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Case Index
Title
Date
(MST.) GUNJAN DEVI Vs. DISTRICT/DEPUTY DIRECTOR OF CONSOLIDATION, SIDDHARTH NAGAR AND OTHERS
May 18, 2005
(MST.) KISMAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 1, 2005
(SMT.) AISHA BEGAM Vs. IIND A.D.J., BANDA AND ANOTHER
July 28, 2005
(SMT.) ASHA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 9, 2005
(SMT.) DURGA DEVI MAHESHWARI Vs. STATE OF U.P. AND OTHERS
January 5, 2005
(SMT.) HARJEET KAUR Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
October 21, 2005
(SMT.) NIRMALA Vs. STATE OF U.P. THROUGH SECRETARY, REVENUE AND OTHERS
March 10, 2005
(SMT.) PRAKASH RANI @ PRAKASHWATI Vs. VITH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS
November 16, 2005
(SMT.) PRITAM KAUR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SHAHJAHANPUR AND OTHERS
May 3, 2005
(SMT.) RAJJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH
May 17, 2005
(SMT.) RAM SANWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDHARTH NAGAR AND OTHERS
February 18, 2005
(SMT.) SHANTA KUMARI Vs. BOARD OF REVENUE, U.P., LUCKNOW AND OTHERS
April 13, 2005
(SMT.) TAHMINA HABIB Vs. ADDITIONAL DISTRICT JUDGE AND SPECIAL JUDGE (E.C. ACT), BANDA AND OTHERS
May 13, 2005
A BAINES Vs. MANAGER ADARSH KANYA PATHSHALA NAINAGARH NAGRA JHANSI
August 23, 2005
A H S PROJECTS PVT LTD Vs. STATE OF U P
July 18, 2005
A H WHEELER Vs. UNION OF INDIA
March 23, 2005
A K SINGH Vs. STATE OF U P
January 27, 2005
A N KHARE Vs. CHAIRMAN U P STATE ELECTRICITY BOARD LUCKNOW
September 6, 2005
A SHANKAR SHUKLA Vs. INSPECTOR GENERAL OF POLICE ALLAHABAD RANGE ALLAHABAD
May 18, 2005
AAFTAB AHMAD Vs. MOHD SOYEB
July 11, 2005
AAR BEE ENTERPRISES PROPRIETOR AAR BEE CONTAINERS PVT LTD Vs. GYAN SECURITY PRESS LIMITED A COMPANY INCORPORATED AND REGISTERED
October 26, 2005
ABDUL AZIZ Vs. A.D.J.
August 4, 2005
ABDUL GAFFAR Vs. STATE OF U P
May 27, 2005
ABDUL GAFOOR Vs. U P S R T C
November 24, 2005
ABDUL GHANI Vs. ABDUL MALIK
December 22, 2005
ABDUL HAMID @ IDDOO Vs. XTH ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
December 22, 2005
ABDUL HUSAIN ALIAS SONI Vs. STATE OF U P
May 24, 2005
ABDUL JABBAR Vs. ADDL. COMMISSIONER (ADMN.), MEERUT AND OTHERS
February 16, 2005
ABDUL MAJID Vs. COMMISSIONER OF INCOME TAX
May 10, 2005
ABDUL MALIK Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDDHARTH NAGAR AND OTHERS
March 10, 2005
ABDUL RAHIM Vs. XIITH ADDL DISTT JUDGE ALLAHABAD
July 28, 2005
ABDUL RAHMAN Vs. 5TH ADDITIONAL DISTRICT JUDGE FATEHPUR
October 21, 2005
ABDUL RAHMAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
January 17, 2005
ABDUL RASHID Vs. PYARI DEVI
May 19, 2005
Abdul Rehman Vs. Vth Addl. Distt.Judge,Fatehpur & Ors.
October 21, 2005
ABDUL SALAM Vs. MOHD YASEAN
May 30, 2005
ABDUL SALAM Vs. 1ST A.D.J.
May 12, 2005
ABDUL SHAKOOR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 18, 2005
ABHAI PAL SINGH Vs. STATE OF U P
March 4, 2005
ABHAI RAJ SINGH Vs. BANK OF BARODA
January 27, 2005
ABHAY NANDAN TRIPATHI LATE RAM BUJHARAT TRIPATHI Vs. STATE OF U P
April 19, 2005
ABHEY PAL SINGH Vs. STATE OF UTTAR PRADESH
March 4, 2005
ABHILAKH SINGH Vs. STATE OF U P
December 15, 2005
ABHINAV CHATURVEDI SHRI ASHOK CHATURVEDI Vs. MANGALIK CHEMICALS
August 17, 2005
ABHISHEK JAIN Vs. STATE OF U P
May 11, 2005
ACHARYA NARAD MUNI TRIGUNAYAT PANDIT NAND RAM PRINCIPAL Vs. DISTRICT INSPECTOR OF SCHOOLS
August 22, 2005
ACHCHHEY LAL Vs. IVTH ADDITIONAL DISTRICT JUDGE, GORAKHPUR AND OTHERS
December 12, 2005
ACHHAIBAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
December 15, 2005
Achhar Prasad Vs. Mangali
September 16, 2005
ACHHEY LAL Vs. STATE OF U P
January 27, 2005
ACHIN SINGHAL Vs. STATE OF U P
September 13, 2005
ADARE MADARSA ZIAUL-UL-UM A REGISTERED SOCIETY UNDER THE SOCIETIES REGISTRATION Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS AZAMGARH REGION AND MOHD ILTAF
February 4, 2005
ADARSH KUMAR TRIPATHI Vs. STATE OF UTTAR PRADESH
August 5, 2005
ADHUNIK SHIKSHA AND WELFARE SOCIETY Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS SHRI SANTOSH KUMAR GOEL
March 23, 2005
ADITYA DEV SINGH Vs. REGISTRAR CHHATRAPATI SAHUJI MAHARAJ UNIVERSITY
April 4, 2005
AFZAL ALI Vs. STATE OF U P
March 23, 2005
AHMAD Vs. IIIRD A D J SHAHJAHANPUR
October 21, 2005
AHMAD ASHRAF ZILANI Vs. PRINCIPAL SECRETARY NAGAR VIKAS LUCKNOW
September 30, 2005
AHMAD BHARTI Vs. CIVIL JUDGE JUNIOR DIVISION ROORKEE DISTRICT-HARIDWAR
December 13, 2005
AHMAD NATTHOO SUBEDAR SUMER Vs. III ADDL DISTRICT JUDGE JUDGE SMALL CAUSE COURT MUNSIF AND SHANTI DEVI
October 21, 2005
AHSAN Vs. MOHAMMED HUSAIN
March 10, 2005
AINUDDIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
January 28, 2005
AJAB NARAIN Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
October 17, 2005
AJAI KUMAR Vs. OFFICER IN CHARGE SAMYUKTA KARYALAYA DISTRICT MAGISTRATE AND STATE OF U P
April 8, 2005
AJAI KUMAR Vs. MUNNA LAL
May 26, 2005
AJAI KUMAR AND OTHERS Vs. A.D.J., LALITPUR AND ANOTHER
July 25, 2005
AJAI KUMAR SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
July 7, 2005
AJAI KUMAR TEWARI Vs. DEPUTY INSPECTOR GENERAL OF POLICE EST ALLAHABAD
July 21, 2005
AJAI PAL SINGH CHANDEL Vs. STATE OF UTTAR PRADESH
May 27, 2005
AJAI PASI AND OTHERS Vs. STATE OF U.P AND OTHERS
December 6, 2005
AJANTA TUBES LTD. Vs. BOARD OF REVENUE AT ALLAHABAD AND OTHERS
February 22, 2005
AJANTA UDYOG MANDAL VIDYALAY Vs. STATE OF U P
January 28, 2005
AJAY KUMAR LATE JHOONA LAL Vs. CHIEF MANAGING DIRECTOR BHARAT SANCHAR NIGAM LIMITED
November 17, 2005
AJAY KUMAR MISHRA Vs. JAI KUMAR MISHRA AND OTHERS
May 3, 2005
AJAY KUMAR SHUKLA Vs. STATE OF U P
January 11, 2005
Ajay Kumar Sonkar Vs. Uttar Pradesh Public Service Commission, Allahabad and others
November 9, 2005
AJAY KUMAR TRIPATHI Vs. HINDUSTAN AERONAUTICS LTD
November 21, 2005
AJAY PRATAP SINGH SRI LAL MAHENDRA SINGH Vs. SHRI A P VERMA CHIEF SECRETARY GOVERNMENT OF U P
February 23, 2005
AJEET KUMAR RAJPUT Vs. STATE OF U P
May 11, 2005
AJIT MEHROTRA Vs. SHYAM NARAIN MEHROTRA
November 24, 2005
AJIT RAM Vs. DISTRICT INSPECTOR OF SCHOOLS JOINT DIRECTOR OF EDUCATION AZAMGARH REGION STATE
October 17, 2005
AJIT SINGH Vs. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE DEPUTY INSPECTOR GENERAL
September 8, 2005
AKASH CHATURVEDI S O SHRI RADHE SHYAM CHATURVEDI Vs. STATE OF U P
December 19, 2005
AKBARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MORADABAD AND OTHERS
April 1, 2005
AKHIL KUMAR Vs. IST A.D.J., RAMPUR AND OTHERS
October 3, 2005
AKHILESH KUMAR CHAUBEY Vs. STATE OF U P
July 4, 2005
AKHLAQ Vs. STATE OF U P
October 7, 2005
AKHTAR Vs. DISTRICT JUDGE
November 23, 2005
AKHTAR Vs. STATE OF U P AND G L VERMA
April 26, 2005
AKINCHAN SHARMA Vs. STATE OF U P
September 5, 2005
ALAKH PRAKASH Vs. RAM KUMAR AND OTHERS
April 21, 2005
ALAM Vs. STATE OF U P
September 28, 2005
ALEY HAIDER SHABBIR ALI Vs. DEPUTY COMMISSIONER CUSTOMS ICD UNION OF INDIA UOI
September 15, 2005
ALI HASAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
November 25, 2005
ALI JABED Vs. UNION OF INDIA
February 4, 2005
ALI SHER Vs. MOHD INAM
December 20, 2005
ALIM Vs. STATE OF U P
September 9, 2005
ALIMUDDIN Vs. XIITH ADDITIONAL DISTRICT AND SESSIONS JUDGE
March 31, 2005
ALKA SINGH SHRI R K SINGH Vs. MADHU TANDON PRINCIPAL AIR FORCE SCHOOL P SHUBHPRIYA FLIGHT LIEUTINANT
February 9, 2005
ALL INDIA RESEARCH & DEVELOPMENT ORGANISATION OF ELECTRO HOMEOPATHY SYSTEM AND ANOTHER Vs. UNION OF INDIA AND OTHERS
November 21, 2005
ALL INDIA TRADE UNION CONGRESS UNIT HOTEL Vs. DIRECTOR GENERAL E S I CORPORATION
May 6, 2005
ALLAH RAKHA AND ANOTHER Vs. IIIRD ADDITIONAL DISTRICT JUDGE, BAREILLY AND OTHERS
September 22, 2005
ALLAH TAALA Vs. MAYA DEVI
July 19, 2005
ALLAHABAD DEVELOPMENT AUTHORITY Vs. DISTRICT CONSUMER PROTECTION FORUM
November 28, 2005
ALLAHABAD DEVLOPMENT AUTHORITY Vs. DISTRICT COUNSUMER PROTECTION FORUM
September 28, 2005
ALLAHABAD WIRE DRAWING INDUSTRIES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER ASSESSMENT 7 TRADE TAX DEPUTY COMMISSIONER
April 29, 2005
ALOK AWASTHI Vs. STATE OF U P
November 22, 2005
ALTAF Vs. STATE OF U.P.
May 23, 2005
AMAN ALIAS PAPPU Vs. STATE OF U.P.
October 4, 2005
AMAN SINGH Vs. STATE OF U P
May 9, 2005
AMAN SINGH Vs. STATE OF U P
May 12, 2005
AMAR JYOTI INDUSTRIES Vs. COMMISSIONER OF SALES TAX
October 28, 2005
AMAR NATH GUPTA Vs. STATE OF U P
July 8, 2005
AMAR SINGH SHRI RAM BHAROSEY LAL Vs. DISTRICT JUDGE
May 25, 2005
AMARUNISA Vs. MOHAMMAD ASLAM
October 5, 2005
AMARWATI Vs. XITH A D J MORADABAD
May 26, 2005
AMBESH BALWAPURI Vs. CONTINENTAL CARBON INDIA LTD
October 28, 2005
AMIN ULLAH SOCHAN SHEIKH EJAJ AHMAD SOCHAN SHEIKH Vs. DIRECTOR AYURVEDIC AND UNANI SERVICES REGIONAL AYURVEDIC EVAM UNANI OFFICER
April 6, 2005
AMIR AHMAD Vs. STATE OF U P
October 4, 2005
AMIT Vs. RAM MOHAN SAHGAL AND OTHERS
July 20, 2005
AMIT KUMAR Vs. STATE OF U P
February 4, 2005
AMIT MISRA Vs. STATE OF U P
January 3, 2005
AMIT SINGH Vs. CHAUDHARY CHARAN SINGH UNIVERSITY
September 30, 2005
AMITY BUSINESS SCHOOL AND ANOTHER Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND OTHERS
December 23, 2005
AMJAD HUSAIN ANSARI Vs. FIRST ADDITIONAL JUDGE (S.C.C), KANPUR NAGAR AND OTHERS
October 28, 2005
AMNA BEGUM (SMT) AND OTHERS Vs. SMT. SHAMINIA KHATOON AND OTHERS
August 5, 2005
AMOD PRAKASH GUPTA Vs. SENIOR DIVISIONAL MANAGER L I C OF INDIA
March 21, 2005
AMRENDRA SINGH Vs. STATE OF U P
October 21, 2005
AMRISH ALIAS CHHUNNU Vs. STATE OF U P
July 7, 2005
AMRIT BANASPATI COMPANY LIMITED Vs. COMMISSIONER OF TRADE TAX
October 21, 2005
AMRITRAJ S PUNAMIYA, HUF Vs. ITO, WARD 24(15)
May 3, 2005
ANAND GRAMODYOG SAMITI Vs. COMMISSIONER OF TRADE TAX
May 25, 2005
ANEES S O KALLOO KHAN Vs. STATE OF U P
October 5, 2005
Angreiz Singh Vs. Gaon Sabha
April 25, 2005
ANGREJ SINGH Vs. STATE OF U P
May 13, 2005
ANIL ARORA Vs. ARORA ALUMINIUM AND ALLIED WORKS P LTD
August 30, 2005
ANIL KUMAR Vs. KUSUM KANAUJIYA
June 12, 2005
ANIL KUMAR Vs. STATE OF U P
April 1, 2005
ANIL KUMAR Vs. STATE OF U P
March 16, 2005
ANIL KUMAR Vs. STATE OF U P
February 4, 2005
ANIL KUMAR Vs. STATE OF U P
December 24, 2005
ANIL KUMAR Vs. KUSUM KANAUJIYA
December 6, 2005
ANIL KUMAR AND OTHERS Vs. BOARD OF REVENUE, U.P. AT MEERUT AND OTHERS
August 8, 2005
ANIL KUMAR DIXIT Vs. MAYA TRIPATHI
December 5, 2005
ANIL KUMAR GUPTA Vs. STATE OF U P
January 20, 2005
ANIL KUMAR PATHAK Vs. STATE OF U P
September 26, 2005
ANIL KUMAR SINGH ANIL SINGH RUDRA PRATAP SINGH Vs. STATE OF U P
April 21, 2005
ANIL KUMAR SRIVASTAVA SRI SOHARAT LAL SRIVASTAVA Vs. ADDITIONAL DIRECTOR MEDICAL HEALTH AND FAMILY WELFARE CHIEF MEDICAL OFFICER
April 25, 2005
ANIL KUMAR TARA CHAND IN JAIL Vs. STATE OF U P
November 24, 2005
ANIL KUMAR VERMA Vs. VINAY LAXMI AND ANOTHER
December 19, 2005
ANIL MALIK Vs. INFRASTRUCTURE DEVELOPMENT FINANCE CO
January 17, 2005
ANIL RICE MILL Vs. THE COMMISSIONER OF INCOME TAX
July 11, 2005
ANISUN NISA AZMI SHRI ABDUL AHAD AZMI Vs. DISTRICT INSPECTOR OF SCHOOLS ZONAL HIGHER EDUCATION OFFICER STATE OF U P
March 21, 2005
ANJU NAGAR Vs. CHAIRMAN COUNSELLING BOARD C P M T 2004
June 13, 2005
ANKUR INDUSTRIAL GASES P LTD Vs. COMMISSIONER OF TRADE TAX
January 7, 2005
ANOOP KUMAR Vs. STATE OF U P
January 10, 2005
ANOOP SINGH Vs. DISTRICT COLLECTOR DISTRICT MAGISTRATE
November 22, 2005
ANSAL HOUSING AND CONSTRUCTION LIMITED Vs. STATE OF U P
December 21, 2005
ANSUIYA DULARE Vs. STATE OF UTTAR PRADESH
May 25, 2005
ANUBHAV CHAK ALIAS LALLA Vs. STATE OF U P
August 31, 2005
ANUGRAH NARAIN SINGH Vs. STATE OF U P MINISTRY OF NAGAR VIKAS ANUBHAG 4
December 22, 2005
ANUPAM DIKSHIT SRI LAXMI KANT DIXIT READER DEPARTMENT OF BOTANY Vs. REGISTRAR ALLAHABAD UNIVERSITY AND VICE CHANCELLOR ALLAHABAD UNIVERSITY
September 21, 2005
ANUPAM SAHKARI AVAS SAMITI LTD. Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 4, LUCKNOW AND ANOTHER
March 11, 2005
ANURAG BOARD AND MILLS P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER MEERUT
January 5, 2005
ANURAG ROADLINES Vs. COMMISSIONER OF TRADE TAX
January 5, 2005
ANURAG TRIPATHI Vs. STATE OF U P
April 25, 2005
APMANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
March 17, 2005
ARCHANA GOEL Vs. DISTRICT JUDGE ALLAHABAD
August 4, 2005
ARCHANA GUPTA Vs. LUCKNOW DEVELOPMENT AUTHORITY
January 27, 2005
ARCHANA MISHRA Vs. STATE OF U P
March 17, 2005
ARCHANA SRIVASTAVA Vs. STATE OF U P
February 9, 2005
ARSHAD JAMIL Vs. STATE OF UTTARANCHAL
December 23, 2005
ART PRESS AND STATIONERY MART JHANSI Vs. BRIJ MOHAN LAL ARORA
May 2, 2005
ARUN KUMAR Vs. INDIRA
February 9, 2005
ARUN KUMAR Vs. INDIRA
September 2, 2005
ARUN KUMAR Vs. STATE OF U P
December 4, 2005
ARUN KUMAR JAIN H U F Vs. SRI HARI WIRE
May 10, 2005
ARUN KUMAR MAKKHAN LAL Vs. STATE OF UTTAR PRADESH
April 12, 2005
ARUN KUMAR SHARMA Vs. STATE OF U P AND REENA DAUGHTER OF SHRI SATVEER SINGH WIFE OF ARUN KUMAR
May 20, 2005
ARUN KUMAR SINGH Vs. STATE OF U P
July 8, 2005
ARUN KUMAR SINGH Vs. STATE OF U P
October 19, 2005
ARUN KUMAR SINGH Vs. STATE OF U.P.AND ANOTHER
April 7, 2005
ARUN KUMAR SRIVASTAVA Vs. UNION OF INDIA UOI
August 9, 2005
ARUN KUMAR SRIVASTAVA Vs. R.C. AND E.O.-I
May 17, 2005
ARUN MAINI Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
May 10, 2005
ARUN PRAKASH Vs. CHAIRMAN RAILWAY BOARD
May 4, 2005
ARUNA PATEL Vs. STATE OF U P
September 3, 2005
ARVIND KUMAR DUBE Vs. STATE OF U P
March 17, 2005
ARVIND KUMAR SINGH RAMANAND SINGH Vs. STATE OF UTTAR PRADESH
November 28, 2005
ARVIND SINGH Vs. VITH A D J GHAZIPUR
November 16, 2005
ARVIND SINGH LATE HARIDWAR SINGH PROPRIETOR OF PUJA TENT HOUSE Vs. STATE OF U P
March 18, 2005
ARYA MAHILA HITKARINI MAHA PARISAD Vs. REGISTAR BANNARAS HINDU UNIVERSITY
September 21, 2005
ASADULLA Vs. STATE OF U P
December 23, 2005
ASHA DEVI Vs. STATE OF U P
November 14, 2005
ASHA WIDOW OF LATE HARPAL SINGH Vs. U P STATE SUGAR CORPORATION LTD
December 2, 2005
ASHAGAR ALI Vs. ADMINISTRATOR NAGAR MAHA PALIKA MUKHYA NAGAR ADHIKARI NAGAR MAHA PALIKA
November 10, 2005
ASHARFI CHAUDHARI Vs. VISHWANATH ALIAS VISHRAM RAJIT GANGARAM MAHABAL
February 23, 2005
ASHEESH KUMAR Vs. STATE OF U P
August 9, 2005
ASHFAQ AHMAD Vs. STATE OF U.P. AND OTHERS
April 27, 2005
ASHISH KUMAR SHAH Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 14, VARANASI AND OTHERS
October 27, 2005
ASHOK KUMAR Vs. D I G C R P F GROUP CENTRE
December 6, 2005
ASHOK KUMAR AGARWAL Vs. STATE OF U P
December 21, 2005
ASHOK KUMAR ALIAS MAKHAN Vs. JUGAL KISHORE
August 16, 2005
ASHOK KUMAR CHATURVEDI Vs. UNION OF INDIA
October 26, 2005
ASHOK KUMAR GUPTA LATE VINDHYACHAL PRASAD GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS THE COMMITTEE OF MANAGEMENT OF SATASI INTER
September 29, 2005
ASHOK KUMAR PANDEY Vs. STATE OF U P
August 3, 2005
ASHOK KUMAR PRADUMAN KUMAR ASHOK KUMAR Vs. TRADE TAX OFFICER
September 9, 2005
ASHOK KUMAR RAI Vs. SRI PRADEEP KUMAR AT PRESENT POSTED AS DISTRICT INSPECTOR OF SCHOOLS
September 6, 2005
ASHOK KUMAR RAM MURAT Vs. D I G C R P F
December 16, 2005
ASHOK KUMAR S O SHRI RAM NARESH Vs. STATE OF U P
May 25, 2005
ASHOK KUMAR SINGH Vs. ADDITIONAL DISTRICT JUDGE
February 1, 2005
Ashok Kumar Singh Vs. State of U.P. and others Opposite parties
September 5, 2005
ASHOK KUMAR SINGH AND OTHERS Vs. DISTRICT MAGISTRATE/DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
April 13, 2005
ASHOK KUMAR SRIVASTAVA Vs. U P PUBLIC SERVICES TRIBUNAL STATE OF U P
November 18, 2005
ASHOK KUMAR YADAV Vs. STATE OF U P
October 20, 2005
ASHOK RAM PRAKASH AGNIHOTRI Vs. STATE OF U P
May 20, 2005
ASHOK SINGH Vs. NIZAMUL ISLAM ALIAS MUSA
February 25, 2005
ASHOK SINGH Vs. STATE OF U P
December 1, 2005
ASHOK SINGHAL Vs. STATE OF U P
February 1, 2005
ASHOK SINGHAL Vs. STATE OF U P
January 2, 2005
ASHOK YADAV SHRI JALI PRASAD YADAV Vs. STATE OF U P
September 29, 2005
ASHUTOSH DWIVEDI HARIBANSH DWIVEDI Vs. STATE OF U P
September 9, 2005
ASHUTOSH SHARMA Vs. STATE OF U.P. AND OTHERS
September 14, 2005
ASHWANI KUMAR JAIN Vs. CESTAT
November 9, 2005
ASHWANI KUMAR SHUKLA Vs. HONBLE KULADHAPATI, NARENDRA DEV UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
June 27, 2005
ASHWANI KUMAR TRIPATHI Vs. STATE OF U P
May 25, 2005
ASHWINI KUMAR TIWARI Vs. STATE OF U.P. AND ORS.
November 7, 2005
ASIBARAN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND OTHERS
December 7, 2005
Asif Mohd.Khan Vs. State of U.P.
November 4, 2005
ASIQUN NABI Vs. XTH ADDITIONAL DISTRICT JUDGE
May 18, 2005
ASMA BANO ALIAS BANDANA Vs. STATE OF U P
January 6, 2005
ASRAR AHMAD Vs. STATE OF U P
August 9, 2005
ASSOCIATE CEMENT COMPANIES LIMITED Vs. COMMISSIONER OF TRADE TAX
August 30, 2005
ATEE MOHAMMAD MUNSHI AKHTAR SAMEEDA HUKUM CHANDRA Vs. STATE OF U P
August 4, 2005
ATEEQ AHMAD Vs. VTH A D J
July 8, 2005
ATIF ALI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
December 12, 2005
ATIQ Vs. STATE OF U P
August 9, 2005
ATMA RAM Vs. DISTRICT MAGISTRATE HARIDWAR
September 23, 2005
ATUL AWASTHI MASTER Vs. IST ADDITIONAL DISTRICT JUDGE ALLAHABAD
August 25, 2005
ATUL KRISHNA GOEL Vs. SPECIAL JUDGE MATHURA
May 27, 2005
ATUL TRADERS Vs. INCOME TAX OFFICER
July 14, 2005
AUTO CENTRE Vs. STATE OF UTTAR PRADESH
May 12, 2005
AUTO TRADING COMPANY THROUGH ITS PARTNER DHARAMVIR Vs. COMMISSIONER OF TRADE TAX
October 17, 2005
AVNEET SINGH Vs. STATE OF U P
August 22, 2005
AWADH RAJ Vs. GULAB SINGH
January 4, 2005
AWADHESH Vs. STATE
July 27, 2005
AWADHESH KUMAR TEWARI Vs. STATE OF U P
December 6, 2005
AWADHOO (DEAD) THROUGH LRS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAHARAJGANJ AND OTHERS
February 23, 2005
AYASHA KHATOON Vs. STATE OF U P
January 9, 2005
AYASHA KHATUN Vs. STATE OF U P
September 1, 2005
AYODHYA PRASAD Vs. STATE OF U P
May 27, 2005
AYODHYA PRASAD GUPTA Vs. PRATAP CHANDRA MEHRA
May 23, 2005
AYODHYA SINGH Vs. ORIENTAL BANK OF COMMERCE NEW DELHI
July 12, 2005
AYUB Vs. STATE OF U P
May 27, 2005
AYUB AHMAD ZAHOOR AHMAD Vs. STATE OF U P
September 22, 2005
AZIZ ULLAH LATE SIDDIQULLAH Vs. STATE OF U P
April 25, 2005
AZIZUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 1, 2005
AZIZUR RAHMAN Vs. SECRETARY U P HIGHER EDUCATION SERVICES COMMISSION ALLAHABAD
October 7, 2005
B C SHARMA Vs. M L BHALLA
March 11, 2005
B D AGARWAL AND COMPANY Vs. COMMISSIONER OF SALES TAX
August 29, 2005
B K JAIN Vs. STATE OF U P
December 22, 2005
B M VYAS S O MAHENDER BHAI VYAS MANAGING DIRECTOR GUJARAT Vs. STATE OF U P CHIEF JUDICIAL MAGISTRATE ADDITIONAL SESSION JUDGE ASHOK
May 13, 2005
BABA JODHPURI ALIAS JYOTI SWARUP ANAND Vs. STATE
September 15, 2005
BABLOO Vs. STATE OF U P
September 13, 2005
BABLOO ALIAS DORI LAL Vs. STATE OF U P
November 8, 2005
BABOO LAL Vs. SHIV KUMARI
February 25, 2005
BABU Vs. UNION OF INDIA
January 28, 2005
BABU Vs. IXTH ADDITIONAL DISTRICT JUDGE AND OTHERS
October 7, 2005
BABU LAL Vs. DIRECTOR OF INCOME-TAX
March 9, 2005
BABU LAL SINGH Vs. MANAGING DIRECTOR U P STATE AGRO INDUSTRIAL CORPORATION LTD
February 15, 2005
BABU LAL THAKUR Vs. STATE OF U P
September 12, 2005
BABU RAM Vs. STATE OF U P
February 25, 2005
BABU RAM Vs. VTH ADDITIONAL DISTRICT JUDGE
May 3, 2005
BABU RAM Vs. UNION OF INDIA AND ORS.
October 25, 2005
BABU SINGH Vs. STATE
November 24, 2005
BABU SINGH Vs. STATE OF U P
December 7, 2005
BABURAM AND ANOTHER Vs. XLTH ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
December 19, 2005
BACHAN SINGH Vs. STATE OF U.P.
February 9, 2005
BACHANU YADAV Vs. STATE OF U P
January 18, 2005
BADAN SINGH Vs. STATE OF U P
May 17, 2005
BADLOO RAM SWAROOP AND RAM SINGH ALL SONS OF PRASHAD IN JAIL Vs. STATE OF U P
February 4, 2005
BADRI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
May 6, 2005
BADRI NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 11, 2005
BADRI NARAIN Vs. D D C JAUNPUR
November 3, 2005
BADRI PRASAD KEDAR NATH SARRAF Vs. COMMISSIONER OF INCOME TAX
September 9, 2005
BADRI PRASAD KEDAR NATH SARRAF Vs. COMMISSIONER OF INCOME TAX
August 9, 2005
BAHADUR SINGH Vs. STATE OF U P
February 28, 2005
BAHADUR SINGH Vs. P K DOBHAL
January 3, 2005
BAITULLAH PRADHAN Vs. STATE OF U P
July 15, 2005
BAL GOVIND Vs. STATE ELECTION COMMISSIONER PANCHAYAT U P LUCKNOW
August 11, 2005
Bal Krishna Vs. Suraj Pal
January 3, 2005
BALAK RAM AND OTHERS Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
February 23, 2005
BALBHADRA PANDEY Vs. GENERAL MANAGER N INDIAN TELEPHONE INDUSTRIES
February 18, 2005
BALBIR SINGH Vs. CHIEF OF THE ARMY STAFF THROUGH OIC LEGAL CELL, ALLAHABAD AND OTHERS
May 4, 2005
BALDEO SINGH Vs. R.C AND E.O. KANPUR AND OTHERS
December 13, 2005
BALDEV RAJ Vs. RAKESH KUMAR MITTAL
July 7, 2005
BALDEV SINGH Vs. STATE OF U P
December 22, 2005
BALESHWAR NATH BHARGAVA Vs. DISTT JUDGE SAHARANPUR
July 12, 2005
BALESHWAR NATH BHARGAVA Vs. DISTRICT JUDGE AND OTHERS
December 7, 2005
BALVEER SINGH YADAV Vs. STATE OF U P
May 11, 2005
BALWANT Vs. STATE OF U P
May 14, 2005
BALWANT Vs. STATE OF U P
September 1, 2005
BALWANT CHANDRA PAL BOTH NEM CHAND Vs. STATE OF U P
May 4, 2005
Balwant Singh Vs. Ram Singh
March 17, 2005
BALWANT VIDYAPEETH RURAL INSTITUTE Vs. SHRI DEVRAJ SINGH S O SHRI LEKHPAL SINGH
September 7, 2005
BANARASI Vs. SAVITRI UPADHYAY
March 16, 2005
BANK LTD Vs. ASHISH SAXENA
November 9, 2005
BANK OF BARODA Vs. STATE OF U P
March 21, 2005
BANSAL SHAREVESTS SERVICES LIMITED Vs. COMMISSIONER OF INCOME TAX-II
April 7, 2005
BANSHI LAL CHADDHA Vs. ANIL PRAKASH NIGAM
February 2, 2005
BANSHIDHAR Vs. IIIRD ADDITIONAL DISTRICT JUDGE, ALIGARH AND OTHERS
October 24, 2005
BANSI LAL Vs. MANAGER, MODERN METAL INDUSTRIES
March 7, 2005
BANWARI LAL SRI MOHAN Vs. PRESCRIBED OFFICER LABOUR COURT AND G E C ALSTOM LTD
June 10, 2005
BAPU LAL MANSUKH LAL THAKKAR MANSUKH LAL THAKKAR CENTRAL Vs. ADDITIONAL DISTRICT JUDGE
July 6, 2005
BASANT KUMAR JOSHI AND OTHERS Vs. KRISHNA DEVI AND OTHERS
August 4, 2005
BASANT LAL Vs. SPECIAL JUDGE-CUM-ADDITIONAL DISTRICT AND SESSIONS JUDGE, MATHURA AND OTHERS
January 11, 2005
BASHIR AHMAD KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 31, 2005
BASTI SUGAR MILLS CO LTD Vs. STATE OF U P
March 7, 2005
BASUDEO PRASAD Vs. PRESCRIBED AUTHORITY
May 12, 2005
BATULAN Vs. STATE OF U P
May 16, 2005
BAURA Vs. STATE OF U P
February 25, 2005
BECHAN LAL AGARWAL Vs. DISTRICT JUDGE AZAMGARH
August 16, 2005
Beena Pandey Vs. State of U.P. and others
December 9, 2005
BEGUM Vs. STATE OF U P
July 15, 2005
BEGUM SHANTI TUFAIL AHMAD KHAN Vs. STATE
June 12, 2005
BEGUM SHANTI TUFAIL AHMAD KHAN Vs. JALAUDDIN S O BADRUDDIN
December 6, 2005
BHABHUTI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
April 5, 2005
Bhagani Devi Vs. State
May 30, 2005
BHAGAT SINGH Vs. STATE OF U P
October 5, 2005
BHAGWAN DEEN VERMA Vs. STATE OF U P
July 6, 2005
BHAGWAN LAL KISHAN RATHORE Vs. STATE OF U P
August 31, 2005
BHAGWAN PARASNATH DIGAMBAR JAIN TEMPLE SITAPUR Vs. STATE OF U P
December 19, 2005
BHAGWAN PRASAD AGARWAL Vs. COMMISSIONER OF INCOME TAX AND THE INCOME TAX OFFICER
December 14, 2005
BHAGWANA SINGH Vs. STATE OF U P
November 4, 2005
BHAGWANA SINGH AND NAURANG BOTH SONS OF KALLU SINGH Vs. STATE OF U P
April 11, 2005
BHAGWATI PRASAD RAM CHARAN MOTI RAM NARPAT SINGH Vs. BOARD OF REVENUE
July 28, 2005
BHAI LAL Vs. BHAIYA RAM AND OTHERS
December 20, 2005
BHAIRONJI SUGAR INDUSTRIES Vs. CHIEF COMMISSIONER OF INCOME TAX
February 9, 2005
BHAIYALAL SHYAM BEHARI Vs. COMMISSIONER OF INCOME TAX
January 19, 2005
BHAN PRAKASH Vs. IVTH ADDL D J
September 6, 2005
BHANU PRATAP SINGH ABINASH CHANDRA SINGH CHANDEL Vs. COMMISSIONER CHITRAKOOT DHAM MANDAL
April 19, 2005
BHANWAR PAL SINGH SRI GENDA LAL SINGH Vs. STATE OF U P
July 18, 2005
BHARAT AUTO CENTER Vs. COMMISSIONER OF INCOME TAX
July 8, 2005
BHARAT LAL Vs. STATE OF U P
September 3, 2005
BHARAT LAL LATE BAHRAICH EXECUTIVE ENGINEER CONSTRUCTION DIVISION Vs. STATE OF U P
March 9, 2005
BHARAT RICE MILLS Vs. COMMISSIONER OF INCOME TAX
May 9, 2005
BHARAT SINGH ALIAS BABOO SHRI MATADEEN Vs. D D C
January 25, 2005
BHASHENDRA Vs. STATE OF U P
January 25, 2005
BHASKAR PARASHARI Vs. BOARD OF DIRECTORS ALIGARH GRAMIN BANK ALIGARH
January 3, 2005
BHASKAR PARASHARI S O SRI DEO NARAIN PARASHARI Vs. BOARD OF DIRECTORS ALIGARH GRAMIN BANK AND CHAIRMAN ALIGARH GRAMIN BANK
March 1, 2005
BHEEM RAO AMBEDKAR DEGREE COLLEGE Vs. STATE OF UTTAR PRADESH
February 25, 2005
BHIKAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 31, 2005
BHIMRAO AMBEDKAR SHIKSHA SAMITI Vs. STATE OF UTTAR PRADESH
September 5, 2005
BHISHAMBHAR DAYAL GUPTA Vs. VISITOR PRESIDENT OF INDIA ALIGARH MUSLIM UNIVERSITY
August 16, 2005
BHOLA AND ANOTHER Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
October 3, 2005
BHOLA AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
July 4, 2005
BHOLA HARI BANSH RAM Vs. DISTRICT INSPECTOR OF SCHOOLS PRABANDH SANCHALAK TULSI DAS INTER COLLEGE
September 6, 2005
BHRIGU NATH Vs. STATE OF U P
September 20, 2005
BHUDEO GUPTA Vs. ADDL DISTRICT JUDGE
August 12, 2005
Bhup Ram (Dead)/Ram Kumar Vs. Laxman Prasad & Ors.
July 27, 2005
BHUPAL SINGH JAIN Vs. RENT CONTROL & EVICTION OFFICER, MATHURA AND OTHERS
September 22, 2005
BHUPENDRA KUMAR MISRA L P MISRA Vs. MANAGING DIRECTOR UTTAR PRADESH FINANCIAL CORPORATION AND ASSISTANT GENERAL
December 6, 2005
BHUPESH CHANDRA JOSHI Vs. MUKHTAR ALAM ALIAS GUDDU
October 29, 2005
BHUREY Vs. STATE
May 27, 2005
BHURI SINGH RAMJI LAL KASHYAP Vs. GENERAL MANAGER APPELLATE AUTHORITY KANARA BANK DEPUTY GENERAL MANAGER
November 16, 2005
BHUVENDRA KUMAR GHASI RAM Vs. STATE OF U P
August 8, 2005
BHUWNESH Vs. STATE OF U P
December 2, 2005
BIHARI NATTHU Vs. STATE OF UTTAR PRADESH
July 14, 2005
BIHASU YADAV Vs. POST MASTER MAU NATH BHANJAN
April 12, 2005
BIHASU YADAV Vs. POST MASTER MAU NATH BHANJAN
December 4, 2005
BIJENDRA Vs. CONSOLIDATION OFFICER, SAHARANPUR AND OTHERS
February 2, 2005
BIJENDRA TIWARI Vs. STATE OF U P
September 9, 2005
BIJLI COTTON MILLS Vs. COMMISSIONER OF TRADE TAX
September 30, 2005
BILASH CHAND JAIN Vs. IIND ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
July 22, 2005
BILLAR BADRI PRASAD Vs. STATE OF U P
November 25, 2005
BIMAL KISHORE PALIWAL Vs. IV ADDL DISTT AND SESSIONS JUDGE MUZAFFAR NAGAR
February 18, 2005
BINA PANDEY DAUGHTER OF LATE GIRISH NATH PANDEY Vs. STATE OF U P
December 9, 2005
BINDESHWARI AND ANOTHER Vs. UP
July 28, 2005
BINDU DEVI MAHENDRA PRASAD AND SONU MINOR Vs. IST ADDITIONAL DISTRICT JUDGE MAHENDRA PRASAD MOTI LAL
September 12, 2005
BIPIN PRAKASH Vs. HIGH COURT OF JUDICATURE
November 21, 2005
BIR BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
September 13, 2005
BIRENDRA NATH RAI Vs. DISTRICT INSPECTOR OF SCHOOLS THE COMMITTEE OF MANAGEMENT J M R INTER
November 9, 2005
BISHAMBHAR DAYAL GUPTA Vs. VISITOR PRESIDENT OF INDIA
August 18, 2005
BISHAN CHANDRA AGRAWAL Vs. STATE OF UTTAR PRADESH
March 18, 2005
BISHAN CHANDRA GUPTA SRI SALIG RAM GUPTA Vs. CANARA BANK A GOVERNMENT OF INDIA
October 6, 2005
BISHAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 28, 2005
BISHUN DAYAL Vs. STATE OF U P
December 23, 2005
BITHAL DAS MODI Vs. COMMISSIONER OF INCOME TAX
February 1, 2005
BITOLA DEVI Vs. DIST. JUDGE, MIRZAPUR
October 24, 2005
BOARD OF DIRECTORS ALLAHABAD AGRICULTURAL INSTITUTE A SOCIETY REGISTERED UNDER Vs. INDUSTRIAL TRIBUNAL SECRETARY GOVERNMENT OF UTTAR PRADESH LABOUR
August 18, 2005
BOARD OF REVENUE Vs. PRASIDH NARAIN UPADHYAY MAHESH UPADHAYA
December 2, 2005
BOPATI Vs. BOARD OF REVENUE, U.P. AND OTHERS
May 12, 2005
BRAHAM KUMAR AND OTHERS Vs. RAJA RAM AND OTHERS
November 24, 2005
BRAHAM PAL SINGH Vs. DISCIPLINARY AUTHORITY SENIOR MANAGER P UNION BANK OF INDIA JALLANDHAR
September 7, 2005
BRAHM DUTT TRIPATHI Vs. STATE OF U P
June 3, 2005
BRAHMA DEO Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
January 17, 2005
BRAHMA DEO PATHAK AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
July 11, 2005
BRAHMA DEVI Vs. KALI CHARAN GUPTA
July 25, 2005
BRAHMPAL SINGH Vs. JOINT DIRECTOR CONSOLIDATION, DEHRADUN, SAHARANPUR, CAMP MEERUT AND OTHERS
May 19, 2005
BRAMH LAL Vs. STATE OF U P
September 1, 2005
BRAMHA DEVI ALIAS BIRMA DEVI Vs. IXTH ADDITIONAL DISTT JUDGE BULANDSHAHR
May 17, 2005
BRIJ BHUSHAN SHARMA Vs. STATE OF U P
September 9, 2005
BRIJ BHUSHAN SINGH Vs. REGIONAL HIGHER EDUCATION OFFICER DISTRICT INSPECTOR OF SCHOOLS ACCOUNTS
May 5, 2005
BRIJ LAL YADAV SRI CHANDRABALI YADAV Vs. INDIAN OIL CORPORATION LTD
November 22, 2005
BRIJ MOHAN AGGARWAL Vs. STATE OF U P
February 16, 2005
BRIJ PAL SHARMA Vs. SUKARMA DEVLOPERS PVT LTD
May 27, 2005
BRIJENDRA SINGH Vs. IIIRD A D J AGRA
April 1, 2005
BRIJESH KUMAR TRIPATHI Vs. STATE OF U P
November 21, 2005
BRIJESH SINGH Vs. STATE OF U P
September 2, 2005
BRIJPAL SINGH BARGOTI MISAL SINGH Vs. STATE OF U P
March 15, 2005
BRITISH INDIA CORPORATION LTD Vs. SRI D R DOGRA
November 22, 2005
BUDDHU Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
September 1, 2005
BUDHAEE Vs. COLLECTOR FATEHPUR
April 19, 2005
BUDHI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
December 23, 2005
BUDHWA Vs. STATE OF U P
May 26, 2005
BUDHWA Vs. STATE OF U P
November 23, 2005
BULAKI Vs. STATE OF U P
March 14, 2005
BULK EXPLOSIVES LIMITED Vs. BHARAT EXPLOSIVES LIMITED A PUBLIC LIMITED COMPANY
December 21, 2005
C B TRIPATHI Vs. STATE OF U P
September 7, 2005
CANTONMENT BOARD Vs. MADHO PRASAD YADAV
April 5, 2005
CARBON CRAFTS PVT. LTD Vs. STATE OF U P
December 13, 2005
CATTLE FEED PLANT PRADESHIK COOPERATIVE DAIRY FEDERATION LIMITED Vs. COMMISSIONER TRADE TAX
May 4, 2005
CEEKAY ASSOCIATES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
February 23, 2005
CHABI NATH Vs. STATE OF U P
March 17, 2005
CHAIRMAN U P STATE ROAD TRANSPORT CORPORATION AND THE REGIONAL MANAGER Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL SPECIAL JUDGE N D P S ACT
July 20, 2005
CHAIRMAN UTTAR PRADESH JAL NIGAM AND EXECUTIVE ENGINEER TRITIYA SHAKHA U P Vs. STATE OF U P
May 10, 2005
CHAIRMAN-CUM-MANAGING DIRECTOR FERTILIZER CORPORATION OF INDIA LIMITED Vs. REGIONAL LABOUR COMMISSIONER CENTRAL AND APPELLATE AUTHORITY
May 26, 2005
CHAMAN LAL JAIN Vs. STATE OF UTTAR PRADESH
July 5, 2005
CHAMELI AND ANOTHER Vs. RAM PAL SINGH
March 30, 2005
CHAMPA Vs. 3RD ADDL. DIST.
