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Title
Date
2980 KANAGAPURAM PRIMARY AGRICULTURAL CO OPERATIVE BANK LIMITED Vs. DISTRICT REGISTRAR
August 25, 2005
A AARIFF Vs. STATE OF TAMIL NADU
November 29, 2005
A Abdul Farook Vs. Municipal Council
February 14, 2005
A ABDUL SAMATH Vs. CHIEF ENFORCEMENT OFFICER DIRECETORATE OF ENFORCEMENT
January 17, 2005
A Abdul Sattar Vs. State
April 1, 2005
A ANAND Vs. A PERUMALSAMY
September 22, 2005
A ANANTHAN Vs. MANAGING DIRECTOR
August 5, 2005
A ARULMOZI Vs. GOVT OF INDIA
August 5, 2005
A ARUMUGHAM Vs. K M THAMBIRAJAN
October 17, 2005
A BABU RAO Vs. BAR COUNCIL OF TAMIL NADU
September 20, 2005
A BALAGURUSWAMY Vs. R PADMAVATHY
August 4, 2005
A Balasubramanian Vs. Executive Engineer Operation and Maintenance
January 20, 2005
A Barnabas Vs. Union of India
November 8, 2005
A BOOPATHI Vs. SRILATHA
April 28, 2005
A C CHUMMAR Vs. R VASANRHA KUMARI
February 15, 2005
A DHANASEKARAN Vs. V K O RAMANATHAN CHETTIYAR
July 27, 2005
A G PEREIRA Vs. F FRANCIS SELASIS
April 16, 2005
A G VENKATACHALAM Vs. T R MUNUSAMY NAIDU
July 20, 2005
A GOPAL Vs. AIRPORTS AUTHORITY OF INDIA INTERNATIONAL AIRPORTS DIVISION
August 3, 2005
A I D ROZARIO Vs. S JOSEPH PREMKUMAR
July 29, 2005
A ILLANGO Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT CHENNAI
September 5, 2005
A J Mahalingan Vs. Chief Educational Officer
April 11, 2005
A Joseph Louis Vs. District Welfare Fund Committee
March 24, 2005
A K SOMASUNDARAM Vs. DISTRICT COLLECTOR
February 23, 2005
A KANNAN Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PUBLIFE INSURANCE CORPORATION (SC) DEPARTMENT UNION OF INDIA, REP BY SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND SUPERINTENDENT OF CENTRAL PRISON
April 4, 2005
A M CHRISTY Vs. UNION OF INDIA
October 19, 2005
A Maimoona Vs. State of Tamilnadu
July 11, 2005
A MARIAMMAL Vs. V S BALASUBRAMANIAM
October 3, 2005
A MUTHUSAMY Vs. MUNIAMMAL
December 6, 2005
A N S NALLA AZHAGU Vs. JAYACHITRA
September 12, 2005
A N Srinivasan Vs. C N Sivakolundu Chettiar
July 5, 2005
A OBAIDHULLAH Vs. STATE OF TAMIL NADU
October 27, 2005
A P DHAS Vs. DIRECTOR GENERAL OF POLICE
December 9, 2005
A PARVATHY Vs. COLLECTOR
July 15, 2005
A PETHAPERUMAL Vs. VETRI SELVI
July 25, 2005
A R KEJARIWAL Vs. N KRISHNAN ADMINISTRATOR
September 23, 2005
A R V Venkatesamy Naicker and Sons Vs. V S Krishnamoorthy
February 1, 2005
A Rahul Vs. State of Tamil Nadu
April 16, 2005
A RAJAGOPAL Vs. MUTHULAKSHMI AMMAL
February 18, 2005
A S Balaraman Thampi Vs. S Michael King
February 21, 2005
A S Palanisamy Vs. Secretary to Government of India
March 11, 2005
A S PRAKASAM Vs. PADMAVATHI
August 9, 2005
A SAKUNTHALA Vs. DISTRICT MAGISTRATE
August 30, 2005
A Saravanan Vs. Chief Engineer Personnel Administrative Branch
January 20, 2005
A SAROJA Vs. STATE
July 18, 2005
A SELVARAJ Vs. CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH
November 24, 2005
A Selvi Vs. Baskaran
June 18, 2005
A SINGAVEL Vs. DISTRICT REGISTARAR DIST REGISTARS OFFICE
January 31, 2005
A Sreedevi Vs. Vicharapu Ramakrishna Gowd
December 2, 2005
A SWAMINATHAN Vs. STATE OF TAMIL NADU
March 24, 2005
A T Periasamy Vs. State of Tamil Nadu
February 25, 2005
A Thayal Nayagi Vs. Union of India owning Southern Railway
January 20, 2005
A ULAGANATHA REDDY Vs. D NANDAGOPPAL CHETTI
August 4, 2005
A VIJAYAKUMAR Vs. COMMISSIONER OF POLICE MADURAI CITY
March 14, 2005
AAJARA Vs. STATE OF TAMIL NADU
July 19, 2005
AARVEE GAS SERVICE Vs. V A R ALAGIRISAMY
September 21, 2005
Aban Loyd Chile Offshore LTD Vs. Subash Projects AND Marketing Ltd
December 8, 2005
Abdul Jabbar Vs. Ayisammal
January 18, 2005
Abdul Khader alias Kalan Vs. State
February 1, 2005
ABDUL RAZACK Vs. MOHAMMED SALI
July 6, 2005
Abdul Saleem Vs. Ramasamy Padayachi
April 6, 2005
Abdul Sukhure Bhai Vs. Durai Kuppuswamy
June 23, 2005
ABDUL SUKHURE BHAI Vs. DURAI KUPPUSWAMY
June 25, 2005
ABU ALIAS RABU Vs. STATE OF TAMIL NADU
November 22, 2005
Abu Hanifa Vs. Secretary to Government of Tamil Nadu
April 11, 2005
ABUTHAGIR ALIAS THAGIR Vs. STATE
November 17, 2005
ADBUL NAZAR MADANI Vs. STATE
March 17, 2005
Adhirai M M Ibrahim Vs. Commissioner of Police Chennai City
April 26, 2005
ADMINISTRATOR, MCC FINANCE LTD. Vs. RAMESH GANDHI
July 26, 2005
AGALYA JITENDRA AND OTHERS Vs. ARIVALAGI
November 30, 2005
Aided Elementary School Vs. State of Tamil Nadu
December 23, 2005
Airport Director International Airport Authority of India Vs. State of Tamil Nadu
April 8, 2005
AIRPORT OFFICER SALEM AIRPORT SALEM Vs. M KALAIKOVAN
March 14, 2005
AIYYANAR Vs. STATE
July 20, 2005
AJAY KUMAR AGGARWAL Vs. OFFICINE LOVATO S P A
August 22, 2005
Akilandeswari Mills Private Limited Vs. Deputy Commissioner
January 28, 2005
ALAGAMMAL Vs. INSPECTOR OF POLICE DEVAKOTTAL TALUK POLICE STATION
September 9, 2005
Alagammal died Vs. Irusayi Ammal
March 30, 2005
ALAMELU AMMAL Vs. KRISHNA NATTAR
April 9, 2005
ALBERI RAJ Vs. DISTRICT COLLECTOR KANYAKUMARI
August 3, 2005
ALI Vs. INSPECTOR OF MELAPALAYAM MADURAL
September 20, 2005
All India Anna Dravida Munnetra Kazhagam Vs. Chief Election Commissioner Election Commission of India
December 21, 2005
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. CHEIF ELECTION COMMISIONER ELECTION COMMISSION OF INDIA NW DELHI
December 12, 2005
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI Vs. SATYABAMA INSTITUTE OF SCIENCE AND TECHNOLOGY CHENNAI
September 20, 2005
Alliraj Gounder Vs. Inspector of Police Udumalpet Town Police Station
April 27, 2005
ALUMALAI Vs. STATE
June 28, 2005
Amala Devi Vs. Secretary to Government of Tamil Nadu
April 11, 2005
AMALGAMATIONS Vs. PRESIDING OFFICER
September 30, 2005
AMARAVATHI Vs. STATE
August 30, 2005
Ambal Traders Vs. S K Krishnan
June 20, 2005
Ambedkar Transport Corporation Task Force Union Vs. Secretary to Government of Tamil Nadu
February 25, 2005
AMERICAN BAPTIST FOREIGN MISSION SOCIETY A CORPORATION DULY ESTABLISHED AND ORGANIZED Vs. JAYARAJU
April 5, 2005
AMINJIKARAI LORRY OWNER€™S WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
August 3, 2005
Amman Associates Vs. State of Tamil Nadu
February 14, 2005
AMMANAMBAKKAM PANCHAYAT Vs. D VEDACHALAM
February 1, 2005
AMMANI ALIAS RIZWAN Vs. STATE
January 20, 2005
Ammasi Kutty Vs. State of Tamil Nadu
December 23, 2005
AMMU Vs. STATE OF TAMIL NADU
July 19, 2005
AMMU AMMAL Vs. K R ANDU GOWDER
July 25, 2005
Amudha Vs. K Jeyaraman
February 8, 2005
Amuthavalli Vs. Tamil Nadu Electricity Board
February 28, 2005
ANDAVAR MINERALS AND INDUSTRIES Vs. DISTRICT COLLECTOR
August 19, 2005
ANDREW YULE AND COMPANY LIMITED Vs. RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL I CHENNAI
March 21, 2005
Anjammal Vs. Amsavalli
April 9, 2005
ANNADURAI Vs. STATE
July 27, 2005
ANNALINGAM RAJAN Vs. CENTRAL
November 11, 2005
ANNAMALAI Vs. STATE
September 1, 2005
Annasami Naidu Vs. Karunakaran
June 16, 2005
ANNEKODI AND OTHERS Vs. SUB-INSPECTOR OF POLICE THENKARAI POLICE STATION, PERIYAKULAM, THENI DISTRICT
August 9, 2005
ANTONY Vs. MUNIAMMAL
March 1, 2005
ANWAR ANEESUR REHMAN Vs. DEPUTY COMMISSIONER OF CUSTOMS PROSECUTION UNIT AIR CUSTOMS HOUSE CHENNAI
January 18, 2005
APPADURAI M Vs. P RADHAKRISHNAN ASSISTANT INSPECTOR OF LABOUR
June 24, 2005
APPASAMY Vs. STATE BY INSPECTOR OF POLICE, CBCID
February 23, 2005
APPASAMY REAL ESTATES LTD Vs. NEELAYATHATCHI AMMAL
March 11, 2005
Apple FMCG Marketing Pvt Limited Vs. Union of India
January 7, 2005
APPROPRIATE AUTHORITY Vs. H. PRAKASHCHAND CHORDIA
August 3, 2005
ARCHEAN GRANITES PVT LTD Vs. RPS BENEFIT FUND LIMITED
October 7, 2005
ARULMIGHU THIAGARAJA SWAMI DEVASTHANAM Vs. R RAMADASS
July 21, 2005
Arulmigu Rajagopalasamy Koil Vs. Cuddalore Municipality
January 28, 2005
Arulraj Vs. Jabesthial
February 10, 2005
ARUMUGA THEVAR Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUNELVELI DISTRICT, TIRUNELVELI,
February 7, 2005
Arumugam Vs. Seethalakshmi
July 1, 2005
ARUMUGAM ALIAS ARAN Vs. STATE
July 15, 2005
Arumugha Nainar died Vs. Sekar alias Chandrasekar
March 29, 2005
ARUMUGHA UDAYAR Vs. LAKSHMI
June 28, 2005
ARUMUGHAM Vs. STATE
August 17, 2005
Arun Nigavekar Vs. R Natarajan
June 18, 2005
ARUNACHALAM Vs. STATE
December 16, 2005
Arunagiri Vs. Kala ALIAS Lakshmi
March 28, 2005
ASHOK KUMBHAT, PARTNER J M KHUMBHAT AND CO Vs. UNION OF INDIA, MINISTRY OF FINANCE, REP BY SECRETARY MINISTRY OF LAW, JUSTICE AND COMPANY AFFAIRS, GOVERNMENT OF INDIA AND CENTRAL BOARD OF DIRECT TAXES GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE REP BY ITS SECRETARY
September 10, 2005
ASHOK LEYLAND LIMITED Vs. UNION OF INDIA
September 1, 2005
Ashok Leyland LTD Vs. Asst Commissioner of Income Tax Central Circle II
April 25, 2005
Ashrafunnissa ALIAS Hasarathunissa Vs. Ayisha Muthu
April 13, 2005
ASSISTANT COMMISSIONER Vs. T K KRISHNA KUMAR
October 28, 2005
Assistant Commissioner of Central Excise Vs. Diamond Engineering Chennai Private Limited
December 23, 2005
Assistant Commissioner of Income Tax Vs. Raka Food Products
June 20, 2005
Assistant Executive Engineer Vs. U Esakki
February 3, 2005
Assistant General Manager Vs. S Jegannathan
January 5, 2005
ASST COMMISSIONER Vs. S MOHAMMED GHOUSE
August 11, 2005
Ayodhi Vs. State
July 11, 2005
AYYAMMAL Vs. SECRETARY TO GOVT
January 18, 2005
Ayyamuthu Vs. State of Tamil Nadu
March 21, 2005
AYYANAR Vs. STATE OF TAMILNADU
July 6, 2005
Azhagiri Vs. State of Tamil Nadu
June 28, 2005
Azhagiri Vs. State of Tamil Nadu
June 27, 2005
B ALAMELU Vs. STATE OF TAMIL NADU
July 1, 2005
B ALAMELU Vs. STATE OF TAMIL NADU
August 1, 2005
B H E L Mazdoor Sangam Vs. Bharat Heavy Electricals Limited
January 18, 2005
B Kumar Vs. Presiding Officer Central Govt Indl Tribunal cum Labour Court Chennai
April 11, 2005
B Mutlur Primary Agricultural Co operative Bank LTD Vs. P Manivannan
January 28, 2005
B PUNITHA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
March 10, 2005
B RAMALINGAM Vs. STATE
November 11, 2005
B RAMALINGAM FORMERLY III ADDITIONAL JUDGE CITY CIVIL COURT Vs. SUO MOTU
November 11, 2005
B SYED SHAH Vs. SPECIAL COMMISSIONER OF INDIAN
August 25, 2005
B VASANTHI Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
August 2, 2005
B Veerakumar Vs. Secretary Tamil Nadu Public Service
January 3, 2005
BABU Vs. STATE
July 21, 2005
BABU Vs. SUB INSPECTOR OF POLICE SHOLAVARAM POLICE STATION THIRUVALLUR DISTRICT
March 11, 2005
Babu Vs. State
February 7, 2005
BABU ALIAS THUPPAKI ALIAS VENKATESAN Vs. STATE
September 27, 2005
BALAKRISHNAN Vs. STATE OF TAMIL NADU
November 23, 2005
BALAKRISHNAN Vs. DIST COLLECTOR
March 21, 2005
BALAMURUGAN MODERN RICE MILL Vs. SUBBULAKSHMI MODERN RICE MILL
August 22, 2005
BALAPRASANNA Vs. STATE
February 28, 2005
BALAPRASANNA SIVAKUMAR Vs. INSPECTOR OF POLICE
December 23, 2005
BALASUBRAMANIAM Vs. VIJAYA
July 15, 2005
Balasubramaniam Guhan Vs. T Hemapriya
February 25, 2005
BALASUBRAMANIAN alias SUBRAMANIAN alias SUBBUDU alias SUBBU Vs. Commissioner of Police
December 8, 2005
BALIGA LIGHTING EQUIPMENTS PVT LTD Vs. E RAVIKUMAR
August 30, 2005
BANK OF COCHIN LTD. Vs. KAMAL
February 21, 2005
BANU CONSTRUCTION CO PVT LTD Vs. ANDHRA BANK
August 10, 2005
BARAKATH NISA Vs. SECRETARY TO GOVT OF TAMILNADU
August 4, 2005
BASKARAN Vs. MAHALAKSHMI
July 20, 2005
BASS alias JAYABASKARAN Vs. STATE OF TAMILNADU REP BY
February 3, 2005
BATLIBOI AND COMPANY LTD Vs. BEAMA MANUFACTURERS P LTD
October 7, 2005
BENJAMIN Vs. STATE
June 23, 2005
Bepari Saleem Vs. State of Tamil Nadu
April 4, 2005
BHANU CONSTRUCTION CO PVT LTD Vs. ANDHRA BANK
October 7, 2005
Bharat Guthikonda Vs. Pondicherry University
November 10, 2005
BHARAT PETROLEUM CORPORATION LTD Vs. D NAGENDRA
November 11, 2005
BHARAT PETROLEUM CORPORATION LTD Vs. M NIRMALA
August 25, 2005
Bharat Petroleum Corporation LTD Vs. R Jayakumar
March 29, 2005
BHARAT SANCHAR NIGAM LIMITED THROUGH ITS CHIEF GENERAL MANAGER TELECOM TAMIL NADU CIRCLE CHENNAI Vs. N THANGARAJAN
February 15, 2005
Bharathidasan University Vs. Dhanalakshmi Srinivasan
February 23, 2005
BHASKAR Vs. STATE
August 18, 2005
BHAVANI Vs. SEKAR ALIAS RAJASEKARAN
August 30, 2005
BHUVANESWARI Vs. SARASWATHI AMMAL
July 14, 2005
Blue Blends India Limited Vs. Thirumagal Mills Limited
February 15, 2005
BLUE DART AVIATION LIMITED CHENNAI Vs. CAPT VIKRAM BAINS CHANDIGARH
July 8, 2005
BLUE DART AVIATION LIMITED REGD OFFICE AT BLUE DART CENTRE CHENNAI Vs. CAPT PUNEET SHANKTA CHENNAI
October 28, 2005
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. SESHASAYEE INDUSTRIES LIMITED
July 26, 2005
Board of Control for Cricket in India Vs. Zee Telefilms Limited
May 2, 2005
BOSE Vs. STATE
February 3, 2005
Bothra Traders Vs. Bharat Petroleum Corporation Ltd
February 25, 2005
