2005
BONTHU VEERA REDDY Vs. KOLLI VENKATESWARA REDDY
February 28, 2005
BORIGE SOMESWARA RAO Vs. DIST COLLECTOR SRIKAKULAM
January 20, 2005
BOTHU BASIVI REDDY Vs. STATE OF A P
April 21, 2005
BOYA AKKAMMA Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION H L C ANANTAPUR
November 2, 2005
BOYA PALAPPA Vs. DISTRICT JUDGE ANANTHPUR
October 25, 2005
BRANCH MANAGER STATE BANK OF INDIA Vs. CHINIGEPALLI LATHANGI
November 25, 2005
BUDDANA SURYACHANDRA RAO Vs. PALA LAKSHMI KANTHAMMA
October 7, 2005
BUDUMURU VIJAYALAKSHMI Vs. PONNADA KRISHNA RAO DIED
June 28, 2005
BUKKE RANUKA Vs. STATE OF A P
April 8, 2005
BULLARD GRACE MANORAMMA Vs. TELGU BAPTIST CHURCH
August 4, 2005
BURADA KANAKA RATNAM Vs. SENIOR SUPERINTENDENT OF POSTS BHIMAVARAM DIVISION BHIMAVARAM WEST GODAVARI DIST
January 28, 2005
C D SRINIVASULU Vs. ABBASANI RAMAIAH
December 7, 2005
C KAVITHA Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P
July 1, 2005
C L VENKATA RAO Vs. GOVT OF A P
August 23, 2005
C LAXMI DEVI Vs. S ABDUL RAHIMAN
September 21, 2005
C M R VELU Vs. CONVENOR EAMCET 2005 JNTU
July 15, 2005
C MALLA REDDY Vs. ELECTION COMMISSION OF INDIA NEW DELHI
February 14, 2005
C N SUNDARAM Vs. CHENAI FINANCE CO LTD
April 6, 2005
C PATTABHIRAMA RAO S O C V RAGHAVA RAO Vs. NEW INDIA ASSURANCE COMPAN LTD
October 26, 2005
C PRABHAKAR RAO Vs. GENERAL MANAGER and APPELLATE AUTHORITY SYNDICATE BANK
September 5, 2005
C S I PRIMARY AIDED SCHOOL Vs. GOVT OF A P
July 19, 2005
C SHASHI KUMAR Vs. GOVERNMENT OF A P
November 22, 2005
C SIVAKUMAR REDDY Vs. STATE OF A P
February 22, 2005
C SREEDHARA RAJA Vs. S VITTOBA RAO
February 8, 2005
C V B KRISHNA MURTHY Vs. GOV OF A P
June 20, 2005
C V RAGHAVAIAH Vs. STATE OF A P FINANCE DEPARTMENT
March 23, 2005
C V SUBBA REDDY Vs. EXECUTIVE ENGINEER TELUGU GANGA PROJECT
April 15, 2005
CABLE CORPORATION OF INDIA LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD
December 1, 2005
CAIRN ENERGY INDIA PRIVATE LIMITED Vs. C B E AND C
February 7, 2005
CENTRAL AUTO AGENCIES Vs. GOPAL DAS J BHUPATA
November 24, 2005
CENTRAL BANK OF INDIA Vs. STATE OF A P
September 30, 2005
CENTRAL STORE PURCHASE ORGANISATION Vs. HEMARAJANI TUBES PVT LTD
March 18, 2005
CENTRE FOR DNA FINGERPRINTING AND DIAGNOSTIC Vs. A P POLLUTION CONTROL BOARD
March 16, 2005
CH APPALA REDDY Vs. ESTERN POWER DISTRIBUTION COMPANY OF A P LTD
April 20, 2005
CH KIRON Vs. COLLECTOR RANGA REDDY DISTRICT
November 29, 2005
CH PRASANTH KUMAR Vs. SUPERINTENDENT OF POLICE
March 9, 2005
CH RAMAIAH Vs. DISTRICT COLLECTOR
September 2, 2005
CH RAMULU Vs. STATE OF A P
February 23, 2005
CH RAVINDER RAO Vs. STATE OF A P
March 9, 2005
CH SOUMYA RAJ Vs. NTR UNIVERSITY OF HEALTH SCIENCES
October 21, 2005
CH SUBRAHMANYESWARA RAO Vs. COMMISSIONER PROHIBITION AND EXCISE
September 16, 2005
CH SUDHAKAR Vs. T S R ANJANEYULU
December 1, 2005
CH VIJAYA RAJU Vs. SUPERINTENDING ENGINEER
July 12, 2005
CHAIRPERSON and MANAGING DIRECTOR A P TRANSMISSION CORPORATION LTD Vs. V SREENIVASULU S O SRI SANKARANNA OPERATION APSPDCL
November 25, 2005
CHANDAN PRASAD GUPTHA Vs. STATE OF A P
April 21, 2005
CHANUMOLU RADHA RANI Vs. THOTA VISHNU RAO
September 23, 2005
CHAPALA CHINNABBAYI Vs. NARALASETTI ANUSAUYAMA
December 7, 2005
CHAPPIDI SUBBAREDDY Vs. CHAPPIDI NARAPUREDY
November 29, 2005
CHATRAPATI SINGH DEV Vs. AMULYA KUMAR PADHI
July 13, 2005
CHEEKOLU NAGAIAH Vs. STATE OF A P
April 1, 2005
CHEKALI SREENU Vs. STATE OF A P
August 3, 2005
CHEKKA ADINARAYANA Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
June 16, 2005
CHEKURU LAKSHMAIAH Vs. GOTTI GUNDAL VENKARAMI REDDY
April 7, 2005
CHENCHU JAYAMPU EERANNA Vs. STATE OF A P
April 21, 2005
CHENDIPUDI SIVA RAMA KRISHNA REDDY S O VENKAT REDDY Vs. GOVE OF A P
November 7, 2005
CHENNABOINA SAMBAIAH Vs. DISTRICT COLLECTOR WARANGAL DISTRICT
June 10, 2005
CHENNAI HOTEL SARAVANA BHAVAN Vs. HOTEL SARAVANA BHAVAN
March 30, 2005
CHERUKURI SESHADRI Vs. VEERAMALLU KOTESWARA RAO
August 3, 2005
CHETTI KRISHNA RAO Vs. STATE OF A P
April 28, 2005
CHIEF ENGINEER I T D A Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
June 29, 2005
CHIEF EXECUTIVE OFFICER ZILLA PARISAD MAHABUBNAGAR DISTRICT Vs. C V NARSIMHA RAO
November 9, 2005
CHIEF SIGNAL AND TELECOMUNICATION ENGINER PROJECT SOUTH CENTRAL RAILWAY Vs. HYTRONICS ENTERPRISES
November 25, 2005
CHIGULURI KRISHNA RAO PRESIDENT BEZAWADA BAR ASSOCIATION VIJAYWADA Vs. STATION HOUSE OFFICER II TWON POLICE STATION
December 9, 2005
CHINDURA MUTHAIAH AND CO KAMAREDDY NIZAMABAD DISTRICT A P Vs. DEPUTY COMMISSIONER OF PROHIBITION AND EXISE
December 7, 2005
CHINNA GANGANNA Vs. CHINNA DODDEPPA
July 5, 2005
CHINNAREDDIVARI RAMCHANDRA REDDY Vs. ARCHAKAM SREENIVASA ASA BHATTAR
December 9, 2005
Chinta Kashinatham Vs. Pendyala Narayana Rao
February 18, 2005
CHINTA SAMBASIVA RAO ALIAS SAMBAYYA Vs. STATE OF A P
April 13, 2005
CHINTALA BHOVANA Vs. COLLECTOR AND DISTRICT MAGISTRATE
May 3, 2005
CHINTHA SEETHAPATHI RAO Vs. CHINTHA SURYANARAY
July 22, 2005
CHITA NARASIMHA PRASAD Vs. SUB INSPECTOR OF POLICE
September 9, 2005
CHITTURI BHASKARARAO Vs. SIRIGINA SUBBAYAMMA
October 21, 2005
CHOPPALA LALITHA KUMARI Vs. GOGULAMUDI BHASKARA RAO
June 6, 2005
CHOPPALA LALITHA KUMARI Vs. GOGULAMUDI BHASKARA RAO
October 6, 2005
CHOWDAM BHIKSHAPATHI Vs. STATE OF A P
August 20, 2005
CHOWDHARY SRIKRISHNA Vs. SARDAR HUZUR SINGH
November 9, 2005
CHOWDRI KALYAN CHAND Vs. V R DWARKANATH
October 20, 2005
CHUKKA VENKATADRI Vs. MALLAVARAPU MAHALAKSHMAMMA
November 2, 2005
CHUNDI BAPAMMA Vs. BOGGAVARAPU PEDA PUNNAIAH
December 23, 2005
CHUNDURU MURALIDHARA RAO Vs. LABOUR COURT
June 15, 2005
COMMANDANT CISF UNIT Vs. MAHESH CHANDRA SHARMA
September 1, 2005
COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD Vs. IQBAL AHMAD
March 7, 2005
CONCAP CAPACITORS Vs. STATE OF ANDHRA PRADESH
October 31, 2005
CRANE BETEL NUT POWDER WORKS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE TIRUPATHI
September 15, 2005
D AMEENA BEE Vs. COMMISSIONER ANANTAPUR MUNICIPALITY ANANTAPUR
February 21, 2005
D ANIL KUNAR Vs. SHIVA BALAK
June 23, 2005
D B RAO Vs. A P STATE ROAD TRANSPORT CORPORATION
September 15, 2005
D D NIRMAL KUMAR Vs. G SUNDER SEKHAR
October 20, 2005
D DURGA PRASAD Vs. KARRI SIVANNARAYANA
March 16, 2005
D JOHN SAMUEL Vs. CHAIRMAN CUM MANAGING DIRECTOR N T P C
April 12, 2005
D KRISHNA KUMARI Vs. SHRIRAM CHITS PVT LTD
August 19, 2005
D MALLESWARA RAO Vs. ANDHRA BANK
August 22, 2005
D N PRASAD Vs. PRINCIPAL SECRETARY TO THE STATE OF ANDHRA PRADESH
February 11, 2005
D RAJA RAM Vs. DIVISIONAL ELECTRICAL ENGINEER
December 13, 2005
D RAJESWARI Vs. STATE OF A P
February 22, 2005
D RAM MOHAN RAO Vs. SRIDEVI HOTELS PVT LTD
September 16, 2005
D RAMAMURTHY Vs. DISTRICT PANCHAYAT OFFICER
November 7, 2005
D RAMESH BABU Vs. PRINCIPAL SEC TO GOVT MUNI ADMINISTRATION AND URBAN DEVELOPMENT DEPT
April 7, 2005
D SAMBASIVA RAO CHOWDARY Vs. STATE BANK OF HYDERABAD
August 5, 2005
D SANKAR NAIDU Vs. GOVERNMENT OF A P
December 22, 2005
D SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
February 15, 2005
D SUJATA Vs. REVOORI VASANTHA
June 28, 2005
D SUNEETHA DEVI Vs. PUTTA RAMANAIAH
August 16, 2005
D TALUPULU Vs. M VENKATA RAJU
December 22, 2005
D VIDYASAGARA CHARY Vs. OSMANIA UNIVERSITY
October 21, 2005
DADI ADI SIVA NOOKA RAJU Vs. POLAMARASETTY VENKATA APPA RAO
February 23, 2005
DADI VEERAHADRA RAO Vs. RETURNING OFFICER
May 17, 2005
DAGGUMATI MALAKONDA REDDY Vs. PULIGUNTA MALAKONDA REDDY
October 28, 2005
DAMERA NARSIMHA REDDY Vs. SYED IBRAHIM
July 25, 2005
Dandarapu Yerru Bai Vs. A P S E B
March 11, 2005
DANDLA POSHETTY Vs. STATE OF A P
March 23, 2005
DANDU DAWOOD BASHA Vs. ABDUL KHADER
August 3, 2005
DANGETI PADMAVATHI Vs. GUNDUMOGULA SRI VENKATA GOPI SATYANARAYANA
June 14, 2005
DANGETI PADMAVATHI Vs. GUNDUMOGULA SRI VENKATA GOPI SATYANARAYANA
June 15, 2005
DARA NAMASSIVAYA Vs. VETURI RATNALAMMA
August 1, 2005
DASARI SIVA PRASADA RAO Vs. PASUPULETI SATYANARAYANA
July 6, 2005
DASARI SURYACHANDER RAO Vs. MANDAL REVENUE OFFICER
February 3, 2005
DASUPUTRUNI SURYANARAYANA Vs. DASUPUTRUNI ADINARAYANA
March 24, 2005
DATLA SURYA KUMARI Vs. GRAM PANCHAYAT LANKALAKODERU W G DISTRICT
June 13, 2005
DAVULURI VENKATESWARARAO Vs. STATE OF A P
June 15, 2005
DAYYALA BIXAPATHI Vs. STATE OF A P
August 31, 2005
DEEPAK CONSTRUCTIONS Vs. GOVERMENT OF A P
November 22, 2005
DEPOT MANAGER A P S R T C Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM PRESIDING OFFICER
March 21, 2005
DEPOT MANAGER APSRTC NIRMAL DEPOT ADILABAD DIST Vs. MIRZA BASHEER BAIG
December 23, 2005
DESAI BEEDI COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
January 20, 2005
DEVINENI RAJASEKHAR ALIAS NEHRU Vs. STATE OF A P
February 2, 2005
DHUNJI J MISTRY Vs. DISTRICT COLLECTOR
March 3, 2005
DIDDE SUNDARA MANI Vs. DIDDE VENKATA SUBBARAO
June 9, 2005
DILIP KULKARNI Vs. BAHADURMAL CHOWDARY AND SONS
July 8, 2005
DILIP KUMAR RENAPURKAR Vs. VIVEK PANDAV
August 4, 2005
DIRECTOR OF INTERMEDIATE EDUCATION Vs. T SATYAM NAIDU
February 1, 2005
DISTRICT COLLECTOR RANGA REDDY DISTRICT Vs. HUSSAIN MOHIUDDIN
July 26, 2005
DISTRICT EMPLOYENT OFFICER FAC DISTRICT EMPLOYMENT EXCHANGE Vs. CHAIRMAN AND P O INDUSTRIAL TRIBUNAL CUM LABOUR COURT
February 28, 2005
DIVISIONAL MANAGER APSRTC Vs. STATE TRANSPORT APPELLATE TRIBUNAL
