Case Index

Title
Date
(MRS.) CECILIA FERNANDES Vs. STATE REPRESENTED BY THE DIRECTOR GENERAL OF POLICE, GOA AND ANOTHER
April 6, 2005
(SMT.) SITABAI RAMRAO SHIRODKAR Vs. (SMT.) SUGANDHA SURESH DABHOLKAR
April 29, 2005
A A R MALIK Vs. A N ROY
May 6, 2005
A B I EXPRESS PVT LTD Vs. STATE OF MAHARASHTRA
December 1, 2005
A C NARAYANAN Vs. STATE OF MAHARASHTRA
August 12, 2005
A G DHORE Vs. VACCUM PLANT & INSTRUMENTS MANUFACTURING COMPANY LTD
April 28, 2005
A K PATEL Vs. INDIAN HOTELS CO LTD
February 11, 2005
A R KHAN CONSTRUWELL and CO Vs. YOUTH EDUCATION and WELFARE SOCIETY
September 23, 2005
A SANGAMESHWARAM Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES M WARD MUMBAI
August 19, 2005
A V INDUSTRIES Vs. UNION OF INDIA
May 4, 2005
AAROHEE ESTATE DEVELOPERS PVT LTD Vs. INDIAN OIL CORPORATION LTD
March 31, 2005
Aatif Nasir Mulla Vs. State of Maharastra
December 19, 2005
ABBAS KASAM NADDAF Vs. SAYYAD MOHIDDIN SAHEB JAMADAR
July 26, 2005
ABDUL ABID ABDUL SATTAR Vs. SULTANA PAR VEEN HUSAINKHAN
May 6, 2005
ABDUL GAFFAR S O ABDUL SAMAD Vs. RAMRATAN KHANDELWAL S O RAMKISHORE KHANDELWAL
February 16, 2005
ABDUL GANI ABDUL GAFFAR Vs. STATE OF MAHARASHTRA
September 22, 2005
ABDUL JABAR MOHAMMED ISHAQ Vs. RAVINDRANATH RUPA PRAJAPATI
April 20, 2005
ABDUL KALAM ABDUL RASHID Vs. STATE OF MAHARASHTRA
June 6, 2005
ABDUL LATIF S O DIN MOHAMMAD KHATRI Vs. STATE OF MAHARASHTRA
October 19, 2005
ABDUL RAJTAK ABDUL REMAN MULLA Vs. IBRAHIM YUSUF LAMBE
September 27, 2005
ABDUL REHMAN M MULGAND Vs. MOHAMMAD HASHAN MULGAND
October 5, 2005
ABDUL SALAM S O SHEIKH RAHIM Vs. SHEIKH MEHBOOB S O SHEIKH AMIR
November 18, 2005
ABDUL SHEIKH, CENTRAL JAIL AGUADA Vs. STATE OF GOA THROUGH THE INSPECTOR GENERAL OF PRISONS
June 9, 2005
ABHAYKUMAR S O KACHRULAL ABAD Vs. STATE OF MAHARASHTRA
July 11, 2005
ABHINAVA SAHAKAR EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
September 5, 2005
ADDITIONAL DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER Vs. COMMUNIDADE OF MURDA
August 29, 2005
ADELIA DOS REMEDIOS Vs. ANAND GIRI KENI
August 24, 2005
ADERBAD CO OPERATIVE HSG SCTY LTD Vs. ASPI FRAMROZE GOLWALLA
April 4, 2005
ADMINISTRATION OF UNION TERRITORY OF DADRA AND NAGAR HAVELI Vs. MAGANBHAI LAXMIBHAI VARTHA
June 6, 2005
ADMINISTRATIVE OFFICER, MUNICIPAL SCHOOL BOARD Vs. MOHAN E. JAGTAP
April 19, 2005
ADMINISTRATIVE OFFICER, MUNICIPAL SCHOOL BOARD Vs. MOHAN E JAGTAP
April 20, 2005
ADNAN BILAL MULLA Vs. STATE OF MAHARASHTRA
October 6, 2005
AFTAB ALAM ABDUL HAMID ANSARI Vs. STATE OF MAHARASHTRA
July 4, 2005
AGNELO BARRETO Vs. XAVIER FERNANDES
October 28, 2005
AHMED ADEYINKA ADEBAYO Vs. NARCOTICS CONTROL BUREAU
February 15, 2005
Air India Employees Guild Vs. Air India Limited
October 20, 2005
AIR INDIA LIMITED Vs. R H SONARIKAR
March 21, 2005
AIR INDIA LTD Vs. L R SOLANKI
April 11, 2005
AIWAN SONAJI RANSHUR Vs. STATE OF MAHARASHTRA
August 11, 2005
AJAY KRISHNA BHAGAT Vs. SPECIAL LAND ACQUISITION OFFICER SOUTH GOA
September 23, 2005
AJAY OXYCHOLORIDE FLOORINGS Vs. IYER, ASSISTANT COMMISSIONER OF INCOME-TAX
August 16, 2005
AJAY SAYAJIRAO DESAI Vs. RAJASHREE AJAY DESAI
February 8, 2005
AKBAR AH MOHMAD HUSSEIN Vs. TAHSILDAR MAHAD
June 17, 2005
AKKATAI RAMU PAWAR Vs. SUNDERABAI MARUTI KOKATE
January 20, 2005
AKOLA OIL INDUSTRIES Vs. STATE BANK OF MAHARASHTRA
August 8, 2005
AKOLA OIL INDUSTRIES Vs. STATE BANK OF INDIA
May 4, 2005
AKOLA URBAN CO OPERATIVE BANK LTD Vs. ANURAG ANILKUMAR RATHI
March 30, 2005
AKRUTI NIRMAN PUT LTD Vs. BRIHANMUMBAI MAHANAGAR PALIKA
April 11, 2005
AKSHAY S O DILIP BHALERAO Vs. STATE OF MAHARASHTRA
July 21, 2005
AKSHAYKUMAR S O UTTAMLAL JAISWAL Vs. STATE OF MAHARASHTRA
July 28, 2005
ALIBAG NAGAR PARISHAD Vs. D D HAJARE
February 7, 2005
ALL INDIA CENTRAL GOVERNMENT HEALTH SCHEME EMPLOYEES ASSOCIATION NAGPUR Vs. UNION OF INDIA
April 28, 2005
ALL INDIA TRADE UNION CONGRESS Vs. DY.REGISTRAR OF TRADE UNIONS
August 30, 2005
ALTAF ISMAIL SHEIKH Vs. STATE OF MAHATRASHTRA
April 5, 2005
AMAR SINGH S O NARENDRA SINGH BAIS Vs. STATE OF MAHARASHTRA
September 16, 2005
AMARJEETSINGH JEEVANSINGH Vs. STATE OF MAHARASHTRA
October 28, 2005
AMARSINGH KISANSINGH THAKUR Vs. STATE OF MAHARASHTRA
August 9, 2005
AMBA CHAWL WADI RAHIWASI SEVA SANGH Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
March 2, 2005
AMERICAN DRY FRUIT STORES Vs. ADF FOODS LIMITED
May 3, 2005
AMINABI ABED SHAH Vs. STATE OF MAHARASHTRA
October 25, 2005
AMISHI MILAN HONAWAR Vs. MILAN BHAVANISHANKAR HONAWAR
June 14, 2005
Amit Kumar Vs. Indian Airlines Ltd
December 19, 2005
AMRU ALIAS AMRUTA S O HARIBA LAMANI Vs. GANPATI S O MAHADU HASABE
August 4, 2005
AMRUTWAHINI NAGARI SAHAKARI BANK LTD. Vs. DADA ABDUL KARIM SHAIKH & ORS.
August 22, 2005
ANAND R KALWANI Vs. STATE OF MAHARASHTRA
May 4, 2005
ANANDA BABU KAMBLE Vs. BANK OF MAHARASHTRA
June 21, 2005
ANANDA SADASHIV KADAM Vs. KARBHARI VITHAL PANSARE
January 19, 2005
ANANDRAO HUKRAJI SHAMKULE Vs. PEOPLES EDUCATION SOCIETY
January 27, 2005
ANANDRAO RAGHOJI MALEWAR Vs. HEILMITTEL PHARMACEUTICALS
June 6, 2005
ANANDRAO YASHWANTRAO NALAWADE Vs. STATE OF MAHARASHTRA
July 22, 2005
ANANDRAO YASHWANTRAO NALAWADE Vs. STATE OF MAHARASHTRA
July 25, 2005
ANANT BALAJITODKAR Vs. VIJAYA RAMKRISHNA GIRDE
March 31, 2005
ANANT PURUSHOTTAM ATHAVALE Vs. GOVIND PURUSHOTTAM ATHAVALE
May 6, 2005
ANANTA NATHU DAHIBHATE Vs. STATE OF MAHARASHTRA
December 14, 2005
ANANTBHUSHAN MURLIDHAR KANADE Vs. VIKAS KASHINATH NAVANDAR
July 13, 2005
ANCHOR HEALTH AND BEAUTY CARE LTD Vs. MUNICIPAL CORPORATION OF GR BOMBAY
September 16, 2005
ANDHRA PRADESH PAPER MILLS LTD Vs. STATE OF MAHARASHTRA
January 19, 2005
ANGAD KISHANRAO KIRWALE Vs. STATE OF MAHARASHTRA
October 11, 2005
ANGLO FRENCH DRUGS AND INDUSTRIES LTD Vs. ROCHE ANGLO FRENCH EMPLOYEES UNION
April 1, 2005
ANIL DAMU MURGAONKAR Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY OF GOVERNMENT OF GOA
April 18, 2005
ANIL DATTU PAWAR Vs. HIMANSU ROY
March 11, 2005
ANIL HANMANT BHOSALE Vs. STATE OF MAHARASHTRA
March 15, 2005
ANIL KUMAR AGARWAL Vs. SUNIL KUMAR AGARWAL
January 28, 2005
ANIL KUSHABRAO PHUTANE Vs. MADHUKAR KUSHABRO PHUTANE
September 21, 2005
ANIL RANGRAO THORAT Vs. STATE OF MAHARASHTRA
February 3, 2005
Anil Somdatta Nagpal Vs. State of Maharashtra
December 13, 2005
ANIL VITHOBA SHINDE Vs. STATE OF MAHARASHTRA
January 25, 2005
ANIRUDHA S BHAGAT Vs. RAMNIVAS MEENA
April 20, 2005
ANITA KESHAV PARAB Vs. STATE OF MAHARASHTRA
June 30, 2005
ANJANABEN HASMUKHCHANDRA SHAH Vs. BHOLANATH PANNALAL JAIN
December 8, 2005
ANKITA SUBHASH LOTLIKAR Vs. STATE OF GOA
June 28, 2005
ANKUSH S O MUNJAJI PAWAR Vs. STATE OF MAHARASHTRA
July 7, 2005
ANNA S O SHRIRAM FATE Vs. JOINT CHARITY COMMISSIONER NAGPUR
February 5, 2005
ANNAPPA SATU MANE Vs. TAJANI BALU SHINDE
September 23, 2005
ANNASAHEB CHAMPATRAO GULHANE Vs. MANAGING DIRECTOR MAHARASHTRA STATE HANDLOOM CORPORATION LTD
May 3, 2005
ANNASAHEB VARTAK COLLEGE OF ARTS Vs. P.A.MAHAJAN
October 6, 2005
ANNASAHEB VIRUPAKSHA BIDRE Vs. DADA TATOBA PATIL
January 10, 2005
ANNASAHEB VIRUPAKSHA BIDRE Vs. DADA TOTBA PATIL
January 11, 2005
ANTHEA AROMATICS PVT LTD Vs. ASSOCIATION OF CHEMICAL WORKERS
March 14, 2005
ANTONIO CAETANO JOSEDOS REISDO ROSARIO ROCHAE MELO Vs. STATE OF GOA
September 19, 2005
ANUP RAJENDRA SINGH KHAMKAR Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
February 28, 2005
ANUP RAJENDRA SINGH KHAMKAR & ORS Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
March 28, 2005
Apollo Paper Mills LTD Vs. Union of India
October 28, 2005
APPOINTMENT OF GUARDIAN OF PERSON OF A FEMALE MINOR RITA PIERRE HIRACLIDES Vs. STATE OF MAHARASHTRA
August 31, 2005
ARASHDEEP SINGH Vs. COMMANDANT ARMED FORCES MEDICAL COLLEGE PUNE
February 22, 2005
ARCHNA SUDHIR ALIAS RAVINDRA SHENDE Vs. MAHARASHTRA MEDICAL COUNCIL
November 14, 2005
ARIF AMIN SHAIKH Vs. A N ROY
January 19, 2005
ARJUN PANDHARINATH KATE Vs. STATE OF MAHARASHTRA
October 18, 2005
ARMANDO S LOBO Vs. STATE OF GOA
March 11, 2005
ARUN ANANT TAVKAR Vs. SUHAS YESHWANT NARKAR
August 12, 2005
ARUN BALKRISHNA NIRMAL Vs. STATE OF MAHARASHTRA
October 24, 2005
ARUN GULAB GAVALI Vs. STATE OF MAHARASHTRA
December 21, 2005
ARUN KESHAVRAO MONE Vs. RAMESH BALVANT BAXI
November 16, 2005
ARUN RAJ Vs. UNION OF INDIA
August 25, 2005
ARUN RAMCHANDRA SHIRKE Vs. PUNE MUNICIPAL CORPORATION
August 23, 2005
ARVIND BHASKAR LIMAYE Vs. STATE OF MAHARASHTRA
September 1, 2005
ARVIND DYEING AND BLEACHING MILLS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 21, 2005
ASHABAI LAXMAN GAWANDE Vs. ADDITIONAL COMMISSIONER AMRAVATI DIVISION
January 18, 2005
ASHISH AGGARWAL Vs. UNIVERSITY OF MUMBAI
August 30, 2005
Ashish Dilip Gore Vs. State of Maharashtra
November 29, 2005
ASHISH MINES and MINERALS Vs. CENTRAL BANK OF INDIA
August 12, 2005
ASHOK ALIAS BAWAJI CHAMPALAL YADAV Vs. STATE OF MAHARASHTRA
February 15, 2005
Ashok Bhaguji Khadke Vs. State of Maharashtra
December 12, 2005
ASHOK CHANDRASHEKAR RAO Vs. UNIVERSITY OF MUMBAI
April 26, 2005
ASHOK CHHABILDAS Vs. UNION OF INDIA (UOI)
February 17, 2005
ASHOK GYANCHAND VOHRA Vs. STATE OF MAHARASHTRA
December 22, 2005
ASHOK JIWANMAL GIDWANI Vs. STATE OF MAHARASHTRA
September 2, 2005
ASHOK LAKHAJI HALMARE Vs. STATE OF MAHARASHTRA
April 8, 2005
ASHOK LEYLAND FINANCE LTD Vs. SANATAN TRANSPORT CO PVT LTD
March 9, 2005
ASHOK LEYLAND FINANCE LTD Vs. STATE OF MAHARASHTRA
September 20, 2005
ASHOK MAHADU DEVARE Vs. STATE OF MAHARASHTRA
February 10, 2005
ASHOK P C MEHTA Vs. STATE OF MAHARASHTRA
March 2, 2005
ASHOK S O JIWANMAL GIDWANI Vs. STATE OF MAHARASTRA
September 2, 2005
ASHOK SHAHAJI HIVRALE Vs. UNION OF INDIA
August 19, 2005
ASHOK SOMA MISAL Vs. STATE OF MAHARASHTRA
December 13, 2005
ASHWIN INDUSRIAL CORPN Vs. GLOBE STEERINGS LTD
August 3, 2005
ASIMUDDIN ALIAS ASSU S O HAKIMUDDIN Vs. STATE OF MAHARASHTRA
September 22, 2005
ASISKHAN HABIABKHAN PATHAN Vs. STATE OF MAHARASHTRA
February 28, 2005
ASPAQ N AHMED Vs. STATE OF GOA
September 22, 2005
ASSOCIATED BEARING CO. LTD Vs. COMMISSIONER OF INCOME TAX
October 7, 2005
ASSOCIATION OF ENGINEERING WORKERS Vs. V K DATE
December 15, 2005
ATMARAM S O TUKARAM SURADKAR Vs. SAU TRIVENIBAI ATMARAM SURADKAR
February 14, 2005
ATMARAM SITARAM MANE Vs. STATE OF MAHARASHTRA
October 19, 2005
ATUL ATMARAM SAWALE Vs. STATE OF MAHARASHTRA
August 29, 2005
ATUL MEDICAL Vs. CADILA HEALTHCARE PVT LTD
September 6, 2005
AUTHORISED OFFICER/ASSISTANT CONSERVATOR OF FOREST FLS YAVATMAL Vs. PUNDLIK RAMBHAUJI TAJANE
September 9, 2005
AVINASH ANANT VAIDYA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 25, 2005
AVINASH ANANT VAIDYA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 23, 2005
AVINASH TUKARAM SANAS Vs. STATE OF MAHARASHTRA
September 28, 2005
AWADBIN AHMAD Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
October 3, 2005
AYURVED SEWA SAMITI, YAVATMAL Vs. STATE OF MAHARASHTRA (BOMBAY)(NAGPUR BENCH)(D.B.)