Bothra Traders Vs. Bharat Petroleum Corporation Ltd
April 29, 2005
Business Leader India Pvt LTD Vs. Southern Railway
December 7, 2005
C D Sampath Vs. State Bank of India
April 26, 2005
C GOMATHI Vs. GOVERNMENT OF TAMIL NADU
May 10, 2005
C Gomathi Vs. Government of Tamil Nadu
May 5, 2005
C JAYAPAL Vs. DIRECTOR OF MEDICAL EDUCATION
October 27, 2005
C Lakshmi Narain Vs. Government of Tamil Nadu
June 14, 2005
C LINGASAMY Vs. REVENUE DIVISIONAL OFFICER
August 31, 2005
C M S Evangelical Suvi David Vs. District Registrar
March 24, 2005
C M S EVANGELICAL SUVI DAVID MEMORIAL HIGHER SECONDARY SCHOOL COMMITTEE KARISAL THROUGH ITS SECRETARY SRI S DAVID STEPHEN AMBASAMUDRAM TALUK TIRUNELVELI DISTRICT Vs. DISTRICT REGISTRAR CHERANMAHADEVI TIRUNELVELI DISTRICT
March 23, 2005
C M S EVANGELICAL SUVI DAVID MEMORIAL HR SEC SCHOOL COMMITTEE Vs. DISTRICT REGISTRAR
September 14, 2005
C M Santhanam Vs. Under Secretary to the Government of India
January 17, 2005
C Manoharan Vs. Commissioner
June 20, 2005
C NALLASIVAN PILLAI Vs. COMMISSIONER
July 21, 2005
C NAVANEETHAM Vs. A PAPPIDEVI
July 14, 2005
C R Sivanandam Vs. V R Kushal Doss
April 21, 2005
C RAMAMOORTHY Vs. T M BALAKRISHNA MUDALIAR
July 22, 2005
C S JAIN TEACHER TRAINING INSTITUTE Vs. REGIONAL DIRECTOR
December 5, 2005
C S MANOHARAN Vs. SECRETARY TO THE GOVERNMENT
July 14, 2005
C SAMRAJ Vs. COLLECTOR
September 2, 2005
C SHANMUGAM Vs. TAMIL NADU HOUSING BOARD
January 31, 2005
C SIVASANKAR Vs. DIRECTOR OF SCHOOL EDUCATION
November 24, 2005
C Suresh Vs. State
February 1, 2005
C THEKKARNALAI Vs. STATE OF TAMIL NADU
November 29, 2005
C V THIRUGNANAM CHETTIAR Vs. UNION OF INDIA
July 19, 2005
C Vijayalakshmi Vs. District Collector
February 17, 2005
Cancer Institute WIA Vs. Government of Tamil Nadu
January 18, 2005
Capt P K Passi Vs. NEPC India Ltd
April 29, 2005
CENTRAL BANK OF INDIA Vs. ANTONY HARDWARE MART
December 14, 2005
CHAIRMAN and M D Vs. TAMIL NADU CO OP OILSEEDS GROWERS FEDERATION EMPLOYEES UNION
February 2, 2005
CHAIRMAN AND MANAGING DIRECTOR HINDUSTAN TELEPRINTERS LTD Vs. M RAJAN ISAAC
March 2, 2005
CHAIRMAN AND MANAGING DIRECTOR LIQUIDATOR TAMIL NADU CO OPERATIVE OILSEEDS Vs. TAMIL NADU CO OPERATIVE OILSEEDS GROWERS FEDERATION EMPLOYEES UNION
February 2, 2005
CHAIRMAN MADRAS METROPOLITAN DEVELOPMENT AUTHORITY Vs. S RADHAKRISHNAN
December 13, 2005
CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHANNAI Vs. ER R MANOHARAN AEE ELECL SHIFT INGUR ERODE DISTRICT
August 10, 2005
CHAMBER OF COMMERCE AND INDUSTRY Vs. DISTRICT COLLECTOR
September 27, 2005
CHANDRA Vs. RANGANATHAN
July 29, 2005
CHANDRA PRAKASH GAJUREL Vs. INSPECTOR OF POLICE CHENNAI
August 24, 2005
Chandramohan Vs. State
March 8, 2005
CHANDRAN Vs. GOPALAKRISHNAN
July 25, 2005
Chandrasekara Pandian Vs. Secretary to Government
June 29, 2005
Chandrasekaran Vs. V Doss Naidu
June 29, 2005
CHANDRASEKARAN Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT
October 28, 2005
Chellakannu Vs. Kolanji
June 14, 2005
CHELLAKKAL Vs. AMMANIAMMAL
July 21, 2005
CHELLAMUTHU Vs. STATE
September 15, 2005
CHEMPLAST SANMAR LIMITED Vs. PRESIDING OFFICER LABOUR COURT
February 4, 2005
CHEMPLAST SANMAR LTD Vs. PRESIDING OFFICER
February 4, 2005
Chennai Bottling Company LTD Vs. Presiding Officer
February 25, 2005
CHENNAI METROPOLITAN WATER SUPPLY AND SWERAGE BOARD Vs. P PLANIVELAN
April 25, 2005
CHENNAI PORT TRUST INDUSTRIAL EMPLOYEES CANTEEN WORKERS WELFARE ASSOCIATION Vs. UNION OF INDIA
August 24, 2005
CHENNIMALAI YARNS PVT LIMITED Vs. S CHANDRASEKAR
August 8, 2005
CHETIAMMAL Vs. STATE OF TAMIL NADU
August 9, 2005
Chief Commercial Manager Vs. Jayakrishna Enterprises
June 20, 2005
Chief Engineer Vs. K Lakshmi
March 18, 2005
Chief Engineer Distribution Vellore Region Vs. Presiding Officer Labour Court
April 21, 2005
CHIEF GENERAL MANAGER STATE BANK OF INDIA REGIONAL OFFICER Vs. JENISTON DEVARAJ CHARODE
August 24, 2005
CHIEF SECRETARY Vs. S SRIDEVI
September 6, 2005
Chief Secretary to Govt Vs. D Ekman Chelliah
February 16, 2005
CHINNA PILLAI UDAYAR Vs. NATESA UDAYAR
August 1, 2005
CHINNA PONNU Vs. SECRETARY TO THE GOVERNMENT
September 15, 2005
Chinnakkal Vs. Marakkal
July 6, 2005
Chinnappan Vs. Chinnammal
April 20, 2005
CHINNASAMY REDDIYAR Vs. M POTHAMMAL
July 6, 2005
CHINNU ALIAS PACHA GOUNDER Vs. PERIAKALIAMMAL ALIAS PONNAMMAL
December 16, 2005
Chitra Vs. Secretary to the Government
June 28, 2005
Cholan Roadways Corporation LTD Vs. P Mathiyalagan
March 24, 2005
CIT Vs. A.K. DAGA
June 5, 2005
CITY BULK CARRIERS Vs. COMMISSIONER CIVIL SUPPLIES CORPORATION
August 11, 2005
Clement Ravichandran Vs. Om Sindhoori Capital Investment Limited
June 21, 2005
Coimbatore Consumer Cause Vs. State of Tamil Nadu
July 5, 2005
COIMBATORE CONSUMER CAUSE Vs. UNION OF INDIA
July 18, 2005
Coimbatore District Vs. Union of India
January 7, 2005
Collector Vs. N Murugan
January 5, 2005
Commissioner Vs. Lakshmi Bai died
January 18, 2005
COMMISSIONER Vs. N S RAJAMMAL
July 15, 2005
Commissioner Vs. M Ganapathy
June 13, 2005
Commissioner Vs. T Sundarraj
June 13, 2005
Commissioner Vs. Jaigopal Garodia Foundations
April 20, 2005
Commissioner Vs. D Dhakshinamurthi
March 24, 2005
Commissioner Vs. Rajeswari
March 16, 2005
Commissioner Bhavani Municipality Vs. P S Nagarajan
December 22, 2005
COMMISSIONER COIMBATORE CORPORATION Vs. A THANGAVELU
February 2, 2005
Commissioner Corporation of Chennai Vs. V Sumathi
April 19, 2005
COMMISSIONER KADAYANALLUR PANCHAYAT UNION TIRUNELVELI Vs. A PUTHURAN PADAYACHI
November 30, 2005
COMMISSIONER KANCHEEPURAM MUNCIPALITY Vs. V M MAHADEVAN
July 15, 2005
Commissioner of Central Excise Vs. Customs Excise AND Gold Control
February 24, 2005
Commissioner of Central Excise Vs. Customs Excise AND Gold Control
March 2, 2005
Commissioner of Central Excise Vs. Customs
March 10, 2005
Commissioner of Central Excise Vs. Chemplast Sanmar Ltd
March 24, 2005
Commissioner of Central Excise Vs. ITC Ltd
March 21, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE, GOLD CONTROL APPELLATE TRIBUNAL AND SRF LIMITED
January 20, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN BANK
December 19, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS
August 9, 2005
COMMISSIONER OF CUS (SEA EXPORT), CHENNAI Vs. GAUR IMPEX
July 26, 2005
Commissioner of Customs Vs. Dowell Co Ltd
January 24, 2005
Commissioner of Income Tax Vs. Micromax Systems P Ltd
July 6, 2005
Commissioner of Income tax Vs. Chennai Properties AND Investments Ltd
January 20, 2005
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LTD
October 26, 2005
COMMISSIONER OF INCOME TAX Vs. REKHA BAI
December 14, 2005
COMMISSIONER OF INCOME TAX Vs. CHAMUNDESWARI
December 13, 2005
Commissioner of Income Tax Vs. E V Balashanmugham
December 14, 2005
COMMISSIONER OF INCOME TAX Vs. R. LAKSHMI NARAYANAN
December 20, 2005
COMMISSIONER OF INCOME TAX Vs. J.V.L. BUILDERS (P) LTD.
February 23, 2005
COMMISSIONER OF INCOME TAX Vs. GEETHA MOHAN
October 25, 2005
COMMISSIONER OF INCOME TAX Vs. SREE MALATHI CHIT FUNDS (P) LTD.
March 8, 2005
COMMISSIONER OF INCOME TAX Vs. T.R. RENGARAJAN
February 24, 2005
COMMISSIONER OF INCOME TAX Vs. N. VELLAIYAN
October 27, 2005
COMMISSIONER OF INCOME TAX Vs. TAMILNADU MERCANTILE BANK LTD
October 26, 2005
COMMISSIONER OF INCOME TAX Vs. RAM INVESTMENT LTD
October 27, 2005
COMMISSIONER OF INCOME TAX Vs. GOVE INVESTMENTS AND FINANCE CO LTD
October 27, 2005
COMMISSIONER OF INCOME TAX Vs. KASI CREDIT CORPORATION
October 26, 2005
Commissioner of Income Tax Vs. Binny Limited
November 8, 2005
COMMISSIONER OF INCOME TAX Vs. HARI VIGNESH MOTORS P LIMITED
November 11, 2005
COMMISSIONER OF INCOME TAX Vs. E S PREMALATHA
November 11, 2005
COMMISSIONER OF INCOME TAX Vs. RATNA AGENCIES
November 10, 2005
COMMISSIONER OF INCOME TAX Vs. SARADHA TEXTILE PROCESSORS P LTD
November 10, 2005
COMMISSIONER OF INCOME TAX Vs. PANDIAN HOTELS LTD
October 26, 2005
COMMISSIONER OF INCOME TAX Vs. P KRISHNAMURTHY
October 19, 2005
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK
October 24, 2005
COMMISSIONER OF INCOME TAX Vs. D KAVERI AMMAL
October 24, 2005
COMMISSIONER OF INCOME TAX I Vs. H H LATE SRI RAJA RAJAGOPALA THONDAIMAN
October 25, 2005
COMMISSIONER OF INCOME TAX II Vs. L G BALAKRISHNAN AND BROS
October 24, 2005
Commissioner of Income Tax Madurai Vs. Murugan Offset Printers Sivakasi
April 25, 2005
Commissioner of Income tax Madurai Vs. Janakiram Mills Ltd
April 29, 2005
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. EASUN ENGINEERING COMPANY LIMITED
October 24, 2005
Commissioner of Income tax Tamilnadu Vs. N S S Investments P Ltd
April 13, 2005
COMMISSIONER OF INCOME TAX VI Vs. P V BHOOPATHY
November 10, 2005
COMMISSIONER OF INCOME-TAX Vs. HARITA FINANCE LTD
February 1, 2005
COMMISSIONER OF INCOME-TAX Vs. SALEM CO-OPERATIVE SUGAR MILLS LTD
December 12, 2005
COMMISSIONER OF INCOME-TAX MADURAI Vs. SUMATHI PROCESS INDUSTRIES P LTD
August 2, 2005
Commissioner of Wealth tax Vs. Travancore Textiles P Ltd
March 30, 2005
COMMISSIONER OF WEALTH TAX Vs. SIMPSON AND GENERAL FINANCE CO. LTD. (NO. 1)
October 26, 2005
COMMISSIONER OF WEALTH TAX Vs. RAJENDRA PRASAD INDUSTRIES PVT LTD
October 26, 2005
COMMISSIONER OF WEALTH TAX Vs. E UDAYAKUMAR
October 26, 2005
Commissioner Pondicherry Municipality Vs. Janardhanam
April 29, 2005
Commissioner Vellore Municipality Vs. Registrar Tamil Nadu Administrative Tribunal
November 10, 2005
COMMITTEE OF MANAGEMENT Vs. NOORJEHAN
August 10, 2005
CONSUMER WELFARE ASSOCIATION KUMBAKONAM Vs. STATE OF TAMIL NADU CHENNAI
April 11, 2005
CONTROLLER OF EXAMINATIONS BHARATHIDASAN UNIVERSITY TIRUCHIRAPPALLI Vs. B VIGNESH
August 29, 2005
Controller of Examinations Pondicherry University Vs. K Sudhakar
April 29, 2005
CORRESPONDENT VELUDAYAR HR SEC SCHOOL Vs. C V SANKAR
September 19, 2005
D Dhanalakshmi Vs. Chairman AND Managing Director
March 24, 2005
D E HUSSAIN ANSAR Vs. S ELUMALAI
August 5, 2005
D GANESH Vs. A NATARAJAN
March 4, 2005
D GEETHA Vs. D THULSASI AMMAL
August 18, 2005
D GOMATHI Vs. SECRETARY TO GOVT OF INDIA
March 8, 2005
D HENRY THIAGARAJ Vs. M AZARISH
November 29, 2005
D JOHN THIRUTHUVADOSS Vs. STATE OF TAMILNADU
August 2, 2005
D KALIAPERUMAL Vs. VEDAVALLIAMMAL
September 8, 2005
D KANDAN Vs. LAKSHMI
March 11, 2005
D KULASEKARAN Vs. GOVERNMENT OF TAMIL NADU
July 14, 2005
D Kuttiyappan Vs. Meenakshiammal Polytechnic Unit of Meenakshiammal Trust
June 17, 2005
D LOGANATHAN Vs. VENKATACHALAPATHY METAL WORKS
February 16, 2005
D LOGANATHAN Vs. VENKATACHALAPATHY METAL WORKS
February 18, 2005
D M SIDDA VEERAIAH Vs. REGISTRAR THE TAMIL NADU ADMINISTRATIVE TRIBUNAL
March 1, 2005
D MEENAKSHI Vs. COMMISSIONER OF POLICE
March 9, 2005
D Meganathan Vs. Annammal
April 20, 2005
D Nandakumar Vs. Deputy Registrar of Co operative Societies
March 16, 2005
D PALAVESAMUTHU Vs. TAMIL NADU ADMINISTRATIVE TRIBUNAL
November 15, 2005
D RAVI Vs. RAGHUNATH DIED
July 28, 2005
D S M Polymers P Limited Vs. Registrar
January 5, 2005
D SREEVALSAN Vs. UNION OF INDIA
April 1, 2005
D V ATHISAYARAJ Vs. TIRUNELVELI DIOCESE TRUST ASSOCIATION
August 5, 2005
Dakshinamoorthy Vs. Parthasarathy
July 6, 2005
Dalmia Cement Bharat Limited Vs. Uthandi alias Peria Uthandi
March 30, 2005
Dasgupta Vs. Inspector of Police
June 16, 2005
Dayanithi Vs. V Krishnamurthi
May 17, 2005
DCW Limited Vs. State of Tamil Nadu
January 27, 2005
DEEPA UDHAYAKUMAR Vs. STATE BANK OF HYDERABAD INDIRA NAGAR BRANCH
March 24, 2005
DEIVENDRAN Vs. SUBBIAH NADAR
November 28, 2005
DEMPLOYEES STATE INSURANCE CORPORATIONA ALAGAN Vs. TAMIL NADU ELECTRICITY BOARD, REP BY ITS SUPERINTENDING ENGINEER; ASSISTANT DIVISIONAL ENGINEER, OPERATION AND MAINTENANCE-II AND JUNIOR ENGINEER (O AND M)
April 9, 2005
Deputy Commercial Tax Officer Vs. Cameo Exports
December 1, 2005
Deputy General Manager Bharat Overseas Bank Limited Vs. Presiding Officer Central Government Industrial Tribunal cum Labour Court
June 7, 2005
Deputy Inspector General of Police Vs. A Jeyapaul
June 27, 2005
DEPUTY INSPECTOR GENERAL OF POLICE Vs. MOOVENDAN
October 18, 2005
Deputy Inspector General of Prisons Vs. C Manikandan
December 23, 2005
Deputy Superintendent of Police Sriperumbudur Sub Division Vs. W D Sekaran
November 9, 2005
Desert Valley Medical Inc Vs. A Jayachandra Reddy JVL Towers
February 25, 2005
Desia Alagan Vs. Tamil Nadu Electricity Board
April 9, 2005
DEVAKI Vs. R KANNAPPAN
December 16, 2005
DEVANATHAN Vs. VEERAMANI
March 24, 2005
Devanbu Vs. Sundara Raj
February 2, 2005
Devendran Vs. State
December 16, 2005
DHANALAKSHMI Vs. P MOHAN
January 6, 2005
DHANALAKSHMI Vs. THANGAVELU
September 23, 2005
DHARAMCHAND Vs. STATE
January 19, 2005
Dharmalingam Vs. Chakkravarthi
