Case Index

Title
Date
AMIT JHANJI Vs. PUNJAB STATE ELECTRICITY BOARD
October 24, 2005
ASHOK KUMAR Vs. PUNJAB STATE ELECTRICITY BOARD
December 20, 2005
BHAGWATI RICE COMPANY Vs. UNITED INDIA INSURANCE COMPANY LIMITED
February 17, 2005
BHARAT SANCHAR NIGAM LIMITED Vs. NAZAM SINGH
May 19, 2005
D D KUMAR Vs. GENERAL MANAGER, NORTHERN RAILWAYS
January 25, 2005
DOABA COLLEGE, JALANDHAR Vs. JITAN BHATIA
January 1, 2005
EAST INDIA TRANSPORT AGENCY Vs. NABHA INDUSTRIES LTD
July 8, 2005
GRIFFAN MASIH Vs. PUNJAB NATIONAL BANK
February 2, 2005
GURU NANAK DEV UNIVERSITY Vs. JAGJIT SINGH
January 25, 2005
GURVINDERJIT SINGH Vs. STATE OF PUNJAB
September 19, 2005
HARI SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
September 29, 2005
IMPROVEMENT TRUST, BARNALA Vs. NARENDER KUMAR
February 1, 2005
KARNAIL SINGH Vs. DASHMESH ACADEMY
February 2, 2005
MADAN LAL CHAWLA Vs. CENTRAL BANK OF INDIA
October 31, 2005
MOHINDER KAUR Vs. PAWAN AGGARWAL
July 13, 2005
MUKESH Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
September 15, 2005
NARINDER PURI Vs. RAVI KIRAN JAIN
September 30, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. DARSHAN SINGH
July 22, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. MUKESH KUMAR ARORA
March 7, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. SURAJ PARKASH
February 15, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. J P JAIN
November 3, 2005
ORIENTAL INSURANCE COMPANY LIMITED Vs. RANJIT SINGH
February 18, 2005
POST OFFICE, MODEL TOWN, JALANDHAR Vs. JASWALSONS INVESTMENT & FINANCE (P) LTD
July 25, 2005
PUDA Vs. GAJJAN SINGH
July 27, 2005
PUNJAB STATE ELECTRICITY BOARD Vs. SURINDER MALHOTRA
August 29, 2005
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. PUNJAB KHAPATKAR SANGH
August 9, 2005
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. SHAM SUNDER TIWARI
February 15, 2005
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. SANTOSH KUMARI GUPTA
November 3, 2005
PURAN CHAND Vs. PIONEER FORESTS INDIA LTD
August 22, 2005
RAGHUBIR KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
May 10, 2005
RAHUL JAIN Vs. ADESH INSTITUTE OF ENGG & TECH
July 22, 2005
RAJAN SETH Vs. UCO BANK
January 20, 2005
RELIANCE INFOCOMM SERVICES & ORS Vs. MANVINDERJIT SINGH
November 2, 2005
SHINGAR LAMPS LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD
July 25, 2005
SUKHCHAIN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
May 4, 2005
SUMAN BHATIA Vs. PUNJAB STATE ELECTRICITY BOARD
January 25, 2005
SUNITA RANI Vs. ZEE TELEFILMS LIMITED
August 3, 2005
SUPDT OF POST OFFICE, FEROZEPUR CANTT Vs. AJIT SINGH
November 29, 2005
UNION OF INDIA Vs. MOHINDER KUMAR BANSAL
May 18, 2005
UNITED INDIA INSURANCE COMPANY Vs. NEW INDIA RUBBER WORKS
May 2, 2005
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANIL SEHGAL
July 13, 2005
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KEWAL SINGH
March 10, 2005