August 3, 2005
B B HUGAR Vs. NAUSHAD HASAN PATHAN
February 9, 2005
B E S T UNDERTAKING Vs. STATE OF MAHARASHTRA
July 7, 2005
B G Deshmukh Vs. State of Maharashtra
November 23, 2005
B G KHALKAR Vs. MUKUND PUNDLIK RASAL, YOGESH SUDHAKAR JADHAV; MUKUND PUNDLIK RASAL
February 16, 2005
B.K. KOTRU Vs. COMMISSIONER OF INCOME TAX
July 25, 2005
BABAN HARIBHAU YADAV Vs. STATE OF MAHARASHTRA
August 18, 2005
BABULAL C. BORANA Vs. 3RD INCOME TAX OFFICER
January 17, 2005
BABURAO Vs. STATE OF MAHARASHTRA
February 18, 2005
BABURAO MARUTRAO MANE Vs. RAMCHANDRA BALASAHEB MANE
April 27, 2005
BABURAO MOTIRAMJI KHOBRAGADE Vs. STATE OF MAHARASHTRA
May 4, 2005
BABURAO NAMDEO NAGRE Vs. STATE OF MAHARASHTRA
August 9, 2005
BABURAO NARAYAN BAGADE Vs. STATE OF MAHARASHTRA
August 10, 2005
BABURAO S O BALIRAM JANJAL Vs. STATE OF MAHARASHTRA
February 9, 2005
Baby Ananta Damse Vs. State of Maharashtra
December 13, 2005
BAIS SURGICAL AND MEDICAL INSTITUTE PVT LTD Vs. DHANANJAY PANDE
March 1, 2005
BAJAJ ELECTRICALS LTD Vs. V SUBRAMANIUM
March 1, 2005
BAJAJA AUTO LTD Vs. ASHOK DNYANOBA DHUMAL
October 7, 2005
BAJIRAO JAISINGRAO GHADAGE Vs. RAJARAM YESHWANT CHOUGULE
June 6, 2005
BAJRANG GANPAT AWARE Vs. STATE OF MAHARASHTRA
June 30, 2005
BALAJI CONSTRUCTION CO Vs. LIRA SIRAJ SHAIKH
September 20, 2005
BALASAHEB GULAB GHULE Vs. STATE OF MAHARASHTRA
August 12, 2005
BALASAHEB PANDHARINATH BORADE Vs. ABDULLA MOHAMMAD BAGWAN
December 21, 2005
BALASHAHEB VITHALRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA
February 3, 2005
BALBIR KAUR Vs. STATE OF MAHARASHTRA
January 13, 2005
BALES SARDARA PARACHA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 29, 2005
BALIRAM S O DAULATRAO SHENDRE Vs. STATE OF MAHARASHTRA
January 14, 2005
BALIRAM S O SOMAJI NANDESWAR Vs. STATE OF MAHARASHTRA
January 19, 2005
BALKRISHNA DHONDU RAUL Vs. MANIK MOTIRAM JAGTAP
March 29, 2005
BALKRISHNA DNYANOBA BANKAR Vs. KISAN SAWALRAM PADWAL
October 14, 2005
BALKRISHNA HANUMANT CHINCHANE Vs. STATE OF MAHARASHTRA
July 26, 2005
BALMER LAWRIE and CO LTD Vs. NIVRUTTI N AGALAWE
March 1, 2005
BALSHIRAM KHANDU PAWAL Vs. SPECIAL LAND ACQUISITION OFFICER
August 17, 2005
BALSHIRAM KHANDU PAWALE Vs. SPECIAL LAND ACQUISITION OFFICER
August 11, 2005
BALU GANPAT DAVARI Vs. NANDLAL BASUDEO MISHRA
October 21, 2005
BALWANT S O JANARDHAN KULKARNI Vs. STATE OF MAHARASHTRA
August 22, 2005
BANDU RAMCHANDRA BURBADE Vs. STATE OF MAHARASHTRA
October 6, 2005
BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
April 11, 2005
BANK OF INDIA STAFF UNION Vs. BANK OF INDIA & ORS.
November 16, 2005
BANK OF NOVA SCOTIA Vs. VARINDER MEHTA, ASSISTANT COMMISSIONER OF INCOME TAX
August 29, 2005
BANKIMCHANDRA MAKANBHAI PATEL Vs. STATE OF MAHARASHTRA
November 23, 2005
BANSILAL DATTATRAYA MADIWALE Vs. DHONDOPANT BALKRISHANA KULKARNI
July 15, 2005
BANWARLAL BHAGWANDAS PUROHIT Vs. VILAS MUTTEMWAR
October 21, 2005
BARAIMAM MASJID TRUST Vs. CHARITY COMMISSIONER MAHARASHTRA STATE
December 21, 2005
BASANT LAL AGARWAL Vs. LLOYDS FINANCE LTD
February 3, 2005
Basawaraj Sheelwant Vs. Cantonment Board of Pune Golibar Maidan
November 22, 2005
BASFIndia Limited Vs. W Hasan Commissioner of Income Tax
October 28, 2005
BASTIMAL HAJARIMAL PORWAL Vs. SENIOR INSPECTOR OF POLICE
April 24, 2005
BASTMAL HAJARMAL PORWAL Vs. SENIOR INSPECTOR OF POLICE MUMBAI
April 20, 2005
BAYAKA MAHALINGA KERIPALE Vs. BALWANT ALIAS SURESH HARI GOKHLE
December 2, 2005
BENJAMIN PEREIRA Vs. COMMUNIDADE OF COLVALE
April 25, 2005
BENNY FERNANDES S/O MARSHAL Vs. JOHN AGNELO FERNANDES
March 18, 2005
BERTHA EMILIA FERNANDES Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY, BY ITS MEMBER SECRETARY
August 19, 2005
BEST WORKERS UNION Vs. SHARAD RAO
January 20, 2005
BHAGANBAI Vs. STATE OF MAHARASHTRA
May 3, 2005
BHAGCHAND GOVARDHAN NAIK Vs. STATE OF MAHARASHTRA
July 5, 2005
BHAGIRATHI JYOTIRAM KALE Vs. STATE OF MAHARASHTRA
March 14, 2005
BHAGWAN CHARAN MATE Vs. STATE OF MAHARASHTRA
September 2, 2005
BHAGWAN DHONGO KHARATE Vs. STATE OF MAHARASHTRA
December 14, 2005
BHAGWAN TRIMBAK GARDE Vs. STATE OF MAHARASHTRA
December 16, 2005
BHAGWAT SUDAM JADHAV Vs. STATE OF MAHARASHTRA
August 10, 2005
BHAKTAWAR LENTIN Vs. LYLA DARIUS JEHANGIR
June 24, 2005
BHALCHANDRA S O RAMCHANDRA DESHPANDE Vs. STATE OF MAHARASHTRA
July 15, 2005
BHANDARA DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
November 14, 2005
BHANSALI PRIYANKA RAMNIVAS Vs. STATE OF MAHARASHTRA
November 17, 2005
BHANUDAS BAGAJI SALVE Vs. STATE OF MAHARASHTRA
August 26, 2005
BHARAT CO OPERATIVE BANK MUMBAI LTD Vs. CO OPERATIVE BANK EMPLOYEES UNION
February 17, 2005
BHARAT DWARKANATH DHARNE Vs. STATE OF MAHARASHTRA
March 16, 2005
BHARAT KANAKIA Vs. MUMBAI BUILDING REPAIRS AND RECONSTRUCTION BOARD
September 16, 2005
BHARAT PUROHIT MITHAIWALA Vs. UNION OF INDIA
February 4, 2005
BHARAT SANCHAR NIGAM LIMITED Vs. RAMESH B TIGADI & PRESIDING OFFICER
March 3, 2005
BHARAT TUKARAM REDKAR Vs. STATE OF MAHARASHTRA
April 6, 2005
BHARAT TUKARAM REDKAR Vs. STATE OF MAHARASHTRA
May 6, 2005
BHARTI CELLULAR LTD Vs. VILLAGE PANCHAYAT OF NAVELIM
May 5, 2005
BHASKAR BHAGWANT SHINDE Vs. VASUDHA MADHUKAR KADAM
May 6, 2005
BHASKAR WAMANRAO RITHE Vs. INDIRA IYER
October 20, 2005
Bhau Bhiku Pawar Vs. Bapu Manu Dhane
December 16, 2005
BHAU VALKU KOKAMBE Vs. STATE OF MAHARASHTRA
June 13, 2005
BHAURAO AMBADAS KASAR Vs. VINOD RAMDAS KASAR
July 5, 2005
BHAURAO NAMDEORAO SUBEDAR Vs. ABAJI GOVINDRAO GHAROTE
November 29, 2005
BHAUSAHEB JABAJI WAGH Vs. STATE OF MAHARASHTRA
July 4, 2005
BHAUSAHEB MARUTI KALANE Vs. STATE OF MAHARASHTRA
October 5, 2005
BHAVANA KIRIT TRIVEDI Vs. KIRIT B TRIVEDI
February 15, 2005
BHILWARA MELBA DE WITTLE LTD Vs. UNION OF INDIA
April 27, 2005
BHIMRAO RAMBHAU ABHANG Vs. KOHINOOR ENGINEERING COMPANY
June 10, 2005
BHOJRAJ KISAN BHAGAI Vs. STATE OF MAHARASHTRA
February 4, 2005
BHSHAN NARAYAN REDKAR Vs. STATE OF MAHARASHTRA
May 3, 2005
BHUPENDRA JAMNADAS LODHIYA Vs. GOPAL INTERNATIONAL
October 25, 2005
BHUSHAN ARVIND SONAWANE Vs. STATE OF MAHARASHTRA
February 16, 2005
BHUSHAN S O SUBHASH NAPHADE Vs. STATE OF MAHARASHTRA
October 4, 2005
BIBI MAHIBOOBSAHEB SHAIKH Vs. ASARANI
December 23, 2005
BIJOU DE ROMEO LOURDES GODINHO Vs. STATE OF GOA
September 2, 2005
BIMAL V BHATT Vs. STATE OF MAHARASHTRA
May 2, 2005
BIPIN BHOGILAL SHAH Vs. LALITA BHOGILAL SHAH AND MANESH POWER EQUPMENT
July 15, 2005
BISWAS A K Vs. UNION OF INDIA
January 27, 2005
BOARD OF TRUSTEES OF PORT OF MUMBAI Vs. VIDYADHAR PANDURANG RANE
March 18, 2005
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. LALDEE P LTD
August 4, 2005
BOARD OF TRUSTEES OF THE PORT OF MUMBAI Vs. AMBIKA PRASAD MISHRA
February 2, 2005
BOHRA PRATISTHAN Vs. UNION OF INDIA
March 17, 2005
BOMBAY CHEMICALS LIMITED Vs. H S SHARMA
July 20, 2005
BOMBAY ELECTRIC SUPPLY AND TRANSPORT BEST UNDERTAKING Vs. BOMBAY ELECTRIC SUPPLY AND TRANSPORT BEST UNDERTAKING
April 12, 2005
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA
October 17, 2005
BOMBAY HOSPITAL TRUST Vs. RITA MINWANI
March 30, 2005
BOMBAY PHARMA PRODUCTS Vs. ADDL COLLECTOR OF CUSTOMS, MUMBAI
November 18, 2005
BOMI JAL MISTRY Vs. JOINT CHARITY COMMISSIONER OF MUMBAI
January 25, 2005
BOMI MUNCHERSHAW MISTRY Vs. KESHARWANI CO OPERATIVE HOUSING SOCIETY LTD
June 29, 2005
BOOTS COMPANY INDIA LTD Vs. COMMISSIONER OF INCOME TAX
June 27, 2005
BRAHMA CHELLANEY Vs. MARPOL PVT LTD
March 4, 2005
BRAHMAN SAHAYAK SANGH Vs. STATE OF MAHARASHTRA
September 26, 2005
BRIHAN MAHARASHTRA SUGAR SYNDICATE Vs. MEHER DISTILLERIES PVT LTD
September 21, 2005
BRIHANMUMBAI MUNICIPAL CORPORATION THRU GENERAL MANAGER BEST UNDERTAKING Vs. JAVID ABDUL MULLA
March 31, 2005
BRIJ KUMAR S O MADANLAL SETHI Vs. BIMALA RANI S O RAMKRISHAN SETHI
November 19, 2005
BRIJGOPAL SHIVGOPAL LULANI Vs. BARAKATBHAI HABIBHAI SOMANI
October 5, 2005
BROAD OF TRUSTEES OF THE PORT OF BOMBAY Vs. TAPARIA TOOLS LTD
August 25, 2005
BURAKHBEE Vs. STATE OF MAHARASHTRA
December 23, 2005
BURROUGHS WELLCOME LTD Vs. JAGANNATH NAMDEO PATEL
July 12, 2005
BURZOR RUSTOM JOSHI Vs. ZARIR RUSTOM JOSHI
October 26, 2005
C N GANDEVIA Vs. STATE TRADING CORPORATION OF INDIA
August 19, 2005
C RAMAKANT NAIDU Vs. MAHARASHTRA STATE ELECTRICITY BOARD
June 24, 2005
C V SHAH A V BHAT Vs. STATE OF MAHARASHTRA
May 2, 2005
CABLE CORPORATION OF INDIA Vs. ADDITIONAL COMMISSIONER OF LABOUR
April 5, 2005
CAITAN FERNANDES Vs. STATE OF GOA
February 1, 2005
CAMORAN FINANCE & INVESTMENTS Vs. VIRAL ENTERPRISES
September 21, 2005
CARIBJET INC Vs. AIR INDIA LTD
February 3, 2005
CARLOS TAVORA Vs. MARIA FELICIDADE FERNANDESE LOBO
January 19, 2005
CASTROL LIMITED Vs. ADMIRAL SHIPPING LTD
April 1, 2005
CEAT LTD Vs. MURPHY INDIA EMPLOYEES UNION
January 11, 2005
CEAT TYRES OF INDIA LTD Vs. NASHIK MUNICIPAL CORPORATION
March 23, 2005
CENTRAL GROUP Vs. MOTIRAM S THAKARE
January 19, 2005
CENTURY RAYON A DIVISION OF CENTURY TEXTILES AND INDUSTRIES LTD Vs. ANAND DADAU UBALE
March 16, 2005
CENTURY TEXTILE AND INDUSTRIES LTD Vs. BHAGIRATHMAL D SHARMA
September 16, 2005
CHAIRMAN SECRETARY JANSEVA EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
June 8, 2005
CHANCHALBEN AMRITLAL PATEL Vs. DEPUTY COLLECTOR ENC AND COMPETENT AUTHORITY
April 8, 2005
CHANDA SHIKSHAN PRASARAK MANDAL Vs. PARSHURAM MADHAV AWARI
January 31, 2005
CHANDANLAL BHARILAL JAISWAL Vs. STATE OF MAHARASHTRA
September 22, 2005
CHANDRABHAGA GANPATI KIRVE TELI Vs. KANTILAL DHARSIBHAI DESAI
December 22, 2005
CHANDRABHAGABAI Vs. LADBA S O NARAYAN SIDARWAD
August 19, 2005
CHANDRABHAN LAKHAJI DEHANKAR Vs. GANESHRAO S O KASHIRAO GANJRE
June 29, 2005
CHANDRAKANT BUDO NAIK Vs. GOPAL VISHNU NAI PANVELKAR
April 8, 2005
CHANDRAKANT DEVU SHINDE Vs. DIRECTOR CHHATRAPATI SHAH CENTRAL INSTITUTE OF BUSINESS EDUCATION AND RESEARCH
July 21, 2005
CHANDRAKANT GOVIND WADKAR Vs. BHAUMSINGH HARISINGH RATHOD
March 22, 2005
CHANDRAKANT JAGANNATH VARADKAR Vs. MUNICIPAL CORPORATION OF GR BOMBAY
September 5, 2005
CHANDRAKANT LAXMAN KERKAR Vs. SAI MUNDRA FINANCE PVT LTD
March 4, 2005
CHANDRAKANT UTTAM CHODANKAR Vs. DAYANAND RAYU MANDREKAR
May 27, 2005
CHANDRAMOHAN and CHANDRANARAYAN MAHEHSHWARI Vs. SAROJBAI SUBHASHCHANDRA AGRAWAL
April 21, 2005
CHANDRASEN MARUTI DHOTRE Vs. STATE OF MAHARASHTRA
June 8, 2005
CHANDRASHEKHAR KUDKAPPA LAMBI Vs. VIMAL DATTATRAYA SHINDE
May 2, 2005
CHANDRAYYA LINGAYYA UPALWAR Vs. NARAYAN EKNATH NAWALE
July 22, 2005
CHANDRAYYA MUTWAYYA IRABATTI Vs. SIDRAM GANPAT INGALE
November 22, 2005
CHANGDEO SHIVAJI KAMBLE Vs. NAGSEN CO OP HSG SOCIETY LTD
August 23, 2005
CHARAN PARASHRAMJI MESHRAM Vs. STATE OF MAHARASHTRA
February 3, 2005
CHARANJIT SINGH NANDRAYOG Vs. COMMR. OF CUS. (IMPORT)
April 26, 2005
CHARANJITSINGH ALIAS SONU Vs. STATE OF MAHARASHTRA
June 29, 2005
CHATRAPATI SHIVAJI MAHAVIDYALAYA Vs. MANSINGH S O DHONDIBA SHITOLE
July 8, 2005
CHATRAPATISHIVAJI MAHAVIDHYALAYA Vs. MANSHING DHONDIBA SHIOLE
July 12, 2005
CHATUR Vs. STATE OF MAHARASHTRA
July 25, 2005
CHELLARAM JETHANAND MADHRANI Vs. MARUTI RAGHUNATH KADAM
December 15, 2005
CHEMOSYN LTD. Vs. UNMESH KANTILAL SHAH
June 23, 2005
CHENNA BOYANNA KRISHNA YADAV Vs. STATE OF MAHARASHTRA
September 19, 2005
Chetan R Nagda Vs. N D Pawar
December 8, 2005
CHETNA Vs. COMMITTEE FOR SCRUTINY OF CASTE CERTIFICATES OF PERSONS
June 24, 2005
CHETNA CHANDRAKANT TODANKAR Vs. A N ROY
March 7, 2005
Chhatrapati Sahakari Sakhar Karkhana Limited Vs. Mohan Ambadas Mule
October 3, 2005
CHHATRAPATI SAHAKARI SAKHAR KARKHANA LTD Vs. MOHAN AMBADAS MULE
October 30, 2005
CHIEF EXECUTIVE OFFICER Vs. SHANTILAL ZUMBERLAL BALDOTA
March 22, 2005
CHIEF EXECUTIVE OFFICER, SANGLI URBAN CO-OPERATIVE BANK LTD Vs. MANAGER, SARVA SHRAMIK SANGH
August 30, 2005
CHIEF OFFICER MIRAJ NAGAR PARISHAD DISTSANGLI Vs. ADMINISTRATIVE OFFICER MUNICIPAL PRIMARY EDUCATION CIRCLE
June 9, 2005
CHIEF OFFICER NAGAR PARISHAD BHANDARA Vs. K B SHRIVASTAVA
February 1, 2005
CHITRALEKHA BUILDERS Vs. G I C EMPLOYEES SONAL VIHAR CO OPERATIVE HOUSING SOCIETY LTD
August 19, 2005
CHOKSI ARVIND JEWELLERS Vs. OFFICIAL LIQUIDATOR HITECHI JEWELLERY INDUSTRIES LTD
July 7, 2005
CHOTELAL RAMKARAN YADAV Vs. MUNICIPAL CORPORATION FOR GR MUMBAI
November 17, 2005
CHOUDAPPA BHIMSHA NINGADALLI Vs. STATE OF MAHARASHTRA
May 6, 2005
CHRISTI SAHITYA PRASARAK Vs. BHASKAR S GAIKWAD
September 29, 2005
CIT Vs. RATILAL BACHARILAL & SONS
July 22, 2005
CITIZENS FOR A JUST SOCIETY Vs. UNION OF INDIA
April 28, 2005
CITIZENS GORUM MAHARASHTRA Vs. STATE OF MAHARASHTRA
November 21, 2005
CLARA DSOUZA Vs. SURAJ ESTATE DEVELOPERS PVT LTD
August 2, 2005
CLICQUOT ASIA LIMITED Vs. RED ROBIN INTERNATIONAL LTD
February 24, 2005
Coca Cola India Private Limited a Company Vs. Commissioner of Income tax
October 19, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN SEAMLESS STEELS
October 13, 2005
Commissioner of Central Excise Mumbai Vs. Standard Drum and Barrel Mfg Co
December 20, 2005
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. MESSRS MUKUND LIMITED KALWA
June 15, 2005
COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. JOLLY BOARD LTD
November 23, 2005
COMMISSIONER OF CENTRAL EXCISE-I Vs. GAURAV MERCANTILES LTD.