April 29, 2005
DHARMAN Vs. CHINNATHAMBI
August 5, 2005
DHARMARAJ Vs. STATE
September 28, 2005
Digivision Electronics LTD Vs. Indian Bank
July 7, 2005
Dindigul Spinners Association Vs. Secretary to Government of Tamil Nadu
April 26, 2005
Dipak Mehra Vs. Bindiya Hillary Mehra
May 24, 2005
DIRECTOR GENERAL Vs. MD ABBAS MOHIDEEN ASST COMMDT
September 28, 2005
DIRECTOR GENERAL OF POLICE Vs. S RADHAKRISHNAN
July 4, 2005
Director General of Police and Chairman Vs. L Balan Louis
November 10, 2005
DIRECTOR GENERAL OF POLICE AND THE CHAIRMAN UNIFORMED SERVICES RECRUITMENT BOARD Vs. C SENTHILKUMAR
November 23, 2005
DIRECTOR OF ELEMENTARY EDUCATION Vs. P N THIRUVENGADAM
October 17, 2005
DIRECTOR OF SCHOOL EDUCATION Vs. V ARULMOZHI
October 19, 2005
DISTRICT COLLECTOR Vs. P RANI AMMAL
October 17, 2005
District Collector Vs. Manickam
March 21, 2005
District Collector Vs. T A Ranjan
March 18, 2005
District Educational Officer Vs. N Chakrapani
April 13, 2005
DISTRICT REVENUE OFFICER ERODE DISTRICT Vs. R PALANISAMY
November 24, 2005
DIVISIONAL MANAGER Vs. C RAMESH
April 28, 2005
DMK Party Vs. State of Tamil Nadu
December 20, 2005
DOCK LABOUR BOARD Vs. K GEETHA
November 29, 2005
Doss ALIAS Karthikeyan Vs. State
July 5, 2005
Durai Manickam Vs. Commissioner
March 14, 2005
E M K Rajammal Vs. Oriental Insurance Company Limited
April 11, 2005
E MOHAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
July 25, 2005
E PONNUMANI Vs. SECRETARY TO GOVERNMENT
September 1, 2005
E S I CORPORATION Vs. R S PATHY AND CO
April 29, 2005
E THANGASAMY RAJA Vs. A MANI
October 28, 2005
EAST INDIA MINING CO Vs. COMMISSIONER OF INCOME TAX
November 10, 2005
ELANGOVAN M Vs. MADRAS REFINERIES LTD
January 28, 2005
Ellen Vs. P L Chockalingam
June 22, 2005
ELUMALAI Vs. STATE
September 16, 2005
EMPLOYEES STATE INSURANCE CORPORATION REP BY ITS REGIONAL DIRECTOR Vs. R S PATHY AND CO, REP BY ITS PARTNER R S SANTHANA KRISHNAN AND SPECIAL TAHSILDAR, EMPLOYEES STATE INSURANCE CORPORATION RECOVERIES
April 29, 2005
ENERCON (INDIA) LIMITED Vs. J T MICHEAL ANJALO
February 11, 2005
ENNORE PORT LIMITED Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED
August 22, 2005
ESWARI Vs. PALANIAMMAL
September 13, 2005
ETKIF America Inc Vs. Government of India
February 2, 2005
EX RECT MP A MADURAI VEERAN NO 7779447 K Vs. UNION OF INDIA
December 21, 2005
EXECUTIVE ENGINEER IV Vs. VARADHA STEELS
October 4, 2005
EXECUTIVE OFFICER Vs. V K R JAMBULINGAM
August 19, 2005
Executive Officer Vs. A Vincent
June 20, 2005
Executive Officer Selection Grade Panchayat Vs. S Selvam
April 25, 2005
Express News Papers LTD Vs. Deputy Commissioner of Income tax
June 22, 2005
EZHUMALAI Vs. STATE
August 4, 2005
F Hussain Vs. Sub Registrar Sub Registrar Office
May 4, 2005
F LAWRENCE Vs. AROKIADAS
August 12, 2005
Faritha Vs. Secretary to Government of India
March 14, 2005
Fathima Rihana Vs. State of Tamil Nadu
March 28, 2005
Federation of Pammal and Nagalkeni Welfare Association Vs. District Collector
June 21, 2005
FELSHIA VASANTHI Vs. R SEKAR ALIAS GUNASEKAR
February 21, 2005
FERDOUS FINANCE P LTD Vs. R THYAGARAJAN CHENNAI
February 25, 2005
FORD CREDIT KOTAK MAHINDRA LTD Vs. M SWAMINATHAN
February 11, 2005
Formation of Indian Network Marketing Association Vs. Apple FMCG Marketing Pvt Ltd
April 7, 2005
FRANSISCO PANDIAN Vs. JOSEPH
March 19, 2005
G BABU Vs. DIRECTOR GENERAL RAILWAY PROTECTION FORCE
October 21, 2005
G Babu Vs. Director General
January 6, 2005
G Balraj Vs. Director of Police
February 7, 2005
G Bernatsan Vs. District Collector
March 24, 2005
G CHANDRASEKARAN Vs. PALANIAPPA COMPANY
August 29, 2005
G DAS Vs. Y MARY GLORY BAI
September 14, 2005
G Duraikannu Vs. Tamil Nadu Administrative Tribunal
March 24, 2005
G ELUMALAI Vs. MARIAMMAL
July 18, 2005
G Eva Mary Elezabath Vs. Jayaraj
July 6, 2005
G GANESAN Vs. GOVERNMENT OF TAMIL NADU
February 16, 2005
G JAYKRISHNAN Vs. TAMIL NADU STATE MARKETING CORPORATION LTD
August 17, 2005
G K Venkatesan Vs. State
April 1, 2005
G K VENKATESAN Vs. STATE
April 18, 2005
G KAILASAM Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPN LTD
March 4, 2005
G KAMALAM Vs. DAIVANAI AMMAL
July 19, 2005
G Krishnan Vs. Union Of India
June 17, 2005
G LAVANYA Vs. BINDU ALIAS R SAKTHIVEL
February 22, 2005
G RAJAMURTHY Vs. COLONEL COMMANDING OFFICER
September 30, 2005
G Rajendran Vs. Secretary to Government
January 3, 2005
G RAJENDRAN Vs. UNION OF INDIA
August 11, 2005
G Ramaiyyan Vs. State of Tamilnadu
June 28, 2005
G RAVI Vs. DISTRICT PLANNING OFFICER
September 8, 2005
G SARAVANAN Vs. DISTRICT EMPLOYMENT OFFICER KRISHNAGIRI
October 5, 2005
G Selladurai Vs. Registrar
March 24, 2005
G Selvam Vs. B Rajyalakshmi
June 30, 2005
G Sethumadhavan Vs. Government of Tamil Nadu
November 10, 2005
G SUBRAMANIAM Vs. M G JAYARAMA MUDALI
July 15, 2005
G Swaminathan Workman Vs. Bank of India
February 8, 2005
G V FILMS LIMITED Vs. PRASAD FILM LABORATORIES CHENNAI
February 25, 2005
G Veera Raghavan Vs. K Devanathan
January 20, 2005
G.V. FILMS LTD Vs. S. PRIYADARSHAN
December 5, 2005
G.V. FILMS LTD. Vs. S. PRIYADARSHAN
August 22, 2005
Gammon India LTD Vs. IVRCL Infrastructures and Projects Ltd
April 29, 2005
GANAPATHY Vs. MANICKAM
August 25, 2005
Ganapathy Lunghi Company Vs. Tamil Nadu Handloom Development Board
February 2, 2005
Ganapathysubramanian Vs. Secretary
March 10, 2005
GANESA NAICKER Vs. KOKILAMBAL
September 2, 2005
GANESAN Vs. PONNAMMAL
December 7, 2005
GANESAN G Vs. GOVT OF TAMIL NADU
February 16, 2005
GANESH STEEL ROLLING MILLS LTD Vs. ASSISTANT COMMISSIONER OF CUSTOMS
July 22, 2005
GANGOTREE SWEETS AND SNACKS PVT LTD Vs. SHREE GANGOTREE SWEETS SNACKS AND SAVOURIES TRICHY
September 5, 2005
GEA Energy System India LTD Vs. LITOSTROJ E I
April 26, 2005
GEA ENERGY SYSTEM INDIA LTD 443 ANNA SALAI TEYNAMPET CHENNAI Vs. ITOSTROJ LITOSROJSKA
March 11, 2005
GEETHA GURUSWAMY Vs. ROHINI GARDENS WELFARE ASSOCIATION
August 9, 2005
GEEVA PEERIZ Vs. STATE OF TAMIL NADU
January 19, 2005
Gem Granites Vs. State of Tamil Nadu
February 10, 2005
General Manager Vs. A John Peter
April 7, 2005
GENERAL MANAGER Vs. SESA SEAT INFORMATION SYSTEMS LTD
August 25, 2005
General Manager Tech AND Project Director Vs. State of Tamil Nadu
March 21, 2005
GENERAL MANAGER TELECOM MADURAI SECONDARY SWITCHING AREA DEPARTMENT OF TELECOMMUNICATION NOW BHARAT SANCHAR NIGAM LIMITED BSNL MADURAI Vs. SESA SEAT INFORMATION SYSTEMS LIMITED PUNE
July 25, 2005
Girija Vs. Secretary to Government
June 21, 2005
Give AND Take Enterprises Vs. Appellate Assistant Commissioner of Commercial Taxes
December 13, 2005
GNANASEKARAN Vs. MANI
September 17, 2005
GNANAVATHY Vs. SUPERINTENDENT CENTRAL PRISON PALAYAMKOTTAI TIRUNELVELI DISTRICT
August 11, 2005
GOMATHI AMMAL Vs. G KUTHALAKRISHNAN
April 27, 2005
GOPALAKRISHNAN Vs. BALASUBRAMANIAM
September 10, 2005
GOVERNMENT OF TAMIL NADU Vs. NANDHA EDUCATIONAL TRUST
August 25, 2005
GOVERNMENT OF TAMIL NADU Vs. K S RAVICHANDRAN
November 29, 2005
Government of Tamil Nadu Vs. Registration Department SC ST and M B C Employees General Welfare Sangam
December 9, 2005
GOVERNMENT OF TAMIL NADU Vs. NILAKANTAN AND BROTHERS CONSTRUCTION PVT LTD
July 29, 2005
GOVERNMENT TELECOM EMPLOYEES CO OPERATIVE SOCIETY LIMITED STAFF UNION Vs. DIRECTOR CO OPERATIVE OFFICE OF THE CENTRAL REGISTRAR GOVERNMENT OF INDIA DEPARTMENT OF AGRICULTURE AND CO OPERATION NEW DELHI
March 30, 2005
GOVINDAN Vs. STATE
September 21, 2005
GOVINDARAJ Vs. STATE OF TAMIL NADU
January 27, 2005
GOVINDARAJ Vs. STATE
August 2, 2005
GOVINDARAJU Vs. K MUTHUKUMARASWAMY
August 23, 2005
GOVINDASAMY Vs. STATE
August 30, 2005
GOWTHAMCHAND JAIN Vs. N ELUMALAI
July 29, 2005
Gran Rock Tiles P LTD Vs. State of Tamil Nadu
February 10, 2005
GULF AIR COMPANY Vs. V M RAJALINGUM
October 20, 2005
GULF AIR COMPANY Ï¿½THAPPER HOUSE Vs. V M RAJALINGAM SOLE PROPRIETOR M/S BHARATHI KNITTING COMPANY
October 20, 2005
Gunasekaran Vs. State of Tamilnadu
April 8, 2005
GUPTA ENTERPRISES Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
July 22, 2005
Guru Dev Enterprises Vs. Chairman Tamil Nadu Electricity Board
December 15, 2005
Gurumani Vinayagar Temple AND Kannanur Mariamman Temple Vs. Somu
March 1, 2005
GURUSAMY Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
December 21, 2005
GURUSAMY Vs. SANTHANAM
June 18, 2005
GURUSAMY Vs. SIVAKUMAR
August 10, 2005
H ASATHULLAH SAHIB Vs. D VENKATESA NAIDU
August 9, 2005
HAJI ABDUL JALEEL Vs. P JANARDHANAM
July 26, 2005
HAJI V S T MOHAMMED ABUBACKER Vs. ASAMI BEEVI
April 19, 2005
HAMEED Vs. STATE OF TAMIL NADU
October 19, 2005
HARIBANSH SINGH Vs. UNION OF INDIA
October 28, 2005
Harihar Davey Vs. Kamlesh Steel Enterprises
June 1, 2005
HARIHAR DAVEY Vs. KAMLESH STEEL ENTERPRISES A PARTNERSHIP FIRM
June 18, 2005
Harikrishnan Vs. Govt of Tamil Nadu rep
July 5, 2005
HASSAN BANU Vs. STATE OF TAMIL NADU
July 28, 2005
Hemanathan Vs. N Kupuswamy
January 24, 2005
Hindu Community in General and Citizens Vs. Commissioner
April 7, 2005
Hindustan Petroleum Corporation LTD Vs. Devaraj Chordia
April 6, 2005
HIS HOLINESS SRI KANCHI KAMAKOTI Vs. STATE OF TAMIL NADU
February 11, 2005
HOTEL AMBASSADOR PALLAVA Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT
March 14, 2005
House Productions Pvt LTD Vs. Meediya Plus
February 24, 2005
I C S I Church Devanankuruchi Vs. Swaminathan
June 24, 2005
I N SARDAR Vs. S V S VEERARAGAVAN
February 3, 2005
I P Rings Limited Vs. Tamil Nadu Taxation Special Tribunal
December 22, 2005
I Salam Khan Vs. Tamil Nadu Wakf Board
January 31, 2005
I SARASWATHI Vs. STATE OF TAMIL NADU
January 20, 2005
I VELUTHAI Vs. ADMINISTRATIVE COMMANDANT
July 25, 2005
ICICI Bank LTD Vs. Estate Staff Union of South India
April 28, 2005
ICICI Bank LTD Vs. Official Liquidator
January 7, 2005
ICICI VENTURE FUNDS MANAGEMENT LIMITED BANGALORE Vs. NEPTUNE INFLATABLES LIMITED REGISTERED OFFICE
August 9, 2005
IDOL OF SRI PARIPOORANA VINAYAGAR Vs. MAHAMANI DIED
September 29, 2005
IKIYA NADUGAL AMBEDKAR SANGAM Vs. REGISTRAR
February 21, 2005
IN RE: CAVIN PLASTICS AND CHEMICALS P. LTD.; IN RE: CAVINKARE P. LTD. Vs. STATE
June 18, 2005
INDIA HOUSEHOLD AND HEALTH CARE LTD Vs. L G HOUSEHOLD AND HEALTH CARE LTD
April 27, 2005
Indian Bank Vs. S Madhavan
March 24, 2005
INDIAN CONSUMERS WELFARE COUNCIL Vs. UNION OF INDIA
July 22, 2005
INDIAN COUNCIL OF MEDICAL RESEARCH Vs. K RAJALAKSHMI
January 10, 2005
Indian Home Pipe Company LTD Vs. Customs Excise and Gold Control Appellate Tribunal
March 19, 2005
INDIAN OIL CORPORATION LTD Vs. INDIAN OIL UNITED CONTRACT LABOUR UNION
March 14, 2005
Indian Overseas Bank Vs. C Rajan
March 17, 2005
INDIAN OVERSEAS BANK Vs. ALL INDIAN OVERSEAS BANK EMPLOYEES UNION
March 23, 2005
Indicarb Employees Union Vs. Indicarb Limited
June 18, 2005
INDIRANI Vs. SEETHARAMAN
July 26, 2005
INDIRANIAMMAL Vs. CHIEF ENGINEER PERSONNEL THE TAMIL NADU ELECTRICITY BOARD CHENNAI
March 8, 2005
INDUSTRIAL RELATIONS MANAGER MADURAN COATS LTD Vs. JAYARAMAN
February 10, 2005
Inspector of Police Vs. Ramakrishnan
June 30, 2005
INSPECTOR OF POLICE Vs. GULAM BABU; THANGAM @ MEENAKSHI KUTTY AND MUTHU @ ANGAMUTHU
September 21, 2005
INSPECTOR OF POLICE DISTRICT CRIME BRANCH ERODE DISTRICT Vs. KUPPUSAMY
October 21, 2005
Institute of Chartered Accountants of India Vs. K Bhagvatheeswaran
March 24, 2005
Intelligence Officer Vs. G Sugumaran
March 16, 2005
IQBAL ABDUL KAREEM, BY HIS POWER OF ATTORNEY, SALAIMAN ABDUL KAREEM Vs. CHANDRASEKRAN
July 22, 2005
IQBAL MOHAMMED BIJILI Vs. K ARUMUGAM
March 1, 2005
ISLAMAIYA TEACHER TRAINING INSTITUTE Vs. STATE OF TAMIL NADU
August 20, 2005
ISMAIL BEEBI Vs. STATE
July 25, 2005
J Ameer Humza Vs. C Srinivasan
April 21, 2005
J AMEERGANI Vs. STATE OF TAMILNADU
April 29, 2005
J Chithra Vs. District Magistrate and District Collector
July 1, 2005
J M MEERA NACHI Vs. ASHTALAMSHMI FINANCE TIRUNELVELI
April 21, 2005
J P S ENTERPRISES Vs. STATE
July 27, 2005
J Raja Vs. Additional Deputy Inspector General of Police Group Centre CRPF
June 7, 2005
J SELVAM Vs. I B P CO LTD
July 29, 2005
J V Gokal AND Co Vs. State of Tamilnadu
January 6, 2005
J V SUNDARARAJAN Vs. INDIAN BANK
August 9, 2005
J VIJAYALAKSHMI Vs. GIRIDHARA GOPAL
March 22, 2005
J VINOTH RAJ Vs. STATE OF TAMIL NADU
September 13, 2005
Jabeen Taj Vs. M Parveen Banu
April 29, 2005
JABEEN TAJ Vs. M PARVEEN BANU
April 28, 2005
JAFFAR ALI Vs. STATE
November 23, 2005
JAFFERKHAN ALIAS BABA Vs. SALIMA BI
September 9, 2005
JAI BHARATH CHARITABLE TRUST Vs. A JAYAMOHAN
August 18, 2005
Jai Ganesh Marine Unit Vs. Chennai Port Trust rep
May 4, 2005
JAIN HOUSING AND ESTATES, CHENNAI REPRESENTED BY ITS PARTNER MR. SANDEEP R. MEHTA AND ANR. Vs. C. KESAVANRAM AND ORS.
