Home
Case Index
Title
Date
A S VAID (COL ) Vs. GOYAL AUTOLINES & ORS
October 13, 2005
ALL INDIA ORIENTAL BANK OF COMMERCE EMPLOYEES WELFARE SOCIETY Vs. JASWINDER SINGH REKHI
March 7, 2005
AMARBIR SINGH Vs. CHANDIGARH ADMINISTRATION
May 5, 2005
ANOOP AGGARWAL @ ANOOP PADIA Vs. DALJIT SINGH
July 28, 2005
ARUN KUMAR Vs. HDFC BANK
October 13, 2005
ASHA KHURANA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
May 26, 2005
ASHWANI KUMAR Vs. ASIA RESORTS LIMITED
July 15, 2005
ASHWANI KUMAR Vs. ASIA RESORTS LIMITED
July 8, 2005
B K GUPTA Vs. BHARAT SANCHAR NIGAM LIMITED
September 16, 2005
BALWINDER SINGH Vs. PREMIER MOTOR GARAGE
June 9, 2005
BHARAT SANCHAR NIGAM LIMITED Vs. HARNAM SINGH AWASTHI
October 3, 2005
BHARPUR SINGH BANDESHA Vs. ORIENTAL INSURANCE COMPANY LIMITED
September 20, 2005
BHUPINDER NAGPAL Vs. UNION OF INDIA
February 22, 2005
CHAKKUBAI Vs. MIRC ELECTRONICS LTD
November 10, 2005
CHANDIGARH ADMINISTRATION Vs. R S ESTATES PVT LTD
March 3, 2005
CHANDIGARH ADMINISTRATION Vs. RAVINDER SINGH
December 5, 2005
CHANDIGARH ADMINISTRATION Vs. SUNIL SINGLA
February 9, 2005
CHANDIGARH HOUSING BOARD Vs. RAJ KUMAR & ORS
March 29, 2005
CHANDIGARH HOUSING BOARD Vs. CHANDER KANTA & ANR
March 29, 2005
DARSHAN SINGH AHUJA Vs. HAMDARD (WAKF) LABORATORIES
April 8, 2005
DIVISIONAL RAILWAY MANAGER/COMMERCIAL, SOUTHERN RAILWAY (THYCORD) Vs. JASBIR SINGH
May 10, 2005
FEDERATION OF CONSUMERS RIGHTS Vs. SPICE COMMUNICATIONS LIMITED
March 24, 2005
FLT LT MOHAN SINGH Vs. SHALIMAR ESTATES (P) LTD & ANR
March 23, 2005
GOBINDER SINGH (BRIG ) Vs. SHERGILL TRAVELS PRIVATE LIMITED
October 3, 2005
GODREJ APPLIANCES LIMITED Vs. AVTAR SINGH
July 13, 2005
GULAB SINGH Vs. PGI
October 18, 2005
H M M COACHES LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 1, 2005
HOUSING DEVELOPMENT AND FINANCE CORP LIMITED Vs. J S SURA
April 26, 2005
INDRA SOOD Vs. ANBROS MOTORS PVT LTD
July 28, 2005
JAMMU & KASHMIR BANK LIMITED Vs. SHIVAM ENTERPRISES
May 13, 2005
JASLEEN KAUR Vs. A K VIDHYA MANDIR PVT LTD
October 6, 2005
JASWINDER SINGH Vs. NEERAJ SUD
May 27, 2005
KANCHAN KAPOOR Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
February 2, 2005
KULDEEP SINGH BADWAL Vs. REGISTRAR, CO-OP SOCIETIES, CHANDIGARH & ANR
September 19, 2005
KULDIP SINGH Vs. CHANDIGARH ADMINISTRATION
April 4, 2005
LAJWANTI Vs. NATIONAL INSURANCE CO LTD
September 26, 2005
M P SINGH Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED
October 13, 2005
MADHURI BHALLA Vs. JOSHI AUTO ZONE PVT LTD & ANR
November 18, 2005
MICRO TRACK Vs. NEHA SHARMA
April 28, 2005
MODERN AUTOMOBILES Vs. V N MISHRA
April 5, 2005
N L GOEL Vs. STYLEPSA FURNITURE LTD
September 27, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. ASHOK KUMAR MAHAJAN
February 9, 2005
NEW INDIA ASSURANCE CO LIMITED Vs. RAKESH KUMAR
October 19, 2005
NEW INDIA ASSURANCE CO LTD & ORS Vs. MANJIT PAL SINGH & ANR
November 22, 2005
NITI Vs. STATE OF HARYANA
May 26, 2005
ORIENTAL INSURANCE COMPANY LIMITED Vs. KIRPAL SINGH
April 1, 2005
P N GUPTA Vs. ARUNA SETHI
August 29, 2005
POONAM SINGLA Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
May 3, 2005
PRITAM SINGH BRAR Vs. CHANDIGARH ELECTRICITY DEPARTMENT
September 16, 2005
PUNJAB URBAN DEVELOPMENT AND PLANNING AUTHORITY Vs. RANJIT SINGH
August 11, 2005
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. BHIM SINGH
March 17, 2005
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. CHITRANJAN KUMAR KAUSHAL
February 10, 2005
RAJ HANS STUDIO Vs. KRISHAN LAL
March 28, 2005
RAJENDER SINGH Vs. CHANDIGARH BUILDERS & PROMOTERS LIMITED
March 22, 2005
RAM LUBHAI Vs. FINANCE SECRETARY TO GOVERNMENT, U T , ELECTRICITY DEPARTMENT & ORS
September 30, 2005
RAM MURTHI LAMBA Vs. FINANCIAL COMMISSIONER
October 26, 2005
RAMESH CHOPRA Vs. COSSETS MARKETING PVT LTD
July 15, 2005
RAMESH CHOWDHARY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
May 18, 2005
RATTAN KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA
September 22, 2005
RAVINDER KUMAR Vs. MARUTI UDYOG LIMITED
October 14, 2005
RITA RANI Vs. LIFE INSURANCE CORPORATION OF INDIA
February 15, 2005
ROPAR DISTRICT CO-OP MILK PRODUCERS UNION LIMITED Vs. AJAY SOOD
February 9, 2005
S KHUSHWANT SINGH CHATHA Vs. DAIMLER CHRYSLER INDIA (P) LIMITED & ANR
December 12, 2005
SANJAY PUBLIC SCHOOL Vs. RAM TIRATH
April 6, 2005
SAVI AGGARWAL Vs. POONAMJIT KAUR
October 3, 2005
SHAKUNTLA SAINI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
April 26, 2005
SUBASH CHANDER SHARMA Vs. R K M FINANCIERS PVT LTD
July 7, 2005
SUBASH KUMAR JAIN Vs. CHANDIGARH HOUSING BOARD
July 11, 2005
SUBHASH KUMAR JAIN Vs. CHANDIGARH HOUSING BOARD
March 9, 2005
V I DOSAJH Vs. UNION OF INDIA
March 22, 2005
VIJAY PRABHA & ANR Vs. MUNICIPAL CORPORATION, CHANDIGARH & ORS
March 17, 2005
VINOD KUMAR ANAND Vs. HARBHAJAN SINGH & ANR
November 28, 2005