August 18, 2005
COMMISSIONER OF CUSTOMS Vs. GAURAV ENTERPRISES
September 22, 2005
COMMISSIONER OF CUSTOMS (IMPORTS) Vs. VXL INDIA LTD
March 23, 2005
COMMISSIONER OF CUSTOMS and CENTRAL EXCISE Vs. KABUL TEXTILESLLC
April 19, 2005
COMMISSIONER OF CUSTOMS, MUMBAI Vs. MAKALU TRADING LTD
June 30, 2005
COMMISSIONER OF CUSTOMS, MUMBAI Vs. CLASSIQUE ENTERPRISES
March 17, 2005
COMMISSIONER OF INCOME TA Vs. MANDOVI HOTEL PVT LTD
August 30, 2005
Commissioner of Income tax Bombay City III BOmbay Vs. Aesthetic Builders Pvt Ltd
October 7, 2005
Commissioner of Income Tax Mumbai City IV Mumbai Vs. Pudumjee Agro Industries Ltd
October 25, 2005
COMMISSIONER OF INCOME TAX Vs. MAGANLA CHAGANLAL P LTD
September 30, 2005
COMMISSIONER OF INCOME TAX Vs. SESA GOA INDIA LTD
August 23, 2005
COMMISSIONER OF INCOME TAX Vs. MOHIDDIN HOTELS PVT LTD
September 13, 2005
COMMISSIONER OF INCOME TAX Vs. BHOR INDUSTRIES PVT. LTD.
August 19, 2005
COMMISSIONER OF INCOME TAX Vs. K.C.A. LTD.
July 13, 2005
COMMISSIONER OF INCOME TAX Vs. SCHELL INTERNATIONAL
June 28, 2005
COMMISSIONER OF INCOME TAX Vs. MALEGAON SAHAKARI SAKHAR KARKHANA LTD.
June 28, 2005
COMMISSIONER OF INCOME TAX Vs. EMRALD CO. LTD
September 30, 2005
COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA STATE CO-OPERATIVE BANK LTD
August 16, 2005
COMMISSIONER OF INCOME TAX Vs. ZOEB Y. TOPIWALA
August 22, 2005
COMMISSIONER OF INCOME TAX Vs. RATILAL BACHARILAL
July 22, 2005
COMMISSIONER OF INCOME TAX Vs. BEHRAM B DUBASH
June 30, 2005
COMMISSIONER OF INCOME TAX Vs. DEVSHI TRUST
July 10, 2005
COMMISSIONER OF INCOME TAX Vs. MINGUEL CHANDRA PAIS
March 23, 2005
COMMISSIONER OF INCOME TAX Vs. ACE BUILDERS PUT LTD
March 7, 2005
COMMISSIONER OF INCOME TAX Vs. PITHWA ENGG WORKS
July 1, 2005
COMMISSIONER OF INCOME TAX Vs. SARITA P SHIRKE
August 2, 2005
COMMISSIONER OF INCOME TAX Vs. MANIBEN VALJI SHAH
February 14, 2005
COMMISSIONER OF INCOME TAX Vs. HYDROFLEX EQUIPMENT LTD
February 8, 2005
COMMISSIONER OF INCOME TAX Vs. BHOGAWATI SAHAKARI SAKHAR KARKHANA LIMITED
August 8, 2005
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. MESSRS BHOR INDUSTRIES PRIVATE LIMITED
August 19, 2005
COMMISSIONER OF INCOME TAX MUMBAI Vs. ROSHANBABU MOHAMMED HUSSEIN MERCHANT
January 31, 2005
COMMISSIONER OF INCOME TAX, BOMBAY CITY Vs. ANIL M GEHI
August 19, 2005
COMMISSIONER OF INCOME-TAX Vs. RAJNEESH FOUNDATION
July 26, 2005
COMMISSIONER OF INCOME-TAX Vs. SWASTIK TEXTILE MILLS LTD
June 27, 2005
COMMISSIONER OF INCOME-TAX Vs. GENERAL INSURANCE CORPORATION BOMBAY
June 28, 2005
COMMISSIONER OF INCOME-TAX Vs. MAHINDRA AND MAHINDRA LTD
September 30, 2005
COMMISSIONER OF INCOME-TAX Vs. ALFA LAVAL I LTD
July 15, 2005
COMMISSIONER OF INCOME-TAX Vs. ZUARI AGRO CHEMICALS LTD
August 22, 2005
COMMISSIONER OF INCOME-TAX Vs. DEVSHI TRUST
July 12, 2005
COMMISSIONER OF INCOME-TAX Vs. INDO SWISS JEWELS LTD
September 5, 2005
COMMISSIONER OF INCOME-TAX BOMBAY CITY V Vs. NAVINCHANDRA H SOMAIYA
June 27, 2005
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. R J KOLAH
June 28, 2005
Commissioner of Sales Tax Maharashtra State Vs. Khosala Kesharwala
December 16, 2005
COMMISSIONER OF SALES TAX Vs. ROCHE PRODUCTS LTD
February 18, 2005
Commissioner of Sales Tax Vs. Neelam Applicances
October 21, 2005
COMMISSIONER OF SALES TAX BOMBAY Vs. B M SHAH AND COMPANY
July 22, 2005
COMMR OF CUS & C EX, GOA Vs. AKASH STONE INDUSTRIES LTD
April 25, 2005
COMMUNIDADE OF MAPUSA Vs. DEPUTY COLLECTOR REV AND LAND ACQUISITION OFFICER
August 25, 2005
COMMUNIDADE OF SALIGAO Vs. ADDL DEPUTY COLLECTOR and L A O
May 3, 2005
CONCEICAO FERNANDES Vs. MILAGRES FERNANDES
October 28, 2005
CONCEICAO MARIA PEREIRA FERNANDES Vs. ANTHONY FERNANDES (BOMBAY)(PANAJI BENCH)
April 8, 2005
CONSERVATOR OF FORESTS SOUTH CHANDA Vs. SUBHASH S O WAMANRAO BONGIRWAR
September 2, 2005
Coral Cosmetics Limited Vs. Union of India
December 23, 2005
CORLIM EDUCATION SOCIETY Vs. NICOLOU M DIAS
March 24, 2005
COSME REMEDIES LTD AND ANR Vs. UNION OF INDIA AND ORS
July 18, 2005
COSMOPOLITAN CO OP HOUSING SOCIETY Vs. SPECIAL LAND ACQUISITION OFFICER DISRICT RAIGAD
September 23, 2005
COTTON CORPORATION OF INDIA LIMITED Vs. RAJASTHAN SPINNING
August 8, 2005
COTTON CORPORATION OF INDIA LTD Vs. CO OPERATIVE TEXTILE MILLS LTD
August 2, 2005
CURZON MARITIME LTD Vs. PEC LTD
March 14, 2005
D K RAJEPANDHARE Vs. STATE OF MAHARASHTRA
July 26, 2005
D N PUNAMIYA Vs. STATE OF MAHARASHTRA
February 10, 2005
D S Q HOLDINGS LTD Vs. INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD
June 8, 2005
D.P.GHOSH Vs. NEW ADARSH GENERAL KAMGAR UNION
January 13, 2005
D.S. JADHAV Vs. OFFICIAL LIQUIDATOR
January 27, 2005
DADA FIRE WORKS PVT LTD Vs. STATE OF MAHARASHTRA
March 23, 2005
DADAJI Vs. STATE OF MAHARASHTRA
July 8, 2005
DADASAHEB DHONDIBA JAGTAP Vs. ANANT SIVRAM POMAN
July 18, 2005
DADASAHEB GAIKWAD NAGAR PUNARVASAN SAMITI Vs. STATE OF MAHARASHTRA
May 6, 2005
DAINIK HINDUSTAN Vs. STATE OF MAHARASHTRA
January 28, 2005
DALLAH ALBARAKA INVESTMENT CO LTD Vs. MT SYMPHONY 1 EX MT ARABIAN LADY
July 18, 2005
DALPAT T ANJARIA Vs. MUNICIPAL CORPORATION GR MUMBAI
February 22, 2005
DAMA S O SAKHARAM GONGALE Vs. BIJA S O DHARMA KHOBRAGADE
December 8, 2005
DAMODAR JIVAN MHATRE Vs. BEBIBAI BABURAO MHATRE
December 21, 2005
DAMODAR MANGALJI AND CO LTD Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
August 25, 2005
DAMODAR NARCINVA NAIK Vs. UNION OF INDIA
September 15, 2005
DAMODAR SADASHIV AGRE Vs. K K PRASAD
December 12, 2005
DAMODAR TUKARAM GAUNKAR Vs. GOPINATH RAMA GAUNKAR AND ORS
September 30, 2005
DAMODAR TUKARAM GAUNKAR Vs. GOPINATH RAMA GAUNKAR
September 20, 2005
DASHRATH D TEMBHURNIKAR Vs. STATE OF MAHARASHTRA
September 9, 2005
DASHRATH GANGARAM WASANKAR Vs. STATE OF MAHARASHTRA
March 16, 2005
DASHRATH GANPAT DHOTE Vs. GAJANAN MAHADEORAO WANKHEDE
June 30, 2005
DASHRATH GULAB KAIKADE Vs. STATE OF MAHARASHTRA
October 4, 2005
DASHRATH SAKHARAM SUTAR Vs. STATE OF MAHARASHTRA
April 8, 2005
DATTA JAGANNATH MANERA Vs. STATE OF MAHARASHTRA
March 31, 2005
DATTA NAGOSA SOLANKI Vs. MADHUKAR DATTOBA ADNIK
July 21, 2005
DATTA RAJARAM BHOSLE Vs. KAVITA DATTA BHOSLE
November 24, 2005
DATTARAM A AWATE Vs. STATE OF MAHARASHTRA
August 25, 2005
DATTARAM MARUTI SAKPAL Vs. STATE OF MAHARASHTRA
June 23, 2005
DATTARAM PANCHAL Vs. NIRLON LTD
January 25, 2005
DATTARAYA KALURAM DEDGE Vs. UNION OF INDIA
January 10, 2005
DATTATRAYA DAGADU KUDALE Vs. STATE OF MAHARASHTRA
July 14, 2005
DATTATRAYA KACHRU CHINE Vs. STATE OF MAHARASHTRA
July 4, 2005
DATTATRAYA WAMAN LIMA YE Vs. STATE OF MAHARASHTRA
April 11, 2005
Daulat Feeds Duistributors Vs. Razvi Brothers
December 16, 2005
DAULAT SITARAM SARDAR Vs. STATE OF MAHARASHTRA
September 5, 2005
DAVID D'SOUZA Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
March 29, 2005
DAVINDER SINGH Vs. COMMISSIONER OF CUSTOMS
September 1, 2005
DAYANAND RAMAKRISHNA KOTKAR Vs. ELIAS MASCARENHAS
September 30, 2005
DAYARAM MAURYA Vs. MUNICIPAL CORPORATION OF GR MUMBAI
June 9, 2005
DBH INTERNATIONAL LTD Vs. THEIR WORKMEN
March 17, 2005
DBH INTERNATIONAL LTD Vs. THEIR WORKMEN
March 9, 2005
DEEPAK DHANSING PATIL Vs. GIRISH DAMODAR DEO
June 16, 2005
DEEPAK KANHAIYALAL SARVAIYA Vs. STATE OF MAHARASHTRA
January 28, 2005
DEEPAK KANHAYYALAL SARWAIYYA Vs. STATE OF MAHARASHTRA
February 7, 2005
DEEPAK LAXMAN SHINDE Vs. STATE OF MAHARASHTRA
February 28, 2005
DEEPAK RAMCHANDRA DHAMAL Vs. STATE OF MAHARASHTRA
July 22, 2005
DEEPAK S O BHAURAOJI MATEY Vs. DISTRICT AND SESSIONS JUDGE
June 21, 2005
DEEPAK VASANT KALE Vs. STATE OF MAHARASHTRA
October 28, 2005
DEEPRAJ NAMDEO ZENDE Vs. STATE OF MAHARASHTRA
January 11, 2005
DENA BANK Vs. SONALI BANK
May 4, 2005
DENA BANK Vs. VENU GOPAL NAIK
July 15, 2005
DEOKUMAR BHIWAJI SAKHARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
August 25, 2005
DEORAO S O RAMJI WAIKAR Vs. SHOBHA
April 29, 2005
DEPUTY CHIEF CONTROLLER OF IMPORT and EXPORT Vs. SURENDRA INDUSTRIES PVT LTD
March 17, 2005
DEPUTY CHIEF EXECUTIVE OFFICER GOA DAMAN AND DIU IDC PANAJI Vs. SHAIK MOHIDIN SHAIK DAWOOD
October 24, 2005
DEPUTY COLLECTOR Vs. CLOVIS SEQUEIRA VAZ
September 5, 2005
DEPUTY CONSERVATOR OF FOREST WANI FOREST DIVISION Vs. SANTOSH SURYABHANJI NIMBALKAR
January 11, 2005
DESAI TRADERS Vs. MAHALAXMI TYRES and AUTO SERVICES
March 2, 2005
DESHMUKH and CO PUBLISHERS PVT LTD Vs. AVINASH VISHNU KHANDEKAR
May 4, 2005
DESOUZA MOTORS, Vs. INCOME-TAX SETTLEMENT COMMISSION
August 9, 2005
DEVDAS Vs. STATE OF MAHARASHTRA
December 20, 2005
DEVIDAS LALSAY GAVANDE Vs. STATE OF MAHARASHTRA
November 22, 2005
DEVISHANKAR Vs. OFFICIAL TRUSTEE PVT LTD
June 22, 2005
DEVRAM GOVIND GADGE Vs. STATE OF MAHARASHTRA
September 21, 2005
DEWANAND S O LAXMAN JAMNIK Vs. STATE OF MAHARASHTRA
March 11, 2005
DHANANJAY SAMAJ SEVA SANSTHA SHRI SWAMI SAMARTH ADHYAPAK VIDYALAY VADBHAVWADI SINDHUDURG Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
March 16, 2005
DHANSINGH AMARSINGH RATHOD Vs. HAJI ABBUBHAI S O HAJI SULEMAN KACCHI
June 22, 2005
DHANSINGH GOPAL CHAUHAN Vs. STATE OF MAHARASHTRA
May 4, 2005
DHANSUKHBHAI FAKIRBHAI PATEL Vs. FAKIRBHAI DAYABHAI PATEL
September 30, 2005
DHARAM SHEVARAM RAJPAL Vs. MAGANLAL SHEVARAM RAJPAL
August 4, 2005
DHARAMNARAYAN RAMSIROMAN Vs. DIVISIONAL SECRETARY COMMSSIONER
June 30, 2005
DHARMA RADHYA VARTHA Vs. RAMESH VRIJLAL SHAH
March 22, 2005
DHARMA S O TATUA ALIAS DAKHANE Vs. NATHU S O MONA NAKHATE
June 9, 2005
DHARMARAO SIDHAPPA SHETGAR Vs. GOPAL SHRINIWAS SHIRSIKAR
October 14, 2005
DHARNIDHAR KAMLASHANKAR PANDEY Vs. STATE OF MAHARASHTRA
March 24, 2005
DHIRAJLAL MANGALDAS RUPAREL Vs. VAISHALI JANARDAN RASAL
December 1, 2005
DHIREN C.TOLANI Vs. SHAILESH RAMNIK MEHTA
October 27, 2005
Dhondi Rama Bhalekar Vs. Pradip Ramchandra Mutalik Desai
December 16, 2005
DHONDI RAMA BHALEKAR Vs. GANGARAM LINGOJI PATIL
December 16, 2005
DHRUVAKUMAR HARIBHAU GUJRATHI Vs. DATTATRAYA SHANKAR CHIKHLIKAR
July 19, 2005
DHULAPPA SANGANBASAPPA BAKE Vs. STATE OF MAHARASHTRA
October 26, 2005
DIGAMBER ATMA NAIK Vs. CHIEF OFFICER
September 19, 2005
DIGAMBER BHIMASHANKARTANDALE Vs. MAHARASHTRA STATEELECTRICITY BOARD
May 6, 2005
Dilawar Hakim Shah Vs. Special Recovery Officer Chiplun Urban Cooperative Bank Ltd
October 25, 2005
DILIP BHOJA PADALKAR Vs. STATE OF MAHARASHTRA
April 4, 2005
DILIP BIDESH Vs. SHIVGOPAL MADANGOPAL CHAURASIA
June 6, 2005
DILIP JADHAV Vs. LATA NARVEKAR
October 7, 2005
DILIP MAHADEO CHIVATE Vs. SURESH JYOTIRAM MHAMANE
August 11, 2005
DILIP PANDURANG KAMATH Vs. STATE OF MAHARASHTRA
October 14, 2005
DILIP RAMCHANDRA SHINDE Vs. NASHIK MUNICIPAL CORPORATION
September 20, 2005
Dilip Shrawan Kamane Vs. State of Maharashtra
November 28, 2005
DILIP T KHANDAR Vs. STATE OF MAHARASHTRA
December 13, 2005
DILIP VASANT SHINDE Vs. BRIHANMUMBAI MUNICIPAL CORPORATION
March 11, 2005
DINA ONKAR PATIL Vs. DULBA RAJARAM PATIL
June 23, 2005
DINA VIPUL SHAH Vs. STATE OF MAHARASHTRA
August 22, 2005
DINKAR GOVIND PUJARI Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION JALGAON
February 28, 2005
DIRECTOR DIRECTORATE OF PRINTING AND STATIONERY GOV OF MAHARASTRA Vs. LAXMIBAI PANDHARINATH GHOLAP
August 12, 2005
DIVAKAR SHYAMRAO CHAUHAN Vs. STATE OF MAHARASHTRA
July 14, 2005
DIVISIONAL CONTROLLER Vs. PRABHAKAR BAJIRAO
September 30, 2005
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. K K CHOUDHARI
February 24, 2005
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION WARDHA Vs. RAMDAYAL SAKHARAMJI TEMBHARE
December 15, 2005
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD Vs. MAHADEO S/O. SUSAN NAKED
September 30, 2005
DIVISIONAL CONTROLLER, MANAGER STATE ROAD Vs. VITHAL BALKRISHNA KAKDE
March 23, 2005
DIVYESH K KOTHARI Vs. AATAM GEMS
December 22, 2005
DNYANESHWAR GOVIND KULKARNI Vs. SANDHYA D KULKARNI
December 8, 2005
DNYANESHWAR P GHARAT Vs. GENERAL MANAGER BEST UNDERTAKING
February 9, 2005
DNYANESHWAR S O KISAN MOTEKAR Vs. VANDANA
April 21, 2005
DNYANESHWAR S O LAXMANRAO WANKHEDE Vs. STATE OF MAHARASHTRA
July 19, 2005
DNYANSAGAR SHIKSHAN PRASARAK MANDAL AND BAHU-UDESHIYA SAMSHTA Vs. SECRETARY
October 26, 2005
DOCKENDALE SHIPPING Vs. JEVANBHAI RAMJI TANDEL
October 13, 2005
DORI LAL Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA
October 17, 2005
DOSHI DEVELOPERS Vs. STATE OF MAHARASHTRA
August 31, 2005
DTTU GUNDU PARIT Vs. JAVAHAR NANCHAND SHAH
December 1, 2005
DULARE S O HARINARAYAN PANDEY Vs. MAHAVIR SHIKSHAN PRASARAK SAMITI
January 19, 2005
DURGADAS SHANKARLALJI AGRAWAL Vs. SHABBIR AHMED MOHD AZIZ LOHAD
March 31, 2005
DWARKAPRASAD BALURAM SHARMA Vs. LOKURAM RAMCHANDRA PREMCHANDANI
November 16, 2005
ECONOMIC DEVELOPMENT CORPORATION OF GOA Vs. DEPUTY COLLECTOR GOA NORTH DIVISION PANAJI
September 21, 2005
ECONOMIC DEVELOPMENT CORPORATION OF GOA Vs. COMMUNIDADE OF MOROMBI
September 29, 2005
ECONOMIC DEVELOPMENT CORPORATION OF GOA Vs. LAND ACQUISITION OFFICER
October 5, 2005
ECONOMIC DEVELOPMENT CORPORATION OF GOA Vs. COMMUNIDADE OF MOROMBI PEQUENO
September 30, 2005
EDUCATION SOCIETY Vs. NARAYAN GOVINDRAO DESHPANDE
June 7, 2005
EDULTACAO KARIDADE BRITTO Vs. JOSE D SOUZA
June 22, 2005
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March 16, 2005
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April 1, 2005
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December 2, 2005
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October 14, 2005
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January 13, 2005
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April 13, 2005
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January 28, 2005
EOC TAILOR MADE POLYMERS INDIA PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
February 1, 2005
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December 5, 2005
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February 4, 2005
ESSAR TOOLS Vs. BIPICO INDUSTRIES TOOLS P LTD
October 25, 2005
ETCO SPINNERS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
July 20, 2005
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August 5, 2005
EXECUTIVE ENGINEER Vs. SHERIF MOHAMMAD I SHAIKH
May 6, 2005
EXECUTIVE ENGINEER C MAHARASHTRA STATE ELECTRICITY BOARD DIST AKOLA Vs. BHAGWAN SUKHDEO TIDKE
December 12, 2005
F RODRIGUES Vs. S R MORE
September 14, 2005
FAIZABADI RESTAURANT Vs. INSPECTOR OF POLICE
August 4, 2005
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December 16, 2005
FARUKH SHAIKH MOHAMMED Vs. STATE OF MAHARASHTRA
April 28, 2005
FASHION EXIM INDIA PVT LTD Vs. CHINTAMANI AMBOLKAR
February 10, 2005
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February 10, 2005
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November 22, 2005
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March 4, 2005
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June 16, 2005
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December 21, 2005
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September 9, 2005
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July 1, 2005
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July 18, 2005
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February 4, 2005
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July 6, 2005
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December 16, 2005
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July 27, 2005
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March 17, 2005
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October 6, 2005
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March 3, 2005
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December 20, 2005
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September 27, 2005
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August 29, 2005
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July 29, 2005
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April 5, 2005
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February 24, 2005
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February 22, 2005
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October 3, 2005
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February 7, 2005
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July 11, 2005
GAJANAN MAHARAJ SANSTHAN SHEGAON Vs. DIGAMBAR PANDHARI BHISE
January 13, 2005
GAJANAN MAJIK Vs. STATE OF MAHARASHTRA
November 28, 2005
GAJANAN S O GOVIND MOKALKAR Vs. JAGDEO S O GANPAT WARANKAR
December 20, 2005
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October 28, 2005
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October 19, 2005
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July 15, 2005
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October 13, 2005
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January 18, 2005
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June 20, 2005
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August 4, 2005
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July 11, 2005
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April 21, 2005
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December 12, 2005
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October 21, 2005
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October 20, 2005
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September 22, 2005
GANPAT ALIAS GANESH TANAJI KATARE Vs. ASSISTANT COMMISSIONER OF POLICE
August 22, 2005
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March 14, 2005
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March 7, 2005
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December 6, 2005
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December 9, 2005
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August 9, 2005
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October 14, 2005
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February 18, 2005
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July 26, 2005
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July 28, 2005
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December 8, 2005
German Remedies LTD Vs. Commissioner of Income tax
October 10, 2005
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October 10, 2005
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October 28, 2005
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September 2, 2005
GHARDA CHEMICALS LIMITED Vs. JER RUTTON KAVASMANECK alias JER JAWAHAR THADANI
July 20, 2005
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March 11, 2005
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December 22, 2005
GIRNAR APARTMENTS CO OP HSG SOC LTD Vs. SONIA SOOD
May 3, 2005
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March 29, 2005
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June 29, 2005
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July 29, 2005
GOA STATE CO Vs. UNION OF INDIA AND OTHERS
June 14, 2005
GODAWARI MARATHWADA IRRIGATION DEVLOPMENT CORPORATION AURANGABAD Vs. STATE OG MAHARASHTRA
September 20, 2005
GODREJ AND BOYCE MANUFACTURING COMPANY LTD Vs. STATE OF MAHARASHTRA
October 18, 2005
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August 10, 2005
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October 28, 2005
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February 28, 2005
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February 23, 2005
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October 6, 2005
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July 26, 2005
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June 24, 2005
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March 11, 2005
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March 23, 2005
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April 13, 2005
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January 25, 2005
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August 18, 2005
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April 25, 2005
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July 11, 2005
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May 6, 2005
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October 20, 2005
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September 22, 2005
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February 4, 2005
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April 6, 2005
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November 19, 2005
H C L LTD Vs. KRISHNA NANU NAIK and SONS
April 13, 2005
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October 27, 2005
H FILLUNGER and CO PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION PUNE
February 22, 2005
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March 11, 2005
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March 7, 2005
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June 13, 2005
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September 19, 2005
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June 13, 2005
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April 27, 2005
Hanmant Laxman Salunke Vs. Shrirang Narayn Kanse
December 21, 2005
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October 5, 2005
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September 6, 2005
Hanumant Pandurang Indalkar Vs. Tata Engineering and Locomotive Co Ltd
December 23, 2005
HARI MARUTI KUMBHAR Vs. STATE OF MAHARASHTRA
July 15, 2005
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June 28, 2005
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June 30, 2005
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October 11, 2005
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June 24, 2005
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December 1, 2005
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October 7, 2005
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February 24, 2005
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August 31, 2005
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February 23, 2005
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July 8, 2005
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February 16, 2005
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March 23, 2005
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April 26, 2005
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August 4, 2005
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July 29, 2005
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October 4, 2005
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February 1, 2005
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April 8, 2005
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June 29, 2005
HETERO INTERNATIONAL Vs. SHANDONG MEDICINES AND HEALTH PRODUCTS IMP AND EXP CORP
October 27, 2005
HINDI VIDYA BHAVAN SOCIETY Vs. STATE OF MAHARASHTRA
March 17, 2005
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February 21, 2005
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October 26, 2005
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February 25, 2005
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December 2, 2005
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May 6, 2005
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July 14, 2005
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October 17, 2005
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April 4, 2005
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August 12, 2005
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March 31, 2005
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September 29, 2005
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January 19, 2005
HOTEL ROSALIA PVT LTD Vs. G B HIRANI
July 18, 2005
HOUSING DEVLOPMENT COMPANY LTD Vs. STATE OF MAHARASHTRA
September 19, 2005
IBRAHIM SHAIKH Vs. STATE OF GOA
June 8, 2005
ICICI BANK LTD Vs. NARENDRA R PARMAR
October 20, 2005
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April 20, 2005
IDA NUNES JOSEPH NUNES Vs. STATE OF GOA
November 21, 2005
IFTEKHAR USMAN SHAIKH Vs. STATE OF MAHARASHTRA
August 25, 2005