February 17, 2005
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. SYED ZAMEELA
June 10, 2005
DODDI SHARADA Vs. COLLECTOR AND DISTRICT MAGISTRATE
April 27, 2005
DODDI SHARADA Vs. COLLECTOR AND DIST MAGISTRATE HYD
January 27, 2005
DOLPHIN BAR AND RESTAURANT Vs. COMMISSIONER OF PROHIBITION AND EXCISE
February 18, 2005
DUDA RAMESH Vs. STATE OF A P
January 20, 2005
DUVVURU SIVA KUMAR REDDY Vs. MALLI SRINIVASULU
November 9, 2005
DY COLLECTOR LAND ACQUISITION TELUGU GANGA PROJECT UNIT1 CUDDAPATH Vs. SANNAPU REDDY PAKEERA REDDY
October 24, 2005
E C E INDUSTRIES Vs. DISTRICT COLLECTOR VISHAKHAPATNAM
December 12, 2005
E K RAO NARSIPATNAM DEPOT Vs. APSRTC
July 18, 2005
E MURRAY Vs. COMMISSIONER OF LABOUR GOV OF A P
June 30, 2005
E PENTAIAH GOUD Vs. PROHIBITION AND EXCISE SUPRITENDENT
December 14, 2005
E V SADASIVA REDDY Vs. CHIEF GENERAL MANAGER TELECOM A P CIRCLE B S N L
December 14, 2005
E V SUBRAHMANYAM S O E S N MURTHY Vs. R K VENI
August 30, 2005
EARAMALLA SRINU Vs. STATE OF A P
February 24, 2005
EDALA JANAKI RAMAIAH Vs. STATEOF A P
December 26, 2005
EDDE P RAJESHWARI Vs. JOINT COLLECTOR WARANGAL
January 20, 2005
EDIGA RAMESH Vs. STATE OF A P
December 27, 2005
EMPLOYEES STATE INSURANCE CORPORATION Vs. A P HEAVY MACHINERY AND ENGG LTD
June 17, 2005
ENERNORTH INDUSTRIES INC Vs. VBC FERRO ALLOYS LTD
April 29, 2005
ENGLESH PRASAD Vs. N SHRAVAN KUMAR
August 18, 2005
ENTALA BHUPAL Vs. DISTRICT REVENUE OFFICER
September 27, 2005
EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAM Vs. B M SUBBUSWAMY
December 14, 2005
FENO FIBER LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
August 16, 2005
FERTILIZERS PESTICIDES SEEDS DEALERS WELFARE ASSOCIATION Vs. MUNICIPAL COUNCIL SURYAPET MUNICIPALITY
November 7, 2005
FGP LIMITED MUMBAI Vs. PRESIDING OFFICER LABOUR COURT III
November 10, 2005
FINANCIAL ADVISOR AND CHIEF ACCOUNTS OFFICER Vs. C JANARDHAN RAO
September 5, 2005
FLY WHEEL TRAVELS Vs. BHARAT SANCHAR NIGAM LTD
June 21, 2005
FOOD INSPECTOR Vs. NARAYANA UMAMAHESWARA
October 31, 2005
G ANJANEYULU Vs. COLLECTOR CIVIL SUPPLIES JOINT COLLECTOR MAHABOOBNAGAR DIST
January 24, 2005
G CHANDRA MOULI S O NARSAIAH Vs. B R AMBEDKAR OPEN UNIVERSITY PROF G RAM REDDY MARG ROAD HYDERABAD
November 11, 2005
G CHENNA REDDY Vs. STATE OF A P
March 4, 2005
G DAYAKAR Vs. DISTRICT REGISTRAR REGISTRATION OFFICE HYD
April 28, 2005
G GANGARAM Vs. A P S E B HYDERABAD
July 6, 2005
G HANUMANTHU Vs. T RAJITHA REDDY
March 4, 2005
G JAGDISH Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL HYDERABAD
September 21, 2005
G KRISHNA ALIAS G KISTAIAH Vs. M RAMAKRISHNA REDDY
February 22, 2005
G LAXMAIAH Vs. STATE BANK OF HYDERABAD
March 25, 2005
G M R TECHNOLOGIES AND INDUSTRIES LTD Vs. TRANSMISSION CORPORATION OF A P LTD
April 1, 2005
G MOHAN GOUD Vs. STATE ELECTION OFFICER COMMISSION
November 29, 2005
G MUNIRATHNAM NAIDU Vs. DISTRICT AND SESSIONS JUDGE
August 25, 2005
G NARAYANA SWAMY Vs. SPECIAL DEPUTY COLLECTOR
February 8, 2005
G PARIMALA Vs. BIMALA BHATIA
April 28, 2005
G PARVATHA REDDY Vs. BOYA NARGARJUNA ALIAS NAGARJUNA RAO
August 29, 2005
G RAJESHEKAR REDDY Vs. STATE OF A P
April 4, 2005
G SAMMI REDDY Vs. CHAIEMAN CUM MANAGING DIRECTORE APNPDCL
December 7, 2005
G SEETHARAMAIAH Vs. DISTRICT COLLECTER AP STATE KHAMMAM
July 20, 2005
G SHRAVAN KUMAR REDDY Vs. STATE OF A P
February 22, 2005
G SRINIVAS RAO Vs. UNION OF INDIA
February 3, 2005
G V GOPALA RAO Vs. STATE OF A P
September 9, 2005
G V NARSIMHA REDDY Vs. COMMISSIONER NIRMAL MUNICIPALITY ADILABAD DIST
February 10, 2005
G VENKAT RAM REDDY Vs. NAJEEBUNNISA
March 29, 2005
G VENKAT RAM REDDY Vs. NAJEEBUNNISA
June 21, 2005
G VENKATAPPAIAH KAMEPALLI PRAKASAM Vs. G SUBAIAH KOPPARAPADU PRKASAM
August 19, 2005
GADDA BALAIAH Vs. JOINT COLLECTOR RANGA REDDY DISTRICT
October 7, 2005
GADDAM CHINA DODAMMA Vs. GOKA PEDDA DODAMMA
March 4, 2005
GADE HANMANDLU Vs. RAJARAJESWARA SWAMY TEMPLE
July 1, 2005
GADE VENKATA SATYA RAMAKRISHNA PRABHAKAR Vs. KORLEPARA SATYA SURYAM
August 18, 2005
GADIPATTI VENKATAPPAIAH Vs. GURISETTI SUBBAIAH
August 19, 2005
GADIRAJU VIDYULATHA Vs. INDIA VENKATESWARLU
January 18, 2005
GAJAMKER NARAYANA Vs. STATE OF A P
June 15, 2005
GAJJALA SHANKAR Vs. ANURADHA
October 20, 2005
GAMMON INDIA LTD Vs. SPECIAL CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH REVENUE CT DEPARTMENT
August 20, 2005
GANAPATHI Vs. MIRZA MUSTAFA ALI BAIG
June 20, 2005
GANAPURAM RAMASWAMY ALIAS KASHIKANTI RAMASWAMY Vs. STATE OF A P
December 23, 2005
GANDHAM VAJRAMMA Vs. COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS
March 15, 2005
GANESH DAL MILL Vs. MARAM NARSAIAH
December 26, 2005
GANGAIAHNAIDU RAMA KRISHNAN Vs. STATE OF A P
October 5, 2005
GANGAVARAPU AIAS PULMANI Vs. BALUMURI VENKATESWARLU
November 18, 2005
GANNAMANTHI PEDDA SUBBAIAH Vs. CHITTEPU NARAYANA REDDY
September 12, 2005
GARLAPATI LAKSHMANA SWAMY Vs. SUPERINTENDENT PASSPORT OFFICE SECUNDERABAD
August 30, 2005
GAZETTED FOOD INSPECTOR Vs. P MOHAN GOUD
July 28, 2005
GENERAL MANAGER SINGARENI COLLIERIES CO LTD Vs. PRESIDING OFFICER
September 1, 2005
GHANATA SUNDARA RAO Vs. BUDDANA SURY RAO
July 29, 2005
GIRI YADAV Vs. L RAMESH GOUD
April 15, 2005
GIRIJAN CO OPERATIVE CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL II HYDRABAD
December 28, 2005
GODREJ HICARE LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
December 8, 2005
GOLDEN GRANITES REP Vs. COLLECTOR AND DIST MAGISTRATE PRAKASAM DIST
October 26, 2005
GOLI KANNAYYA Vs. YENDRU SATHIRAJU
November 22, 2005
GOLI PADMARAJU Vs. GOVERNMENT OF A P
April 28, 2005
GOLKONDA ENGG ENTERPRISES LTD Vs. MAHANAGAR TELEPHONE NIGAM LTD
April 6, 2005
GOLKONDA ENGINEERING ENTERPRISES LTD Vs. ASSISTANT DIRECTOR GENERALMP BHARATH SANCHAR NIGAM LTD
April 25, 2005
GOLLA GODA ALIVELAMMA Vs. S VENKATESHWARLU
February 11, 2005
Gollavilli Primary Agricultural Coop Credit Society LTD Vs. Oriental Insurance Co Ltd
February 22, 2005
GOLLU VENKATESWARA RAO and CO Vs. BHOGAVALLI RAJESWARARAO
September 9, 2005
GOLUGURI RAMAKRISHNA REDDY Vs. STATE OF A P
April 1, 2005
GOOD WILL TRADE LINKS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES LEGAL HYDERABAD
August 24, 2005
GOPAL CHEVURU Vs. STATE OF A P
December 14, 2005
GOPIKRISHNA GRANITES INDIA LIMITED Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES (LEGAL)
August 19, 2005
GORANTLA VENKATESWARA RAO Vs. KOLLA VEERA RAGHAVA RAO
October 7, 2005
GORREPATI INDIRA Vs. M MARRI
December 22, 2005
GOSU VENKATA SESHA REDDY Vs. VALLURU KRISHNAIAH NAIDU
June 16, 2005
GOUNIPURAM SIVAJI RAJU Vs. VERRAGUDI NARASIMHA RAJU
September 26, 2005
GOVERMENT OF A P Vs. M A MAJEED
October 7, 2005
GOVERNMENT OF A P Vs. RAMA ENGINEERING CONSTRUCTIONS
March 31, 2005
GOVERNMENT OF A P Vs. MOHD TAHER ALI
March 9, 2005
GOVERNMENT OF A P Vs. A HANUMANTHA RAO
March 22, 2005
GOVERNMENT OF A P Vs. BOYAPATI SLEEVA REDDY
December 1, 2005
GOVERNMENT OF ANDHRA PRADESH Vs. Y RADHA KRISHNA MURTHY
November 3, 2005
GOVT OF A P Vs. Y YUGENDER REDDY
February 24, 2005
GOWTHAMI SOLVENT OILS PVT LTD Vs. PROJECT DIRECTOR NATIONAL HIGHWAY AUTHORITY OF INDIA RAJAHMUNDRY
November 3, 2005
GRAM PANCHAYAT ULLIGUNDAM Vs. UNION OF INDIA
August 31, 2005
GRANDHI MADHAVA RAO Vs. MUNICIPAL COMMISSIONER ELURU WEST GODAVARI DISTRICT
November 11, 2005
GREATER VISAKHA MEDICARE EDUCATIONAL SOCIETY Vs. GOVT OF A P
April 11, 2005
GRINDWELL NORTON LTD Vs. CHAIRMAN CUM PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT ANANTHAPUR
December 27, 2005
GUDAPATI SEETHARAMAIAH ALIAS SEETHARAMA RAO Vs. STATE OF A P
July 20, 2005
GUDURU NIRMALA Vs. GUDURU ASHOK KUMAR
December 12, 2005
GUGULOD RAVOJI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
November 29, 2005
GUMMADI BABU RAO Vs. BHARAT SANCHAR NIGAM LTD
December 28, 2005
GUMMALA BALA VENKATA SUBBA REDDY Vs. D BALA SWAMY
September 26, 2005
GUN ROCK ENCLAVE CO OP HOUSING SOCIETY LTD Vs. P RANGANAYAKAMMA
September 13, 2005
GUNDALA REDDEPPA NAIDU Vs. STATE OF A P
July 8, 2005
GUNDEGONI JANGAIAH Vs. STATE OF A P
March 25, 2005
GUNDSAY SWAROOPA Vs. GUNDSAY BALAIAH
March 25, 2005
GUNNANA PENTAYYA Vs. STATE OF A P
August 11, 2005
GURAZALA SIVA PRASAD Vs. GOVT OF A P
November 21, 2005
GUTLAPALLI PRASADA RAO Vs. PUBLIC PROSECUTOR
November 11, 2005
GUVVALA SUDHAKARA REDDY Vs. KATAMREDDY VENUGOPALA REDDY
November 8, 2005
GVPREL MEE Vs. GOVT OF A P
July 15, 2005
H A MOHAN KUMAR Vs. P MURALIDHAR
February 4, 2005
H C UPADHYA Vs. A R RUSTOM FRAM
December 7, 2005
HARI RAMA LAKSHMI Vs. DISTRICT COLLECTOR
June 10, 2005
HARIJAN FISHERMEN MUTULLY AIDED CO OPERATIVE SOCIETY LTD Vs. COMMISSIONER AND DISTRICT OF FISHERIES
December 5, 2005
HARIJANA CHINNA NARASIMHULU Vs. HARIJANA ESTHERAMMA
August 22, 2005
HARSHA CONSTRUCTIONS Vs. UNION OF INDIA
September 9, 2005
HARSHA CONTRUCTION Vs. UNION OF INDIA
October 27, 2005
HEBBAR VENKATA SUBBA RAO Vs. YEKKALURU VERAMMA
December 5, 2005
HEDAPLAST INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES
August 24, 2005
HINDUSTAN CABLES LTD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
June 23, 2005
HINDUSTHAN AERONAUTIES LTD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
June 16, 2005
HINDUSTHAN FLNORO CARBONE LTD Vs. G SHANKATR REDDY
November 11, 2005