December 13, 2005
CHAMPAT RAMANPAL PALI IN JAIL Vs. STATE OF U P
September 9, 2005
Chanda Devi Vs. Chanda Devi
May 30, 2005
CHANDESWAR PRASAD S O SHRI JAI SRI EX-HC RPSF 2ND BN Vs. UNION OF INDIA UOI
May 19, 2005
CHANDRA BHAN AND PARASHU RAM, BOTH SONS OF PALKI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
December 13, 2005
CHANDRA KISHORE DIKSHIT Vs. SUKH SWARUPANAND DIKSHIT
November 30, 2005
CHANDRA KISHORE DIKSHIT Vs. LATE SHRI SHAMBHU DAYAL SHASTRI
November 30, 2005
CHANDRA MASIH Vs. PRESCRIBED AUTHORITY AND ANOTHER
August 10, 2005
CHANDRA MOHAN Vs. ADDI DISTRICT JUDGE MEERUT
July 13, 2005
CHANDRA PAL Vs. STATE OF U P
November 18, 2005
CHANDRA PAL KUSHWAHA Vs. STATE OF U P
October 5, 2005
CHANDRA PAL SINGH Vs. STATE OF U P
April 6, 2005
CHANDRA PRAKASH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
December 8, 2005
CHANDRA PRAKASH GUPTA PRABHU PRAKASH GUPTA Vs. NIDESHAK KSHETRIYA GRAMIN BANK BHARAT SARKAR NIDESHAK MANDAL ADHYAKSH
December 16, 2005
CHANDRA SHEKHAR Vs. J P RAJPOOT
December 2, 2005
CHANDRA SHEKHAR SHIVHARE Vs. STATE OF U P
August 11, 2005
CHANDRA SHEKHAR SHRI JAGDISH PRASAD Vs. STATE OF UTTAR PRADESH
October 20, 2005
CHANDRABALI Vs. COLLECTOR/DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
March 15, 2005
CHANDRAPAL SINGH KHANDARI SINGH Vs. XIITH ADDITIONAL DISTRICT JUDGE THE PRESCRIBED AUTHORITY PANCHAYAT SUB
March 11, 2005
Chandrika Prasad @ Siddhpal Vs. Gram Panchayat
December 12, 2005
CHANDULAL KESHWANI Vs. BALWANT SINGH
October 5, 2005
CHARAN SINGH Vs. MODI RUBBERLTD
January 25, 2005
CHARAN SINGH Vs. STATE OF U P
May 5, 2005
CHATURBHUJ PANDEY Vs. VI A.D.J.
July 19, 2005
CHATURGUN Vs. STATE OF U P
January 5, 2005
CHAUDHARY CHANDAN SINGH Vs. STATE OF U P
July 5, 2005
CHAWLA TECHNO CONSTRUCTION LTD Vs. STATE OF U P
September 15, 2005
CHEAP CYCLE STORES Vs. COMMISSIONER OF INCOME TAX
March 15, 2005
CHHAKKO DEVI WIFE OF BHARAT LAL Vs. DIRECTOR GENERAL MEDICAL HEALTH AND FAMILY WELFARE CHIEF MEDICAL OFFICER
July 7, 2005
CHHATA SUGAR COMPANY LTD Vs. PRESIDING OFFICER LABOUR COURT
March 17, 2005
CHHEDI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
November 22, 2005
CHHIDDA Vs. STATE OF U P
September 7, 2005
CHHITARIYA AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AGRA AND ANOTHER
July 22, 2005
CHHOTEY BADRI PRASAD Vs. STATE OF U P
November 16, 2005
CHHOTEY LAL Vs. IIND ADDL DISTT SESSIONS JUDGE
May 2, 2005
CHHOTEY LAL Vs. DISTRICT JUDGE, BANDA AND OTHERS
December 5, 2005
CHHOTEY LAL ARYA Vs. STATE OF U P
August 16, 2005
CHHOTEY LAL DIXIT Vs. IST A D J
December 20, 2005
CHIEF COMMISSIONER OF INCOME TAX Vs. GANESH DAS AND SONS P LTD
January 7, 2005
CHIEF COMMISSIONER OF INCOME TAX (ADMN.) Vs. ROHELKHAND FOODS (P) LTD.
January 31, 2005
CHINTA MANI Vs. VICE CHANCELLOR DEEN DAYAL UPADHYAYA GORAKHPUR UNIVERSITY
April 13, 2005
CHIRANJI LAL BHANG DEALER Vs. COMMISSIONER OF SALES TAX
August 3, 2005
CHOKHEY LAL SHEETALA PRASAD Vs. BOARD OF REVENUE
July 21, 2005
CHOON CHOON PAHALWAN GHULAM JAFER MOHD JAFER MAQSOOD Vs. STATE OF U P
September 27, 2005
CHOTEY LAL Vs. STATE OF U P
January 28, 2005
CHRISTIAN INTER COLLEGE MAINPURI Vs. STATE OF U P
February 10, 2005
CHUNNILAL Vs. LAXMI DEVI
August 25, 2005
CHURCH CITY JUNIOR HIGH SCHOOL SHIKSHA SAMITI Vs. MAHENDRA KUMAR JAIN
September 5, 2005
CIT Vs. BHARAT SUGAR INDUSTRIES
March 30, 2005
CIT Vs. DHAMPUR SUGAR MILLS LTD
February 22, 2005
CIT Vs. CHAUHAN BROS.
April 1, 2005
CIT Vs. HARBHAJAN SARABJEET & ASSOCIATES
November 11, 2005
CIT Vs. H.M. COLD STORAGE
March 23, 2005
CIT Vs. RAKESH MOHAN
March 11, 2005
CIT Vs. RAMPUR DISTILLERY & CHEMICALS CO. LTD
March 1, 2005
CIT Vs. DHARMENDRA KUMAR
March 11, 2005
CIT Vs. CHAMPARAN SUGAR CO. LTD
March 9, 2005
CIT Vs. GANESHI LAL RAM KRISHNA
February 7, 2005
CIT Vs. EGGRO PAPER MOULDS LTD
March 29, 2005
CIT Vs. KAMLA JAIN
April 4, 2005
CIT Vs. UTTAR PRADESH FINANCIAL CORPN
April 29, 2005
CIT Vs. AGRA BEVERAGES CORPN. (P) LTD
January 5, 2005
CIT Vs. K.N. AGARWAL
January 5, 2005
CIT Vs. SWADESHI MINING & MFG. CO. LTD
January 19, 2005
CIT Vs. LAXMI DAL MILLS
January 7, 2005
CIT Vs. U.P. FOREST CORPORATION
February 1, 2005
CIT Vs. ALLIED CONSTRUCTIONS CO
February 2, 2005
CIT Vs. S. KAMALJEET SINGH
January 28, 2005
CIT Vs. VIDYA SAGAR DEWAN & SONS
February 1, 2005
CIT Vs. RATAN LAL AGRAWAL
March 29, 2005
CIT Vs. ELECTRA INDIA LTD
January 10, 2005
CIT Vs. SWADESHI MINNING & MFG. CO. LTD
January 6, 2005
CIT Vs. LAXMI CHAND
February 9, 2005
CIT Vs. U.P. RAJKIYA NIRMAN NIGAM LTD
January 19, 2005
CIT Vs. CEEKAY ASSOCIATES (P) LTD
February 9, 2005
CIT Vs. U.P. FOREST CORPN.
February 23, 2005
CIT Vs. ASHA FAMILY TRUST
April 27, 2005
CIT Vs. SWADESHI MINING & MFG. CO. (P) LTD
February 3, 2005
CIT Vs. MOTOR & GENERAL SALES LTD
March 23, 2005
CIT Vs. H.C. VERMA
April 26, 2005
CIT Vs. MANMOHAN GOEL
April 25, 2005
CIT Vs. MAHESH SHOE FACTORY
April 8, 2005
CIT Vs. CHAMPARAN SUGAR CO. LTD
April 1, 2005
CIT Vs. JAGAT RICE MILLS
March 23, 2005
CIT Vs. OM PRAKASH
February 7, 2005
CIT Vs. AJMANI INDUSTRIES
February 25, 2005
CIT Vs. PRATIBHA CHHABIGRIH
March 9, 2005
CIT Vs. J. BATTE
April 27, 2005
CIT Vs. S.UPJEET SINGH KUMAR
March 24, 2005
CIT Vs. J.K. COTTON SPG. & WVG. MILLS LTD
March 17, 2005
CIT Vs. ISHWAR SARAN GUPTA
February 15, 2005
CIT Vs. BITHAL DAS MODI
April 12, 2005
CIT Vs. COMMERCIAL AUTO SALES (P.) LTD
March 15, 2005
CIT Vs. MOHAN SHRAMIC UDYOG LTD
February 14, 2005
CIT Vs. SURENDRA KUMAR PANKAJ KUMAR
March 30, 2005
CIT Vs. SEWA RAM
January 31, 2005
CIT Vs. AMRIT LAL
February 14, 2005
CIT Vs. RAM SINGH
February 22, 2005
CIT Vs. SANJEEDA BEGUM
February 25, 2005
CIT Vs. M.R. SOAP (P) LTD
March 10, 2005
CIT Vs. PRINT PACK INDUSTRIES
March 29, 2005
CIT Vs. RAM SANEHIGHAT CONTRACTOR
April 26, 2005
CIT Vs. FRIENDS SUGAR WORKS
March 2, 2005
CIT Vs. RAJ RICE MILLS
April 25, 2005
CIT Vs. MITHAN LAL PURAN MAL
April 26, 2005
CIT Vs. RADLA MACHINERY EXPORTS
October 28, 2005
CIT Vs. CHHOTEY LAL
October 28, 2005
CIT Vs. DISTRICT CO-OPERATIVE FEDERATION LTD
February 1, 2005
CIT Vs. RAMPUR DISTILLERY & CHEMICALS CO. LTD
February 22, 2005
CIT Vs. GOENKA POLYPACK (P) LTD
March 15, 2005
CIT Vs. ADARSH SHEET GRIH
March 3, 2005
CIT Vs. I.B. NIGAM
March 11, 2005
CIT Vs. FRIENDS BRIQUETTES INDUSTRIES
April 15, 2005
CIT Vs. PREMIER FUELS PRODUCTS
April 26, 2005
CIT Vs. CHITTARMAL RAM DAYAL
January 13, 2005
CIT Vs. JUGGILAL KAMLAPAT BANKERS
January 19, 2005
CIT Vs. S.N. ANAND
February 23, 2005
CIT Vs. JAI PRAKASH ASSOCIATES (P) LTD
March 18, 2005
CIT Vs. RAZA BULAND SUGAR CO.
January 13, 2005
CIT Vs. PRIME PRODUCTS LTD
April 29, 2005
CIT, MEERUT Vs. ELECTRA (INDIA) LTD
February 14, 2005
CLUB ORIENT RESORTS A UNIT OF ORIENT ORCHARDS P LTD Vs. STATE OF U P
December 6, 2005
COL. MANBEER CHAUDHARY (RETD.) JEWELS HOTEL KARNAL (HARYANA) AND ALSO AT THE REGISTERED OFFICE AT 406/75 Vs. CIVIL JUDGE (SENIOR DIVISION), LUCKNOW AND OTHERS
October 7, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SALORA INTERNATIONAL
September 13, 2005
COMMISSIONER OF INCOME TAX Vs. RAJ VIJAY CORPORATION
March 23, 2005
COMMISSIONER OF INCOME TAX Vs. MEHRA TRUST
March 23, 2005
COMMISSIONER OF INCOME TAX Vs. SHEKHAR CHAND JAIN AND SONS
March 24, 2005
COMMISSIONER OF INCOME TAX Vs. AMRIT BANASPATI CO LTD
May 5, 2005
COMMISSIONER OF INCOME TAX Vs. KISAN SAHKARI CHINI MILLS LTD
April 28, 2005
COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH SMALL INDUSTRIES CORPORATION LTD
April 27, 2005
COMMISSIONER OF INCOME TAX Vs. MOHAN LAL SHARMA
April 27, 2005
COMMISSIONER OF INCOME TAX Vs. RADHEY SHYAM GUPTA
April 27, 2005
COMMISSIONER OF INCOME TAX Vs. PREM HEAVY ENGINEERING WORKS P LTD
April 25, 2005
COMMISSIONER OF INCOME TAX Vs. WESTERN COMPANY OF NORTH AMERICA
April 25, 2005
COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH SALES SERVICE LTD
April 20, 2005
COMMISSIONER OF INCOME TAX Vs. RADHA KISHAN GOEL
April 21, 2005
COMMISSIONER OF INCOME TAX Vs. MEERUT CEMENT CO P LTD
April 19, 2005
COMMISSIONER OF INCOME TAX Vs. SHIV OIL AND DAL MILL
May 5, 2005
COMMISSIONER OF INCOME TAX Vs. BASHIR AHMAD BAZAZ
May 2, 2005
COMMISSIONER OF INCOME TAX Vs. MAHESH CHAND GUPTA
May 3, 2005
COMMISSIONER OF INCOME TAX Vs. ADARSH COLD STORAGE
May 3, 2005
COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH CO OPERATIVE CANE UNION FEDERATION LTD
May 3, 2005
COMMISSIONER OF INCOME TAX Vs. DILIP KUMAR KALI CHARAN
May 3, 2005
COMMISSIONER OF INCOME TAX Vs. HASEEBA KHATOON
May 4, 2005
COMMISSIONER OF INCOME TAX Vs. KAMAL BHAI ISMILJI
April 13, 2005
COMMISSIONER OF INCOME TAX Vs. ROHIT ORGANICSP LTD
April 15, 2005
COMMISSIONER OF INCOME TAX Vs. EASTERN NOVELTIES CORPORATION
April 15, 2005
COMMISSIONER OF INCOME TAX Vs. ELITOS S P A
April 11, 2005
COMMISSIONER OF INCOME TAX Vs. GOLD WHEELS
April 11, 2005
COMMISSIONER OF INCOME TAX Vs. D PLAYFORD
April 11, 2005
COMMISSIONER OF INCOME TAX Vs. BROWN AND ROOT INT INC
April 11, 2005
COMMISSIONER OF INCOME TAX Vs. RATTAN LAL
April 11, 2005
COMMISSIONER OF INCOME TAX Vs. E HAMMET
April 11, 2005
COMMISSIONER OF INCOME TAX Vs. KAY KAY FAMILY TRUST
April 11, 2005
COMMISSIONER OF INCOME TAX Vs. SWARUP VEGETABLE PRODUCTS
April 8, 2005
COMMISSIONER OF INCOME TAX Vs. PUSHPA DEVI JAIN
April 8, 2005
COMMISSIONER OF INCOME TAX Vs. KISAN SAHKARI CHINI MILLS LTD
April 7, 2005
COMMISSIONER OF INCOME TAX Vs. MEERA PREM SUNDER HUF
April 1, 2005
COMMISSIONER OF INCOME TAX Vs. RAMESH CHANDRA AGARWAL
April 1, 2005
COMMISSIONER OF INCOME TAX Vs. ANAND KUMAR AND CO
April 1, 2005
COMMISSIONER OF INCOME TAX Vs. DHARAM PAL SINGH HUF
April 1, 2005
COMMISSIONER OF INCOME TAX Vs. RAJ NARAIN PRATAP NARAIN
March 30, 2005
COMMISSIONER OF INCOME TAX Vs. HIMALAYA CUTLERY WORKS
July 5, 2005
COMMISSIONER OF INCOME TAX Vs. RAM MEMORIAL EDUCATION PROMOTION SOCIETY
May 26, 2005
COMMISSIONER OF INCOME TAX Vs. MOHAKAMPUR ICE AND COLD STORAGE
May 24, 2005
COMMISSIONER OF INCOME TAX Vs. VALI BROTHERS
May 23, 2005
COMMISSIONER OF INCOME TAX Vs. NEM KUMAR JAIN
May 10, 2005
COMMISSIONER OF INCOME TAX Vs. AMRIT BANASPATI CO LTD
May 10, 2005
COMMISSIONER OF INCOME TAX Vs. ACCOUNTS OFFICER
May 6, 2005
COMMISSIONER OF INCOME TAX Vs. RAMALA SAHKARI CHINI MILLS LTD
March 24, 2005
COMMISSIONER OF INCOME TAX Vs. BRIGADIER PARMANAND
March 29, 2005
COMMISSIONER OF INCOME TAX Vs. KANPUR CIGARETTES P LTD
March 29, 2005
COMMISSIONER OF INCOME TAX Vs. CHANDA RADIO
March 22, 2005
COMMISSIONER OF INCOME TAX Vs. RAZA TEXTILES
March 16, 2005
COMMISSIONER OF INCOME TAX Vs. GANESH DASS AND SONS P LTD
March 15, 2005
COMMISSIONER OF INCOME TAX Vs. M S BAGGA
March 15, 2005
COMMISSIONER OF INCOME TAX Vs. JAI PRAKASH ASSOCIATES P LTD
March 11, 2005
COMMISSIONER OF INCOME TAX Vs. KRISHNA KUMAR
March 10, 2005
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LTD
March 9, 2005
COMMISSIONER OF INCOME TAX Vs. GUPTA COLD STORAGE
March 9, 2005
COMMISSIONER OF INCOME TAX Vs. PRAKASH KIRANA CO
February 18, 2005
COMMISSIONER OF INCOME TAX Vs. SHIV OM KUTIR UDYOG
February 22, 2005
COMMISSIONER OF INCOME TAX Vs. SWADESHI COTTON MILLS CO LTD
February 22, 2005
COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH CO OPERATIVE FEDERATION LTD
February 24, 2005
COMMISSIONER OF INCOME TAX Vs. GURDASS RAM AND CO
February 28, 2005
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR
March 3, 2005
COMMISSIONER OF INCOME TAX Vs. AMRIT BANASPATI CO LTD
March 4, 2005
COMMISSIONER OF INCOME TAX Vs. RAJ KUMARI VIMLA DEVI
February 15, 2005
COMMISSIONER OF INCOME TAX Vs. CHAMPARAN SUGAR CO LTD
February 14, 2005
COMMISSIONER OF INCOME TAX Vs. FARRUKHABAD COLD STORAGE P LTD
February 18, 2005
COMMISSIONER OF INCOME TAX Vs. ASHOK CONSTRUCTION CO
January 28, 2005
COMMISSIONER OF INCOME TAX Vs. HIMALAYA COLD STORAGE AND IRON INDUSTRIES
January 31, 2005
COMMISSIONER OF INCOME TAX Vs. ALANKAR BOTTLING CO
January 31, 2005
COMMISSIONER OF INCOME TAX Vs. MUSTAFA KHAN
February 2, 2005
COMMISSIONER OF INCOME TAX Vs. H K ANAND
February 2, 2005
COMMISSIONER OF INCOME TAX Vs. J K COTTON SPG MILLS CO LTD
February 7, 2005
COMMISSIONER OF INCOME TAX Vs. DE MARCHE ENRICO
February 7, 2005
COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH ELECTRONIC CORPORATION LTD
February 2, 2005
COMMISSIONER OF INCOME TAX Vs. RUDRA BILAS KISAN SAHKARI CHINI MILLS
February 3, 2005
COMMISSIONER OF INCOME TAX Vs. HARISH SUGAR CO P LTD
February 3, 2005
COMMISSIONER OF INCOME TAX Vs. AMRIT FOODS P LTD
January 6, 2005
COMMISSIONER OF INCOME TAX Vs. JITENDRA KUMAR
January 6, 2005
COMMISSIONER OF INCOME TAX Vs. J C BHATIA
January 4, 2005
COMMISSIONER OF INCOME TAX Vs. GIRIRAJ UDYOG P LTD
January 12, 2005
COMMISSIONER OF INCOME TAX Vs. BRIJ BALA
January 11, 2005
COMMISSIONER OF INCOME TAX Vs. NEW KASHMIR ORIENTAL TRANSPORT CO P LTD
January 7, 2005
COMMISSIONER OF INCOME TAX Vs. KHAN AND SIROHI STEEL ROLLING MILLS
January 7, 2005
COMMISSIONER OF INCOME TAX Vs. BRAJ BHUSHAN COLD STORAGE
January 27, 2005
COMMISSIONER OF INCOME TAX Vs. KISHORE SHARMA
January 28, 2005
COMMISSIONER OF INCOME TAX Vs. J K COTTON SPINNING WEAVING MILLS CO LTD
January 20, 2005
COMMISSIONER OF INCOME TAX Vs. ELECTRA JAIPUR P LTD
July 19, 2005
COMMISSIONER OF INCOME TAX Vs. SINGHAL INDUSTRIAL CORPORATION
July 8, 2005
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR BHARTI VIJAY KUMAR GOEL
July 8, 2005
COMMISSIONER OF INCOME TAX Vs. DAS INDUSTRIES
July 8, 2005
COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR SINGH
July 8, 2005
COMMISSIONER OF INCOME TAX Vs. PATESHWARI ELECTRICAL AND ASSOCIATED INDUSTRIES P LTD
July 8, 2005
COMMISSIONER OF INCOME TAX Vs. HANDLOOM EMPORIUM
July 11, 2005
COMMISSIONER OF INCOME TAX Vs. BAJPUR CO OP SUGAR FACTORY LTD
July 11, 2005
COMMISSIONER OF INCOME TAX Vs. MORADABAD GENERAL ART METAL MILLS
July 11, 2005
COMMISSIONER OF INCOME TAX Vs. ZAM ZAM TANNERS
July 11, 2005
COMMISSIONER OF INCOME TAX Vs. MENTHA ALLIED PRODUCTS P LTD
August 3, 2005
COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH ELECTRONICS CORPORATION LTD
July 27, 2005
COMMISSIONER OF INCOME TAX Vs. CHARAN DASS HUF
August 8, 2005
COMMISSIONER OF INCOME TAX Vs. YATINDRA AND CO
August 5, 2005
COMMISSIONER OF INCOME TAX Vs. PREM HEAVY ENGG WORKS PVT LIMITED
August 9, 2005
COMMISSIONER OF INCOME TAX Vs. VELVET CARPET AND CO
August 9, 2005
COMMISSIONER OF INCOME TAX Vs. RAJNI KANT DAVE
August 9, 2005
COMMISSIONER OF INCOME TAX Vs. JANSONS AND CO
August 9, 2005
COMMISSIONER OF INCOME TAX Vs. LUCKY LABORATORIES LTD
August 9, 2005
COMMISSIONER OF INCOME TAX Vs. INDO GULF FERTILIZER AND CHEMICAL CORPORATION LTD
August 11, 2005
COMMISSIONER OF INCOME TAX Vs. KAMLA TOWN TRUST
August 11, 2005
COMMISSIONER OF INCOME TAX Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPN PICUP U P LTD
August 11, 2005
COMMISSIONER OF INCOME TAX Vs. AJI PRASAD
August 9, 2005
COMMISSIONER OF INCOME TAX Vs. DALJEET TYRES
September 22, 2005
COMMISSIONER OF INCOME TAX Vs. RADLA MACHINERY EXPORT
September 30, 2005
COMMISSIONER OF INCOME TAX Vs. R M MALHOTRA PRO MALHOTRA NURSING AND MATERNITY HOME
September 30, 2005
COMMISSIONER OF INCOME TAX Vs. BAJRANG DAL MILLS
September 30, 2005
COMMISSIONER OF INCOME TAX Vs. CHANDRA KANTA ROHATGI
October 21, 2005
COMMISSIONER OF INCOME TAX Vs. MOTOR SALES LTD
October 28, 2005
COMMISSIONER OF INCOME TAX Vs. UPTRON POWERTRONICS LTD
April 19, 2005
COMMISSIONER OF INCOME TAX Vs. CHANAN LAL JAI RAM DASS
May 23, 2005
COMMISSIONER OF INCOME TAX Vs. RAMAN IRON FOUNDRY AND STEEL ROLLING MILLS
January 18, 2005
COMMISSIONER OF INCOME TAX Vs. MAHESH CHAND AGRAWAL
May 23, 2005
COMMISSIONER OF INCOME TAX Vs. RAM GUPTA
May 23, 2005
COMMISSIONER OF INCOME TAX Vs. JAUHARIMAL GOEL
April 15, 2005
COMMISSIONER OF INCOME TAX Vs. RAJ PAL SINGH RAM AVTAR
March 29, 2005
COMMISSIONER OF INCOME TAX Vs. SAHARA AIRLINES LTD
December 9, 2005
COMMISSIONER OF INCOME TAX Vs. GYAN CHAND
March 24, 2005
COMMISSIONER OF INCOME TAX Vs. VIJAY AGRICULTURAL INDUSTRIES
February 21, 2005
COMMISSIONER OF INCOME TAX Vs. HARI OM ASHOK KUMAR SUGAR WORKS
February 14, 2005
COMMISSIONER OF INCOME TAX Vs. SAGAR MAL SHAMBHOO NATH
December 16, 2005
COMMISSIONER OF INCOME TAX Vs. B L GARG
December 16, 2005
COMMISSIONER OF INCOME TAX Vs. LATE RAM GUPTA
May 23, 2005
COMMISSIONER OF INCOME TAX Vs. SHAHIDA SULTANA
February 15, 2005
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LTD.
April 29, 2005
COMMISSIONER OF INCOME TAX Vs. PRATAPGARH AUTO STORES
May 19, 2005
COMMISSIONER OF INCOME TAX Vs. SRIDHAR RAM DAS
April 4, 2005
COMMISSIONER OF INCOME TAX Vs. P.C. INDUSTRIES
February 3, 2005
COMMISSIONER OF INCOME TAX Vs. GURU NANAK CANE CRUSHING FACTORY
February 23, 2005
COMMISSIONER OF INCOME TAX Vs. U.P. RAJKIYA NIRMAN NIGAM LTD.
March 7, 2005
COMMISSIONER OF INCOME TAX Vs. SHYAM MEDICAL AGENCIES
March 3, 2005
COMMISSIONER OF INCOME TAX Vs. S.M. ARIF
March 29, 2005
COMMISSIONER OF INCOME TAX Vs. D.N. BHARGAVA
January 10, 2005
COMMISSIONER OF INCOME TAX Vs. R.K. JAIN
March 30, 2005
COMMISSIONER OF INCOME TAX Vs. GANESHI LAL & SONS
February 1, 2005
COMMISSIONER OF INCOME TAX Vs. SHANTA PRASAD RESHAM SINGH
July 15, 2005
COMMISSIONER OF INCOME TAX Vs. PRIME PRODUCTS LTD.
April 19, 2005
COMMISSIONER OF INCOME TAX Vs. BRIG. KAPIL MOHAN
April 29, 2005
COMMISSIONER OF INCOME TAX Vs. KAMAL ENTERPRISES
April 6, 2005
COMMISSIONER OF INCOME TAX Vs. DILBAGH SHAH & SONS
April 4, 2005
COMMISSIONER OF INCOME TAX Vs. PUSHPA MOHAN TRUSEE
April 4, 2005
COMMISSIONER OF INCOME TAX Vs. DEOTA DEEN BACHAI LAL
April 11, 2005
COMMISSIONER OF INCOME TAX Vs. ROMSONS JUNIOR INDIA
April 4, 2005
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD AUTOMOBILES (P) LTD.
April 4, 2005
COMMISSIONER OF INCOME TAX Vs. DEEPAK MATCH SALES CORPN.
February 22, 2005
COMMISSIONER OF INCOME TAX Vs. HARBANS LAL & SONS
February 14, 2005
COMMISSIONER OF INCOME TAX Vs. W.F. BOGARDS
March 3, 2005
COMMISSIONER OF INCOME TAX Vs. RAM BAI GUPTA
March 2, 2005
COMMISSIONER OF INCOME TAX Vs. GOPAL RAI SHRI RAM
March 11, 2005
COMMISSIONER OF INCOME TAX Vs. TEJ SHOE FACTORY
March 17, 2005
COMMISSIONER OF INCOME TAX Vs. BENARA UDYOG (P) LTD.
February 23, 2005
COMMISSIONER OF INCOME TAX Vs. HARBHAJAN SARVJEET ASSOCIATES
January 19, 2005
COMMISSIONER OF INCOME TAX Vs. SHYAM AUTO SERVICE
April 1, 2005
COMMISSIONER OF INCOME TAX Vs. PREM SHANKER
May 3, 2005
COMMISSIONER OF INCOME TAX Vs. SUN GLASS WORKS (P) LTD.
April 6, 2005
COMMISSIONER OF INCOME TAX CENTRAL Vs. PADAMPAT SINGHANIA
December 1, 2005
COMMISSIONER OF INCOME TAX CENTRAL Vs. J K JUTE MILLS CO LTD
July 28, 2005
COMMISSIONER OF INCOME TAX CENTRAL Vs. RAJ MOTORS
September 9, 2005
COMMISSIONER OF INCOME TAX CENTRAL Vs. SANJAY KUMAR GUPTA
February 14, 2005
COMMISSIONER OF INCOME-TAX Vs. EMKAY GLASS WORKS
March 15, 2005
COMMISSIONER OF INCOME-TAX Vs. FAIZAN
January 31, 2005
COMMISSIONER OF INCOME-TAX Vs. J.K. SYNTHETICS LTD
December 7, 2005
COMMISSIONER OF INCOME-TAX Vs. EMA INDIA LTD
July 20, 2005
COMMISSIONER OF INCOME-TAX Vs. RAZA TEXTILES LTD.
May 9, 2005
COMMISSIONER OF TRADE TAX Vs. DEEWAN RESINS P LTD
February 22, 2005
COMMISSIONER OF TRADE TAX Vs. SAGIR KHAN AND ZAHIR KHAN
September 2, 2005
COMMISSIONER OF TRADE TAX Vs. NERVY LOCK COMPANY
July 4, 2005
COMMISSIONER OF TRADE TAX Vs. SADI RAM GANGA PRASAD
July 15, 2005
COMMISSIONER OF WEALTH TAX Vs. SHIAM LAL JITEMNDRA KUMAR
January 5, 2005
COMMISSIONER OF WEALTH TAX Vs. MEERUT RACE CLUB
January 7, 2005
COMMISSIONER OF WEALTH TAX Vs. MEERUT RACE CLUB
February 2, 2005
COMMISSIONER OF WEALTH TAX Vs. SIDH GOPAL KAPOOR
January 10, 2005
COMMISSIONER OF WEALTH TAX Vs. MOHAN DAS
March 1, 2005
COMMISSIONER OF WEALTH TAX Vs. RAJA Y D DUBEY
January 25, 2005
COMMISSIONER OF WEALTH TAX Vs. C M GHOSH TRUST
May 5, 2005
COMMISSIONER OF WEALTH TAX Vs. SOMESHWAR SARAN KOTHIWAL
September 30, 2005
COMMISSIONER OF WEALTH TAX Vs. G.P. KANODIA
August 9, 2005
COMMISSIONER OF WEALTH-TAX Vs. RAKESH MOHAN
January 17, 2005
COMMISSIONER OF WEALTH-TAX Vs. BANKEY LAL
October 21, 2005
COMMISSIONER OF WEALTH-TAX Vs. NIDHIPATI SINGHANIA
July 6, 2005
COMMISSIONER OF WEALTH-TAX Vs. KIRAN DEVI
January 17, 2005
COMMISSIONER SALES TAX Vs. SATNA CEMENT WORKS
January 20, 2005
COMMISSIONER SALES TAX Vs. KAMLA ELECTRICALS INDUSTRIES
May 20, 2005
COMMISSIONER SALES TAX Vs. JAGANNATH DUDADHAR
April 19, 2005
COMMISSIONER SALES TAX Vs. AREASE AGROVATE INDUSTRIES PVT LTD
September 30, 2005
COMMISSIONER SALES TAX Vs. SHIVALIK MOTORS AND TRACTORS
July 21, 2005
COMMISSIONER SALES TAX Vs. TRUTUF SAFETY GLASS INDUSTRIES
July 21, 2005
COMMISSIONER SALES TAX Vs. S S MODI INDUSTRIES LTD
December 16, 2005
COMMISSIONER TRADE TAX Vs. SATYA NARAIN SINGH AND CO
December 16, 2005
COMMISSIONER TRADE TAX Vs. COOPERATIVE CO LTD
December 16, 2005
COMMISSIONER TRADE TAX Vs. KHURJA TIN FACTORY
September 12, 2005
COMMISSIONER TRADE TAX Vs. KRISHNA TRADING COMPANY
September 2, 2005
COMMISSIONER TRADE TAX Vs. SATYA NARAYAN ANIL KUMAR
September 2, 2005
COMMISSIONER TRADE TAX Vs. SHARMA TOURIST TRANSPORT BUS SERVICE
August 24, 2005
COMMISSIONER TRADE TAX Vs. JAMUNA PRAKASH JAISWAL
August 30, 2005
COMMISSIONER TRADE TAX Vs. VISHAL SCRAP TRADERS
August 12, 2005
COMMISSIONER TRADE TAX Vs. S K GLASS TRADERS PVT LTD
August 12, 2005
COMMISSIONER TRADE TAX Vs. MAKKHAN LAL HAR PRASAD ARAHTI
August 12, 2005
COMMISSIONER TRADE TAX Vs. INDUSTRIAL GAS COMPANY
August 12, 2005
COMMISSIONER TRADE TAX Vs. JAI VIJAI METAL UDYOG PVT LTD
August 12, 2005
COMMISSIONER TRADE TAX Vs. SHADI RAM GANGA PRASAD PVT LTD
October 21, 2005
COMMISSIONER TRADE TAX Vs. SHAIWAL CHEMICALS
October 19, 2005
COMMISSIONER TRADE TAX Vs. DEVA METAL POWDER PVT LTD
October 20, 2005
COMMISSIONER TRADE TAX Vs. SARSHADI LAL ENTERPRISES P LTD
October 7, 2005
COMMISSIONER TRADE TAX Vs. DURGA FORM PRODUCT LTD
September 23, 2005
COMMISSIONER TRADE TAX Vs. VINOD TRADING CO
September 24, 2005
COMMISSIONER TRADE TAX Vs. S S AGARWAL OIL REFINERY CORPORATION
September 13, 2005
COMMISSIONER TRADE TAX Vs. OFFICE AIDS
October 28, 2005
COMMISSIONER TRADE TAX Vs. SINGHAL BROTHERS
October 28, 2005
COMMISSIONER TRADE TAX Vs. MITTER SEN INDUSTRIES
October 28, 2005
COMMISSIONER TRADE TAX Vs. ORAI OIL CAME PVT LTD
October 24, 2005
COMMISSIONER TRADE TAX Vs. JAGDAMBA AGENCIES
November 14, 2005
COMMISSIONER TRADE TAX Vs. S S SHYAM BABU GUPTA
November 10, 2005
COMMISSIONER TRADE TAX Vs. ELMECH ENGINEERS
May 4, 2005
COMMISSIONER TRADE TAX Vs. S S SIRAJ FOOD PRODUCTS
May 4, 2005
COMMISSIONER TRADE TAX Vs. LUCKNOW BANDA TRANSPORT CO
April 25, 2005
COMMISSIONER TRADE TAX Vs. M P UDYOG LIMITED
April 25, 2005
COMMISSIONER TRADE TAX Vs. S S KAMAL YARN INDUSTRIES
April 25, 2005
COMMISSIONER TRADE TAX Vs. GUJRAT CO OPERATIVE MILK MARKETING FEDERATION LTD
April 25, 2005
COMMISSIONER TRADE TAX Vs. RASTRIYA ADYOGIK SANSTHAN
May 20, 2005
COMMISSIONER TRADE TAX Vs. RAJENDRA AND COMPANY
May 20, 2005
COMMISSIONER TRADE TAX Vs. ASHOK GRIH UDYOG KENDRA PVT LTD
May 20, 2005
COMMISSIONER TRADE TAX Vs. UMA EXPORT INDUSTRIAL ESTATE
July 4, 2005
COMMISSIONER TRADE TAX Vs. MODERN PLASTIC PACKING PRODUCT
January 24, 2005
COMMISSIONER TRADE TAX Vs. JYOTI RUBBER WORKS
January 24, 2005
COMMISSIONER TRADE TAX Vs. JWALA PRASAD SURAJBHAN
January 28, 2005
COMMISSIONER TRADE TAX Vs. ELGIN MILLS CO LTD
January 25, 2005
COMMISSIONER TRADE TAX Vs. SHAMBHU DAYAL AGRAWAL
January 6, 2005
COMMISSIONER TRADE TAX Vs. S S MADHU STEEL
February 17, 2005
COMMISSIONER TRADE TAX Vs. AJUDHYA DISTILLERY
February 18, 2005
COMMISSIONER TRADE TAX Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LTD
February 9, 2005
COMMISSIONER TRADE TAX Vs. CROSS BREEDING PROJECT
February 22, 2005
COMMISSIONER TRADE TAX Vs. MITTAR SEN INDUSTRIES
March 16, 2005
COMMISSIONER TRADE TAX Vs. VISHAL TRADERS
March 18, 2005
COMMISSIONER TRADE TAX Vs. ANKIT GLASS INDUSTRIES PVT LTD
March 18, 2005
COMMISSIONER, TRADE TAX Vs. DHARAMPAL SATYAPAL LIMITED
October 28, 2005
COMMISSIONER, TRADE TAX Vs. PADAM GRAMODYOG SAMITI
January 24, 2005
COMMISSIONER, TRADE TAX Vs. RAGHUBAR (INDIA) LTD
March 3, 2005
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
November 25, 2005
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
September 28, 2005
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
August 1, 2005
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
December 14, 2005
COMMITTEE OF MANAGEMENT A S DEGREE COLLEGE ASSOCIATION Vs. VICE CHANCELLOR CHOUDHARY CHARAN SINGH UNIVERSITY
March 9, 2005
COMMITTEE OF MANAGEMENT ABDUL KARIM KHAN INTER COLLEGE Vs. STATE OF UTTAR PRADESH
August 24, 2005
COMMITTEE OF MANAGEMENT ADARSH INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS AND HARI SHANKER SHUKLA ACTING PRINCIPAL UNDER
February 11, 2005
COMMITTEE OF MANAGEMENT ADARSH INTER COLLEGE HANDIA MITTOOPUR AZAMGARH Vs. JOINT DIRECTOR OF EDUCATION AZAMGARH
February 23, 2005
COMMITTEE OF MANAGEMENT ADARSH INTERMEDIATE COLLEGE Vs. STATE OF U P
April 28, 2005
COMMITTEE OF MANAGEMENT BABA VISHWA SWAROOP MADHYAMIK VIDYALAYA Vs. STATE OF UTTAR PRADESH
August 11, 2005
COMMITTEE OF MANAGEMENT BAHU DHANDHI INTER COLLEGE Vs. STATE OF U P
February 9, 2005
COMMITTEE OF MANAGEMENT BAL SHIKSHA MANDIR Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
September 23, 2005
COMMITTEE OF MANAGEMENT BENI SINGH VAIDIC VIDYAWATI INTER COLLEGE Vs. STATE OF UTTAR PRADESH
September 7, 2005
COMMITTEE OF MANAGEMENT BHARTIYA ADARSH INTER COLLEGE GAUTAM BUDH NAGAR Vs. STATE OF U P
February 2, 2005
COMMITTEE OF MANAGEMENT C O D SALARY EARNERS CO OPERATIVE SOCIETYLTD Vs. S D M SADAR KANPUR
November 10, 2005
COMMITTEE OF MANAGEMENT C O D SALARY EARNERS CO-OPERATIVE SOCIETY LTD Vs. S D M SADAR KANPUR
October 11, 2005
COMMITTEE OF MANAGEMENT DISTRICT CO-OPERATIVE BANK LIMITED Vs. STATE OF UP
March 17, 2005
COMMITTEE OF MANAGEMENT HAFIZ MOHD IBRAHIM INTER COLLEGE BIJNOR Vs. STATE OF U P
April 27, 2005
COMMITTEE OF MANAGEMENT JAMIA ARABIA MATLAUL ULOOM Vs. STATE OF U P
November 11, 2005
COMMITTEE OF MANAGEMENT JANKI INTERMEDIATE COLLEGE FATEHPUR Vs. LALA RADHEY LAL
May 19, 2005
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE J P NAGAR Vs. STATE OF U P
March 14, 2005
COMMITTEE OF MANAGEMENT JANTA SHIKSHA SANSTHAN Vs. STATE OF U P
March 23, 2005
COMMITTEE OF MANAGEMENT JANTA SHIKSHA SANSTHAN GHATAMPUR KANPUR NAGAR Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS KANPUR
March 23, 2005
COMMITTEE OF MANAGEMENT KISAN DEGREE COLLEGE Vs. CHAUDHARY CHARAN SINGH UNIVERSITY
February 16, 2005
COMMITTEE OF MANAGEMENT MAHARAJA HARISH CHANDRA POST GRADUATE COLLEGE MORADABAD Vs. M J P ROHILKHAND UNIVERSITY
March 15, 2005
COMMITTEE OF MANAGEMENT MUBARAKPUR INTER COLLEGE Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY AZAMGARH REGION
November 22, 2005
COMMITTEE OF MANAGEMENT NAVYUG SHIKSHAN SANSTHAN Vs. STATE OF U P
February 21, 2005
COMMITTEE OF MANAGEMENT NITYANAND VED MAHAVIDYALAYA Vs. VICE CHANCELLOR SAMPURNANAD SANSKRIT UNIVERSITY
February 1, 2005
COMMITTEE OF MANAGEMENT NITYANAND VED MAHAVIDYALAYA Vs. VICE-CHANCELLOR SAMPURNANAND SANSKRIT UNIVERSITY VARANASI
January 2, 2005
COMMITTEE OF MANAGEMENT OF BAHUDHANDHI INTER COLLEGE Vs. STATE OF U P
March 11, 2005
COMMITTEE OF MANAGEMENT OF BIJNOR INTER COLLEGE Vs. DIRECTOR OF EDUCATION MADHYAMIK
November 29, 2005
COMMITTEE OF MANAGEMENT OF JANTA INTER COLLEGE Vs. STATE OF UTTAR PRADESH
December 2, 2005
COMMITTEE OF MANAGEMENT OF JANTA PURVA MADHYAMIK VIDYALAYA Vs. DEPUTY DIRECTOR OF EDUCATION SCIENCE
January 7, 2005
COMMITTEE OF MANAGEMENT OF PHILANTHROPIC EDUCATION SOCIETY GAUMAT ALIGARH Vs. STATE OF U P
March 23, 2005
COMMITTEE OF MANAGEMENT OF RASHTRIYA JUNIOR HIGH SCHOOL SOCIETY Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI REGION
August 11, 2005
Committee of Management of Vishva Nath Vidyalaya, Mundera, Allahabad through its Manager Vs. State of U.P. and another
May 24, 2005
COMMITTEE OF MANAGEMENT PANCHAYAT INTER COLLEGE Vs. BECHU SINGH SHRI DUBARI SINGH
September 23, 2005
COMMITTEE OF MANAGEMENT PHOOLWATI DEVI KANYA INTER COLLEGE Vs. STATE OF U P
January 27, 2005
COMMITTEE OF MANAGEMENT RAHMANIA GIRLS INTER COLLEGE CHANDPUR BIJNOR Vs. STATE OF U P
February 10, 2005
COMMITTEE OF MANAGEMENT RASHTRIYA JUNIOR HIGH SCHOOL SOCIETY BABHANIYAON JAUNPUR Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI REGION
August 11, 2005
COMMITTEE OF MANAGEMENT SARSWATI LAGHU MADHYAMIK VIDYALAYA AND SARSWATI Vs. YADURAJ SINGH S O LATE BENI MADHAV SINGH
July 26, 2005
COMMITTEE OF MANAGEMENT SHRI CHAMELI DEVI KHANDELWAL GIRLS INTER COLLEGE Vs. STATE OF U P
January 24, 2005
COMMITTEE OF MANAGEMENT SRI KASHIRAJ MAHAVIDYALAYA INTER COLLEGE Vs. JOINT DIRECTOR OF EDUCATION VINDHYACHAL REGION DISTRICT INSPECTOR OF SCHOOLS JAI
March 23, 2005
COMMITTEE OF MANAGEMENT SRI YADAVESH INTER COLLEGE JAUNPUR Vs. STATE OF U P
March 9, 2005
COMMITTEE OF MANAGEMENT UCHCHATAR MADHYAMIC VIDYALAYA Vs. STATE OF U P
April 20, 2005
COMMITTEE OF MANAGEMENT UDIT NARAIN POST GRADUATE COLLEGE Vs. REGIONAL HIGHER EDUCATION OFFICER
March 24, 2005
COMMITTEE OF MANAGEMENT VIDYAWATI HIGHER SECONDARY SCHOOL Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS
January 7, 2005
COMMITTEE OF MANAGEMENT YADAVESH INTER COLLEGE JAUNPUR Vs. STATE OF U P
September 3, 2005
Committee of Management, Manav Shiksha Samiti, Prakash Nagar, Sangipur, Soraon, District Allahabad Vs. Joint Director of Education, Allahabad Region, Allahabad and others
February 15, 2005
COMMITTEE OF MANAGEMENT, SHRI BAPU INTERMEDIATE COLLEGE Vs. STATE OF U.P. AND OTHERS
November 16, 2005
COMMR OF C E, ALLAHABAD Vs. BALRAMPUR CHINI MILLS LTD
July 13, 2005
COMMR. OF C. EX. Vs. VIJAY SILK HOUSE
July 25, 2005
COMPANIES ACT 1956 UNDER SECTION 391 READ WITH SECTION 394 OF COMPANIES ACT 1956 Vs. IN THE MATTER OF: SCHEME OF ARRANGEMENT RESTRUCTURING OF DEBTS THE SIMBHAOLI SUGAR MILLS LTD
November 22, 2005
CONSERVATOR OF FOREST AND REGIONAL DIRECTOR CHIEF CONSERVATOR OF FOREST PRINCIPAL Vs. PANKAJ KUMAR SRIVASTAVA OF SRI MAHENDRA NATH SRIVASTAVA
February 17, 2005
CONSTABLE - 2051 C P JAGANNATH PRASAD SHARMA Vs. STATE OF U P
February 10, 2005
CONSTABLE 1518 CIVIL POLICE Vs. INSPECTOR GENERAL OF POLICE DEPUTY INSPECTOR GENERAL OF POLICE
May 18, 2005
CONSTABLE CP NO 111 KANSHI RAM AND CONSTABLE CP NO 2136 FEROZE KHAN Vs. STATE OF U P
May 11, 2005
CONTINENTAL CEMENT CO Vs. COMMISIONER TRADE TAX
October 28, 2005
CONTROLLER OF ESTATE DUTY Vs. SHAKUNTLA AGRAWAL
February 14, 2005
CONTROLLER OF ESTATE DUTY Vs. COMILLA MOHAN
January 20, 2005
CWT Vs. RAJA Y.D. DUBEY
January 25, 2005
CWT Vs. MAHABIR PRASAD JAIN
January 4, 2005
CWT Vs. MASOOD HALIM
January 10, 2005
CWT Vs. SHAND DEVI AGARWAL
March 18, 2005
CWT Vs. PREM NARAIN AGARWAL
March 18, 2005
CWT Vs. SHRI BHAGWAN AGARWAL
March 22, 2005
CWT Vs. GAJU
March 10, 2005
CWT Vs. JITENDRA KUMAR
January 7, 2005
D K SHUKLA Vs. STATE OF U P
June 22, 2005
D NATHENIAL Vs. DISTRICT JUDGE KANPUR NAGAR
October 3, 2005
D S M E P P SURLON INDIA LTD Vs. U P STATE
April 12, 2005
DANISH Vs. STATE OF U P
August 11, 2005
DAROGA Vs. GOVERNMENT APPEAL NO 744 OF 1982
September 16, 2005
DAROGA SINGH ALIAS SHRI KRISHNA SINGH RAJESHWAR UPADHYAY AND PREM SINGH ALIAS PREM BAHADUR SINGH PINTOO SINGH Vs. STATE OF U P
January 28, 2005
Darsan and Ors. Vs. Satpal & Ors.