IN RE: DIVYA CHEMICALS LTD.; IN RE: N.N. DYECHEM (I) LTD.; IN RE: AGRITECH HATCHERIES AND FOODS LTD. Vs. STATE
January 14, 2005
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April 21, 2005
IN THE MATTER OF THE COMPANIES ACT, 1956 AND IN THE MATTER OF SECTIONS 79, 80 AND 100 TO 103 OF THE COMPANIES ACT, 1956 Vs. RALLIS INDIA LIMITED
February 10, 2005
Indiacom Limited Vs. Tata Teleservices Ltd
October 28, 2005
INDIAN AIRLINES LTD Vs. PRAKASH R PARAB
August 23, 2005
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March 10, 2005
Indian Express Newspapers Bombay Pvt LTD Vs. Union of India
December 8, 2005
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June 24, 2005
INDIAN LEAD LTD Vs. R L DALAL AND CO PVT LTD
December 23, 2005
INDIAN OIL CORPORATION LTD Vs. STATE OF MAHARASHTRA
January 14, 2005
INDIRA DATTARAM PATIL Vs. EXECUTIVE OFFICER SHREE SIDDHI VINAYAK GANPATI TEMPLE TRUST
March 4, 2005
INDO INTERNATIONAL LTD Vs. STATE OF MAHARASHTRA
July 15, 2005
INDO INTERNATIONAL LTD Vs. STATE OF MAHARASHTRA
July 25, 2005
INDRAPRASTHA HOLDING LTD Vs. VIJAY J SHAH
September 21, 2005
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September 13, 2005
INDUSTRIAL INVESTMENT BANK OF INDIA LTD Vs. WORLD DIGITAL SOUND LTD
June 7, 2005
INFRASTRUCTURE LEASING and FINANCIAL SERVICES LIMITED Vs. DSQ HOLDING LTD
March 9, 2005
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July 7, 2005
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April 28, 2005
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January 19, 2005
ION EXCHANGE INDIA LTD Vs. MSK PROJECTS INDIA LTD
August 9, 2005
Iram Feroz of Bombay Vs. Ayaz Gadhiya of Bombay
December 14, 2005
ISAK ABDUL HAQ PATEL Vs. STATE OF MAHARASHTRA
August 12, 2005
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June 10, 2005
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October 20, 2005
ISHWAR BHUVAN HINDU HOTEL Vs. COMMISSIONER OF INCOME TAX
June 27, 2005
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July 12, 2005
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March 11, 2005
ISLAMIC INVESTMENT COMPANY FOR THE GULF BAHAMAS LTD Vs. SYMPHONY GEMS N V
February 17, 2005
ISMAILBHAIKANGA Vs. MAHARASHTRA HOUSING and AREA DEVELOPMENT AUTHORITY
January 24, 2005
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June 14, 2005
ITC LTD Vs. SUKHARTA FINANCE AND LEASING PVT LTD
December 8, 2005
IVY MURIET FONSECA Vs. POMS ADI DOCTOR
January 20, 2005
J XAVIERD SOUZA Vs. STATE OF GOA
September 9, 2005
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October 18, 2005
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February 10, 2005
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January 13, 2005
JAGDISH Vs. STATE OF MAHARASHTRA
January 19, 2005
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July 8, 2005
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August 25, 2005
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November 19, 2005
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March 3, 2005
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December 23, 2005
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August 17, 2005
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February 1, 2005
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June 21, 2005
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September 20, 2005
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October 6, 2005
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February 9, 2005
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June 24, 2005
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August 24, 2005
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June 15, 2005
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August 21, 2005
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August 29, 2005
JAWAHAR H SABHANDASANI Vs. UNION OF INDIA
October 11, 2005
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July 19, 2005
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June 16, 2005
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March 16, 2005
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October 4, 2005
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October 25, 2005
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January 27, 2005
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October 25, 2005
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May 6, 2005
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February 16, 2005
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February 9, 2005
JAYWANTABAI Vs. RAGHUNATH
December 1, 2005
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May 5, 2005
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October 28, 2005
JEMA S O HIRA Vs. NANDA RAOJI RATHOD
January 13, 2005
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February 4, 2005
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July 20, 2005
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September 21, 2005
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June 21, 2005
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March 3, 2005
JOG ENGINEERING LIMITED Vs. STATE OF MAHARASHTRA THROUGH THE OFFICE OF THE EXECUTIVE ENGINEER
May 3, 2005
JOGANI AND SACHDEV DEVLOPMENTS Vs. LAWRENCE DSOUZA
December 15, 2005
JOHAN CRASTO Vs. STATE OF GOA
February 21, 2005
JOHN LOUIS ARAUJO Vs. ALLAHABAD BANK
June 30, 2005
JOHN MANEUL FELSHA DSOUZA Vs. STATE OF MAHARASHTRA
July 12, 2005
JOINT REGIONAL DIRECTOR E S I ORPORATION Vs. SRARAD CHAURE
December 2, 2005
JOSE BISMARK SILVEIRA Vs. SPECIAL LAND ACQUISITION OFFICER
March 31, 2005
JOSE CRISTOVAM PINTO Vs. SAHAJANAND INVESTMENT PVT LTD
September 9, 2005
JOSE PHILIPS DOMINGO D SOUZA Vs. RAJENDRA VISHWANAT ARLEKAR
May 27, 2005
JOSEPH BAIN DSOUZA Vs. STATE OF MAHARASHTRA
October 17, 2005
JOSEPH DIAS Vs. VINOD PANDEY
February 24, 2005
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March 9, 2005
JOSEPH PAUL Vs. SHELLY DHALL SANJESH
March 11, 2005
JOTIBA MALAPPA TARWAL Vs. STATE OF MAHARASHTRA
July 25, 2005
JYOTI Vs. STATE OF MAHARASHTRA
October 13, 2005
JYOTI PATINAGRAO PATIL Vs. DILIP DHANRALE
December 5, 2005
JYOTI W/O ANIL GONDHLEKAR Vs. STATE OF MAHARASHTRA
February 18, 2005
K AND A SECURITIES PVT LTD Vs. SHIPLA STOCK BROKERS PVT LTD
May 2, 2005
K M VENKATESHWARAN Vs. STATE OF MAHARASHTRA
June 8, 2005
K SIVASANKARAN Vs. STATE OF MAHARASHTRA
March 21, 2005
K.N. LAHIRI Vs. DEPUTY COLLECTOR AND SDO AND DEPUTY CONSERVATOR OF FORESTS WILD LIFE
October 18, 2005
KADIR USMAN MUJAWAR Vs. DATTATRAYA BHASKAR SINKAR
August 18, 2005
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June 27, 2005
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September 27, 2005
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August 17, 2005
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October 5, 2005
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September 2, 2005
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January 31, 2005
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March 11, 2005
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June 24, 2005
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December 8, 2005
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September 30, 2005
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September 3, 2005
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April 15, 2005
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February 14, 2005
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March 24, 2005
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December 19, 2005
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August 11, 2005
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June 22, 2005
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February 2, 2005
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February 18, 2005
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September 14, 2005
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December 12, 2005
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July 12, 2005
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February 8, 2005
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February 10, 2005
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October 26, 2005
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December 1, 2005
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June 16, 2005
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January 18, 2005
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February 2, 2005
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February 1, 2005
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October 24, 2005
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October 4, 2005
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February 3, 2005
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May 4, 2005
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October 3, 2005
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October 13, 2005
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November 30, 2005
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September 14, 2005
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March 4, 2005
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December 14, 2005
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September 16, 2005
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April 27, 2005
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July 15, 2005
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February 7, 2005
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February 8, 2005
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August 11, 2005
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October 14, 2005
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June 27, 2005
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September 8, 2005
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October 18, 2005
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August 18, 2005
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April 25, 2005
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June 16, 2005
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April 11, 2005
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August 9, 2005
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September 21, 2005
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March 2, 2005
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June 10, 2005
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June 21, 2005
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December 9, 2005
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January 27, 2005
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June 20, 2005
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February 28, 2005
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October 3, 2005
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May 6, 2005
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December 22, 2005
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August 16, 2005
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November 30, 2005
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February 17, 2005
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September 6, 2005
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December 9, 2005
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June 7, 2005
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April 19, 2005
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April 5, 2005
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February 22, 2005
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October 4, 2005
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October 14, 2005
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May 6, 2005
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June 14, 2005
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July 26, 2005
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September 14, 2005
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March 31, 2005
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July 19, 2005
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October 14, 2005
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February 1, 2005
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July 18, 2005
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January 13, 2005
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April 19, 2005
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August 5, 2005
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December 23, 2005
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March 1, 2005
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March 17, 2005
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March 30, 2005
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March 11, 2005
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December 23, 2005
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September 8, 2005
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October 7, 2005
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October 27, 2005
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February 24, 2005
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September 2, 2005
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April 20, 2005
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October 6, 2005
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August 10, 2005
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December 14, 2005
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August 17, 2005
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March 9, 2005
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February 22, 2005
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April 20, 2005
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January 10, 2005
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August 8, 2005
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November 22, 2005
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April 8, 2005
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August 31, 2005
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April 27, 2005
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September 13, 2005
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September 2, 2005
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April 27, 2005
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December 23, 2005
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July 10, 2005
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June 13, 2005
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June 10, 2005
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June 16, 2005
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January 27, 2005
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October 10, 2005
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February 17, 2005
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October 3, 2005
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August 16, 2005
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April 12, 2005
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October 18, 2005
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December 7, 2005
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March 23, 2005
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February 10, 2005
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January 25, 2005
M K Venkataraman Assistant Commissioner of Income Tax Vs. Union of India
October 10, 2005
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April 6, 2005
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February 8, 2005
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March 15, 2005
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July 20, 2005
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June 20, 2005
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September 20, 2005
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August 10, 2005
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March 10, 2005
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February 10, 2005
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February 17, 2005
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September 14, 2005
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May 5, 2005
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October 27, 2005
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October 17, 2005
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November 25, 2005
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July 7, 2005
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October 27, 2005
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November 25, 2005
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November 27, 2005
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April 25, 2005
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November 29, 2005
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November 14, 2005
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July 27, 2005
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July 11, 2005
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September 21, 2005
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December 5, 2005
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August 9, 2005
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March 28, 2005
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March 30, 2005
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March 30, 2005
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July 27, 2005
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July 7, 2005
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February 16, 2005
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January 24, 2005
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February 22, 2005
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November 21, 2005
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July 14, 2005
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July 13, 2005
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July 5, 2005
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August 3, 2005
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February 9, 2005
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September 15, 2005
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August 5, 2005
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August 5, 2005
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February 25, 2005
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April 1, 2005
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March 22, 2005
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April 5, 2005
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February 1, 2005
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April 25, 2005
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August 3, 2005
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April 4, 2005
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February 18, 2005
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April 15, 2005
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February 28, 2005
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July 4, 2005
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May 6, 2005
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September 13, 2005
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September 16, 2005
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October 11, 2005
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May 6, 2005
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June 6, 2005
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February 25, 2005
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October 25, 2005
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September 23, 2005
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September 20, 2005
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August 17, 2005
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July 7, 2005
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August 26, 2005
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February 28, 2005
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November 22, 2005
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March 9, 2005
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March 3, 2005
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October 26, 2005
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December 23, 2005
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November 30, 2005
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August 12, 2005
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March 28, 2005
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October 13, 2005
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June 23, 2005
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March 23, 2005
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August 10, 2005
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April 29, 2005
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April 8, 2005
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September 15, 2005
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January 10, 2005
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August 3, 2005
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July 18, 2005
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April 21, 2005
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June 23, 2005
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September 13, 2005
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September 8, 2005
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November 14, 2005
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April 6, 2005
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November 14, 2005
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February 3, 2005
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April 13, 2005
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May 6, 2005
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November 22, 2005
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October 27, 2005
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March 24, 2005
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November 23, 2005
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August 5, 2005
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March 30, 2005
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September 9, 2005
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July 18, 2005
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February 25, 2005
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August 4, 2005
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December 12, 2005
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February 25, 2005
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December 20, 2005
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February 7, 2005
MANOJ D KAPASI Vs. UNION OF INDIA
January 31, 2005
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March 31, 2005
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August 12, 2005
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March 18, 2005
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April 15, 2005
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March 11, 2005