HIRANAND Vs. T N KHAMBATI
December 20, 2005
HOLY FAITH INTERNATIONAL PVT LTD Vs. SHIV K KUMAR
December 30, 2005
I SURYA PRAKASA RAO Vs. GOVERNMENT OF AP
October 3, 2005
IDDUM BALAMANI Vs. KATUM RAMNAMMA
September 30, 2005
IFFATH JAMALUNNISA Vs. MOHD SULEMAN SIDDIQUI
September 21, 2005
ILLAPU APPARAO S O NARASIMHULU VADDIPA SARABHAVARAM Vs. SOMIREDDY CHENCHUNAIDU S O POTHURAJU
October 28, 2005
IMMADISETTI MALLIKARJUNA RAO Vs. GOSTU PRAMELAMMA
October 25, 2005
INCOMM TELE LTD Vs. BHARAT SANCHAR NIGAM LTD
September 9, 2005
INDIAN BANK Vs. BANKA BULLEBBAYI DIED
September 16, 2005
INDIAN BANK Vs. MOCRO ELECTRONICS
June 26, 2005
INDIAN IRON AND STEEL CO LTD Vs. TIWARI ROAD LINES
September 9, 2005
INDIAN OIL CORPORATION LTD Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LTD
December 15, 2005
INSPECTOR GENERAL OF POLICE POLLLICE TRANSPORT ORGANISATION Vs. V VENKATESHWARULU
February 10, 2005
INSPECTOR R P F BELLARY Vs. SHANKARAIAH
December 13, 2005
INUGANTI VENKATA INDIRA DEVI Vs. STATE
March 15, 2005
IRAGAMREDDI CHINNA KONDA REDDY Vs. IRAGAMREDDI NARAYANAMMA
July 25, 2005
IRUKULLA NARENDER Vs. IRUKULLA SHAKUNTALAMMA
December 2, 2005
ITC LIMITED Vs. PRESIDING OFFICER LABOUR COURT GUNTUE
December 23, 2005
ITIKALA SRINU Vs. STATE OF A P
July 15, 2005
J BHAKTHAVASALA RAO Vs. INDUSTRIAL ENGINEERS
April 28, 2005
J C Chitharanjan Reddy Vs. State of A P
January 18, 2005
J C CHITHARANJAN REDDY Vs. STATE OF A P
January 1, 2005
J CHARLES JOSHEPH Vs. VERONICA
November 17, 2005
J K ASSOCIATES Vs. B PREMEELA DEVI
June 28, 2005
J K JOHNSON Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS HYD
March 29, 2005
J KISTA REDDY Vs. MANDAL REVENUE OFFICER RANGAPUR
January 18, 2005
J KUBERA MANDADI Vs. K DORASWAMY MANDADI
July 14, 2005
J MOGILAIAH Vs. PROJECT OFFICER INTEGRATED TRIBAL DEVLOPMENT AGENCY
December 27, 2005
J NARAHARI CHARI Vs. B R JAIN
August 4, 2005
J SATYASRI RAMBABU Vs. A ANASUYA
September 9, 2005
J VASUNDRA BAI Vs. MUNICIPAL CORPORATION OF HYDRABAD
July 22, 2005
JAGJEEVAN RAO Vs. GOVERNMENT OF A P
June 29, 2005
JAI SINGH Vs. KRISHNA BAI JAISWAL
July 11, 2005
JALA SWAMYDAS Vs. JADANI SUMAYUN RAJU
August 24, 2005
JALIGAM RAMESH Vs. STATE OF A P
November 15, 2005
JAMBULA RAVINDER REDDY Vs. JAMBULA RAGHUNANDAN REDDY
March 11, 2005
JANAB SK ABDUL SALEEM Vs. A P STATE WAKF BOARD
December 5, 2005
JANI MIYAN Vs. GOVERNMENT OF A P
February 8, 2005
JANNU PRASAD Vs. STATE OF A P
April 12, 2005
JARAPALA DEEPALA ALIAS BABU RAO Vs. STATE OF A P
September 23, 2005
JAYALAKSHMI CONSTRUCTION HYDRABAD Vs. NAWAB BEHBOOB ALI KHAN
December 5, 2005
JAYALAXMI TRADERS CHOWDEPALLI CHITTOOR DIST Vs. SUPERINTENDENT OF POLICE KURNOOL DIST
January 28, 2005
JOHNSON LIFTS LTD Vs. DEPUTY COMMISSIONER
June 22, 2005
JONNAVARAM IBRAHIM Vs. UPPALURU JAHARA BIDIED
March 11, 2005
JOSYUL JAGAN MOHANDAS Vs. PYDA VENKTESAM
December 23, 2005
JOURNALISTS CO OPERATIVE HOUSING SOC LTD Vs. G SUJATHA
March 9, 2005
JUGAL KISHORE LOYA Vs. HANUMAN PRASAD SONI
July 19, 2005
JUMGO COTTON ENTERPRISES Vs. RAYALASEEMA MILLS LTD
April 20, 2005
JUPALLI SRINIVASA RAO Vs. COMMISSIONER MUNICIPALITY SIRCILLA
February 27, 2005
Juplli Srinivasa Rao Vs. Commissioner
February 17, 2005
JVSP PURNANADA RAO Vs. COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION
October 6, 2005
K A PADMANABHAM Vs. GOVERNMENT OF ANDHRA PRADESH
January 28, 2005
K ABDUL RAHEEM Vs. HAJEERAPPA
March 4, 2005
K AHMED ALLI SAB Vs. DESAI ABDUL GANI DESAI
February 10, 2005
K Asif Mohiuddin Vs. Secretary of Government
February 18, 2005
K BALAMUKUNDAM GUPTA Vs. K SAIPRAKASH
January 25, 2005
K BHASKARAM Vs. MOHAMMAD MOULANA
July 25, 2005
K C KANNIYAPPA Vs. K C LALITHA
September 26, 2005
K C P LTD Vs. Prudential Sugar Corporation Ltd
April 20, 2005
K CH R PRASAD Vs. STATE OF A P
June 10, 2005
K DORAISWAMY Vs. MANAGEMENT OF SRI BAJARANG JUTE MILLS LTD
July 27, 2005
K DURGA RAJU Vs. DISTRICT COLLECTOR
July 26, 2005
K GANAPATHI Vs. DISTRICT COLLECTOR
April 6, 2005
K GANGADHARA SRINATH Vs. K BABU VENU GOPAL
April 19, 2005
K GNASESHWAR Vs. STATE OF A P
April 19, 2005
K HANSRAJ Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
August 5, 2005
K HANUMANTHA REDDY Vs. KURUVA POTHARAJU
April 28, 2005
K HEMASEKAR Vs. GROUP EXECUTIVE OFFICER CHITOOR DISTRICT
December 26, 2005
K JAWAHARLAL Vs. STATE OF A P SECRETARY DEVELOPMENT OF LAW
February 15, 2005
K JAYAPRADA Vs. DISTRICT COLLECTOR ANANTAPUR
November 15, 2005
K JAYARAJ Vs. EXECUTIVE OFFICER CANTONMENT BOARD
August 2, 2005
K KIRAN KUMAR Vs. UNION OF INDIA
September 13, 2005
K KUSUMA BAI Vs. OSMANIA UNIVERSITY
August 24, 2005
K LAKSHMI Vs. SARASWATHI GRAMEENA BANK
March 7, 2005
K LAXMIBAI Vs. PROVIDENT FUND COMMISSIONER
June 29, 2005
K LINGA REDDY Vs. GOVT OF INDIA
August 20, 2005
K MADHAVA RAO Vs. STATE OF A P
November 11, 2005
K MANIKYAM Vs. P PARVATHI
April 7, 2005
K MOHAN LAL Vs. VICE CHAIRMAN AND MANAGING DIRECTOR A P SRTCM HYDERABAD
November 16, 2005
K MUNIRATHNAM NAIDU Vs. K AADI LAKSHMAMMA
September 9, 2005
K NAMAIAH Vs. G NARSHIMAIAH SETTY
January 25, 2005
K NARASIMHA RAO Vs. SAI VISHNU
August 12, 2005
K NARAYANA RAJU CONTRACTORE Vs. UNION OF INDIA
December 9, 2005
K NARENDER Vs. K MALLESH
September 23, 2005
K NARSIMHA REDDY Vs. G SUDHAKARA CHARY
December 14, 2005
K P PULLAIAH Vs. STATE OF A P
September 9, 2005
K PAPADU Vs. GOLAGANA SURYA NARAYANA
August 17, 2005
K PEERAREDDY Vs. COMMISSIONER OF ENDOWMENT AP HYDRABAD
October 18, 2005
K PENCHAL REDDY Vs. SPECIAL CHIEF SECRETARY TO GOVT
April 25, 2005
K R KRISHNA MURTHY Vs. HYDRABAD ALLWYN LTD
November 14, 2005
K RAGHAVENDER REDDY Vs. DIVISIONAL MANAGER I P B CO SECUNDERABAD
June 27, 2005
K RAGHAVENDRA RAJU Vs. SYED YOUSUF
March 1, 2005
K RAJA GOPAL Vs. M VENKATAPPA
June 8, 2005
K RAM REDDY Vs. STATION COMMANDANT
September 13, 2005
K RAMANJANEYULU Vs. S ABDUL RAHIMAN
August 4, 2005
K RAMKRISHNA REDDY Vs. PRINCIPAL SECRETARY TO GOVT
April 21, 2005
K S BIYANI AND CO Vs. AUTHORITY FOR ADVANCE RULING UNDER A P VAT ACT HYDERABAD
July 5, 2005
K S SANJEEVA RAO S O SUNDER RAO Vs. DISTRICT TRIBAL WELFARE OFFICER KHAMMAM AT BHADRACHALAM KHAMMAM DISTRICT
November 3, 2005
K SADHU Vs. GOVT OF A P
August 29, 2005
K SESHAGIRI RAO AND CO Vs. RASHTRIYA ISPAT NIGAM LTD
November 3, 2005
K SHYAM KUMAR Vs. CHAIRMAN ALL RAILWAY RECRUITMENT BOARD INDIAN RAILWAY
March 15, 2005
K SIMHADRI Vs. REGIONAL MANAGER APSRTC ONGOLE
December 13, 2005
K SRINIVASA SUBRAHMANYA NARASIMHA RAO Vs. STATE
January 19, 2005
K SRINIVASU Vs. A P CO OPERATIVE BANK LTD
October 27, 2005
K SUBRAMANYAM Vs. MANDAL REVENUE OFFICER
June 15, 2005
K SUDARSHAN REDDY Vs. GOVT OF A P ROADS AND BUILDINGS DEPT
January 25, 2005
K SULOCHANA Vs. DISTRICT COLLECTOR
June 6, 2005
K SUSHEELAMMA Vs. Y RAMCHANDER REDDY
October 20, 2005
K TATAJI Vs. SANJAY
June 10, 2005
K UMAVATHAMMA Vs. G VENKATA CHALAPATHI
March 11, 2005
K V MOHAN RAO Vs. GOVERNMENT OF A P
March 15, 2005
K V NARAYANA RAO Vs. SECRETARY TO GOVT OF A P PANCHAYATRAJ DEPARTMENT HYDRABAD
November 23, 2005
K V PRASAD REDDY Vs. YARABOLU HARIPRASAD REDDY
September 15, 2005
K V V SATYANARAYANA Vs. MUTTAMSETTI TULASI
August 24, 2005
K VALLI KUMARI Vs. SPECIAL DEPUTY COLLECTOR
May 5, 2005
K VENKAT REDDY Vs. KUNUTHURU AKKAMMA
December 22, 2005
K VENKAT REDDY S O CHENCHU REDDY Vs. GOVE OF A P
October 24, 2005
K VENU MADHAVA REDDY Vs. JOINT COLLECTOR
April 12, 2005
K VIMALAMMA Vs. M BUDHI SAGAR REDDY
April 12, 2005
K YERRI SWAMY Vs. C KRISHNA CHOWDARY
March 4, 2005
KALYANI VENKATESWARA RAO S O SIVANNARAQYANA Vs. ANDE KAMESWARI
October 20, 2005
KAMALA BAI Vs. STATE OF A P
March 4, 2005
KAMALA WINES NEKARIKALLU Vs. COMMISSIONER PROHIBITION AND EXCISE
February 4, 2005
Kamalla Wines Vs. Commissioner
February 4, 2005
KANAKA DURGA AGNIKULA KSHATRIYA SAND QUARRY BOATSMEN AND FISHERMAN CO OP SOCIETY LTD Vs. DISTRICT PANCHAYAT OFFICER AND DISTRICT MEMBER AND CONVENOR KAKINADA
September 27, 2005
KANAKADHARA CONSTRUCTIONS Vs. K JHANSI LAKSHMI BAI
September 13, 2005
KANAKATEEGALA ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
January 19, 2005
KANCHERLA KRISHNA RAO Vs. GOVT OF A P
August 18, 2005
KANDURI VEERA RAGHAVA CHARYULU Vs. NALLURI JAGANNADHA CHARYULU
August 9, 2005
KAPALA SANKAR RAO Vs. KAPALA USHARANI
August 13, 2005
KAPALA SANKAR RAO Vs. KAPALA USHARANI
August 30, 2005
KARRI VENKATA RAMA REDDY Vs. UNION BANK OF INDIA
June 20, 2005
KARVY CONSULTANTS LIMITED Vs. GOVERNMENT OF INDIA
August 9, 2005
KARVY CONSULTANTS LTD Vs. ASSTT COMMR OF CUS AND C EX
August 8, 2005
KASINATH PATEL Vs. RADHA BAI
April 20, 2005
KATARI PANAKALA RAO Vs. CHUNDURI BALA VENKATA NARAYANA MURTHY
August 22, 2005
KATRAGADDA SIVARAMAKRISHNAIAH Vs. KATRAGADDA PRASAD RAO
December 1, 2005
KATTA NAGA MALLESHWARI Vs. KATTA VASANTHA RAO
August 22, 2005
KAVALI NARAYANA Vs. KAVALI CHENNAMMA
January 19, 2005
KAY VEE ENTERPRISES Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY MASABTANK HYDERABAD
November 9, 2005
KEDIA OVERSEAS LTD Vs. COMMISSIONER OF CUSTOMS
October 5, 2005
KEELU MADANA MOHANA Vs. GORAKALA VARAHALU
June 10, 2005
KEERTHI KUMAR MODANI Vs. STATE OF A P
July 8, 2005
KERETI SRINIVASULU S O YELLAMANDA Vs. DEPUTY REGISTRAR CO OPRATIVE SOCIETIES KANDUKUR PRAKASAM DISTRICT
November 3, 2005
KHADER ALI KHAN ALIAS ASLAM Vs. SAI BABA