November 24, 2005
DARSHAN DEVI Vs. MANGAT
January 6, 2005
DARSHAN LAL Vs. A D J FAST TRACK COURT
September 15, 2005
DARSHAN SINGH Vs. STATE OF U P
October 24, 2005
DASS FRIENDS BUILDERS PVT LTD Vs. DEPUTY COMMISSIONER INCOME TAX
August 9, 2005
DATA RAM BHODHI SINGH Vs. STATE OF U P
March 16, 2005
DATARAM RISHIPAL GANGA PRASAD SONPAL Vs. STATE
September 15, 2005
DAULAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 25, 2005
DAULI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MATHURA AND OTHERS
April 7, 2005
DAVENDRA SINGH Vs. SUKHRANI
November 14, 2005
DAYA RAM Vs. U P ZILA ADHIKARI BASTI
November 6, 2005
DAYA RAM RAM DEEN UPADHAYA Vs. UP ZILA ADHIKARI
October 6, 2005
DAYA RAM SRI RAM SONS OF LALJI NISHAD ARVIND ALIAS GUDDU AND RITESH ALIAS Vs. STATE OF U P
December 2, 2005
DAYA SHANKAR UMA SHANKAR HARI SHANKAR SHRIDHAR Vs. ADDITIONAL DISTRICT JUDGE
September 14, 2005
Daya Shanker Vs. Ram Jeevan
January 25, 2005
DAYAL SINGH OWNER Vs. JANKI DEVI
December 2, 2005
DCM SHRIRAM INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT II AND JASVEER SINGH RATHI SUKHVIR SINGH
November 8, 2005
DCM SHRIRAM INDUSTRIES LTD Vs. STATE OF U P
March 23, 2005
DEBASHISH GHOSH AND ANR. Vs. BANK OF BARODA AND ORS.
October 19, 2005
DEEN DAYAL (DECEASED) AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, BIJNOR AND OTHERS
March 11, 2005
DEEN DAYAL UPADHYAYA GORAKHPUR UNIVERSITY GORAKHPUR Vs. URMILLA SINGH
July 11, 2005
DEENA NATH ARORA Vs. STATE OF U P
July 11, 2005
DEEP NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
January 13, 2005
DEEPAK KUMAR Vs. STATE OF U P
September 6, 2005
DEEPAK KUMAR GUPTA Vs. UPANDRA NATH BHATT
May 2, 2005
DEEPAK KUMAR SHRI ASHOK KUMAR Vs. STATE OF U P
November 22, 2005
DEEPAK KUMAR SHUKLA Vs. STATE OF U P
July 22, 2005
DEEPAK SHARMA Vs. STATE OF U P
October 4, 2005
DEO NANDAN SINGH Vs. KEDAR SINGH AND OTHERS
October 21, 2005
DEO NARAIN GUPTA Vs. MOHAMMAD AHMAD SALEEM EXECUTIVE ENGINEER
November 28, 2005
DEO NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
May 20, 2005
DEO RAJ Vs. STATE OF U P
March 3, 2005
DEO SUNDER SHARMA Vs. IIND ADDITIONAL CITY MAGISTRATE RENT CONTROL AND EVICTION OFFICER
April 11, 2005
DESH RAJ Vs. DHARAM VEER SINGH
September 8, 2005
DEV RAJ SINGH Vs. FATEHPUR DISTRICT CO OPERATIVE BANK LTD
July 5, 2005
DEV VERMA Vs. STATE OF U P
September 29, 2005
DEVDUTT SINGH SHRI SHIVNATH SINGH Vs. LABOUR COURT THE EXECUTIVE ENGINEER III MAINTENANCE U P JAL NIGAM
November 22, 2005
DEVENDRA KUMAR Vs. STATE OF U P
September 2, 2005
DEVENDRA KUMAR ARORA MOHAN LAL SHEELA DEVI MOHAN LAL Vs. ADDITIONAL DISTRICT JUDGE PRAKASH NATTHU SINGH ATARO DEVI
February 16, 2005
DEVENDRA KUMAR BAJPAI Vs. SUPERINTENDENT JAIL BIJNORE AND U P STATE
June 9, 2005
DEVENDRA KUMAR MISHRA Vs. RAMENDRA KUMAR
August 29, 2005
Devendra Kumar Mishra Vs. Ramendra Kumar
May 29, 2005
DEVENDRA KUMAR SINGH Vs. STATE OF U P
October 4, 2005
DEVESH SINGH ALOK PRATAP SINGH AND SHIV MOHAN SINGH SONS OF SRI ARIMARDAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION ASSISTANT SETTLEMENT OFFICER OF CONSOLIDATION
February 3, 2005
DEVI PATAN KSHETRIYA GRAMIN BANK, GONDA Vs. UNION OF INDIA AND OTHERS
December 6, 2005
DEVI PRASAD MISHRA Vs. STATE OF U.P. AND OTHERS
December 1, 2005
DEVYANI BEVERAGES LTD Vs. LABOUR COURT II DEPUTY LABOUR COMMISSIONER AND DEVENDRA SINGH
September 14, 2005
DEWAN SUGAR LTD., MEERUT Vs. COMMISSIONER (APPEALS) CENTRAL EXCISE. MEERUT
December 7, 2005
DHAJA RAM RAM PERSAD Vs. VITH ADDITIONAL DISTRICT JUDGE
October 24, 2005
DHAN SINGH SAMRATH Vs. STATE OF U P
May 2, 2005
DHANANJAI SINGH SHIV NATH SINGH Vs. MUKHYA SURAKSHA AYUKT
April 21, 2005
DHANI DEVI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 14, 2005
DHANNA ALIAS DHARMENDRA AND BITTU ALIAS SUDHIR BOTH MAHIPAL IN JAIL Vs. STATE OF U P
September 30, 2005
DHANPAL Vs. STATE OF U P
September 28, 2005
Dhanua Vs. Baldua (deceased) though Lrs.
November 23, 2005
DHARAM BIRI Vs. DY DIRECTOR OF CONSOLIDATION MEERUT
January 3, 2005
DHARAM DEO YADAV Vs. STATE OF U P
September 30, 2005
DHARAM VIR SINGH GUPTA Vs. 1ST ADDITIONAL DISTRICT JUDGE AND SESSIONS JUDGE, BADAUN AND OTHERS
August 1, 2005
DHARAMPAL SINGH Vs. STATE OF U P
September 9, 2005
Dharamvir and Ors. Vs. Additional Collector (Fin.& Rev.)
August 12, 2005
DHARM NATH SINGH Vs. STATE OF U P
September 21, 2005
DHARMENDRA ALIAS PAPPU S O SRI SHANKER LAL Vs. STATE OF U P
February 23, 2005
DHARMENDRA SINGH Vs. STATE OF U P
April 27, 2005
DHARMENDRA SINGH Vs. STATE OF U P
April 15, 2005
DHARMENDRA SINGH Vs. STATE OF U P
December 8, 2005
DHEERAJ KUMAR DUBEY Vs. STATE OF U P
May 6, 2005
DHIRENDRA Vs. STATE OF U P
August 11, 2005
DHIRENDRA Vs. DHIRENDRA
October 11, 2005
DIDO RAM Vs. IST A D J
July 21, 2005
DIGBOI PETROLIUM LIMITED Vs. COMMISSIONER TRADE TAX
March 18, 2005
DIGVIJAY SINGH Vs. U P SAHKARI SANSTHAGAT SEWA MANDAL
November 30, 2005
DILIP KUMAR Vs. RAKESH KUMAR
May 19, 2005
DILIP KUMAR SINGH SRI HARI SHANKER SINGH Vs. BHARAT SANCHAR NIGAM LTD
November 22, 2005
DILIP OIL CO Vs. STATE OF U P
June 13, 2005
DILSHAD Vs. STATE OF U P
September 12, 2005
DINA NATH CHATURVEDI Vs. IVTH ADDITIONAL DISTRICT JUDGE
May 25, 2005
DINA NATH RAI Vs. STATE OF UTTAR PRADESH
September 12, 2005
DINAI AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
March 21, 2005
DINESH BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
May 6, 2005
DINESH CHAND JAIN PRAKASH CHAND JAIN ASHOK ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 9, 2005
DINESH CHANDRA JAIN Vs. CIVIL JUDGE JUNIOR DIVISION
February 16, 2005
DINESH CHANDRA KHANNA Vs. U P SAINIK KALYAN EVAM PUNARVAS
October 27, 2005
DINESH KUMAR Vs. STATE OF U P
February 7, 2005
DINESH KUMAR Vs. SANJAI KUMAR JAIN
October 20, 2005
DINESH KUMAR SRIVASTAVA Vs. STATE OF U P
November 8, 2005
DINESH KUMAR VERMA Vs. SUMAN VERMA
November 11, 2005
DINESH PRATAP SINGH Vs. STATE OF U P
October 21, 2005
DINESH SHARMA Vs. ZAKIR HUSSAIN COLLEGE OF ENGINEERING AND TECHNOLOGY FACULTY OF ENGINEERING
December 1, 2005
DIPTEE SINGH Vs. IIND ADDL DISTRICT JUDGE SRI DHRUVA KUMAR
November 29, 2005
DIRECTOR EXPERIMENTAL SUGAR FACTORY NATIONAL SUGAR INSTITUTE Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
November 10, 2005
DIRPALI SAHJOO GHARIBA DIRPALI Vs. STATE OF U P
January 25, 2005
DISTRICT BASIC EDUCATION OFFICER ETAWAH Vs. DHANANJAI KUMAR
December 5, 2005
DISTRICT CO OP FEDERATION LTD Vs. STATE OF U P
July 4, 2005
DISTRICT COMMITTEE CENTRA OF INDIAN TRADE UNIONS Vs. INDUSTRIAL TRIBUNAL
April 27, 2005
DISTRICT JUDGE BAGHPAT Vs. ANURAG KUMAR
May 31, 2005
DISTRICT SESSIONS JUDGE Vs. RATNESH KUMAR SRIVASTAVA
January 20, 2005
DIVISIONAL, RAILWAY MANAGER AND ANOTHER Vs. ABHISHANKAR ADHIKARI
July 21, 2005
DIWAKAR RAI GORAKH RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 22, 2005
DIWAN SINGH HUF Vs. COMMISSIONER OF INCOME TAX
January 6, 2005
DONITA Vs. STATE OF UTTARANCHAL
July 12, 2005
DOODHNATH Vs. LAKHAN
March 17, 2005
DOODHNATH Vs. DEONANDAN REPRESENTED
March 17, 2005
DOON HOUSING COMPANY PRIVATE LTD Vs. STATE OF UTTARANCHAL
November 23, 2005
DORI LAL SRI DAL CHAND Vs. STATE OF U P
December 2, 2005
DOROTHEY NATHENIAL Vs. DISTRICT JUDGE
October 3, 2005
DR. (MRS.) SHASHI GUPTA Vs. IIIRD ADDITIONAL DISTRICT JUDGE
January 12, 2005
DR. ASHISH JAISWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX (ASSESSMENT), GORAKHPUR AND ANOTHER
November 22, 2005
DR. K.K. MEHROTRA Vs. STATE OF U.P. & ANR.
November 17, 2005
DR. NEERAJ BHASIN AND ANOTHER Vs. ASHOK BHASIN AND OTHERS
December 23, 2005
DR. RAJENDRA B. LAL Vs. STATE OF U.P. AND OTHERS
April 26, 2005
DR.VINAY KUMAR S/O SHRI BHUVNENDRA SINGH Vs. DIRECTOR OF EDUCATION (HIGHER), COMMITTEE OF MANAGEMENT K.K.COLLEGE, THROUGH ITS PRESIDENT AND STATE OF U.P., THROUGH ITS SECRETARY (HIGHER EDUCATION)
November 17, 2005
DUA SUPPLIES AND TRADERS AND A PARTNERSHIP FIRM Vs. INDIAN OIL CORPORATION LTD
June 10, 2005
DUBRI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 28, 2005
DUKHI RAM ACHAL BIRE RAM KUMAR DUKHI JAGDAMBA Vs. STATE OF UTTAR PRADESH
December 23, 2005
DULAREY AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
July 12, 2005
DURDANA ALIAS CHANDA Vs. MEHRAJ
January 27, 2005
DURGA CHAND Vs. STATE OF U P
December 15, 2005
DURGA DEVI Vs. STATE OF U P
July 15, 2005
DURGA KANDHAI Vs. STATE OF U P
July 27, 2005
DURGA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
April 12, 2005
DURGA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 24, 2005
DURYODHAN LAL JATAV Vs. STATE OF U P
January 20, 2005
DUSHYANT KUMAR Vs. STATE OF U P
January 23, 2005
DUSHYANT KUMAR Vs. STATE OF U P
August 23, 2005
DUSHYAT KUMAR SAXENA LATE GIRDHAR GOPAL PRINCIPAL DHARAM SAMAJ INTER Vs. STATE OF U P
August 18, 2005
DWARIKA NATH SONI Vs. BHAGWAN DASS GUPTA
August 16, 2005
DWARIKA PRASAD PANDEY MANAGER JUNIOR HIGH SCHOOL KNOWN AS SHRI CHANDRA Vs. STATE OF U P
May 11, 2005
DWARIKESH SUGAR INDUSTRIES LTD Vs. DISTRICT JUDGE KANPUR
April 1, 2005
EKRAM WARIS Vs. STATE OF U P
February 25, 2005
ELDECO HOUSING AND INDUSTRIES LTD Vs. LUCKNOW DOCESAN TRUST ASSOCIATION
September 5, 2005
ELECTRA INDIA LTD Vs. COMMISSIONER OF INCOME-TAX
March 1, 2005
EMPLOYEES STATE INSURANCE CORPORATION Vs. SARFUDDIN SHRI NOORUDDIN
May 27, 2005
ESCORTS FINANCE LTD Vs. SECUR INDUSTRIES LTD
September 20, 2005
EX CONSTABLE 539 CP KANHAIYA LAL Vs. STATE OF U P
September 9, 2005
EX HAVILDAR AKBAR SINGH BANS LAL SINGH Vs. CHIEF OF THE ARMY STAFF COMMANDANT AND EX OFFICIO CHIEF RECORDS OFFICER
August 1, 2005
EX RECRUIT YADVIR S O SHRI SHAHEB SINGH Vs. CHIEF OF THE ARMY STAFF
October 27, 2005
EX SEP NO 2974530 RAJENDRA PRASAD SINGH Vs. UNION OF INDIA UOI
May 4, 2005
EX SEPOY DIGVIJAY SINGH 2793142A Vs. UNION OF INDIA
April 12, 2005
EX-NAIK UPENDRA KUMAR TOMAR Vs. UNION OF INDIA
January 25, 2005
EX. HAVILDAR AKBAR SINGH Vs. CHIEF OF THE ARMY STAFF
August 11, 2005
EXCEL HI-TECH PVT LTD Vs. STATE OF U P COMMISSIONER OF TRADE TAX AND THE ASSISTANT COMMISSIONER
September 9, 2005
EXECUTIVE ENGINEER U P AWAS AND VIKAS PARISHAD Vs. UMESH CHANDRA RASTOGI
September 23, 2005
EXECUTIVE OFFICER NAGAR PALIKA PARISAD Vs. STATE OF UTTAR PRADESH
August 1, 2005
EXECUTIVE OFFICER NAGAR PALIKA PARISHAD Vs. PRESIDING OFFICER LABOUR COURT AND RUPE LAL BALMIKKY SHRI MANGAL
September 30, 2005
EXECUTIVE OFFICER NAGAR PALIKA PARISHAD BAHEDI BAREILLY Vs. STATE OF U P
January 8, 2005
FAHIM (MINOR) S/O IFTEKHAR Vs. STATE OF U.P. AND ANOTHER
April 5, 2005
FAHIMUDDIN Vs. STATE OF U P
September 28, 2005
FAHMIDA SHOEB Vs. KANHAIYA LAL
September 2, 2005
FAKHARUDDIN Vs. NAGAR PALIKA PARISHAD SIKANDRABAD
March 18, 2005
FAKHRUDDIN ALI Vs. STATE OF U P
August 10, 2005
FARJANDA Vs. ADDITIONAL COMMISSIONER JUDICIAL I MORADABAD MANDAL
May 19, 2005
FAROOKH Vs. STATE OF U P
September 29, 2005
FARRUKHABAD GRAMIN BANK Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
July 26, 2005
FASHION CARPET CO Vs. COMMISSIONER OF INCOME TAX
August 5, 2005
FASIUDDIN Vs. XII A D J MEERUT
July 4, 2005
FAZLUR RAHMAN MOHD USMAN AFZAL AHMAD KHAN ABDUL AHAD KHAN Vs. STATE OF U P
August 8, 2005
Fida Husain Vs. Gendan Lal etc.
October 21, 2005
FOOD CORPORATION OF INDIA Vs. APPELLATE AUTHORITY
February 22, 2005
G C GUPTA Vs. STATE OF U P
May 26, 2005
GAFOOR SHAH Vs. STATE
April 1, 2005
GAJANAND SHARMA Vs. XI ADDL DISTT JUDGE/SESSIONS JUDGE VARANASI
January 24, 2005
GAJENDRA SINGH ; SANT RAM; SATISH Vs. ADHIKSHAK JANPAD KARAGAR JANPAD GHAZIABAD
February 11, 2005
GALAXY INDO FAB LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 20, 2005
GANESH PRASAD Vs. STATE OF U P
January 20, 2005
GANESH RICE MILLS Vs. CIT
March 1, 2005
GANESHI DEVI Vs. IIND A D J
March 18, 2005
GANESHI LAL Vs. STATE OF U P
July 13, 2005
Ganga Devi Vs. Nanhi Devi
March 10, 2005
GANGA GUPTA Vs. STATE OF U P
July 29, 2005
GANGA PLUMBERING WORKS Vs. KANPUR DEVELOPMENT AUTHORITY
January 11, 2005
GANGA PRASAD Vs. AJAB NARAIN
August 7, 2005
GANGA PRASAD Vs. HANIF OPTICIANS
September 24, 2005
GANGA RAM Vs. STATE OF U P
September 19, 2005
GANGA RAM Vs. STATE OF U P
January 19, 2005
GANGA RAM Vs. MAHIP NARAIN SINGH
March 17, 2005
GANGA RAM SINGH Vs. STATE OF UP
July 11, 2005
GANGU SINGH RAM CHANDER SINGH MANGAT SINGH AND HARKESH SINGH SONS OF Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION CONSOLIDATION OFFICER AND HAJI ALI
July 20, 2005
GANGWA BINDA BENI AYODHYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 17, 2005
Gaon Sabha Vs. Jai Pal Singh
August 12, 2005
Gaon Sabha Vs. Mamchand
December 22, 2005
GAON SABHA GRAM PANCHAYAT VILLAGE SARSA TEHSIL SORAON ALLAHABAD Vs. BOARD OF REVENUE U P AT ALLAHABAD
December 13, 2005
GAURAV JI PATHAK Vs. IIND ADDITIONAL JUDICIAL MAGISTRATE BANSI SIDDHARTHNAGAR
October 5, 2005
GAURAV KUMAR SHARMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
November 23, 2005
GAURI SHANKAR Vs. DISTRICT JUDGE CHANDAULI
March 2, 2005
GAURI SHANKAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
July 5, 2005
GAURI SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
May 17, 2005
GAURI SHANKER SHUKLA Vs. STATE OF U P
September 2, 2005
GAURISHANKAR Vs. SITA RAM
October 20, 2005
GAYA DEEN SHRI RAMDEEN SHYANALA DEVI NARENDRA Vs. PRINCIPAL SECRETARY OF EDUCATION MADHYAMIK U P GOVERNMENT
October 21, 2005
GAYA PRASAD PANCHAL JAGANNATH PANCHAL MANYATA NIRIKSHAK Vs. STATE OF UTTAR PRADESH
November 30, 2005
GAYADIN Vs. STATE OF U P
September 15, 2005
GAZANAND SHARMA Vs. 11TH ADDITIONAL DISTRICT JUDGE SESSIONS JUDGE VARNASI
January 24, 2005
GEETA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION RAI BAREILLY
April 3, 2005
GEETA DEVI WIFE OF GAJRAJ SINGH Vs. DEPUTY DIRECTOR CONSOLIDATION GAYA PAL SINGH
March 4, 2005
GEETA TIWARI Vs. KASHINATH
July 12, 2005
GHANSHYAM Vs. ADDL COMMISSIONER JUDICIAL 1ST VARANASI
May 6, 2005
GHANSHYAM RAI Vs. STATE OF U P
December 13, 2005
GHANSHYAM SINGH MAHENDRA SINGH Vs. STATE OF U P
March 14, 2005
GHANSHYAM SINGH RANA Vs. EXECUTIVE ENGINEER, U.P. POWER CORPORATION LTD. AND OTHERS
January 20, 2005
GIRAN SINGH Vs. JUDGE, SMALL CAUSES COURT, JHANSI AND OTHERS
October 5, 2005
GIRDHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MEERUT AND OTHERS
April 1, 2005
GIRISH CHANDRA GUPTA Vs. STATE OF U P
August 4, 2005
GIRJA SHANKAR Vs. STATE OF U P
May 9, 2005
Girja Shanker Vs. Oudh Prasad
January 12, 2005
GIRJA SHANKER SONI RAM SWAROOP SONI Vs. DISTRICT JUDGE
April 27, 2005
GODFREY PHILIPS INDIA LIMITED Vs. DIRECTOR MANDI PARISHAD KRISHI UTPADAN MANDI SAMITI
April 29, 2005
GODREJ INDUSTRIES LIMITED Vs. STATE OF U P
September 13, 2005
GOKUL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SHAHJAHANPUR AND OTHERS
October 26, 2005
GOODS OF LATE Vs. MIRA DHAR
May 6, 2005
GOODS OF LATE INDER DEVI Vs. ANAND PRAKASH DWIVEDI
April 19, 2005
GOODS OF LATE SHIV SHANKER MISHRA Vs. SHASHI BALA MISHRA
May 5, 2005
GOPAL CHANDRA SINHA BAIJNATH PRASAD SINHA SUB-DIVISIONAL Vs. STATE OF UTTAR PRADESH
September 14, 2005
GOPAL DAS Vs. ASSESSING OFFICER TRADE TAX
July 11, 2005
GOPAL DAS Vs. RAHMAT ALI AND ANOTHER
October 3, 2005
GOPAL JI TRIVEDI Vs. STATE OF U P
November 11, 2005
GOPAL KISHNA PANDEY Vs. DIST JUDGE FAIZABAD
September 1, 2005
GOPAL KRISHNA PANDEY Vs. DIST. JUDGE, FAIZABAD
September 9, 2005
GOPAL KRISHNA SHUKLA Vs. STATE OF U P
February 16, 2005
GOPAL PRASAD AGRAWAL Vs. MAHENDRA SINGH CHAUDHARY
September 5, 2005
GOPI CHAND Vs. A D J
November 30, 2005
Gopi Krishna Goyal Vs. Nagar Palika Ujhani etc.
August 30, 2005
GOVIND BAJPAYEE Vs. STATE OF U P
March 1, 2005
GOVIND DAS ALIAS GUDDHA S O KALLU Vs. STATE OF U P
May 17, 2005
GOVIND LAL Vs. IIND ADDL D J JHANSI
November 21, 2005
GOVIND NAGAR SUGAR LIMITED Vs. STATE OF UTTAR PRADESH
June 8, 2005
GOVIND PRASAD JHINKU PRASAD Vs. STATE OF UTTAR PRADESH
March 3, 2005
GOVIND RAM CHANDRAPAL SINGH Vs. STATE OF U P
September 27, 2005
GOVIND SINGH Vs. STATE OF U P
September 29, 2005
GRAM CHETANA SAMITI Vs. STATE OF U P
May 9, 2005
GRAM PANCHAYAT (GAON SABHA) SONAHULI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
August 16, 2005
GUDDU ALIAS MOHD ISLAM Vs. STATE OF U P
April 21, 2005
GULAB CHANDRA Vs. ADDL COMMISSIONER JUDICIAL/FIRST VARANASI
February 9, 2005
GULAB CHANDRA Vs. ADDL COMMISSIONER JUDICIAL/FIRST VARANASI
September 2, 2005
GULAB CHANDRA AND KRISHNA KANT SONS OF LATE SRI INDRA NATH Vs. HARISH CHANDRA AND JAGDAMBA PRASAD SONS OF LATE SRI
May 2, 2005
GULAM MOHAMMAD Vs. CHUTTAN
February 25, 2005
GULAM MURTAZA ALLIUDDIN Vs. STATE OF U P
November 23, 2005
GULNAR BEGUM Vs. DISTRICT JUDGE
February 25, 2005
GULSHAN KUMAR Vs. VIIITH ADDL DISTRICT JUDGE MEERUT
May 5, 2005
GULZAR SINGH Vs. STATE OF U P
November 7, 2005
GUMAN AHMAD ALIAS MANNA Vs. STATE OF UTTAR PRADESH
July 11, 2005
GUNNA S O LATE SRI DUKHI AND RAM MILAN S O SRI JAGESHWAR PRASAD Vs. PRESIDING OFFICER LABOUR COURT KAMLA NEHRU MEMORIAL HOSPITAL
October 17, 2005
GUPTESWAR TIWARI SHRI VISHWANATH TIWARI LECTURER IN ECONOMICS MAHAVIR Vs. JOINT DIRECTOR OF EDUCATION
May 12, 2005
GURBUX SINGH Vs. COMMISSIONER OF INCOME TAX
April 4, 2005
GYAN CHAND Vs. STATE OF UTTAR PRADESH
March 16, 2005
GYAN PRATAP SINGH BACHCHRAJ SINGH Vs. STATE OF UTTAR PRADESH
March 21, 2005
GYANENDRA KUMAR TIWARI Vs. DEFENCE MINISTER APPELLATE COMMITTEE ON PENSION
May 27, 2005
GYANENDRA SINGH Vs. STATE OF U P
January 12, 2005
H N MEHROTRA Vs. COMMISSIONER OF INCOME TAX
February 1, 2005
H.M. SARIF Vs. COMMISSIONER OF INCOME-TAX
July 21, 2005
HABIB AHMAD AHMAD KHAN Vs. STATE OF UTTAR PRADESH
May 10, 2005
HABIB SHEIKH Vs. STATE OF U P
March 23, 2005
HABIBA KHATOON Vs. XITH ADDL D J MORADABAD
November 17, 2005
HAFIZUDDIN Vs. ADDL DISTRICT JUDGE
December 15, 2005
HAIDER ABBAS Vs. ADDITIONAL DISTRICT JUDGE
November 30, 2005
HAJI LAL MOHD BIRI WORKS Vs. COMMISSIONER OF INCOME TAX
January 20, 2005
HAJI NIZAMUDDIN Vs. DISTRICT INSPECTOR OF SCHOOLS BIJNOR
April 27, 2005
HAJI SHAHID AKHLAKH HAJI MOHD AKHLAKH Vs. STATE OF U P
September 2, 2005
HAKIM MUSHARRAF ALI USMANI Vs. STATE OF U.P. AND ANOTHER
December 16, 2005
HAKIM SAMRATH Vs. STATE OF U P
September 28, 2005
HAMDARD WAKF LABORATORIES Vs. UNION OF INDIA UOI
July 22, 2005
HAMIDUDDIN Vs. STATE OF U P
August 22, 2005
HAMIDUDIN Vs. STATE OF U P
November 9, 2005
HANEEF KHAN Vs. AMIR AHMAD
November 7, 2005
HANSNATH RAGHUNANDAN Vs. ASSTT DIRECTOR OF CONSOLIDATION SETTLEMENT OFFICER OF CONSOLIDATION
July 19, 2005
HANSRAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ETAH AND OTHERS
July 6, 2005
HANSRAJ @ HANSU Vs. STATE
December 13, 2005
HANUMAN ALIAS MANE Vs. DISTRICT JUDGE
February 28, 2005
HANUMAN JI BIRAJMAN MANDIR Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
January 6, 2005
HANUMAN PRASAD GIRISH CHAND Vs. STATE OF UTTAR PRADESH GOVERDHAN SAREE CENTRE
December 21, 2005
HAR GYAN SINGH Vs. STATE OF U P
December 8, 2005
HAR PRASAD Vs. KAMLA DEVI
April 21, 2005
HARDEO RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
April 7, 2005
HARDWARI LAL Vs. IIIRD ADDL DISTRICT JUDGE GHAZIABAD
May 25, 2005
HARENDRA SINGH Vs. STATE OF U P
August 23, 2005
HARI DUTT SHARMA Vs. 1ST ADDITIONAL CIVIL JUDGE J D HARIDWAR
October 19, 2005
HARI GOVIND GUPTA Vs. VTH ADDITIONAL DISTRICT JUDGE
April 11, 2005
HARI MOHAN AGARWAL Vs. DIVISIONAL COMMISSIONER AGRA DIVISION
October 18, 2005
HARI NANDAN Vs. RAMJEET
December 16, 2005
HARI NARAIN Vs. VLTH A.D.J. KANPUR AND OTHERS
November 24, 2005
HARI NARAYAN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
March 11, 2005
HARI OM Vs. GOPAL
November 10, 2005
HARI OM PRAKASH Vs. BRIJ MOHAN
August 4, 2005
HARI PRASAD GOPI KRISHNA JWELLERS PVT LIMITED Vs. STATE OF U P
May 16, 2005
HARI RAM Vs. STATE OF U P
March 1, 2005
HARI RAM Vs. STATE OF U.P. AND OTHERS
May 25, 2005
HARI RAM JANGRE Vs. NAZIR KHAN
October 24, 2005
HARI RAM YADAV Vs. STATE OF U P
October 5, 2005
HARI SARAN SHANKAR SRIVASTAVA Vs. DY DIRECTOR OF CONSLIDATION GHAZIPUR
October 4, 2005
HARI SARAN SHANKER SRIVASTAVA Vs. DY DIRECTOR OF CONSOLIDATION GHAZIPUR
April 8, 2005
HARI SHANKAR PANDEY Vs. U P POWER CORPN LTD
November 18, 2005
HARI SHANKER AND ORS. Vs. PRESCRIBED AUTHORITY/PARGANA MAGISTRATE AND ORS.
December 13, 2005
HARI SHANKER SHARMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
November 11, 2005
HARI SINGH Vs. STATE OF U P
September 28, 2005
HARIDAS AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER
February 15, 2005
HARIHAR BHOLE NATH MISRA Vs. STATE PUBLIC SERVICES TRIBUNAL
March 29, 2005
HARIHAR MISRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
March 4, 2005
HARIKESH KUMAR SINGH Vs. DIRECTOR GENERAL RAILWAY POLICE FORCE
November 8, 2005
HARILAL YADAV Vs. GHANSHYAM SHUKLA
November 24, 2005
HARIOM RAMESH Vs. STATE OF U P
September 28, 2005
HARISH BABU Vs. CBI S P E DEHRADUN
September 2, 2005
HARISH CHAND Vs. VTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
August 12, 2005
HARISH CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR, AND OTHERS
April 11, 2005
HARISH KHURANA Vs. PREM KUMAR
December 5, 2005
HARISH KUMAR CHHABRA Vs. D M MUZAFFAR NAGAR
July 23, 2005
HARPAL Vs. STATE OF U P
January 28, 2005
HARPRASAD NETREM Vs. STATE OF U P
February 22, 2005
HARSH KUMAR SETHI Vs. NARESH CHANDRA
September 24, 2005
HASHMAT ALI Vs. VLTH A.D.J. KANPUR NAGAR AND OTHERS
November 21, 2005
HEERA LAL Vs. IXTH A D J
September 1, 2005
HEERA LAL @ HIRAI AND ANOTHER Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
February 7, 2005
HEERA LAL WATTAL Vs. JAGDISH NARAYAN SRIVASTAVA
May 2, 2005
HEMANT SINGH Vs. ADHYAKSHA ZILA PANCHAYAT ETAH
February 25, 2005
HEMRAJ MAURYA RAMLAL MAURYA Vs. STATE OF U P
September 28, 2005
HIMALAYAN MAGNESITE LTD Vs. STATE
November 21, 2005
HIMMA Vs. STATE OF UTTAR PRADESH
May 10, 2005
HINDI SAHITYA SAMMELAN PRAYAG Vs. PRESIDING OFFICER
January 4, 2005
HIRA LAL AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
August 8, 2005
HIRALAL D Vs. VTH A D J
November 8, 2005
HORI LAL Vs. BABU RAM
July 21, 2005
HOTI LAL Vs. ADDITIONAL DISTRICT JUDGE KHURJA
September 14, 2005
HRIDAYA SHANKER MISHRA Vs. STATE OF U P
March 21, 2005
HUKUM SINGH Vs. STATE
April 12, 2005
HUKUM SINGH ALIAS HUKUM CHAND Vs. STATE OF UTTARANCHAL
November 30, 2005
HUKUM SINGH PHARSHWAN Vs. P K DOBHAL
January 3, 2005
IBRAHIM ANSARI Vs. PRAMOD KUMAR GUPTA AND ORS.
January 5, 2005
IDRISH AHMAD Vs. STATE OF UTTAR PRADESH
April 21, 2005
IKRAM Vs. STATE OF U P
April 15, 2005
IKRAM Vs. STATE OF U P
September 15, 2005
IKRAMUL HAQ Vs. MOHAMMAD SABIR
November 22, 2005
ILAKEDAR SHRI SADHAR RAM Vs. STATE OF U P
November 23, 2005
ILAM CHAND Vs. JANESHWAR DAS AND OTHERS
December 15, 2005
ILYAS SON OF FAIZI AND OTHERS Vs. IIIRD ADDL. DIST. JUDGE, MEERUT AND ANOTHER
November 18, 2005
IMTIAZ AHMAD Vs. ADDL DIST JUDGE
October 20, 2005
IMTIYAZ AHMAD Vs. ADDL DISTRICT JUDGE FATEHPUR
October 28, 2005
IN RE: JUGGILAL KAMLAPAT HOLDING LTD., Vs. STATE
August 22, 2005
IN RE: NEW INDIA SUGAR MILLS LIMITED Vs. STATE
August 8, 2005
IN RE: PARASRAMPURIA TRADING AND FINANCE LTD. Vs. STATE
September 23, 2005
IN RE: ROHIT SOAPS AND DETERGENTS PRIVATE LIMITED Vs. STATE
March 31, 2005
IN RE: SCHEME OF ARRANGEMENT (RESTRUCTURING OF DEBTS) THE SIMBHAOLI SUGAR MILLS LIMITED Vs. STATE
November 22, 2005
IN RE: SURYA COMMERCIAL LTD.; IN RE: NIDHI COMMERCIAL ENTERPRISES LTD. Vs. STATE
October 18, 2005
In the matter of Goods of Prem Manohar Saguna Prem Manohar Vs. Chatar Sen Gupta & Ors.