MARIA SIBILIA CRASTO Vs. LUIS ANTONIO JOSE SARTO PIRES
March 22, 2005
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November 24, 2005
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April 6, 2005
MAROTI MAHADU BHARADE Vs. MARTAND RAMBHAU HOLAM
July 19, 2005
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April 25, 2005
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August 25, 2005
MARY D SILVA Vs. MARIA FRANCISCA RAIMUNDA FERNANDES PEREIRA
June 9, 2005
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August 8, 2005
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November 24, 2005
MEDLEY PHARMACEUTICALS LTD Vs. KHADELWAL LABORATORIES LTD
September 27, 2005
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February 4, 2005
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September 27, 2005
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January 24, 2005
MEHTA PARIKH AND CO PVT LTD Vs. BANK OF MAHARASHTRA
January 28, 2005
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June 13, 2005
METAL RECLYING IND Vs. UNION OF INDIA
August 17, 2005
MICHAEL DENNEY Vs. OLINDA RODRIGUES ALIAS OLIDA DSOUZA
November 21, 2005
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May 3, 2005
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December 13, 2005
MIGUEL CAETANO FRANCISCO AFONSO Vs. ANA ANUANCIACAO FERNANDES
September 1, 2005
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September 21, 2005
Mina Fusade Vs. Shibaiji Dash
October 25, 2005
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April 1, 2005
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March 10, 2005
MIRZA FUWAZ S O MUQADDAR BAIG Vs. PRINCIPAL R T M NAGPUR UNIVERSITYS DR BABASAHEB AMBEDKAR COLLEGE OF LOW
October 5, 2005
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December 20, 2005
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January 10, 2005
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September 29, 2005
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March 21, 2005
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September 30, 2005
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September 23, 2005
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January 28, 2005
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October 14, 2005
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January 19, 2005
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August 10, 2005
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August 10, 2005
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January 17, 2005
MOHAMMED ASAD KHAN Vs. URDU TIMES DAILY
March 14, 2005
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July 6, 2005
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December 19, 2005
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October 20, 2005
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September 1, 2005
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February 23, 2005
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April 6, 2005
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August 29, 2005
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July 26, 2005
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August 25, 2005
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January 13, 2005
MOHD HAROON NAGANI HAJI HASAM NAGANI Vs. ABDUL HAFEEZ MOHD MUKHTAR
January 28, 2005
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August 26, 2005
MOHD MINHAJUDDIN SHAIKHHABIB QURESHI Vs. STATE OF MAHARASHTRA
August 29, 2005
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October 24, 2005
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February 8, 2005
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January 20, 2005
MONIKA AND ANR. Vs. STATE OF MAHARASHTRA
January 19, 2005
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June 20, 2005
MOTI DECORATORS Vs. MUNICIPAL CORPORATION
October 27, 2005
MOTIBAGH CO OP HOUSING SOCIETY LTD Vs. PUNE MUNICIPAL CORPORATION
May 3, 2005
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November 29, 2005
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April 1, 2005
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September 28, 2005
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October 14, 2005
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June 27, 2005
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June 28, 2005
MR. MOHAN YESHWANT SINAI BARAD Vs. ZUARI REAL ESTATE CO
December 12, 2005
MRINAL ASHISH BAKANE Vs. THE PRINCIPAL , DYANASADHANA COLLAGE
September 21, 2005
MRS. PRAMILA NAVIN SHAHA Vs. STATE OF MAHARASHTRA AND OTHERS
January 19, 2005
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March 3, 2005
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August 17, 2005
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October 17, 2005
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November 16, 2005
MUKESH RAMCHANDRA BHARDWAJ Vs. USHA VASANTRAO KATHALE
April 5, 2005
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April 15, 2005
MUKUND SHRIVASTAVA Vs. CHIEF EXECUTIVE OFFICER MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY BOMBAY
February 25, 2005
MULA SAHAKARI SAKHAR KARKHANA LTD Vs. STATE BANK OF INDIA
August 2, 2005
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August 10, 2005
MULJI LUKHMIDAS Vs. S M KAPADIA
December 13, 2005
MUMBAI PORT TRUST RETIRED EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
August 30, 2005
MUNICIPAL CORPORATION Vs. R.C.BAANIA
September 14, 2005
MUNICIPAL CORPORATION FOR GREATER BOMBAY Vs. SHARDA DYEING AND PRINTING WORKS
February 4, 2005
MUNICIPAL CORPORATION OF CITY OF AMRAVATI Vs. VEDANT SECURITY SERVICES
June 6, 2005
Municipal Corporation of Greater Bombay Vs. Atlanta Infrastructure Ltd
December 16, 2005
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January 27, 2005
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January 27, 2005
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February 9, 2005
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September 19, 2005
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March 3, 2005
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October 21, 2005
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February 10, 2005
MUNICIPAL COUNCIL ERANDOL Vs. RAMESH MUKUND LOKHANDE
February 11, 2005
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November 29, 2005
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October 19, 2005
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March 14, 2005
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November 14, 2005
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April 25, 2005
MUSTHAFA AHAMED DOSSA Vs. JOINT SECRETARY GOI
February 1, 2005
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July 18, 2005
N A KHAN Vs. MUNICIPAL COUNCIL
June 8, 2005
N DINAKARA SHETTY Vs. UNION OF INDIA
May 6, 2005
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February 25, 2005
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September 29, 2005
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August 8, 2005
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December 16, 2005
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July 8, 2005
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February 24, 2005
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December 20, 2005
NAMDEO KARBHARI BODAKE Vs. CHABABU ALIAS CHABABU RANGNATH BHISE
December 21, 2005
NAMDEO NARAYAN JADHAV Vs. NARAYAN KESHAV JOSHI
October 20, 2005
NAMDEV PANDURANG PANCHAL Vs. MUMBAI MUNICIPAL CORPN OF GR BOMBAY
September 16, 2005
NANDKUMAR MANSING KATKAR Vs. MUMBAI DISTRICT CENTRAL CO OP BANK LTD
January 24, 2005
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October 6, 2005
NANDU Vs. STATE OF MAHARASHTRA
March 30, 2005
NANDU RAMNATH ALORNEKAR Vs. KIRAN VAIGANKAR
March 10, 2005
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March 3, 2005
NANIK WADHUMAL ALIMCHANDANI Vs. SAVITRI PREM MIRCHANDANI
February 3, 2005
NARAYAN DODHU CHAUDHARY Vs. STATE OF MAHARASHTRA
January 24, 2005
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April 5, 2005
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December 6, 2005
NARAYAN PUNJA BORADE Vs. UNION OF INDIA
June 13, 2005
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July 15, 2005
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January 31, 2005
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February 10, 2005
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April 14, 2005
NARENDRA ISHULAL RAHANGDALE Vs. STATE OF MAHARASHTRA
April 13, 2005
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December 7, 2005
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March 7, 2005
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July 6, 2005
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March 16, 2005
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February 8, 2005
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January 24, 2005
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February 17, 2005
NARIMAN HORMUSJI Vs. BEHRAM GORE POCHKHANWALA
August 11, 2005
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October 6, 2005
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June 30, 2005
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February 22, 2005
NATHU LOTU BUWA Vs. SAKHUBAI
April 27, 2005
NATIONAL BICYCLE CORPORATION OF INDIA LTD Vs. RAMLAKHAN SARAJI
March 7, 2005
NATIONAL BUILDINGS CONSTRUCTION CORPN LTD Vs. REGIONAL LABOUR COMMISSIONER
September 21, 2005
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May 2, 2005
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August 8, 2005
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June 8, 2005
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April 26, 2005
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June 17, 2005
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August 17, 2005
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September 19, 2005
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August 10, 2005
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December 15, 2005
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July 18, 2005
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September 19, 2005
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October 13, 2005
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October 17, 2005
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April 6, 2005
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July 13, 2005
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December 5, 2005
NAVRANG DYEING PVT LTD Vs. UNION OF INDIA
August 25, 2005
NAVYUG CO OP HOUSING SOCIETY LTD Vs. VILE PARLE KELAVANI MANUAL
March 10, 2005
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August 26, 2005
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August 19, 2005
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March 3, 2005
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August 12, 2005
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November 17, 2005
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July 20, 2005
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March 1, 2005
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July 8, 2005
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July 12, 2005
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January 11, 2005
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June 14, 2005
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August 9, 2005
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February 23, 2005
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June 16, 2005
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June 8, 2005
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September 15, 2005
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July 7, 2005
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February 22, 2005
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May 3, 2005
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February 25, 2005
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October 19, 2005
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April 19, 2005
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August 4, 2005
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March 21, 2005
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April 6, 2005
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March 24, 2005
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September 16, 2005
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September 30, 2005
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January 27, 2005
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January 25, 2005
O N G C LTD Vs. WESTERN INDIA SHIPYARD LTD
May 6, 2005
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August 26, 2005
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November 18, 2005
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November 19, 2005
Oil AND Natural Gas Commission having its office Vs. Petroleum Employees Union being a registered trade Union having its offie at Tel Rasayan Bhavan
December 1, 2005
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December 6, 2005
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December 12, 2005
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March 14, 2005
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June 24, 2005
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July 15, 2005
OM GAYATRI AND CO Vs. STATE OF MAHARASHTRA
October 20, 2005
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October 28, 2005
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June 7, 2005
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June 6, 2005
Oriental Fire and General Insurance Company Vs. Sharada Tukaram Koli
December 14, 2005
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April 11, 2005
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July 19, 2005
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April 4, 2005
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July 13, 2005
P B SAMANT Vs. UNION OF INDIA
March 31, 2005
P K PATIDAR Vs. UMAKANT B KAVLEKAR
June 23, 2005
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July 11, 2005
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February 4, 2005
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July 21, 2005
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October 28, 2005
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March 11, 2005
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December 12, 2005
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October 14, 2005
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April 25, 2005
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April 4, 2005
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December 9, 2005
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September 23, 2005
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July 12, 2005
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February 15, 2005
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September 29, 2005
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September 20, 2005
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April 27, 2005
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September 29, 2005
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August 30, 2005
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August 10, 2005
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October 3, 2005
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March 7, 2005
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March 28, 2005
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April 15, 2005
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March 31, 2005
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May 2, 2005
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September 12, 2005
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December 1, 2005
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March 31, 2005
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September 26, 2005
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May 5, 2005
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October 17, 2005
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March 15, 2005
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July 19, 2005
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December 22, 2005
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August 16, 2005
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September 2, 2005
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August 19, 2005
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July 29, 2005
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August 25, 2005
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November 28, 2005
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October 4, 2005
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October 26, 2005
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April 8, 2005
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November 19, 2005
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October 13, 2005
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July 18, 2005
PERMANENT MAGNETS LTD Vs. UMASHANKAR PANDEY
April 28, 2005
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March 9, 2005
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October 25, 2005
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August 24, 2005
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January 11, 2005
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January 10, 2005
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October 27, 2005
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March 16, 2005
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August 22, 2005
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September 2, 2005
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April 4, 2005
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October 17, 2005
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August 30, 2005
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February 8, 2005
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October 18, 2005
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October 5, 2005
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August 31, 2005
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March 10, 2005
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May 2, 2005
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March 18, 2005
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September 6, 2005
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December 13, 2005
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September 13, 2005
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October 6, 2005
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August 8, 2005
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July 1, 2005
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December 15, 2005
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December 5, 2005
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April 21, 2005
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May 5, 2005
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December 9, 2005
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April 21, 2005
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August 9, 2005
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December 20, 2005
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January 19, 2005
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June 30, 2005
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January 12, 2005
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February 18, 2005
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March 21, 2005
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April 7, 2005
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December 14, 2005
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February 22, 2005
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February 22, 2005
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July 19, 2005
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March 4, 2005
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March 24, 2005
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January 19, 2005
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August 3, 2005
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October 13, 2005
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May 4, 2005
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March 7, 2005
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April 29, 2005
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December 1, 2005
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October 24, 2005
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October 21, 2005
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December 21, 2005
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September 26, 2005
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February 24, 2005
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September 30, 2005
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March 16, 2005
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May 3, 2005
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January 11, 2005
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February 21, 2005
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June 7, 2005
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October 21, 2005
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April 21, 2005
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August 17, 2005
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September 16, 2005
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December 12, 2005
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October 3, 2005
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November 23, 2005
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November 30, 2005
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September 30, 2005
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December 22, 2005
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January 13, 2005
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September 15, 2005
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July 13, 2005
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January 20, 2005
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November 22, 2005
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July 12, 2005
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March 23, 2005
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February 28, 2005
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December 12, 2005
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August 9, 2005
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September 23, 2005
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January 11, 2005
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June 6, 2005
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January 13, 2005
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August 22, 2005
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July 6, 2005
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January 16, 2005
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April 11, 2005
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April 5, 2005