November 22, 2005
KHAJA SHOUKAT ALI Vs. KHAIRUNNISSA BEGUM
September 2, 2005
KHALEEL BEIG Vs. SK MOTHI BEGUM
July 22, 2005
KHANALA VENKATA KRISHNA YADAV Vs. STATE OF A P
July 15, 2005
KHURSHID SHAPUR CHENAI Vs. GOVERNMENT OF ANDHRA PRADESH
January 17, 2005
KISAN TOBACCO CO GROWERS Vs. DONGA SRIRAMULU
July 21, 2005
KISHAN CHAND FOUNDATION TRUST Vs. DISTRICT COLLECTOR
April 26, 2005
KISHAN TOBACCO COMPANY GROWERS Vs. DONGA SRIRAMULU
June 21, 2005
KODIPAKA VENKATESHAM Vs. PASULA NARSAMMA
September 21, 2005
KODURU SESHA REDDY Vs. GOTTIGUNDALA
June 27, 2005
KOGANTI BASAVA SANKARA RAO Vs. RAVI SAMBASIVA RAO
November 8, 2005
KOKKU SUDHAKAR Vs. STATE OF A P
March 4, 2005
KOKKULA SRINIVAS Vs. STATE OF A P
August 8, 2005
KOLLA SRINIVAS Vs. STATE OF A P
February 18, 2005
KOLLI SUNITHA Vs. KAKATIYA UNIVERSITY WARANGAL
November 23, 2005
KOLLU PRASAD RAO Vs. BURRA KRISHNAIAH AND STATE OF A P
December 7, 2005
KOLLURU GOPAL Vs. VISAKHAPATANAM MUNICIPAL CORPORATION
August 3, 2005
KOMARAMJERI PEDAMUNUSWAMY Vs. GOVT OF A P
January 20, 2005
KOMIREDDY VENKATA NARASAMMA Vs. KONDAREDDY NARASIMHA MURTHY
September 15, 2005
KOMMURU VENKATESWARA RAO Vs. GOVT OF A P
September 8, 2005
KONATI SWAMANNA Vs. GOLLA VENKATSWAMY
February 7, 2005
KONDAPALLI NAGARAJA S O K SESHAIAH Vs. KONDAPALLI SYAMALA
September 27, 2005
KONERU NAGESWARA RAO Vs. YENDURI PITCHAIAH
August 4, 2005
KONIGOLLA SRINIVASA RAO Vs. STATE OF A P
October 21, 2005
KONIJETI SRINIVASA SUBRAHMANYA NARASIMHA RAO Vs. STATE OF A P
January 19, 2005
KOPPERA SANTH KUMR Vs. KOPPERA SUNEETHA
December 28, 2005
KORADA SRINIVASA RAO Vs. GURUPURU GOPALAMMA
April 27, 2005
KORAGANJI SITA MAHALAKSHMI Vs. KORAGANJI YELLASWARA RAO
June 9, 2005
KORIVI MALLAIAH Vs. P NARENDER
February 2, 2005
KORUKONDA VENKATA SURYA NAGA EESWARA GANESH Vs. COMMERCIAL TAX OFFICER
October 7, 2005
KOSURU BHASKAR Vs. KOSURU RAMACHANDRAIAH
August 5, 2005
KOTA RAMA RAO Vs. KOLLI RAJESWARAMMA
April 13, 2005
KOTA SREEVALLI Vs. CHINNI SEETHARAMAIAH
August 12, 2005
KOTHA SATHYAMMA Vs. IRUKULA PRAVEEN KUMAR
June 14, 2005
KOTHA SATYA VEERA SIMHA Vs. KOTHA VARALAKSHMI
March 21, 2005
KOTLA SRINIVASA REDDY Vs. DANYA BASHAIAH
August 22, 2005
KOTTA LAXMINARSAIAH Vs. TADASINA RAMANARSAMMA
July 22, 2005
KOTTAPATI JAYACHANDRA REDDY Vs. DEPOT MANAGER A P S R T C
September 5, 2005
KOYA NARASIMHA SWAMY Vs. DISTRICT COLLECTOR KRISHNA DISTRICT
December 13, 2005
KRISHNAMSETTY BASAV RAO Vs. KOBASHI MACHINE TOOLS P LTD
April 21, 2005
KUCHANAPALLI NEELAMA Vs. DEEKONDA SADANANDAM
July 15, 2005
KUKATLA KOTAIAH Vs. DISTRICT COLLECTOR
March 21, 2005
KUKKALA BALAKRISHNA Vs. VIJAYA OIL MILLS
July 26, 2005
KUMARS COTEX LTD Vs. ADDITIONAL COMMISSIONER
March 17, 2005
KUMBHAM ANJANEYULU Vs. STATE OF A P
July 5, 2005
KUNA PARVATHI Vs. KUNA YERRAYYA
June 9, 2005
KUNCHANAPALLI MYSOORAIAH Vs. SUB REGISTRAR
July 11, 2005
KUNCHE CHINA MANGAMMA Vs. KOOLAPU MANGAMMA
April 28, 2005
KUNDURU VINAYA REDDY Vs. STATE OF A P
August 10, 2005
KURELLA KRISHNA PRASAD Vs. STATE OF A P
July 19, 2005
KUSA LINGAIAH Vs. PANDIRI LAXMAIAH
November 2, 2005
KUSAMPUDI SUBBA RAJU Vs. MASTER PENUMATSA SAYI RAJU
June 16, 2005
KUSHAL INDUSTRIES Vs. VICE CHAIRMAN AND MANAGING DIRECTOR
October 21, 2005
L K KOUSALYADEVI Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDRABAD
December 20, 2005
L NAGENDER RAO Vs. RAGHAVENDRA FINANCE CORPORATION
February 11, 2005
L NAGI REDDY Vs. UNION OF INDIA
September 21, 2005
LAKSHMI KNITS AND WOVENS Vs. AGRI GOLD EXIMS LTD
December 16, 2005
LANKA HANUMANTHA RAO Vs. STATE OF A P
March 29, 2005
LAVURI KRISHNA Vs. BUDIGE HUSSAIN
December 20, 2005
LAXMI CONSTRUCTION CO HYD Vs. FINANCIAL ADVISER and CHIEF ACCOUNTS OFFICER SECUNDERABAD
January 20, 2005
LAXMI MEDICAL DISTRIBUTORS Vs. STATE OF A P
December 15, 2005
LAXMINIVAS AGRAWAL Vs. ANDHRA SEMI CONDUCTORS PVT LTD
December 23, 2005
LEADER CAPITAL SERVICES INDIA PVT LTD Vs. STATION HOUSE OFFICER BEGUMPET P S
April 20, 2005
LIBERTY COMMODITIES LTD Vs. RELIANCE TRADE CRPORATION
July 5, 2005
LINGA NAGENDER RAO Vs. C K YESSOVARDHAN
June 30, 2005
LINGA PENTAMMA Vs. T JAGADISHWAR RAO
October 27, 2005
M A AZEEM BAIG Vs. CHIEF EXECUTIVE OFFICER A P STATE WAKF BOARD
October 25, 2005
M A Ghani Vs. District Collector
February 7, 2005
M A MUKHEED Vs. C PANDURANGAM
April 1, 2005
M ABDUL LATEEF Vs. GOVERNMENT OF A P
February 28, 2005
M ADINARAYANA Vs. GENERAL MANAGER STATE BANK OF INDIA
August 22, 2005
M ANADAMMA Vs. REVENUE DIVISIONAL OFFICER
January 18, 2005
M BABU RAO Vs. DEPUTY REGISTRAR OF CO OP SOC OFFICER ON SPECIAL DUTY THE VASAVI CO OP URBAN BANK LTD
July 5, 2005
M CHANDRASHEKAR RAO Vs. KUTAMBA RAO
October 27, 2005
M ETHIRAJULU Vs. RANGAM ADINARAYANA
February 17, 2005
M G BROTHERS AUTOMOBILES LTD Vs. B MASTHAN REDDY
November 9, 2005
M JAGAN Vs. SUPERINTENDENT OF POLICE KARIMNAGAR DIST
January 20, 2005
M Jayaprakash Vs. Commissioner Eluru Municipality
February 22, 2005
M K GOLD PAINT P LTD Vs. ASSISTANT ACCOUNTS OFFICER ELECTRICITY REVENUE OFFICE EASTERN POWER DISTRICBUTION CO OF A P LTD
September 28, 2005
M KISHAN Vs. STATE
January 28, 2005
M KRISHNA Vs. ANDHRA PRADESH CO OPERATIVE TRIBUNAL
February 7, 2005
M KRISHNA REDDY Vs. GOVERNMENT OF A P
March 1, 2005
M LAXMIBAI Vs. NEELAM NARSIMHA
February 1, 2005
M MADHAVA REDDY Vs. VICE CHAIRMAN AND MANAGING DIRECTOR A P S R T C HYD
March 7, 2005
M PARVEEN BANU Vs. COLLECTOR AND DISTRICT MAGISTRATE ANANTAPUR
August 23, 2005
M R KUDVA Vs. STATE OF A P
October 17, 2005
M R SUSEELA Vs. GOVT OF A P
December 14, 2005
M RAMA SWAMY Vs. M SEKHARA GUPTA
August 20, 2005
M RAMAKRISHNA Vs. M SATYAMMA
September 15, 2005
M RAMESH Vs. VANKADARA SUNIL KUMAR
July 11, 2005
M S SANDEEP SAI Vs. OSMANIA UNIVERSITY
October 5, 2005
M SOFINA Vs. STATE BANK OF INDIA
December 27, 2005
M SUNIL CHOWADRY S O LATE SOMAIAH Vs. GOVET OF A P
November 10, 2005
M V PRASAD Vs. NEW INDIA ASSURANCE CO LTD
July 14, 2005
M V SUDHAKAR Vs. GOVERNMENT OF A P
March 14, 2005
M V V PRASADA RAO Vs. MUNICIPAL COUNCIL
June 22, 2005
M VENKATA MANI KANTHU Vs. STATE
August 10, 2005
M Vijaya Lakshmi Vs. Joint Collector
February 15, 2005
M VIKURATAN Vs. MAHENDER KUMAR GANDHI
September 12, 2005
M VISWANATHAM Vs. P M PRAKASH
June 24, 2005
M YADAMMA Vs. JOIN COLLECTOR AND ADDITIONAL DISTRICT MAGISTRATE HYDERABAD
January 20, 2005
M.A. SAYEED Vs. B. JANAK RAM
September 2, 2005
MADASI SEETHA RAMANJANEYULU AIAS ANAJANEYULU Vs. STATE OF A P
December 19, 2005
MADASU VENKATASUBBARAO Vs. MADASU CHENCHAMMAS
September 20, 2005
MADDIKUNTA SHIVAIAH Vs. STATE OF A P
April 21, 2005
MADHU WINES PARAVADA Vs. SPECIAL CHIEF SECRETARY
February 24, 2005
MADI CHETTI SRINIVAS Vs. MADI CHETTI YADAIAH
December 14, 2005
MAHABOOB MASTANA BEGUM Vs. GOVERNMENT OF A P
April 13, 2005
MAHABUBNAGAR TODDY TAPPERS CO-OPERATIVE SOCIETY Vs. DEPUTY COMMISSIONER OF PROHIBITION AND EXCISE
January 28, 2005
MAHABUBNAGAR TODDY TAPPERS TAPPERS CO OPERATIVE SOCIETY MAHABUBNAGAR Vs. SUPERINTENDENT OF PROHIBITION AND EXCISE MAHABUBNAGAR
January 28, 2005
MAHANKALI VENKATACHARI Vs. MAHANKALI SRINIVASACHARI
June 8, 2005
MAHAVEER HOSPITAL AND RESEARCH CENTRE Vs. ALLADI SUVARNAMMA
July 12, 2005
MAHENDER KUMAR Vs. MOHD ALLAUDDIN
November 29, 2005
MAHENDRANATH V V Vs. DEPUTY GENERAL MANAGER SYNDICATEBANK
August 5, 2005
MAHESH CO OP HOUSING SOCIETY LTD Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY
October 18, 2005
MAKINENI MADHURI Vs. BOLLU NAGABHUSHANAM
September 23, 2005
MALA BANDLAIAH Vs. BATHINA UTCHEERAPPA
January 25, 2005
MALA PENTAMMA Vs. NIZAMABAD MUNICIPALITY
October 17, 2005
MALAGIREDDY MALLAREDDY Vs. MALIGIREDDY LAXMA REDDY
January 20, 2005
MALE VENKATESWARLU Vs. STATE BANK OF INDIA
June 9, 2005
MALIREDDY VENKATA RAMA RAO Vs. MALIREDDY SATHYAVENI
November 7, 2005
MALLINA VENKATARAO Vs. DISTRICT COLLECTOR
June 21, 2005
MALOTH THIRIPI Vs. MALOTH RUKMINI
April 25, 2005
MAMILLAPALLI CHINAKOTESWARA RAO Vs. MANDAL REVENUE OFFICER
April 1, 2005
MANAGEMENT OF BHARAT HEAVY ELECTRICALS LTD Vs. LABOUR COURT II
February 25, 2005
MANAGEMENT OF STATE OF INDIA Vs. INDUSTRIAL TRIBUNAL
August 5, 2005
MANAPRAGADA KRISHNA MURTHY S O NARASIMHAM Vs. SAVANI TRANPORT PVT LTD
October 6, 2005
MANDA RAM REDDY Vs. GOVERNMENT OF A P
December 13, 2005
MANDAKINI NAIK Vs. G K NAIK
March 17, 2005
MANDAL REVENUE OFFICER TIRUPATHI MANDAL TIRUPATHI CHITTOOR DISTRICT Vs. COMMISSIONER OF APPEALS A P
August 8, 2005
MANEPALLI MOHAN RAO Vs. S SURESH KUMAR
April 8, 2005
MANNE PRASAD Vs. ELECTION OFFICER
April 19, 2005
MANNEPALLI MOHAN RAO Vs. P V RAMANA
August 18, 2005
MARKAPUDI KRISHNA RAO Vs. STATE OF A P
September 15, 2005
MARRI SURIBABU Vs. STATE OF A P
November 11, 2005
MARTHALA RAMACHANDRA REDDY Vs. MUTYALAPATI PEDDA SUBBANNA ALIAS VENKATA SUBBAMMA
November 10, 2005
MARUTHI GRANITES Vs. COLLECTOR AND DISTRICT MAGISTRATE
April 21, 2005
MATHEW XAVIER Vs. STATE OF AP
October 20, 2005
MATTAPARTHI SATYANARAYANA Vs. BHAVANA SESHAGIRI RAO
March 11, 2005
MATTE SEETHARAMAIAH Vs. STATE OF A P
August 23, 2005
MD ABDUL AZEEZ ASAD Vs. STATE OF A P
April 21, 2005
MD HYDER Vs. INDUSTRIAL TRIBUNAL II
October 25, 2005
MD MAZHAR SHAHEED Vs. DISTRICT COLLECTOR MAHBOOBNAGAR DIST
February 14, 2005
MD NAZEER AHMED Vs. ECONOMIC TRANSPORT ORGANISATION VIJAYAWADA