December 23, 2005
INDER DEVI WIDOW OF KANT AND ANAND PRAKASH DWIVEDI CHHOTEY LAL DWIVEDI PEON HIGH COURT ALLAHABAD Vs. STATE
April 4, 2005
INDER PRASAD AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
March 23, 2005
INDIA CASTING AND KRISHI UDYOG Vs. STATE OF U P
September 9, 2005
INDIAN OIL CORPORATION LTD Vs. ASSISTANT LABOUR COMMISSIONER CENTRAL A T I PRESIDING OFFICER CENTRAL
June 8, 2005
Indian Oil Corporation Ltd., Bareilly and another Vs. Deputy Director, Employees' State Insurance Corporation, Kanpur and others
May 5, 2005
INDIAN OVERSEAS BANK LUCKNOW Vs. S P TRIPATHI
May 11, 2005
INDIRA DANIELS Vs. STATE OF U P
May 27, 2005
INDIRA DEVI Vs. STATE OF U P
May 4, 2005
INDO ITALIAN AMUSEMENT PARK LTD Vs. COMMISSIONER OF TRADE TAX
May 20, 2005
INDRA DEO DUBE Vs. D I O S MORADABAD
March 31, 2005
INDRA DEO NARAIN SINGH SRI BRAHMDEO SINGH Vs. STATE OF U P
November 18, 2005
INDRA PAL VERMA RAM DAYAL VERMA Vs. RAM GUPTA RAM CHANDRA GUPTA SITA RAM GUPTA
February 18, 2005
INDRA SHARMA Vs. LT COL S K SHARMA
July 11, 2005
Indrajeet Ram and others Vs. State of U.P. and others
October 28, 2005
INDRAJIT MALLAH Vs. STATE OF U P
September 7, 2005
INDRASEN SINGH SRI RAM BAHADUR SINGH Vs. COMMISSIONER GORAKHPUR DIVISION DISTRICT MAGISTRATE STATION OFFICER INCHARGE
September 15, 2005
INSAN ALI IBARAT ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 22, 2005
Institution of Applied Medicines and Research Institute Vs. Chancellor, Chaudhary Charan Singh University, Meerut and others
September 9, 2005
IQBAL Vs. STATE OF U P
April 29, 2005
IQBAL AHAMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEOARIA
February 25, 2005
IQRAM SULEMAN Vs. STATE OF U P
April 15, 2005
IRCON INTERNATIONALLTD Vs. BAIKUNTH NATH DUBEY
August 4, 2005
IRSHAD AHMAD ALIAS SHEKHU Vs. STATE OF U P
July 21, 2005
ISHWAR CHAND Vs. STATE OF U P
September 29, 2005
ISHWAR CHANDRA SRIVASTAVA LATE M P SRIVASTAVA Vs. UNION OF INDIA
September 20, 2005
ISLAM Vs. D D C AZAMGARH
October 25, 2005
ISLAM BHONDU YAQOOB ISLAM SMT KALLO FANNE KHAN AND SAMSAD Vs. STATE OF U P
October 17, 2005
ISMAIL Vs. ZAHIR AHMAD
July 19, 2005
ISRAR HUSSAIN Vs. VTH ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS
December 13, 2005
J C THIND L R THIND Vs. UNION OF INDIA UOI
September 20, 2005
J G PURI Vs. PUNJAB NATIONAL BANK
April 4, 2005
J K SATOH AGRICULTURAL MACHINES LTD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION BOARD FOR INDUSTRIAL
November 30, 2005
J S GUPTA AND SONS Vs. UNION OF INDIA UOI
March 1, 2005
J.K. JUTE MILLS LTD. Vs. XYZ
October 18, 2005
Jabar Singh Vs. Fourth Addl.District and Sessions Judge,Muzaffarnagar
November 9, 2005
JABIR Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL DISTRICT JUDGE MORADABAD
July 7, 2005
JABIR HUSAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHALIR CAMP, MORADABAD AND OTHERS
March 22, 2005
JADO RAM GUPTA SRI SUNDER LAL Vs. STATE OF U P
September 19, 2005
JAFAR HUSSAIN Vs. VITH A.D.J., AGRA AND OTHERS
November 8, 2005
JAGANNATH GAUTAM Vs. COMMISSIONER OF TRADE TAX
May 20, 2005
JAGANNATH PRASAD Vs. SPECIAL JUDGE AND ORS.
January 18, 2005
JAGARDEO Vs. MOHAN LAL
July 4, 2005
JAGAT BIHARI LAL SAXENA Vs. STATE OF U P
October 6, 2005
JAGATGURU SHANKARACHARYA Vs. A D J SPECIAL JUDGE ALLAHABAD
December 14, 2005
Jagdamba Vs. Ram Roop
July 7, 2005
JAGDAMBA MANI TRIPATHI Vs. STATE OF U P
February 16, 2005
JAGDAMBA PRASAD PATHAK Vs. SANJEEV KUMAR AGARWAL
August 17, 2005
JAGDISH Vs. SHAUKEEN
November 29, 2005
JAGDISH AND OTHERS Vs. BABU LAL, DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
November 11, 2005
JAGDISH CHAND Vs. KRISHNA MOHAN AGRAWAL AND OTHERS
May 25, 2005
JAGDISH CHANDRA WADHWA Vs. VIITH ADDL. DISTRICT AND SESSIONS JUDGE AND ORS.
January 12, 2005
JAGDISH GIRI Vs. STATE OF U P
December 20, 2005
JAGDISH KUMAR MONGA Vs. ADDITIONAL DISTRICT JUDGE
February 22, 2005
JAGDISH NARAIN PANDEY LATE SRI JAI NARAIN PANDEY ASSISTANT TEACHER Vs. KULPATI SAMPURNANAND SANSKRIT VISHWA VIDYALAYA
April 15, 2005
JAGDISH PRASAD Vs. GOKARAN NATH SRIVASTAVA
September 29, 2005
JAGDISH PRASAD SHARMA Vs. U P S R T C
February 4, 2005
JAGDISH S O RAM ASREY VISHWAKARMA IN JAIL Vs. STATE OF U P
September 29, 2005
JAGDISH SINGH AND OTHERS Vs. D.D.C AND OTHERS
March 2, 2005
JAGDISH TIWARI Vs. ASHA DEVI MISHRA
March 4, 2005
JAGGAN LAL Vs. VTH ADDITIONAL DISTRICT JUDGE, BAREILLY AND OTHERS
April 20, 2005
JAGJIWAN PRASAD (DEAD) THROUGH L.RS. AND ORS. Vs. BABU (DEAD) THROUGH L.RS. AND ORS.
January 7, 2005
JAGJIWAN PRASAD D Vs. BABU
January 4, 2005
JAGMOHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
February 1, 2005
JAGMOHAN BHOLA Vs. VICE CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
November 28, 2005
JAGMOHAN MALHOTRA Vs. JAI KUMAR MISHRA
January 18, 2005
JAGRANI Vs. IIND ADDITIONAL DISTRICT JUDGE STATE OF U P
March 18, 2005
JAGRATHI RAMA KANT Vs. DEPUTY DIRECTOR OF CONSOLIDATION SRI BRHMA NAND DEPUTY DIRECTOR
September 28, 2005
JAGVEER SINGH Vs. UNION OF INDIA
November 30, 2005
JAHAR SINGH Vs. BOARD OF REVENUE U P ALLAHABAD
July 18, 2005
JAHIRUDDIN Vs. STATE OF U P
April 28, 2005
JAI BHAGWAN DIXIT Vs. STATE OF U P
July 11, 2005
JAI DEVI HANS Vs. BEENA SINGH
July 21, 2005
JAI KISHAN KARANWAL Vs. U P JAL NIGAM
December 21, 2005
JAI KISHAN PRASAD KHANDELWAL CHHOTEY LAL GUPTA Vs. VIITH ADDITIONAL DISTRICT JUDGE DAU DAYAL SHANKER LAL
October 24, 2005
JAI NAND Vs. SURYA DEV
June 12, 2005
JAI NAND D Vs. SURYA DEV
December 6, 2005
JAI NARAYAN Vs. STATE OF U P
April 26, 2005
JAI NATH PRASAD MAURYA DEV NARAYAN RAM Vs. JOINT DIRECTOR OF EDUCATION SECONDARY VTH REGION DISTRICT INSPECTOR OF SCHOOLS
May 27, 2005
JAI PAL GUPTA Vs. KALI CHARAN
October 20, 2005
JAI PRAKASH Vs. HIGH COURT OF JUDICATURE
August 5, 2005
JAI PRAKASH LAL LATE BRAHM DEO LAL Vs. GOVERNMENT OF INDIA
November 8, 2005
JAI RAJ AGARWAL Vs. BHOLA NATH KAPOOR AND OTHERS
May 27, 2005
JAI RAM Vs. DISTRICT JUDGE MAU
August 3, 2005
JAI SHANKER TRIPATHI Vs. STATE OF U P
September 15, 2005
JAI SINGH BHANDARI Vs. STATE OF UTTARANCHAL
November 23, 2005
JAI SINGH CHANDU BUBAN HAR DEO Vs. STATE OF UTTAR PRADESH
April 26, 2005
JAIN COAL TRADERS Vs. COMMISSIONER OF TRADE TAX
January 24, 2005
JAIPAL Vs. STATE OF U P
September 2, 2005
JAISWAL GRAIN AGENCY Vs. STATE OF U P
April 5, 2005
JAMAL AHMAD AND ANOTHER Vs. IIND A.D.J., ALLAHABAD AND ANOTHER
September 6, 2005
JAMAL AKHTAR ALIAS BABU KHAN Vs. STATE OF U P
November 23, 2005
JAMEELA BEGUM Vs. STATE OF U P
December 20, 2005
JAMIL Vs. STATE OF U P
August 10, 2005
JAMILUR REHMAN QIDWAI ISLAMIYA GIRLS INTERMEDIATE COLLEGE THROUGH ITS MANAGER AND ORS. Vs. DISTRICT JUDGE AND ANR.
October 6, 2005
JAMIUL REHMAN Vs. D.J.
August 1, 2005
JAMSHED ALIAS PAPPU TAMLA Vs. STATE OF U P
August 17, 2005
JANAK SINGH YADAV Vs. STATE OF U P MINISTRY OF IRRIGATION U P GOVT
August 1, 2005
JANARDAN KUMAR Vs. KISHORI LAL
September 6, 2005
JANARDAN MISRA LATE VIDYADHAR MISRA Vs. STATE OF U P
March 4, 2005
JANG BAHADUR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
November 25, 2005
JANGI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
February 17, 2005
JANKI Vs. MURARI LAL
August 16, 2005
JANKI BAI Vs. DISTRICT JUDGE JHANSI
July 4, 2005
JANKI HIGHER SECONDARY SCHOOL A REGISTERED SOCIETY Vs. SRI RADHEY LAL
May 19, 2005
JANTA SUGAR INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
February 1, 2005
JARNAIL SINGH Vs. STATE OF U P
December 2, 2005
JATA SHANKER MISRA Vs. STATE OF U P
September 1, 2005
JATAN SIROHI Vs. STATE OF U P
November 10, 2005
JAUNPUR DUGDH UTPADAK SAHKARI SANGH LIMITED Vs. COMMISSIONER OF TRADE TAX
March 18, 2005
JAVED Vs. STATE OF U P
April 5, 2005
JAWAHAR PRASAD Vs. STATE OF U P
July 12, 2005
JAY NATH YADAV Vs. STATE OF U P
July 11, 2005
JAY PRAKASH Vs. STATE OF U P
August 29, 2005
JAY SHREE TYRES AND RUBBER PRODUCTS Vs. COMMISSIONER OF TRADE TAX
November 11, 2005
JAYA MISHRA Vs. STATE OF U P
June 3, 2005
JAYPRAKASH PRAMOD KUMAR Vs. U P RAJ KRISHI UTPADAN MANDI PARISHAD
September 28, 2005
JHANJHI RAM Vs. IVTH A D J KANPUR
December 1, 2005
JHARI LAL Vs. MANGLA SINGH
April 6, 2005
JHULAN UPADHYAY Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
March 17, 2005
Jhumman Vs. Gaon Sabha
December 1, 2005
JITENDRA KUMAR Vs. STATE OF U P
November 16, 2005
JITENDRA PRATAP PANDEY Vs. STATE OF U P
August 10, 2005
JIYA LAL SETH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
January 5, 2005
JOGENDRA SINGH Vs. DIRECTOR GENERAL RAILWAY PROTECTION FORCE MINISTRO OF RAILWAYS RAILWAY BOARD
May 23, 2005
JOGESH KUMAR BHIMSARYA ANANDI LAL Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
April 25, 2005
JOGI Vs. STATE OF U P
February 28, 2005
JOHAR AUTO MOBILE AND TYRE HOUSE Vs. ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS
December 1, 2005
JURAU Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LALITPUR AND ANOTHER
May 6, 2005
JYOTI PRAKASH TRIPATHI Vs. STATE OF U P
December 7, 2005
JYOTI PRASAD MISRA Vs. IST ADDITIONAL DISTRICT JUDGE, MAINPURI AND OTHERS
October 7, 2005
K N SINGH Vs. STATE OF U P
September 8, 2005
K PRASAD CHHATAR SINGH Vs. STATE OF U P
December 7, 2005
K T C PRIVATE LTD Vs. LEAYAN OVERSEAS PRIVATE LTD
March 11, 2005
K.D.A. Vs. Prayag Narain
March 11, 2005
KAFEEL AHMAD Vs. SATVINDRA KAUR
January 17, 2005
KAILASH Vs. STATE OF U P
August 5, 2005
KAILASH CHANDRA II Vs. STATE OF U P
April 3, 2005
KAILASH CHANDRA KHACHERU GIRI Vs. STATE OF U P
March 4, 2005
KAILASH NARAIN AGNIHOTRI Vs. DISTT JUDGE KANPUR CITY
December 13, 2005
KAILASH NATH GUPTA Vs. DISTRICT JUDGE
July 8, 2005
KAILASH NATH GUPTA Vs. DISTT JUDGE VARANASI
August 7, 2005
KAILASH NATH SHUKLA Vs. REGIONAL ASSISTANT DIRECTOR
December 23, 2005
KAILASH WATI Vs. ADDL DISTRICT JUDGE BUDAUN
July 18, 2005
KAILASHI AND OTHERS Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
March 22, 2005
KALAMUDDIN KHAN JALALUDDIN KHAN Vs. STATE OF U P
August 23, 2005
Kalawati Vs. Bhagwan Deen
January 20, 2005
KALI CHARAN Vs. ADDL COLLECTOR ALIGARH
August 11, 2005
KALI CHARAN NEK RAM SHANKER LAL AND BADRI PRASAD SONS OF DEVI RAM Vs. ADDITIONAL COLLECTOR TAHSILDAR ASSISTANT COLLECTOR AND GAON SABHA LUTSAN
November 8, 2005
KALI CHARAN RAM CHARAN MEWA LAL SAMPAT Vs. KALU DWARIKA GANPAT
January 3, 2005
KALINDI DEVE CHANDRA SHEKHAR SINGH Vs. BOARD OF REVENUE ADDITIONAL COMMISSIONER GORAKHPUR DIVISION PRITHVI CHAND
April 15, 2005
KALLOO RAJ KUMAR O P S MALIK Vs. RENT CONTROL AND EVICTION OFFICER
February 23, 2005
KALLU Vs. RENT CONTROL AND EVICTION OFFICER AND 2 ORS
May 3, 2005
KALLU MAL Vs. VIIITH A.D.J., MEERUT AND OTHERS
August 1, 2005
KALOO Vs. STATE OF U P
September 30, 2005
KALWA ATAR SINGH Vs. STATE OF UTTAR PRADESH
May 20, 2005
KAMAL KRISHNA Vs. STATE OF U P
August 29, 2005
KAMAL SHRI MISHRI LAL Vs. STATE OF U P
March 15, 2005
KAMIL FAROOKH AKIL FAROOKH SAJIT FAROOKH INTJAR Vs. STATE OF U P
April 12, 2005
KAMLA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
August 10, 2005
Kamla Devi Vs. State
September 27, 2005
KAMLA DEVI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
November 30, 2005
KAMLA DEVI BALIKA UCHCHATTAR MADHYAMIK VIDYALAYA Vs. CHHETRIYA SACHIV MADHYAMIK SHIKSHA PARISHAD DISTRICT INSPECTOR OF SCHOOLS
November 8, 2005
KAMLA KANT PANDEY Vs. STATE OF U P
December 16, 2005
KAMLA NEHRU MEMORIAL HOSPITAL Vs. PRESIDING OFFICER LABOUR COURT RAGHUNATH SINGH
July 26, 2005
KAMLA PATI TRIPATHI Vs. DISTRICT BASIC EDUCATION OFFICER
February 24, 2005
KAMLESH DEVI Vs. CANTONMENT BOARD MEERUT CANTT
August 23, 2005
Kamlesh Kumar Sharma Vs. Presiding Officer, Central Government Industrial Tribunal- Cum-Labour Court, Kanpur and others
December 7, 2005
KAMLESH SINGH Vs. STATE
November 30, 2005
Kamta Vs. S.D.O.
June 7, 2005
KAMTA PRASAD Vs. JAN MOHAMMAD
July 12, 2005
KAMTA PRASAD Vs. STATE OF U P
March 24, 2005
KAMTA PRASAD TRIPATHI Vs. STATE OF U P
September 11, 2005
KAMTA PRASAD TRIPATHI SHIV KUMAR TRIPATHI SANJIV KAHOL Vs. STATE OF U P
November 9, 2005
KANHAI Vs. STATE OF U P
August 9, 2005
KANHAIYA LAL KHATRI KAMLA PRASAD Vs. COMMISSIONER VARANASI DIVISION AND THE DISTRICT MAGISTRATE ADMINISTRATOR
August 4, 2005
KANODIA Vs. COMMISSIONER OF INCOME TAX
December 15, 2005
KANPUR DUGDH UTPADAK SAHKARI SANGH LTD Vs. PRESIDING OFFICER LABOUR COURT I U P DUGDH SHALA MAZDOOR SABHA AND NIRMAL
September 13, 2005
KANPUR ELECTRIC SUPPLY COMPANY Vs. PRESIDING OFFICER LABOUR COURT IV AND GEETA SHUKLA C M SHUKLA
July 14, 2005
KANPUR ELECTRICITY SUPPLY CO LTD Vs. PRESIDING OFFICER LABOUR COURT IV AND SRI SHAMIM MIRZA
December 14, 2005
KANPUR METAL PRODUCTS PRIVATE LIMITED Vs. SAVEENA ENTERPRISES PRIVATE LIMITED
July 6, 2005
KANTI PRASAD Vs. IIIRD A.D.J., GHAZIABAD
July 26, 2005
KANTI SWARUP SHARMA S O SHRI OM PRAKASH Vs. UNION OF INDIA UOI
May 23, 2005
KAPOOR CHAND Vs. NEMI CHAND
October 3, 2005
KAPTAN SINGH RAGHAV Vs. STATE OF U P
September 9, 2005
KARAN SINGH Vs. STATE OF U P
September 15, 2005
KARAN SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
September 27, 2005
KARORE SINGH SRI SUNDAR LAL Vs. BHAGWAN SINGH RECOVERY OFFICER U P COOPERATIVE SOCIETIES
August 25, 2005
KARUNESH KUMAR SINGH Vs. STATE OF U P
May 27, 2005
KASHMIR SINGH DEEDAR SINGH Vs. AMARJEET SINGH GURUBACHAN SINGH
April 15, 2005
KASTURI DEVI PRAHLAD SINGH KHETA CHAPRASI Vs. PRAHLAD SINGH RAM NATH KHANGAR STATE OF UTTAR PRADESH
December 23, 2005
KASTURI LAL DEWAN Vs. CIT
January 31, 2005
KATAR SINGH Vs. D M /COLLECTOR SAHARANPUR
October 7, 2005
KAUSHAL KISHORE Vs. STATE OF U P
February 25, 2005
KAUSHAL KISHORE PATHAK Vs. ADHYAKSHA ZILA PANCHAYAT AND OTHERS
November 8, 2005
KAUSHAL KUMAR GUPTA Vs. BISHUN PRASAD AND OTHERS
November 21, 2005
KAUSHALYA KANYA INTER COLLEGE Vs. STATE OF U P
February 25, 2005
KAUSHER Vs. STATE OF U P
October 4, 2005
KAVERI RICE MILLS Vs. COMMISSIONER OF INCOME TAX
March 22, 2005
KEDAR AND OTHERS Vs. STATE OF U.P. THROUGH SECRETARY, CONSOLIDATION ANUBHAG, LUCKNOW AND OTHERS
March 1, 2005
KEDAR NATH AND ANOTHER Vs. IIIRD A.D.J. AND OTHERS
October 24, 2005
KEDAR NATH PANDEY Vs. CHIEF REVENUE OFFICER BASTI
April 7, 2005
KEDAR NATH PANDEY Vs. CHIEF REVENUE OFFICER BASTI HOLDING CHARGE OF DEPUTY DIRECTOR OF CONSOLIDATION
July 4, 2005
KEDAR NATH YADAV Vs. STATE OF UTTAR PRADESH
May 17, 2005
KEHARI SINGH Vs. STATE OF U P
March 11, 2005
KELAWATI Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE AND OTHERS
October 26, 2005
KESARI DEVI Vs. STATE OF U P
August 18, 2005
KESARWANI ZARDA BHANDAR Vs. ADDITIONAL LABOUR COMMISSIONER STATE OF U P
August 8, 2005
KESHAV DEO TRIPATHI Vs. STATE OF U.P. AND OTHERS
December 5, 2005
KESHAV TRIPATHI AND OTHERS Vs. DISTRICT JUDGE, FAIZABAD AND OTHERS
July 5, 2005
KHACHER MAL Vs. STATE OF U P
December 2, 2005
KHAGENDRA PAL SINGH KHED PAL BANWARI LAL Vs. COMMISSIONER AGRA DIVISION AND DISTRICT MAGISTRATE LICENCING AUTHORITY
November 8, 2005
KHAIR MOHAMMAD S O SHIR NIAZ MOHAMMAD AND NEK MOHAMMAD S O UZAIR Vs. STATE OF UTTAR PRADESH
February 24, 2005
KHAJAN SINGH Vs. BRIJENDRA SINGH
August 30, 2005
KHALID NIZAMI ALIAS SULLU Vs. STATE OF U P
November 11, 2005
KHALID NOOR KHAN Vs. IIIRD A D J
October 25, 2005
KHALIDA BEGUM HASAN ALI Vs. STATE OF U P
February 28, 2005
KHALIL AHMED HAZI CHHOTEY BUX Vs. REVISIONAL AUTHORITY DUPTY SUGAR COMMISSIONER ADMINISTRATION AND KHANDSARI
January 27, 2005
KHAMAN SINGH Vs. STATE OF U P
December 9, 2005
Khem Chandra Vs. State
August 12, 2005
KHEMHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
February 23, 2005
KHURSHEED UMAR AND RAFIQ S O ID-ALI IN JAIL Vs. STATE OF U P
September 30, 2005
KIRAN DEVI Vs. KRSARWANI ZADA BHANDAR
October 17, 2005
KIRPAL SINGH Vs. STATE OF U P
July 11, 2005
KIRTI SHARMA Vs. CIVIL JUDGE SENIOR DIVISION ETAH
February 9, 2005
KISHAN Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
February 16, 2005
KISHAN LAL Vs. COMMISSIONER OF INCOME TAX
March 16, 2005
KISHAN LAL Vs. XIITH A D J
April 15, 2005
KISHAN LAL Vs. STATE
September 15, 2005
KISHAN LAL Vs. BOARD OF REVENUE AND OTHERS
May 27, 2005
KISHAN NARAIN AGARWAL Vs. VIIITH ADJ BAREILLY
December 5, 2005
KISHAN PAL ALIAS KISHAN LAL SRI TIKA RAM AND SHIV SHAHAI Vs. STATE OF U P
May 13, 2005
Kishan Singh Vs. Puttan Singh
March 11, 2005
KISHORE Vs. ROOP KISHORE
December 22, 2005
KISHORE Vs. ROOP KISHORE
November 22, 2005
KISHORE KHUSHI RAM IN JAIL Vs. STATE OF U P
October 6, 2005
KISHORE SETH Vs. SATISH CHANDRA NIGAM
March 24, 2005
KM ARCHANA Vs. STATE OF U P
November 28, 2005
KM GARIMA SINGH KAUSHAL KUMAR SINGH Vs. EXECUTIVE OFFICER NAGAR PALIKA PARISHAD NAGAR PALIKA PARISHAD
September 20, 2005
KM KUSUM Vs. STATE OF U P
August 5, 2005
KM NISHA SRIVASTAVA Vs. STATE OF UTTAR PRADESH
October 18, 2005
KNIGHT QUEEN INDUSTRIES P LTD Vs. STATE OF U P
November 25, 2005
KOMAL Vs. STATE
October 26, 2005
KOTHARI CONTRACT INTERIORS Vs. TRADE TAX OFFICER
March 16, 2005
KRIPA RAM Vs. IST ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
September 20, 2005
KRIPA SHANKAR DWIVEDI Vs. U P STATE ELECTRICITY BOARD MIRZAPUR
November 22, 2005
KRIPAL SINGH Vs. STATE OF U P
July 13, 2005
KRISHAN CHANDRA Vs. VIIITH A D J KANPUR
September 5, 2005
KRISHI UTPADAN MANDI SAMITI Vs. BISHAN DASS
October 18, 2005
KRISHNA Vs. STATE OF U.P.
September 27, 2005
KRISHNA ASHRAY SRIVASTAVA Vs. STATE OF U P
March 4, 2005
KRISHNA AWTAR AGRAWAL Vs. ALLAHABAD BANK KOLKATA
October 5, 2005
KRISHNA BAJPAI Vs. IST ADDITIONAL DISTRICT JUDGE AND ORS.
December 14, 2005
KRISHNA BEMBI Vs. APPELLATE AUTHORITY U P
May 25, 2005
KRISHNA BEMBI SRI RAJ KUMAR BEMBI Vs. SHRI RAM JUNIOR
May 25, 2005
KRISHNA CHANDRA DUBEY Vs. UNION OF INDIA
September 5, 2005
Krishna Dutt Mishra and Maroof Ali and others Vs. State of U.P. and others
July 18, 2005
KRISHNA GUPTA Vs. DISCIPLINARY AUTHORITY and ASSISTANT GENERAL MANAGER
January 20, 2005
KRISHNA JAISWAL Vs. STATE OF U P
February 2, 2005
KRISHNA KUMAR Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA KANPUR NAGAR
January 12, 2005
KRISHNA KUMAR GUPTA Vs. STATE OF U P
October 24, 2005
KRISHNA KUMAR JAISWAL Vs. STATE OF U P
March 9, 2005
KRISHNA KUMAR PANDEY KAKKU PANDEY Vs. STATE OF U.P. OPPOSITE PARTY
December 6, 2005
KRISHNA KUMAR TIKARAM ALIAS GANTHA SUKH LAL Vs. STATE OF UTTAR PRADESH
July 26, 2005
KRISHNA MOHAN SINGH Vs. STATE OF U P
January 5, 2005
Krishna Mohan Verma Vs. State of U.P. and others
December 5, 2005
KRISHNA MURARI Vs. STATE OF U.P.
February 18, 2005
KRISHNA PARASHURAM SAHU Vs. STATE OF U P
September 27, 2005
KRISHNA PATHAK WIFE OF LATE TARKESHWAR NATH PATHAK Vs. VINOD SHANKAR TIWARI
February 25, 2005
KRISHNA RAJ SINGH ALIAS BABLOO SINGH Vs. STATE OF U P
September 9, 2005
KRISHNA TIWARI RAM SURAT TIWARI SHRI ARYA MAHILA HITKARINI Vs. REGIONAL JOINT DIRECTOR OF EDUCATION VARANASI REGION
November 7, 2005
KUBRA BEGUM Vs. IIIRD A D J MORADABAD
October 21, 2005
KUMAR STONE WORKS PARTNER INDER SINGH RAM PRASAD SINGH Vs. STATE OF U P
April 27, 2005
KUMUD SINGH Vs. UNION OF INDIA
February 4, 2005
Kunj Bihari Vs. Special Judicial Magistrate II, Dehradun and others
April 11, 2005
KUNWAR HERASH SARAN SAXENA JAGDISH SARAN BAHAR Vs. STATE OF UTTAR PRADESH CHIEF MEDICAL OFFICER
December 6, 2005
Kunwar Lal Vs. L.M.C.
January 31, 2005
KUNWAR PAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHR AND OTHERS
November 9, 2005
KUNWAR PAL SINGH Vs. D D C BULANDSHAHR
September 11, 2005
KUNWAR SINGH Vs. MOTOR ACCIDENT CLAIM TRIBUNAL A D AND S J
October 27, 2005
KUSHAL PAL SINGH Vs. STATE OF U P
March 22, 2005
KUSMAUN PARISHAD Vs. ADITYA VIKRAM SINGH
August 11, 2005
KUSUM INDUSTRIES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
July 29, 2005
KUSUM INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX
June 29, 2005
KUSUM SHUKLA Vs. RENT CONTROL AND EVICTION OFFICER/ADDITIONAL CITY MAGISTRATE (5TH), KANPUR NAGAR AND ANOTHER
July 26, 2005
KUTBA (DIED) AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND OTHERS
May 5, 2005
LACHUA Vs. DEPUTY DIRECTOR, CONSOLIDATION AND OTHERS
February 14, 2005
LADDAN ALIAS JAMIN ABBAS HUSSAIN Vs. MOHD ABBAS ALIAS SABBO
February 18, 2005
LAIQ AHMAD Vs. AKBAR HUSSAIN
April 8, 2005
LAJJAWATI DAUGHTER OF LATE GARIBE WIFE OF SANTOSH KUMAR Vs. BOARD OF REVENUE
September 15, 2005
LAKHAN Vs. STATE OF U P
February 25, 2005
LAKHAN LAL AND OTHERS Vs. SRI KRISHNA LAL AND ANOTHER
August 23, 2005
LAKHAN SINGH Vs. UNION OF INDIA
July 15, 2005
LAKHI CHAND RAM KUMAR Vs. STATE OF U P
May 13, 2005
LAKHMI CHANDRA Vs. PRESCRIBED AUTHORITY LABOUR COURT SHRI VARSHNEYA MAHAVIDYALAYA
November 17, 2005
Lakhmi Chandra Vs. Prescribed Authority, Labour Court and others
November 11, 2005
LAKHPAT SINGH Vs. JASHODA DEVI
September 5, 2005
LAKHPAT SINGH Vs. YASHODA DEVI
July 5, 2005
LAKHRAJ KAMLAKANT Vs. DEPUTY DIRECTOR OF CONSOLIDATION ASSISTANT SETTLEMENT OFFICER CONSOLIDATION
October 18, 2005
LAKSHMI CHAND SHISH RAM OM PAL ABHAN AND GAJRAJ RAM PRASAD Vs. BOARD OF REVENUE
April 5, 2005
Lakshmi Narain Vs. Gaon Sabha
February 18, 2005
LAL DEI WIFE OF SRI MAUKHU RAM SMT PHOOL DEI WIFE OF SRI MATA BADAL Vs. DY DIRECTOR OF CONSOLIDATION
March 4, 2005
LAL SINGH RAJPUT Vs. STATE OF U P
December 15, 2005
LAL SINGH SRI DAN RAJ SINGH Vs. STATE OF U P
January 24, 2005
LALA DAYA RAM Vs. VLLTH ADDITIONAL DISTRICT JUDGE, MUZAFFAR NAGAR AND OTHERS
December 12, 2005
LALA RAM Vs. STATE OF U.P.
February 11, 2005
Lala Ram Vs. Khushali
November 28, 2005
LALIT BHATIA Vs. STATE OF U P
May 27, 2005
LALIT KUMAR JAUHARI D Vs. A D J
November 23, 2005
LALITESH CHANDRA PATHAK Vs. SPECIAL SECRETARY GOVERNMENT OF U P LUCKNOW
July 19, 2005
LALJI PRASAD CHATURVEDI Vs. SYNDICATE BANK, MATHURA AND OTHERS
December 7, 2005
LALJI YADAV Vs. STATE OF U P
September 28, 2005
LALLAN JEE PANDEY Vs. STATE OF U P
December 2, 2005
LALLOO RAJA RAM SHAMBHOO NATH JAWAHAR LAL Vs. STATE OF U P
January 25, 2005
LALLU ALIAS CHANDRIKA PRASAD Vs. LAKSHMI NARAIN
March 18, 2005
LALMAN Vs. STATE OF U P
February 25, 2005
LALTA PRASAD Vs. IST ADDITIONAL DISTRICT JUDGE JUDGE SMALL CAUSES COURT ADDITIONAL CIVIL JUDGE
November 29, 2005
LALTA PRASAD Vs. RENT CONTROL AND EVICTION OFFICER, ALLAHABAD AND OTHERS
July 26, 2005
LALTESH UPADHYAY M L UPADHYAY Vs. STATE OF U P
April 5, 2005
LATURI SINGH S O SRI MEWA RAM Vs. STATE POLICE SERVICE TRIBUNAL
May 6, 2005
LAXMAN Vs. DR. R.K. AGARWAL
August 16, 2005
LAXMAN Vs. STATE OF U P
December 9, 2005
LAXMAN SARUP MITTAL Vs. IVTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS
August 10, 2005
LAXMAN SAV Vs. A D J COURT NO VI
May 19, 2005
LAXMI CHAND Vs. STATE OF U P
December 23, 2005
LAXMI DEVI VISHAN SWAROOP GUPTA Vs. STATE OF U P
March 4, 2005
LAXMI KANT Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 19, 2005
Laxmi Kant Tripathi Vs. Karuna Shanker
March 10, 2005
LAXMI NARAIN Vs. MANDIR SRI NARSINGH JI MAHRAJ VIRAJMAN MANDIR
August 16, 2005
LAXMI PALACE CINEMA Vs. PRESIDING OFFICER LABOUR COURT DISTRICT MAGISTRATE ADDITIONAL LABOUR
February 24, 2005
LAXMI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
April 12, 2005
LAXMI SHANKER Vs. SHYAM LAL
December 13, 2005
LAXMI TRANSPORT CO Vs. CHIEF OPERATION MANAGER
May 10, 2005
LAXMI TRANSPORT CO Vs. STATE OF U P
October 19, 2005
LAXMI TRANSPORT CO MATHURA Vs. CHIEF OPERATION MANAGER I O C LUCKNOW
October 5, 2005
LEELADHAR Vs. A D J COURT NO 3 ALIGARH
February 22, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. EXECUTIVE OFFICER NAGAR PALIKA PARISHAD
January 19, 2005
LILLU AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
November 11, 2005
LIYAKAT GOOJAR Vs. STATE OF U.P.
May 10, 2005
LIYAKAT GOOJAR Vs. STATE OF U P
October 5, 2005
LLOYD INSULATION INDIA LIMITED Vs. SBEC SUGAR LIMITED
February 7, 2005
LOK CHANDRA SINGH AND ANOTHER Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
March 31, 2005
LOK PAL SINGH Vs. IIND A D J
May 20, 2005
LOKENDRA KUMAR Vs. STATE OF U P
February 14, 2005
LOUISE KHURSHID WIFE OF SALMAN KHURSHID Vs. CHANDRA BHUSHAN SINGH ALIAS MUNNOO BABU AND ORS
July 8, 2005
LUCKNOW DIOCESAN TRUST ASSOCIATION Vs. B C JAIN
October 27, 2005
Luxmi Narain Vs. Sita Ram
July 29, 2005
M K GANDHI Vs. DIRECTOR OF EDUCATION SECONDARY U P LUCKNOW
August 30, 2005
M K SINGH Vs. XIITH A D J KANPUR NAGAR
February 4, 2005
M/S. HINDUSTAN OIL CO. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
December 6, 2005
M/S. LUCKNOW COOKER AGENCIES LUCKNOW Vs. COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
September 22, 2005
M/S. S.K. THEATRE PRODUCTIONS AND ANOTHER Vs. STATE OF U.P. AND OTHERS
December 7, 2005
M/S. SHALIMAR LEATHER INDUSTRY Vs. STATE OF U.P. AND ORS.
May 25, 2005
M/s. Strong Construction Vs. State of U.P. and others
March 22, 2005
MADAN LAL Vs. ADDITIONAL DISTRICT JUDGE, GHAZIABAD AND OTHERS
November 29, 2005
MADAN MOHAN BAJPAYEE Vs. HARNAM DAS GUPTA
March 29, 2005
MADAN PRASAD SRIVASTAVA ALIAS JITENDRA SINGH Vs. STATE OF U P
December 7, 2005
MADAN TIWARI Vs. STATE OF U P
August 25, 2005
MADHAN MOHAN SRIVASTAVA Vs. STATE OF U P
August 29, 2005
MADHULIKA Vs. STATE OF U P
January 10, 2005
Madhulika/Hemant Kumari Vs. Shashipal Singh
February 24, 2005
MADHURI DEVI Vs. KAMLAKAR DUBEY
December 20, 2005
MAGGHU PRASAD TIWARI Vs. UNION OF INDIA
August 22, 2005
MAGNANIMOUS TRADE AND FINANCE LIMITED A COMPANY INCORPORATED UNDER AND IN Vs. U P ALLOYS PRIVATE LIMITED A COMPANY INCORPORATED UNDER AND IN ACCORDANCE
January 13, 2005
MAHABALI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
September 16, 2005
MAHABEER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
March 30, 2005
MAHABIR PRASAD VINDHYACHAL PRASAD Vs. COMMISSIONER OF INCOME TAX
July 8, 2005
MAHADEO Vs. STATE OF U P
December 5, 2005
MAHAJAN VANASPATI PVT LTD Vs. TRADE TAX TRIBUNAL AND COMMISSIONER OF TRADE TAX
April 13, 2005
MAHAK SINGH Vs. ADDL DISTT JUDGE/SPECIAL JUDGE ANTI-CORRUPTION MEERUT
August 12, 2005
MAHAK SINGH SHRI PEERU SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL V AND SRIRAM INDUSTRIAL ENTERPRISES
April 15, 2005
MAHAMANDLESHWAR SWAMI Vs. STATE OF U P
April 25, 2005
MAHARAJ SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AGRA AND OTHERS
February 7, 2005
MAHARAJI EDUCATIONAL TRUST Vs. UNION OF INDIA UOI
May 11, 2005
MAHARANI Vs. STATE OF U P
March 11, 2005
MAHAVEER SINGH Vs. STATE OF UTTARANCHAL
December 16, 2005
MAHAVIR AND OTHERS Vs. STATE OF U.P.
January 28, 2005
MAHAVIR ICE FACTORY Vs. JOINT DIRECTOR OF INDUSTRIES AND CONVENER DIVISIONAL LEVEL COMMITTEE
March 18, 2005
MAHE AALAM Vs. STATE OF UTTAR PRADESH
August 3, 2005
MAHENDRA KUMAR GUPTA S O LATE SRI SATYA PAL GUPTA Vs. CENTRAL MANAGER PENSION DEPTT CENTRAL BANK OF INDIA CENTRAL BANK OF
December 1, 2005
MAHENDRA KUMAR JAIN Vs. XVIITH A D J
May 26, 2005
MAHENDRA KUMAR SINGH Vs. XIITH ADDITIONAL DISTRICT JUDGE AND ORS.
February 4, 2005
MAHENDRA KUMAR TAYAL Vs. STATE OF UTTARANCHAL
December 15, 2005
MAHENDRA SINGH Vs. STATE OF UTTAR PRADESH
October 5, 2005
MAHENDRA SINGH Vs. STATE OF U P
July 23, 2005
MAHENDRA SINGH PHAUJI Vs. STATE OF U P
August 9, 2005
MAHESH CHAND Vs. ADDITIONAL CIVIL JUDGE
January 28, 2005
MAHESH CHANDRA GAUTAM NATHI LAL GAUTAM Vs. STATE OF U P
July 25, 2005
MAHESH KUMAR Vs. STATE OF U P
October 21, 2005
MAHESH KUMAR Vs. STATE OF U P
December 7, 2005
MAHESH KUMAR S/O LATE SRI GOKUL PRASAD Vs. STATE OF UTTAR PRADESH
December 7, 2005
MAHESH NAI Vs. STATE
September 9, 2005
MAHESH PAL SINGH Vs. STATE OF U.P. AND OTHERS
November 17, 2005
MAHESH PRASAD GUPTA RAMA SHANKER GUPTA Vs. NORTHERN RAILWAY PRIMARY CO OPERATIVE BANK LTD
November 29, 2005
MAHESH RASTOGI JAYANTI PRASAD RASTOGI Vs. STATE OF UTTAR PRADESH
August 9, 2005
MAHESH SHAH Vs. STATE OF U P
October 4, 2005
MAHIPAL SINGH BARU SINGH Vs. STATE OF U P
August 1, 2005
MAHIPAL SINGH CHAUHAN Vs. STATE OF U P
May 6, 2005
Mahmood Vs. Bhullan & Anr.
December 2, 2005
MAHRAJI Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR
May 12, 2005
MAHRAJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION SHEOBARAN
December 5, 2005
MAIFOOS AHMAD Vs. RENT CONTROL AND EVICTION OFFICER A C M IIIRD
February 4, 2005
MAITRI STEELS LIMITED Vs. COMMISSIONER, TRADE TAX
May 4, 2005
MAJHOLA DISTILLERY AND CHEMICAL WORKS Vs. LABOUR COURT
May 9, 2005
MAJOR JASBINDER SINGH BALA S O SRI BACHAN SINGH BALA Vs. IIND ADDITIONAL DISTRICT JUDGE
November 17, 2005
MAJOR S N TRIPATHI Vs. ELECTION COMMISSION OF INDIA
March 24, 2005
MALIK PACKAGING Vs. COMMISSIONER OF INCOME TAX
April 29, 2005
MALLEABLE PIPE FITTING INDUSTRIES Vs. COMMISSIONER OF TRADE TAX
April 1, 2005
MALVIYA CHEMICALS AND PHARMACEUTICALS PRIVATE LIMITED Vs. COMMISSIONER TRADE TAX
May 4, 2005
MAMTA BISHT Vs. STATE OF UTTARANCHAL
October 26, 2005
MAN SINGH (DECEASED) THROUGH L.RS. Vs. STATE OF U.P. AND OTHERS
September 12, 2005
MANAGING DIRECTOR UTTAR PRADESH INDUSTRIAL DEVELOPMENT CORPORATION Vs. ADDITIONAL DISTRICT JUDGE
March 17, 2005
MANGAL DEV Vs. STATE ELECTION COMMISSION
May 26, 2005
MANGAROO Vs. STATE OF U P
September 1, 2005
MANGEE RAM AGARWAL S O LATE SRI MANGAT RAM AGARWAL Vs. SRI SHASHI KUMAR CHAIRMAN CUM MANAGING DIRECTOR CHAIRMAN COAL INDIA BOARD
September 6, 2005
MANGEY RAM TYAGI Vs. STATE OF U P
April 19, 2005
MANGLA PRASAD MISHRA Vs. D I O S JAUNPUR
December 14, 2005
MANGLORE GANESH BEEDI WORKS Vs. DISTRICT JUDGE MEERUT
January 25, 2005
MANGROO RAM Vs. DISTRICT JUDGE
July 4, 2005
MANGRU Vs. STATE OF U P
September 29, 2005
MANGU Vs. VIIITH ADDL DISTRICT AND SESSIONS JUDGE GHAZIABAD
July 13, 2005
MANISH CHANDRA AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND ANOTHER
October 24, 2005
MANISH OM PRAKASH Vs. STATE OF U P
April 28, 2005
MANJEET SINGH Vs. D I O S GHAZIPUR
October 26, 2005
MANJOOR ANSARI Vs. U P STATE ROAD TRANSPORT CORPORATION
November 18, 2005
MANJU BIND Vs. STATE OF U P
December 1, 2005
MANJU SINGH Vs. TARA CHAND
April 11, 2005
MANJU YADAV Vs. STATE OF U P
April 25, 2005
MANNU ALIAS AYYUB Vs. STATE OF U P
May 10, 2005
MANOHAR LAL Vs. STATE OF U P
July 3, 2005
MANOHAR LAL Vs. STATE OF U P
June 21, 2005
MANOHAR LAL Vs. STATE OF U P ADDITIONAL COMMISSIONER ADMINISTRATION BAREILLY DIVISION
March 7, 2005
MANOJ Vs. STATE OF U P
September 2, 2005
MANOJ Vs. STATE OF U.P.