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May 4, 2005
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June 27, 2005
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November 10, 2005
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August 18, 2005
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September 5, 2005
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December 20, 2005
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December 5, 2005
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December 21, 2005
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September 20, 2005
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March 2, 2005
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February 3, 2005
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April 5, 2005
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June 10, 2005
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June 30, 2005
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June 9, 2005
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December 23, 2005
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January 14, 2005
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April 1, 2005
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September 9, 2005
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September 15, 2005
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February 23, 2005
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March 18, 2005
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October 28, 2005
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September 6, 2005
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September 1, 2005
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December 21, 2005
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April 8, 2005
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May 3, 2005
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June 6, 2005
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February 3, 2005
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June 30, 2005
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September 23, 2005
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September 8, 2005
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February 10, 2005
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September 5, 2005
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November 30, 2005
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September 13, 2005
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December 15, 2005
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January 27, 2005
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August 18, 2005
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July 20, 2005
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December 21, 2005
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June 21, 2005
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March 29, 2005
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December 5, 2005
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March 31, 2005
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December 13, 2005
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June 20, 2005
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February 25, 2005
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December 23, 2005
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January 11, 2005
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August 4, 2005
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October 27, 2005
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December 2, 2005
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October 25, 2005
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September 26, 2005
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September 16, 2005
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March 29, 2005
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April 12, 2005
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March 22, 2005
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May 5, 2005
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February 15, 2005
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October 3, 2005
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February 14, 2005
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August 5, 2005
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August 17, 2005
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August 5, 2005
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July 14, 2005
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March 4, 2005
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December 6, 2005
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April 21, 2005
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February 10, 2005
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April 20, 2005
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October 14, 2005
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October 14, 2005
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September 26, 2005
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October 10, 2005
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September 30, 2005
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June 21, 2005
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June 27, 2005
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September 19, 2005
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February 9, 2005
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September 19, 2005
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June 8, 2005
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July 4, 2005
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July 22, 2005
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October 27, 2005
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October 27, 2005
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July 14, 2005
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June 10, 2005
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December 7, 2005
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September 22, 2005
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December 2, 2005
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June 13, 2005
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December 21, 2005
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October 27, 2005
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August 10, 2005
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February 2, 2005
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April 1, 2005
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October 27, 2005
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October 21, 2005
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October 31, 2005
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April 19, 2005
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January 13, 2005
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March 7, 2005
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February 22, 2005
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June 22, 2005
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July 6, 2005
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October 28, 2005
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August 12, 2005
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February 15, 2005
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March 23, 2005
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August 25, 2005
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October 27, 2005
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October 18, 2005
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August 5, 2005
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March 18, 2005
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October 14, 2005
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November 29, 2005
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November 30, 2005
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September 30, 2005
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June 13, 2005
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June 21, 2005
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October 5, 2005
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October 21, 2005
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May 4, 2005
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April 4, 2005
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May 3, 2005
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March 3, 2005
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February 25, 2005
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November 29, 2005
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December 6, 2005
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October 4, 2005
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April 6, 2005
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December 22, 2005
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April 28, 2005
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February 22, 2005
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January 13, 2005
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February 22, 2005
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October 14, 2005
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April 19, 2005
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December 23, 2005
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June 14, 2005
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June 6, 2005
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October 27, 2005
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August 12, 2005
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August 29, 2005
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October 14, 2005
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September 2, 2005
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February 22, 2005
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June 30, 2005
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December 5, 2005
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April 6, 2005
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August 26, 2005
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February 23, 2005
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March 2, 2005
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December 20, 2005
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June 13, 2005
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July 6, 2005
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June 10, 2005
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June 6, 2005
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January 19, 2005
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December 22, 2005
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July 21, 2005
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December 16, 2005
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September 19, 2005
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April 8, 2005
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November 22, 2005
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March 31, 2005
Sambhaji Ganapati Patil Vs. State of Maharashtra
December 20, 2005
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August 29, 2005
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July 12, 2005
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August 12, 2005
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July 20, 2005
SANDIP SHUKLA Vs. MOSES B SHEJAO
October 10, 2005
SANDU S O DAYARAM PATIL Vs. GULAB S O DAGADU TADVI
July 26, 2005
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July 27, 2005
SANGAYYA PANCHKATTI MATT Vs. STATE OF MAHARASHTRA
June 23, 2005
SANGEETA B KADAM Vs. BALKRISHNA RAMCHANDRA KADAM
January 13, 2005
SANGEETA PEPLO GAUDE Vs. TULSHIDAS BABLO
February 4, 2005
SANGHVI SWISS REFILLS PVT LIMITED Vs. ARTI HANDA
August 22, 2005
SANGLI URBAN CO OPERATIVE BANK LTD Vs. MANAGER SARVA SHRAMIK SANGH
August 30, 2005
SANJAY CHHAGANLAL BHUTADA Vs. RAJNI
December 7, 2005
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December 16, 2005
SANJAY NARHAR MALSHE Vs. STATE OF MAHARASHTRA
March 29, 2005
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August 8, 2005
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February 25, 2005
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June 7, 2005
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June 16, 2005
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November 21, 2005
SANJAY TARADKAR Vs. STATE OF MAHARASHTRA
September 28, 2005
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March 9, 2005
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December 13, 2005
SANJEEV ALIAS SANJAY SUBHASH GROVER Vs. VERTEX TRADING CO
October 7, 2005
SANJOY DATTA Vs. DY DIRECTOR
April 5, 2005
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September 20, 2005
Santosh Bhau Homane Vs. State of Maharashtra
December 8, 2005
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April 26, 2005
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April 4, 2005
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January 11, 2005
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December 12, 2005
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July 28, 2005
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October 1, 2005
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October 26, 2005
SAQUIB ABDUL HAMID NACHAN Vs. STATE OF MAHARASHTRA
July 8, 2005
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April 7, 2005
SARASWAT CO OP BANK LTD Vs. JAYANT INDUSTRIAL PACKAGING LTD
August 24, 2005
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April 15, 2005
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August 10, 2005
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September 16, 2005
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November 23, 2005
Sarva Shramik Sangh Vs. Kamala Mills
December 22, 2005
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October 5, 2005
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March 1, 2005
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January 11, 2005
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December 16, 2005
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June 16, 2005
SATISH K NARANG AND CO Vs. JAMNADAS MORARJEE SECURITIES LTD
May 2, 2005
Satish Prabhakar Vs. Union of India
December 23, 2005
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August 12, 2005
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August 26, 2005
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February 2, 2005
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March 2, 2005
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February 17, 2005
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December 15, 2005
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January 18, 2005
SAU KIRIT Vs. VIKAS BHAGIRATRAO YESKADE
December 13, 2005
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December 15, 2005
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January 14, 2005
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November 16, 2005
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August 5, 2005
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August 24, 2005
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September 9, 2005
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November 21, 2005
SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. SAMUDRA ROPES PVT. LTD
June 29, 2005
SCHERING CORPORATION Vs. UNITED BIOTECH PVT LIMITED
May 2, 2005
SEEMA D JADHAV Vs. MAHARASHTRA GENERAL KAMGAR UNION MUMBAI
May 2, 2005
SEEMA GANESH UIKEY Vs. STATE OF MAHARASHTRA
June 6, 2005
SEHAJANAND INVESTMENTS PRIVATE LIMITED Vs. RUI PINTO
October 27, 2005
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April 1, 2005
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June 29, 2005
SHA MADAR DARGA AND MAJID TRUST Vs. MD HUSSAIN SHAOKH YUSUF
September 29, 2005
SHADAB SIDDIQ KHAN Vs. A N ROY COMMISSIONER OF PLICE GR BOMBAY
August 9, 2005
Shah Mohammad Noor Khan Vs. Jan Mohammad Vali Mohammad
November 19, 2005
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April 6, 2005
SHAHU PARSHU RATHOD Vs. STATE OF MAHARASHTRA
July 28, 2005
SHAIKH ABDUL REHEMAN MOHAMMAD ASHRAF Vs. SHAIKH MOHAMAD HAJI PAPAMIYA
August 9, 2005
SHAIKH MOHAMMED IQBAL MOHAMMAD ISHAQUE Vs. COLLECTOR OF PUNE DISTRICT
November 22, 2005
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September 23, 2005
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September 29, 2005
SHAILA Vs. STATE OF MAHARASHTRA
September 19, 2005
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March 31, 2005
SHAILENDRA ZALU SAHARE Vs. STATE OF MAHARASHTRA
August 3, 2005
SHAILESH DHARMAJI WAHANE Vs. STATE OF MAHARASHTRA
July 15, 2005
SHAKAMBARI INDUSTRIES Vs. STATE OF MAHARASHTRA
September 19, 2005
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November 14, 2005
SHAKUNTALABAI Vs. STATE OF MAHARASHTRA
July 12, 2005
SHALIKRAM S/O TRAMBAK HINGE Vs. STATE OF MAHARASHTRA
February 24, 2005
SHALINI Vs. SHANKAR NEELANTH IYER
January 13, 2005
SHALINI BALLIKAR Vs. AIDEM NAIQUE
August 11, 2005
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December 8, 2005
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May 4, 2005
SHANKAR DATTA GAONKAR Vs. SPECIAL LAND ACQUISITION
September 16, 2005
SHANKAR KISANLAL KOSARKAR Vs. STATE OF MAHARASHTRA
June 28, 2005
SHANKAR MARUTI KUMBHAR Vs. STATE OF MAHARASHTRA
March 18, 2005
SHANKAR RAJLING RASKONDA Vs. STATE OF MAHARASHTRA
December 6, 2005
SHANKAR RAMA GAUDE Vs. DEVASTAN OF BHAGWATI OF TUEM
October 21, 2005
SHANKAR RATIRAM BHURE Vs. SEETADEVI
December 19, 2005
SHANKAR VISHNU KOTHAWALE Vs. PRESIDING OFFICER 3RD LABOUR COURT, MUMBAI
December 22, 2005
SHANKAR VISHWANATH KOLHE Vs. STATE OF MAHARASHTRA
November 23, 2005
SHANKARRAO S O KASHINATH PODE Vs. PANDURANG S O SAMBHAJI KUTARMARE
March 4, 2005
SHANTA BAI SHIVAJI KALE Vs. JASPAL SINGH KEVAL SINGH MANHAS
March 2, 2005
SHANTABAI BHAIRU GURAV Vs. SINDHUTAI JANAKRAO alias LAXMAN NALAGE
February 25, 2005
SHANTABEN MOHAN RATHOD Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
April 5, 2005
SHANTARAM SHANKER BHAGAT Vs. SPECIAL LAND ACQUISITION OFFICER
September 16, 2005
SHANTI G PATEL Vs. STATE OF MAHARASHTRA
October 17, 2005
SHANTI TEXTILE MILLS PVT LTD Vs. SIDDHARTH N SHAH
March 10, 2005
SHANTIDEVI KAMALESHKUMAR YADAV Vs. STATE OF MAHARASHTRA
October 14, 2005
SHANTILAL GULABCHAND MUTHA Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
June 22, 2005
SHANTILAL KESHARMAL GANDHI Vs. PRABHAKAR BALKRISHNA MAHANUBHAV
August 3, 2005
SHAPOORJI PALLONJI AND CO Vs. UNION OF INDIA
April 29, 2005
SHARAD JIJABA KAKADE Vs. LAND ACQUISITION OFFICER PUNE
January 12, 2005
SHARAD KESHAO GHONGE Vs. STATE OF MAHARASHTRA
July 8, 2005
SHARAD RAMARAO SONUNE Vs. STATE OF MAHARASHTRA
January 27, 2005
SHARDA SYNTHETICS BOMBAY P. LTD Vs. UNION OF INDIA
June 29, 2005
SHARDA SYNTHETICS BOMBAY PRIVATE LIMITED Vs. UNION OF INDIA
June 6, 2005
Sharp Industries Limited Vs. Adhesives and Chemicals
November 17, 2005
SHARWAN RAGHOBAJI HEDAU Vs. STATE OF MAHARASHTRA
August 18, 2005
SHASHIKALA A KISAN AWAD Vs. DIVISONAL OFFICE CENTRAL RAILWAY
August 2, 2005
SHASHIKALA VICTORE PETER Vs. CHIEF EXECUTIVE OFICER
March 17, 2005
SHATISH SHRIRAM PATIL Vs. JAGDISH SHRIRAM PATIL
January 31, 2005
SHAUKATALI MOHAMMED IDRIS KHAN Vs. MARATHA MANDIR CO-OPERATIVE
August 18, 2005
SHEELA S YERPUDE Vs. HOME DEPARTMENT MUMBAI
January 27, 2005
Sheetal Enterprises Vs. Union of India
October 13, 2005
SHEETAL MATHIAS EKKA Vs. STATE OF MAHARASHTRA
June 21, 2005
SHEETAL RAJU MALHOTRA Vs. RAJU ROOPNARAIAN MALHOTRA
January 13, 2005
SHEIKH AHMAD SHEIKH CHAND MOHAMAD Vs. KAZI NASIRUDDIN KAZI IKRAMUDDIN
January 31, 2005
SHEIKH SALIM Vs. STATE OF MAHARASHTRA
January 31, 2005
SHEMAROO VIDEO P LTD Vs. MOVIE TEE VEE ENTERPRISES
October 6, 2005
SHERIAR NARIMAN IRANI Vs. L I C OF INDIA
August 20, 2005
SHESHRAO M KURATKAR Vs. KESHAVRAO M KURATKAR
August 1, 2005
SHESHRAO WANKHEDES 56TH BIRTHDAY FOUNDATION Vs. PRATIBHA UTTAMRAO GADWE
January 31, 2005
SHETKARI SAHAKARI GINNING AND OIL MILL SOCIETY LTD Vs. STATE OF MAHARASHTRA
June 10, 2005
SHEVANTA RAMA WANGADE Vs. STATE OF MAHARASHTRA
September 14, 2005
SHIKSHAN PRASARAK MANDAL Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
May 3, 2005
Shipping Corporation of India Vs. Himatlal Sewai Solanki
November 18, 2005
SHIPPING CORPORATION OF INDIA LTD Vs. MADHAVAN RAMAN ARAKKAN
August 18, 2005
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September 1, 2005
SHIRAM INDUSTRIES Vs. STATE OF MAHARASHTRA
August 30, 2005
SHIRISH Vs. STATE OF MAHARASHTRA
June 10, 2005
SHIROL DIST KOLHAPUR Vs. STATE OF MAHARASHTRA
August 5, 2005
SHISHIR B DESAI Vs. CEAT FINANCIAL SERVICES LTD
November 19, 2005
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August 23, 2005
SHIVAJI RAJARAM KUMBHAR Vs. STATE OF MAHARASHTRA
August 9, 2005
SHIVAJI S O VISHWANATH DONRE Vs. STATE OF MAHARASHTRA
July 28, 2005
SHIVAJI SHIVLINGAPPA KADGE Vs. CHIEF OFFICER MUNICIPAL COUNCIL KANNAD
April 6, 2005
SHIVAJI TULSHIRAM PATIL Vs. VITHAL VISDHWANATH BODE
June 29, 2005
SHIVAJIS BASU CHAVAN Vs. STATE OF MAHARASHTRA
December 14, 2005
SHIVANATH BABURAO WALKE Vs. FLORA DSOUZA
September 23, 2005
SHIVAPPA BHUJANGAPPA BEMBALE Vs. STATE OF MAHARASHTRA
April 7, 2005
SHIVRAM LADU NITARDEKAR Vs. ALEX FRENANDES
September 2, 2005
SHOBHA SHRIRAM MHALAGAI ADULT Vs. PRADIP LAXMANRAO BADHE
October 26, 2005
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April 28, 2005
SHOBHNA ALIAS SHOBHANA ALIAS SHOBHA DILIP GUDKA Vs. ROYAL PALMS INDIA PVT LTD
June 24, 2005
SHREE AMBAY FORGINGS PVT LTD Vs. UNION OF INDIA
October 3, 2005
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April 26, 2005
SHRI RUFFUS LEO MANUEL Vs. STATE OF GOA
August 24, 2005
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September 29, 2005
SHRIKANT JANARDHAN CHAUDHARI Vs. STATE OF MAHARASHTRA
February 3, 2005
SHRIKANT S O SHAMRAO DEO Vs. HIGH COURT OF JUDICATURE OF BOMBAY
September 15, 2005
SHRIKRISHNA HOMEO PHARMACY Vs. UNION OF INDIA
September 28, 2005
SHRIKRISHNA PRALHAD MAHAKAL Vs. STATE OF MAHARASHTRA
August 10, 2005
SHRINATH SHIKSHAN PRASARAK MANDAL Vs. REGISTRAR SNDT WOMENS UNIVERSIT
September 28, 2005
SHRINIWAS HARINARAYAN LAHOTI VIMAL S LAHOTI Vs. DNYANESHWAR GANESH PAWAR
July 5, 2005
SHRINIWAS KRISHNA SUVARNA Vs. EXECUTIVE ENGINEER TRANSIT CAMP DIVISION MUMBAI
April 15, 2005
SHRIRAM MAHADEORAO TANDALE Vs. SARASWATI MATA VIDYA PRASARAK
November 14, 2005
SHRIRAM MAHADEORAO TANDALE Vs. SARASWATIMATA VIDYA PRASARAK
December 14, 2005
SHRIRAM RAMPHAL PATEL Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
August 16, 2005
SHRIRAM S YADAV Vs. CHIEF ENGINEER
February 28, 2005
SHRIRANG ATMARAM NIKAM Vs. DISTRICT AND SESSIONS JUDGE THANE
March 18, 2005
SHYAM SWAROOP MUNDRA Vs. UNION OF INDIA (UOI)
March 15, 2005
SHYAMRAO BHAGWAN THAKRE Vs. STATE OF MAHARASHTRA
October 26, 2005
SHYAMSUNDER MADANLAL KHANDELWAL Vs. DASHRATH KISAN BONDADE
October 3, 2005
SICOM LIMITED Vs. BALKRISHNA HIMMATRAMKA
March 14, 2005
SICOM LIMITED Vs. CO NICK ALLOYS INDIA LTD
April 13, 2005
SICOM LIMITED Vs. PADMASHRI MAHIPATRAI J SHAH
April 13, 2005
SICOM LIMITED Vs. ANANDPRASAD G SHRIVASTAVA
June 7, 2005
SICOM LIMITED Vs. PARMOD LATH
June 8, 2005
SICOM LTD Vs. PRABHUDAYAL B CHAMARIA
April 25, 2005
SICOM LTD. Vs. ZENITH STEEL TUBES AND INDUSTRIES LTD. AND ANR.
