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Case Index
Title
Date
EAST COAST BREWERIES AND DISTILLERIES LIMITED AND ANR. Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
August 5, 2005
GOBINDA IMPEX PVT LTD Vs. ASTO/DUBURDIH CHECK POST
June 10, 2005
KALA JYOTHI PROCESS LIMITED Vs. THE STATE OF ANDHRA PRADESH
March 15, 2005
LANCO INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
November 17, 2005
MANISH CHOWDHURY Vs. CTO, KADAMTALA CHARGE AND ORS.
February 28, 2005
RAM SANKAR BANERJEE Vs. CTO/DURGAPUR RANGE
February 11, 2005
REETA SHAH Vs. ACCT, CENTRAL SECTION AND ORS.
March 18, 2005
SABIR AND SONS Vs. CTO/DUBURDIH CHECK POST
September 16, 2005
SPS SPONGE IRON LIMITED Vs. CTO/HOWRAH RANGE
February 25, 2005
SRI SUBIR DAS GUPTA Vs. ACCT/HOWRAH RANGE
September 13, 2005
UMEDHBAI AND CO Vs. C C T
March 8, 2005
UNION OF INDIA Vs. STATE OF WEST BENGAL
March 14, 2005
VISHAL WATER WORLD PVT LTD Vs. COMMISSIONER INCOME TAX
August 12, 2005