September 9, 2005
MANOJ KUMAR SURENDRA SINGH Vs. STATE OF U P
August 11, 2005
MANOJ KUMAR VERMA Vs. STATE OF U P
August 9, 2005
MANPHOOL NIHAL PARSADA KEWAL Vs. STATE OF U P
April 5, 2005
MANSAROVAR BOTTLING COMPANY LIMITED MAZA DIVISION Vs. COMMISSIONER OF TRADE TAX
January 24, 2005
MANSOOR ALI KHAN WADUD ALI KHAN Vs. RASHEED MASOOD QAZI MASOOD
March 4, 2005
MANU PRATAP SINGH Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
September 15, 2005
MANVENDRA PRATAP SINGH Vs. STATE OF U P
December 2, 2005
MARBLE ART Vs. UNION OF INDIA
September 13, 2005
MASROOR ALI Vs. COURT OF INCHARGE DISTRICT JUDGE ADDI DIST JUDGE
May 19, 2005
MATA DEEN LATE CHANDI Vs. STATE OF U P
July 18, 2005
MATA PRASAD Vs. VIJAI KUMAR
February 22, 2005
MATA PRASAD JAISWAL Vs. ASHISH KUMAR SHAH
February 16, 2005
MATHURA DAS Vs. DISTT JUDGE
September 1, 2005
MATHURA PRASAD Vs. STATE OF U P
February 22, 2005
MATLOOB Vs. 1ST F T C /ADDITIONAL DISTRICT JUDGE HARDWAR
September 22, 2005
MAULANA MOHD JANHAGIR ALAM QASMI Vs. MOHATMIM DAR-UL-MOBELLEGHIN
October 4, 2005
MAWANA SUGAR LIMITED A COMPANY DULY INCORPORATED UNDER THE PROVISIONS OF THE Vs. STATE OF UTTAR PRADESH
December 5, 2005
MAYA DEVI Vs. RAM KALI AND OTHERS
September 6, 2005
MAYA HAR NARAIN SHARMA Vs. STATE OF UTTAR PRADESH SOM LATA GAURI SHANKER RAWAT
August 10, 2005
MEENA KHANNA VINOD KUMAR KHANNA Vs. STATE OF UTTAR PRADESH
May 5, 2005
MEERUT DEVELOPMENT AUTHORITY Vs. SURENDRA KUMAR
August 18, 2005
MEERUT JANPAD YEENT NIRMATA SAMITE MEERUT AND OTHERS Vs. COLLECTOR/DISTRICT MAGISTRATE, MEERUT AND OTHERS
May 5, 2005
MEHAR JAHAN BEGUM Vs. SPECIAL JUDGE E C ACT ETAH
November 23, 2005
MEHARWAN Vs. COLLECTORS KANPUR DEHAT
November 8, 2005
MEHARWAN Vs. COLLECTOR THE TEHSILDAR TEHSILDAR SIKANDARA AND THE GAON SABHA
August 11, 2005
MEHTAB SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, KANPUR AND OTHERS
November 21, 2005
MELVIN POWELL VANASAPATI ENGINEERING INDUSTRIES LTD Vs. OSWAL CHEMICALS FERTILISERS LTD
February 15, 2005
MELVIN POWELL VANASPATI AND ENGINEERING INDUSTRIES LTD Vs. OSWAL CHEMICALS AND FERTILIZERS LTD
October 28, 2005
MENKA PICTURE PALACE Vs. D M DEORIA
January 20, 2005
MENTHA AND ALLIED PRODUCTSP LTD Vs. COMMISSIONER OF INCOME TAX
August 3, 2005
MERINO EXPORTS PRIVATE LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES Vs. ADDITIONAL COMMISSIONER MEERUT DIVISION APAR PARGANA ADHIKARI AND STATE OF
March 31, 2005
MEWA LAL Vs. A D J COURT NO 5
January 28, 2005
Mewa Lal Vs. Sri Ram
May 30, 2005
MILAN ANANDAN Vs. STATE OF U P
September 29, 2005
MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED Vs. TRADE TAX TRIBUNAL
January 20, 2005
MINHAZ UDDIN Vs. STATE OF U P
March 6, 2005
MINSHI RAGHUNATH YADAV Vs. STATE OF UTTAR PRADESH ADDITIONAL SESSION JUDGE FAST TRACK COURT NO 3 VTH ADDITIONAL
September 14, 2005
MINT PANCHSEEL COLONY Vs. COMMISSIONER OF INCOME TAX
May 16, 2005
MIRZA ASHRAF Vs. QUDRAT ULLAH ALIAS CHHUNNOO
February 2, 2005
MIRZA TANNERS LIMITED Vs. STATE
July 11, 2005
MISHRI LAL Vs. UNION OF INDIA
December 16, 2005
MISRI LAL Vs. 3RD ADDITIONAL DISTRICT JUDGE
November 21, 2005
MITHLESH KUMAR TRIPATHI V S TRIPATHI Vs. COMMISSIONER OF INCOME TAX THE ADDITIONAL COMMISSIONER OF INCOME TAX
November 8, 2005
MITHLESH SHARMA AND OTHERS Vs. BAL VIKAS SEVA EVAM PUSHTHAHAR
December 6, 2005
MITRASEN ASHOK KUMAR Vs. RAM NIWAS
December 13, 2005
MOBARAK ALI KHAN AND SONS Vs. COMMISSIONER OF INCOME TAX
August 5, 2005
MODI SPINNING AND WEAVING MILLS CO LTD Vs. BHARAT KUMAR GUPTA
March 17, 2005
MOH HAZI RAFEEQ Vs. STATE OF UTTARANCHAL
November 24, 2005
MOHABBAT Vs. STATE OF U P
April 4, 2005
MOHAMMAD AHMAD SAJJAD HUSSAIN Vs. STATE OF UTTAR PRADESH
October 26, 2005
MOHAMMAD ALI Vs. IXTH A.D.J., ALLAHABAD AND OTHERS
May 2, 2005
MOHAMMAD FAROOQ Vs. ABDUL MAJEED
March 29, 2005
MOHAMMAD INAM AHMAD Vs. STATE OF UTTAR PRADESH
May 4, 2005
MOHAMMAD JAMIL KHAN Vs. ADDL. DISTRICT JUDGE, UNNAO AND OTHERS
February 25, 2005
MOHAMMAD SHAHZAD KHAN Vs. MOHAMMAD NASEEM
July 4, 2005
MOHAN LAL Vs. DISTRICT JUDGE JHANSI
April 29, 2005
MOHAN LAL Vs. STATE OF U P
September 8, 2005
MOHAN LAL (D) THROUGH C.R.S. Vs. VARANASI VIKAS PRADHIKARAN THROUGH ITS VICE PRESIDENT/ADMINISTRATOR NAGAR MAHAPALIKA, VARANASI
May 24, 2005
MOHAN LAL BAGLA Vs. BOARD OF REVENUE U P
March 22, 2005
MOHAN LAL KHUB SINGH JATAV Vs. STATE OF UTTAR PRADESH
November 8, 2005
MOHAN PRASAD Vs. STATE OF UTTARANCHAL
August 31, 2005
MOHAN SINGH BAIS GHANSHYAM SINGH Vs. STATE OF U P THE JOINT SECRETARY U P ADMINISTRATION AND NAGAR MAHA PALIKA
September 12, 2005
MOHAN SINGH TULA RAM SINGH Vs. STATE OF UTTAR PRADESH
December 15, 2005
MOHD AHMAD Vs. STATE OF U P
October 26, 2005
MOHD ALI S I M S O KURBAN ALI Vs. STATE OF U P
December 6, 2005
MOHD ARIF Vs. IIIRD ADDL DISTT JUDGE PILIBHIT
October 4, 2005
MOHD ARIF Vs. MIRZA GLASS WORKS
July 26, 2005
MOHD ASLAM Vs. DISTRICT MAGISTRATE MAU
April 13, 2005
MOHD ASLAM MOBIN UDDIN Vs. DISTRICT MAGISTRATE AND ASSISTANT DIRECTOR INFORMATION AND PUBLIC RELATION
April 13, 2005
MOHD AYUB Vs. XIVTH ADDITIONAL DISTRICT JUDGE
July 7, 2005
MOHD AYUB Vs. DISTRICT INSPECTOR OF SCHOOLS
January 13, 2005
MOHD BILAL Vs. STATE OF U P
September 30, 2005
MOHD EHTESHAMUL HASAN Vs. STATE OF U P
July 13, 2005
MOHD FAROOQ Vs. COMMISSIONER OF INCOME TAX
March 31, 2005
MOHD FIROZ Vs. DISTRICT JUDGE ALIGARH
December 12, 2005
MOHD ISLAM Vs. BOARD OF REVENUE
November 18, 2005
MOHD MAHFOOZ ALAM OF MOHD MASOOD ALAM Vs. ALIGARH MUSLIM UNIVERSITY
November 25, 2005
MOHD MUSTKEEM SIDDIQUI Vs. JAHIDA KHATOON
May 4, 2005
MOHD NABI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAREILLY AND OTHERS
February 25, 2005
MOHD NADEEM Vs. HABIB AHMED
March 9, 2005
MOHD QASIM Vs. DISTRICT JUDGE
May 20, 2005
MOHD SALEEM ALIAS BABLU Vs. STATE OF U P
November 18, 2005
MOHD SAMEEM SAUKAT ALI Vs. STATE OF U P
September 8, 2005
MOHD SAYEED Vs. RENT CONTROL AND EVICTION OFFICER ADDL CITY MAGISTRATE VTH
August 24, 2005
MOHD SHAFIK ALIAS MOHD ARIF Vs. A D J
May 4, 2005
MOHD SHAKIR Vs. STATE OF U P
December 23, 2005
MOHD SIDDIQUE Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
December 21, 2005
MOHD SUHAIL Vs. ADDL DISTRICT AND SESSIONS JUDGE COURT NO 1 SIDDHARTHNAGAR
February 14, 2005
MOHD VAKIL MOHD SULEMAN Vs. DEEN DAYAL UPADHYAY GORAKHPUR UNIVERSITY
April 12, 2005
MOHD YAQOOB Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
March 10, 2005
MOHD YASIN Vs. DISRICT JUDGE ETAWAH
July 4, 2005
MOHD YOUNUS Vs. STATE
December 16, 2005
MOHD ZAKIR HAEE MOHD Vs. STATE OF U P
March 24, 2005
MOHD ZUBER Vs. STATE OF U P
October 17, 2005
MOHD. ABDUL GANI AZAD Vs. DEVI PRASAD AND OTHERS
October 20, 2005
MOHD. HANIF AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDDHARTH NAGAR AND OTHERS
January 31, 2005
MOHD. IRFAN Vs. STATE OF U P. AND OTHERS
May 12, 2005
Mohd. Islam Vs. Jahendra
December 22, 2005
MOHD. IVTIKHAR AND ANOTHER Vs. FIND A.D.J. SAHARANPUR AND OTHERS
November 21, 2005
MOHD. KABIR UDDIN AND OTHERS Vs. IVTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS
February 3, 2005
MOHD. OMAR Vs. XIIITH A.D.J. AND OTHERS
July 27, 2005
MOHD. RAFI @ RAFI AHMAD Vs. IIND A.D.J., MORADABAD AND OTHERS
July 26, 2005
MOHD. RAZA KHAN Vs. ANIS AHMAD KHAN AND ANOTHER
May 19, 2005
MOHD. SHAKIR ALI Vs. UNITED INDIA INSURANCE CO. LTD.
September 22, 2005
MONA SINGH Vs. STATE
February 16, 2005
MONICA KUMAR Vs. CHAUDHARY CHARAN SINGH UNIVERSITY
March 31, 2005
MONNET SUGAR LTD Vs. UNION OF INDIA
August 24, 2005
MOOL CHANDRA Vs. STATE OF U P
January 18, 2005
MORIROKU UT INDIA PVT LTD Vs. UNION OF INDIA
September 21, 2005
MOTHER TERESA CONVENT ENGLISH SCHOOL Vs. ANIL KUMAR I A S
September 12, 2005
MOTI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
May 12, 2005
MOTI LAL Vs. BHAGWAN DAS
March 4, 2005
MOTI LAL NEHRU FARMERS TRAINING INSTITUTECORDET Vs. PRESIDING OFFICER LABOUR COURT
March 24, 2005
MOTI LAL SAHU Vs. STATE OF U P
April 10, 2005
MOTI LAL SAHU Vs. STATE OF U P
October 4, 2005
MOTOR AND GENERAL SALES LTD Vs. COMMISSIONER OF INCOME TAX
July 27, 2005
MRIDUL KUMAR Vs. STATE
January 12, 2005
MUDIT VERMA AND OTHERS Vs. CO-OPERATIVE TRIBUNAL AND ANOTHER
March 22, 2005
MUKESH Vs. STATE OF U P
June 3, 2005
MUKESH CHANDRA SRIVASTAVA Vs. UNION OF INDIA UOI
February 2, 2005
MUKESH KUMAR PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS
September 5, 2005
MUKESH MINOR MAHAJAN UNDER THE GUARDIANSHIP OF RUKMANI DEVI Vs. CHIEF REVENUE CONTROLLING AUTHORITY BOARD OF REVENUE ADDITIONAL COLLECTOR
March 24, 2005
MUKHTAR AHMAD Vs. SIRAJUL HAQ
September 7, 2005
MUKUL N SHAH Vs. COMMISSIONER OF TRADE TAX
May 6, 2005
MUMTAZUL HAQ Vs. ADDL DISTRICT JUDGE COURT NO XIX ALLAHABAD
April 29, 2005
MUMTAZUL HAQ Vs. IVTH ADDITIONAL DISTRICT JUDGE
March 24, 2005
MUNAZIR HUSAIN Vs. STATE OF U P
September 15, 2005
MUNESHWAR SINGH Vs. STATE OF U P
October 3, 2005
MUNISH KUMAR Vs. STATE OF UTTAR PRADESH
July 7, 2005
MUNNA LAL GUPTA CHAIRMAN NAGAR PANCHAYAT S O SHRI LAKHAN LAL GUPTA Vs. STATE OF U P
May 12, 2005
MUNNA LAL SINGH Vs. STATE OF U P
September 15, 2005
MUNNA SINGH Vs. STATE OF U P
September 8, 2005
MUNNA SINGH ALIAS SHIVAJI SINGH Vs. STATE OF U P
April 1, 2005
MUNNA YADAV Vs. STATE OF U P
October 26, 2005
MUNNI BEGUM SHRI MOHAMMAD YUNUS Vs. SECRETARY BASIC SHIKSHA PARISHAD THE ZILA BASIC SHIKSHA ADHIKARI
August 5, 2005
MUNNI LAL Vs. VIMLA DEVI
July 1, 2005
MUNNI LAL Vs. GIRJA SHANKAR
June 7, 2005
MUNNI LAL Vs. VIMLA DEVI
December 19, 2005
MUNNU LAL S O HORI LAL Vs. ADDL COMMISSIONER ADMINISTRATION KANPUR DIVISION
May 24, 2005
MUNSHI LAL Vs. STATE OF U P
January 19, 2005
MURADNAVI Vs. STATE OF U P
April 11, 2005
MURARI LAL Vs. VTH A D J BULANDSHAHR
February 11, 2005
MURARI LAL Vs. RAJ KUMAR
November 25, 2005
MURARI LAL PANDEY SRI BANWARI LAL PANDEY Vs. DISTRICT JUDGE
October 26, 2005
MURARI SHAH SISODIA Vs. STATE OF U P
June 7, 2005
MURLIWALA AGROTECH LIMITED Vs. COMMISSIONER OF TRADE TAX
February 11, 2005
MUSADDI LAL AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND OTHERS
February 4, 2005
MUSHAHID BEG Vs. STATE OF U P
April 10, 2005
MUSHAHID BEG Vs. STATE OF U P
August 4, 2005
NADEEM Vs. STATE OF U P
September 9, 2005
NAEEM AHMAD Vs. ABDUL MAJEED
March 29, 2005
NAEMA ZAHEER Vs. RENT CONTROL AND EVICTION OFFICER, ALIGARH
April 11, 2005
Nagar Mahapalika Vs. Presiding Officer and others
November 14, 2005
NAGAR PALIKA DADRI Vs. TRILOK CHAND
November 23, 2005
Nagar Palika Parishad Vs. Dilla etc.
December 12, 2005
NAGAR PALIKA PARISHAD JASPUR DISTRICT UDHAM SINGH NAGAR Vs. RANA PRATAP SINGH
July 10, 2005
Nagar Panchayat Vs. Shashi Bhushan
February 22, 2005
NAGAR SWASTHYA ADHIKARI NAGAR NIGAM KANPUR Vs. JAMAL AHMAD
April 1, 2005
NAGENDRA KUMAR SHARMA Vs. DEVI SARAN
May 4, 2005
NAGENDRA NATH MITHAL (SRI) Vs. IIND ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
January 19, 2005
NAGENDRA PRATAP SINGH Vs. STATE OF U P
September 26, 2005
NAGESHWAR PRASAD Vs. STATE OF U P AND OTHERS
July 23, 2005
NAIB. SUBEDAR NARAIN SINGH, NO. JC Vs. UNION OF INDIA AND OTHERS
May 10, 2005
NAIM Vs. STATE OF U P
August 22, 2005
NAKSHATER PAL SINGH Vs. STATE
December 19, 2005
NAMAN MITTAL Vs. BANARAS HINDU UNIVERSITY AND ANOTHER
December 9, 2005
NANAK CHAND NARWANI Vs. STATE OF U P
November 14, 2005
NANAK CHANDRA Vs. VINAY KUMAR SRIVASTAVA
August 17, 2005
NAND KISHORE Vs. PRESCRIBED AUTHORITY
September 27, 2005
NAND KISHORE SAHNI Vs. VIITH A D J MEERUT
August 4, 2005
NAND KISHORE TYAGI Vs. IIND A D J BIJNORE
July 22, 2005
NAND LAL Vs. STATE OF U P
September 27, 2005
NANDU Vs. STATE OF U.P.
February 23, 2005
NARAIN AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX
May 19, 2005
NARAIN SAXENA Vs. PRINCIPAL SECRETARY TAX AND REGISTRATION U P GOVERNMENT
August 18, 2005
NARAIN SHANKAR SHARMA Vs. ASHA ASTHANA
July 20, 2005
NARAIN SINGH Vs. STATE OF U.P.
February 9, 2005
NARENDRA BABU TRIPATHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE MORADABAD RANGE AND SUPERINTENDENT
October 21, 2005
NARENDRA KUMAR Vs. STATE OF UTTAR PRADESH
May 10, 2005
NARENDRA KUMAR Vs. COMMISSIONER
January 12, 2005
NARENDRA KUMAR SAHU GANGA DEEN SAHU IN JAIL Vs. STATE OF U P
October 4, 2005
NARENDRA KUMAR SHARMA Vs. RENT CONTROL AND EVICTION OFFICER
May 9, 2005
NARENDRA KUMAR SINGH Vs. STATE OF U P
July 19, 2005
NARENDRA PAL SINGH Vs. ADDL. COMMISSIONER, CONSOLIDATION AND OTHERS
December 6, 2005
NARENDRA SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD & ANR.
November 17, 2005
NARENDRA SINGH Vs. STATE OF U P AND RAM
January 7, 2005
NARENDRA SINGH ALIAS KUDDU Vs. VISHAMBHAR NATH AGARWAL
May 20, 2005
NARENDRA SINGH CHIRANJI SINGH MUKESH KUMAR RAM KUMAR Vs. STATE OF UTTAR PRADESH
July 19, 2005
NARENDRA SINGH RANA Vs. STATE OF U P
September 21, 2005
NARENDRA YADAV Vs. STATE OF U P
March 10, 2005
NARESH Vs. STATE OF U P
December 12, 2005
NARESH AGARWAL Vs. UNION OF INDIA UOI
October 4, 2005
NARESH CHANDRA SHARMA Vs. STATE OF U P
November 18, 2005
Naresh Kumar Vs. Joint Director of Education, Moradabad Division, Moradabad and others
December 21, 2005
NARESH KUMAR ATMA RAM Vs. UTTAR PRADESH STATE ELECTRICITY BOARD EXECUTIVE ENGINEER URBAN ELECTRICITY SUPPLY
December 1, 2005
NARESH MISHRI SINGH ROOP CHAND LALLOO SINGH ASHOK KUMAR Vs. STATE OF UTTAR PRADESH
December 12, 2005
NARESH PAL Vs. STATE OF U.P. AND OTHERS
March 1, 2005
NARESH RAV Vs. STATE OF U P
July 29, 2005
NASEEM AHMAD LATE MOHAMMAD AKHTAR Vs. STATE OF U P
October 28, 2005
NASIRUDDIN Vs. ZAMEEL AHMAD ANSARI
November 30, 2005
NATH GIRI Vs. STATE OF U P
February 10, 2005
NATHIMAL ALIAS NATHILAL Vs. P K SHARMA
September 8, 2005
NATHURAM Vs. STATE OF U P
November 21, 2005
NATIONAL INSURANCE COMPANY Vs. HARI DEVI
October 26, 2005
NATIONAL INSURANCE COMPANY, LTD. Vs. GANGA PRASAD AND OTHERS
May 13, 2005
NATIONAL TEXTILE CORPN U P LTD KANPUR Vs. STATE OF U P
April 15, 2005
NATIONAL TEXTILE CORPORATION U P LTD Vs. PRESIDING OFFICER LABOUR COURT STATE OF U P
November 16, 2005
NATIONAL THERMAL POWER CORP SINGRAULI SUPER POWER PROJECT Vs. SRI JAWAHAR LAL KHUSHINAND TEWARI LABOUR COURT STATE OF U P
March 15, 2005
NATTHU RAM Vs. VIITH A D J
July 4, 2005
NAUBAT Vs. DY DIRECTOR OF CONSOLIDATION MORADABAD
October 30, 2005
NAUBAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD
August 30, 2005
NAUNI RAM Vs. STATE OF U P
April 5, 2005
NAUSAE Vs. LYAKAT
July 27, 2005
NAUSHAD AHMAD Vs. STATE OF UP
December 19, 2005
NAVNEET KUMAR Vs. STATE OF U.P. THROUGH ITS SECRETARY AND ANOTHER
January 20, 2005
NAVRANGI DEVI PAL Vs. CHIEF MEDICAL OFFICER
January 24, 2005
NAWAL KISHORE Vs. STATE OF U P
October 4, 2005
NAY NEET KUMAR Vs. KASHMIR LAL NARANG
October 27, 2005
NAZEER AHMAD Vs. STATE OF UTTAR PRADESH
May 19, 2005
NAZIM Vs. STATE OF U P
April 29, 2005
NAZIM HUSAIN S O SRI ISHAQ HUSAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 23, 2005
NAZMI IMTIYAZ S O IMTIYAJ AHMAD KHAN Vs. PROJECT MANAGER NATIONAL POLIO SURVEILLANCE PROJECT AND SURVEILLANCE MEDICAL
March 22, 2005
NEEL DHWAJ (DEAD) Vs. ASSISTANT DIRECTOR CONSOLIDATION, HAMIRPUR AND OTHERS
September 14, 2005
NEERA YADAV Vs. C B I
November 28, 2005
NEERA YADAV Vs. C B I
November 25, 2005
NEERAJ RAI Vs. STATE OF U P
August 11, 2005
NEPAL SINGH Vs. U P HOUSING AND DEVELOPMENT BOARD
February 17, 2005
NETRA PAL SINGH Vs. STATE OF U P
March 16, 2005
NEW CAWNPORE FLOUR MILLS Vs. COMMISSIONER OF INCOME TAX
January 6, 2005
NEW INDIA ASSURANCE CO LTD Vs. SHEO KUMAR GOEL
August 12, 2005
NEW INDIA ASSURANCE CO LTD Vs. SUMAN SINGH
August 1, 2005
NEW INDIA ASSURANCE CO LTD Vs. LAXMI NARAIN
July 19, 2005
NEW INDIA ASSURANCE CO. LTD Vs. SHEILENDRA KUMAR
March 3, 2005
NEW INDIA ASSURANCE CO. LTD Vs. MONU @ NITIN
September 26, 2005
NEW INDIA ASSURANCE CO. LTD. Vs. RAM DULARE AND ANR.
September 14, 2005
NEW INDIA ASSURANCE COMPANY Vs. SUGHRA
May 3, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHOO DEVI
October 7, 2005
NEW KANPUR FLOUR MILLS PVT LTD Vs. STATE OF UTTAR PRADESH
September 12, 2005
NIKHIDI S/O BISWANATH Vs. DY. DIRECTOR OF CONSOLIDATION,
December 22, 2005
NIMA SOAPS AND DETERGENTS Vs. STATE OF U P
September 30, 2005
NIRANAJAN LAL Vs. 5TH ADDITIONAL DISTIRCT JUDGE ETACH
February 18, 2005
NIRANJAN LAL Vs. BOARD OF REVENUE
April 20, 2005
NIRDESH KUMAR DIXIT Vs. RENUKA CHOWDHURY
February 11, 2005
NIRMALA DEVI Vs. CHANDRAWATI DEVI
March 15, 2005
NIRMALA MOHIM BHATT Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER
December 23, 2005
NIRMALA SINGH WIFE OF SRI CHANDRA VIR SINGH LECTURER THAKUR VIR SINGH MAHA Vs. DIRECTOR HIGHER EDUCATION DIRECTORATE HIGHER EDUCATION
October 21, 2005
NISAR Vs. VTH ADDL DISTT JUDGE MUZAFFARNAGAR
August 9, 2005
NISAR AHMAD Vs. REGISTRAR/INSPECTOR ARABIC FARSI
December 7, 2005
Nisha Srivastava (Km.) Vs. State of U.P. and others
October 18, 2005
NISHA TRIPATHI Vs. STATE OF U P
August 8, 2005
NITIN AGNIHOTRI Vs. STATE OF U P
June 28, 2005
NIWAS BUDHAULIA S O SRI GANESHI LAL BUDHAULIA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY THE REGIONAL TRANSPORT AUTHORITY
October 5, 2005
NIYAZ AHMAD Vs. STATE OF U P
October 4, 2005
NO 2676699-F EX GDR BALBIR SINGH Vs. CHIEF OF THE ARMY STAFF
May 4, 2005
NO 2788858-P EX RECEUIT BABU RAM S O PYARA SINGH OF MARATHA LIGHT INFANTRY Vs. UNION OF INDIA
October 25, 2005
NOIDA TOLL BRIDGE CO. LTD. Vs. SECURED CREDITORS OF NOIDA TOLL BRIDGE CO. LTD.
October 24, 2005
NOOR ALAM Vs. STATE OF U P
October 26, 2005
NOOR JAHAN WIDOW OF NAZIR AHMAD Vs. PRESCRIBED AUTHORITY
December 1, 2005
NOOR MOHAMMAD Vs. STATE OF U P
July 29, 2005
NORTHERN COALFIELD LIMITED A GOVERNMENT OF INDIA COMPANY INCORPORATED Vs. CHAIRMAN AND MANAGING DIRECTOR U P POWER CORPORATION LIMITED AND MANAGING
October 18, 2005
NORTHERN INDIA TEXTILE RESEARCH ASSOCIATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL V AND H D SHARMA
March 2, 2005
NORTHLAND DEVELOPMENT AND HOTEL CORPORATION Vs. COMMISSIONER OF INCOME TAX
October 7, 2005
O P S MALIK Vs. NARESH CHANDRA KAPOOR
January 27, 2005
O P SHARMA ALIAS BIJENDRA SHARMA CHHITAR DUTT SHARMA ELECTED Vs. STATE OF U P
April 8, 2005
O.P.Sharma and Anr. Vs. State of U.P.& Ors.
August 4, 2005
OBEDULLAH Vs. STATE OF U P
April 19, 2005
OM NATH AND BAIJ NATH SONS OF RAMDHARI Vs. ADDITIONAL COMMISSIONER AZAMGARH REGION
April 13, 2005
OM PRAKASH Vs. STATE OF U P
February 23, 2005
OM PRAKASH Vs. A D J FAST TRACK COURT
September 15, 2005
OM PRAKASH Vs. STATE OF U P
September 23, 2005
OM PRAKASH Vs. XTH ADDITIONAL DISTT AND SESSIONS JUDGE KANPUR CITY
November 14, 2005
OM PRAKASH Vs. STATE OF U P
August 4, 2005
OM PRAKASH Vs. D I O S II ALLAHABAD
September 8, 2005
OM PRAKASH BANGALI Vs. DISTRICT INSPECTOR OF SCHOOL II
September 8, 2005
OM PRAKASH GOEL Vs. ADDL. DISTRICT MAGISTRATE AND OTHERS
November 25, 2005
OM PRAKASH MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS
April 20, 2005
OM PRAKASH OJHA Vs. STATE OF U P
May 10, 2005
OM PRAKASH SHRI RAM NATH Vs. 10TH ADDITIONAL DISTRICT AND SESSIONS JUDGE
November 14, 2005
OM PRAKASH SINGH Vs. STATE OF U P
August 12, 2005
OM PRAKASH SINGH SHARDA PRASAD SINGH Vs. UNION OF INDIA
April 20, 2005
OM PRAKASH VERMA Vs. STATE OF U P
January 7, 2005
OM SHANKER SRIVASTAVA S O CHATURBHUJ LAL SRIVASTAVA Vs. DISTRICT MAGISTRATE AND SPECIAL LAND ACQUISITION OFFICER
May 9, 2005
OMAX SHOE FACTORY Vs. COMMISSIONER OF INCOME TAX
May 5, 2005
OMKAR JAIN Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (J.D.)
June 6, 2005
OMWATI Vs. DISTRICT JUDGE
June 21, 2005
ONKAR NATH DUBEY Vs. STATE OF U P
November 8, 2005
ORIENTAL INSURANCE CO LTD Vs. MOTOR ACCIDENTS CLAIMS TRIBUNALS SEVENTH ADDITIONAL DIST JUDGE
September 12, 2005
ORIENTAL INSURANCE CO LTD Vs. INDRA SANI DEVI
August 4, 2005
ORIENTAL INSURANCE CO LTD Vs. ANITA
August 10, 2005
ORIENTAL INSURANCE CO LTD Vs. RAMWATI
February 22, 2005
ORIENTAL INSURANCE CO LTD Vs. MANJU
March 23, 2005
ORIENTAL INSURANCE CO. LTD Vs. VIDYAWATI
September 20, 2005
ORIENTAL INSURANCE CO. LTD. Vs. SUSHMA MISHRA AND OTHERS
September 20, 2005
ORIENTAL INSURANCE COMPANY LTD Vs. NEELAM DEVI
May 12, 2005
P ARVINDAN Vs. UNION OF INDIA
May 23, 2005
P D TANDON Vs. MILITARY ESTATE OFFICER
May 27, 2005
P K BHATNAGAR Vs. STATE OF U P
March 7, 2005
P K LAHIRI Vs. COMMISSIONER OF INCOME TAX
February 3, 2005
P K MALIK Vs. STATE OFU P
September 22, 2005
P N P CASTING PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX
March 18, 2005
P R TRANSPORT AGENCY Vs. UNION OF INDIA
September 24, 2005
PACHPEDA RICE MILL Vs. STATE OF U P
February 9, 2005
PADAM SINGH Vs. CHIEF SECRETARY INDIAN INSTITUTE OF BANKERS
May 27, 2005
PAHARPUR COOLING TOWERS LTD Vs. OSWAL CHEMICALS FERTILIZERS LTD
February 15, 2005
PAHARPUR COOLING TOWERS LTD Vs. COLLECTOR
January 13, 2005
PAL SINGH Vs. DEPUTY COMMANDANT C I S F UNIT I O C LTD
September 20, 2005
PAN KUMARI Vs. BOARD OF REVENUE U P AT ALLAHABAD
August 30, 2005
PAN KUNWAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 16, 2005
PANCHAM SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE
December 1, 2005
PANCHAYAT RAJ INTER COLLEGE Vs. STATE OF U P
December 16, 2005
PANCHSHEEL INDUSTRIES Vs. COMMISSIONER OF TRADE TAX AND DIVISIONAL LEVEL COMMITTEE
January 7, 2005
PANKAJ Vs. STATE OF U P
May 26, 2005
PANKAJ GARG HARISH KUMAR GARG Vs. STATE OF UTTAR PRADESH
December 16, 2005
PANNA LAL Vs. CIVIL JUDGE II, GORAKHPUR
November 17, 2005
PANNEY Vs. STATE OF U P
October 26, 2005
PAPPU Vs. STATE OF U P
October 4, 2005
PAPPU ALIAS JITENDRA Vs. STATE OF U P
December 2, 2005
PARAS NATH YADAV HARI RAM YADAV Vs. SRI RAMENDRA TRIPATHI ZILA ADHIKARI MAHENDRA PRATAP SINGH
September 6, 2005
PARASADA MAN PHOOL Vs. STATE OF U P
April 5, 2005
PARASHU RAM SINGH S O LATE GORAKH NATH SINGH Vs. STATE OF U P
May 16, 2005
PATESHWARI ELECTRICAL ASSOCIATED INDUSTRIES (P) LIMITED, LUCKNOW Vs. INCOME TAX APPELLATE TRIBUNAL, LUCKNOW
July 11, 2005
Pavitra Kumar Garg Vs. VII Addl. Distt.Judge,Bulandshahar & Ors.
August 17, 2005
PEER MOHAMMAD Vs. STATE OF U P
February 1, 2005
PETROCARBON AND CHEMICAL CO. Vs. HINDUSTAN FEBRO AND INDUSTRIES LTD.
November 10, 2005
PHOOL CHAND Vs. STATE OF U.P. AND OTHERS
September 7, 2005
PHOOL MOHAMMAD Vs. STATE OF U P
August 30, 2005
PHOOL SAKHI Vs. RAM SAKAL SINGH
December 2, 2005
PHOOLWATI Vs. VIIITH ADDITIONAL DISTRICT AND SESSIONS JUDGE
February 23, 2005
PHULA DEVI Vs. STATE OF U P
April 12, 2005
PONDS INDIA LTD Vs. COMMISSIONER OF TRADE TAX
October 28, 2005
Pooja Arya Vs. State of U.P
December 1, 2005
POORAN AND DATA RAM IN JAIL Vs. STATE OF U P
February 4, 2005
POORAN CHANDRA Vs. COLLECTOR HARIDWAR
October 20, 2005
POORAN MUNNA LAL Vs. STATE OF U P
April 2, 2005
POORAN SINGH Vs. NARAINI
July 29, 2005
POST MASTER GENERAL U P LUKHNOW Vs. DISTRICT JUDGE MATHURA
September 6, 2005
PRABHA PATHAK Vs. JAWAHAR LAL GUPTA
May 4, 2005
PRABHA SHANKER SHUKLA Vs. SHRI KANT TIWARI
April 20, 2005
PRABHAT TALKIES AT CHAKIYA Vs. STATE OF U P
January 24, 2005
Prabhu Dayal (Dead) though LRs. Vs. State
October 10, 2005
PRABHU DAYAL SHRI DULLEY RAM Vs. BHARAT HEAVEY ELECTRICALS LIMITED A GOVERNMENT OF INDIA UNDERTAKING
April 19, 2005
PRABHU NATH Vs. D D C BALLIA
July 11, 2005
PRABHU SRI BHAGGU AHIRWAR AND DEVI AHIRWAR SRI UMRAO AHIRWAR Vs. STATE OF U P
September 29, 2005
PRADEEP AGRAWAL ALIAS SAPPU Vs. STATE OF U P
December 21, 2005
PRADEEP KUMAR Vs. STATE OF U P
December 8, 2005
PRADEEP KUMAR Vs. STATE OF U P
September 29, 2005
PRADEEP KUMAR Vs. 7TH A D J
September 6, 2005
PRADEEP KUMAR Vs. REGIONAL AYURVEDIC/UNANI OFFICER FATEHGARH
March 21, 2005
PRADEEP KUMAR Vs. PRESCRIBED AUTHORITY/MUNSIF, KONCH DISTRICT JALAUN AT ORAI AND ANOTHER
September 1, 2005
PRADEEP KUMAR ARORA Vs. STATE OF U P
February 2, 2005
PRADEEP KUMAR KEDIA Vs. STATE OF U P
April 21, 2005
PRADEEP KUMAR SUDELE AND OTHERS Vs. CIVIL JUDGE, LALITPUR AND OTHERS
December 1, 2005
PRADEEP KUMAR VIDHYARTHI Vs. STATE OF U P
November 30, 2005
PRAHLAD Vs. STATE OF U.P. AND ANOTHER
November 21, 2005
PRAKASH Vs. STATE OF U P
May 12, 2005
PRAKASH DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS U P SECONDARY EDUCATION SERVICES COMMISSION
May 27, 2005
PRAKASHAK MADHU PRAKASHAN Vs. DISTRICT JUDGE
March 1, 2005
PRAMOD KUMAR Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
March 22, 2005
PRAMOD KUMAR GUPTA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
March 18, 2005
PRAMOD KUMAR SINGH Vs. STATE OF U P
October 4, 2005
PRAMOD PRAKASH Vs. IIIRD ADDL DISTRICT JUDGE MEERUT
August 25, 2005
PRASHANT KUMAR Vs. STATE OF U P
July 19, 2005
PRATAP NARAIN Vs. STATE OF U P
December 8, 2005
PRATAP NARAIN MISRA Vs. STATE OF U P
May 6, 2005
PRATAP NARAIN TANDON Vs. ABDUL MUKATADIR
January 20, 2005
PRATAP SHANKER BAJPAI Vs. APPELLATE COURT/VIIITH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS
December 5, 2005
PRATAP SINGH Vs. STATE OF U P
May 13, 2005
PRATAP SINGH ALIAS CHHOTU SINGH MAHENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
September 28, 2005
PRATAP SINGH AND ANOTHER Vs. ASSTT. DIRECTOR OF CONSOLIDATION AND OTHERS
September 16, 2005
PRAVEEN KUMAR SARAF Vs. STATE OF U P
September 13, 2005
PRAVEEN PANDEY Vs. STATE OF U P
May 27, 2005
PRECISION S G IRON FOUNDARY P LTD Vs. STATE OF UTTAR PRADESH
July 27, 2005
Preetam Lal Vs. Maharaj Narayan etc.
April 25, 2005
PREM CHAND Vs. STATE OF U P
October 7, 2005
PREM CHAND JAISWAL S N PRASAD JAISWAL Vs. STATE OF UTTAR PRADESH
August 31, 2005
PREM CHAND TIWARI LATE RAM RATAN TIWARI Vs. STATE OF U P
September 2, 2005
PREM CHANDRA Vs. STATE OF U P
August 9, 2005
PREM CHANDRA PANNA LAL Vs. STATE OF U P
September 8, 2005
PREM CHANDRA SHARMA Vs. MILAN BANERJI
February 4, 2005
PREM JEET SINGH GUJRAL Vs. DEBT RECOVERY APPELLATE TRIBUNAL
July 20, 2005
PREM KISHORE MISHRA Vs. STATE OF U.P. AND ANR.
September 23, 2005
PREM KRISHNA SRIVASTAVA Vs. STATE OF U P
August 11, 2005
PREM KUMAR ALIAS MUNNA RAI Vs. STATE OF UTTAR PRADESH AND DINESH SHARMA
August 23, 2005
PREM KUMAR JOSHI Vs. STATE OF U P
July 14, 2005
PREM KUMAR SINGH Vs. STATE OF U P
January 17, 2005
PREM KUMAR SINGH Vs. STATE OF U P
December 15, 2005
PREM KUMARI AND ANOTHER Vs. UMA DEVI AND ANOTHER
November 11, 2005
PREM NATH GANGA RAM ALIAS SUDDHI SAGAR SINGH Vs. STATE OF U P
March 7, 2005
PREM NATH SONKAR ALIAS VARUN Vs. STATE OF U P
November 18, 2005
PREM PAL AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHR AND OTHERS
July 28, 2005
PREM PRAKASH Vs. ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
September 19, 2005
PREM PRAKASH MAHESHWARI Vs. GYANESHWAR SHARMA
July 20, 2005
Prem Raman Goswami Vs. III Additional Distt.Judge Mathura & Anr.
October 21, 2005
PREM SHANKER GUPTA Vs. STATE OF U P
May 17, 2005
PREM SHANKER PATHAK Vs. STATE OF U P
March 4, 2005
PREM SHANKER SRIVASTAVA Vs. IVTH A D J
July 22, 2005
PREMA DEVI RAJENDRA KUMAR Vs. ADDITIONAL DISTRICT JUDGE KHUMAN SINGH S O HALKOO SINGH
February 24, 2005
PREMLATA WIFE HARI SHANKER Vs. STATE OF U P
October 24, 2005
Premwati Vs. State of U.P.