April 25, 2005
SIDHAPPA GURUPASAPPA BIJARGI Vs. SPECIAL LAND ACQUSITION OFFICER NO V SANGLI
August 17, 2005
SIEMENS LTD Vs. BABULAL RAMLAL WALMIKI
August 24, 2005
SIMSHAH ESTATES AND TRADG CO PRIVATE LTD Vs. NAVIN RAMJI SHAH
July 15, 2005
SINDHU CO OPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
March 31, 2005
SINDHU EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
June 27, 2005
SINE FINE ADVERTISING PVT LTD Vs. SALETTE MIRANDAE SHETTY
June 10, 2005
SINERO HOTELS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISIONER
May 4, 2005
SINGHAL Vs. MAHANAGAR TELEPHONE NIGAM LTD
April 27, 2005
SIRAJ SHAIKH Vs. VERONICA GONSCDVES MENEZES
January 20, 2005
SIRIDAO ESTATE PVT LTD Vs. SITA RAMA KANKONKAR
September 2, 2005
SITABAI KERBA DEOTARSE Vs. ANIL SAHEBRAO DEOTARSE
December 9, 2005
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December 19, 2005
SMITA AMBALAL PATEL Vs. ILA VIPIN PANDYA
March 31, 2005
SMITA ARVINDA APTE Vs. AJAY PANDURANG POTDAR
December 12, 2005
SNEHLATA KESHORAO PACHKHEDE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AMRAVATI
October 19, 2005
SOHANSINGH ASSASINGH Vs. S JASVANTSINGH BISANSINGH SOHAL
November 21, 2005
SOLAPUR PROMOTERS AND BUILDERS ASSOCIATION SOCIETY Vs. STATE OF MAHARASHTRA
June 13, 2005
SOMA DATTARAM RAUT Vs. DHAKTU BABU RAUT
April 27, 2005
SOMSINGH CHANDRASINGH THAKUR Vs. HEAD MASTER CAPTAIN R M OAK SCHOOL KALYAN
August 26, 2005
SONABAI DEORAO TAKALE Vs. BABAN NALIAS PUNJAJI
January 25, 2005
SONDUR RAJINI Vs. SONDUR GOPAL
April 11, 2005
SONIBAI NATHU KUWAR Vs. STATE OF MAHARASHTRA
June 9, 2005
SONY KABUSHIKI KAISHAALSO TRADING AS SONY CORPORATION Vs. AASHISH ELECTRONIC
September 16, 2005
SOU RAJASHREE VIJAY SALUNKE Vs. VIJAY DASHRATH SALUNKE
October 24, 2005
SOUD AHMAD JUBER AHMAD KHAN Vs. COMMISSIONER OF POLICE THANE
March 1, 2005
SPACO CARBURETTORS INDIA LTD Vs. RAJ KUMAR
September 26, 2005
SPECIAL LAND ACQUISITION Vs. SUNIL DATTA BHAGAT
April 1, 2005
SPECIAL LAND ACQUISITION OFFICER Vs. BABU DATTA NAIK DESSAI
April 7, 2005
SPECIAL LAND ACQUISITION OFFICER Vs. PRATAPSINGH SHOORJI VALLABHDAS
May 3, 2005
SPECIAL LAND ACQUISITION OFFICER Vs. KARO KUMARI MAKER
June 28, 2005
SPECIAL LAND ACQUISITION OFFICER Vs. RAMESH MAHADEV SINAI MUJGAONKAR
February 28, 2005
SPECIAL LAND ACQUISITION OFFICER Vs. FILIPE NERI PIEDADE CORREIA
February 24, 2005
SPECIAL LAND ACQUISITION OFFICER Vs. RUI FERNANDES
February 11, 2005
SPECIAL LAND ACQUISITION OFFICER Vs. STATE
October 20, 2005
SPECIAL LAND ACQUISITION OFFICER Vs. BALKUST YESSU SAWANT
April 20, 2005
SPECIAL LAND ACQUISITION OFFICER Vs. UMESH D NAGARSENKAR
April 8, 2005
SPECIAL LAND ACQUISITION OFFICER Vs. SANDHYA PURUSHOTTAM KANKONKAR
March 30, 2005
SPECIAL LAND ACQUISITION OFFICER Vs. PURSHOTTAM BHICU MULGAONKAR
February 8, 2005
SPECIAL LAND ACQUISITION OFFICER Vs. FRANCISCO JOSE DE PIEDADE MENEZES
March 11, 2005
SPECIAL LAND ACQUISITION OFFICER Vs. CELIA PEREIRA
March 22, 2005
SPECIAL LAND ACQUISITION OFFICER Vs. UMESH D NAGARSEKAR
April 15, 2005
SPECIAL LAND ACQUISITION OFFICER Vs. EDGAR SILVEIRA
March 11, 2005
SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA) AND ANOTHER Vs. PANDURANG YESSO DESSAI
April 1, 2005
SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA) AND OTHERS Vs. SUDESH ANANT RAICAR
April 15, 2005
SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA) AND OTHERS Vs. BABU DATTA NAIK DESSAI AND ANOTHER
May 4, 2005
SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA) AND OTHERS Vs. YESHODABAI YESHWANT DESSAI AND ANOTHER
May 4, 2005
SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA), KONKAN RAILWAY CORPORATION LTD. GOA AND ANOTHER Vs. UTTAM RAMA NAIK DESSAI (D). REP. BY HIS L. HEIRS.
April 21, 2005
SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA), KONKAN RAILWAY CORPORATION LTD., GOA AND ANOTHER Vs. SHANTA PURSHOTTAM NAIK GAOCAR
April 27, 2005
SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA, KONKAN RAILWAY CORPORATION LIMITED, GOA AND ANOTHER Vs. SADASHIV SHANKAR GAONKAR @ SADASHIV DESSAI (D) REPRESENTED BY AKALPITA RAUT DESSAI.
April 20, 2005
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA Vs. PURSHOTTAM BHICU MULGAONKAR
February 23, 2005
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA Vs. SUDHA SHRIPAD NAIK DESSAI
April 1, 2005
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA Vs. MANGALA G NAIK
April 1, 2005
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA Vs. AMARAL PEREIRA
March 31, 2005
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA KONKAN RAILWAY CORPORATION LIMITED Vs. FRANCISCO LEANDRO FERNANDES
April 20, 2005
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA KONKAN RAILWAY CORPORATION LIMITED Vs. HARI SHIVA NAIK GAONKAR
April 15, 2005
SPECIAL LAND ACQUISITION OFFICER(SOUTH GOA) KONKAN RAILWAY CORPORATION LIMITED Vs. ELESBAO PEREIRA AND OTHERS
March 3, 2005
SPECIAL LAND ACQUISITION OFFICER, SALCETE, GOA AND ANOTHER Vs. PREMABAI VISHWANATH NAIK DESSAI
May 4, 2005
SPECIAL LAND ACQUISITION OFFICERS Vs. ANILBAI JANARDAN PATIL JAGANATH ANANDRAO PATIL and HIRABAI V RAUT
February 7, 2005
SREE RAM MILLS LIMITED Vs. KALPATARU CONSTRUCTION OVERSEAS PVT LTD
October 27, 2005
STATE Vs. VINOD GARADE
June 29, 2005
State Bank Nagar Bibwewadi Vs. Capt Atul Wasudeo Divekar
October 26, 2005
STATE BANK OF INDIA Vs. MANGALABAI WD O GOPALRAO DESHMUKH
February 1, 2005
State Bank of Patiala Vs. Federal Bank Ltd
October 28, 2005
STATE GOVT OF INDIA Vs. G N AGRAWAL
June 23, 2005
STATE OF GOA Vs. AGNELO JOSE AUGUSTO PINTO
July 18, 2005
STATE OF GOA Vs. MURLIDHAR NADKARNI
August 31, 2005
STATE OF GOA Vs. JOAQUIM B CRASTO
October 6, 2005
STATE OF GOA Vs. THEREZA D SILVA
October 7, 2005
STATE OF GOA Vs. VERONICA FERNANDES DIAS
October 7, 2005
STATE OF GOA Vs. ROQUE FRANCISCO RODRIGUES
October 21, 2005
STATE OF GOA Vs. JULIETA LACERDA
October 13, 2005
STATE OF GOA Vs. FILOMENA PINTO
October 19, 2005
STATE OF GOA Vs. ROSA FLORINA BERNEE COUTINHO
October 13, 2005
STATE OF GOA THROUGH THE DY COLLECTOR AND S D O Vs. ADALZIZA COSTA PINTO
September 22, 2005
STATE OF MAHARASHTRA Vs. DINESH RAIBHAN JANJAL
September 19, 2005
STATE OF MAHARASHTRA Vs. YUORAJ JAGANNATH CHOUDHARI
September 22, 2005
STATE OF MAHARASHTRA Vs. GOVIND GOMA GOVARI
September 22, 2005
STATE OF MAHARASHTRA Vs. VISHNU CHAMPATRAO NAKSHINE
September 21, 2005
STATE OF MAHARASHTRA Vs. SURESH RAMDAS BAXI
September 15, 2005
STATE OF MAHARASHTRA Vs. DIGAMBER RAMRAO SHINGANE
September 14, 2005
STATE OF MAHARASHTRA Vs. JAYANT NAMDEORAO TARHALE
September 14, 2005
STATE OF MAHARASHTRA Vs. RAJKUMAR S O BHAGATRAM BAJAI
September 13, 2005
STATE OF MAHARASHTRA Vs. HANSRAJ ANANDRAO MOHOD
September 13, 2005
STATE OF MAHARASHTRA Vs. BALCHAND S O TUKARAM YELNE
August 31, 2005
STATE OF MAHARASHTRA Vs. BHAIRAOPRASAD SHIONARAYAN SARAF
September 1, 2005
STATE OF MAHARASHTRA Vs. AJIT PANNALAL SANGHAVI
September 2, 2005
STATE OF MAHARASHTRA Vs. AVINASH NAIK
August 26, 2005
STATE OF MAHARASHTRA Vs. RAMU MOTIRAM MOTWANI
August 26, 2005
STATE OF MAHARASHTRA Vs. PANDURANG HIRAMAN TOBRE
August 25, 2005
STATE OF MAHARASHTRA Vs. TANAJI S O SAKHARAM GAWAI
August 24, 2005
STATE OF MAHARASHTRA Vs. SUHASNI PALYEKAR
August 25, 2005
STATE OF MAHARASHTRA Vs. SHANKAR TULSHIRAM MATRE
August 23, 2005
STATE OF MAHARASHTRA Vs. RAMDAS AIRAM DONGARDIWE
August 22, 2005
STATE OF MAHARASHTRA Vs. DADARAO BAPURAO JIVTODE
August 17, 2005
STATE OF MAHARASHTRA Vs. VITTHAL ASHURJI GAWALI
August 18, 2005
STATE OF MAHARASHTRA Vs. MAHENDRA PUNDLIK RAMTEKE
August 19, 2005
STATE OF MAHARASHTRA Vs. VINAYAK S O HARIDAS THAWARE
August 19, 2005
STATE OF MAHARASHTRA Vs. PATRU SURYABHAN PASARE
October 27, 2005
STATE OF MAHARASHTRA Vs. ASHOK SUKHDEO RAUT
October 26, 2005
STATE OF MAHARASHTRA Vs. MAROTI SHIVAJI SAKARAGE
October 25, 2005
STATE OF MAHARASHTRA Vs. BHARAT SAMPAT DAVHALE
October 19, 2005
STATE OF MAHARASHTRA Vs. PANDURANG ANANDRAO MAHURE
October 18, 2005
STATE OF MAHARASHTRA Vs. SHANKAR BHIMRAO BINJADE
October 21, 2005
STATE OF MAHARASHTRA Vs. BISANJI KUWARJI SHAH
October 21, 2005
STATE OF MAHARASHTRA Vs. SUDHAKAR MAHADEO GAWALI
October 21, 2005
State of Maharashtra Vs. Sadashiv Ganpat Avhad
October 20, 2005
STATE OF MAHARASHTRA Vs. VASANT BHAGWANJI AMBETKAR
September 26, 2005
STATE OF MAHARASHTRA Vs. ASHOK HANMANT ATKAR
September 26, 2005
STATE OF MAHARASHTRA Vs. KISAN TUKARAM DUDHE
September 27, 2005
STATE OF MAHARASHTRA Vs. ISMILE ABDUL GAFUR PATEL
September 29, 2005
STATE OF MAHARASHTRA Vs. RAMESH DHOKATE
September 27, 2005
STATE OF MAHARASHTRA Vs. STATE ELECTION COMMISSION
September 28, 2005
STATE OF MAHARASHTRA Vs. DEOMAN NAMDEO KHANDARE
September 28, 2005
STATE OF MAHARASHTRA Vs. VINOD LAXMAN NANDURKAR
September 29, 2005
STATE OF MAHARASHTRA Vs. BHARAT RAMBHAU SIRSAT
October 3, 2005
STATE OF MAHARASHTRA Vs. POSHA RANGU MHATRE
October 5, 2005
STATE OF MAHARASHTRA Vs. GORAKSHA AMBAJI ADSUL
September 30, 2005
STATE OF MAHARASHTRA Vs. DNYANESHWAR S O PANDURANG BHOKARE
October 6, 2005
STATE OF MAHARASHTRA Vs. PUNDLIK MAROTRAO SABALE
October 6, 2005
STATE OF MAHARASHTRA Vs. BASHARAT ALI SAYED AFSAR ALI
October 10, 2005
STATE OF MAHARASHTRA Vs. KISHOR BHALCHANDRA KUKARNI
October 17, 2005
STATE OF MAHARASHTRA Vs. MAHESHSINGH HARISHSINGH THAKUR
October 17, 2005
STATE OF MAHARASHTRA Vs. SALIM IBRAHIM KASKAR
November 29, 2005
State of Maharashtra Vs. Anil alias Raju Namdeo Patil
November 29, 2005
STATE OF MAHARASHTRA Vs. RANGNATH CHILAJI BARDE
November 29, 2005
State of Maharashtra Vs. Rajan Tulsidas Shah
December 7, 2005
STATE OF MAHARASHTRA Vs. ABU SALEM ABDUL KAYYAM ANSARI
December 2, 2005
STATE OF MAHARASHTRA Vs. SHIVDAS NANA BHAGAT
March 4, 2005
STATE OF MAHARASHTRA Vs. SANTOSH HIRAMAN URANKAR
March 3, 2005
STATE OF MAHARASHTRA Vs. NITIN MAHADEO KAVADKAR
July 19, 2005
STATE OF MAHARASHTRA Vs. ASHOKSINGH BALARAMSINGH CHAVAN
July 20, 2005
STATE OF MAHARASHTRA Vs. SURESH VITHOBA PATIL
February 3, 2005
STATE OF MAHARASHTRA Vs. VAZIR HAKKI
February 1, 2005
STATE OF MAHARASHTRA Vs. S S PAKHARE
January 27, 2005
STATE OF MAHARASHTRA Vs. VIJAY PANDURANG PAWAR
January 20, 2005
STATE OF MAHARASHTRA Vs. ANANT GURUNATH JOTRAO
January 24, 2005
STATE OF MAHARASHTRA Vs. DILIP BABURAO PARKHE
July 6, 2005
STATE OF MAHARASHTRA Vs. BALASAHIB BABURAO SHINDE
July 7, 2005
STATE OF MAHARASHTRA Vs. GOPAL ANANDA NAGARGOJE
April 29, 2005
STATE OF MAHARASHTRA Vs. DATTU ALIAS DATTATRAYA KANA VASKAR
May 4, 2005
STATE OF MAHARASHTRA Vs. DHARMA BALU GHAG
January 14, 2005
STATE OF MAHARASHTRA Vs. NAMDEV NANA YAMGAR
June 30, 2005
STATE OF MAHARASHTRA Vs. KASHINATH PANDURANG JADHAV
March 15, 2005
STATE OF MAHARASHTRA Vs. PARVEZ FRAMROZE FARMARJI
January 13, 2005
STATE OF MAHARASHTRA Vs. DINANATH RAMBHAU HANDE
January 14, 2005
STATE OF MAHARASHTRA Vs. PRAKASH PANDHARINATH PATH
July 29, 2005
STATE OF MAHARASHTRA Vs. MANISHA MAHESH SOHONI
August 2, 2005
STATE OF MAHARASHTRA Vs. VINAYAK MAHADEORAO WAZE
February 14, 2005
STATE OF MAHARASHTRA Vs. SUNITA RAMESH KASABE
February 16, 2005
STATE OF MAHARASHTRA Vs. MUKUND NAMDEO HALUNDE
February 18, 2005
STATE OF MAHARASHTRA Vs. MARUTI GOROBA JADHAV
July 22, 2005
STATE OF MAHARASHTRA Vs. PANDURANG MAHADEO PATIL
August 3, 2005
STATE OF MAHARASHTRA Vs. JERONIO FERNANDES
August 4, 2005
STATE OF MAHARASHTRA Vs. SHOBHA VITTHAL KOLTE
August 4, 2005
STATE OF MAHARASHTRA Vs. BITTU ALIAS GURUMITSINGH SARDAR SINGH MAKAN
August 5, 2005
STATE OF MAHARASHTRA Vs. BITTU ALIAS GURUMITSINGH SARDAR SINGH MAKAN
August 8, 2005
STATE OF MAHARASHTRA Vs. JAGANNATH KIHAN MANE
August 5, 2005
STATE OF MAHARASHTRA Vs. KALAPPA DAMANNA KAMBLE
August 12, 2005
STATE OF MAHARASHTRA Vs. PYARELAL SHRIDHAR KEER
August 9, 2005
STATE OF MAHARASHTRA Vs. PRAKASH VASUDEO DEODHAR
September 15, 2005
STATE OF MAHARASHTRA Vs. SALIM SHARIFF QUERESHI
August 10, 2005
STATE OF MAHARASHTRA Vs. SHRIPATI GOVINDA VARAPE
June 28, 2005
STATE OF MAHARASHTRA Vs. DILIP ANKUSH NARVEKAR
June 27, 2005
STATE OF MAHARASHTRA Vs. PRADIP RATNAKAR THAKUR
June 27, 2005
STATE OF MAHARASHTRA Vs. SHRINIVAS KESHAV BHOSALE
January 10, 2005
STATE OF MAHARASHTRA Vs. VIVEK GANGADHAR THAKARE
July 15, 2005
STATE OF MAHARASHTRA Vs. RAJENDRA S O GANJI MOON
July 14, 2005
STATE OF MAHARASHTRA Vs. DILIP APPASAHEB KOLI
January 11, 2005
STATE OF MAHARASHTRA Vs. SHAM NAMDEV SONAWANE
January 10, 2005
STATE OF MAHARASHTRA Vs. CHANDRAKANT DAGDU SHERKHANE
July 8, 2005