February 25, 2005
MD TAJUDDIN Vs. JOINT COLLECTOR AND EX OFFICIO EXECUTIVE DIRECTOR KARIMNAGAR
December 9, 2005
MDRIDIAN INDUSTRIES LTD Vs. DEVDOOT GIN MILL GINNING AND OIL MILL UNIT ADILABAD
March 21, 2005
MECHINENI CHOKKA RAO Vs. SATTU SATTAMMA
September 13, 2005
MEESALA MURALIDHAR Vs. GOVERNMENT OF A P
March 9, 2005
MEESALA TAYARAMMA Vs. BOGGAVARAPU SUBBA RAO CHOULTRY
April 8, 2005
MEET ROAD LINES NAGPUR Vs. UNITED INDIA INSURANCE COMPANY NIZAMABAD
July 12, 2005
MEGHRAJ RATHI Vs. JOINT SUB REGISTRAR
June 14, 2005
MEHERNOSH H CHENOY Vs. STATE OF ANDHRA PRADESH
January 20, 2005
MELEKHA Vs. STATE OF A P
April 21, 2005
MERLA RAMA DAS Vs. GOVERNMENT OF A P
September 27, 2005
MINERVA TALKIES MACHILIPATNAM Vs. PINAPALA SUJAN BABU
April 15, 2005
MIR BAZLAY ALI Vs. JAGIRDAR NIRKHY MIR MAHAMMAD ALI
December 9, 2005
MIRZA LIYAQUATH HUSSAIN Vs. G SRINIVAS GOUD
July 5, 2005
MOGULURU ESWARAIAH S O CHENGAMA NAIDU R O VENKATAGIRI NELLORE DISTRICT Vs. GOLLAPALLI VENKATARAMAIAH
November 3, 2005
MOHAMMED GULAM MUSTAFA S O MAHAMMED PASHA Vs. MOHAMMED ABDUL JABBAR S O MOHAMMED ABDUL RAUF
November 10, 2005
MOHAMMED MOINUDDIN Vs. MOHAMMED MAHMOOD ALI
June 17, 2005
MOHAMMED ZAHEER AHMED Vs. SYED SHAH SHUJSUDDIN QUADRI
November 28, 2005
MOHD ALI SHABBIR Vs. YOUSUF ALI
December 30, 2005
MOHD AZMATH KHAN Vs. MYAKALA BEERAIAH
August 16, 2005
MOHD CHAND PASHA Vs. T MADHUSUDHAN REDY
September 20, 2005
MOHD IBRAHIM Vs. MOHD AZAM
July 6, 2005
MOHD KALEEMULLAH Vs. MOHD AZIZULLAH
August 16, 2005
MOHD KUDRAT KHAN Vs. NAGARJUNA FINANCE LIMITED HYDERABAD
June 21, 2005
MOHD MUSTAFA AHMED ALVI S O LATE S M IDRIS AHED ALVI Vs. UNION OF INDIA
November 21, 2005
MOHD OMAR KHAN Vs. STATE OF A P
March 28, 2005
MOHD SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LTD
March 11, 2005
MOKILI VEERANNA Vs. DANALA MALA KONDAIAH
January 18, 2005
MONIKA Vs. ARUN SARKAR
August 30, 2005
MOSA TATA RAO Vs. KADIYALA SATYAVATHI
June 23, 2005
MOTU SUBBA RAO Vs. RAMALAYAM TRUST BOARD GANAPAVARAM
October 7, 2005
MUDDANA SUBBA REDDY Vs. MUDDANA KULLAYI REDDY
October 7, 2005
MUDIKI BHIMESH NANDA Vs. TIRUPATHI URBAN DEVELOPMENT AUTHORITY
April 25, 2005
MUKHALA KOTILINGAM Vs. JOINT COLLECTOR
January 20, 2005
MUKUND LAL Vs. SHARADA BAI
November 22, 2005
MUKUNDA DAIRY PRODUCTS PVT LTD Vs. COMMERCIAL TAX OFFICER NARASARAOPET GUNTUR
August 8, 2005
MULLAH TAHER ALI Vs. REGISTRAR NTR UNIVERSITY OF HEALTH SCIENCES
December 19, 2005
MUNAGA VENUGOPAL RAO Vs. MUNAGA RADHAKRISHNA
July 4, 2005
MUNGANDA VENKATARATNAM Vs. JOINT COLLECTOR WEST GODAVARI DISTRICT
August 29, 2005
MUNICIPAL CORPORATION OF HYDERABAD SECUNDERABAD DIVISION Vs. M RAMATHULSI
June 29, 2005
MUPPASANI ALLURAMMA Vs. GANPATLA MARIYAMMA DIED
January 18, 2005
MURAHADI SYYADISYED SHA SYED MOHIDDINSHA OULYA RAHAMTULLA ALYHI DARGA Vs. GUTAM SHAJAD ALIAS SHAHJAHAN
August 17, 2005
MURTHY RAGHAVA TRINADHA RAO Vs. COMMISSIONER OF ENDOWMENTS GOVERNMENT OF A P
October 21, 2005
MUSUNURU RAJANI Vs. VIJAYAWADA MUNICIPAL CORPORATION
March 11, 2005
MUTHUSWAMY CONVICT PRISONER Vs. STATE OF A P
August 11, 2005
MYATHASI BHASKAR Vs. STATE OF A P
April 21, 2005
MYLABATHULA CHITTIBABU Vs. STATE OF A P
April 21, 2005
MYLARAPU MALLAMMA Vs. MYLARAPU SAROJA
April 6, 2005
N APPALA RAM Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE CISF UNIT VISHAKHAPATNAM STEEL PLANT
December 27, 2005
N BHUJANGA RAO Vs. GOVERNMENT OF A P
February 8, 2005
N DEVAMMA Vs. M AKKAMMA
April 21, 2005
N MADAN MOHAN Vs. N PRABHAKAR GUPTA
November 7, 2005
N MAHADEVA NAIDU Vs. P RASOOL BEE
July 25, 2005
N MALLAMMA Vs. SUPERINTENDENT ENGINEER OPERATION ASSESSMENT
June 6, 2005
N MASTHANAIAH Vs. KONGARA VENKAIAH
December 6, 2005
N P S SHINH Vs. STATE
September 29, 2005
N P S SHINH Vs. STATE OF A P
September 28, 2005
N R PATEL AND CO Vs. T APARNA
April 27, 2005
N RAJA MALLA REDDY Vs. STATE OF A P
March 3, 2005
N RAM GOPAL Vs. EXECUTIVE OFFICER
September 20, 2005
N SOMI REDDY Vs. STATE OF A P
March 28, 2005
N SRIHARI Vs. N PRAKASH
February 17, 2005
N V NARASAIAH Vs. DEPOT MANAGER A P S R T C
March 1, 2005
NAFEEZ BEGUM Vs. SALLA JOTHI
January 20, 2005
NAGARAPU BALAIAH Vs. K VENUGOPAL
December 30, 2005
NAGINENI VENKATA SUBBA NAIDU Vs. SUB REGISTRATION TIRUPATHI STAMP AND REGISTRATION DEPT
November 18, 2005
NAIDU ADIKESHAVA REDDY Vs. REMELLA VENKATA RAYANAM
April 28, 2005
NAJMA HUSSAIN Vs. MANJARI JAIN
November 25, 2005
NAKKA RAMAGOUD Vs. PROHIBITION AND EXICISE SUPERINTENDENT
March 25, 2005
NALAM BHARTHI Vs. SECRETARY BOARD OF SECONDARY EDUCATION HYDRABAD
November 29, 2005
NALAMATHU VENKAIYA Vs. B S NEELKANTA
July 28, 2005
NALLA SIVUNNAIDU Vs. NALLA APPALANAIDU
July 18, 2005
NALLAM SETA MAHALAKSHMI Vs. TALARI VIJAYALAKSHMI
April 20, 2005
NAMBURI BANGARRAJU Vs. INDUKURI SATYANARAYANARAJU
June 10, 2005
NAMBURI CHENNA REDDY Vs. DEVIREDDY KOTAREDDY
August 23, 2005
NANDAM MOHANAMMA Vs. MARKONDA NARASIMHA RAO
July 27, 2005
NANDHINI DELUX Vs. GOVT OF A P
November 17, 2005
NANDHINI DELUX BANGLORE Vs. GOVERNMENT OF A P
October 17, 2005
NARAPAREDDY BUJJAMMA Vs. DISTRICT COLLECTOR
September 8, 2005
NARAYANA HURKAT ALIAS NARAYANA MAHESHWAR Vs. STATE
April 29, 2005
NARESH KUMAR KEDIA Vs. DIRECTOR INSTITUTE OF PREVENTIVE MEDICINE PUBLIC HEALTH LABORATORIES AND FOOD
August 11, 2005
NARMADA ENTERPRISES Vs. STATE OF A P
July 12, 2005
NARSAI HIGHWAY FILLING STATION PATANCHERU MEDAK DISTRICT Vs. INDIAN OIL CORPORATION LIMITED HYDERABAD
August 1, 2005
NARSING PERSHAD Vs. STATION HOUSE OFFICER
July 5, 2005
NARUKHURTI SUNDARAMMA Vs. PENDURTHI VENKATA RAO
October 19, 2005
NATIONAL INSURANCE CO LTD Vs. P SUJATHA
April 29, 2005
NATIONAL INSURANCE CO LTD Vs. OJILI GOPAL REDDY
April 26, 2005
NATIONAL INSURANCE CO LTD Vs. K YADAMMA
February 10, 2005
NATIONAL INSURANCE COMPANY LTD Vs. SABIA BEGUM
September 23, 2005
NATIONAL INSURANCE COMPANY LTD Vs. M SHYAM PRASAD
July 28, 2005
NATIONAL INSURANCE COMPANY LTD. Vs. SYED ZAMEELA AND ORS.
June 10, 2005
NATIONAL THERMAL POWER CORPORATION LTD Vs. PREFAB GRANITES LTD
August 16, 2005
NATL TECHNOLOGIES LTD Vs. VIJAY INDUSTRIES
March 14, 2005
NAVA BHARAT FERRO ALLOYS LIMITED HYD Vs. UNION OF INDIA
January 27, 2005
NAVODAYA FINANCE and HIRE PURCHASE PVT LTD Vs. A P STATE CONSUMER DISPUTES REDRESSAL COMMISSIONER HYDERABAD
November 11, 2005
NEEL MADHAV MINING PVT LTD Vs. AUTHORISED OFFICER UNION OF INDIA
April 20, 2005
NEELAM AJIT Vs. V SURESH REDDY
July 21, 2005
NEELAM BHADRAMMA Vs. MARRI LAKSHMAMMA
July 27, 2005
NEKKALAPUDI RAMAKRISHNA PRATAP Vs. DISTRICT COLLECTOR CUM ARBITRATOR WEST GODAVARI DISTRICT
December 8, 2005
NEKKANTI SURYA KANTAMMA Vs. SANKURATRI ANNAPURNAMMA
July 22, 2005
NERATURI CHAKRADHAR RAO Vs. STATION HOUSE OFFICER
April 11, 2005
NETRAMBAKA KRISHNAIAH Vs. NELLORE AUDINARAYANA
September 28, 2005
NEW GAYATHRI WINES Vs. DEPUTY COMMISSIONER OF PROHIBITION AND EXCISE
March 4, 2005
NEW INDIA ASSURANCE CO LTD Vs. NANEPALLI SWAMYNAIDU
June 9, 2005
NEW INDIA ASSURANCE CO LTD Vs. R ANANTHA REDDY
September 28, 2005
NEW INDIA ASSURANCE COMPANY LTD Vs. K YADAIAH
January 25, 2005
NEW INDIA ISSURANCE CO LTD Vs. P PADMAVATHI
April 15, 2005
NEWS ITEM NEW INDIAN EXPRESS Vs. PRINCIPAL BAPATLA ENGINEERING COLLEGE
December 2, 2005
NICHENAMETLA SUBRAMANYAM Vs. G ANANDA RAO
August 22, 2005
NILA CONSTRUCTION COMPANY Vs. SANGHI INDUSTRIES LTD
October 21, 2005
NIRMALA KALE Vs. DISTRICT REGISTRAR OF SOCIETIES
March 16, 2005
NIRNEETHA Vs. GOVT OF INDIA
September 13, 2005
NITE KING BAR AND RESTAURANT Vs. COMMISSIONER OF POLICE TWIN CITIES
March 18, 2005
NIZAM CLUB Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 21, 2005
NOBLE COLLEGE OF COMPUTER SCIENCES Vs. GOVERNMENT OF A P
October 21, 2005
NOOKALA SRIDEVI Vs. KRISHNARJUNA RAO
June 20, 2005
NORTH COASTAL WINE DISTRIBUTORS Vs. COMMISSIONER OF PROHIBITION AND EXCISE
February 18, 2005
NUVVURU VENKAIAH Vs. PINAKINA SATYAGRAHA ASHRAM PALLIPADU
September 28, 2005
OFFICIAL LIQUIDATOR HIGH COURT OF A P Vs. S HARIDASS
July 7, 2005
OIL COUNTRY TUBULAR LTD Vs. A P POLLUTION CONTROL BOARD
March 29, 2005
ONTIMITTA VENKATRAMANA Vs. STATE OF A P
March 23, 2005
ORIENT CEMENT Vs. STATE OF A P
November 29, 2005
ORIENTAL INSURANCE COMPANY LTD Vs. NAKIRIKANTI NARENDRA BABU
June 7, 2005
ORIENTAL INSURANCE COMPANY LTD Vs. V KALA BHARATHI
July 29, 2005
ORIKELLA VENKARESWARLU Vs. STATE
June 10, 2005
OSMAN ALI KHAN Vs. AJIT KUMAR JAIN
October 21, 2005
P BHASKARA RAMA CHARYULU Vs. DISTRICT COLLECTOR EAST GODAVARI
August 4, 2005
P CHANDRA MOULI Vs. GOVERNMENT OF A P
March 24, 2005
P CHANDRA SEKHAR Vs. ADDITIONAL DEPUTY INSPECTOR GENERAL OF POLICE
September 16, 2005
P HIMABINDU Vs. P JAYASIMHARAJA
October 27, 2005
P JAYAPRASADA RAJA Vs. V RANGA RAO
December 26, 2005
P KAVSALYA DEVI Vs. K RADHA MANOHAR DESAI
November 24, 2005
P Keshava Reddy Vs. Municipal Commissioner Manchiryala Municipality
February 22, 2005
P KOTESWARAMMA Vs. STAR ELECTRICAL INDUSTRIES
June 13, 2005
P KRISHNAVENI Vs. COLLECTOR AND DISTRICT MAGISTRATE
March 23, 2005
P L RAJU Vs. NANDAN SINGH
July 14, 2005
P LAXMA REDDY Vs. SYNDICATE BANK ZAHEERABAD BRANCH
July 19, 2005
P LAXMA REDDY Vs. STATE OF A P
March 21, 2005
P MALLESWARAMMA Vs. P PRATHAP REDDY
July 13, 2005
P NAGALAKSHMAIAH Vs. GOVT OF A P
April 29, 2005