August 12, 2005
PREMWATI ARORA Vs. STATE OF UTTARANCHAL
November 25, 2005
PRINCIPAL AMAR SHAHEED INTER COLLEGE DEVARAJ SINGH CHAUHAN Vs. PRESIDING OFFICER LABOUR COURT VINOD KUMAR LATE RAGHUBIR PRASAD
March 24, 2005
PRITHVI NATH MISHRA Vs. STATE OF U P
October 19, 2005
PROF RAJAN SAXENA Vs. SANJAY GANDHI POSTGRADUATE INSTITUTE OF MEDICAL SCIENCES
May 5, 2005
PROVISIONAL MEDICAL SERVICES ASSOCIATION Vs. STATE OF U P
February 16, 2005
PURAN SINGH ALIAS BANKAN Vs. STATE OF U P
September 28, 2005
PURSHOTTAM DAS Vs. RENT CONTROL AND EVICTION OFFICER
May 20, 2005
PURSHOTTAM DAS AGRAWAL Vs. ADDITIONAL DISTRICT JUDGE
February 2, 2005
PURSHOTTAM DAS JAISWAL Vs. STATE OF U P
September 27, 2005
PURSOTTAM DAS Vs. DEEP CHAND AND OTHERS
October 3, 2005
PUSHPA ALIAS POOJA ALIAS BHAWNA Vs. STATE OF U P
February 25, 2005
PUSHPA DEVI Vs. HARI MOHAN VARMA
August 17, 2005
PUSHPA PANDEY Vs. STATE OF UTTAR PRADESH
April 28, 2005
Putti Lal Vs. Asharfi Lal
January 25, 2005
PYARA AND OTHERS Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
August 11, 2005
QADEER AHMAD Vs. STATE OF U.P.
November 25, 2005
QAMAR ALAM Vs. 2ND A D J
November 24, 2005
Qamar Alam and Anr. Vs. IInd Addl. Distt.Judge,Meerut & Ors.
November 24, 2005
QAMARUDDIN SABRI Vs. U P SUNNI CENTRAL WAQF BOARD
September 25, 2005
R AND P EXPORTS Vs. COMMISSIONER OF INCOME TAX
March 24, 2005
R K ARYA COLD STORAGE GENERAL MILLS Vs. COMMISSIONER OF INCOME TAX
January 18, 2005
R K MEHROTRA KEDAR NATH MEHROTRA Vs. U P SAHKARI SANSTHAGAT SEWA MANDAL
April 27, 2005
R K SHARMA Vs. STATE OF U P
January 18, 2005
R P LOCKS COMPANY Vs. COMMISSIONER OF TRADE TAX
August 3, 2005
R.A. SAMUEL Vs. VIITH A.D.J.
July 7, 2005
RABIA SULTANA Vs. VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY
November 10, 2005
RADHEY SHAYAM YADAV Vs. STATE OF U P
December 2, 2005
RADHEY SHYAM Vs. STATE
December 8, 2005
RADHEY SHYAM Vs. IVTH A D J ALIGARH
October 21, 2005
RADHEY SHYAM Vs. CIVIL JUDGE
July 7, 2005
RADHEY SHYAM MISHRA RAM ABHILAKH MISHRA Vs. UNION OF INDIA
September 30, 2005
RADHEY SHYAM RAI Vs. STATE OF U P
July 26, 2005
RADHEY SHYAM RAM SARUP Vs. IV ADDITIONAL DISTRICT JUDGE
October 21, 2005
RADHEY SHYAM SINGH IIND MAHABIR SINGH Vs. DIRECTOR OF EDUCATION JOINT DIRECTOR OF EDUCATION DISTRICT INSPECTOR OF SCHOOLS
September 7, 2005
RAFAKAT ALI Vs. COLLECTOR CHAIRMAN ZILA GRAMYA VIKAS ABHIKARAN
February 10, 2005
RAFI KHAN Vs. U P SUNNI CENTRAL BOARD OF WAQF
December 1, 2005
RAFI UDDIN Vs. VITH ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
September 7, 2005
Raghubir Vs. State
September 26, 2005
Raghubir Vs. Ramdeo
January 23, 2005
RAGHUBIR PRASAD Vs. DIRECTOR GENERAL R P F RAILWAY BOARD NEW DELHI
July 19, 2005
RAGHUBIR SINGH Vs. ADDL DISTRICT JUDGE MEERUT
December 1, 2005
RAGHUNATH Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
October 27, 2005
RAGHURAJ SINGH Vs. RAM DEVI WIDOW OF SRI BABU SINGH
September 5, 2005
RAGHURAM GRAH PVT LTD Vs. INCOME TAX OFFICER VI2 COMMISSIONER OF INCOME TAX ADDITIONAL
December 14, 2005
RAGHUVAR SAHAY MEHROTRA Vs. PRAMOD KUMAR KAPOOR
July 11, 2005
RAHAT ALI Vs. STATE OF U P
December 2, 2005
RAHUL MAHESHWARI Vs. RASHMI MAHESHWARI
November 21, 2005
RAHUL SINGHAL Vs. STATE OF U P
November 25, 2005
RAI BARELLI FLOUR MILLS PVT LTD Vs. COMMISSIONER OF TRADE TAX
April 25, 2005
RAIS AHMAD Vs. COMMISSIONER ALLAHABAD DIVISION ADDITIONAL COLLECTOR AND SUB REGISTRAR I
October 24, 2005
RAIS UDDIN Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS
August 24, 2005
RAJ BAHADUR Vs. COMMISSIONER AGRA DIVISION AGRA
July 12, 2005
RAJ BAHADUR Vs. STATE OF U P
January 12, 2005
RAJ BAHADUR Vs. ADDL COMMISSIONER VI ALLD DIVISION ALLAHABAD
January 9, 2005
RAJ BAHADUR BANKU Vs. ADDITIONAL COMMISSIONER
September 1, 2005
Raj Bahadur Chaudhary Vs. State of U.P.
May 13, 2005
RAJ BAHADUR SINGH Vs. STATE OF U P
April 4, 2005
RAJ KAPOOR SHARMA S O LATE LAL BACHAN SHARMA Vs. STATE OF UTTAR PRADESH
April 27, 2005
RAJ KUMAR Vs. STATE OF U P
November 18, 2005
RAJ KUMAR Vs. ADDITIONAL DISTRICT JUDGE, GORAKHPUR AND OTHERS
October 19, 2005
RAJ KUMAR @ KALLU Vs. GYAN CHANDRA
December 13, 2005
RAJ KUMAR DEWAN Vs. COMMISSIONER OF INCOME
February 1, 2005
RAJ KUMAR GUPTA Vs. STATE OF U P
May 18, 2005
RAJ KUMAR JAIN Vs. OIL SELECTION BOARD NORTH
September 19, 2005
RAJ KUMAR JAISWAL Vs. PUNJAB NATIONAL BANK
September 30, 2005
RAJ KUMAR MAHESHWARI Vs. STATE OF U.P. AND OTHERS
November 10, 2005
RAJ KUMAR RAJPUT Vs. STATE OF U.P. AND ANOTHER
October 7, 2005
RAJ KUMAR SHARMA S/O LATE LAL BACHAN SHARMA Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY, PANCHAYATI RAJ, GOVERNMENT OF U.P. AND OTHERS
April 27, 2005
RAJ KUMAR TYAGI AND OTHERS Vs. STATE OF U.P. AND OTHERS
July 29, 2005
RAJ KUMARI GAUTAM Vs. COMMISSIONER MEERUT DIVISION
August 9, 2005
RAJ NARAIN Vs. XTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
March 10, 2005
RAJ NATH ALIAS MUCHCHHOO Vs. STATE OF U P
October 8, 2005
RAJ PAL SINGH Vs. RICHH PAL SINGH
November 10, 2005
RAJ PLASTIC AGENCIES Vs. COMMISSIONER OF TRADE TAX
December 8, 2005
RAJA RAM Vs. STATE OF U P
August 25, 2005
RAJABARI Vs. STATE OF U P
September 13, 2005
RAJAN Vs. UNION OF INDIA
December 23, 2005
RAJANI PANDEY Vs. CHIEF OF THE ARMY STAFF, ARMY HEAD QUARTERS, D.H.Q., NEW DELHI AND OTHERS.
July 3, 2005
RAJANI PANDEY GANESH PANDEY Vs. CHIEF OF THE ARMY STAFF
July 13, 2005
RAJDHAR Vs. STATE OF U P
July 11, 2005
RAJEEV AGARWAL Vs. STATE OF U P
July 23, 2005
RAJEEV KUMAR Vs. STATE OF U P
April 21, 2005
RAJEEV KUMAR Vs. STATE OF U P
December 15, 2005
RAJEEV KUMAR KHANNA LATE MUNNA LAL KHANNA Vs. CHIEF MANAGER KARMIK UNION BANK OF INDIA
August 22, 2005
RAJEEV KUMAR SINGH Vs. STATE OF U P
September 2, 2005
RAJENDER KUMAR SHARMA Vs. IIND A D J
December 5, 2005
RAJENDRA Vs. DISTRICT JUDGE AND OTHERS
May 18, 2005
Rajendra Vs. State of U.P.
April 26, 2005
RAJENDRA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA AND OTHERS
August 24, 2005
RAJENDRA B LAL Vs. STATE OF U P
September 16, 2005
Rajendra Bahadur Singh Vs. Union of India and others
September 9, 2005
RAJENDRA KAUR Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS.
November 17, 2005
RAJENDRA KUMAR Vs. DISTRICT JUDGE BAREILLY
April 19, 2005
RAJENDRA KUMAR Vs. A D J
May 20, 2005
RAJENDRA KUMAR Vs. VIITH ADDITIONAL DISTRICT JUDGE
February 18, 2005
RAJENDRA KUMAR AGARWAL Vs. IIIRD A D J
May 26, 2005
RAJENDRA KUMAR KARANWAL Vs. KAMLESH GARG
July 1, 2005
RAJENDRA KUMAR RASTOGI Vs. YOGESHWAR PRASAD
June 21, 2005
RAJENDRA KUMAR SHARMA Vs. IIND ADDL DISTRICT JUDGE MORADABAD
December 5, 2005
RAJENDRA PRASAD Vs. UNION OF INDIA
March 16, 2005
RAJENDRA PRASAD Vs. STATE OF U P
November 10, 2005
RAJENDRA PRASAD PANDEY Vs. STATE OF U P
September 8, 2005
RAJENDRA PRASAD PANDEY Vs. STATE OF U P
August 9, 2005
RAJENDRA PRASAD SINGH LATE HARI SHANKER SINGH Vs. STATE OF U P JILA JEET SINGH RAM BUX SINGH AJAI
August 11, 2005
RAJENDRA SINGH Vs. STATE OF U P
February 1, 2005
RAJENDRA SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
April 21, 2005
RAJESH GUPTA Vs. STATE OF U P
December 15, 2005
RAJESH KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH THE UNION OF INDIA UOI
May 5, 2005
RAJESH KUMAR @ PAPPU MUSAHAR Vs. STATE OF U.P.
November 17, 2005
Rajesh Kumar and others Vs. Union of India and others
November 22, 2005
RAJESH KUMAR GUPTA Vs. STATE OF URTARANCHAL
December 2, 2005
RAJESH KUMAR RAM NARAIN Vs. STATE OF U P
October 7, 2005
RAJESH KUMAR SHUKLA Vs. STATE OF UTTAR PRADESH
April 12, 2005
RAJESH KUMAR SRIVASTAVA Vs. A P VERMA
February 1, 2005
RAJESH KUMAR VINIT KUMAR Vs. COMMISSIONER OF INCOME TAX
April 6, 2005
RAJESH LAL SRIVASTAVA Vs. BANARAS HINDU UNIVERSITY VARANASI
September 6, 2005
RAJESH SINGH Vs. STATE OF U P
December 19, 2005
RAJINDER KUMAR Vs. IVTH ADDITIONAL DISTRICT JUDGE, LUCKNOW AND OTHERS
October 7, 2005
RAJINDER KUMAR MISHRA Vs. RICHA
September 5, 2005
RAJINDER STEELS LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT
August 24, 2005
RAJIV AGRAWAL SON OF SRI VINOD KUMAR AGRAWAL Vs. STATE OF U.P
July 11, 2005
RAJJAB ALI AND SONS Vs. COMMISSIONER OF INCOME TAX
May 5, 2005
RAJKUMARI Vs. DIRECTOR LOCAL BODIES LUCKNOW
April 1, 2005
RAJNI RASTOGI Vs. ADDL. D.M.
May 9, 2005
RAJNI TRIPATHI Vs. STATE OF U P
May 11, 2005
RAJNISH KUMAR Vs. KRISHNA LAL
February 18, 2005
RAJOO SINGH Vs. STATE OF U P
December 9, 2005
RAJPAL Vs. STATE OF U P
October 4, 2005
RAJPATI DEVI Vs. RAM SEWAK SINGH
April 4, 2005
RAJPUTI DEVI Vs. RAM SEWAK SINGH
March 31, 2005
RAJU Vs. STATE OF U P
September 13, 2005
RAJU LAKHAN Vs. STATE OF U P
July 29, 2005
RAJU RAM KEWAT Vs. STATE OF U P
September 22, 2005
RAJVANTI MAHILA SEWA SANSTHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
December 21, 2005
RAJVEER SINGH Vs. STATE OF U P
November 22, 2005
Rajveer Singh Vs. State of U.P. and others
November 11, 2005
RAJYA KARMCHARI SAHKARI AWAS SAMITI LIMITED Vs. COURT OF DISTRICT JUDGE
January 10, 2005
RAKESH Vs. STATE OF U P
October 3, 2005
RAKESH KHARE SRI DURGA PRASAD KHARE Vs. PUNJAB NATIONAL BANK 7
October 21, 2005
RAKESH KUMAR Vs. XIIITH A D J
April 20, 2005
RAKESH KUMAR BANSAL Vs. BEENA BANSAL
September 27, 2005
RAKESH KUMAR GUPTA Vs. STATE OF U P LUCKNOW
March 3, 2005
RAKESH KUMAR SRIVASTAVA Vs. MANAGER DUGH UTPADAK SAHKARI SANGH LTD
November 29, 2005
RAKESH NARAIN DIXIT Vs. III ADDL DISTT JUDGE AGRA
October 4, 2005
RAKESH SUTLI BHANDAR Vs. COMMISSIONER OF TRADE TAX
November 24, 2005
RAKHI SINGH Vs. STATE OF U P
November 25, 2005
RAKSHA GOSWAMI Vs. STATE PUBLIC SERVICES TRIBUNAL LUCKNOW
February 25, 2005
RAM AHUJA Vs. IST A D J
September 1, 2005
RAM ASHERE SAVITA Vs. IIND A D J
February 22, 2005
Ram Ashrey Bharti Vs. State of U.P.
March 22, 2005
RAM ASREY LAL RAJENDRA KUMAR Vs. STATE OF U P
March 24, 2005
RAM ASREY S O SRI ADHYA PRASAD Vs. STATE OF U P
May 17, 2005
RAM ASREY SINGH Vs. STATE OF U P
October 26, 2005
RAM AUTAR LATE SRI SANTOSHI Vs. STATE OF U P
September 23, 2005
RAM AWADH Vs. STATE OF U P
November 3, 2005
RAM AWADH Vs. STATE OF U P STATION OFFICER POLICE STATION KASHI RAM YADAV
March 11, 2005
RAM BABOO TIWARI Vs. STATE OF U.P. AND ANOTHER
May 18, 2005
RAM BABU Vs. IVTH ADDITIONAL DISTRICT JUDGE, JHANSI AND OTHERS
December 22, 2005
RAM BABU Vs. STATE OF U P
August 11, 2005
RAM BABU BABELAY KRISHAN BABELAY Vs. SANDHYA DAUGHTER OF PT BHAGWAT PRASAD TEWARI RAM BABU BABELAY
September 2, 2005
RAM BABY SON OF SURESH CHANDRA Vs. SOHAN LAL AND OTHERS
October 7, 2005
RAM BAHADUR Vs. IIIRD A D J SHAHJAHANPUR
October 24, 2005
RAM BAHADUR VERMA Vs. UNION OF INDIA
April 12, 2005
Ram Bahadur Verma Vs. Ram Piyaray Verma and others
December 8, 2005
RAM BARAN Vs. UNION OF INDIA UOI
February 1, 2005
RAM BHAJAN Vs. STATE OF U P
August 12, 2005
RAM BHAJAN Vs. STATE OF U P
December 8, 2005
RAM BHAROSEY Vs. MANJU AGRAWAL
February 18, 2005
RAM BRIJ DIXIT Vs. STATE OF U P
August 10, 2005
RAM BRIKCH YADAV Vs. STATE OF U P
September 9, 2005
RAM BRIKSH YADAV Vs. STATE OF UTTAR PRADESH
November 23, 2005
RAM BRIKSHA SINGH SAHDEO SINGH Vs. DEPUTY DIRECTOR CONSOLIDATION SETTLEMENT OFFICER CONSOLIDATION VIJAY SINGH
October 17, 2005
RAM CHAND Vs. IV ADDL DISTRICT JUDGE ALIGARH
May 2, 2005
RAM CHANDER JAISWAL Vs. STATE OF UTTAR PRADESH
May 12, 2005
RAM CHANDRA Vs. RAMESH CHANDRA
June 7, 2005
RAM CHANDRA Vs. STATE OF U P
August 5, 2005
RAM CHANDRA Vs. KALYAN SINGH
December 7, 2005
RAM CHANDRA KAPIL Vs. JAG MOHAN CHANDRA PANDE
September 15, 2005
RAM CHANDRA LAL Vs. VITH ADDL DISTRICT JUDGE
December 1, 2005
RAM CHANDRA SINGH Vs. MAHENDRA NATH GUPTA
March 4, 2005
RAM CHANDRA YADAV Vs. COMMISSIONER ALLAHABAD DIVISION DISTRICT MAGISTRATE AND STATE OF U P
December 13, 2005
RAM CHARAN Vs. SPECIAL JUDGE/ADDL DISTRICT JUDGE HAMIRPUR
August 3, 2005
RAM CHARAN SINGH Vs. STATE OF U P
September 13, 2005
RAM CHARITAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
November 30, 2005
RAM DARAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
September 7, 2005
RAM DARASH Vs. STATE OF U P
November 18, 2005
RAM DARSHAN SMT BUDHANI RAMTAWANKAL Vs. BOARD OF REVENUE
March 14, 2005
RAM DAS Vs. STATE OF U P
March 10, 2005
RAM DAS Vs. STATE OF U P
November 11, 2005
RAM DAS @ KUTUNU Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
May 12, 2005
RAM DAS GUPTA Vs. STATE OF U P
March 24, 2005
RAM DAS SINGH Vs. STATE OF U P
May 5, 2005
Ram Deen Vs. State
May 30, 2005
RAM DEEN KOERI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 29, 2005
RAM DEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
May 16, 2005
RAM DEO (DEAD) THROUGH LRS. Vs. CHIEF REVENUE OFFICER, AZAMGARH AND OTHERS
March 16, 2005
RAM DEVI Vs. DIRECTOR BAL VIKAS SEVA AVAM PUSTAHAR U P LUCKNOW
July 1, 2005
RAM DEVI Vs. DIRECTOR BAL VIKAS SEWA AVAM PUSHTAHAR U P LUCKNOW
September 1, 2005
RAM DHANI Vs. STATE OF U P
October 19, 2005
RAM DULAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
January 31, 2005
RAM DULARI AGRAWAL AND BRIJENDRA KUMAR AGRAWAL Vs. COMMISSIONER OF INCOME TAX
March 1, 2005
RAM GOPAL Vs. POORAN CHAND KANODIA
September 17, 2005
RAM GOPAL Vs. RAM
August 16, 2005
Ram Gopal Vs. Chirauja Devi
February 28, 2005
RAM GOPAL SRIVASTAVA Vs. STATE OF U P
April 6, 2005
RAM HET TEWARI Vs. STATE OF U P
February 2, 2005
Ram Iqbal Vs. Ganga Prasad
March 18, 2005
RAM JI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
August 8, 2005
RAM KARAN Vs. STATE OF U P
February 15, 2005
RAM KARAN SINGH Vs. IIIRD A D J DEORIA
September 6, 2005
RAM KESH DEV NARAYAN DEV NARAYAN SHIV BRAT Vs. DISTRICT MANAGER FOOD CORPORATION OF INDIA SENIOR REGIONAL MANAGER FOOD
March 29, 2005
RAM KESH YADWA SRI DEV NARAYAN AND DEV NARAYAN S O SRI SHIV BRAT Vs. DISTRICT MANAGER FOOD CORPORATION OF INDIA AND SENIOR REGIONAL MANAGER
September 19, 2005
RAM KHELAWAN ALIAS BACHCHA Vs. STATE OF U P
March 4, 2005
RAM KISHAN Vs. SHIV RAM
May 11, 2005
RAM KISHAN Vs. STATE OF U P
November 22, 2005
RAM KISHAN Vs. TRILOK CHAND
November 23, 2005
RAM KISHAN AGRAWAL Vs. MATHURA VRINDAWAN DEVLOPMENT AUTHORITY
September 14, 2005
RAM KISHORE Vs. IIND ADDITIONAL DISTRICT JUDGE MIRZAPUR
September 2, 2005
Ram Kishore Vs. Vijay Bahadur
January 11, 2005
RAM KISHORE DUBEY SRI SALIGRAM DUBEY Vs. UNION OF INDIA
November 10, 2005
RAM KISHUN Vs. DASHRATH
May 25, 2005
RAM KISHUN Vs. STATE OF U P
December 6, 2005
RAM KRIPAL Vs. MANJU
May 16, 2005
RAM KRISHNA DHANDHANIA Vs. CIVIL JUDGE SR DIVN
July 12, 2005
RAM KRISHNA DHANDHANIA Vs. CIVIL JUDGE SENIOR DIVISION KANPUR NAGAR
December 7, 2005
RAM KRISHNA MISHRA Vs. PRESCRIBED AUTHORITY
July 4, 2005
RAM KRISHNA SHUKLA Vs. STATE OF U.P.
February 28, 2005
RAM KUMAR Vs. STATE OF U P
September 29, 2005
RAM KUMAR Vs. STATE OF U.P. AND OTHERS
May 10, 2005
RAM KUMAR DUBEY Vs. STATE OF U P
February 17, 2005
RAM KUMAR DUBEY SRI PHOOL CHANDRA Vs. PRESIDING OFFICER LABOUR COURT VTH AND ELGIN MILLS COMPANY LIMITED
November 14, 2005
RAM LAKHAN TIWARI Vs. IST A.D.J. KANPUR NAGAR AND OTHERS
November 21, 2005
RAM LAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND OTHERS
September 27, 2005
Ram lal Vs. State of Uttar Pradesh and others
August 22, 2005
RAM LAL AGRAWAL Vs. COMMISSIONER OF INCOME TAX
July 29, 2005
RAM LEELA COMMITTEE BAGHPUR PARGANA AKBARPUR KANPUR DEHAT Vs. GHAN SHYAM DAS SDM AKBARPUR KANPUR DEHAT
August 18, 2005
RAM MADHAV Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDDHARTH NAGAR AND OTHERS
March 15, 2005
RAM MILAN SINGH Vs. STATE OF U P
February 28, 2005
RAM MOHAN SRIVASTAVA Vs. STATE OF U P
February 25, 2005
RAM MURTI TRIPATHI Vs. STATE PUBLIC SERVICE TRIBUNAL STATE OF U P
July 26, 2005
RAM NAGINA YADAV Vs. UNION OF INDIA
March 4, 2005
RAM NARAIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 29, 2005
RAM NARAIN GUPTA Vs. STATE OF UTTAR PRADESH
December 16, 2005
RAM NARAIN PATHAK Vs. STATE OF U P
March 31, 2005
RAM NARESH Vs. FOOD CORPORATION OF INDIA
May 26, 2005
RAM NARESH TRIVEDI Vs. STATE OF UTTAR PRADESH
March 7, 2005
RAM NATH Vs. STATE OF U P
October 28, 2005
RAM NATH RAM LAKHAN MATHURA Vs. DEPUTY DIRECTOR OF CONSOLIDATION ASST SETTLEMENT OFFICERCONSOLIDATION
March 22, 2005
RAM NIWAS PANDEY CONSTABLE NO 5796 Vs. UNION OF INDIA
November 29, 2005
RAM PAL Vs. STATE OF U P
April 6, 2005
RAM PAL SINGH Vs. STATE OF U P
November 17, 2005
Ram Pal Singh Yadav Vs. State of U.P. and others
August 25, 2005
RAM POOT Vs. STATE OF U P
May 7, 2005
RAM PRAKASH MISHRA Vs. STATE OF U P
November 17, 2005
RAM PRAKASH SHUKLA AND OTHERS Vs. ASSISTANT DIRECTOR OF CONSOLIDATION AND ORS
November 11, 2005
RAM PRASAD Vs. U P STATE ROAD TRANSPORT CORPORATION
February 22, 2005
Ram Prasad Vs. State of U.P.& Ors.
February 18, 2005
Ram Prasad Yadav Vs. U.P.State Sugar Corporation,Lucknow & Anr.
November 18, 2005
RAM PRASAD YADAV Vs. UTTAR PRADESH STATE SUGAR CORPORATION
November 18, 2005
RAM PRATAP YADAV Vs. IIND A D J
July 21, 2005
Ram Pravesh Singh Vs. State of U.P. and others
August 10, 2005
RAM PRAVESH SINGH SHEO BALI SINGH Vs. STATE OF UTTAR PRADESH
August 10, 2005
RAM PYARE TIWARI Vs. FIRST ADDL CIVIL JUDGE VARANASI
August 11, 2005
RAM RAJ Vs. BOARD OF REVENUE
December 14, 2005
RAM RAJ SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
July 11, 2005
Ram Ratan Vs. K.D.A.
February 22, 2005
RAM RATI Vs. STATE OF U P
January 31, 2005
RAM SAHAY YADAV Vs. STATE OF UTTAR PRADESH
May 19, 2005
RAM SAJAN SHUKLA Vs. STATE OF U P
May 27, 2005
RAM SAJIWAN Vs. RAM BAHORI
April 7, 2005
Ram Sajiwan Vs. Bans Gopal
December 23, 2005
RAM SANEHI VERMA Vs. PRINCIPAL SECRETARY URBAN DEVELOPMENT CIVIL SECRETARIAT GOVT OF U P LUCKNOW
February 11, 2005
RAM SARAN Vs. FOOD CORPN OF INDIA
April 5, 2005
RAM SARAN Vs. ADDL DISTT JUDGE SAHARANPUR
April 26, 2005
RAM SARAN Vs. VIIITH ADDL DISTRICT JUDGE KANPUR NAGAR
August 24, 2005
RAM SARAN GANESH PRASAD Vs. FOOD CORPORATION OF INDIA
April 5, 2005
RAM SEVAK Vs. SPECIAL JUDGE (ESSENTIAL COMMODITIES ACT), JHANSI
November 16, 2005
RAM SINGAR SINGH Vs. A D J COURT NO 5 VARANASI
March 16, 2005
RAM SINGH Vs. DY DIRECTOR OF CONSOLIDATION MEERUT
July 19, 2005
RAM SINGH Vs. STATE OF U P
July 8, 2005
RAM SINGH Vs. STATE OF U P
September 27, 2005
RAM SINGHASAN THAKUR Vs. UNION OF INDIA
September 23, 2005
RAM SURAT Vs. RAM CHARITTAR AND OTHERS
February 7, 2005
RAM SURAT SINGH Vs. INSPECTOR GENERAL OF POLICE
January 12, 2005
Ram Surat Verma and others etc., etc. Vs. U.P. Forest Corporation, Lucknow and others, etc., etc.
September 1, 2005
RAM SURATI UPADHYAYA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
November 29, 2005
Ram Swaroop Vs. State
November 11, 2005
Ram Swaroop Vs. Gaon Sabha
February 18, 2005
RAM SWAROOP SINGH Vs. STATE OF U P
January 8, 2005
RAM SWARUP Vs. STATE OF U P
September 5, 2005
RAM SWARUP SINGH Vs. STATE OF U P
August 1, 2005
RAM SWARUP SRIVASTAVA SRI PRABHU DAYAL SRIVASTAVA Vs. ALLAHABAD DISTRICT COOPERATIVE BANK LIMITED
March 16, 2005
RAM VEER SHARMA Vs. STATE OF U P
September 2, 2005
RAM VEER SINGH KHAJAN SINGH Vs. STATE OF U P
March 31, 2005
RAM VRIKSHA RAJBALI Vs. ASSISTANT DIRECTOR OF CONSOLIDATION RAM NARAIN
July 19, 2005
RAM VYAS PANDEY Vs. STATE OF U P
March 18, 2005
RAMA DASS AGRAWAL Vs. RENT CONTROL AND EVICTION OFFICER AND OTHERS
August 10, 2005
RAMA KANT Vs. BOARD OF REVENUE
January 31, 2005
Rama Kant Vs. Murlidhar
May 26, 2005
RAMA KANT MISRA Vs. COMMITTEE OF MANAGEMENT BADRI NATH INTERMEDIATE COLLEGE
August 9, 2005
RAMA KANT SRI RAM NANDAN MANAGER BABA RAM KRISHNA Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES CHITS
March 2, 2005
RAMA SHANKAR PASI Vs. STATE OF U P
September 30, 2005
RAMA SHANKAR SINGH Vs. STATE OF UTTARANCHAL AND OTHERS
August 3, 2005
RAMAI Vs. D.D.C
December 1, 2005
RAMAKANT MISHRA Vs. SURENDRA KUMAR MISHRA
January 19, 2005
RAMAKANT SINGH SRI VASISTH NARAIN SINGH Vs. STATE OF U P
April 6, 2005
RAMDAS Vs. STATE OF U P
August 8, 2005
RAMDAS SINGH S O SHRI RAMESHWAR SINGH Vs. STATE OF U P
May 5, 2005
RAMDEI Vs. RAMPATI ALIAS RUPA DEVI
March 22, 2005
RAMESH Vs. IIIRD ADDL DISTT JUDGE AGRA
August 4, 2005
RAMESH Vs. STATE OF U P
September 9, 2005
RAMESH Vs. STATE OF U P
November 28, 2005
Ramesh Vs. Raj Kumar
January 12, 2005
Ramesh Vs. State
August 12, 2005
RAMESH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 6, 2005
RAMESH CHANDER SINGH SRI TIKAM SINGH Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
November 25, 2005
Ramesh Chandra Vs. Pushpa Devi
January 20, 2005
Ramesh Chandra Vs. Thakur Prasad etc.
July 15, 2005
RAMESH CHANDRA AGARWAL Vs. OM PRAKASH AGARWAL
November 16, 2005
RAMESH CHANDRA GOYAL Vs. IVTH ADDL. DISTRICT JUDGE
December 14, 2005
RAMESH CHANDRA GUPTA ALIAS RAMESH GUPTA Vs. LAXMI NARAIN
February 4, 2005
RAMESH CHANDRA NAGAR Vs. STATE OF U P
October 18, 2005
RAMESH CHANDRA SAROJ Vs. UNION OF INDIA
April 19, 2005
RAMESH CHANDRA SHARMA Vs. BOARD OF REVENUE, U.P., LUCKNOW AND OTHERS
October 20, 2005
RAMESH CHANDRA SRIVASTAVA Vs. STATE OF U P
October 27, 2005
RAMESH CHANDRA TAYAL AND 7 OTHERS Vs. GANDHI EYE HOSPITAL TRUST, ALIGARH AND OTHERS
February 7, 2005
RAMESH CHANDRA YADAV S O LATE SRI BABU RAM YADAV Vs. STATE OF UTTAR PRADESH
September 29, 2005
RAMESH GUPTA Vs. STATE OF U.P.
July 7, 2005
RAMESH NARAYAN TRIPATHI SURYA NARAYAN TRIPATHI GAYA PRASAD TIWARI Vs. STATE OF U P
February 22, 2005
RAMESH RAI Vs. CHAIRMAN S K G BANK
February 25, 2005
RAMESH SHYAM SUNDER Vs. STATE OF U P
July 28, 2005
RAMESH SINGH Vs. STATE OF U P
December 8, 2005
Rameshwar Dayal Vs. Komal Devi
January 20, 2005
RAMESHWAR NATH PAHAK Vs. STATE OF U P
April 13, 2005
RAMESHWAR SINGH Vs. RAMESH CHANDRA
November 8, 2005
RAMESHWARI DEVI D Vs. D J
September 5, 2005
RAMGARH CHINI MILLS SITAPUR KAMLAPUR SUGAR FACTORIES LTD Vs. STATE OF U P
February 25, 2005
RAMINDER Vs. VICE CHANCELLOR M J P ROHILKHAND UNIVERSITY BAREILLY
May 27, 2005
RAMJEET SINGH Vs. GOPAL KRISHNA GANGAL
July 20, 2005
RAMJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
April 1, 2005
RAMJI GUPTA Vs. A D J
June 21, 2005
RAMJI JAISWAL Vs. ADDITIONAL DISTRICT JUDGE AND ANOTHER
April 19, 2005
RAMNARAIN GUPTA Vs. STATE OF U P
December 16, 2005
RAMVYAS VISHWAKARMA Vs. DISTRICT MAGISTRATE DISTRICT PANCHAYAT RAJ ADHIKARI AND SHIV DEVI WIFE OF RAMA
March 2, 2005
Ramwati Vs. Pratap Singh
September 26, 2005
RAMWATI AND ORS Vs. ORIENTAL INSURANCE CO LTD AND ORS
February 22, 2005
RAMZANO BEGUM Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P
January 28, 2005
RAN SINGH PRITHI SINGH Vs. DEPUTY DIRECTOR C SETTLEMENT OFFICER CONSOLIDATION CONSOLIDATION OFFICER
July 19, 2005
RAN SINGH SON OF PRITHI SINGH Vs. DEPUTY DIRECTOR (C), MEERUT AND OTHERS
July 19, 2005
RANDHIR Vs. STATE OF U P
June 5, 2005
RANDHIR Vs. STATE
May 6, 2005
RANI RAMAKANT Vs. SIRST ADDITIONAL CIVIL JUDGE SD MIZAPUR
September 5, 2005
RANJAN S O LATE KANHAIYA PRASAD VERMA KAMLA SHANKAR MAURYA S O SHRI Vs. DISTRICT INSPECTOR OF SCHOOLS THE COMMITTEE OF MANAGEMENT ISHWAR SARAN
February 16, 2005
RANVIR SINGH Vs. BOARD OF REVENUE U P AT ALLAHABAD
April 7, 2005
RANVIR SINGH LATE LAKHHI RAM KAMLA DEVI BRAHM SINGH Vs. BOARD OF REVENUE
July 4, 2005
RAPHIA Vs. STATE OF U P
November 16, 2005
RASHIM Vs. STATE OF U P
August 5, 2005
RASHTRIYA CHEMICALS AND FERTILIZERSLTD Vs. STATE OF U P
August 11, 2005
RASHTRIYA JUNIOR HIGH SCHOOL SOCIETY BABHANIYAON Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
August 11, 2005
RATAN LAL AGRAWAL Vs. COMMISSIONER OF WEALTH TAX
September 9, 2005
RATAN RAJBHAR RAM KISHUN AND FIRTOO Vs. STATE OF U P
March 1, 2005
Ratan Singh Vs. Hari Singh
September 26, 2005
Rautiya Vs. Nand Kishore
June 7, 2005
RAVI ALIAS NITU Vs. STATE OF U P
March 17, 2005
RAVI KANT SHARMA SHAMBHOO DAYAL SHARMA Vs. STATE OF UTTAR PRADESH
July 29, 2005
RAVI PRAKASH AGARWAL Vs. STATE OF U P
March 18, 2005
RAVI SHANKAR PANDEY Vs. STATE OF UTTAR PRADESH
December 16, 2005
RAVINA Vs. STATE OF U P
January 12, 2005
RAVINDRA DUBEY Vs. SPECIAL JUDGE E C ACT KANPUR NAGAR
May 4, 2005
RAVINDRA KUMAR Vs. STATE OF U P
May 16, 2005
RAVINDRA KUMAR BATRA Vs. DISTRICT JUDGE, MEERUT AND OTHERS
May 12, 2005
RAVINDRA KUMAR DUBEY Vs. STATE OF U P
August 24, 2005
RAVINDRA NATH MISHRA S O LATE SRI MANGLA MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS AND JOINT DIRECTOR
May 11, 2005
RAVINDRA PAL SINGH AIDAL SINGH GENERAL SECRETARY STUDENT UNION GOVT Vs. STATE OF U P
April 15, 2005
RAVINDRA PAL SINGH SRI KULWANT SINGH Vs. HOUSING COMMISSIONER REGISTRAR U P AVAS EVAM VIKAS PARISHAD
November 21, 2005
RAVINDRA PRAKASH Vs. PRESCRIBED AUTHORITY ALLAHABAD
March 9, 2005
RAVINDRA RAGHAV S O SRI SHARAN SINGH Vs. STATE OF U P
March 11, 2005
RAVINDRA SINGH Vs. STATE OF U P
July 29, 2005
RAVINDRA SINGH Vs. U P MADHYAMIK SHIKSHA SEWA CHAYAN BOARD
December 12, 2005
RAVINDRA SINGH SRI DHARAM PAL SINGH Vs. REGIONAL HIGHER EDUCATION OFFICER AND PRINCIPAL ARYA KANYA PATHSHALA POST
October 25, 2005
Rayees Vs. State of U.P.& Ors.
April 28, 2005
RAZA HUSAIN KHAN Vs. STATE OF U.P. AND OTHERS
September 23, 2005
RAZAHUSAIN KHAN Vs. STATE OF U.P.AND OTHERS
September 23, 2005
RAZIA BEGAM MO YUSUF Vs. STATE OF U P
September 29, 2005
RAZIA SULTANA Vs. MOHD FURQAN
February 21, 2005
REENA VERMA Vs. ADDL DISTRICT AND SESSIONS JUDGE MAHARAJGANJ
August 30, 2005
REGIONAL JOINT DIRECTOR OF EDUCATION Vs. RAJU V JOHN
August 22, 2005
REGIONAL MANAGER BANK OF INDIA Vs. PRECIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT KANPUR NAGAR
September 23, 2005
REGIONAL MANAGER I REGIONAL OFFICE STATE BANK OF INDIA AGRA Vs. DAYAL SINGH
May 9, 2005
REGIONAL MANAGER STATE BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL
October 25, 2005
REGIONAL MANAGER UPSRTC JHANSI REGION Vs. MAN SINGH SHER SINGH AND THE PRESIDING OFFICER LABOUR COURT
April 8, 2005
REGISTRAR OF COMPANIES Vs. KAMAL INFOSYS LTD
March 14, 2005
REHAN AHMAD Vs. STATE OF U.P.