September 1, 2005
JAMALS Vs. P SYAMALA PROPRIETRIX PRAJWAL ASSOCIATES
August 23, 2005
JAMBUNATHAN C Vs. MANAGEMENT OF DHEERAN CHINNAMALAI TRANSPORT CORPORATION LTD
February 4, 2005
Janaki Yerramalli Vs. Shalini Mundra
January 17, 2005
JANARAJAN ALIAS KRISHNAMURALI Vs. STATE OF TAMIL NADU
October 6, 2005
JANSONS TEXTILE PROCESSORS Vs. JANSONS INDUSTRIES LTD.
December 23, 2005
JASIMA SHAHABUDEEN Vs. GOVERNMENT OF PONDICHERRY
September 19, 2005
JAYA STEELS Vs. UNITED INDIA INSURANCE CO LTD
June 15, 2005
JAYACHITRA Vs. A N S NALL AZHAGU
October 6, 2005
JAYACHITRA Vs. A N S NALL AZHAGU
October 16, 2005
JAYALAKSHMI TRADING CO Vs. KRISHNAMURTHY
August 1, 2005
Jayanandan Vs. State of Tamilnadu
February 28, 2005
JAYANTILAL Vs. CHANDRAKANT N PANDYA
August 12, 2005
JAYAPRADHA Vs. CHIEF COMMISSIONER OF INCOME TAX
November 7, 2005
Jayaseelan Vs. Arulrajan
April 16, 2005
JAYASHEELA Vs. MONY
April 16, 2005
JAYAVEL S ALIAS JAYACHANDRAN Vs. RUKMANI AMMAL G
February 8, 2005
Jayesh Kumar S Vakil Vs. Canara Bank
June 16, 2005
Jeeva Transport Corporation Vs. K Viswanathan
December 8, 2005
JEMPLOYEES STATE INSURANCE CORPORATIONNTHA PANDIAN Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
June 13, 2005
JEPPIAAR EDUCATIONAL TRUST Vs. STATE OF TAMIL NADU
February 8, 2005
Jesintha Pandian Vs. State of Tamilnadu
June 13, 2005
JESU RAJAMONY Vs. M POUSTIN JOPHITHA MARY
August 19, 2005
JEYA Vs. SUNDARAM IYYAR
July 28, 2005
Jiwanram Ishwarchand Partnership Firm Vs. Union of India
February 25, 2005
John Fredrick Alexander Vs. State of Tamil Nadu
June 28, 2005
JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT Vs. AMBASAMUDRAM TALUK
December 3, 2005
JOINT COMMISSIONER OF CUSTOMS Vs. T E RADHA
October 28, 2005
JOLEN INC Vs. JOLEN INTERNATIONAL LIMITED
April 18, 2005
JOSELIN ISABEL Vs. LALITHA SAROJINI
August 20, 2005
JOTHI ALIAS JOTHI RATCHAGADAS Vs. STATE
August 2, 2005
JT SUB REGISTRAR I D R O Vs. PRASANTH CHANDRAN
July 11, 2005
JUSTICE Y VENKATACHALAM Vs. UNION OF INDIA
March 15, 2005
K A CHANDRASEKAR Vs. AUTHORISED OFFICER STATE BANK OF INDIA
August 1, 2005
K A G Travels Vs. Regional Transport Authority
June 15, 2005
K A M A K NATARAJA NADAR Vs. R KANNAN
June 30, 2005
K APPADURAI Vs. SUPERINTENDING ENGINEER
August 9, 2005
K AYASREE Vs. STATE TAMILNADU
February 7, 2005
K C MOHAN Vs. C GANAPATHI
August 20, 2005
K C PERUMAL REDDIAR Vs. N SHANMUGHA MUDALIAR
July 20, 2005
K CHANDRASEKARA RAO Vs. G MASILAMANI
April 26, 2005
K DURAIRAJ Vs. STATE OF TAMIL NADU
February 3, 2005
K Elango Vs. Union of India
April 16, 2005
K G Chinnaiya Naidu Vs. Secretary Housing and Urban Development Dept
April 16, 2005
K GOPAL Vs. STATE OF TAMIL NADU
July 5, 2005
K JAYASREE Vs. STATE
February 7, 2005
K K SUBRAMANIAM Vs. P S SURESH BABU
August 23, 2005
K KALIAMOORTHY Vs. DISTRICT COLLECTOR
August 30, 2005
K Kaliya Perumal Vs. Secretary to Government
June 23, 2005
K KRISHNAMOORTHY Vs. SUB REGISTRAR SANKARI
July 14, 2005
K KRISHNASAMY Vs. SUPERINTENDENT OF POLICE VIRUDHUNAGAR DISTRICT VIRUDHUNAGAR
December 22, 2005
K Krishnaveni Vs. Secretary Government of Tamil Nadu Public Law and Order Department of Revenue
November 9, 2005
K KUPPUSAMY Vs. VEMBULI AMMAN TEMPLE
August 3, 2005
K M MOHAN Vs. DIST COLLECTOR VELLORE DIST
July 29, 2005
K M RAJKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION
August 24, 2005
K M VIJAYAN Vs. STATE OF TAMIL NADU
August 25, 2005
K Mani Vs. Revenue Divisional Officer
February 23, 2005
K Manoharan Vs. M Gunasekaran
December 21, 2005
K MUTHIAYAN Vs. D RANGANATHAN
June 18, 2005
K Narayana Perumal Vs. State of Tamil Nadu
January 20, 2005
K NARAYANAN Vs. INDIAN AIRLINES LIMITED SOUTHERN REGION
September 5, 2005
K Nedunchezhian Vs. Deputy Commissioner of Income Tax
January 27, 2005
K Nedunchezhian Vs. Deputy Commissioner of Income tax
March 3, 2005
K Nithiyanantham Vs. State of Tamil Nadu
December 20, 2005
K P Velayudham Vs. State of Tamil Nadu
February 10, 2005
K PACKIRISAMY Vs. DEPUTY COMMERCIAL TAX OFFICER ENFORCEMENT I
December 21, 2005
K Padmavathi Vs. Corporation of Coimbatore
June 21, 2005
K Pandi Vs. Secretary to Government of Tamil Nadu
April 12, 2005
K PERUMAL Vs. D M KANDASAMY
August 11, 2005
K R KOTHANDARAMAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR URBAN LAND CEILING AND URBAN LAND TAX
September 2, 2005
K R Prabhakaran Vs. Commissioner of Police
March 8, 2005
K R RAMASWAMY ALIAS TRAFFIC RAMASWAMY Vs. STATE
September 23, 2005
K R SENGOTTUVELU Vs. KURUPPA NAICKER
September 6, 2005
K R SETHURAMAN Vs. BHARATHIAR UNIVERSITY, REPRESENTED BY ITS REGISTRAR
January 7, 2005
K R SETHURAMAN Vs. BHARATHIYAR UNIVERSITY
April 29, 2005
K Rahima Vs. State of Tamilnadu
March 28, 2005
K RAJANGAM Vs. SUPERINTENDENT OF POLICE
August 16, 2005
K RAMACHANDRAN Vs. REGISTRAR GANDHIGRAM RURAL INSTITUTE DEEMED UNIVERSITY DINDIGUL
July 14, 2005
K Ramasamy Vs. M Swaminathan
March 31, 2005
K RAMASUBRAMANIAN Vs. JOINT DIRECTOR OF ELEMENTARY EDUCATION
January 29, 2005
K Ramaswamy Vs. Tamil Nadu Water Supply and Drainage Board
January 28, 2005
K Rangasamy Vs. Tamil Nadu Housing Board
February 18, 2005
K Rangasamy Gounder Vs. Muthusamy Gounder
June 22, 2005
K S D SUJATHA Vs. DISTRICT REGISTRAR
May 4, 2005
K S VARADARAJAN Vs. DEPUTY COMMISSIONER OF LABOUR APPEAL
January 31, 2005
K S VENKAT RAJA Vs. A B CHITRA
September 22, 2005
K SAHADEVA REDDY Vs. STATE
August 1, 2005
K SANTHIL KUMAR Vs. STATE OF TAMIL NADU
October 4, 2005
K SARASWATHI Vs. STATE OF TAMIL NADU
August 1, 2005
K Selva Rajan Vs. Managing Director
March 7, 2005
K SEVANTHINATHA PANDARASANNATHI Vs. GOVERNMENT OF TAMILNADU
September 12, 2005
K SHANKAR Vs. ORIENTAL INSURANCE CO LTD
September 13, 2005
K SUBRAMANIAM Vs. S BALASHANMUGAM
February 22, 2005
K Subramanian Vs. Joint Director
February 22, 2005
K THANGAMANI Vs. STATE OF TAMIL NADU
August 22, 2005
K THANGAVEL Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE
November 30, 2005
K THIRUPATHI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
September 9, 2005
K THIRUPATHI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
September 19, 2005
K Venkatesan Vs. State Bank of India
April 28, 2005
K VIJAYAVEL TUTICORIN Vs. TAMIL NADU MERCANTILE BANK LIMTED THROUGH ITS POWER OF ATTORNEY AGENT AND BRANCH MANAGER SOUTH BRANCH TUTICORIN
March 17, 2005
K. ACHUTHAN CHETTY Vs. K.K. NARAYANAN (DIED) AND OTHERS
July 25, 2005
K.S. SURESH Vs. DEPUTY COMMISSIONER OF INCOME-TAX
March 31, 2005
K.V. EASWARAN AND ANOTHER Vs. T.S.T. ANAND
January 6, 2005
KALA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
July 19, 2005
KALAIMANI Vs. STATE OF TAMIL NADU
September 6, 2005
KALEESWARAN Vs. STATE
December 23, 2005
KALIAMMAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
August 9, 2005
KALIMUTHU PILLAI Vs. SAKUNTHALA AMMAL
September 17, 2005
KALIYAPERUMAL Vs. STATE
September 22, 2005
Kalyani Vs. Secretary to Government
June 28, 2005
KAMALAKANNAN Vs. DISTRICT COLLECTOR
August 22, 2005
KAMALAM Vs. PALPANNAICHERRY MARIYAMMAN TEMPLE
September 17, 2005
Kamalambal Vs. Arulmigu Renuka Devi Amman Temple
February 22, 2005
KAMATCHI Vs. CHAIRMAN
September 22, 2005
Kanagaraj Vs. Rajan
June 18, 2005
KANCHEEPURAM SILK WEAVERS Vs. N S PANNERSELVAM
August 24, 2005
Kandamatha Chetty Vs. State
July 6, 2005
Kandasamy Vs. M Palanisamy
June 16, 2005
KANDASAMY Vs. SAVITHRI
April 16, 2005
KANDASAMY Vs. KOLANDASAMY
November 22, 2005
Kandasamy Gounder Vs. Appavaoo
June 15, 2005
KANDAVEL Vs. CHIDAMBARA PADAYACHI DIED
April 29, 2005
Kannaiyan Vs. Mayavan
January 25, 2005
Kannan Vs. State of Tamil Nadu rep
April 4, 2005
KANNAN Vs. STATE
August 1, 2005
Kannatti Gounder Vs. Anai Gounder
January 20, 2005
KANTHASWAMY Vs. STATE
July 19, 2005
Karnataka Soaps and Detergents LTD Vs. District Forest Officer
February 7, 2005
Karthik ALIAS Karthikeyan Vs. Commissioner of Police
June 20, 2005
KARTHIK ALIAS KARTHIKEYAN Vs. STATE
September 1, 2005
KARUNAKARAN Vs. STATE
August 18, 2005
Karur Town Mudithiruthuvor Munnetra Sangam Vs. State of Tamil Nadu
April 7, 2005
Karuthiruman Vs. Gopalakrishnan
February 15, 2005
KASI Vs. COMMISSIONER OF POLICE
September 2, 2005
Kasiappa Gounder Vs. Karuppan Karuppan
June 16, 2005
KASINATHAN Vs. STATE
September 19, 2005
Kasipalayam Town Panchayat Vs. Arumugam
March 19, 2005
Kausalya Vs. District Collector
May 5, 2005
KAVERI Vs. STATE OF TAMILNADU
August 8, 2005
Kennedy Teacher Training Institute Vs. Government of Tamilnadu
December 2, 2005
KESAVARAM ALIAS SAMI Vs. INSPECTOR OF POLICE
July 21, 2005
KHADER Vs. SECRETARY TO GOVERNMENT
August 10, 2005
KHAJA HUSSAIN Vs. INSPECTOR OF POLICE
August 12, 2005
KHAJA HUSSAIN Vs. INSPECTOR OF POLICE COIMBATORE
August 2, 2005
Khyrunnissa Vs. Rose Nissa
March 31, 2005
KIRAN P SHAH Vs. URMILA C SHAH
August 1, 2005
Kirloskar Pneumatic Co LTD Vs. Commercial Tax Officer
April 29, 2005
Kitnammal Vs. Nallaselvan
March 19, 2005
KITTUSAMY Vs. STATE REP. BY INSPECTOR OF POLICE
July 21, 2005
KLN SOWRASHTRA COLLEGE OF ENGINEERING COUNCIL Vs. GOVERNMENT OF TAMILNADU
July 28, 2005
KNS Saw Mill Vs. Authorised Officer
February 22, 2005
KONE ELEVATORS IND LTD Vs. ASSISTANT COMMISSIONER OF LABOUR II CONTROLLING AUTHORITY
February 4, 2005
Kothandapani Naidu Vs. Abdul Wahab Sahib
January 24, 2005
KOTHANDARAMAN Vs. GOPALAKRISHNAN ALIAS RAVI
August 4, 2005
KOZHI ALIAS KASI MURUGAN Vs. STATE
June 21, 2005
KOZHUKKATTAI CHINNASAMY Vs. STATE
August 24, 2005
Krishna Reddiar Vs. Raghava Gounder
February 1, 2005
KRISHNA SINGH Vs. STATE OF TAMIL NADU
August 8, 2005
Krishnagiri Pochampalli Vatta Engineering AND General Workers Sangam Vs. State of Tamil Nadu
February 9, 2005
Krishnamachari Vs. Secretary Department of Home Affairs Fort St George
June 15, 2005
KRISHNAMOORTHY N Vs. ABHIJIT DATTA
February 22, 2005
KRISHNARU Vs. INCORPORATED AND UNINCORPORATED
July 25, 2005
KRISHNAVENI Vs. JEYARAMAN
February 2, 2005
KU PALCHAMY Vs. COMMISSIONER
August 25, 2005
KULLAYAM PASTORATE REP BY ITS SECRETARY J YOVEL Vs. R BHARANIDHARAN, ADVOCATE, ELECTION OFFICER
August 17, 2005
KUMAR ALIAS SETTU Vs. STATE OF TAMIL NADU
November 15, 2005
KUMAR B Vs. MGMT OF NATIONAL INSTITUTE OF PORT MANAGEMENT
September 30, 2005
Kuppusamy Naicker Vs. Chandra
January 31, 2005
KURSHID BEGUM Vs. AMNI JAN
July 26, 2005
KUTTI RAJA ALIAS RAJA Vs. GOVERNMENT OF TAMILNADU
April 29, 2005
L Boomiraja Vs. District Collector Dindigul District at Dindigul
April 28, 2005
L I C HOUSING FINANCE LTD Vs. MINISTRY OF FINANCE AND COMPANY AFFAIRS
November 15, 2005
L Krishnan Vs. State of Tamil Nadu
June 27, 2005
L P NARAYANAN CHETTIYAR HEREDITARY TRUSTEE OF ARULMIGHU SUYAMPRAKASA ESWARAR TEMPLE Vs. COMMISSIONER
September 14, 2005
L Rajan Vs. Suganthi Rajan
July 5, 2005
L SAVARIRAJ Vs. COMMISSIONER
July 19, 2005
LAKSHMANAKUMAR V L Vs. DISTRICT MANAGER TASMAC LIMITED
November 25, 2005
LAKSHMANASAMY Vs. R JAYALAKSHMI
September 2, 2005
Lakshmi Narayanan Vs. P Vasanthi
July 1, 2005
LAKSHMI THEATRE Vs. NARAYANASAMY THEATRE
August 25, 2005
LAKSHMIAMMAL Vs. PRESIDENT KEEZHARAJAKULARAMAN PANCHAYAT
April 28, 2005
LALIT SURAJMAL KANODIA Vs. OFFICE TIGER DATABASE SYSTEMS INDIA PVT LTD
September 29, 2005
LALITHA Vs. SELVARAJ
January 10, 2005
LARABSHA DHARGA PANRUTI Vs. TAMIL NADU WAKF BOARD
July 22, 2005
LATHA Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT
July 26, 2005
LATHA SRIRAM Vs. CONTROLLER GENERAL OF DEFENCE ACCOUNTS
July 18, 2005
LEASE AND COMPANY Vs. M S A MOHAMMED FAROOK
September 2, 2005
LINGIAH Vs. SATHURAPPAKONAR
August 23, 2005
Loganathan Vs. Kaliappa Gounder
June 15, 2005
Loordhu Ammal Educational Trust Vs. University of Madras rep
April 29, 2005
Louie III Films Vs. Regional Officer
January 18, 2005
M A J MOULANA Vs. STATE
October 24, 2005
M ABU TAHIR Vs. M RAHAMATHULLA
July 18, 2005
M Adaikann Vs. Registrar of Co operative Societies
December 6, 2005
M Adhimoolam Vs. R Janakibai
January 25, 2005
M Anbazhagan Vs. Mahboob Basha
April 16, 2005
M ASHIQ NIHMATHULLAH Vs. GOVERNMENT OF TAMIL NADU
September 8, 2005
M B KRISHNAMURTHY Vs. M R PICHAI DIED
September 13, 2005
M Balachandran Vs. P Manthiri
July 1, 2005
M Balasubramaniam Vs. Controller of Examinations
January 4, 2005
M BHAGVATHY Vs. THIRUVALLUVAR TRANSPORT CORPORATION LTD
March 2, 2005
M Chinnasamy Vs. Tenancy Record Officer cum Tahsildar