STATE OF MAHARASHTRA Vs. SHAIKH ALI SHAIKH
July 11, 2005
STATE OF MAHARASHTRA Vs. SHANKAR SHIVAJI PHALAKE
May 6, 2005
STATE OF MAHARASHTRA Vs. VISHWANATH NAIK
June 9, 2005
STATE OF MAHARASHTRA Vs. SHRI NARSINGH AGRICULTURAL CORPORATION LTD
June 13, 2005
STATE OF MAHARASHTRA Vs. BHAGATSING ISHWARA NANGARE
June 10, 2005
STATE OF MAHARASHTRA Vs. MARUTI BUDHAJI BHOPI
June 23, 2005
STATE OF MAHARASHTRA Vs. RAJESH S O OMPRAKASH AGRAWAL
March 30, 2005
STATE OF MAHARASHTRA Vs. DILIP ANANT SURVE
March 9, 2005
STATE OF MAHARASHTRA Vs. BALU KONDIBA BHISE
April 7, 2005
STATE OF MAHARASHTRA AND ANOTHER Vs. HAMIDA ANWAR SHAIKH AND OTHERS
January 18, 2005
STATE THROUGH PUBLIC PROSECUTOR Vs. NIRMALA D MELLO
August 24, 2005
Stella A Machado Vs. A H Wadia Charity Trust
October 19, 2005
SUBHADRABAI SHANKAR RAUT Vs. MANOHAR BALIRAM BHAVSAR
June 22, 2005
SUBHADRABAI SHANKAR RAUT Vs. MANOHAR BALIRAM BHAVSAR
July 22, 2005
SUBHASH BABURAO INAMDAR Vs. STATE OF MAHARASHTRA
October 10, 2005
SUBHASH G NARUEKAR Vs. STATE OF GOA
May 3, 2005
SUBHASH GOGIA Vs. STATE OF MAHARASHTRA
May 2, 2005
SUBHASH JOSHI Vs. MOHD SULTAN S O ABDUL GANI
December 19, 2005
SUBHASH K THAKKAR Vs. RUSHAD DINSHAW
August 11, 2005
SUBHASH S O NAGORAO JUNGHARE Vs. STATE OF MAHARASHTRA
March 4, 2005
SUBHASH S/O UDDHAVRAO SHISODIYA Vs. STATE OF MAHARASHTRA
January 31, 2005
SUBHASHAPPA Vs. MAROTI LAXMANRAO SAWARKAR
December 12, 2005
SUBHEDAR D YADAV Vs. MUNICIPAL COMMISSIONER OF GR MUMBAI
October 3, 2005
SUDAMATI Vs. STATE OF MAHARASHTRA
September 1, 2005
SUDHAKAR SUKRAM HAZARE Vs. STATE OF MAHARASHTRA
September 15, 2005
SUDHIR MUKUND JOSHI Vs. NANDKISHOR KASHINATH JOSHI
March 11, 2005
SUDHIR S O CHATARPAL KEDAR Vs. CHAIRMAN MAHARASHTRA STATE CO OPERATIVE
December 12, 2005
SUJATA SANZGIRY Vs. ANKUSH R NAIK
August 18, 2005
SUJOY DAS Vs. STATE OF MAHARASHTRA
October 5, 2005
SUKHDAS S/O MULCHAND SHENDE Vs. STATE OF MAHARASHTRA
February 28, 2005
SUKHDEV HARGOPAL PURI Vs. UNION OF INDIA
July 26, 2005
SUKIM BUSSAN INTERNATIONAL Vs. KING SHING ENTERPRISE LTD
September 6, 2005
SUMAN MADANLAL BORA Vs. STATE OF MAHARASHTRA
December 8, 2005
SUMAN SHANKAR UNDE Vs. SHAMSUNDER LEKHRAJ KHATRI
August 3, 2005
SUMITRABAI AMBADAS JIWATODE Vs. STATE OF MAHARASHTRA
October 19, 2005
SUMITRADEVI MAHIPAL KUREEL Vs. STATE OF MAHARASHTRA
April 21, 2005
SUMKIM BUSSAN INTERNATIONAL HONG KONG LTD Vs. KING SHING ENTERPRISES LTD
June 27, 2005
SUNANDA JANARDAN RANGNEKAR Vs. RAHUL APARTMENT NO 11 CO OPERATIVE HOUSING SOCIETY LTD
August 10, 2005
SUNANDA SHRIKANT DHOTE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 30, 2005
SUNANDA SHRIRANG NALWADE Vs. STATE OF MAHARASHTRA
December 12, 2005
SUNDA ASSOCIATES Vs. AJIT KISANLAL AGARWAL
March 29, 2005
SUNDARDAS ISHWARDAS Vs. G MANMOHAN RAO
June 27, 2005
SUNIL Vs. MAHARASHTRA STATE MINING CORPORATION
July 6, 2005
SUNIL BANWARILAL LOIYA Vs. STATE OF MAHARASHTRA
April 12, 2005
Sunil Eknath Trambake Vs. Leelavati Sunil Trambake Occupation
December 1, 2005
SUNIL HANUMANTRAO KOPPAL Vs. STATE OF MAHARASHTRA
December 2, 2005
SUNIL KASHINATH MESHRAM Vs. STATE OF MAHARASHTRA
October 18, 2005
SUNIL KASHINATH RAIMAL Vs. STATE OF MAHARASHTRA
November 17, 2005
SUNIL PARMESHWAR MITTAL Vs. DEPUTY COMMISSIONER RECOVERY CELL CENTRAL EXCISE MUMBAI
August 17, 2005
SUNIL S O MANIKRAO APARADHE Vs. STATE OF MAHARASHTRA
September 27, 2005
SUNIL S O RAMDAS KOTKAR Vs. STATE OF MAHARASHTRA
March 23, 2005
SUNIL S O SHRIRAM SURATKAR Vs. N B PASALKAR
March 9, 2005
SUNIL VISHNU SALVE Vs. STATE OF MAHARASHTRA
November 17, 2005
SUNITA VILASRAO SALUKHE Vs. STATE OF MAHARASHTRA
October 21, 2005
SUPRINTENDING ENGINEER Vs. DATTATRAYA MAHADEO BADARKHE
October 13, 2005
SUPRIYA A PEDNEKAR Vs. DISTRICT AND SESSIONS JUDGE
July 11, 2005
SUPRIYA HEMANT MHAPANKAR Vs. STATE OF MAHARASHTRA
May 6, 2005
SURAJPAL S O SHANKARPAL SINGH Vs. DNYANESHWAR SATW MENDKE
July 26, 2005
Surayya Afzal Khan Vs. Raza Shah Fakir Takiya and Masjid Trust
December 14, 2005
SUREKHA P BHANDARI Vs. STATE OF MAHARASHTRA
February 15, 2005
SURENDRA S O HANMANLOO GANDAM Vs. STATE OF MAHARASHTRA
September 1, 2005
SURENDRANATH SRIPAD SINAI DESSAI Vs. SPECIAL LAND ACQUISITION OFFICER KONKAN RAILWAY CORPORATION LTD
March 14, 2005
SURESH B DHOOT Vs. PETER F GONSALVES
February 22, 2005
SURESH BHAVANISHANKAR PEJAWAR Vs. HITEX EMBROIDERY PVT LTD
August 11, 2005
SURESH ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
May 3, 2005
SURESH MOHANIRAJ THAKUR Vs. STATE OF MAHARASHTRA
February 9, 2005
SURESH NARBHARAM KACHALIA Vs. SHAKTI INSULATED WIRES LTD
March 11, 2005
SURESH PUNDLIK HADE Vs. STATE OF MAHARASHTRA
March 22, 2005
SURESH S O ARJUN DODORKAR Vs. STATE OF MAHARASHTRA
March 2, 2005
SURESH S O LAHORIMAL KHATRI Vs. BALKISHAN S O SHIVNARAYANJI CHANDAK
October 14, 2005
SURESH SHAM SINGH Vs. A N ROY
May 6, 2005
SURESH TRIMBAK DARVEKAR Vs. STATE OF MAHARASHTRA
September 15, 2005
SURESHKUMAR ISHWARLAL CHORDIYA Vs. STATE OF MAHARASHTRA
May 4, 2005
SURYAKANT GOVINDRAO SHINDE Vs. STATE OF MAHARASHTRA
March 22, 2005
SURYAKANTALIAS BANDU RANOJI ANDEKAR Vs. STATE OF MAHARASHTRA
February 15, 2005
SURYALAXMI COTTON MILLS LTD Vs. STATE OF MAHARASHTRA
February 14, 2005
SUSAKA P LTD Vs. UNION OF INDIA
February 11, 2005
SUSHIL HIRALAL CHOKHANI Vs. STATE OF MAHARASHTRA
April 26, 2005
SUSHILA DHANBAJI KADU Vs. BIRJU MANGAL PACHE
December 14, 2005
SUSHILA NEHRU SHIRKE Vs. STATE OF MAHARASHTRA
August 9, 2005
SUVARNASINGH TIRATSINGH DHANJAL Vs. STATE OF MAHARASHTRA
September 6, 2005
SWARNAREKHA SHRIKANT PATIL Vs. STATE OF MAHARASHTRA
December 5, 2005
SWARUPCHAND S O TARACHAND LUNAWAT Vs. ADDITIONAL COLLECTOR NAGPUR
October 18, 2005
SWATI PRADEEP GOSWAMI Vs. STATEOF MAHARASHTRA
December 13, 2005
SYED MOHSIN ALI SYED SHAUKAT ALI Vs. NOORUS SAHER SYED MOHSIN ALI
March 3, 2005
SYED ZAKIR ALI Vs. STATE OF MAHARASHTRA
July 22, 2005
SYNDICATE BANK Vs. MOHANSONS CHEMICALS
September 2, 2005
T N Krishna Iyer Vs. A K Baig Asstt Collector of Central Excise
December 14, 2005
TAKDIRULLAHKHAN S O HASHAMATULLA KHAN Vs. RASHIDKHAN S O RASULKHAN
January 14, 2005
TALSONS REAL ESTATE PVT LTD Vs. STATE OF MAHARASHTRA
August 24, 2005
Tanaji Satuppa Waghmare Vs. Krishna Satuppa Patil
December 19, 2005
TANGAVVA Vs. TULASABAI DOULU JADHAV
October 14, 2005
TANNA BUILDERS (P) LTD Vs. NEELA KRISHNAN
August 16, 2005
TAPARIA TOOLS LIMITED MUMBAI Vs. AMBICA OVERSEAS JALANDAR CITY
August 11, 2005
TARAMATI PANDU GANO Vs. SPECIAL LAND ACQUISITION OFFICER
September 23, 2005
TARIQ ABDUL KARIM PARVEEN Vs. STATE OF MAHARASHTRA
December 22, 2005
TATA ENGINEERING and LOCOMOTIVE CO LTD Vs. SARANGPUR TRANSPORT CO
July 6, 2005
TATA HOUSING DEVELOPMENT COMPANY LTD Vs. STATE OF MAHARASHTRA
September 19, 2005
TATA HOUSING DEVELOPMENT COMPANY LTD Vs. STATE OF MAHARASHTRA
September 13, 2005
TATA INFOMEDIA LIMITED Vs. TATA PRESS EMPLOYEES UNION
March 23, 2005
Tata Information Systems LTD Vs. Municipal Corporation of Greater Mumbai
October 11, 2005
TATA MEMORIAL HOSPITAL Vs. SHASHIKANT SHRIKRISHNA SOMPURKAR
August 26, 2005
TATA TELESERVICES (MAHARASHTRA) LTD Vs. UNION OF INDIA
July 21, 2005
TEHMTAN ARDESHIR BOMANJI IRANI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
September 30, 2005
TEJASWINI Vs. CHANDRAKANT KISANRAO SHIRSAT
February 25, 2005
TEJRAM S/O JAIPAL WARKADE Vs. STATE OF MAHARASHTRA
February 17, 2005
THANE MUNICIPAL TRANSPORT UNDERTAKING TRANSPORT MANAGER Vs. EMPLOYEES UNION
September 27, 2005
THERMAX LIMITED Vs. C GOPINATH PILLAI
June 20, 2005
THOMAS FERNANDES Vs. STATE OF GOA
June 23, 2005
THOTA SAYYED Vs. FLAG OFFICER COMMANDING GOA
September 13, 2005
TILAK RAJ BHALLA Vs. ULHAS NARAYAN SANVORDEKAR
April 21, 2005
TIMBLO MINERALS PUT LTD Vs. HARDESH ORES PRIVATE LIMITED
February 4, 2005
TOMMY THOMAS Vs. STATE OF GOA
October 5, 2005
TONY FRANCIS GUINEESS Vs. INDEKKA SOFTWARE PVT LTD
February 2, 2005
TRANSPORT MANAGER PUNE MUNICIPAL TRANSPORT SWARGATE PUNE Vs. SHREPAD ANANDA MAHASHABDE
October 25, 2005
TRIBHUVANDAS GULABCHAND Vs. ADDITIONAL COLLECTORE
October 11, 2005
TRIVEDIBAI KASHINATH GULAVE Vs. POONA HARIJAN CO OPERATIVE HOUSING SOCIETY LTD
June 24, 2005
TRIVIKRAM AMONKAR Vs. DEEPAK ALVE
October 5, 2005
TRUSTEES OF VANITA VISHRAM Vs. COMMISSIONER OF INCOME TAX BOMBAY
June 29, 2005
TUKARAM JAGANATH KOKARE Vs. STATE OF MAHARASHTRA
April 11, 2005
TUKARAM MARUTI NIRMAL Vs. STATE OF MAHARASHTRA
July 26, 2005
TUKARAM TANAJI MANDHARE Vs. RAYMOND WOOLLEN MILLS LTD
June 6, 2005
TULSABAI Vs. SAKHARAM BHANU CHAVAN
November 25, 2005
TULSHIRAM GOSAVI SAYKHEDE Vs. STATE OF MAHARASHTRA
April 7, 2005
TULSHIRAM S O MAROTI KOHAD Vs. ROOPCHAND S O LAXMAN NINAWE
December 14, 2005
Tushar Tanna Vs. Commissioner of Income tax
October 13, 2005
TWENTY FIRST CENTURY WIRE RODS LTD Vs. ADMINISTRATOR DADRA NAGAR HAVELI SILVASSA
November 25, 2005
TWIN STAR VENUS CO OP HOUSING SOCIETY LTD Vs. G N SAINANI
December 5, 2005
UBS AG Vs. STATE BANK OF PATIALA
October 28, 2005
UCO BANK Vs. RAMCHANDRA NAMDEO SHIRKE
October 10, 2005
UKHARDU KONDU PATIL Vs. VITHAL TUKARAM CHAUDHARI
March 10, 2005
Ultramarine AND Pigments LTD Vs. O P Srivastava Commissioner of Income tax
December 13, 2005
UMAKANT R SAWKAR Vs. BABANI RAIA GAUDE ALIAS GAOKAR
September 23, 2005
UMESH KANJIBHAI RAJA Vs. NITIN RASIKLAL PARIKH
January 11, 2005
UNION OF INDIA Vs. T R KRISHNA MURTHY
March 28, 2005
UNION OF INDIA Vs. T MUKUNDAN
March 29, 2005
UNION OF INDIA Vs. MOTI ENTERPRISES
February 22, 2005
UNION OF INDIA Vs. FIRM KESHAVAJI VALLABHDAS
August 4, 2005
UNION OF INDIA Vs. C M AMRUTE
February 1, 2005
Union of India Vs. Harshad P Doshi
November 16, 2005
UNION OF INDIA Vs. JETHALAL LADHURAM MANIAR
December 1, 2005
UNION OF INDIA Vs. HOGANAS INDIA LTD
July 21, 2005
UNION OF INDIA Vs. KIRLOSKAR OIL ENGINES LTD
August 24, 2005
UNION OF INDIA Vs. DIVANGNAKUMARI HARISINH PARMAR
February 17, 2005
UNION OF INDIA (UOI) Vs. SIR HURKISONDAS NUROTTAM HOSPITAL AND MEDICAL RESEARCH CENTRE
April 13, 2005
UNIQUE PHARMACEUTICAL LABORATORIES Vs. STALCO FREIGHT INTERNATIONAL CO
September 9, 2005
UNITED INDIA INSURANCE CO LTD Vs. LILABAI
September 9, 2005
UNITED INDIA INSURANCE CO LTD Vs. VIJAYA R BAAIT
August 29, 2005
UNITED INDIA INSURANCE CO LTD Vs. DHIRENDRANATH SHRIDEV DUBE
August 10, 2005
UNIVERSAL FERRO ALLIED CHEMICALS LTD Vs. UNION OF INDIA
February 24, 2005
UNIVERSAL TRANSPORT CO Vs. SIRAJ KADARBHAI CHINA
September 28, 2005
UNIVERSITY OF MUMBAI Vs. S D PATEL
January 28, 2005
USHA BADRI POONAWALLA Vs. K KURIEN BABU
September 8, 2005
UTKARSH SHIKSHAK SANGH Vs. STATE OF MAHARASHTRA
June 20, 2005
UTTAM AMBADASRAO GAWALI Vs. STATE OF MAHARASHTRA
February 8, 2005
UTTAM DHANIRAM BARMAN Vs. STATE OF MAHARASHTRA
November 18, 2005
UTTAMLAL DULICHAND YERNE Vs. STATE OF MAHARASHTRA
October 4, 2005
UTTAMRAO MAROTIRAM SURYAWANSHI Vs. RESIDENT DEPUTY COLLECTOR
February 24, 2005
UTTAMRAO MAROTIRAM SURYAWANSHI Vs. RESIDENT DEPUTY COLLECTOR
January 24, 2005
UTV SOFTWARE COMMUNICATIONS LTD Vs. RADAAN MEDIA WORKS LTD
February 9, 2005
V K JAIN Vs. PRATAP V PADODE
June 21, 2005
V O TVAZHPROMEXPORT Vs. MUKAND LIMITED
June 14, 2005
V P SHANMUGHAM Vs. TUKARAM ANTURKAR
August 31, 2005
V P SHETTY Vs. SR INSPECTOR OF POLICE
May 6, 2005
V PANKAJAKSHI VASUDEVAN Vs. JAYANT J PATWARDHAN
December 2, 2005
V S JADHAV Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 3, 2005
VAIJINATH S O RANGNATH JAGTAP Vs. STATE OF MAHARASHTRA
September 12, 2005
VAISHALI SAMANT Vs. STATE OF GOA
December 21, 2005
VALENTINE SHIP SERVICES Vs. REINER LUZ DE SOUZA
March 17, 2005
VALERIANO BARRETTO Vs. STATE OF GOA
September 14, 2005
VALMIKI FALEIRO Vs. LAURIANA FERNANDES DINIZ
March 10, 2005
VAMANRAO SAWALARAM BHOSALE Vs. VITHAL TUKARAM KADAM
November 17, 2005
VAMANRAO VISHWANATH FALKE Vs. ANUSAYA RANGRAO PATIL
July 19, 2005
VASANT BALKRISHNA WALE Vs. VITHAL MAHADEO DESHMUKH
September 14, 2005
VASANT GOVIND SHIRSEKAR Vs. MHATRE PEN and PLASTICS PUT LTD
March 3, 2005
VASANT LALCHAND SHAH Vs. NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LIMITED
June 30, 2005
VASANTA S O YESHWANTA GAWALI Vs. STATE OF MAHARASHTRA
April 29, 2005
VASANTKUMAR JIVRAMBHAI MAJITHIA Vs. STATE OF MAHARASHTRA
October 27, 2005
VASANTRAO GANPATRAO MORE Vs. ZILLA PARISHAD SATARA
June 8, 2005
VASANTRAO RAGHO MAHALE Vs. STATE OF MAHARASHTRA
February 28, 2005
VASUDEO KISHAN CHANDELKAR Vs. SHANTBAI RAJARAM WANI
March 1, 2005
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