April 1, 2005
RIAJUL HASAN Vs. A D J
December 13, 2005
Rishi Pal Vs. State
May 30, 2005
RISHIPAL Vs. STATE OF U P
August 16, 2005
RISHIPAL Vs. STATE OF U P
July 18, 2005
RISHIPAL BHAGIRATH Vs. STATE OF UTTAR PRADESH
July 27, 2005
RITA RANI Vs. TANU CHAUHAN
September 15, 2005
RITA RUDRA Vs. RENT CONTROL AND EVICTION OFFICER
May 9, 2005
RIYAJ FATMA Vs. SPECIAL JUDGE ADDITIONAL DISTRICT JUDGE
February 25, 2005
RIZWAN Vs. STATE OF U P
April 11, 2005
RIZWAN HUSAIN Vs. STATE OF U P
September 9, 2005
ROAD TRANSPORT CORPN P LTD Vs. PRESIDING OFFICER LABOUR COURT U P
December 14, 2005
ROHILKHAND CEMENT SPUN PIPES (PRIVATE) LIMITED Vs. COMMISSIONER OF SALES TAX
May 20, 2005
ROHIT KUMAR Vs. MUKHYA NAGAR ADHIKARI KANPUR NAGAR NIGAM UP NAGAR ADHIKAN KARMIK
November 21, 2005
ROSHAN ALI Vs. MAHENDRA KUMAR VERMA
May 26, 2005
ROSHAN LAL MALHOTRA Vs. RAJ BAHADUR
March 7, 2005
ROYAL SOCIETY OF EDUCATIONAL ACADEMY KANPUR NAGAR Vs. STATE OF U P
May 27, 2005
S C BHATTACHARJI Vs. MEERUT CANTONMENT BOARD
February 22, 2005
S K SHUKLA Vs. DISTRICT BASIC EDUCATION OFFICER SITAPUR
May 6, 2005
S MAJUMDAR Vs. A D J MEERUT
October 25, 2005
S P AND CO KANPUR NAGAR Vs. IST ADDL SESSIONS JUDGE KANPUR NAGAR
July 11, 2005
S R CANNERY Vs. COMMISSIONER TRADE TAX
December 16, 2005
S S ASSAM ROADWAYS Vs. STATE OF U P
May 24, 2005
S S TARIQ Vs. STATE OF U P
November 21, 2005
S.C. Shukla (Advocate) Vs. Swatantra Singh, Registrar, Lucknow Bench, Lucknow and another Opposite parties
October 28, 2005
SABHAJEET PANDEY Vs. STATE OF U P
May 20, 2005
SABHAJEET PANDEY Vs. STATE OF U P
May 2, 2005
SACHCHIDANAND TIWARI Vs. COMMANDANT SENIOR SECURITY COMMISSIONER RPF ALLAHABAD
August 4, 2005
SACHIN KUMAR Vs. STATE OF U P
August 22, 2005
SACHIN VERMA Vs. STATE OF U P
September 29, 2005
SADA NAND BAIRAGI Vs. STATE OF U P
July 27, 2005
SADAPHAL SINGH ALIAS ANGNU SINGH Vs. HIRDAY NARAIN SINGH LATE SRI BINDESHWARI SINGH AND SHYAM NARAIN SINGH
February 28, 2005
SADASHIV Vs. STATE OF U P
January 4, 2005
SADASHIV MATHURA PRASAD Vs. STATE OF UTTAR PRADESH
April 1, 2005
SADHANA SRIVASTVA Vs. ARVIND KUMAR SRIVASTVA
September 6, 2005
SADHO SINGH Vs. STATE OF U P
January 20, 2005
Sadhu Ram Vs. Kanpur Vikas Pradhikaran
January 5, 2005
SADIQ ALI Vs. MURTI DEVI
August 17, 2005
SAFI Vs. STATE OF U P
September 28, 2005
SAGHIR AHMED ABDUL BASHIR Vs. SAKINA BEGAM SAGHIR AHMED
July 8, 2005
SAHAB SINGH Vs. COMMISSIONER AGRA REGION AGRA
January 25, 2005
Sahab Singh Vs. State
July 25, 2005
SAHEB LAL KUREEL KALIDEEN KUREEL Vs. PRESIDING OFFICER LABOUR COURT UTTAR PRADESH STATE ELECTRICITY BOARD
November 11, 2005
SAHEENA BANO Vs. STATE OF U P
April 27, 2005
Sahensar Pal Vs. Sri Bhim Sen
August 12, 2005
SAIRA BEGUM Vs. STATE OF U P
December 14, 2005
SAJID Vs. STATE OF U P
July 29, 2005
SAJJAN KUMAR Vs. C L VERMA
October 5, 2005
SAJJAN KUMAR Vs. C L VERMA
May 8, 2005
SAJJAN MURAV ALIAS SAHU ALIAS SAJIWAN Vs. STATE OF U P
September 21, 2005
SALAR INTERNATIONAL ASHRAFI HOUSE Vs. UNION OF INDIA
March 9, 2005
SALIG RAM Vs. RENT CONTROL AND EVICTION OFFICER
December 1, 2005
SALIL SRIVASTAVA Vs. VICE-CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH
August 3, 2005
SALMA AIJAZ Vs. STATE OF U P
September 8, 2005
SAMAL CHAND TIWARI PREM NARAYAN TIWARI Vs. STATE OF UTTAR PRADESH
December 6, 2005
SAMARJEET SINGH Vs. STATE OF UTTAR PRADESH
September 9, 2005
SAMEER AHMAD SHRI AMEER AHMAD Vs. STATE OF U P
April 4, 2005
SAMEER ISPAT Vs. CESTAT
December 8, 2005
SAMIULLAH KHAN Vs. U P STATE ROAD TRANSPORT CORPORATION
July 21, 2005
SAMPATTI DEVI WIFE OF LATE RAM LAL MISHRA Vs. STATE OF UTTAR PRADESH
September 13, 2005
SAMPURNAND SANSKRIT UNIVERSITY Vs. STATE OF U P
May 10, 2005
SAMRATH KANHAI RAM LAKHAN SONE LAL Vs. STATE OF U P
July 27, 2005
SAMSUDDIN SALEEM IN JAIL Vs. STATE
August 11, 2005
Sandhya Jain, Raj ana Purwar others Vs. State of U.P. and others
March 18, 2005
SANGAM EENT NIRMATA SAMITI Vs. ZILA PANCHAYAT
September 12, 2005
SANGAM KUMAR SHUKLA Vs. UNION OF INDIA UOI
January 6, 2005
SANGAM LAL Vs. STATE OF U P
October 26, 2005
Sangaroo Vs. State
December 22, 2005
Sanghram Singh and others Vs. State of U.P. and others Opposite parties
December 16, 2005
SANGITA DEVI Vs. STATE OF U P
April 26, 2005
SANJAI KUMAR CHHUNNI LAL Vs. COLLECTOR DISTRICT MAGISTRATE ASSISTANT COLLECTOR TEHSILDAR GAON SABHA
March 9, 2005
SANJAI SINGH Vs. STATE OF U P
October 27, 2005
SANJAI SUMRU SINGH Vs. STATE OF UTTAR PRADESH
July 26, 2005
SANJAY Vs. STATE OF U P
October 5, 2005
SANJAY GUPTA Vs. INDIAN OIL CORPORATION LTD
November 28, 2005
SANJAY KUMAR SHARMA Vs. STATE OF U P
November 16, 2005
SANJAY KUMAR SRIVASTAVA Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
October 17, 2005
SANJAY PAPER AND CHEMICAL INDUSTRIES LTD Vs. DISTRICT JUDGE GORAKHPUR
January 2, 2005
SANJAY SHARMA ALIAS SANJAY KUMAR SHARMA Vs. STATE OF U P
April 19, 2005
SANJAY SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
October 27, 2005
SANJAY TIWARI SHYAM KISHORE TIWARI NEELABH DWIVEDI Vs. UNION OF INDIA UOI
August 23, 2005
SANJEEV KUMAR VIRENDRA PAL Vs. STATE OF UTTAR PRADESH
December 20, 2005
SANJEEV RAI Vs. STATE OF U P
January 12, 2005
SANJEEV SHARMA LATE SRI TILAK RAJ SHARMA AND SUBHASH CHANDRA SHUKLA Vs. STATE OF U P
November 9, 2005
SANJIB DHAWAN SURENDRA KUMAR DHAWAN Vs. STATE OF U P
July 11, 2005
SANJIV KUMAR SINGH Vs. STATE OF U.P. AND ANOTHER
December 6, 2005
SANJU ALIAS SANJEEV Vs. STATE OF U P
September 2, 2005
SANJU ALIAS SANJEEV KUMAR PRAMOD SINGH Vs. STATE OF U P PREM RAJ ASHA RAM YADAV
August 23, 2005
SANKATHA PRASAD Vs. DISTRICT JUDGE THE PRESCRIBED AUTHORITY ADDITIONAL CIVIL JUDGE CHHOTEY LAL
December 1, 2005
SANT KUMAR Vs. STATE OF U P
August 4, 2005
SANT LAL ALIAS PATTAR Vs. STATE OF U P
September 1, 2005
SANT PAL AND OTHERS Vs. STATE OF U.P.
December 23, 2005
SANT RAM MASTER ALIAS SANTRAM JAISWAL Vs. STATE OF U P
March 1, 2005
SANT VIJAY SINGH Vs. IST A D J
March 9, 2005
SANTOSH KUMAR AGRAWAL Vs. VIITH A D J
December 15, 2005
SANTOSH KUMAR R D RAM Vs. CONTROLLER OF EXAMINATION UNIVERSITY OF ALLAHABAD
August 30, 2005
SANTOSH KUMAR SINGH Vs. UNION OF INDIA
April 26, 2005
SANTOSH KUMAR SRIVASTAVA ALIAS K D Vs. STATE OF U P
October 4, 2005
SANTOSH KUMAR VARSHNAY AND OTHERS Vs. GANDHI EYE HOSPITAL TRUST, ALIGARH AND OTHERS
February 7, 2005
SANTOSH KUMAR YADAV RAMASHANKER Vs. UNION OF INDIA
August 8, 2005
SANTOSH MISHRA Vs. PRABHA PANDEY
February 18, 2005
SANTPAL AND BUDHPAL SONS OF RAM LAL AND SURESHPAL ABATED 18 11 2005 S O RAM Vs. STATE
December 23, 2005
SARAFAT Vs. ADDITIONAL DISTRICT JUDGE IIIRD FAST TRACK COURT HARDWAR
November 24, 2005
SARASWATI DEVI Vs. KALI CHARAN YADAV
July 4, 2005
SARASWATI DEVI Vs. IVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE
May 2, 2005
SARASWATI DEVI RAMA KANT GOND Vs. COMMISSIONER GORAKHPUR REGION THE SUB DIVISIONAL MAGISTRATE
March 1, 2005
SARASWATI VIDYA MANDIR, ATTARRA, BANDA AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD, CAMP AT BANDA AND ANOTHER
February 28, 2005
SARAYA INDUSTRIESLTD Vs. STATE OF U P
January 6, 2005
SARBJEET KAUR Vs. STATE OF U P
April 15, 2005
SARDAR AWARTAR SINGH Vs. STATE OF U P
December 6, 2005
SARDAR BHAGWAN SINGH CHAWLA Vs. COMMISSIONER OF INCOME TAX
February 3, 2005
SARDAR DEEDAR SINGH Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO
October 21, 2005
SARDAR KHAN Vs. VAN SANRAKSHAK/KSHETRIYA NIDESHAK SAMAJIK VANIKI MEERUT
January 25, 2005
SARDAR KULDEEP SINGH Vs. RAVINDRA NATH GARG
February 18, 2005
Sardar Singh Vs. State
October 8, 2005
SARFARAZ AND ANOTHER Vs. DISTRICT JUDGE, RAE BARELI AND OTHERS
November 28, 2005
SARIKA Vs. STATE OF U P
February 24, 2005
SARIN PRINTING PRESS LUCKNOW (M/S) Vs. DISTRICT JUDGE, LUCKNOW AND OTHERS
March 9, 2005
SARITA DEVI Vs. STATE OF UTTAR PRADESH & ORS.
December 29, 2005
SARITA GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS
February 14, 2005
SARJAN KUMAR Vs. CENTRAL BANK OF INDIA AND OTHERS
April 8, 2005
SAROJ GUPTA Vs. STATE OF U P
December 7, 2005
SARVAHITKARINI SAHKARI AWAS SAMITI LTD Vs. STATE OF U P
June 10, 2005
SARVAHITKARINI SAHKARI AWAS SAMITI LTD Vs. STATE OF UTTAR PRADESH
October 6, 2005
SARVENDRA SINGH Vs. STATE OF U P
August 25, 2005
SARVESH KUMAR DEV NARAIN Vs. STATE OF U P
November 14, 2005
SARVESH KUMAR MISHRA Vs. STATE OF U P
July 22, 2005
Sarveshwari Samooh and Anr. Vs. State of U.P.& Ors.
April 15, 2005
SARWAN SINGH Vs. SURESH CHAND MATHUR
February 3, 2005
SATENDRA KUMAR RAI Vs. CHAIRMAN U P POWER CORPORATION CHAIRMAN U P POWER SERVICE
November 21, 2005
SATENDRA KUMAR SHARMA Vs. STATE OF U P
May 26, 2005
SATENDRA SINGH Vs. STATE OF U P
February 15, 2005
SATISH CHAND GUPTA Vs. COMMISSIONER OF INCOME TAX
July 27, 2005
SATISH CHANDRA AGARWAL Vs. IST A.D.J., SHAHJAHANPUR AND OTHERS
May 2, 2005
SATPAL Vs. STATE OF U P
August 9, 2005
SATYA DEV TIWARI Vs. UMA AGARWAL
May 19, 2005
SATYA KUMAR Vs. STATE OF U.P.
October 20, 2005
Satya Pal Singh Vs. State of U.P.
May 20, 2005
SATYA PRAKASH AND OTHERS Vs. DR. MOHAMMAD YUSUF KHAN
July 23, 2005
SATYA PRAKASH MANI Vs. STATE OF U P
February 2, 2005
SATYA PRAKASH PYARE LAL ASHOK PYARE LAL SHANKER LAL Vs. SPECIAL AND ADDITIONAL SESSIONS JUDGE
March 11, 2005
SATYA PRAKASH TIWARI ALIAS KALLU Vs. CIVIL JUDGE JUNIOR DIVISION
December 13, 2005
SATYENDRA KUMAR GAUR Vs. STATE OF U P
November 14, 2005
SAUQUAT ALI Vs. DISTT JUDGE
September 5, 2005
SAVITRI Vs. STATE OF U P
October 18, 2005
SAVITRI DEVI Vs. COMMISSIONER AZAMGARH DIVISION AZAMGARH
December 15, 2005
SAVITRI DEVI JAISWAL Vs. 1ST ADDITIONAL DISTRICT JUDGE
May 4, 2005
SAVITRI DEVI ROHTAGI Vs. VTH ADDITIONAL DISTT AND SESSIONS JUDGE KANPUR NAGAR
December 12, 2005
SAVITRI DEVI WIFE OF SHRI RAJENDRA PRASAD Vs. STATE OF U P
November 22, 2005
SAYEED AHMAD Vs. VIII ADDITIONAL DISTRICT JUDGE KANPUR AND OTHERS
December 5, 2005
SCIENTIFIC INSTRUMENT CO LTD Vs. BANK OF INDIA
May 10, 2005
SECURE INDUSTRIES LTD Vs. STATE
November 29, 2005
SEEMA BAJPAI Vs. HERO BAJPAI
January 18, 2005
SEEMA JAISWAL Vs. SHRI NIWAS JAISWAL
March 3, 2005
SEEMA MOURYA Vs. STATE OF U P
September 29, 2005
SEEMA VERMA SHRI AMIT KUMAR VERMA Vs. AMIT KUMAR VERMA
September 8, 2005
SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
July 19, 2005
SETH PAL Vs. STATE OF U.P. AND OTHERS
August 5, 2005
SEWA RAM Vs. STATE OF U P
May 27, 2005
SHABANA Vs. ADDL CITY MAGISTRATE SIXTH KANPUR NAGAR RENT CONTROL AND EVICTION OFFICER
August 4, 2005
SHABBIR HUSAIN Vs. IIIRD ADDL DISTRICT JUDGE MORADABAD
July 27, 2005
Shabi-Ul-Hasan Vs. State of U.P.
July 27, 2005
SHAFAT KHAN Vs. STATE OF U P
December 1, 2005
SHAFIQ AHMAD Vs. STATE OF U.P.
December 15, 2005
SHAFIYA MARIUM (DEAD) THROUGH LRS. AND OTHERS Vs. DISTRICT JUDGE, JAUNPUR AND OTHERS
December 20, 2005
SHAH ALAM S O SRI WASIULLAH KHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
December 9, 2005
SHAHABUDDIN ALIAS BADSHAH Vs. JUDGE, FAMILY COURT, ALLAHABAD AND OTHERS
December 7, 2005
SHAHADAT ALI SABIR ALI NADIR MIAN BAQAR MIAN BHURWA Vs. STATE OF UTTAR PRADESH
December 2, 2005
SHAHBUDDIN SARFUDDIN Vs. STATE OF U P
November 18, 2005
SHAHEEN ARA BEGUM Vs. VII ADDL DISTRICT JUDGE BAREILLY
May 26, 2005
SHAHEEN ARA BEGUM Vs. VIITH A D J
June 26, 2005
SHAHJAHAN BEGUM Vs. XITH A D J
July 22, 2005
SHAHJOR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 24, 2005
SHAIL Vs. MANOJ KUMAR YADAV D I G AND THE FAMILY COURT
November 30, 2005
SHAIL SHUKLA PREM PRAKASH SHUKLA Vs. STATE OF U P
May 3, 2005
SHAILENDRA KUMAR DWIVEDI Vs. PREM KISHORE UPADHYAY
April 29, 2005
SHAKEEL Vs. NASHIR KHAN
May 17, 2005
SHAKEEL Vs. STATE OF U P
September 27, 2005
SHAKEEL NAI SAGHIR IN JAIL Vs. STATE OF U P
September 29, 2005
SHAKTI KUMARI GUPTA Vs. STATE OF U P
December 1, 2005
SHAKTI SINGH Vs. STATE OF U.P.
September 16, 2005
SHAKUMBHARI SUGAR AND ALLIED INDUSTRIESLTD Vs. DEPUTY LABOUR COMMISSIONER SAHARANPUR
May 11, 2005
SHAKUNTALA DEVI Vs. STATE OF U P
August 22, 2005
SHAKUNTALA DEVI WIFE OF LATE JWALA PRASAD Vs. STATE OF U P
May 19, 2005
SHAMBHOO LAL SRIVASTAVA Vs. DISTRICT JUDGE KUSHI NAGAR
July 13, 2005
SHAMBHOO NATH AGARWAL Vs. STATE OF U P
March 31, 2005
SHAMI ULLAH KHAN ABDUL HAMID KHAN Vs. DHRUVE NARAIN INDRA JEET MINDALIA ALIAS PHOOLMATI RAM CHANDRA
July 11, 2005
SHAMSHER KHAN Vs. DISTRICT JUDGE
February 2, 2005
SHAMSHER YADAV Vs. UNION OF INDIA
September 11, 2005
SHAMSHER YADAV Vs. UNION OF INDIA
November 11, 2005
SHAMSUDDIN Vs. STATE OF U P
August 11, 2005
SHANKAR LAL CHEDALAL Vs. ASSISTANT GENERAL MANAGER BANK OF BARODA REGIONAL OFFICE DEPUTY GENERAL
November 14, 2005
SHANKAR PRASAD JAISWAL RAGHUNATH PRASAD JAISWAL Vs. ELECTION COMMISSION OF INDIA
March 4, 2005
SHANKAR YADAV Vs. STATE OF U P
September 23, 2005
SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
March 1, 2005
SHANKER CYCLE STORE (M/S.) Vs. GULAB SINGH
September 8, 2005
SHANKER DAYAL TRIPATHI Vs. STATE OF U P
May 27, 2005
SHANKER LAL Vs. ADDL COMMISSIONER
July 7, 2005
SHANKER PRASAD Vs. SPECIAL JUDGE SC/ST AT BASTI
February 10, 2005
SHANKER RAI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
March 22, 2005
SHANKER SINGH Vs. ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
September 19, 2005
SHANKER TRIPATHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE ALLAHABAD
August 1, 2005
SHANTI Vs. STATE OF U P
February 23, 2005
SHANTI DEVI Vs. BOARD OF REVENUE
February 23, 2005
SHANTI DEVI Vs. CITY MAGISTRATE/RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
March 21, 2005
SHANTI DEVI Vs. ADDL DISTRICT AND SESSIONS JUDGE
February 2, 2005
SHANTI DEVI Vs. PRABANDH NIDESHAK U P SAHKARI GRAM VIKAS BANKLTD
January 19, 2005
SHANTI DEVI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL SPECIAL JUDGE
January 17, 2005
SHANTI DEVI Vs. CITY MAGISTRATE RENT CONTROL AND EVICTION OFFICER
June 21, 2005
SHANTI DEVI Vs. PRESCRIBED AUTHORITY
April 28, 2005
SHANTI DEVI Vs. VIIITH ADDITIONAL CHIEF METROPOLITIAN MAGISTRATE KANPUR
November 17, 2005
SHANTI DEVI WIFE OF LATE LALLAN MISHRI Vs. RAJASVA PARISHAD
February 23, 2005
SHANTI PRASAD SINGH RAM CHANDRA SINGH ASSISTANT TEACHER SARDAR PATEL Vs. JOINT DIRECTOR OF EDUCATION ALLAHABAD REGION
December 2, 2005
SHANTI SWAROOP GOEL Vs. STATE OF U P
October 4, 2005
SHARAD KUMAR Vs. STATE OF U P KRISHNA KUMAR KHATRI
July 22, 2005
SHARDA DEVI Vs. STATE OF U P
May 9, 2005
SHARDA PRASAD Vs. STATE OF U P
November 28, 2005
SHARDA PRASAD ALIAS CHHULLI Vs. A D J ALLAHABAD
March 23, 2005
SHARDADEEN Vs. STATE OF U P
January 5, 2005
SHASHI GOEL Vs. STATE OF U P
April 12, 2005
SHASHI GOEL Vs. STATE OF U P
December 4, 2005
SHASHI KALA Vs. STATE OF U P
September 30, 2005
SHASHI KANT GARG Vs. COMMISSIONER OF INCOME-TAX
August 10, 2005
SHASHI KANT GUPTA Vs. STATE OF U P
December 16, 2005
SHAYAM SUNDER LAL MUKUT BIHARI LAL Vs. U P STATE ROAD TRANSPORT CORPORATION
April 1, 2005
SHEESH RAM Vs. STATE OF U P
April 19, 2005
SHEKHAR SHUKLA GOVIND SWAROOP SHUKLA Vs. STATE OF UTTAR PRADESH
December 6, 2005
SHEO DHARI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
August 24, 2005
SHEO DHARI AND SMT. SITYAM KUMARI Vs. STATE OF U.P.
February 22, 2005
SHEO GOVIND SINGH RAM SINGH Vs. INSPECTOR GENERAL OF POLICE CS CRPF AND THE PRINCIPAL C R P F
September 2, 2005
SHEO KUMAR Vs. BOARD OF REVENUE U P AT ALLAHABAD
January 18, 2005
SHEO PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
April 11, 2005
SHEO PRASAD Vs. STATE
December 23, 2005
SHEO PRATAP SINGH Vs. IIIRD A D J
April 8, 2005
SHEO PRATAP SINGH Vs. STATE OF U P
September 28, 2005
SHEO SHARAN SINGH AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, FATEHPUR AND OTHERS
September 12, 2005
SHER ALI SOBRATI Vs. STATE OF U P
March 31, 2005
SHER SINGH Vs. STATE OF UTTAR PRADESH AND COMPANY COMMANDANT 46TH P A C BATTALION
May 4, 2005
SHER SINGH Vs. STATE OF U P
November 14, 2005
Sher Singh Vs. State
August 12, 2005
Shervani Sugar Syndicate Ltd. Vs. Appellate Authority For Industrial and Financial ReconÂstructions, New Delhi and Others
March 2, 2005
SHESH BAHADUR SINGH Vs. STATE OF U P
September 14, 2005
SHESHDHAR TIWARI KAMAL SHANKER TIWARI Vs. STATE OF U P
April 21, 2005
SHIKHAR CHANDRA Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE (E.C. ACT), JHANSI AND OTHERS
July 28, 2005
SHISHANT AGARWAL Vs. KRISHNA KUMAR AGARWAL
April 20, 2005
SHISHPAL SINGH Vs. ADDL. COMMISIONER CONSOLIDATION AND OTHERS
December 6, 2005
SHITALA PRASAD SINGH RAMAKANT Vs. UNION OF INDIA
July 13, 2005
SHITLA PRASAD DUBE Vs. STATE PUBLIC SERVICES TRIBUNAL LUCKNOW
November 4, 2005
SHITLA PRASAD DUBE Vs. STATE PUBLIC SERVICES TRIBUNAL LUCKNOW
April 11, 2005
SHIV BODHAN Vs. STATE OF U P
May 6, 2005
SHIV CHARAN SINGH Vs. XITH A D J
March 10, 2005
SHIV CHARITRA TIWARI Vs. STATE OF U P
December 5, 2005
SHIV DEVI RAMA SHANKER Vs. STATE OF UTTAR PRADESH
July 23, 2005
SHIV GANESH Vs. STATE OF U P
September 2, 2005
SHIV GANESH Vs. STATE OF U P
February 9, 2005
SHIV KANT MISHRA Vs. STATE OF U P
October 4, 2005
SHIV KANT TRIPATHI Vs. STATE OF U P
September 19, 2005
SHIV KUMAR Vs. MANAGING DIRECTOR U P STATE FINANCIAL CORPORATION KANPUR
September 6, 2005
SHIV KUMAR AKELA LATE R D RAM S S RATHORE Vs. REGISTRAR SOCIETIES FIRMS AND CHITS UNDER THE SOCIETIES REGISTRATION ACT
July 26, 2005
SHIV MAHENDRA KUMAR SINGH RAM SINGH Vs. STATE OF U P
March 29, 2005
SHIV MANGAL Vs. STATE OF UTTAR PRADESH
October 5, 2005
SHIV MANGAL SINGH Vs. STATE OF U P
December 23, 2005
SHIV NARAIN SHARMA Vs. STATE OF U.P. AND OTHERS
December 1, 2005
SHIV PRAKASH SRI SAJAN LAL Vs. ADDITIONAL COMMISSIONER JUDICIAL BASTI DIVISION SUB DIVISIONAL MAGISTRATE
November 25, 2005
SHIV PRATAP SINGH Vs. STATE OF U P
July 11, 2005
SHIV RAM AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
November 10, 2005
SHIV RAM SINGH S O SHRI HARNAM SINGH Vs. BOARD OF REVENUE STATE OF U P
May 5, 2005
SHIV SAGAR DWIVEDI Vs. STATE OF U P
May 20, 2005
SHIV SHAKIT METAL IRONE SCARPE DISTRIBUTORS Vs. ARUN KUMAR S O UNKNOWN MUKHYA ABHIYANTA SAJJA AND PARASH NATH VERMA
September 20, 2005
SHIV SHANKAR AWASTHI BADRI PRASAD AVASTHI Vs. ADDITIONAL DISTRICT JUDGE SPECIAL JUDGE JUDGE SMALL CAUSES COURT ANAND
October 24, 2005
Shiv Shanker Vs. Kanahai
February 28, 2005
SHIV SHANKER SRIVASTAVA Vs. STATE OF U P
July 13, 2005
SHIV SINGH S O SULTAN SINGH Vs. STATE OF U P
September 21, 2005
SHOBH NATH DUBEY Vs. MANAGING DIRECTOR U P SAHAKARI GRAM VIKAS BANK LTD
February 24, 2005
SHOORVEER SINGH Vs. UNION OF INDIA
November 25, 2005
SHRAMDEEP APARTMENTS AVAS SAMITI Vs. NAVIN KUMAR GARG
August 17, 2005
SHRAMIK SAMAJ KALYAN SANGH PARIWAHAN NIGAM ALIGARH REGION Vs. STATE OF U P
November 28, 2005
SHREE KISHAN Vs. ADDL DISTRICT AND SESSIONS JUDGE KANPUR
February 16, 2005
SHREE RADHA KRISHNA THAKURJI AND ANOTHER Vs. SHREE THAKUR BIHARI JOO MAHARAJ AND OTHERS
July 19, 2005
SHREE TALKIES Vs. LABOUR COURT
February 25, 2005
SHREENATH UPADHYAY Vs. STATE OF U P
January 5, 2005
SHRI BAL KISHAN AGRAWAL GLASS INDUSTRIES LIMITED Vs. UNION OF INDIA
July 18, 2005
SHRI KANT ARYA Vs. NEW VICTORIA MILLS KANPUR
August 22, 2005
SHRI KRISHNA Vs. IV ADDITIONAL DISTRICT JUDGE
May 2, 2005
SHRI NATH Vs. STATE OF U.P. AND OTHERS
August 9, 2005
SHRI PRAKASH AND OTHERS Vs. STATE OF U.P.
July 13, 2005
SHRI PREM MANOHAR SMT SAGUNA PREM MANOHAR SHARMA Vs. CHATAR SEN GUPTA
December 23, 2005
SHRI SHANKAR PRATAP THAPA Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEHRADUN
September 15, 2005
SHRI SHASHANK SHARMA Vs. STATE OF UTTARANCHAL
December 23, 2005
SHRI THAKUR RADHA KRISHNA JI DEITY Vs. VIITH ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS
October 26, 2005
SHRIDHAR DWIVEDI Vs. STATE OF U P
May 26, 2005
SHRINATH GOSWAMI GOPINATH GOSWAMI BOTH SONS OF SRI SHYAM BIHARI GOSWAMI Vs. CIVIL JUDGE JUNIOR DIVISION SRI BUDHI SAGAR MISHRA PRESENTLY POSTED AS CIVIL
April 25, 2005
SHRUTI GUPTA Vs. STATE OF U.P. AND OTHERS
December 9, 2005
SHYAM Vs. STATE OF U.P.
May 4, 2005
SHYAM BIHARI PARAS NATH YADAV Vs. STATE OF U P
April 27, 2005
SHYAM DULARI Vs. STATE OF U P
September 6, 2005
SHYAM KUNWAR Vs. STATE OF U P
January 20, 2005
SHYAM LAL Vs. VISHNU DUTT SHARMA
July 11, 2005
SHYAM LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
November 29, 2005
SHYAM MANOHAR Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
January 17, 2005
SHYAM PRAKASH Vs. COMMISSIONER OF WEALTH TAX
March 1, 2005
SHYAM PRASAD MISRA Vs. VIJAY PRATAP SINGH
October 4, 2005
SHYAM SINGH Vs. STATE OF U P
December 2, 2005
SHYAM SUNDER Vs. IST A D J GHAZIABAD
November 17, 2005
SHYAM SUNDER AGRAWAL Vs. GYANWATI DEVI
July 6, 2005
SHYAM SUNDER SHUKLA PRINCIPAL B R INTER COLLAGE Vs. STATE OF U P
February 23, 2005
SHYAM SUNDER SINGH GAYA PRASAD SINGH ASHOK SINGH RAM LAKHAN Vs. STATE OF U P
February 21, 2005
SHYAM VEER SINGH Vs. STATE OF U.P. AND ORS.
January 12, 2005
SHYAMA PRASAD Vs. STATE OF U P
April 28, 2005
SHYAMDEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
March 29, 2005
SHYAMDHAR MISHRA Vs. STATE OF U P
October 28, 2005
SHYAMLAL GUPTA Vs. IST ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS
December 22, 2005
Sidh Nath Pandey Vs. Labour Court, Kanpur and another
December 3, 2005
Sikandar Singh Vs. Ram Swarup
February 23, 2005
SIMBHOLI SUGAR MILLS LIMITED Vs. UNION OF INDIA UOI
September 7, 2005
SINGHPAL SINGH Vs. STATE OF U P
January 31, 2005
SIRAJ ALI Vs. STATE OF U.P.
October 21, 2005
SIRAJUL ANSARI Vs. STATE
April 1, 2005
SITA RAM Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, HAMIRPUR AND ANOTHER
November 10, 2005
SITA RAM AND ANOTHER Vs. A.D.J., VARANASI AND OTHERS
July 26, 2005
SITA RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
December 1, 2005
SITA RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
February 22, 2005
SITA RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
May 20, 2005
SITARAM Vs. STATE OF U P
January 13, 2005
SITARAM CHHABRA Vs. DISTRICT JUDGE AND ANOTHER
November 14, 2005
SLAMA AIJAZ AIJAZ AFZAL Vs. STATE OF UTTAR PRADESH CHIEF JUDICIAL MAGISTRATE STATION HOUSE OFFICER
November 8, 2005
SMITA NIGAM Vs. BUNDELKHAND UNIVERSITY
May 6, 2005
SMT. BHAGWANDATI Vs. DY. DIRECTOR OF CONSOLIDATION, BAREILLY AND OTHERS
August 12, 2005
SMT. HARJEET KAUR Vs. ADDL. DIST. JUDGE LUCKNOW AND ORS.
October 21, 2005
SMT. JHUNIA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
November 8, 2005
SMT. KAILASHI (DECEASED) AND OTHERS Vs. STATE OF U.P.
December 2, 2005
SMT. KRISHNA DEVI AND ANOTHER Vs. DISTRICT JUDGE, RAEBARELI AND OTHERS
February 25, 2005
SMT. KUNTI DEVI Vs. SMT. LATA VARSENEYA AND ANOTHER
October 3, 2005
SMT. NANDRANI AND OTHERS Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MORADABAD AND ANOTHER
October 25, 2005
SMT. RABIA SULTANA AND OTHERS Vs. R.C. & E.O., ALIGARH AND ANOTHER
April 13, 2005
SMT. RIYASAT SHAMIM Vs. SYED NABI NASAN RIZVI AND ANOTHER
February 17, 2005
SMT. SADHANA SRIVASTAVA Vs. ARVIND KUMAR SRIVASTAVA
September 6, 2005
SMT. SHANTI DEVI Vs. VTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS
September 14, 2005
SMT. SHASHI BALA PATHAK Vs. DISTRICT JUDGE AND OTHERS
February 18, 2005
Smt. Shyam Dulari Devi Vs. State of U.P
September 6, 2005
SMT. SUBHADRA DIXIT Vs. A.C.M.V.R.C. AND E.O., KANPUR
April 20, 2005
SMT. SUSHILA SAIGAL Vs. VIIITH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS
February 22, 2005
SNEH LATA SAXENA RAM BAHADUR SAXENA ACTING PRINCIPAL OF MAHARANI Vs. STATE OF U P
April 25, 2005
SOBARAN SINGH Vs. STATE OF U P
January 18, 2005
Sobaran Singh Vs. State
June 24, 2005
SOBARAN SINGH CHHOTEY SINGH Vs. STATE OF U P
April 5, 2005
SOBHA SINGH Vs. UDAI BHAN SINGH
February 4, 2005
SOBHAWATI SHUKLA Vs. ZILA BASIC SHIKSHA ADHIKARI
April 19, 2005
SOBRAN SINGH S O RAM RAJA Vs. STATE
May 6, 2005
SOHRAB AHMAD Vs. STATE OF U P
September 15, 2005
SOM DATT BUILDERS LIMITED Vs. STATE OF UTTAR PRADESH
February 2, 2005
SOM PAL SINGH MAHINDER SINGH Vs. STATE OF U P
March 10, 2005
SOMDUTT BUILDERSLTD Vs. STATE OF U P
February 2, 2005
SOMWATI Vs. HASTA NIRMIT KAGAJ UDYOG SAHAKARI SAMITI LIMITED
January 27, 2005
Sona Devi Vs. Jai Ram
February 24, 2005
SONU ALIAS SONU SHARMA DEVENDRA SHARMA IN JAIL Vs. STATE OF U P
October 5, 2005
SONU PAL AWADH PAL Vs. STATE OF U P
August 9, 2005
SONVEER ALIAS SONU Vs. STATE OF U P
August 31, 2005
SRI JANKI HIGHER SECONDARY SCHOOL FATEHPUR Vs. RADHEY LAL
May 19, 2005
SRI RAM Vs. BOARD OF REVENUE U P AT ALLAHABAD
March 14, 2005
SRI RAM AWASTHI Vs. STATE OF U.P.
January 5, 2005
SRIDHARLAL SRIVASTAVA Vs. SHIV PRAKASH VERMA
January 17, 2005
SRIKANTI NISHAD Vs. STATE OF U P
July 6, 2005
SRIMATI RAM RATI WIFE OF SHRI RAM DARAS Vs. STATE
January 31, 2005
ST MARY SCHOOL DISTRICT BHADOHI Vs. STATE OF U P
July 8, 2005
St. Mary's School, District Bhadohi and another Vs. State of U.P. and another
July 8, 2005
Star Paper Mills Limited, Saharanpur (M/s.) Vs. Labour Court, U.P., Dehradun Designated Presiding Officer for District Saharanpur and others
February 28, 2005
STAR PAPER MILLS LTD Vs. LABOUR COURT DEHRADUN
February 28, 2005
STATE Vs. MOHD SHAKEEL
July 6, 2005
STATE Vs. VISHAL DIXIT
October 27, 2005
STATE Vs. MADANA ALIAS MADHUWA
December 20, 2005
STATE Vs. BEGUM SHANTI TUFAIL AHMAD KHAN
December 6, 2005
State Vs. Anari Devi & Anr.
November 24, 2005
State Vs. Chandrika Prasad
February 18, 2005
STATE BANK OF INDIA Vs. UNION OF INDIA
August 18, 2005
STATE BANK OF INDIA Vs. SAPNA SCOOTERS INDUSTRIES P. LTD. AND ORS.
September 7, 2005
STATE OF U P Vs. STATE PUBLIC SERVICES TRIBUNAL
July 26, 2005
STATE OF U P Vs. SRIPAL
August 18, 2005
STATE OF U P Vs. SANKATHA
August 16, 2005
STATE OF U P Vs. BASHISHT RAI
August 17, 2005
STATE OF U P Vs. KEDAR BHARTI
August 18, 2005
STATE OF U P Vs. RAMESH S O GAJJU JAGPAL S O MEGH SINGH AND ANNU SINGH S O DORI
August 18, 2005
STATE OF U P Vs. ANIL KUMAR
August 16, 2005
STATE OF U P Vs. GUDDU ALIAS FURKAN
August 16, 2005
STATE OF U P Vs. RAJJU
August 31, 2005
STATE OF U P Vs. VIRENDRA GHAM SINGH
August 31, 2005
STATE OF U P Vs. IDRESS AND SAYEED BOTH SONS OF BABU AND BUNDU
August 30, 2005
STATE OF U P Vs. LAKHAN LAL SAXENA
August 30, 2005
STATE OF U P Vs. MALA SINGH
August 30, 2005
STATE OF U P Vs. IVTH ADDITIONAL DISTRICT JUDGE MORADABAD
August 24, 2005
STATE OF U P Vs. HARISH CHANDRA
September 5, 2005
STATE OF U P Vs. LAXMI
September 5, 2005
STATE OF U P Vs. LALJIT
September 5, 2005
STATE OF U P Vs. INDAL RAM
September 5, 2005
STATE OF U P Vs. BRIJ BIHARI
July 8, 2005
STATE OF U P Vs. SATYA NARAIN TIWARI ALIAS JOLLY
July 12, 2005
STATE OF U P Vs. RADHEY SHYAM
July 12, 2005
STATE OF U P Vs. PUSSA SHITAL
July 12, 2005
STATE OF U P Vs. RAM NANDAN
July 12, 2005
STATE OF U P Vs. DAL CHAND
July 19, 2005
STATE OF U P Vs. RAMPUR DISTILLERY
July 19, 2005
STATE OF U P Vs. JOGENDRA SINGH S O MAHAVIR SINGH
August 9, 2005
STATE OF U P Vs. INTAJAR HUSSAIN SHARAFAT HUSSAIN SHARAFAT HUSSAIN SHAHADAR HUSSAIN
July 29, 2005
STATE OF U P Vs. PARASU RAM YADAV
July 29, 2005
STATE OF U P Vs. MAHENDRA PRATAP SINGH
July 29, 2005
STATE OF U P Vs. KUNAWAR BHARAT SINGH
July 29, 2005
STATE OF U P Vs. USMAN
July 29, 2005
STATE OF U P Vs. MOHAMMAD MIAN
October 7, 2005
STATE OF U P Vs. RAM CHANDER
October 7, 2005
STATE OF U P Vs. VINEET KUMAR CHAUHAN
October 7, 2005
STATE OF U P Vs. DAROGA
September 16, 2005
STATE OF U P Vs. RAM CHANDRA SHARMA
September 19, 2005
STATE OF U P Vs. DULARE
September 19, 2005
STATE OF U P Vs. MANOJ AND MUKESH
September 19, 2005
STATE OF U P Vs. RAZA BULAND SUGAR CO LTD
September 26, 2005
STATE OF U P Vs. UJIYARE LAL RAM DAYAL SURENDRA S O UJIYARE LAL AND KRIPAL SINGH
September 23, 2005
STATE OF U P Vs. DEEN DAYAL
September 21, 2005
STATE OF U P Vs. SWAMI DEEN
November 11, 2005
STATE OF U P Vs. GHOOREY LAL
November 11, 2005
STATE OF U P Vs. HAR SWARUP SARASWAT
November 11, 2005
STATE OF U P Vs. SUKHBIR
November 17, 2005
STATE OF U P Vs. RAM BILASH SURAJ PRAKASH RAM AUTAR RAM BILASH AND RAM BAHADUR
November 18, 2005
STATE OF U P Vs. SATYENDRA ALIAS DURGA
November 18, 2005
STATE OF U P Vs. MAHTAB SINGH
May 27, 2005
STATE OF U P Vs. BHARATHU
May 27, 2005
STATE OF U P Vs. VIRENDRA SINGH KURMI
May 27, 2005
STATE OF U P Vs. OM PRAKASH
May 20, 2005
STATE OF U P Vs. SRI SRI RAM BHOLA
May 6, 2005
STATE OF U P Vs. LABOUR COURT VARANSI
May 6, 2005
STATE OF U P Vs. JALAL AHMAD ALIAS ASHRAF JALAL
May 9, 2005
STATE OF U P Vs. MAHESH
May 10, 2005
STATE OF U P Vs. CHEDA
May 10, 2005
STATE OF U P Vs. GYAN KUNWAR
April 13, 2005
STATE OF U P Vs. GAYA KUNWARI
April 13, 2005
STATE OF U P Vs. JAGDISH MURAV S O RAMANAND GANGA MURAV S O KANHAI UDAIBHAN PANDEY S O
April 12, 2005
STATE OF U P Vs. RAJESH
April 4, 2005
STATE OF U P Vs. PUTTU LAL KHAN SAHAI YADAVA
April 4, 2005
STATE OF U P Vs. SARVJEET
April 4, 2005
STATE OF U P Vs. ABDUL SHARIF
April 4, 2005
STATE OF U P Vs. SUDHIR KUMAR
April 25, 2005
STATE OF U P Vs. ASHARAM S O CHEDA LAL
April 28, 2005
STATE OF U P Vs. RAM SANEHI
April 28, 2005
STATE OF U P Vs. ASHA RAM
April 28, 2005
STATE OF U P Vs. CHHOTEY PANDA RAM SEWAK SHAMSHER ALIAS BABA BISHAMBHAR
April 27, 2005
STATE OF U P Vs. PYARE LAL
May 4, 2005
STATE OF U P Vs. SUKH DEEP SINGH ALIAS DEEP SINGH
May 5, 2005
STATE OF U P Vs. IVTH ADDITIONAL DISTRICT JUDGE
February 28, 2005
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
February 22, 2005
STATE OF U P Vs. SURJEET SINGH
March 3, 2005
STATE OF U P Vs. RAM CHAND SITA RAM SATYA DEO RAM CHAND AND SANT KUMAR ALIAS BUDHI
March 3, 2005
STATE OF U P Vs. K M DIXIT
February 17, 2005
STATE OF U P Vs. NEPAL SINGH
January 4, 2005
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT II U P MEERUT
January 22, 2005
STATE OF U P Vs. ANIL
December 7, 2005
STATE OF U P Vs. DURGA YADAV
December 2, 2005
STATE OF U P Vs. SRI MAHIPAL SINGH RANA ADVOCATE SHRI SHANKER SINGH RANA
December 2, 2005
STATE OF U P Vs. ATABUL
December 16, 2005
STATE OF U P Vs. AMAR SINGH
December 14, 2005
STATE OF U P Vs. RAM CHARITTAR
December 14, 2005
STATE OF U P Vs. AYODHYA SINGH S O LALLO SINGH
December 9, 2005
STATE OF U P Vs. RAJENDRA S O SHYAM LAL JATAV
December 13, 2005
STATE OF U P Vs. CHOTEY LAL
December 20, 2005
STATE OF U P Vs. MADNA ALIAS MADHUA
December 20, 2005
STATE OF U P Vs. RAJPAL
December 16, 2005
STATE OF U P Vs. NANKU PATEL
December 23, 2005
STATE OF U P DEVI MOHAN SINGH NITUA PANNA RAMESH SUKH Vs. DEVI MOHAN SINGH NITUA PANNA RAMESH SUKH LAL STATE
July 8, 2005
STATE OF U P DIRECTOR OF EDUCATION DISTRICT INSPECTOR OF SCHOOLS Vs. KAILASH PATI PANDEY SARVAJIT PANDEY
August 10, 2005
STATE OF U. P. Vs. M/S. RAZA BULAND SUGAR CO. LTD
November 26, 2005
State of U.P. Vs. Ramesh Kumar & 3 Ors.