January 7, 2005
M D TAMIL NADU STATE TRANSPORT CORPORATION Vs. P ELLAPPAN
February 7, 2005
M DEVENDRAN Vs. DIRECTOR TAMIL NADU FIRE AND RESCUE SERVICES
November 8, 2005
M DHANALAKSHMI Vs. GOVT OF TAMILNADU
August 16, 2005
M Duraisamy Vs. State of Tamil Nadu
December 23, 2005
M E A Mohamed Ali Vs. District Revenue Officer
March 16, 2005
M ELUTHARINATHAN Vs. DIRECTOR GENERAL OF POLICE
June 15, 2005
M G R Educational and Research Institute Vs. Collector of Thiruvallur District
December 13, 2005
M GANAPATHY Vs. DEPUTY MILK COMMISSIONER
August 19, 2005
M Ganesan Vs. State of Tamil Nadu
November 11, 2005
M Ganesan Vs. State of Tamil Nadu
January 28, 2005
M George Vs. M Albert
March 4, 2005
M Gopal Vs. Government of Tamil Nadu
January 27, 2005
M I IBRAHIM KUTTY Vs. INDIAN OVERSEAS BANK MARUTHANVODE BRANCH EDAICODE POST
May 3, 2005
M I IBRAHIM KUTTY Vs. INDIAN OVERSEAS BANK
June 3, 2005
M INBAMANI Vs. KARUPPAYI AMMAL
March 21, 2005
M K SANTHANAM Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, FINANCE DEPARTMENT; PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND PRINCIPAL ACCOUNTANT GENERAL, (A AND E)
April 1, 2005
M Kalaiarasi Vs. Registrar General
June 30, 2005
M KALIAMMAL Vs. SPECIAL DEPUTY COLLECTOR STAMPS SALEM NAMAKKAL DHARMAPURI AND KRISHNAGIRI AT SALEM
June 28, 2005
M KATTUVA ROWTHER Vs. STATE
March 19, 2005
M KUMAR Vs. STATE
June 17, 2005
M Latha Vs. District Collector
February 18, 2005
M MALLIKA Vs. M RAJU AND ANOTHER
February 11, 2005
M Manimekalai Vs. State of Tamil Nadu
December 23, 2005
M Mathiazhagan Vs. Union of India
April 1, 2005
M MOUTTOUCANNOU Vs. UNION OF INDIA
July 19, 2005
M N Sambhavi Vs. A Rajagopal
August 19, 2005
M N VITTO BAI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
July 21, 2005
M Nagappan Vs. Director of Education Government of Pondicherry
April 16, 2005
M NALLUCHAMY Vs. STATE OF TAMIL NADU
July 28, 2005
M NATARAJAN Vs. STATE
October 3, 2005
M Padmavathi Vs. C Senthilvelan
March 9, 2005
M PALANIAMMAL Vs. SECRETARY TO GOVERNMENT
April 27, 2005
M PANI Vs. STATE TRANSPORT CORPORATION MADURAI DIVISION I LTD
August 1, 2005
M PARASAKTHIVEL Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT
October 1, 2005
M Parasuraman Vs. Union of India
February 25, 2005
M PARTHASARATHY Vs. C KALAIVANI
August 3, 2005
M PERUMAL Vs. SONAIYA SERVAI
September 20, 2005
M R Natarajan Vs. State
April 8, 2005
M R Shajathi Begum Vs. State of Tamilnadu
April 11, 2005
M RAMACHANDRAN Vs. P KRISHNAN
August 10, 2005
M Ramaswamy Vs. Secretary to Government
June 18, 2005
M Ramaswamy Vs. Raghu Bale Rao
June 24, 2005
M Ravi Vs. Elumalai Chettiar
July 11, 2005
M Ravichandran Vs. Managing Director
February 23, 2005
M S Luthufullah Vs. S Balu
December 8, 2005
M S SIVAKUMAR Vs. STATE OF TAMIL NADU
February 2, 2005
M SARAVANAKUMAR Vs. SECRETARY TO GOVT EDUCATION DEPARTMENT
July 15, 2005
M SATHYANATHAN Vs. DISTRICT COLLECTOR
November 22, 2005
M Seethalakshmi Vs. Suresh Bafna
January 18, 2005
M SEKARAN Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT
December 8, 2005
M SINNAMANI Vs. G RAJASHANKAR
February 21, 2005
M SUDALAIVADIVAMMAL Vs. COMMISSIONER OF POLICE
September 26, 2005
M Suyambukani Vs. Thayammal
February 21, 2005
M Theophilus Rajendra Kumar Vs. Director of Matriculation Schools
April 28, 2005
M V GOPALSAMY Vs. DISTRICT COLLECTOR
August 2, 2005
M VALLAVARAJ Vs. DEPUTY INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE UNIT
March 8, 2005
M Vasudevan Vs. Chief Executive Officer
February 25, 2005
M Venkatachalapathy Vs. United India Insurance Company Ltd
February 28, 2005
M WILSON Vs. S RAMACHANDRAN, ADMINISTRATOR, NANGUNERI RADHAPURAM TALUKS AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LIMITED
July 22, 2005
M. PALANISAMY Vs. INSPECTOR OF POLICE, DISTRICT CRIME BRANCH
April 8, 2005
M/S. RAMCO SUPER LEATHERS LTD. Vs. THE DEPUTY DIRECTOR. EMPLOYEES STATE INSURANCE CORPORATION, CHENNAI
April 15, 2005
Maadhaiyan Vs. State
June 27, 2005
MADAMMAL Vs. STATE
June 15, 2005
Madar Kalvi Christava Sangam Vs. Government of Tamil Nadu
July 1, 2005
MADASAMY Vs. SOLLAMUTHU
September 16, 2005
MADAVAN Vs. STATE
September 5, 2005
Madras Fertilizers Limited Vs. Customs
March 1, 2005
Madras Metropolitan Development Vs. P Muthukrishnan
February 8, 2005
MADURAI MAANAGAR OLD MOTOR SPARE PARTS DEALERS ASSOCIATION Vs. MADURAI CITY MUNICIPAL CORPORATION
February 2, 2005
MAGNA ELECTRO CASTING LTD Vs. STATE OF TAMIL NADU
August 23, 2005
MAHADEVI SHOLINGANALLUR Vs. AMUDHA
November 18, 2005
MAHAJANA EDUCATIONAL BOARD Vs. STATE OF TAMIL NADU
January 4, 2005
MAHALAKSHMI AMMAL Vs. KANDASWAMY
April 29, 2005
MAHALAKSHMI ENTERPRISES Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL CHENNAI
March 3, 2005
MAHALAKSHMI INN PRIVATE LIMITED Vs. K CHANDRASEKARAN POWER PUBLICITIES CHENNAI
August 4, 2005
MAHALINGAM Vs. COMMISSIONER OF POLICE
August 8, 2005
Mahavir Plantations Pvt LTD Vs. ICICI Bank Limited
April 12, 2005
MAKKAL NALA SANGAM PARAMAKUDI Vs. DISTRICT COLLECTOR
September 27, 2005
MALLIKA AGENCIES Vs. GEETHA KRISHNA SPINNING P LTD
October 4, 2005
Management Vs. Presiding Officer
February 4, 2005
Management Vs. Presiding Officer
February 16, 2005
Management Committee of Wellington Gymkhana Club Vs. George Jayaprakash
April 7, 2005
MANAGEMENT DHARMAPURI DISTRICT CO OP SPINNING MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT
January 31, 2005
Management of Aurofood Private Limited Vs. S Rajulu
April 18, 2005
Management of Dheeran Chinnamalai Transport Corporation LTD Vs. Presiding Officer
February 28, 2005
MANAGEMENT OF HINDUSTAN TELEPRINTERS EMPLOYEES CO OP THRIFT AND CREDIT SOCIETY LTD Vs. PRESIDING OFFICER
March 11, 2005
Management of M R F Limited Vs. V Paramasivam
January 24, 2005
MANAGEMENT OF M/S UNITED INDIA SHOE CORPORATION PVT LTD Vs. PRESIDING OFFICER
February 28, 2005
MANAGEMENT OF NATIONAL INSTITUTE OF PORT MANAGEMENT Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
April 11, 2005
Management of Nilgiri Vs. Vanaja
February 9, 2005
Management of Poogavanam Silk Factory Vs. Labour Court
March 28, 2005
Management of Rani Mangammal Transport Vs. Presiding Officer
February 17, 2005
Management of Reckitt AND Benckiser India LTD Vs. United Labour Federation
March 1, 2005
Management of Sivananda Steels LTD Vs. Sivananda Steels Employees Union
March 21, 2005
Management of Sri Bharathi Motor Service Vs. A R Annamalai
March 2, 2005
Management of Sri Ganapathy Mills Company LTD Vs. Presiding Officer
April 11, 2005
MANAGEMENT OF T I DIAMOND CHAIN LTD Vs. P L RAMANATHAN
March 14, 2005
Management of Tamil Nadu Civil Supplies Corporation LTD Vs. M Ramachandran
January 3, 2005
Management of The Coimbatore District Consumers Co op Wholesale Stores LTD Vs. Appellate Authority
February 3, 2005
MANAGEMENT OF THIRUVALLUVAR TRANSPORT CORPORATION Vs. S ANTHONYSAMY
February 15, 2005
MANAGEMENT OF WAVIN INDIA LTD Vs. PRESIDING OFFICER
April 6, 2005
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION MADURAI LIMITED Vs. PRESIDING OFFICER
July 18, 2005
Manager Vs. Plantation Labour Association AITUC
February 3, 2005
MANAGER MANDVI CO OPERATIVE BANK LTD Vs. VISWA BANDHU
September 23, 2005
MANAGER PANDA OIL AND NATURAL GAS CORPORATION Vs. G RADHAKRISHANAN
April 29, 2005
MANAGING DIRCTOR Vs. GOVINDARAJ
April 28, 2005
Managing Director Vs. Minor Govindaraj
April 28, 2005
Managing Director Vs. Sivakumar
April 18, 2005
Managing Director Cholan Roadways Corporation LTD Vs. C Peter Raphel
March 24, 2005
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. JANAKI
October 18, 2005
MANAGING DIRECTOR TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. K S SINGARAVELU
September 16, 2005
Managing Director Tamil Nadu State Transport Corporation Division I Vs. Ayyammal
April 20, 2005
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. R SHANTHI
April 15, 2005
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. MUNIAMMAL
October 18, 2005
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. MARY
August 5, 2005
MANAKADU ELAINGER NALA SPORTS NARPANI MANDRAM Vs. STATE OF TAMIL NADU
January 6, 2005
MANI ENTERPRISES Vs. AIRPORTS AUTHORITY OF INDIA
August 1, 2005
MANICKAM A Vs. RAJU
June 28, 2005
MANNARIAH AND SONS (P) LTD. Vs. M.M. SANKARANARAYANAN, S/O. M.R. MANNARIAH
July 29, 2005
MANNARIAH AND SONS P LTD Vs. M M SANKARANARAYANAN
July 29, 2005
MANNU ALIAS BOOPATHY Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT CHENNAI
January 24, 2005
Manonmaniammal Vs. Duraikannu
June 28, 2005
MANORANJITHAM MANAMYIL MANDRAM Vs. STATE OF TAMILNADU
January 4, 2005
MANORANJITHAM MANAMYIL MANDRAM Vs. STATE OF TAMIL NADU
January 1, 2005
MANUELMONY MATRICULATION SCHOOL Vs. PRINCIPAL LABOUR COURT HIGH COURT CAMPUS CHENNAI
December 5, 2005
MARI Vs. STATE
August 31, 2005
MARIAM BEEVI Vs. STATE OF TAMILNADU
July 14, 2005
MARIAPPAN Vs. STATE
February 8, 2005
Marimuthu Vs. State
June 29, 2005
MARIMUTHU Vs. ELANGO
November 30, 2005
Marine Container Services South Private Limited Vs. Deputy Commissioner of Customs
June 13, 2005
MARIYAMMAL Vs. SUPERINTENDENT OF POLICE
March 18, 2005
MARKANDEY KATJU Vs. Director General of Police
June 15, 2005
MARUTHATHAL Vs. AGNIMUTHU
August 19, 2005
MARY ALIAS MARIAMMAL Vs. VENKATACHALA PILLAI
March 4, 2005
MATCHAKALAI Vs. VICTORIA EDWARD HALL
March 21, 2005
Max Worth Homes LTD Vs. V Raman
March 23, 2005
Maya Appliances LTD Vs. A Sulochana Reddy
July 4, 2005
MAYILU AMMAL Vs. RENGANATHAN
April 29, 2005
Mazdoor Welfare Trust Vs. Southern Railway Mazdoor Union
April 5, 2005
MEDICAL OFFICER Vs. IBRAHIM SHA
March 22, 2005
MEENA R SAMPATH Vs. STATE
April 7, 2005
MEENAKSHI Vs. MURUGAN
August 8, 2005
MEMBER CONCERN DEPARTMENT OF POST Vs. ANNAPOORNI
July 28, 2005
Member Secretary Vs. R Radhakrishnan
February 4, 2005
MEMBERS THE APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT Vs. H PRAKASHCHAND CHORDIA
August 3, 2005
MERCY Vs. PONNUSAMY
September 23, 2005
METCO POLYMERS PVT LIMITED Vs. MADHU INFLATABLES PVT LIMITED
September 13, 2005
Metro Polymers Pvt LTD Vs. Madhu Inflatables pvt Ltd
April 6, 2005
METROPOLITAN TRANSPORT CORPORATION LTD Vs. K RAVICHANDRAN
April 7, 2005
Metropolitan Transport Corporation LTD Vs. R Tulasi
April 28, 2005
MINISTRY OF FINANCE DEPARTMENT OF COMPANY AFFAIRS NEW DELHI Vs. DSQ SOFTWARE LIMITED CHENNAI
April 27, 2005
MINOR ANANTHARAMAN Vs. SELLAM
June 17, 2005
MINOR ARUMUGAM ALIAS LOGESH Vs. STATE BANK OF INDIA
July 13, 2005
MINOR D RAM Vs. JAWAHARLAL INSTITUTE OF POST GRADUATE MEDICAL EDUCATION AND RESEARCH
September 27, 2005
Minor Deivanai Vs. Palanimuthu
June 28, 2005
MINOR SUBHA Vs. RAMU
October 6, 2005
MINOR SUBHA Vs. RAMU
October 16, 2005
MO Kandasamy Singh Vs. Union of India
February 17, 2005
MODERN RADIO SERVICE Vs. REGIONAL DIRECTOR ESI CORPORATION
June 29, 2005
MOHAMADEE ALIAS ASHOK KUMAR SHARMA Vs. STATE
April 8, 2005
MOHAMED KASIM ALIAS BAHURUDIN Vs. SECRETARY TO GOVERNMENT
August 22, 2005
Mohamed Niaz Ahamed Vs. State of Tamil Nadu
March 14, 2005
Mohamed Sathali Premnasir Vs. State of Tamilnadu
April 18, 2005
MOHAMMED ALI Vs. M DURAISWAMY
September 23, 2005
Mohammed Ansari ALIAS Ansari Vs. State
January 18, 2005
Mohammed Aslam Vs. C N A Gowdhaman
April 20, 2005
MOHAMMED GANI Vs. SUPERINTENDENT OF POLICE
July 14, 2005
Mohammed Haneefa Vs. State of Tamilnadu
April 18, 2005
Mohammed Hanifa Vs. Presiding Officer
January 20, 2005
MOHAMMED IBRAHIM Vs. MOHAMED SULTHAN
March 14, 2005
Mohammed Ilyas Sait Vs. Aneez Ahamed
March 19, 2005
MOHAMMED MOIDEEN Vs. STATE
September 19, 2005
MOHAMMED NAWAZ G Vs. STATE OF TAMILNADU
July 22, 2005
MOHAN Vs. STATE INSPECTOR OF POLICE
July 25, 2005
Mohan Vs. Secretary to the Government Prohibition AND Excise Department Secretariat
March 28, 2005
Mohan Brewaries and Distilleries Limited Vs. Deputy Commissioner of Income Tax
February 14, 2005
Mohan Rajes Vs. Assistant Engineer OANDM Tamil Nadu Electricity Board
February 4, 2005
MOHIDEEN Vs. COMMISSIONER OF POLICE
September 6, 2005
Mokamad Jinna Vs. General Manager Regional Services formerly Executive Director
April 25, 2005
MORDERN RADIO SERVICE Vs. REGIONAL DIRECTOR E S I CORPORATION
June 29, 2005
MOTHERLAND SERVICES Vs. MADRAS POST TRUST
August 2, 2005
MOTOROLA INDIA PVT. LTD. Vs. BPL MOBILE CELLULAR LTD.
