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Case Index
Title
Date
AKBAR ALI KHAN Vs. UNION OF INDIA
November 18, 2005
B DHARMA RAO Vs. UNION OF INDIA
August 11, 2005
B N NADHAMUNI Vs. UNION OF INDIA
April 26, 2005
CENTRAL SECRETARIAT SERVICE Vs. UNION OF INDIA
November 11, 2005
D C SAGAR IPS Vs. UNION OF INDIA
September 16, 2005
D J MUKHERJEE Vs. UNION OF INDIA
April 26, 2005
D THANGARAJAN Vs. UNION OF INDIA
August 9, 2005
DHALA RAM CHOUDHARY Vs. UNION OF INDIA
July 28, 2005
GUDDI Vs. NCT OF DELHI
May 5, 2005
INDIAN TELECOM SERVICE ASSOCIATION Vs. UNION OF INDIA
October 31, 2005
JOHN OOMEN Vs. UNION OF INDIA
October 7, 2005
K I CHINNAMMA Vs. COMMISSIONER KVS
November 30, 2005
K K MUKHERJEE Vs. UNION OF INDIA
December 22, 2005
KANYA LAL MATOO Vs. UNION OF INDIA
January 25, 2005
M M RATHOD Vs. UNION OF INDIA
December 12, 2005
M P ADMINISTRATIVE SERVICE ASSOCIATION Vs. UNION OF INDIA
March 29, 2005
MAHADEV PRASAD TYAGI Vs. UNION OF INDIA
March 1, 2005
MUKESH KALRA Vs. GOVERNMENT OF NCT OF DELHI
July 6, 2005
P KAMARAJ Vs. UNION OF INDIA
October 5, 2005
R B SAXENA Vs. UNION OF INDIA
August 16, 2005
RAHUL RAMAN Vs. UNION OF INDIA
December 14, 2005
SAJJAN SINGH Vs. UNION OF INDIA
February 3, 2005
SULTAN SINGH Vs. GOVERNMENT OF NCT OF DELHI
June 28, 2005
V SIVAPERUMAL Vs. UNION OF INDIA
October 20, 2005
V THANGAMMAL Vs. UNION OF INDIA
July 15, 2005