P NARASIMHA REDDY Vs. SUB REGISTRAR SHAMEERPET MANDAL
February 18, 2005
P PANDIT RAO Vs. K DAMODAR RAO
July 8, 2005
P PHANIDRA BABU Vs. GOVT OF A P
September 29, 2005
P PRABHAVATHI Vs. ELECTION TRIBUNAL CUM JUNIOR CIVIL JUDGE
September 14, 2005
P R PERIAKARUPPAN Vs. CHOLA CHITS and FINANCE PVT LTD
July 6, 2005
P RAGU VAMSHI Vs. VICE CHANCELLOR JAWAHARLAL NEHRU TECHNOLOGICAL
November 16, 2005
P RAHMATH KHAN Vs. JOINT COLLECTOR
February 21, 2005
P RAJAGOPAL S O MALYADRI Vs. GOVE OF A P
November 23, 2005
P RAJALINGAM Vs. DEPUTY COMMISSIONER OF ENDOWMENTS HYD
January 31, 2005
P RAJALINGAM Vs. DEPUTY COMMISSIONER OF ENDOWMENTS
March 24, 2005
P RAMACHANDRA REDDY Vs. MUNNA LAL
June 21, 2005
P RAMALAXMI Vs. PEETALA TATAYYA
October 4, 2005
P SAIDDAPPA Vs. CHAIRMAN RAYALASEEMA GRAMEENA BANK
August 19, 2005
P SATYANARAYANARAO CONSTUCTION COMPANY Vs. UNION OF INDIA
November 16, 2005
P SHRINIVASA REDDY Vs. ASSISTANT COMMISSIONER ENDOWSMENTS DEPART KARNOOL
January 28, 2005
P USHA RANI Vs. DIST COLLECTOR AND MAGISTRATE NIZAMABAD DIST
February 1, 2005
P V G K S SASTRY Vs. STATE OF A P
July 21, 2005
P V RAMA SARMA Vs. STATE OF A P
March 16, 2005
P V S REDDY Vs. DEPOT MANAGER APSRTC GOOTY DEPOT GOOTY ANANTAPUR DISTRICT
November 10, 2005
P V S V PRASADA RAO Vs. ANDHRA UNIVERSITY
December 16, 2005
P V SUBBA RAO Vs. SUNKARI VARAHAIAMMA
June 7, 2005
P VENKATA RAO Vs. GOVERMENT OF A P
December 26, 2005
P VENKATAMMA Vs. DONTHAM SULOCHANA
August 29, 2005
P VIJAY KUMAR Vs. GOVERNMENT OF A P
April 26, 2005
P VISWANATH Vs. JOINT COLLECTOR ANANTAPUR ANANTAPUR DIST
January 25, 2005
P YERAM NAIDU Vs. DEPUTY COOPERATIVE REGISTAR SRIKAKULAM GUJARATHIPETA
January 20, 2005
PABBITHI ANJANEYULU Vs. PABBATHI N RATHNAMAIAH CHETTY
April 21, 2005
PADAMATI VEERASWAMY Vs. ANKEM NACHARAMMA
April 21, 2005
PADMAVATHI Vs. E V SUBRAHMANYAM
August 30, 2005
PADUCHURU PARANDHAMAYYA Vs. SARIPALLI APPALANAIDU
October 18, 2005
PAKEER PITCHI REDDY Vs. PAKEER PAPI REDDY
August 5, 2005
PALA APPANNA Vs. PALA APPA RAO
August 3, 2005
PALADUGU VENU Vs. VAKKAVANTHULA SRUJANA
September 2, 2005
PALAKURTHU LAKSHMI GANAPATHI RAO Vs. MANISHA VIDEO VISION
July 20, 2005
PALAMAPALLI RAMA SUBBA REDDY Vs. PALAMAPALLI SUBBAREDDYALIASGOLLONIPALLI SUBBANNA
June 10, 2005
PALLAVA GRANITE INDUSTRIES INDIA PVT LTD Vs. A P MINERAL DEVELOPMENT CORPORATION LTD
May 10, 2005
PAMPA HOTELS LTD Vs. A P TOURISM DEVELOPMENT CORPORATION LTD
August 16, 2005
PANCHAYAT SECRETARY GRAM PANCHAYAT Vs. MADDELA MANIKYAMMA
July 22, 2005
PANDUGA VEERA REDDY Vs. BANDARU DAMODAR REDDY
April 7, 2005
PANDUGULA VALI BASHA Vs. N MOHAMMED HARIS
June 27, 2005
PANKAJA S BHOOM REDDY Vs. GOVERNMENT OF A P
October 28, 2005
PAPPU VENKATA RAO Vs. COMMISSIONER OF ENDOWMENTS
September 5, 2005
PAPURI DEVEEDU Vs. BANAVATH LOKHYA
June 6, 2005
PARAMVEER SINGH Vs. GOVERNMENT OF A P
September 29, 2005
PARAS RAM VISHINDAS RUPANI Vs. BHARAT SANCHAR NIGAM LTD
October 27, 2005
PARSA SEETHA RAMA RAO Vs. SPECIAL TAHSILDAR LAND ACQUISITION MANUGUR KHAMMAM
January 27, 2005
PARUCHURI SRINIVASA RAO Vs. GOVERMENT OF A P
November 25, 2005
PATANGY SOMESWARA RAO Vs. GOLUGURI TATA REDDY
July 22, 2005
PATCHA MAHENDRA Vs. KODURU PENCHALAIAH
April 29, 2005
PATHRI RAMAMURTHY Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
November 15, 2005
PATHURI VENKATESWARLU Vs. GOVERNMENT OF A P
February 23, 2005
PCH BUSINESS Vs. PRINCIPAL SECRETARY REVENUE DEPARTMENT CT GOVERNMENT OF ANDHRA PRADESH
August 29, 2005
PEELA POTHI NAIDU Vs. STATE OF A P
April 26, 2005
PENDYALA VENKATA KRISHNA RAO Vs. POTHULA RAMA RAO
February 10, 2005
PENKEY KONDA Vs. SORAPALLI ZEDSON MOSES
April 7, 2005
PENUMASTHA RAMACHANDRA RAJU Vs. GADDAM RAJA SEKHAR REDDY
September 12, 2005
PENUMATCHA ACHYUTHARAMARAJU Vs. PADMANABHUNI VENKATA SUBBAIAH
March 21, 2005
PERI BHASKARARAO Vs. SATHI ADILAKSHMI
August 20, 2005
PERICHERLA NARAYANAMA Vs. RAMA FERTILIZERS BHIMAVARAM
June 24, 2005
PHOOLCHAND AGRAWAL Vs. D NARAYANA SWAMY
November 16, 2005
PILLAKATHUKU SUBBARATHNAM Vs. EXECUTIVE OFFICER
June 16, 2005
PITHAPURAM MUNICIPALITY Vs. CHRISTIAN MEDICAL CENTRE
March 28, 2005
PODUGU MADUSUDHAN Vs. KONDURI KRISHNAIAH
February 24, 2005
POLAKI APPA RAO Vs. PROJECT OFFICER ICDS
July 14, 2005
POLICHERLA SAMUEL Vs. POLICHERLA YESUPADAM
June 27, 2005
POLISETTY SEETHARAMANJANEYULU SONS Vs. PUBLIC PROSECUTOR HIGH COURT OF A P
July 29, 2005
POLISETTY VENKATESWARLU Vs. ATMAKURI MALLIKARJUNA RAO
March 25, 2005
POOLA LAKSHMI NARAYANAMMA Vs. GADDAM VENKATA SUBBAIAH
July 27, 2005
POONAMCHAND GANDHI JAIN DHARMASALA HYDERABAD Vs. REGIONAL JOINT COMMISSIONE OF ENDOWMENTS MULTI ZONE 3 HYDERABAD
January 24, 2005
POTHANI CHANDRASHEKER Vs. STATE OF A P
April 6, 2005
POTHUNEEDI LAXMANA RAO Vs. KADASU MUNESWARA RAO
June 13, 2005
POTHYAMSETTI SATYANARAYANA REDDY Vs. STATE OF A P
October 7, 2005
POTTE RAMANNA Vs. MUKKA RAJANNA
October 25, 2005
POWER GRID CORPORATION OF INDIA LTD Vs. PATCHUKORU APPA RAO
November 10, 2005
PRAGALLAPATI GANGARAJU S O NARASIMHA MURTHY Vs. K SATYANARAYANA S O GANGARAJU KALAVALAPALLI CHAGALLU WEST GODAVARI
October 20, 2005
PRATHIPATI BHAGYAMMA Vs. ELECTION OFFICER
October 21, 2005
PRATHUSHA ASOCIATES VISHAKHA PATNAM Vs. RASHTRIYA ISPAT NIGAM LIMITED VISHAKHAPATNAM STEEL PLANT
December 16, 2005
PRINCIPAL ACCOUNTANT GENERAL A P Vs. C SUBBA RAO
January 27, 2005
PRINCIPAL SECRETARY TO GOVT Vs. G RAMESHWAR
September 21, 2005
PROVIDENT FUND INSPECTOR Vs. KODALI AND SONS
August 20, 2005
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. P HANUMANTHA RAO
November 17, 2005
PUDI APPALA NAIDU Vs. PRAVEEN PRAKASH
October 26, 2005
PULIMI BAPA REDDY Vs. PULIMI DASARADHARAMA REDDY
April 29, 2005
PUPPALI JAYANTHI Vs. DISTRICT COLLECTOR
March 15, 2005
PURINI KRISHNAIAH Vs. NUVVURU VENKATA RAMANAIAH
June 30, 2005
PURNENDU KUMAR SHARMA Vs. NTR UNIVERSITY OF HEALTH SCIENCES
October 7, 2005
PUSAPATI SUDHAKAR Vs. KOPPU VENKATA PRABHAKARA RAO
July 1, 2005
PUSUPULATI SESHANNA Vs. EPPARALA BALAIAH
July 22, 2005
PUTTUR GRAM PANCHAYAT PUTTUR Vs. GOVT OF A P
September 9, 2005
PUVVADA SUSHEELAMMA Vs. GOVT OF A P
September 2, 2005
QUAZI MOHD NAJMUDDIN HUSSAIN Vs. STATE OF A P
August 5, 2005
R AGUM GOUD Vs. DEPUTY COMMISSIONER OF PROHIBITION and EXCISE HYDERABAD
March 16, 2005
R BASAVESWARUDU Vs. SECRETARY UNION OF INDIA
March 2, 2005
R G CHANDRA MOHAN Vs. STATE OF A P
February 17, 2005
R GOVINDA RAO Vs. DIRECTOR NATIONAL INSTITUTE OF TECHNOLOGY REGIONAL ENGINEERING COLLEGE WARANGAL
December 2, 2005
R JAYAPRADA BAI Vs. BONDILI JAYASRI BAI
July 27, 2005
R MOHAN Vs. REGIONAL MANAGER APS KHAMMAM REGION
December 6, 2005
R NARENDER Vs. STATE OF A P
November 16, 2005
R PURUSHOTHAMA REDDY Vs. APUROOPAMMA
June 27, 2005
R SANKAR NAIK Vs. R CHOWLA NAIK
February 16, 2005
R SUDHAKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
January 17, 2005
R V SUBBA RAO Vs. STATE
July 19, 2005
R. MOHAN Vs. REGIONAL MANAGER. A.P.S.R.T.C, KHAMMAM REGION AND ANR.
December 16, 2005
R.K. GYANPRAKASH Vs. SUSHEELA DEVI
August 17, 2005
RACHABATTUNI GOVINDA RAO Vs. JONNADULA SAMBASIVA RAO
June 9, 2005
RACHAMALLA AMRUTHAMMA Vs. GOVERNMENT OF A P
February 15, 2005
RACHAPROLU RUBHENU CENTRAL PRISON Vs. STATE
March 29, 2005
RADHARAPU RAVINDER Vs. STATE OF A P
September 23, 2005
RAGHUNATH PERSHAD Vs. JANAKI BAI
September 9, 2005
RAJASTHANI SANSKRITIC MANDAL VISAKHAPATNAM Vs. VISAKHAPATNAM MUNICIPAL CORPORATION
November 3, 2005
RAJENDRA PRASAD Vs. NARSING PRASAD
February 4, 2005
RAJESH BHATIA Vs. G PARIMALA
November 30, 2005
RAJOJI Vs. PATNAM HANMANTH REDDY
March 7, 2005
RAKESH BHATIA Vs. G PARIMALA
June 9, 2005
RAM NARAYAN SARDA Vs. GONE LAXMAN
April 28, 2005
RAMA SRI KANYAKAPARAMESWARI SRINAGARESWARA SWAMY VARLA ALAYAMULU Vs. JAMPA SATYANARAYANA
June 7, 2005
RAMA TRADING CO Vs. KOLLEPATA NOOKARAJU
June 14, 2005
RAMANAMA SANKIRTHANA SANGHAM Vs. GOVERNMENT OF A P
December 16, 2005
RAMASINGHU BUCHANNA Vs. JOINT SUB REGISTRAR
October 26, 2005
RAMESH CHAWALA Vs. N SRIHARI
February 17, 2005
RAMESH WATCH COMPANY Vs. ADDL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT
July 20, 2005
RAMJI PATEL Vs. IRUKULLA NARENDER
March 16, 2005
RANGALAL AGARWAL Vs. HIMAYATH BEGUM
October 6, 2005
RANGHOTHAN RAO Vs. STATE OF A P
July 12, 2005
RATANLAL JAIN Vs. MISSU KUTUBUDDIN NASEEM
October 18, 2005
RAVIKOTI MATTAM SHASHI MOHAN Vs. PARVATHAMMA
November 23, 2005
RAVILLA PRASAD Vs. STATE OF A P
July 1, 2005
RAVULA NEEDLAMMA Vs. SANDAIAH
August 16, 2005
RAVURI MANOHAR BABU Vs. STATE OF A P
April 5, 2005
RAYADURGAM GURAPPA Vs. CHOWDAM KONDAPPA
June 14, 2005
RAYALASEEMA ALKALIES and ALLIED CHEMICALS LTD Vs. TRANSMISSION CORPORATION OF A P LTD
April 4, 2005
RAYALASEEMA RE ROLLING MILLS LTD Vs. PROVIDENT FUND INSPECTOR
July 28, 2005
REGIONAL MANAGER APSRTC Vs. MD JAVED PASHA
February 17, 2005
REGIONAL MANAGER APSRTC SANGAREDDI Vs. H S SUDHINDRA ARAS
September 22, 2005
REHANULLA SIDDIQUE ALIAS REHAN Vs. STATE OF A P
October 27, 2005
REKAPALLI KRISHNA VASU Vs. STATE OF A P
August 9, 2005
RENUKA NAIR Vs. G SATISH
August 17, 2005
REPAKA PRASAD RAO Vs. MACHILLIPATNAM MUNICIPALITY
March 25, 2005
RITA PANDIT Vs. ATUL PANDIT
January 27, 2005
RMC READYMIX INDIA PVT LTD Vs. ASSISTANT COMMISSIONER CT LTU SAROORNAGAR DIVISION
October 6, 2005
ROHIT PARUSHRAM ALIAS ROHIT GIR Vs. DHIRAJ RAWAL