February 5, 2005
MOTTAIYAN @ CHELLAPPAN Vs. KANDASAMY
July 22, 2005
Moulana Abdul Kalam Azad Vs. R Indumathi
April 20, 2005
MOULANA TRADERS Vs. OFFICIAL LIQUIDATOR OF HIGH COURT MADRAS AS THE OFFICIAL LIQUIDATOR IN SOUTH INDIA VISCOSE INDUSTRIES LTD
March 3, 2005
MSS WAKF BOARD COLLEGE Vs. HAJI M MOHAMED ALI
September 9, 2005
Mukesh Jain S o Prem Chand Vs. Balachandar
June 24, 2005
Mukram Sherif Vs. Moinudeen Sheriff
April 19, 2005
Mumtaj Begum Vs. Mukkan Chand Bodra
June 28, 2005
Mumtazz Vs. State of Tamil Nadu rep
April 4, 2005
Munisamy Reddy Vs. Chinna Appaiah
February 10, 2005
MUNUSAMY GOUNDER Vs. SADASIVAM
January 20, 2005
Munusamy Udayar Vs. S Lakshmi
July 1, 2005
MURALI Vs. WILKINSON SWORD INDIA LTD
August 23, 2005
Murugaiyan Vs. State
June 13, 2005
Murugan Vs. Collector
January 25, 2005
MURUGAN Vs. NOORJAN
August 25, 2005
MURUGAN ALIAS PANGALI MURUGAN Vs. COMMISSIONER OF POLICE
September 27, 2005
Murugan Auto Service Vs. District Collector
February 9, 2005
MURUGAN S/O CHELLAM MUPPER Vs. STATE
February 7, 2005
MURUGAN V Vs. M D A H S G 57 V C C HOUSING LTD
January 29, 2005
MURUGESAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
July 19, 2005
MURUGESAN AND OTHERS Vs. THE STATE BY INSPECTOR OF POLICE, BUNGLOWPUDUR POLICE STATION ERODE, DISTRICT
November 21, 2005
MURUGESAN MUTHIRIAR Vs. SARASWATHI AMMAL
August 24, 2005
MURUGIAH GOUNDER Vs. SUBRAMANIYAN
September 17, 2005
MUSIC ACADEMY Vs. INSPECTOR GENERAL OF REGISTRATION
September 23, 2005
MUSTHAK SHAW SAHIB SURGRU ALIAS M S SHAW Vs. SECRETARY TO GOVERNMENT BACKWARD CLASSES
July 20, 2005
MUTHAIYAN @ KUTTARI, AND OTHERS Vs. THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, KARUR DISTRICT, KARUR AND ANOTHER
January 4, 2005
Muthamzil Youth Welfare Sangam Vs. Superintendent of Police Namakkal District
February 24, 2005
Muthulakshmi Vs. Secretary to Government
February 3, 2005
Muthulakshmi Vs. Muthulakshmi
June 23, 2005
MUTHULAKSHMI Vs. UNION OF INDIA
June 23, 2005
MUTHULAKSHMI Vs. STATE REP BY INSPECTOR OF POLICE AND REGIONAL MEDICAL OFFICER, GOVERNMENT GENERAL HOSPITAL
January 18, 2005
Muthulakshmi and eleven Vs. State of Tamil Nadu
March 28, 2005
MUTHUSAMY Vs. THANGARAJ
June 30, 2005
Muthuswamy Vs. Siddhan
February 11, 2005
MYLA BELLI Vs. B RAJAGOPAL
April 21, 2005
N A Thangavelu Vs. State Transport Appellate Tribunal
October 5, 2005
N A THANGAVELU Vs. STATE TRANSPORT APPELLATE TRIBUNAL
January 5, 2005
N CHANDRAMOHAN Vs. K RAM MOHAN
February 16, 2005
N D Ramanujam Vs. State of Tamil Nadu
December 23, 2005
N G KARUNAKARAN Vs. CHAIRMAN NATIONAL HIGHWAY AUTHORITY OF INDIA
March 21, 2005
N GUNASEKARAN Vs. SNL JAYABALAN
September 23, 2005
N HARI KRISHNAN Vs. TAMILNADU STATE TRANSPORT CORPORATION MADURAI LTD
April 27, 2005
N K Goplan Vs. Thimmathal
February 18, 2005
N K JINNAH Vs. K P KRISHNAN
December 5, 2005
N K YAHAYAGANI CO Vs. REGIONAL DIRECTOR ESI CORPORATION
June 29, 2005
N KAILASAM Vs. BAR COUNCIL OF INDIA
February 8, 2005
N Kamaiyaswamy Vs. Central Administrative Tribunal Chennai Bench
July 27, 2005
N KANDASAMY Vs. AUTHORISED OFFICER STATE BANK OF INDIA
August 1, 2005
N Kannaki Vs. Chief Engineer Buildings
June 23, 2005
N KRISHNAN NAIR Vs. DEVARAJ
August 16, 2005
N L Lakshmi Vs. C P Seshadri
December 12, 2005
N M S Rice Mill Vs. Government Of Tamil Nadu
June 13, 2005
N MOORTHY Vs. M SIVAPRAKASAM
August 5, 2005
N MUTHUKRISHNAN Vs. STATE OF TAMIL NADU
September 28, 2005
N MUTHURAMAN Vs. STATE OF TAMIL NADU
April 1, 2005
N NEELA Vs. JOINT DIRECTOR HIGHER SECONDARY SCHOOL EDUCATION
September 17, 2005
N PADMANATHAN Vs. DISTRICT REVENUE OFFICER
August 24, 2005
N PALANISAMY Vs. ASSISTANT ENGINEER O AND M TAMIL NADU ELECTRICITY BOARD
August 17, 2005
N Palanisamy Vs. Government of Tamil Nadu
April 20, 2005
N Poongodi Vs. Tata Finance Limited
April 18, 2005
N PRIYADARSHINI Vs. SECRETARY TO GOVERNMENT EDUCATION DEPT CHENNAI
June 27, 2005
N R ANBUMANI Vs. UNION OF INDIA
December 2, 2005
N Raja Vs. Union of India
February 21, 2005
N RAJAGOPALAN Vs. R DANUSHKODI ADITHAN
August 2, 2005
N RAMAKRISHNAN Vs. REGISTRAR TAMILNADU ADMINISTRATIVE TRIBUNAL
November 21, 2005
N S ARUMUGAM Vs. TRISHUL TRADERS DEALERS IN FERROUS AND NON FERROUS IRON SCRAP RUBBISH
December 19, 2005
N S RAJ Vs. S ROBERT
April 28, 2005
N S RAJAN R MEENAKSHI L RAMANATHAN G Vs. MANAGEMENT OF INDIAN BANK REP
September 13, 2005
N SATHEESH KUMAR Vs. C D SEKHAR
July 15, 2005
N SEETHA DEVI Vs. JANAKI RAMACHANDRAN EDUCATIONAL AND CHARITABLE TRUST
September 13, 2005
N SIVAMANI Vs. THILAGAVATHY
August 2, 2005
N Sivaraman Vs. Director of Employment and Training Chepauk
April 11, 2005
N SRINIVASAN Vs. COLLECTOR OF THIRUVALLUR; REVENUE DIVISIONAL OFFICER AND TAHSILDAR
May 10, 2005
N V S AGRO DERIVATIVES Vs. COMMERCIAL TAX OFFICER CIRCLE I NI
September 14, 2005
N Vasudevan Vs. Recovery Officer DRT II
April 8, 2005
N Veerasamy Vs. Union of India
April 27, 2005
N VENKATESAN Vs. V MUTHUSAMY
July 18, 2005
N VENKATRAMANI Vs. INDIAN BANK
July 4, 2005
N. SUNDARSEA IYER AND ORS. Vs. THE ADDITIONAL SUPERINTENDENT OF POLICE, SPECIAL INVESTIGATING TEAM, KANCHIPURAM AND DISTRICT, CR. NO. 914 OF 2004,
May 31, 2005
NABISHATH BEEVI Vs. GEORGE VINCENT
March 1, 2005
NADAR MAHAJANA SANGAM, MADURAI, THROUGH ITS GENERAL SECRETARY (FOR AND BEHALF OF SHAREHOLDERS OF TAMILNADU MERCANTILE BANK LTD.) Vs. RESERVE BANK OF INDIA, CENTRAL OFFICE DEPARTMENT OF BANKING OPERATION AND DEVELOPMENT CENTRE
January 28, 2005
Naganathan Vs. State
April 1, 2005
NAGARAJ Vs. STATE
September 9, 2005
NAGARAJ Vs. STATE
October 5, 2005
NAGARAJAN Vs. STATE
September 15, 2005
NAGARU PILLAI Vs. RAM AMMAL
March 22, 2005
Nagendramani Vs. Inspector of Police
May 5, 2005
NAGENDRAMANI Vs. INSPECTOR OF POLICE
January 5, 2005
NAGRAJ Vs. STATE OF TAMIL NADU
September 9, 2005
NAINA MOHAMMED JAMAATH PALLIVASAL AYYAPURAM NADU STREET Vs. TAMIL NADU WAKF BOARD
September 23, 2005
Nalkovai Vs. Soundaram
February 25, 2005
Nallarasan Vs. State
July 7, 2005
Nandha Educational Trust Vs. State Government of Tamil Nadu
February 21, 2005
NANGAYARAMMAL Vs. LALITHA SHENBAGAM
July 8, 2005
NARASAMMAL Vs. S V GURUNATHAN
April 15, 2005
NARASIMHA PILLAI Vs. SHANMUGAM
October 1, 2005
Narasimhan Vs. Ramachandran
March 21, 2005
NARASU SARATHY Vs. MANIMARAN
August 23, 2005
Narayanan Vs. Chandrasekaran
July 11, 2005
NARAYANAN CHETTIAR INDUSTRIES Vs. INCOME-TAX OFFICER
July 11, 2005
NATARAJA GOUNDER Vs. THE STATE OF TAMIL NADU
March 22, 2005
NATARAJAN Vs. BANDARI GOUNDER
July 25, 2005
Natarajan Vs. S Palaniandi
February 16, 2005
Natesan Vs. Balamurugan Finance Regd
June 30, 2005
Natesan Vs. Ganesan
May 5, 2005
NATHAMUNI THEATRE REP BY ITS LICENCEE AND ROYAL THEATRE REP BY ITS LICENCEE Vs. GOVERNMENT OF INDIA, MINISTRY OF INFORMATION AND BROADCASTOMG (FILM DIVISION), REP BY ITS SENIOR BRANCH MANAGER; GOVERNMENT OF TAMIL NADU, REP BY ITS DEPUTY SECRETARY, HOME (CINEMA-I) DEPARTMENT AND COMMISSIONER OF POLICE
May 3, 2005
NATHAN ALIAS CHRISTOPHER YOGANATHAN Vs. STATE OF TAMIL NADU
July 5, 2005
NATIONAL DEFENCE WORKERS UNION TRICHY Vs. DEPUTY COMMISSIONER
August 31, 2005
National Ex servicemen Coordination Committee Vs. S P Nagarajan
February 25, 2005
NATIONAL FEDERATION OF TELECOM EMPLOYEES Vs. CHAIRMAN AND MANAGING DIRECTOR BSNL HEAD QUARTERS
August 3, 2005
National Insurance Co LTD Vs. S Vijayakumar
April 13, 2005
National Insurance Company Limited Vs. Subramani ALIAS Mani
April 18, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. M SANTHANAM
February 22, 2005
National Insurance Company LTD Vs. Kalidas
April 18, 2005
NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. PRESIDING OFFICER
March 28, 2005
National Union Of Seafarers Of India MDS INTUC Vs. Union Of India
June 13, 2005
Navaladian Small Farmers Lift Irrigation Society Vs. K Thangavel
February 24, 2005
Navodaya Mass Entertainments LTD Vs. M Vaidyanathan
March 29, 2005
Nazia Vs. State of Tamil Nadu
March 14, 2005
Nazia Banu Vs. State of Tamilnadu
November 9, 2005
NEELAMEGAM P M Vs. COMMISSIONER HINDU RELIGIONS AND CHARITABLE ENDOWMENT DEPARTMENT
August 1, 2005
Neelavathi Vs. Shanmugam
February 15, 2005
NEPC Agro Foods LTD Vs. Nandagopal
April 25, 2005
NERMATHI Vs. STATE
December 21, 2005
NESAMMAL Vs. KUTTYAPPI
April 27, 2005
New India Assurance Co LTD Vs. Sarasu
April 18, 2005
New India Assurance Co LTD Vs. Thilliammal
April 21, 2005
NEW INDIA ASSURANCE CO LTD Vs. K GANESAN
June 21, 2005
NEW INDIA ASSURANCE CO LTD Vs. PRABHURAM
November 28, 2005
New India Assurance Company LTD Vs. Chandra
June 15, 2005
NEW KARPAGAM CANTEEN Vs. REGIONAL DIRECTORE E S I CORPORATION CHENNAI
July 22, 2005
NEYVELI LIGNITE CORPORATION LTD Vs. GOVERNMENT OF TAMILNADU
September 19, 2005
Nirmala Rajasabapathy Vs. Food Inspector Coimbatore City Municipal Corporation
April 27, 2005
NITHYAKALYANI TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 10, 2005
Nivaram Pharma Pvt LTD Vs. customs Excise and Gold Control
March 2, 2005
NORTAN INTEC RUBBERS PVT LTD Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMILNADU LTD
August 11, 2005
Nuziveedu Seeds Limited Vs. Official Liquidator
July 11, 2005
O FERNANDES CO CONVENER COASTAL ACTION NETWORK NO 10 THOMAS NAGAR LITTLE MOUNT SAIDAPET CHENNAI Vs. UNION OF INDIA
June 30, 2005
O Krishnan Vs. Management of Dheeran Chinnamalai Transport Corporation Limited
June 13, 2005
O M A Thyagaraja Mudaliar died Vs. Tamilselvi
June 30, 2005
O N G C MADRAS PORT CONTRACT EMPLOYEES UNION Vs. MANAGEMENT OF OIL AND NATURAL GAS CORPORATION LTD
February 28, 2005
O RAJENDRAN Vs. V A H SAHUL HAMEED
August 18, 2005
OFFICIAL LIQUIDATOR HIGH COURT MADRAS AS THE LIQUIDATOR OF R P S BENEFIT FUND LIMITED Vs. K TAMILSELVI KANCHEEPURAM
August 30, 2005
OFFICINE LOVATA S P A Vs. AJAY KUMAR AGGARWAL
May 1, 2005
OFFICINE LOVATO S P A STRADD COMUNALE CASTLE CHENNAI Vs. AJAY KUMAR AGGARWAL TRADING AS S A ENGINEERS OLD GHAS MANDI AMBALA CITY HARYANA
April 1, 2005
OM SINDHOORI CAPITAL INVESTMENTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 28, 2005
ORIENTAL INSURANCE CO LTD Vs. M SELVI
June 29, 2005
ORIENTAL INSURANCE CO LTD Vs. SANTHI
April 15, 2005
Oriental Insurance Co LTD Vs. V Sathyanarayana Babu
January 17, 2005
P ASHOKA Vs. NEHRU EDWIN RAJ
August 11, 2005
P C NATARAJAN Vs. DISTRICT COLLECTOR RAMANATHAPURAM
February 18, 2005
P Chidambaram Vs. Suba Karuppiah
June 14, 2005
P Dharamchand Vs. Home Secretary
June 23, 2005
P DHARAMCHAND Vs. COMMISSIONER OF POLICE EGMORE CHENNAI
December 23, 2005
P DURAISAMY Vs. SECRETARY
August 17, 2005
P ERAJAN INSPECTOR OF POLICE DISTRICT CRIME BRANCH SALEM Vs. DEPUTY INSPECTOR GENERAL OF POLICE TIRUNELVELI RANGE TIRUNELVELI
March 1, 2005
P G NARAYANAN Vs. UNION OF INDIA
May 30, 2005
P G NARAYANAN Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
October 1, 2005
P GURUPATHAM DIED Vs. M P ALAGUTHAI
September 21, 2005
P Jayaraman Vs. Revenue Divisional Officer Thiruvallur Taluk and Another
May 3, 2005
P John Samuel Vs. State of Tamil Nadu
April 16, 2005
P K Arjunan Vs. N Lakshmi
February 24, 2005
P KALIAPPA GOUNDER Vs. M LOGANATHAN
August 8, 2005
P KANNAN Vs. PONDICHERRY UNIVERSITY
September 2, 2005
P KODALINGAM Vs. STATE OF TAMIL NADU
April 16, 2005
P LAKSHMANA PERUMAL Vs. STATE
May 3, 2005
P M NEELAMEGAM Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
August 1, 2005
P M S MOHIADEEN SAHIB Vs. STATE OF TAMIL NADU
November 16, 2005
P M VENKATACHALAPATHY Vs. SYED ANWAR
July 29, 2005
P MOORTHY Vs. REGISTRAR
August 8, 2005
P N DEENADAYALAN Vs. RAMAGIRI NARASIMHULU CHETTY
July 28, 2005
P N Peruvazhuthi Vs. Registrar
February 7, 2005
P NATARAJAN Vs. M KULANTHAIRAJU
April 12, 2005
P P KALAIVANI Vs. M ARUMUGAM
July 15, 2005
P Palanivel Vs. Sub Registrar Registration Department
April 25, 2005
P PANNEERSELVAN Vs. A BAYLIS
August 25, 2005
P PARAMESWARAN Vs. CHAIRMAN THE TAMIL NADU ELECTRICITY BOARD
September 12, 2005
P PERIYASWAMY Vs. REGISTRAR
