Home
Case Index
Title
Date
A E TELEPHONE, HARIDWAR Vs. ARJUN DAS
January 17, 2005
AAN SINGH THAPA Vs. ORIENTAL INSURANCE CO. LTD
January 14, 2005
ATUL TRADERS Vs. RITU SINGH
January 6, 2005
BAIDYANATH AYURVED BHAWAN LIMITED Vs. VISHAL GOODS TRANSPORT CO
June 16, 2005
BALBIR SINGH Vs. SAVITA LUTHRA
May 27, 2005
BHARAT SANCHAR NIGAM LIMITED Vs. PUSHPA JOSHI
March 21, 2005
BHARAT SANCHAR NIGAM LIMITED Vs. BRIJ MOHAN SHARMA
January 6, 2005
BIJLA DEVI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
February 15, 2005
DOOR SANCHAR NIGAM LIMITED Vs. KULWANT SINGH UPPAL
January 14, 2005
DOOR SANCHAR VIBHAG Vs. BALBEER SINGH
February 24, 2005
GARHWAL JAL SANSTHAN Vs. S P GHAI
March 21, 2005
HINDUSTAN LEVER LIMITED Vs. JITENDER KUMAR GUPTA
February 11, 2005
KUMAON JAL SANSTHAN Vs. KAMLA MER
January 14, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJENDER SINGH
January 11, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. NANDI DEVI
January 10, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. SMT. SUDESH KUMARI
July 13, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. DAYAWATI
March 21, 2005
MOHAN DEV PANT Vs. ORIENTAL INSURANCE CO. LTD
January 14, 2005
MOHD ISTIQAR Vs. RAJESH GUPTA
February 15, 2005
MOHD NAFEES Vs. NEW INDIA ASSURANCE CO LTD
March 22, 2005
N K AGARWAL Vs. MITHLESH KUMAR
December 15, 2005
NARENDRA SINGH BHASIN Vs. NATIONAL INSURANCE CO. LTD
January 6, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. MAHENDRA KUMAR AGGARWAL
March 9, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. KUMAUN ADARSH MOTOR YATAYAT SAHAKARI SAMITI LTD
January 25, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. R S SUMAN
March 16, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. SANJAY SEMWAL
March 18, 2005
NEHA BATRA Vs. ORIENTAL INSURANCE COMPANY LIMITED
February 23, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAROJINI DEVI
July 27, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUBODH LAL SHAH
March 10, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HAR MOHAN SINGH
March 9, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARESH KUMAR
February 11, 2005
ORIENTAL INSURANCE CO LTD Vs. D N BADONI
May 30, 2005
ORIENTAL INSURANCE COMPANY LIMITED Vs. AVDESH KUMAR SHARMA
March 3, 2005
ORIENTAL INSURANCE COMPANY LIMITED Vs. NEERJA RANI SHARMA
March 1, 2005
RAJEEV KUMAR SHAH Vs. PRABHAGIYA VAN ADHIKARI & ORS
February 15, 2005
RAJKUMAR NASWA Vs. NATIONAL INSURANCE CO LTD
March 10, 2005
RAVINDRA SINGH BHANDARI Vs. ORIENTAL INSURANCE CO LTD
February 23, 2005
SANJAY HASTIR Vs. SHUBHAM SURGICAL CENTER AND NURSING HOME
March 17, 2005
SANTOSH KUMAR KHANNA Vs. WIPRO GE MEDICAL SYSTEM LTD
October 28, 2005
STAR INDIA PRIVATE LIMITED Vs. VIPIN SEMWAL
April 21, 2005
SUPDT OF POST OFFICES Vs. ATMA RAM
February 11, 2005
SUPTD , POST OFFICE Vs. PARSHANT MISRA
February 23, 2005
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. GIRIJA SHANKER TAMTA
April 19, 2005
U P AVAS EVAM VIKAS PARISHAD Vs. AARCHI BOLD HAICHINSON
February 11, 2005
U P S E B Vs. AYUB HUSSAIN
February 11, 2005
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GEETA PANDEY
March 21, 2005
VIJAY LAXMI TRANSPORT CO Vs. UNITED INDIA INSURANCE COMPANY LIMITED
March 22, 2005
VINEET KUMAR GUPTA Vs. UNIT TRUST OF INDIA
February 17, 2005
VINOD PRASAD NAUTIYAL Vs. SAVITRI UNIYAL & ORS
February 8, 2005