July 7, 2005
ROMPICHERLA BALA KRISHNAMACHARYULE Vs. STATE BANK OF INDIA PAMARRU KRISHNA DIST
June 30, 2005
ROSHAN ALI Vs. EXECUTIVE ENGINEER IANDCAD DEPARTMENT I B DIVISION HYDERABAD
June 22, 2005
RUCHI INFRASTRUCTURE LIMITED Vs. COMMERCIAL TAX OFFICER KAKINADA DIVISION
February 14, 2005
RUCHITA SANGHI Vs. D ATCHUTA REDDY
August 1, 2005
RUKYA BEE Vs. SYED AFZAL
June 6, 2005
S A K MYNODDIN Vs. MARGADARSI CHIT FUND LTD
June 14, 2005
S BALAPPA Vs. CO OPERATIVE TRIBUNAL HYDERABAD
January 28, 2005
S CHANDRAIAH Vs. PRESIDING OFFICER ADDITIONAL INDUSTRIAL TRIBUNAL HYDERABAD
June 24, 2005
S Fakuruddin Sab Vs. Mandal Revenue Officer
February 15, 2005
S GULAM MOHAMMED ALI Vs. S MASTHAN SAHEB
November 25, 2005
S HANEEF Vs. M SHAFATH ALI KHAN
June 17, 2005
S K MAHABOOB PEER Vs. DEPUTY COMMISSIONER PROHIBITION AND EXCISE
February 8, 2005
S K SAIDA Vs. P VENKATA NARASAIAH
July 7, 2005
S K SHARMA Vs. A VISWANATH
July 12, 2005
S KRISTAPPA Vs. K GOPALA CHARI
January 24, 2005
S LAKSHMIREDDY Vs. GUTHA SANJEEVAMMA
June 13, 2005
S MALLA REDDY Vs. M VIJAYALAKSHMI
March 30, 2005
S MALLA REDDY Vs. DIRECTOR PROFESSOR G RAMI REDDY CENTRE FOR DISTANCE EDU UNDER OPEN UNIVERSITY SYSTEM OSMANIA UNIVERSITY HYD
February 8, 2005
S MOHAMMED ANWARUDDIN Vs. SABINA SULTANA
April 29, 2005
S MURALI KRISHNA Vs. PRINCIPAL SECRETARY TO GOVT EDUCATION DEPARTMENT
June 10, 2005
S MURALI KRISHNA Vs. BHARAT SANCHAR NIGAM LTD
November 29, 2005
S NAGARAJ Vs. STATE
April 5, 2005
S P S VENKATARAMAN Vs. COTTON CORPORATION OF INDIA
August 19, 2005
S PEDDI RAJU Vs. GOVT OF A P
February 7, 2005
S PURNACHANDRA RAO Vs. PALETI LINGA RAO
April 28, 2005
S R ASWARTHANARAYANA Vs. GAJULA KRISNAIAH
October 26, 2005
S RAMA MOHAN REDDY Vs. S SARASWATHI
November 16, 2005
S RAMA MOHAN REDDY Vs. S SARASWATHI
November 8, 2005
S SATYANARAYANA Vs. MARGADARSI CHIT FUNDS LIMITED
September 13, 2005
S SESHAM RAJU Vs. STATE OF A P
March 29, 2005
S SINGA REDDY Vs. K RAMACHANDRA
October 27, 2005
S SRINIVASULU Vs. A P S R T C
September 27, 2005
S SUVARNAMMA Vs. A P STATE ELECTRICITY BOARD
August 25, 2005
S T V RAGHUNATHACHARY Vs. COMMISSIONER ENDOWMENTS DEPT
January 18, 2005
S TRIVENI Vs. ANDHRA MAHILA SABHA
September 29, 2005
S U M PRASAD Vs. A P STATE FEDERATION OF COPERATIVE SPINNING MILLS LTD
March 23, 2005
S V A BALAKRISHNA Vs. S KANAKAVALLI
June 14, 2005
S V ANAND Vs. S R K MURTHY
June 23, 2005
S VIPRAMAMBA Vs. MUSULUZU ANASUYA
November 2, 2005
SABBISETTI JAGANMOHAN RAO Vs. GOWRISETTI SATTEYYA
January 28, 2005
SABBU YELLA ANJANEYULU Vs. UPPARI LAKSHMANNA
December 20, 2005
SAJAN KUMAR Vs. D N DHUMALA
October 6, 2005
SAJJA PRABHAKAR Vs. SPL TAHSILDAR L A KRISHNAPANAM TERMAL POWER STATION
September 30, 2005
SAKIBANDA VARADA REDDY Vs. JOINT COLLECTOR CUM SETTLEMENT OFFICER
September 12, 2005
SAKTHI ENGINEERING WORKS POLLACHI TAMIL NADU Vs. SRI KRISHNA COIR ROPE INDUSTRY NANDYALAPET KADAPA DIST
December 1, 2005
SAMANTHAPUDI VIJAYA LAKSHMI Vs. STATE BANK OF INDIA KOVVUR BRANCH
December 23, 2005
SANAPALA NARASAMMA Vs. STATE OF A P
July 29, 2005
SANAPALA SREEDHARUDU Vs. EXECUTIVE OFFICER
February 24, 2005
SANDHU VARAHALA BABU Vs. GOVT OF A P
April 29, 2005
SANEPALLI SUBBI REDDY Vs. BATHALAL NARASIMHA NAIDU
June 15, 2005
SANGAM HEALTH CARE PRODUCTS LTD Vs. COMMERCIAL TAX OFFICER HYDERABAD
September 26, 2005
SANGANNAGARI NARASIMULU Vs. STATE OF A P
July 22, 2005
SANGU BRAHMAM Vs. STATION HOUSE OFFICER GARIDEPALLI P S
March 11, 2005
SANJEEVAYYA NAGAR CO OP HOUSE BUILDING SOC Vs. S MALLA REDDY
August 29, 2005
SANTHI ENTERPRISES Vs. TEXMACO LIMITED CEMENT DIVISION
June 10, 2005
SAPTAGIRI CEMENTS PVT LTD Vs. CESTAT
November 22, 2005
SARDAR PRATAP SINGH Vs. S BASANTH SINGH
September 1, 2005
SARFRAZ BAIG Vs. NIZAM SUGAR FACTORY LTD
August 25, 2005
SARIHADDU RAMYA Vs. GUDIVADA RULER MANDAL PARISHAD
January 24, 2005
SARVEPALLI RAMAIAH TIRUPATI Vs. K SHRINATH REDDY
February 4, 2005
SATISH CHANDRA MAKAN Vs. S V S SASTRY
October 7, 2005
SATYA SAI CHEMICALS AND SEED CO Vs. MODERN PROTEINS LTD
June 6, 2005
SATYA WINERY AND DISTILLERY PVT LTD Vs. STATE OF A P
September 21, 2005
SAVITRI DEVI GOEL Vs. AGRASEN CO OP URBAN BANK LTD
February 9, 2005
SAYED DASTHAGIRI PASHA Vs. OSMANIA UNI
February 16, 2005
SECRETARY AND CORRESPONDENT Vs. ST MARK NTR GMKN and MR B ED COLLEGE
April 13, 2005
SEGU SUBBARAO Vs. BANDI SRINIVASULU REDDY
September 1, 2005
SELF FINANCING RURAL ENGINEERING COLLEGE MANAGEMENTS ASSOCIATION Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI
June 28, 2005
SENIOR DEPUTY DIRECTOR GENERAL ELECTRICAL Vs. M SUBBARAO
February 1, 2005
SERUM INSTITUTE OF INDIA LIMITED Vs. V YUGENDRA KUMAR, S/O V B RAJENDRA PRASAD
August 30, 2005
SERUM INSTITUTE OF INDIA LTD Vs. V YUGENDRA KUMAR S O V B RAJENDRA PRASAD
November 28, 2005
SERUM INSTITUTE OF INDIA LTD Vs. A P HEALTH AND MEDICAL HOUSING AND INFRASTRUCTURE DEVELOPMENT CORPORATION
September 30, 2005
SET DISCOVERY PVT. LIMITED Vs. STATE OF ANDHRA PRADESH
October 28, 2005
SHAHEEDA BEGUM Vs. PRINCIPAL ARMY SCHOOL
September 1, 2005
SHAIK ABDUL HAQ Vs. AISWARYA NILAYA CHIT FUND PVT LTD
January 24, 2005
SHAIK ABDUL SALAM Vs. STATE OF A P
September 12, 2005
SHAIK ASHA Vs. SHAIK MOULAALI
June 10, 2005
SHAIK BADE Vs. DISTRICT COLLECTOR
August 10, 2005
SHAIK FAKRUDDIN Vs. SHAIK MOHAMMED HASAN
September 13, 2005
SHAIK FATHIMA BI Vs. SHAIK NANNE SAHEB
April 15, 2005
SHAIK GAFUR Vs. RAJANALA ANJANANANDAM
July 7, 2005
SHAIK KAREEM Vs. MOHD KHURSHEED ALI
October 25, 2005
SHAIK KHAJA MOINUDDIN (DECEASED BY L. RS.) AND OTHERS Vs. MIR ABID ALI
August 16, 2005
SHAIK KHAJA SAHEB (DECEASED BY LRS) AND OTHERS Vs. SHAIK ABDUL HANIF AND ANOTHER
September 2, 2005
SHAIK MASTHAN SAHEB Vs. TUNUGUNTLA VENKATA RATNAMMA
December 20, 2005
SHAIK MUNEERUDDIN Vs. KARNATAKA POWER CORPORATION LTD
June 22, 2005
SHAIK SHARIFUDDIN Vs. SYED KHADER VALLI
June 30, 2005
SHAIK YUSUF BASHA Vs. DELHI MASSA BI
April 24, 2005
SHAIK YUSUF BASHA Vs. DELHI MASSA BI
February 24, 2005
SHANKARAMMA Vs. MOHAMMAD ABDUL HAMEED
October 28, 2005
SHAPOORJI PALLONJI FINANCE LTD Vs. RAYALASEEMA ALKALIES
April 20, 2005
Shehri Jamiat E Ahlehadees Vs. State of Andhra Pradesh
February 16, 2005
SHEIK MADAR Vs. KURSHEEDA BEGUM
July 29, 2005
SHINDE ENTERPRISES HYDERABAD Vs. ARASTU TALIMI TRUST
January 20, 2005
SHIVA SHANKARA THEATRE Vs. COMMISSIONER OF POLICE
March 17, 2005
SIDDI VINAYAKA RAW AND BOILED RICE MILL Vs. A P EASTERN POWER DISTRIBUTION CO LTD
June 21, 2005
SINGAM SATYANARAYANA Vs. ELECTION OFFICER AND DEPUTY CHIEF EXECUTIVE OFFICER
July 7, 2005
SINGAM SATYANARAYANA Vs. ELECTION OFFICER AND DEPUTY CHIEF EXECUTIVE OFFICER
August 22, 2005
SINGANABOINA MALLAIAH Vs. SINGABOINA MADHUSUDHAN
July 19, 2005
SINIGINIEEDI HYMAVATHI Vs. V NAGESWARA RAO
November 29, 2005
SIRIGINA VENKATA RAMA RAO Vs. SIRIGINA SUBBAYAMMA
October 21, 2005
SITAMAHALAKSHMI ENTERPRISES Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
July 7, 2005
SITHARAMASWAMY VARI DEVASTHANAM CHILAKALURIPET GUNTUR DIST Vs. GRANDHI SAMBASIVA RAO
December 19, 2005
SIVAKOTI DAVEEDU Vs. STATE
March 22, 2005
SK ABDUL SALEEM Vs. A P STATE WAKT BOARD
December 5, 2005
SK YASEEN AHMED Vs. SECRETARY RAILWAY BOARD
April 6, 2005
SLV WINES Vs. STATE OF A P
March 17, 2005
SOFINA M Vs. STATE OF BANK OF INDIA
December 27, 2005
SOMA RAMAMOHAN REDDY Vs. SOME SARASWATHI
October 31, 2005
SONTI VENKATAIAH Vs. STATE OF A P
June 10, 2005
SOORA RAMCHANDRA REDDY DIED Vs. G PARADESI
April 5, 2005
SPARTEK CERAMICE INDIA LTD Vs. STATE
November 22, 2005
SPECIAL DEPUTY COLLECTOR L A UNIT IITELUGU GANGA PROJECT PODALAKUR Vs. G MALLIKARJUNA
December 8, 2005
SPECIAL DEPUTY COLLECTOR VISAKHAPATNAM Vs. CHALAGAMKURI VENKATA KRISHNA RAO
July 4, 2005
SREERAM RANGAIAH Vs. GAJULA KRISNAIAH
October 26, 2005
SRI LAXMI CO OPERATIVE HOUSING SOCIETY LTD Vs. G V MOHAN
September 6, 2005
SRIDHAR LIME PRODUCTS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES NO II DIVISION
August 19, 2005
SRIMANTHULA SUBRAHMANYAM ACHARI Vs. STATE OF A P
July 20, 2005
SRINIVASA DEGREE COLLEGE Vs. VENKATESWARA UNIVERSITY TIRUPATHI
July 4, 2005
SRINIVASA ENTERPRISES Vs. NARAYANA DAS
June 17, 2005
SRINIVASA FERTILIZERS Vs. MANDAL REVENUE OFFICER
February 3, 2005
STATE Vs. SUPER POWER CONTRACTOR
August 5, 2005
STATE Vs. D J PRABHAKAR ANAND
September 9, 2005
STATE BANK OF HYDERABAD Vs. GOVERNMENT OF A P
January 18, 2005
STATE BANK OF INDIA Vs. GOVT OF INDIA
July 13, 2005
STATE OF A P Vs. GOURI SHANKAR MODERN RICE MILL POOSALA SULLTANABAD
October 5, 2005
STATE OF A P Vs. PATHUR RAMI REDDY
October 7, 2005
STATE OF A P Vs. PRAMEELA MODI
April 26, 2005
STATE OF A P Vs. GANTA KANAKAMMA
December 9, 2005
STATE OF ANDHRA PRADESH Vs. ARIHANT ENTERPRISES
September 6, 2005
STATE OF TAMIL NADU Vs. B ANANDAIAH
October 21, 2005
STERLITE INDUS I LTD Vs. TRANSMISSION CORPN OF ANDHRA PRADESH LTD
March 7, 2005
SUBBALAKSHMI Vs. R PALANISWAMY
March 17, 2005
SUDEX Vs. HANSA OVERSEAS ENTERPRISES AND HANSA FOOTWEAR PARTNERSHIP FIRM
January 20, 2005
SUJANA ENTERPRISES Vs. ASSISTANT COMMERCIAL TAX OFFICER INT FAC CHITTOOR
September 13, 2005
SUJANA METAL PRODUCTS LIMITED Vs. STATE OF ANDHRA PRADESH
November 29, 2005
SUJANA METAL PRODUCTS LIMITED AND ANR. Vs. STATE OF ANDHRA PRADESH AND ORS.