September 14, 2005
P POONDIA GOUNDER Vs. RAMASAMY UDAYAR
August 3, 2005
P R KANNAIYAN DIED L R S Vs. RAMASAMY MANDIRI
July 28, 2005
P RAJAPRABAHARAN Vs. SECRETARY TO GOVT HIGHER EDUCATION DEPTT
March 21, 2005
P Rajaprabaharan Minor Vs. Secretary to Government of Higher Education Department
January 1, 2005
P Raju Vs. Registrar of Co operative Societies
February 21, 2005
P Rama Srinivasa Rao Vs. N Ragavan
July 5, 2005
P RAMALINGAM PADAYATCHI Vs. MUTHIAH PILLAI
September 15, 2005
P RAMASAMY Vs. GOVERNMENT OF TAMIL NADU
November 15, 2005
P Ramasamy Vs. Special Commissioner and Commissioner for Commercial Taxes
February 16, 2005
P S JOTHI SELVARAJ Vs. STATE OF TAMIL NADU
July 29, 2005
P SANTHANARAJAN Vs. STATE OF TAMIL NADU
November 23, 2005
P SANTHOSH Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
July 5, 2005
P SEKAR Vs. INSPECTOR OF POLICE
April 26, 2005
P SELVARAJ Vs. VAJANA
August 10, 2005
P Shanmugham Vs. Subramani
February 14, 2005
P Shanmugharaj Vs. Subramaniam
April 20, 2005
P SIVACHANDRAN Vs. M P PURUSHOTHAM
August 12, 2005
P Sivaraman Vs. Selection Committee
February 22, 2005
P Sood AND Co Vs. Peerchand Misrimalji Bhansali
April 25, 2005
P SURENDRAN Vs. DISTRICT REGISTRAR SOCIETIES REGISTRATION MADURAI SOUTH
July 20, 2005
P SURENDRAN Vs. DISTRICT REGISTRAR SOCIETIES REGISTRATION
October 19, 2005
P SUYAMBULINGADURAI Vs. STATE
July 27, 2005
P T Nagaraju Vs. Kelamangalam Agriculture Producers
April 27, 2005
P T PONRAJ Vs. DISTRICT COLLECTOR
September 15, 2005
P T UMMER KOYA Vs. TAMILNADU STATE CHESS ASSOCIATION
August 23, 2005
P T Ummer Koya Vs. Tamil Nadu Chess Association
May 5, 2005
P THANGAMARIMUTHU Vs. TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION I LIMITED THROUGH ITS MANAGING DIRECTOR MADURAI
December 3, 2005
P THANGAMARIMUTHU Vs. TAMIL NADU STATE TRANSPORT CORPORATION
December 13, 2005
P V DHARMARAJ Vs. UNION OF INDIA
November 28, 2005
P V Thambidurai Vs. K Paramasivan
November 14, 2005
P V THAMBIDURAI Vs. K PARAMASIVAN
November 1, 2005
P Valsala Vs. Director Personnel
January 7, 2005
P Veeraragavan Vs. State of Tamil Nadu
January 7, 2005
P Vijayakumar Vs. Tata Finance Ltd
March 17, 2005
P VIJAYARAJAN Vs. COIMBATORE
August 9, 2005
P Virabhagu Vs. Union of India
January 28, 2005
P. PERIYASAMY NADAR Vs. THE STATE OF TAMIL NADU, AND ANOTHER
February 7, 2005
PACHAIAMMAL Vs. DISTRICT COLLECTOR
August 23, 2005
PACKEER MOHIDEEN ALIAS MEERAKKANI Vs. ABDUL
July 8, 2005
PADMANABHAN Vs. KRISHNAMURTHY
July 6, 2005
Palani Vs. State
April 28, 2005
PALANI AND OTHERS Vs. STATE
April 15, 2005
PALANI MUNICIPAL COUNCIL, THROUGH ITS COMMISSIONER Vs. C BALASUBRAMANIAM
January 24, 2005
Palani Murugan Agencies Vs. District Collector
February 24, 2005
Palaniappa Gounder Vs. Nallusami
July 4, 2005
Palaniappan Vs. Govindaraj
March 10, 2005
PALANIAPPAN R M Vs. TRANSPORT COMMISIONER
November 7, 2005
Palanisamy Vs. State of Tamil Nadu
July 4, 2005
Palanisamy Vs. General Manager Tamil Nadu State Transport Corporation Limited
July 5, 2005
PALANISAMY Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
July 25, 2005
PALANISAMY Vs. P AYYANAR
August 1, 2005
Palanivel Chettiar Vs. Chetty Pillayar Koil alias Varasithi Vinayagar Koil
April 16, 2005
PALANIVELU Vs. KANNAPPA UDAYAR
March 11, 2005
PALANIYANDI Vs. PALANIAPPAN
August 17, 2005
Panchalai Ammal Vs. Vibhashanan
February 1, 2005
PANCHALINGAM @ CHINNATHAMBI Vs. STATE
August 1, 2005
PANCHALINGAM @ CHINNATHAMBI Vs. STATE
August 11, 2005
PANDIAN Vs. STATE
November 24, 2005
PANNEER SELVAM Vs. STATE
July 26, 2005
PAPANASAM KUDISAI TRUST Vs. THANGAM
June 30, 2005
Pappa Vs. K R Rangasamy
June 15, 2005
Pappayammal Vs. Palanisamy
April 29, 2005
PARAMAN ALIAS PARAMASAMI THEVAR Vs. STATE
January 25, 2005
PARAMESWARAN Vs. STATE OF TAMIL NADU
November 23, 2005
PARAMOUNT BUILDERS CHENNAI LTD Vs. KAMAL BABBAR
June 15, 2005
PARASRAMPURIA SYNTHETICS LTD. Vs. FIRST LEASING COMPANY OF INDIA LTD.
March 24, 2005
PARKSIDE EXPLOSIVES AND INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME-TAX
January 17, 2005
PARVATHI Vs. PUNJAB NATIONAL BANK
September 12, 2005
Parvathi Vs. Valliyammal
February 3, 2005
Pastor I Vinil Sathish Vs. State of Tamil Nadu
December 9, 2005
Pathamuthu Joharan Vs. Syed Ibrahim died
June 20, 2005
Paul Sudhindran Priyadarshini Apartments Vs. State of Tamiil Nadu
June 13, 2005
PAUVEL RAJ Vs. PALANIAMMAL
April 16, 2005
PAVANAR THAMILVAZHI KALVI ARAKKATTALAI Vs. HOME SECRETARY GOVERNMENT OF TAMIL NADU
July 28, 2005
PECHIMUTHU .. Vs. STATE BY INSPECTOR OF POLICE NIB CID UNIT VILLUPURAM
December 22, 2005
PECHIMUTHU Vs. MEENAKSHISUNDARAM
October 1, 2005
Pentafour Products Limited Vs. LIC Mutual Fund Limited
February 2, 2005
Pentafour Products Limited Vs. Union of India
February 28, 2005
People Health and Development Council Vs. State of Tamil Nadu
February 15, 2005
PERIAKUTTY ALIAS KUTTY ALIAS KALYANASUNDARAM Vs. INSPECTOR OF POLICE
November 9, 2005
PERIASAMY Vs. ALLIMUTHU
June 24, 2005
Perichiappa Gounder Vs. State of Tamil Nadu
December 23, 2005
PERIYA KAMANAN Vs. STATE
June 28, 2005
PERIYADURAI Vs. STATE
August 8, 2005
PERIYASAMY NADAR Vs. GANDHI NADAR
August 24, 2005
PERUMAL Vs. KALIYA PERUMAL
August 9, 2005
PERUMAL Vs. STATE
June 14, 2005
PIZZERIA FAST FOODS RESTAURANT MADRAS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES CHENNAI
February 15, 2005
PLANTERS ASSOCIATION OF TAMIL NADU Vs. PRESIDING OFFICER LABOUR COURT
July 22, 2005
Plydham Vs. Registrar
June 15, 2005
PNL DEPOSITORS Vs. UNION OF INDIA
July 12, 2005
PONDICHERRY BUS STAGE CARRIAGE OWNERS ASSOCIATION Vs. STATE OF TAMILNADU
November 25, 2005
PONDICHERRY CO OPERATIVE SUGAR MILLS LTD Vs. L MURUGANANTHAM
July 27, 2005
PONDICHERRY LINGUISTIC AND RELIGIOUS Vs. UNION OF INDIA
August 30, 2005
PONNAN Vs. STATE, REPRESENTED BY THE INSPECTOR OF POLICE, VIRALIMALAI POLICE STATION, PUDUKOTTAI DISTRICT
March 28, 2005
PONNAN Vs. GOVINDASAMY ALIAS SARKARAI
August 2, 2005
Ponnan Vs. State
March 1, 2005
PONNAN Vs. STATE
March 31, 2005
PONNAN ALIAS PALANIAPPAN Vs. CHINNA GOUNDER DIED
December 23, 2005
PONNUSAMY Vs. RAMASAMY
August 11, 2005
PONNUSAMY Vs. STATE OF TAMILNADU
June 30, 2005
PONNUSAMY S Vs. PRESIDING OFFICER LABOUR COURT
February 9, 2005
Poppys Spinning Mills P LTD Vs. C Visalakshi
February 7, 2005
POYYAMOZHI Vs. NARAYANASAMI PADAYACHI
September 17, 2005
PRADEEP ALIAS PRADEEPRAJ Vs. COMMISSIONER OF POLICE
June 27, 2005
PRAKASH Vs. STATE
September 22, 2005
PRANLAL MOHANLAL SHAH Vs. ASSISTANT COMMISSIONER OF CUSTOMS
August 2, 2005
Prasad Film Laboratories Vs. G V Films Limited
March 29, 2005
PRASAD NAIDU Vs. PADMINI JAYASUNDAR
November 15, 2005
PREMPLOYEES STATE INSURANCE CORPORATIONDENT, TENANTS FARMING CO-OPERATIVE SOCIETY THROUGH N GOPAL Vs. V T S SIVAPRAGASHA THEVAR @ DURAIRAJ KUMAR, HEREDITARY TRUSTEE DUIRAIRAJ KUMAR, NACHADAI THIVIRTHARULIA SWAMI DEVASTHANAM THROUGH T GANAPATHY
September 27, 2005
PREMPLOYEES STATE INSURANCE CORPORATIONDENT, UNJALUR THODAKKA VELANMAI KOOTURAVU VIVASAYA VANKI Vs. PRESIDING OFFICER, LABOUR COURT AND R ANANTHARAMAN
February 3, 2005
President Vs. Presiding Officer
February 3, 2005
President Vs. M Kothanda Reddy
February 1, 2005
President Vs. D Vedachalam
February 1, 2005
PRESIDENT INCOME TAX APPELLATE TRIBUNAL Vs. A KALYANASUNDARAM
September 29, 2005
PRESIDENT MALIKDHINAR ENGLISH MEDIUM SCHOOL Vs. A BABUDEEN
February 9, 2005
Prithvi Trust Private LTD Vs. State of Tamil Nadu
March 22, 2005
Pugazhendran Vs. B G Balu
January 28, 2005
PULLICAR MILLS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 26, 2005
PUNNIYAMORTHI Vs. STATE
November 29, 2005
PUSHPARAJ Vs. SOMALINGAM
October 24, 2005
PUTHIYA TAMILAGAM Vs. STATE OF TAMIL NADU
June 17, 2005
Pyarijan Vs. Puttappa
June 14, 2005
R Arumugha Moopar Vs. Govinda Moopar
February 7, 2005
R AYYASAMY Vs. GANESAN
July 25, 2005
R BALAVADIVEL Vs. CHIEF EDUCATIONAL OFFICER
October 28, 2005
R Chandrasekaran Vs. Director of Employment AND Training
February 22, 2005
R DHANUSHKODI NADAR Vs. N DHANABALAN
August 19, 2005
R Gajalakshmi Vs. R Gajalakshmi
February 3, 2005
R Jeyachandran Vs. Banu
June 21, 2005
R KAARUPPAN Vs. R DHANAPALRAJ
September 8, 2005
R Kaaruppan Vs. Dhanapalraj
January 6, 2005
R KARPAGAM Vs. INSPECTOR OF POLICE F 4
October 26, 2005
R Karthik Vs. Dean
January 28, 2005
R KARTHIKEYAN Vs. DIRECTOR BESTHESDA HOSPITAL AMBUR
October 1, 2005
R Krisnaswamy Vs. Director General of Police
February 16, 2005
R KUMAR Vs. STATE OF TAMILNADU
February 25, 2005
R KUMAR Vs. STATE OF TAMIL NADU
January 7, 2005
R M UDAYAKUMAR Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE CUM REVENUE DIVISIONAL OFFICER
November 25, 2005
R MURUGAN Vs. M O M ABUBUCKER
September 17, 2005
R MUTHUKRISHNAN Vs. STATE OF TAMIL NADU
August 11, 2005
R NARASHIMMACHARI Vs. MEENAKSHI AMMAL
April 28, 2005
R NATARAJAN Vs. PROF ARUN NIGAVEKAR
May 10, 2005
R Nirmala Devi Vs. Regional Transport Officer Coimbatore North
April 11, 2005
R PALANISAMY Vs. K SATHIYA BALAN
September 23, 2005
R Pandian Vs. Presiding Officer Labour Court
February 21, 2005
R Pappannan Vs. Inspector of Police
March 3, 2005
R Paramasivam Vs. Union of India
June 27, 2005
R Parameswaran Vs. State
February 14, 2005
R PREMA Vs. COMMISSIONER OF POLICE
September 26, 2005
R PRIYADHARSHINI Vs. LIC HOUSING FINANCE LTD
April 16, 2005
R PRIYADHARSHINI Vs. LIC HOUSING FINANCE LIMITED
April 24, 2005
R R GOPAL ALIAS NAKKHEERAN GOPAL Vs. SECRETARY HOME DEPARTMENT
July 21, 2005
R Radha Vs. B Saraswathy
March 24, 2005
R Raghunathan Vs. Executive Officer
April 21, 2005
R Rajabather Vs. Presiding Officer
February 28, 2005
R Rajendran Vs. Secretary to Government
March 24, 2005
R Ramachandra Raja Vs. M Nanda Govind
April 16, 2005
R RAMESH Vs. SUPERINTENDENT OF POLICE
September 20, 2005
R RANGAPPAN ALIAS APPAJI Vs. S KANTHARAJ
August 10, 2005
R SELVARAJ Vs. STATE OF TAMIL NADU
April 28, 2005
R SENGOLRAJ Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
July 6, 2005
R Shanmugam Vs. State of Tamil Nadu
December 23, 2005
R Sivagnanam Vs. District Educational Officer
January 17, 2005
R SOMANATHAN Vs. R RAMESH
July 8, 2005
R Somasundaram Vs. State of Tamil Nadu
November 10, 2005
R Soundararajan Vs. R Sivaprakasam
April 18, 2005
R Subramaniam Vs. K M Govindan
February 15, 2005
R SUDHANDHIRA DEVI Vs. K NAVANITHAKRISHNA
July 22, 2005
R SULOCHANA Vs. C S CHINNASAMAKKAL
July 29, 2005
R SUNDAR RAJU Vs. V RAMAKRISHNAN
August 11, 2005
R Swaminathan Vs. Union of India
July 6, 2005
R THAMAN Vs. PRESIDING OFFICER
August 20, 2005
R V KANNAN Vs. EID PARRY INDIA LTD
October 17, 2005
R VASANTHI Vs. PROJECT CO ORDINATOR WORLD BANK ASSISTANCE INTEGRATED
August 24, 2005
R Veerasamy Vs. Govindasamy Udayar
April 9, 2005
R VENKATASARAVANAN Vs. INSPECTOR OF POLICE C C B
August 10, 2005
Rabiyath Nisha Vs. State of Tamil Nadu
December 15, 2005
RABIYATHUL BASHARIA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
October 19, 2005
Rachel Yamini Vs. John Samuel Jayachandran
April 8, 2005
RADHA H JOSHI Vs. PIONEER SURGICAL COMPANY
October 3, 2005
RADHABAI AMMAL Vs. KRISHNAMOORTHY
October 3, 2005
RADHABAI AMMAL Vs. N LOGANATHAN
September 15, 2005
RADHAKRISHNAN Vs. RAJA CHIDAMBARAM
February 25, 2005
RADHAKRISHNAN Vs. STATE
January 28, 2005
RAHMANKHAN ALIAS ABDUL RAHMAN Vs. STATE
August 18, 2005
Raj Video Vision Vs. S A Rajkannu
June 27, 2005
RAJA Vs. STATE OF TAMIL NADU
September 5, 2005
RAJA Vs. INSPECTOR OF POLICE
August 29, 2005
RAJA BOSE, S/O RABONI MORRAIZE, BRANDING HIM AS A GOONDA UNDER T N ACT 14/82 AND TMT BUELA MORAIS Vs. STATE OF TAMIL NADU, REP BY SECRETARY, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
January 19, 2005
Rajaji Vs. R Krishnaji
June 14, 2005
Rajalakshmi Textile Processors Limited Vs. Deputy Chief Inspector of Factories
February 1, 2005
Rajamani Vs. State
June 30, 2005
RAJAMANI AMMAL Vs. SIVASAKTHI BENEFIT FUND LTD
October 17, 2005
RAJAMANICKA REDDIAR Vs. GOPAL GOUNDER