December 23, 2005
STATE OF U.P. Vs. RAM PARIKSHAN TIWARI AND OTHERS
December 23, 2005
STATE OF U.P. Vs. KRISHAN PAL SINGH @ BABA
November 14, 2005
STATE OF U.P. AND ANOTHER Vs. 1ST ADDITIONAL DISTRICT JUDGE, ETAH AND OTHERS
December 21, 2005
STATE OF U.P. AND ANOTHER Vs. M/S. DIVINE BUILDERS AND OTHERS
October 7, 2005
STATE OF U.P. AND ANOTHER Vs. VIITH ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
March 3, 2005
STATE OF U.P. AND ANOTHER Vs. AMRISH CHANDRA AND ANOTHER
October 21, 2005
STATE OF UTTAR PRADESH Vs. RAM SEWAK RAM SWARUP KAMTA MADAN
December 23, 2005
STATE OF UTTAR PRADESH Vs. RAM PARIKSHAN TIWARI BABUNA RAMAYAN BALCHAND RAM BELAS
December 23, 2005
STATE OF UTTAR PRADESH Vs. MODANA ALIAS MADHUWA ROSHAN SINGH
December 20, 2005
STATE OF UTTAR PRADESH Vs. KUNDAN ALIAS UTKARSH AND ANUSHEEL ALIAS KUNWAR SONS OF KESHAV PRASAD GAUR
December 14, 2005
STATE OF UTTAR PRADESH Vs. RAM PAL HARI SINGH RAM SARAN HARI SINGH
December 9, 2005
STATE OF UTTAR PRADESH Vs. AMIN UDDIN IFTIKHARUDDIN ZULFIQAR UDDIN IFTIKHARUDDIN
December 7, 2005
STATE OF UTTAR PRADESH Vs. KRISHNA PAL ALIAS BABA CHIMMAN SINGH
November 14, 2005
STATE OF UTTAR PRADESH Vs. DHAKAN
September 14, 2005
STATE OF UTTAR PRADESH Vs. LALA RAM CHATURVEDI
February 9, 2005
STATE OF UTTAR PRADESH Vs. D P GUPTA
March 24, 2005
STATE OF UTTAR PRADESH Vs. RAM SEWAK; RAM SWARUP; KAMTA AND MADAN
December 23, 2005
STATE OF UTTARANCHAL Vs. MAHESH DAS
October 6, 2005
STATE OF UTTARANCHAL Vs. KEDAR SINGH RAWAT
December 9, 2005
STRONG CONSTRUCTION Vs. STATE OF U P
March 22, 2005
SUBASH CHAND Vs. STATE OF U.P.
September 8, 2005
SUBEDAR GHAN SHYAM KC JC-629427K S O RAM BAHADUR KC OF 4 9 GR Vs. UNION OF INDIA UOI
July 13, 2005
SUBEDAR PATHAK Vs. GENERAL MANAGER UNION BANK OF INDIA MUMBAI
September 27, 2005
SUBHARATI K K B CHARITABLE TRUST Vs. STATE OF U P
December 8, 2005
Subhas Chandra Vs. Harbans
March 10, 2005
SUBHASH CHAND GOYAL Vs. U P FINANCIAL CORPORATION KANPUR
March 24, 2005
SUBHASH CHANDRA GUPTA Vs. 1ST A.D.J., SHAHJAHANPUR AND OTHERS
October 7, 2005
SUBHASH CHANDRA MIGLANI Vs. NAGAR PALIKA PARISHAD SAHARANPUR
June 9, 2005
SUBHASH YADAVA ALIAS PAPPU Vs. ESTATE OFFICER
July 13, 2005
SUBODH KUMAR BHATT Vs. STATE OF U P
June 17, 2005
SUBODH KUMAR KAUSHIK S O SHRI RAM NARAIN KAUSHIK Vs. STATE OF U P
October 7, 2005
SUDAMA SINGH BACCHAN SINGH PREM PRAKASH ALIAS OM PRAKASH Vs. STATE OF U P STATION OFFICER HARIBANS SINGH AMTICA
April 29, 2005
SUDAMA TIWARI MUNI DEO Vs. STATE OF U P
August 22, 2005
SUDARSH AWASHTHI Vs. ELECTION COMMISSION OF INDIA
August 25, 2005
SUDARSHAN DEVI Vs. BHAJAN KAUR
February 18, 2005
SUDARSHAN TRADING COMPANY Vs. STATE OF UTTAR PRADESH
March 22, 2005
SUDHA AGNIHOTRI Vs. MOTOR ACCIDENT CLAIMS
October 19, 2005
SUDHAKAR MISHRA AND ANR. Vs. STATE OF U.P.
September 16, 2005
SUDHIR KUMAR AGRAWAL Vs. LALA NAUBAT RAM AGRAWAL
October 24, 2005
SUDHIR OM PRAKASH AND SATENDRA OM PRAKASH Vs. STATE OF U P
May 13, 2005
SUHEB Vs. STATE OF U P
October 27, 2005
SUKH NANDAN Vs. BOARD OF REVENUE
May 26, 2005
SUKH RAM Vs. STATE
July 20, 2005
SUKHAI Vs. UNION OF INDIA
April 28, 2005
SUKHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P MEERUT CAMP MUZAFFARNAGAR
January 12, 2005
SUKHBIR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALIGARH AND OTHERS
November 21, 2005
SUKHDEO DWIVEDI Vs. DEPUTY DIRECTOR OF EDUCATION SANSKRIT DIRECTORATE OF EDUCATION DISTRICT
May 6, 2005
SUKHDEV STEEL CUTTERS AND WELDERS Vs. HONBLE SRI LALTA PRASAD JUDICIAL OFFICER
May 5, 2005
SUKHRAJI DEVI Vs. BABU RAM KANAUJIA
July 14, 2005
SUKHVIR SINGH Vs. SUKHVIR SINGH
August 11, 2005
SUKKHI Vs. STATE OF U P
September 9, 2005
SULTAN LEATHER FINISHERS (P.) LTD Vs. A.D.J.
December 14, 2005
SULTAN LEATHER FINISHERS (P.) LTD. Vs. A.D.J.
November 7, 2005
SULTAN LEATHER FINISHERS P LTD Vs. A D J
January 31, 2005
Suman Agnihotri (Kumari) Vs. State Government of U.P. and another
April 7, 2005
Suman Bhatnagar (Smt.) Vs. State of U.P. and others
November 7, 2005
SUMAN KUMARI Vs. STATE OF U P
May 6, 2005
SUMAN LATA Vs. MADAN MOHAN SONKAR
November 17, 2005
SUMER CHAND ASSISTANT DEVELOPMENT OFFICER PANCHAYAT Vs. STATE OF U P
May 24, 2005
SUNDAR DEVI Vs. IIIRD A D J FATEHPUR
August 22, 2005
SUNDAR KESHARIYA Vs. STATE OF UTTAR PRADESH
July 29, 2005
SUNDER Vs. STATE OF U P
July 29, 2005
SUNDER Vs. UNION OF INDIA
May 19, 2005
SUNDER Vs. STATE OF U P
December 16, 2005
SUNDER LAL Vs. ROOP CHANDRA AND ANOTHER
December 5, 2005
SUNDER RAM AND OTHERS Vs. COLLECTOR/DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
January 17, 2005
SUNDER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
April 26, 2005
SUNEEL KAPOOR Vs. VIIITH A D J
March 18, 2005
SUNIL GARG Vs. STATE OF U P
March 14, 2005
SUNIL KUMAR BANSAL Vs. STATE OF U P
September 8, 2005
SUNIL KUMAR SHUKLA SRI RAMESH CHANDRA SHUKLA Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL CUM LABOUR COURT CHAIRMAN PRATAPGARH
November 23, 2005
SUNITA BHADOORIA Vs. STATE OF UTTAR PRADESH
December 7, 2005
SUNITA BHAGAT Vs. STATE OF U P
September 22, 2005
SUNITA KUSHWAHA NARAIN SINGH Vs. STATE OF UTTAR PRADESH
December 13, 2005
SUNITA PATEL Vs. STATE OF U P
November 23, 2005
SUO MOTU ACTION TAKEN Vs. ICICI BANKLTD
September 9, 2005
SUPDT ENGINEER U P S E B AND THE ADDITIONAL CHIEF ENGINEER U P STATE Vs. PRESIDING OFFICER LABOUR COURT IV HYDRO ELECTRIC EMPLOYEES UNION
March 18, 2005
SUPERINTENDING ENGINEER ELECTRICITY TRANSMISSION CIRCLE ALLENGANJ U P S E B KANPUR Vs. PRESIDING OFFICER LABOUR COURT IVTH KANPUR
March 18, 2005
SURABHI HOSPITAL P LTD Vs. STATE OF U P
February 15, 2005
SURAJ BHAN SINGH Vs. STATE OF U P
April 21, 2005
SURAJ DIN Vs. JOINT DIRECTOR OF CONSOLIDATION ALLAHABAD
October 25, 2005
SURAKSHA RANI CHOPRA Vs. STATE OF U P
May 26, 2005
SUREKHA Vs. JITENDRA ALIAS DESHPAL
August 12, 2005
SURENDRA Vs. STATE OF U P
March 16, 2005
SURENDRA KUMAR Vs. IIND ADDITIONAL DISTRICT JUDGE, JHANSI AND OTHERS
October 18, 2005
SURENDRA KUMAR DWIVEDI MAHENDRA KUMAR DWIVEDI DEVENDRA KUMAR DWIVEDI Vs. VTH ADDITIONAL DISTRICT JUDGE JUDGE SMALL CAUSES MUNSIF VIITH
October 24, 2005
SURENDRA KUMAR JAIN Vs. PRESCRIBED AUTHORITY CIVIL JUDGE SENIOR DIVISION
July 20, 2005
SURENDRA KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
June 8, 2005
SURENDRA KUMAR SRI HARGOVIND SINGH Vs. STATE OF U P
September 28, 2005
SURENDRA MISHRA Vs. STATE OF U P
July 29, 2005
SURENDRA PAL Vs. STATE OF U P
December 2, 2005
SURENDRA PAL SINGH Vs. CHANDER PARKASH
October 25, 2005
SURENDRA PAL SINGH Vs. CHANDER PARKASH
December 25, 2005
Surendra Prasad Vs. Ram Hit
February 28, 2005
SURENDRA PRASAD AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
April 8, 2005
SURENDRA SINGH Vs. STATE OF U.P.
January 5, 2005
SURENDRA SINGH Vs. STATE OF U P
September 21, 2005
SURENDRA SINGH SAUDAN SINGH Vs. STATE OF U P
August 31, 2005
SURENDRA SINGH YADAV Vs. STATE OF U P
August 11, 2005
SURESH CHANDRA Vs. STATE OF U P
November 21, 2005
SURESH CHANDRA Vs. STATE OF U P
November 18, 2005
SURESH CHANDRA AGARWAL Vs. IXTH ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS
December 6, 2005
SURESH CHANDRA GUPTA Vs. COLLECTOR KANPUR NAGAR
May 25, 2005
SURESH CHANDRA GUPTA ARHATI Vs. COMMISSIONER TRADE TAX AND THE TRADE TAX OFFICER
May 6, 2005
SURESH CHANDRA JAIN Vs. VIITH A.D.J., SAHARANPUR AND OTHERS
August 5, 2005
SURESH CHANDRA PYARE LAL Vs. STATE OF UTTAR PRADESH
August 23, 2005
SURESH KUMAR BANSAL Vs. VIJAY KUMAR JAIN
February 3, 2005
SURESH KUMAR TRIPATHI Vs. NUTAN KUMAR AND OTHERS
August 24, 2005
SURESH NARAIN TRIPATHI Vs. STATE OF U P
April 4, 2005
SURESH PRASAD Vs. STATE OF U P
August 23, 2005
SURESH SINGH YADAV Vs. STATE OF U P
July 4, 2005
SURESHWATI Vs. STATE OF U P
September 12, 2005
SURESHWATI Vs. STATE OF U P
October 9, 2005
SURSATI DEVI AND 6 ORS Vs. VARANASI VIKAS PRADHIKARAN
May 24, 2005
SURYA DEO MISHRA Vs. STATE OF U P
December 23, 2005
SURYA DEO TYAGI Vs. CHANDRADEO TYAGI
November 9, 2005
SURYA KANT OJHA Vs. STATE OF U P
February 28, 2005
SURYA NATH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
January 19, 2005
SURYA PATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAHRAICH AND OTHERS
April 6, 2005
SUSHEEL KUMAR AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
October 4, 2005
SUSHEEL KUMAR GUPTA Vs. STATE OF UTTARANCHAL
December 16, 2005
SUSHIL KUMAR Vs. UNION OF INDIA THROUGH INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU, VARANASI
January 25, 2005
SUSHIL KUMAR Vs. OM PRAKASH SHOP KEEPER
September 5, 2005
SUSHIL KUMAR SINGH Vs. STATE OF U P
January 31, 2005
SUSHIL KUMAR SINGH Vs. STATE OF U P
May 21, 2005
SUSHIL KUMAR SRIVASTAVA Vs. IVTH ADDL DISTRICT JUDGE
August 12, 2005
Sushil Maurya Vs. Atrikt Adhikari
February 10, 2005
SUSHIL SINGH Vs. PRABHU NARAIN YADAV
December 23, 2005
SUSHILA DEVI Vs. DISTRICT COLLECTOR KANPUR NAGAR
September 6, 2005
SUSHILA DEVI Vs. NAGAR PALIKA PARISHAD
January 31, 2005
SUSHILA GUPTA WIFE OF DINESH CHANDRA GUPTA OFFICIATING PRINCIPAL Vs. JOINT DIRECTOR OF EDUCATION KANPUR REGION
November 22, 2005
SUSHILA INDUSTRIES Vs. COMMISSIONER OF TRADE TAX
August 9, 2005
SUSHILA PULP AND PAPERS LTD Vs. OFFICIAL LIQUIDATOR
January 4, 2005
SUSHILA VERMA Vs. STATE OF UTTAR PRADESH
November 11, 2005
SUSHMA SINGH Vs. STATE OF U P
May 16, 2005
SWADESH SINGH Vs. BASIC SHIKSHA PARISHAD
January 27, 2005
SWADESHI POLYTEX LIMITED KARAMCHARI KALYAN SANGH Vs. UNION OF INDIA
March 31, 2005
SWARAJ KUMAR Vs. ARVIND KUMAR
May 27, 2005
Syed Maujood Ahmed Vs. State of U.P.
May 27, 2005
SYED MOHD MAMNOON MOHD ZUNNOON Vs. COMMITTEE OF MANAGEMENT FAZAL UR RAHMAN ISLAMIA INTER COLLEGE
July 26, 2005
SYED SHABBIR HASAN ALIAS MASEEH ABBAS Vs. STATE OF U P
April 13, 2005
SYEDA KANEEZ MOHD. Vs. VTH A.D.J.
April 11, 2005
SYNDET INDIA PRIVATE LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL III
February 25, 2005
Tahir Vs. Gaon Sabha & Ors.
December 8, 2005
TAPESHWARI PRASAD LATE SRI GAJODHAR PRASAD Vs. VITH ADDL DISTT JUDGE
November 24, 2005
TARKESHWAR PRASAD Vs. STATE OF U P
September 9, 2005
TECHNICAL GLASS INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
September 9, 2005
TEJ KUMARI CHOPRA Vs. STATE OF U P
October 20, 2005
TEJ PAL SRI KABOOL IN JAIL Vs. STATE OF U P
May 27, 2005
TH BRASHBHANJI MAHARAJ VIRAJMAN MANDIR OASBA BARSENA Vs. KAMPURI
October 20, 2005
THAKUR BANKEY BEHARIJI MAHARAJ Vs. VIITH A.D.J.
May 18, 2005
THAKUR RAMLALA JI MAHARAJ BIRAJMAN MANDIR Vs. U P AVAS EVAM VIKAS PARISHAD
December 19, 2005
THERMAL CONTRACTORS ASSCN Vs. DIR RAJYA VIDYUT UTPADAN NIGAM LTD
May 13, 2005
Tilak Chand Vs. Suresh Chandra
February 11, 2005
TILAK RAM Vs. STATE OF U P
February 4, 2005
TIPUL CHAND Vs. IIND ADDL DISTRICT JUDGE FATEHPUR
July 12, 2005
TIWARI K D Vs. PUNJAB NATIONAL BANK
March 23, 2005
TRADEXPAN INDIA P LTD Vs. CHAIRMAN CUM CHIEF EXECUTIVE OFFICER GREATER NOIDA DEVELOPMENT AUTHORITY
October 5, 2005
TRADEXPAN INDIA PVT LTD Vs. CHAIRMAN-CUM-CHIEF EXECUTIVE OFFICER
May 8, 2005
TRIBHUWAN SINGH Vs. STATE OF U P & ORS
December 2, 2005
TRILOK SINGH Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/DISTRICT JUDGE RUDRAPRAYAG
November 25, 2005
TRIMURTI FRAGRANCE PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
September 21, 2005
TRIPURARI DUTT PANDEY Vs. DY CHIEF MANAGER U P STATE ROAD TRANSPORT CORPORATION
November 17, 2005
TRITA Vs. STATE OF U.P. AND OTHERS
April 19, 2005
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. ADDITIONAL EXCISE COMMISSIONER ADMINISTRATION SHEERA NIYANTARAK
February 2, 2005
TRIVENI ENGINEERING AND INDUSTRIESLTD Vs. STATE OF U P
May 11, 2005
TRIVENI FUELS Vs. STATE OF U P
May 6, 2005
TRIVENI GLASS LTD Vs. UNION OF INDIA
September 6, 2005
TRIVENI SHEET GLASS WORKS LIMITED Vs. STATE OF UTTAR PRADESH
September 8, 2005
TUFANI RAJENDRA PRASAD Vs. STATE OF UTTAR PRADESH
July 26, 2005
Tulsi Ram Vs. Gaon Sabha
February 22, 2005
TUNG NATH DUBEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
January 6, 2005
U P AVAS EVAM VIKAS PARISHAD Vs. JAGDISH PRASAD
August 23, 2005
U P AVAS EVAM VIKAS PARISHAD Vs. HARNAM SINGH
November 22, 2005
U P AVAS EVAM VIKAS PARISHAD LUCKNOW Vs. IXTH A D J GHAZIABAD
February 28, 2005
U P CO-OPERATIVE BANK LTD Vs. AMAR SINGH
November 8, 2005
U P POWER CORPN LTD Vs. PRESIDING OFFICER LABOUR COURT U P GORAKHPUR
April 25, 2005
U P POWER CORPORATION LIMITED Vs. SATYA NARAIN DRIVER
March 18, 2005
U P POWER CORPORATION LTD Vs. ZAKIR HASAN TAHIR HASAN MUNAWAR KHAN NOOR MOHAMMAD KHAN
August 16, 2005
U P RAJYA SAHAKARI BHUMI VIKAS BANKLTD Vs. LABOUR COURT MATHURA
November 11, 2005
U P S R T CORPORATION Vs. SHIV SHANKER LAL MISHRA
March 7, 2005
U P S R T CORPORATION Vs. STATE OF U P
December 6, 2005
U P SMALL INDUSTRIES CORPORATION Vs. PRESIDING OFFICER LABOUR COURT I AND SRI AJAI KUMAR
May 6, 2005
U P STATE ELECTRICITY BOARD Vs. MAHENDRA SINGH
May 27, 2005
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT II
February 3, 2005
U P STATE ROAD TRANSPORT COR Vs. U P PUBLIC SERVICES TRIBUNAL
November 8, 2005
U P STATE ROAD TRANSPORT CORPORATION Vs. PREM BALLABH JOSHI
January 13, 2005
U P STATE ROAD TRANSPORT CORPORATION Vs. DINESH KUMAR SRI AMAR CHANDRA PRESIDING OFFICER LABOUR COURT STATE OF
May 19, 2005
U P STATE ROAD TRANSPORT CORPORATION Vs. MANJOOR AHMAD
November 29, 2005
U P STATE ROAD TRANSPORT CORPORATION Vs. MAHANT ASHOK PRAPAN SHARMA
September 23, 2005
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P THE PRESIDING OFFICER LABOUR COURT AND MAKIL AHMAD
July 18, 2005
U P STATE SUGAR AND CANE DEVELOPMENT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
October 6, 2005
U P STATE SUGAR CORPORATION Vs. LABOUR COURT DINESH CHAND GUPTA AND STATE OF U P
March 2, 2005
U P STATE SUGAR CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT STATE OF UTTAR PRADESH AND UDAI BHAN SINGH
January 6, 2005
U P STOCK EXCHANGE ASSOCIATION LTD Vs. VEGEPRO FOODS AND FEEDS LTD
August 29, 2005
U P SUNNI CENTRAL BOARD OF WAQFS LUCKNOW IN RE Vs. STATE
July 19, 2005
U.P. AVAS EVAM VIKAS PARISHAD, THROUGH ITS COMMISSIONER Vs. SHEO NARAIN KUSHWAHA AND OTHERS
December 20, 2005
U.P. JAL NIGAM KARMCHARI MAHASANGH Vs. STATE OF U.P.
April 28, 2005
U.P. State Electricity Board Vs. Phool Chand and another
November 21, 2005
U.P. STATE ROAD TRANSPORT Vs. RESAM DEVI
August 23, 2005
U.P. STATE ROAD TRANSPORT CORPORATION Vs. RANI SRIVASTAVA
August 31, 2005
U.P.State Road Transport Corporation through the Regional Manager,Allahabad Vs. State of U.P.& Ors.
July 18, 2005
U.P.Sunni Central Board of Waqf Lucknow Vs. Maya Devi & Ors.
July 19, 2005
UCO Bank Vs. Central Government Industrial Tribunal-cum-Labour Court
November 21, 2005
UDAI BAHADUR Vs. STATE OF U P
October 25, 2005
UDAI KUMAR VERMA SRI KAMLA KANT VERMA Vs. STATE OF U P
July 18, 2005
UDAI NARAIN SINGH Vs. STATE OF U P
October 6, 2005
UDAI NARAIN SINGH Vs. STATE OF U P
June 10, 2005
UDAI PRATAP AND OTHERS Vs. APPAR ZILA ADHIKARI (VIT AND RAJESHWA) UP SANCHALAK CONSOLIDATION, DEORIA AND OTHERS
April 5, 2005
UDAI PRATAP SINGH Vs. STATE OF U P
March 21, 2005
Udan Singh Vs. State
February 14, 2005
UDAN SINGH CHANDRA BHUSHAN SINGH DHARAM PAL SINGH INDRESH SINGH ALI Vs. BOARD OF REVENUE
May 23, 2005
UMA DEVI DILASARAM MAHESH CHANDRA Vs. STATE OF U P
November 22, 2005
Uma Shankar Vs. Bhola
May 7, 2005
UMA SHANKER MISHRA RAM NAYAN MISHRA Vs. GENERAL MANAGER CHIEF SECURITY COMMISSIONER R P F DIVISIONAL
September 14, 2005
UMARDARAJ Vs. FURKAN AHMAD
February 18, 2005
UMESH ALIAS UMMI Vs. STATE OF U P
March 7, 2005
UMESH ALIAS UMMI JAGGU AHIRWAR Vs. STATE OF U P
February 25, 2005
UMESH CHAND Vs. SUB-DIVISIONAL OFFICER MAHARAJGANJ
November 8, 2005
UMESH CHAND Vs. SUB-DIVISIONAL OFFICER MAHARAJGANJ
August 11, 2005
UMESH CHAND VERMA Vs. STATE OF U P
March 2, 2005
UMESH CHANDRA Vs. NAGAR NIGAM ALLHABAD
February 2, 2005
UMESH CHANDRA Vs. STATE OF U P
February 16, 2005
UMESH CHANDRA Vs. JOINT DIRECTOR OF CONSOLIDATION SETTLEMENT OFFICER CONSOLIDATION RAM KHILAUNI
May 17, 2005
UMESH CHANDRA Vs. STATE OF U P
October 24, 2005
UMESH CHANDRA PANDEY Vs. UNION OF INDIA UOI
May 3, 2005
UMESH CHANDRA PANDEY Vs. STATE OF U P
March 18, 2005
UMESH CHANDRA SAXENA D Vs. MOHINI BAJPAI
July 19, 2005
UMESH CHANDRA SHARMA JAGDISH CHANDRA SHARMA Vs. STATE OF U P
September 6, 2005
UMESH KUMAR Vs. NAGAR PALIKA PARISHAD
April 29, 2005
UMESH KUMAR GUPTA Vs. STATE OF U P
September 21, 2005
UNIED INDIA INSURANCE CO. LTD Vs. MANJU DEVI
September 30, 2005
UNION BANK OF INDIA Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
January 6, 2005
UNION BANK OF INDIA Vs. BRAHAM PAL SINGH RESPONDENT
October 21, 2005
UNION OF INDIA Vs. MOHD. AMIR KHAN
September 22, 2005
UNION OF INDIA Vs. SANJEEV CHANDRA AGARWAL
January 20, 2005
UNION OF INDIA Vs. RAM KRIPAL SINGH
February 17, 2005
UNION OF INDIA Vs. HARI SHANKER GAURI SHANKER
February 10, 2005
UNION OF INDIA Vs. HARNANDI DEVI
April 13, 2005
UNION OF INDIA Vs. M A SIDDIQUI
May 18, 2005
UNION OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT KANPUR
June 24, 2005
UNION OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT SARVODAYA NAGAR KANPUR
June 26, 2005
UNION OF INDIA Vs. RADHA KRISHNA SETH
September 14, 2005
UNION OF INDIA Vs. VIRENDRA PRASAD DUBEY
September 26, 2005
UNION OF INDIA Vs. SARITA ALIAS SHANTI DEVI
October 20, 2005
UNION OF INDIA Vs. DUKHI LAL RAM PRASAD AND CENTRAL ADMINISTRATIVE TRIBUNAL
October 28, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ADDITIONAL BENCH AND SUBHASH CHANDRA SAXENA
November 22, 2005
UNION OF INDIA AND ANOTHER Vs. BRIJBHUSHAN YADAV AND ANOTHER
August 8, 2005
Union of India and others Vs. Prahlad Kumar
November 25, 2005
UNION OF INDIA UOI Vs. UNION OF INDIA UOI
November 25, 2005
UNITED INDIA INSURANCE CO LTD Vs. ASIF
February 1, 2005
UNITED INDIA INSURANCE CO LTD Vs. ARUNESH BHATNAGAR HARIDWAR
February 4, 2005
UNITED INDIA INSURANCE COMPANY Vs. SUDHA DEVI
July 23, 2005
UNITED INDIA INSURANCE COMPANY Vs. RUNDHAWATI
October 20, 2005
UNITED INDIA INSURANCE COMPANY Vs. BEENU
October 18, 2005
UNITED INDIA INSURANCE COMPANY LTD Vs. STATE OF U P
April 5, 2005
UNITED INDIA INSURANCE COMPANY LTD Vs. MOHD SHAKIR ALI
September 22, 2005
UNITED PROVINCIAL TRANSPORT AGENCY Vs. PRESIDING OFFICER LABOUR COURT U P
July 26, 2005
UPENDRA NATH Vs. SPECIAL JUDGE E C ACT A D J
February 18, 2005
UPENDRA SINGH Vs. STATE OF U P
August 30, 2005
UPPER GANGES SUGAR AND INDUSTRIESLTD Vs. STATE OF U P
April 11, 2005
UPTRON COLOUR PICTURE TUBES WORKERS UNION Vs. DEPUTY LABOUR COMMISSIONER STATE OF U P
May 24, 2005
UPTRON POWERTRONICS LIMITED Vs. COMMISSIONER OF SALES TAX
April 20, 2005
URMILA CHAURASIA Vs. STATE OF U P
August 12, 2005
URMILA DEVI Vs. DISTRICT JUDGE
May 26, 2005
USHA BANSAL Vs. PREMWATI
March 7, 2005
USHA RANI SHARMA SRI MAHESH PRASAD SHARMA Vs. DEPUTY INSPECTRESS OF GIRLS SCHOOL
February 22, 2005
USHA SAHRAWAT Vs. YASHPAL SINGH ADVOCATE
December 6, 2005
UTTAM CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
May 5, 2005
UTTAR PRADESH BADMINTON ASSOCIATION Vs. STATE OF UTTAR PRADESH
September 22, 2005
UTTAR PRADESH CO-OPERATIVE BANK EMPLOYEES CONGRESS Vs. STATE OF UTTAR PRADESH
February 11, 2005
UTTAR PRADESHIYA PRATHAMIK SHIKAHAK SANGH Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS SUB DIVISIONAL OFFICER AND RADHEY
August 9, 2005
UTTARANCHAL EDUCATION AND EXAMINATION BOARD RAMNAGAR Vs. DALIP KUMAR
December 23, 2005
VAIBHAV SINGH DHARAMVEER SINGH Vs. STATE OF UTTAR PRADESH
December 23, 2005
VAM ORGANICS CHEMICALLTD Vs. DEPUTY LABOUR COMMISSIONER MORADABAD
March 2, 2005
VASHISHTHA MUNI MISHRA SRI RAMAYAN MISHRA Vs. STATE OF U P
December 21, 2005
VED PRAKASH AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
August 5, 2005
VED VYAS PANDEY Vs. STATE OF U P
September 29, 2005
VEDPAL SINGH Vs. SABHA CHAND
February 11, 2005
VEENA BAHL Vs. VISHNU KUMAR
August 16, 2005
VEER PAL SINGH Vs. COMMISSIONER JHANSI DIVISION JHANSI
March 2, 2005
VEER PRATAP SINGH Vs. STATE OF U P
August 24, 2005
VEER SINGH GIRDHARI SINGH Vs. STATE OF U P
August 11, 2005
VIDHIYA WATI DARSHAN LAL CHANDRAKALI SHIV PAL Vs. STATE OF UTTAR PRADESH
July 27, 2005
VIDHYADHAR JAIN Vs. DISTRICT JUDGE MAINPURI
August 29, 2005
VIDYA BAL MANDALI Vs. COMMISSIONER OF INCOME TAX
November 21, 2005
VIDYARTHI ADVERTISERS Vs. STATE OF UTTAR PRADESH
July 7, 2005
VIDYAWATI Vs. IIND A D J MEERUT
May 26, 2005
VIDYAWATI DEVI Vs. STATE OF U P
July 27, 2005
VIDYAWATI MISHRA Vs. UNION OF INDIA UOI
September 16, 2005
VIDYAWATI WIDOW OF LATE MARMESHWARI LAL RAJ KUMAR Vs. STATE OF U P AND RAM BILAS ALIAS RAM NIWAS RAGHUNANDAN PRASAD
August 29, 2005
VIJAI BAHADUR RAI Vs. STATE OF U P
May 27, 2005
VIJAI KUMAR Vs. DISTRICT JUDGE BUDAUN
November 16, 2005
VIJAI KUMAR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
December 13, 2005
VIJAI PAL ALIAS VIJAI SINGH Vs. STATE OF U P
September 27, 2005
VIJAI SAHAGAL Vs. STATE OF U P
September 12, 2005
VIJAY BAHADUR PANDEY Vs. STATE OF U P
March 18, 2005
VIJAY BAHADUR SINGH Vs. SPECIAL SESSION JUDGE DEHRADUN
February 19, 2005
VIJAY BAR Vs. COMMISSIONER OF TRADE TAX
April 25, 2005
VIJAY BHAN SINGH KASANA SRI KEDAR SINGH Vs. STATE OF U P
February 24, 2005
VIJAY KUMAR Vs. BAREILLY KSHETRIYA GRAMIN BANK
January 28, 2005
VIJAY KUMAR Vs. DISTT SUPPLY OFFICER/DELEGATED AUTHORITY
August 24, 2005
VIJAY KUMAR Vs. STATE OF U P
October 7, 2005
VIJAY KUMAR Vs. IIND A D J SAHARANPUR
November 14, 2005
VIJAY KUMAR Vs. DISTRICT SUPPLY OFFICER
October 24, 2005
VIJAY KUMAR Vs. ADDITIONAL DISTRICT JUDGE, GHAZIABAD AND OTHERS
October 21, 2005
VIJAY KUMAR BHATNAGAR S O BRIJ SWAROOP BHATNAGAR Vs. STATE OF U P
March 16, 2005
VIJAY KUMAR JAIN Vs. UNION OF INDIA
March 1, 2005
VIJAY KUMAR PALIWAL Vs. PRESIDING OFFICER LABOUR COURT IVTH U P KANPUR
March 17, 2005
VIJAY KUMAR RAM CHANDRA Vs. DISTRICT JUDGE
November 16, 2005
VIJAY KUMAR RASTOGI Vs. IVTH ADDITIONAL DISTRICT JUDGE AND ORS.
November 10, 2005
VIJAY KUMAR SINGHAL LATE SALEK CHAND SINGHAL Vs. STATE OF UTTAR PRADESH
May 24, 2005
VIJAY KUMAR UPADHAYAY Vs. STATE OF U P
August 23, 2005
VIJAY KUMAR YADAV LATE HARI NATH YADAV Vs. STATE OF U P
July 25, 2005
VIJAY LAXMI Vs. STATE OF U P
October 17, 2005
VIJAY NARAIN KAPOOR Vs. DISTRICT JUDGE, KANPUR AND OTHERS
February 18, 2005
VIJAY PRAKASH Vs. STATE OF U P
February 4, 2005
VIJAY PRAKASH MINOR Vs. CH CHARAN SINGH UNIVERSITY
March 1, 2005
VIJAY SHANKAR ALIAS LAL BABU Vs. STATE OF U P
February 4, 2005
VIJAY SHANKAR SHARMA Vs. STATE OF U P
May 19, 2005
VIJAY SHANKER SINGH Vs. SENIOR SUPERINTENDENT OF POLICE, GORAKHPUR AND ANOTHER
November 8, 2005
VIJAY SHANKER TRIPATHI Vs. STATE PUBLIC SERVICES TRIBUNAL
November 23, 2005
VIJAY SINGH Vs. U P STATE ROAD TRANSPORT CORPORATION
November 20, 2005
VIJAY SINGH Vs. U P S R T CORPORATION
October 20, 2005
VIJAY SINGH Vs. STATE OF U P
March 16, 2005
VIJAY SINGH SHRI MANMOHAN SINGH Vs. RANI LAXMI BAI KSHETRIYA GRAMEEN BANK
August 23, 2005
VIJENDRA KUMAR VIJAYPAL SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
August 23, 2005
VIJENDRA SHARMA Vs. STATE OF U P
January 12, 2005
VIJENDRA SINGH Vs. BOARD OF REVENUE AND OTHERS
March 14, 2005
VIJENDRA SINGH RISHAL SINGH Vs. STATE OF U P
September 29, 2005
VIKAS Vs. STATE OF U P
March 22, 2005
VIKRAM SAIN JAIN Vs. CHATURBHUJ ADDL DISTRICT AND SESSIONS JUDGE
August 16, 2005
VIKRAMADITYA CHAUHAN Vs. RAM LALI SINGH
January 3, 2005
VIKRAMAJIT SINGH THROUGH KRISHNA MURARI SINGH AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
September 1, 2005
VIKRANT TYRES LIMITED Vs. STATE OF U.P.
March 24, 2005
VIMAL ALIAS NANHKOO Vs. STATE OF U P
August 31, 2005
VIMAL KUMAR KAPOOR Vs. A D J COURT NO 14 VARANASI
May 20, 2005
VIMAL PRATAP SINGH KAMAL SINGH YADAV Vs. STATE OF U P
March 24, 2005
VIMALA DEVI BANWARI LAL SITA MURALI RAM KALI Vs. STATE OF U P
March 2, 2005
VIMLA DEVI (SMT.) AND ANOTHER Vs. SPECIAL JUDGE (E.C. ACT), JHANSI AND OTHERS
December 5, 2005
VINAY KUMAR Vs. DIRECTOR OF EDUCATION HIGHER ALLAHABAD
November 17, 2005
VINAY KUMAR AND OTHERS Vs. IIND ADDITIONAL DISTRICT JUDGE, JALAUN AND OTHERS
September 23, 2005
VINAY KUMAR SHAKYA BABU RAM SHAKYA Vs. STATE OF U P
April 29, 2005
VINAY KUMAR SRIVASTAVA Vs. STATE OF U P
October 3, 2005
Vinay Kumar Tandon Vs. State of U.P. and others
November 14, 2005
VINAY SONI Vs. VINOD CHANDRA MISHRA AND OTHERS
August 12, 2005
VINDHYACHAL Vs. IQBAL AHMAD
December 13, 2005
VINIYOGA CLOTHEX LTD Vs. VINAY BAGLA
February 17, 2005
VINOD Vs. STATE OF U P
September 7, 2005
VINOD BADALU Vs. STATE OF UTTAR PRADESH
September 7, 2005
VINOD KISHORE DIXIT Vs. STATE OF U P
July 14, 2005
VINOD KUMAR Vs. NATHU RAM
February 4, 2005
VINOD KUMAR Vs. DINA NATH AGRAWAL
April 11, 2005
VINOD KUMAR DIXIT Vs. A D J VIIITH
May 26, 2005
VINOD KUMAR PANDEY Vs. STATE OF U P
August 11, 2005
VIPIN CHAUDHARY S O RAM SWAROOP CHAUDHARY Vs. STATE OF U P
January 6, 2005
VIPIN KUMAR Vs. STATE OF U P
September 7, 2005
VIRENDRA KUMAR CHOPRA Vs. RAM NARAIN
June 28, 2005
VIRENDRA KUMAR JAI NARAIN JAI NARAIN SADI LAL Vs. STATE OF UTTAR PRADESH
September 30, 2005
VIRENDRA KUMAR JAIN Vs. ACM VTH/RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
May 17, 2005
VIRENDRA KUMAR JAIN Vs. A C M VTH R C AND E O
March 17, 2005
VIRENDRA KUMAR KANNAUJIYA Vs. STATE OF U P
May 6, 2005
VIRENDRA KUMAR SINGH Vs. VICE CHANCELLOR MAHATAMA JYOTIBA PHULE ROHILKHAND UNIVERSITY
December 16, 2005
VIRENDRA KUMAR TYAGI Vs. GHAZIABAD DEVELOPMENT AUTHORITY
October 27, 2005
VIRENDRA PAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AGRA AND OTHERS
February 28, 2005
VIRENDRA PAL SINGH VED PAL SINGH Vs. STATE OF U P
November 8, 2005
VIRENDRA PRASAD DUBEY Vs. SENIOR DIVISIONAL SECURITY COMMISSIONER R P F NORTHERN RAILWAY ALLAHABAD
July 18, 2005
VIRENDRA PRATAP GUPTA Vs. REGIONAL MANAGER U P STATE FOOD AND ESSENTIAL COMMODITIES CORPORATION
November 8, 2005
VIRENDRA SINGH Vs. COMMISSIONER ALLAHABAD DIVISION SUB DIVISIONAL MAGISTRATE AND GRAM
November 17, 2005
VIRENDRA SINGH Vs. DEBT RECOVERY TRIBUNAL
May 18, 2005
VIRENDRA SINGH Vs. ADDITIONAL DISTRICT JUDGE SPECIAL JUDGE ETAH
March 17, 2005
VIRENDRA UPADHYAY Vs. STATE OF U P
March 4, 2005
VIRESH KUMAR TIWARI Vs. ZILA SAHKARI BANK LTD
March 7, 2005
VIRESH KUMAR TIWARI Vs. ZILA SAHKARI BANK LIMITED
March 7, 2005
VISHAL PROPERTIES P LTD Vs. STATE OF U P
May 19, 2005
VISHAL SAHAKARI AWAS SAMITI Vs. SECRETARY HOUSING
March 1, 2005
VISHESDATT Vs. D.D.C. AND OTHERS
February 24, 2005
VISHNU DUTT MISHRA AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, AZAMGARH AND OTHERS
August 11, 2005
VISHNU KANT GOSWAMI Vs. IIND A D J , ALLAHABAD AND OTHERS
December 12, 2005
VISHNU NARAIN AGNIHOTRI Vs. IIND ADDL DISTRICT AND SESSIONS JUDGE KANPUR DEHAT
August 10, 2005
VISHNU PRATAP SINGH ALIAS RAMESH TOMAR ALIAS DAMRU Vs. STATE OF U P
December 5, 2005
VISHNU PRATAP SINGH KUNWAR BAHADUR SINGH ASSISTANT COMMISSIONER Vs. STATE OF UTTAR PRADESH
November 25, 2005
VISHWANATH AND ANOTHER Vs. ADDITIONAL DISTRICT MAGISTRATE (ADMINISTRATION)/DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
May 18, 2005
VIVEK SRIVASTAVA Vs. UNION OF INDIA
April 12, 2005
VORA ELECTRIC SERVICE ASIT KUMAR VORA Vs. STATE OF U P
May 3, 2005
WAHIDA REHMAN Vs. UNION OF INDIA
December 9, 2005
WAHIDUL HAQ AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
May 5, 2005
WAQF KHUDA WAND TALA MASUMA WAQF AL AULAD HAJI MUSTAQ AHMAD Vs. ARUN KUMAR
November 8, 2005
WASI AHMAD Vs. IIND A D J
July 22, 2005
WAZIR CHAND AND CO. P. LTD Vs. COMMISSIONER OF INCOME-TAX
January 25, 2005
WELFARE ASSOCIATION OF SELF FINANCED INSTITUTIONS Vs. STATE OF U P
September 5, 2005
WHEELS INDIA LIMITED Vs. STATE OF U P
April 15, 2005
WILSON DIESELS P LTD Vs. UNION OF INDIA UOI
March 18, 2005
YAMUNA PRASAD RAI Vs. STATE OF U P
August 1, 2005
Yash Pal Singh Vs. Bala
November 23, 2005
YASHPAL LALA SHIV NARAIN Vs. ALLATALA TALA MALIK WAQF AJAKHAN MUS
December 22, 2005
YASIN ALIAS BABA Vs. STATE OF U P
May 20, 2005
YOGENDRA KUMAR VIRENDRA KUMAR Vs. STATE OF U P
May 27, 2005
YOGENDRA NATH Vs. BOARD OF REVENUE
October 11, 2005
YOGENDRA SINGH Vs. STATE OF U P
November 18, 2005
YOGENDRA SINGH Vs. STAQTE OF U P
February 18, 2005
Yogesh Mowar Vs. U.P. Jal Nigam, Lucknow and others Opposite parties
October 19, 2005
ZAHOOR AHMED Vs. IFTIKHAR UDDIN
May 25, 2005
ZAHRUN NISA Vs. STATE OF U P
September 22, 2005
ZAKI Vs. IVTH A.D.J.
July 19, 2005
ZAKIR HUSSAIN Vs. COMMANDANT CENTRAL RESERVE POLICE FORCE
July 25, 2005
ZAKIR HUSSAIN CONSTABLE NO 901310895 E COY 66TH BATTALION CENTRAL RESERVE Vs. COMMANDANT 66TH BATTALION CENTRAL RESERVE POLICE FORCE
April 27, 2005
ZEBA KHALIL Vs. STATE OF U P
November 18, 2005
ZILA PANCHAYAT Vs. STATE PUBLIC SERVICES TRIBUNAL
September 26, 2005
ZONAL CHIEF ENGINEER U P JAL NIGAM EXECUTIVE ENGINEER U P JAL NIGAM AND Vs. PRESIDING OFFICER LABOUR COURT AND JAYANT KUMAR MISRA
May 19, 2005
ZUBAIR Vs. STATE OF U P
March 16, 2005
ZULFIQAR Vs. VTH ADDITIONAL DISTRICT JUDGE, MUZAFFAR NAGAR AND TWO OTHERS
December 5, 2005