November 15, 2005
SUMO FOODS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
November 28, 2005
SUNKANA SIVARAM Vs. THOTA VENKATA SESHUBAI
August 9, 2005
SUPERINTENDENT OF POLICE Vs. B DILIP KUMAR
January 28, 2005
SUPERINTENDING ENGINEER Vs. ADAVI SUBBARAYUDU
July 11, 2005
SUPREME MUSIC Vs. MANILAL G PUROHIT
August 17, 2005
SURESH KUMARJI SHARMA Vs. STATE OF A P
April 1, 2005
SURUVU PARSHAIAH Vs. STATE OF A P
September 30, 2005
SUSARLA SUBRAHMANYA SASTRY Vs. S PADMAKSHI
April 28, 2005
SUSHEELA COTTON CORPO GUNTUR Vs. GOVT OF A P
February 24, 2005
SUSHEELA PARTANI Vs. MUKUND DAS PARTANI
September 9, 2005
SWAPNA KRISHNA KUMAR Vs. NTR UNIVERSITY OF HEALTH SCIENCES
November 3, 2005
SYED ABDUL KHADER Vs. AKTHARI SULTANA
July 22, 2005
SYED ABDULLAH Vs. G RAJAMANI
July 6, 2005
SYED AHMED MOHIUDDIN Vs. WILFRED DESOUZA
February 7, 2005
SYED ASGAR Vs. GOVERNMENT OF A P
April 8, 2005
SYED ASIFUDDIN Vs. STATE OF A P
July 29, 2005
SYED AZAD Vs. DIVISIONAL SECURITY COMMISSIONER RAILWAY PROTECTION FORCE SCR
February 14, 2005
SYED AZMATH ALI Vs. A P STATE WAKF BOARD
June 6, 2005
SYED DASTAGEER Vs. STATE OF A P
July 8, 2005
SYED HAMEEDUDDIN Vs. STATE OF A P
March 23, 2005
SYED JALAL Vs. COMMISSIONER SURVEY AND LAND RECORDS
April 25, 2005
SYED KHAJA MOHIUDDIN Vs. STATE OF A P
April 4, 2005
SYED MAQDOOM SHAH Vs. BASHEER KHATOON
April 21, 2005
SYED MEER JAKEER HUSSAIN Vs. STATE OF A P
August 8, 2005
SYED MUBASHERUDDIN AHMED Vs. SYEDA NUZHT MURTUZA
July 22, 2005
SYED PESHA S O SYED KHASIM Vs. G B PRAHALAD RAO S O DATTATRIYA RAO
November 16, 2005
SYED SAEEM Vs. ABDUL SHUKUR
November 30, 2005
SYED YOUSUF SAB Vs. AFSAR BEGUM
August 23, 2005
T BASAVARAJU Vs. T NAGARATNAM
September 20, 2005
T BRAHMANANDAM Vs. STATE OF A P
August 12, 2005
T DASHMANTH REDDY Vs. ELECTION OFFICER ASSISTANT REGISTAR OF CO OPERATIVE SOCIETIES ALWA RR DISTRICT
December 6, 2005
T KRISHNA MURTHY Vs. DEEP CHAND AGRAWAL
April 25, 2005
T KRISHNA MURTHY Vs. ENGINEER IN CHIEF
March 2, 2005
T M MANI KUMAR Vs. REGISTRAR HIGH COURT OF A P
October 7, 2005
T NADIPI MASUM SAHEB Vs. TAMIDALA RAMA DEVI
August 30, 2005
T NAGA MALLESHWARI Vs. MANDAL REVENUE OFFICER
April 25, 2005
T NIRMALA Vs. SUB AREA COMMANDER A P BOLLARUM SECUNDERABAD
January 31, 2005
T P VARGHESE Vs. BRANCH MANAGER CATHOLIC SYRIAN BANK LTD
March 28, 2005
T P VARGHESE Vs. BRANCH MANAGER
March 29, 2005
T RAJASEKHAR Vs. DISTRICT EDUCATIONAL OFFICER VIJAYANAGARAM
March 21, 2005
T SURYANAYAK Vs. DISTRICT COLLECTOR KHAMMAM
November 29, 2005
T UMRAO DEVI BANTIA Vs. APPELLATE AUTHORITY CUM I ADDITIONAL CHIEF JUDGE CITY CIVIL COURT SECUNDRABAD
September 20, 2005
T V S S KUMAR Vs. COMMISSIONER OF TRIBUNAL WELFARE
August 9, 2005
T VENKAT REDDY Vs. GOVERNMENT OF A P
March 18, 2005
TALACHINTALA PAIDAYYA Vs. TOLETI JEEVARATNAM
April 28, 2005
TANALA SATYANARAYANA Vs. TANALI RAMARAO
December 23, 2005
TANGEDUPALLI ABDUL HAMEED Vs. C RAMESH YADAV
August 24, 2005
TATA PROJECTS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD
July 6, 2005
TATA RAVI Vs. STATE OF A P
August 3, 2005
TAUFEEQ HASSAN Vs. KHURSHIDARA BEGUM
December 21, 2005
TEMPLE OF SRI BHAMARAMBA DEVI AT SRISAILAM Vs. MADAVARAM SUBBARAMAIAH DIED
October 27, 2005
THAKUR SHEKAR SINGH Vs. THAKUR CHANDU BAI
November 2, 2005
THANAMKI PRASAD Vs. GUNTAMADUGU PULIAMMA
April 20, 2005
THANDA VENKANNA Vs. MANDAL EDUCATIONAL OFFICER MANDAL PRAJA PARISHAD
March 10, 2005
THEETLA VIJAYUDU Vs. GADDAM LAKSHMIDEVI
July 5, 2005
THIPPIRIPATI IJAIAH ALIAS AJAY Vs. STATE OF A P
December 20, 2005
THONDURI CHENGA REDDY Vs. CHILLAKURU CHANDRA SEKHARA REDDY
November 8, 2005
THORATI LATCHARAO Vs. MANDAL REVENUE OFFICER
August 23, 2005
THOTA RAMBABU ALIAS RAMU Vs. CHERUKURI VENKATESWARA RAO
June 10, 2005
THOTA VENKATESHWARA PRASAD Vs. GOVERNMENT OF A P
April 6, 2005
THUDIMELLA LAKSHMINARAYANA Vs. THUMMALA NARASAIAH NAIDU
April 7, 2005
THULUMA MALLAIAH Vs. DISTRICT COLLECTOR
September 1, 2005
THUMMALA PRADEEP REDDY Vs. REGISTRAR OF COMPANIES
April 20, 2005
THUMMALA SRINIVASULU REDDY Vs. STATE OF A P
July 6, 2005
TIRUMALA WINES Vs. GOVERNMENT OF A P
March 31, 2005
TODDY COOPERATIVE SOCIETY TUMMABOWLI VILLAGE SAROORNAGAR MANDAL R R DISTRICT Vs. PROHIBITION and EXCISE SUPERINTENDENT HYDERABAD
July 1, 2005
TOLETI VENKATA RATNAM Vs. VARDHAMANA VENKATARATNAM
September 28, 2005
TRANSPORT ROADS and BUILDINGS DEPARTMENT HYDERABAD Vs. Y RADHA KRISHNA MURTHY
November 3, 2005
TRIMEX INDUSTRIES LTD Vs. A P MINERAL DEVELOPMENT CORPORATION LTD
August 9, 2005
TULASI VISWA KARMA HOME PVT LTD Vs. VAYUNANDAN ESTATES PVT LTD
June 29, 2005
TUMMU RAJAPU REDDY Vs. P KOTESWARAMMA
June 6, 2005
U K NARASIMHULU Vs. JOINT COLLECTOR KURNOOL DISTRICT
February 7, 2005
U SREE Vs. U SRINIVAS
June 17, 2005
UBED UR RAHMAN KHAN Vs. CONVENER EAMCET 2005 NTR HEALTH UNIVERSITY
September 13, 2005
Ungarala Amruthamma Vs. Divisional Engineer APSEB Operation
April 15, 2005
UNION OF INDIA Vs. SATYANARAYANA CONSTRUCTION CO
April 8, 2005
UNION OF INDIA Vs. SINGARANI COLLIERIES CO LTD
June 13, 2005
UNION OF INDIA Vs. G KRISHNA
March 2, 2005
Union of India Vs. Shaik Mahaboob Sahab
March 11, 2005
UNION OF INDIA Vs. ABDUL KAREEM
March 14, 2005
UNION OF INDIA Vs. B MATTU RAM REDDY
October 7, 2005
UNION OF INDIA Vs. AGGALA DILLESWARA RAO
July 13, 2005
UNITED INDIA INSURANCE CO LTD Vs. SUGGU VENKATA RAJU
July 7, 2005
UNITED INDIA INSURANCE CO LTD Vs. VALLURI SAILAJA
June 9, 2005
UPPU GOVINDA LAKSHMI Vs. UPPU NARAYANA ALIAS NARAYANA RAO
October 21, 2005
UTHAM KUMAR JAIN Vs. STATE OF A P
June 7, 2005
V ADINARAYANA Vs. ANDHRA BANK
January 19, 2005
V ANJANEYULU Vs. VADAPALLI PEDDANNA alias PEDDAIAH
June 27, 2005
V CHINNA PITCHAIAH Vs. STATE OF AP DAMMAPET P S KHAMMAM DISTRICT
August 2, 2005
V KALPANA Vs. P VENUGOPAL REDDY
July 26, 2005
V KISHORE Vs. S AJAY KUMAR
February 4, 2005
V LAXMAIAH Vs. MANDAL REVENUE OFFICER
August 22, 2005
V MANKOJI RAO Vs. UNITED COMMERCIAL CORPORATION
March 29, 2005
V N SUNANDA REDDY Vs. STATE OF A P
April 29, 2005
V P RAJU Vs. SECOND APPELLATE AUTHORITY
February 21, 2005
V PRANAV KUMAR Vs. V SULEKHA ALIAS PAYAL
June 23, 2005
V PRASANTHI Vs. STATE BANK OF INDIA MUMBAI
November 28, 2005
V RANGA REDDY Vs. C RAMA KRISHNA REDDY
February 15, 2005
V Ravinder Reddy Vs. Mandal Revenue Officer
February 15, 2005
V SANTHOSH KUMAR Vs. ANASUYA alias LATHA
June 10, 2005
V SUNDARA RAO Vs. DIRECTOR TOWN AND COUNTRY PLANNING
August 30, 2005
V V MAHENDRANATH Vs. DY GENERAL MANAGER SYNDICATE BANK ZONAL OFFICE HYDRABAD
August 5, 2005
V V SAI NARESH Vs. UNION OF INDIA
July 26, 2005
V VENKATASWAMY Vs. CONVENER E D C E T 2004
February 2, 2005
VADDI SRINIVASA RAO Vs. PUBLIC PROSECUTOR HIGH COURT OF A P
March 11, 2005
VADLAMUDI GIRIDHAR NAIDU Vs. STATE OF A P
April 21, 2005
VAGICHERIA MURALI KRISHNA Vs. PALLEBOYINA SESHAIAH
August 30, 2005
VAJRALA RAMESH Vs. VAJRALA NARAYANA SETTY
January 24, 2005
VALESWARA SWAMY TEMPLE CHAVALI TENALI D M C Vs. VISHNUMOLAKALA SUBHASH CHANDRA BOSE
June 30, 2005
VALISHETTY MANOHAR Vs. PUBLIC PROSECUTOR HIGH COURT OF A P
March 30, 2005
VALLABHDAS PALLOD Vs. NAGAR PANCHAYAT MUNICIPAL COUNCIL ZAHEERABAD
April 13, 2005
VANAM ANJAIAH Vs. STATE OF A P
June 10, 2005
VARAPANA SEETHARAMI REDDY Vs. GUVVALA SEKHARAMMA
June 21, 2005
VARIKOTI NAGARAJU Vs. VARIKOTI BHADRAIAH
September 20, 2005
VARUPULA NARAYANA RAO Vs. MUDRAGADA GOVINDA RAO
June 20, 2005
VASI KRISHNA MURTHY Vs. LAKSHMIPATHI VARI DEVASTHANAM
August 10, 2005
VASTAVA CHIT FUNDS PVT LTD Vs. MADALA BENARJEE
March 2, 2005
VEDANTAM SRINIVASA CHARY Vs. ASSISTANT COMMISSIONER ENDOWMENTS
February 24, 2005
VEDPAL Vs. SHAKUNTALA
February 1, 2005
VEGENDLA SUBBA RAO Vs. PUVVADA SRINIVASA RAO
July 13, 2005
VELAMALA APPA RAO Vs. BAGGU APPAYYA
August 8, 2005
VELIENENI GOPALA RAO Vs. VELINENI PITCHAMMA
April 1, 2005
VELIVELA LAKSHMI BAHASKERAMMA Vs. ALLEM VENKATESWAR
September 28, 2005
VELURU VENKATESWARA REDDY Vs. KOTA VENKATACHALAM
August 1, 2005
VEMCHARLA PADMANATHAMMA Vs. SHANTILAL
December 23, 2005
VEMPALLI SRINIVASULA REDDY Vs. V M RAMAKRISHNA REDDY
September 8, 2005
VEMUGANTI VENKATA KALYANI Vs. NYAYAPATHI PADMAVATHAMMA
August 20, 2005
VEMULA YELLAIAH Vs. STATE OF A P
July 15, 2005
VEMULAPALLI RAMA KRISHNA PRASAD Vs. VEMULAPALLI VENKATA NARAYANA DAS
August 19, 2005
VEMURI HITLAR RAO Vs. VEMURI JAYARAM PRASAD
September 16, 2005
VENKATESHAM Vs. SREENIVAS AND OTHERS
September 2, 2005
VENKATESWARA DELUX THEATRE Vs. ENTERTAINMENT TAX OFFICER
June 9, 2005
VIGNAN EDUCATION DEVELOPMENT SOCIETY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND AUTHORITY GUNTUR
March 11, 2005
VIJAYA BHARGAVI CHIT FUND PVT LTD Vs. J RAMA RAO
June 17, 2005
VIJAYA DIAGNOSTIC CENTRE Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 26, 2005
VIJAYA RANI BHANOT Vs. BHUPINDER SINGH
December 28, 2005
VINAYAK STEELS LTD Vs. STATE OF A P
August 9, 2005
VIPPERLA NAGESWARA RAO Vs. VIPPERLA SRIDEVI
August 29, 2005
VODDEVOLU VENKAIAH Vs. NARAYANAM VENKATA SESHACHARYULU
June 28, 2005
VOLTAS LTD Vs. GOVT OF A P
September 9, 2005
VOMMI CHAKRAM Vs. STATE OF A P
July 25, 2005
VUYYURU VENKATA REDDY Vs. KARUMUDI MANGAMMA
October 31, 2005
WADDERA BHARATHI LABOUR CONTRACT CIVIL CO OP SOCIETY LTD Vs. COMMISSIONER SERILLINGAMPALLY MUNICIPALITY R R DISTRICT
September 8, 2005
WAHEED BIN MOHAMMED Vs. NIAZUNNISA BEGUM
December 7, 2005
X INDIAN INHABITANT VIZANAGARAM Vs. CHAIRMAN STATE LEVEL POLICE RECRUITMENT BOARD HYDRABAD
December 22, 2005
XAVIER EMENUAL Vs. RATAN RAJ KUMAR
February 10, 2005
Y ANJANEYULU Vs. ANDHRA BANK
August 9, 2005
Y BABU RAO Vs. UNION OF INDIA
November 11, 2005
Y RAJASHEKAR AND THIRUPATHAIAH Vs. STATE OF A P
February 24, 2005
Y RAMALINGA REDDY Vs. CHARLA GOLLA VENUGOPAL
March 28, 2005
Y RAVINDER Vs. AREA COMMANDANT C I S F
August 12, 2005
Y SANGAMESHWAR RAO Vs. STATE BANK OF HYDERABAD
October 18, 2005
Y SANJEEVA REDDY Vs. COMMISSIONER OF PROHIBITION AND EXCISE
June 16, 2005
Y SIDDA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
November 7, 2005
Y Suseela Vs. Principal Secretary to Government Animal Hasbandry and Fisheries Dept
February 4, 2005
Y V KRISHNA RAO Vs. T S R ANJANEYULU
August 11, 2005
Y VASUDEVA RAO Vs. STATE OF A P
June 7, 2005
Y VENKATESWAR RAO S O SESHAIAH Vs. PROH and EXCISE SUPERINTENDENT KHAMMAMA DISTRICT
October 28, 2005
YACHAMALLA SHIVA RAMULU Vs. MALLAGARI RAMAKRISHAN RAO
August 24, 2005
YADA LAXMI Vs. A P STATE CO OPERATIVE BANK
December 20, 2005
YADAVA KAMALABAI Vs. BIJJAM VENKATA SUBBAMMA
July 20, 2005
YADLAPALLI SATYAM Vs. K SEETHARAMANJANEYULU
January 28, 2005
YARLAGADDA PADMAVATHI Vs. DIRECTOR OF SCHOOL EDUCATION A P
August 11, 2005
YASEEN KHATOON Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
April 25, 2005
YASHWITHA CONSTRUCTION P LTD Vs. SIMPLEX CONCERETE PILES INDIA LTD
November 25, 2005
YEDIDA SRI RAM KUMAR Vs. GOVT OF A P
September 12, 2005
YELCHURI MANOHAR Vs. STATE OF A P
October 7, 2005
YELCHURI MANOHAR Vs. STATE OF A P
April 28, 2005
YELETI PEDAVEERAJU Vs. VANKA JAYALAKSHMI
December 28, 2005
YELLAMILLI SATYANARAYANA MURTHY Vs. BOKKA RAMACHANDRARAO
August 9, 2005
YELLAPU VEERRAJU Vs. BEESETTI PEDA APPALARAJU
October 25, 2005
YELUGULA SUBBA RAO Vs. PERUMALLA SRI RAMAKRISHNA MURTHY
June 28, 2005
YERUKALI CHINNA BALAIAH Vs. SPECIAL DEPUTY COLLECTOR
July 21, 2005
YESHWITHA CONSTRUCTIONS PVT LTD Vs. SIMPLEX CONCRETE PILES INDIA LTD
March 4, 2005
ZAINAB BEE Vs. FATIMA BEGUM
July 28, 2005