July 29, 2005
RAJAMANICKA REDDIAR Vs. GOPAL GOUNDER
April 29, 2005
RAJAN Vs. THALAIMALAIKONAR
April 15, 2005
RAJAN KUTTY Vs. REGISTRAR HIGH COURT
August 11, 2005
RAJAN N S Vs. INDIAN BANK
August 16, 2005
RAJAN N S Vs. MANAGEMENT OF INDIAN BANK
September 13, 2005
RAJASUNDARI Vs. GOWRI ALIAS AVADUAI AMMAL
December 9, 2005
Rajendiran Vs. State Inspector of Police
July 5, 2005
RAJENDRAN Vs. RAMA CHIDAMBARAM
July 26, 2005
Rajesh Kumar Bagmar Vs. State
March 16, 2005
RAJESWARI Vs. SELLAMMAL
July 20, 2005
Raju Chettiar Vs. District Collector
February 21, 2005
RAM A MINOR Vs. STATE OF TAMIL NADU
September 1, 2005
RAMA SUBBIAH ALIAS SUBBU Vs. STATE HUMAN RIGHTS COMMISSION
July 14, 2005
Ramachandra medical College Vs. Government of Tamilnadu
January 7, 2005
RAMACHANDRAN Vs. STATE
August 9, 2005
RAMAKRISHNA DHABOVANAM Vs. KASI DURAI
August 29, 2005
RAMALINGAM Vs. STATE
October 20, 2005
RAMALINGAM Vs. STATE OF TAMIL NADU
April 25, 2005
Ramalingam Vs. Subramanian
February 11, 2005
Ramamurthy Vs. Vatsala Ammal
February 24, 2005
RAMANATHAN Vs. DHANABAKKIYAM
September 27, 2005
Ramani U Krishnan Vs. Ammini Praveen Joshua
March 22, 2005
RAMAPANDIYAN Vs. MANAGER INDIAN BANK
October 7, 2005
RAMARAJU S O N A SUBBARAJA Vs. STATE OF
April 26, 2005
RAMASAMY Vs. COMMISSIONER OF POLICE
September 30, 2005
RAMASAMY Vs. P MARAPPAN
July 4, 2005
RAMASAMY RAJA Vs. P SUBBAYA PILLAI
March 3, 2005
RAMASAMY S/O SUBBIAH THEVAR Vs. STATE
February 10, 2005
RAMASWAMY Vs. EZHUDESOM TOWN PANCHAYAT REP
July 28, 2005
RAMEEZA BEEVI Vs. S MOHAMMED IBRAHIM
August 3, 2005
RAMESH Vs. STATE
July 27, 2005
Ramesh Ramanujam Vs. Varadammal
March 31, 2005
RAMESWARI Vs. R ARUMUGHAM
September 10, 2005
RAMU Vs. STATE
August 11, 2005
Ramu Vs. Commissioner of Police
July 5, 2005
RAMUDU Vs. VARADARAJALYENGAR
December 23, 2005
RANGA RAO LOTTERY AGENCIES Vs. CIT
February 9, 2005
RANGASAMY ALIAS GNANAPRAKASAM Vs. STATE
August 10, 2005
RASU Vs. GOVERNMENT OF TAMILNADU
April 29, 2005
RATHA Vs. STATE OF TAMILNADU
August 10, 2005
RATHINAMMAL Vs. STATE OF TAMILNADU
September 5, 2005
Rathinasamy Vs. Jayalakshmi
March 18, 2005
RATINAM Vs. SECRETARY TO GOVERNMENT
August 22, 2005
RAVI Vs. STATE
August 11, 2005
Ravi Vs. Commissioner of Police
July 5, 2005
RAVI ALIAS RAVIRAJAN Vs. STATE OF TAMIL NADU
July 19, 2005
RAVI CHANDRAN Vs. SUBRAMANIAN
June 24, 2005
RAVI CHANDRAN Vs. STATE
September 19, 2005
REGI Vs. STATE OF TAMIL NADU
January 19, 2005
REGIONAL DIRECTOR Vs. K V B RAJESWARAN
February 11, 2005
Regional Provident Fund Commissioner Vs. Central Administrative Tribunal
December 5, 2005
Registration Department SC ST Vs. S Chandrasekar
February 28, 2005
RETHINAM ALIAS ANNA SAMUTHIRAM AMMAL Vs. SYED ABDUL RAHIM
March 1, 2005
RETIRED OFFICIAL ASSOCIATION Vs. SPORTS DEVELOPMENT AUTHORITY OF TAMIL NADU
July 4, 2005
Revathy Vasudevan Vs. State of Tamilnadu
June 24, 2005
REVENUE DIVISIONAL OFFICER Vs. G KARPAGAM
July 20, 2005
REVENUE DIVISIONAL OFFICER Vs. SAKARAYAPPA NADAR
September 21, 2005
Richard Suares Vs. Government of Tamilnadu
January 5, 2005
RISHAB ENTERPRISES Vs. APPELLATE ASSISTANT COMMISSIONER (COMMERCIAL TAXES) II AND COMMERCIAL TAX OFFICER
May 3, 2005
River Water Products Vs. Southern Railway
March 23, 2005
ROBINSON Vs. G DEVAKADASHAM
April 15, 2005
ROHINI Vs. R DURAIRAJ
March 21, 2005
Roja Malar Vs. Mariappan
January 20, 2005
Rosi Vs. Pillaiyar Mariamman Temple
February 22, 2005
ROYAL INSULATION P LTD Vs. COMMERCIAL TAX OFFICER
July 21, 2005
Royal Madras Yacht Club Vs. State of Tamil Nadu
June 30, 2005
ROYAL MADRAS YACHT CLUB, REP BY ITS HONORARY SECRETARY, ABDUL RAZAK OSMAN Vs. STATE OF TAMIL NADU, PUBLIFE INSURANCE CORPORATION WORKS (K) DEPARTMENT, REP BY SECRETARY TO GOVERNMENT CHENNAI
August 3, 2005
RT REF T ARULDOSS BISHOP TAMIL EVANGELICAL LUTHERAN CHURCH TRANQUEBAR HOUSE TRICHY Vs. D RAVINDRAN
July 18, 2005
Rukmani Ammal Vs. N Pandurangam
April 7, 2005
RUTHPATRICK AUTHOR-CUM-CHAIRMAN OF CHILDREN ACTION TRUST Vs. CHILDREN ACTION TRUST
April 5, 2005
S A Rasak Vs. Indian Overseas Bank
June 17, 2005
S ABDULKANI Vs. RAHMANIAPURAM NAINA MOHAMMED
April 18, 2005
S AHAMED MEERAN Vs. S KUMARASWAMY
August 22, 2005
S AMANULLA KHAN Vs. AL AMEEN
March 21, 2005
S ARUMUGANAINAR Vs. JEENATH ROADWAYS
August 24, 2005
S B Andal Vs. Chief Educational Officer
February 1, 2005
S BALAKRISHNAN Vs. S CHANDRASEKAR
February 28, 2005
S Balraj ALIAS Balu Vs. State of Tamilnadu
April 18, 2005
S Bhuvaneswari Vs. S Gowthaman Bhaskaran
July 11, 2005
S C SWAMINATHAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
February 25, 2005
S CHANDRA MOULI Vs. SPECIAL OFFICER
April 29, 2005
S CHATTANATHA KARAYALAR COLLEGE OF ARTS AND SCIENCES Vs. CONTROLLER OF EXAMINATIONS MANONMANIAM SUNDARANAR UNIVERSITY
August 17, 2005
S Elamparithi Vs. Tamil Nadu Electricity Board
January 27, 2005
S H O Vs. Subramani ALIAS Jeeva ALIAS Kullajeeva
February 2, 2005
S HARSHAVARDHAN Vs. STATE OF TAMIL NADU
February 16, 2005
S J V SATHIYANESAN Vs. SAMUEL GNANADHAS
March 19, 2005
S JACOB Vs. STATE OF TAMIL NADU
September 10, 2005
S Jagadeesan Vs. Chief Education Officer Vellore
November 8, 2005
S Janakiraman Vs. Commissioner
March 22, 2005
S Jayakumar Vs. K Kandasamy Gounder
June 15, 2005
S Jayapal Vs. P Rohini
February 10, 2005
S Jayaraman Vs. K Venkatesan
February 28, 2005
S JOTHI Vs. DISTRICT COLLECTOR CUM INSPECTOR OF VILLAGE PANCHAYATS NAMAKKAL DISTRICT
July 14, 2005
S K Balasubramanian Vs. K M Mohammed Ali
June 13, 2005
S KALIYAMOORTHY Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU
July 26, 2005
S KRISHNAMURTHY Vs. STATE OF TAMIL NADU
September 5, 2005
S KUPPUSAMY Vs. P K SUBRAMANI
September 16, 2005
S L HEMALATHA Vs. THIRU RAMESH KUMAR KHANNA
July 21, 2005
S LOGANATHAN Vs. MANMAL SUR
July 11, 2005
S Loganathan Vs. Manmal Surana
July 1, 2005
S M Radhakrishnan Vs. A Jayaraman
March 11, 2005
S M S A A Farooq Ali Vs. Sub Registrar
April 29, 2005
S MALAICHAMY Vs. ARUPPUKKOTTAI MUNICIPALITY
September 22, 2005
S MANI Vs. STATE
December 13, 2005
S MANOHARAN Vs. DEPUTY CHIEF SECURITY COMMISSIONER
March 15, 2005
S MARIAMMAL Vs. STATE OF TAMIL NADU
March 1, 2005
S Mazhaimeni Pandian Vs. Chief Secretary to Government State of Tamil Nadu Fort St George
June 14, 2005
S MOHAN Vs. CRUZ MARY
August 2, 2005
S MURUVAPPAN PONDICHERRY Vs. S SIVAPALANI PONDICHERRY
July 25, 2005
S MUSTAFFA Vs. AABEEZA BEEBI ALIAS
March 1, 2005
S MUTHUSAMY SHERISTADAR ADDITIONAL DISTRICT JUDGE CUM CHIEF JUDICIAL MAGISTRATE COURT VIRUDHUNAGAR DISTRICT SRIVILLIPUTHUR Vs. PRINCIPAL DISTRICT JUDGE VIRUDHUNAGAR DISTRICT SRIVILLIPUTHUR
March 9, 2005
S N J Abdul Hakeem Vs. Assisrathul Musthakeem Etheemkhana Trust
April 11, 2005
S N Vijayakumar Vs. S R Velusamy
March 24, 2005
S P Arjunan Vs. Secretary to Government
February 16, 2005
S Palanisamy Vs. Chief Executive Officer
March 24, 2005
S PALANISAMY Vs. SPECIAL TAHSILDAR ADW
November 11, 2005
S PANGAJAM Vs. INSPECTOR OF POLICE DISTRICT CRIME
January 17, 2005
S Panneerselvam Vs. Secretary to Government of Tamil Nadu
June 15, 2005
S Pareemalam Vs. Central Bureau of Investigation
February 15, 2005
S PARTHASARATHY Vs. N ARUMUGAM
July 27, 2005
S R Krishna Iyer Vs. K V Lalitha
January 24, 2005
S RADHA KRISHNAN Vs. S V PETHA PERUMAL
September 1, 2005
S RADHAKRISHNAN Vs. GANDHIGRAM RURAL INSTITUTE DEEMED UNIVERSITY
July 22, 2005
S RAJAM Vs. RAJA STORES
August 25, 2005
S RAJASEKAR Vs. COMMISSIONER OF POLICE
August 29, 2005
S RAJASUNDAR Vs. BAR COUNCIL OF TAMILNADU
August 24, 2005
S RAJAVELU Vs. CHAIRMAN UNION PUBLIC SERVICE COMMISSION
October 7, 2005
S Rajendra Babu Vs. Presiding Officer First Additional Labour Court
February 28, 2005
S RAMADAS Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT
November 11, 2005
S Ramamirtham Vs. State of Tamil Nadu
April 1, 2005
S Ramu Vs. Union of India
January 28, 2005
S Rani Vs. Secretary to Government
December 15, 2005
S RATHINASWAMY Vs. S BHANUMATHI
August 11, 2005
S Sachithanantham Vs. General Manager
February 22, 2005
S Saideeshwara Rao Vs. K Pattabhiram
March 4, 2005
S SAMSEN PAPLI Vs. SRIDEVI JUDICIAL MAGISTRATE NO 2 ERODA OFFICE OF THE CHIEF MAGISTRATES COURT
December 2, 2005
S SARASWATHI Vs. DISTRICT JUDGE OF SIVAGANGAI SIVAGANGAI
August 10, 2005
S Sebastin Vs. State of Tamil Nadu
November 9, 2005
S SELVI Vs. STATE OF TAMIL NADU
October 19, 2005
S SHANMUGAM Vs. STATE OF TAMIL NADU
March 23, 2005
S SHANMUGASUNDARAM Vs. DISTRICT COLLECTOR O/O THE DISTRICT COLLECTOR CUDDALORE DISTRICT CUDDALORE SOUGH ARCOT DISTRICT
February 25, 2005
S Shanmugham Vs. S Sundaram
April 26, 2005
S SIVAKUMAR Vs. DEPUTY INSPECTOR OF FACTORIES
August 25, 2005
S SOLOMON Vs. D G V P SEKAR ALIAS KUMAR
April 15, 2005
S Soundararajan Vs. Director of Elementary Education
March 1, 2005
S Sridevi Vs. Chief Secretary The Government of Pondicherry
April 29, 2005
S SUBRAMANIAN Vs. P M SUNDARAM
October 28, 2005
S Subramanian ALIAS Senthil Vs. State
February 22, 2005
S SUDALAIYANDI THEVAR Vs. GOMATHINAYAGAM PILLAI
September 22, 2005
S Suresh Vs. Station House Officer Kottakuppam
April 4, 2005
S Suresh Kumar Vs. Deputy Inspector General
June 24, 2005
S SWAMINATHAN Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL
August 20, 2005
S Swigaradoss Vs. Chairman
April 7, 2005
S Syed Ali Fathima Vs. Secretary to Government of India
April 18, 2005
S Thamil Arasan Vs. R Narayanan
January 31, 2005
S UDHAYAKUMAR Vs. M SUNDARARAJAN
April 12, 2005
S V ARJUNARAJA Vs. P VASANTHA
August 8, 2005
S V GANDHI Vs. COLLECTOR THOOTHUKUDI DISTRICT
September 21, 2005
S V Janardhanam Vs. Arulmighu Ratna Vinayagar AND Durgai Amman Temple
March 19, 2005
S V S SIVANATH Vs. K S DHIYANESH
February 14, 2005
S Veerasamy Vs. State of Tamil nadu
December 9, 2005
S VELAYUDHAM Vs. CONVENOR GOVERNMENT OF PONDICHERRY
September 19, 2005
S VENGATESAN Vs. RAM CHITS AND INVESTMENT PRIVATE LTD
September 23, 2005
S Vijayalakshmi Vs. Tamil Nadu Water Supply and Drainage Board
June 13, 2005
S VIJAYASHANKAR MINOR Vs. DIRECTOR GENERAL OF HEALTH SERVICES
September 30, 2005
S Vincent Vs. State of Tamilnadu
March 24, 2005
S. MURUGAN Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
August 12, 2005
S. SAKTHIVEL Vs. THE SUPERINTENDENT OF POLICE, ERODE DISTRICT, ERODE AND OTHERS
January 4, 2005
S. THIRUVARIAMUTHU S/O. SADASIVAMURTHY PILLAI, PILLAI, SHENCOTTAH TALUK AND ORS. Vs. SOUTHERN RAILWAYS, REPRESENTED BY ITS GENERAL MANAGER MADRAS AND ORS.
September 14, 2005
Sahayamatha Salterns Pvt LTD Vs. Regional Director ESI Corporation
June 29, 2005
Saka Marketing Services Pvt LTD Vs. Deputy Commissioner of Income tax
February 21, 2005
SAKLTHIVEL Vs. KARPAGAM
July 18, 2005
Sakthi Sugars LTD Vs. Commissioner of Income tax
January 7, 2005
SAKTHIVEL ALIAS SAKTHI Vs. STATE OF TAMILNADU
September 28, 2005
Sakunthala Vs. Collector of Ramanathapuram
January 18, 2005
SAKUNTHALA Vs. S KAMALA
November 29, 2005
SAKUNTHALA Vs. TAHSILDAR
August 8, 2005
SALAHUDEEN BABU Vs. P T PRABHAKAR
January 31, 2005
Salammal Vs. State of Tamilnadu
February 22, 2005
SAMAYANALLUR POWER INVESTMENT PVT LIMITED Vs. COVANTA ENERGY INDIA (BALAJI) LIMITED
August 12, 2005
SAMEER KUMAR SHARMA Vs. R MOHAN
August 10, 2005
SAMRATHMAL JAIN Vs. NAINSHUKDAS BALDEODAS A PARTNERSHIP FIRM
October 28, 2005
SAMSUDEEN Vs. STATE
September 21, 2005
SAMSUDEEN AND ANOTHER Vs. THE STATE BY INSPECTOR OF POLICE, C.B. C.I.D., S.I.T. COIMBATORE
March 3, 2005
SAMUTHRA PANDI Vs. STATE
January 25, 2005
SAMY FUEL SERVICE Vs. UNION OF INDIA
August 2, 2005
Sanjeevi Joseph Vs. Director Elementary Education Officer
June 30, 2005
SANKARA THEVAR Vs. STATE
February 9, 2005
Sankaralingam Bhuvaneswari College of Pharmacy Vs. Registrar Tamil Nadu M G R Medical University
November 8, 2005
SANKARANARAYANAN M Vs. STATE BANK OF INDIA
March 24, 2005
SANKARNARAYANAN ALIAS VIJENDRA SARASWATHI SWAMIGAL Vs. INSPECTOR OF POLICE
February 10, 2005
Santha Vs. K V Janardhana Rao
March 19, 2005
SANTHANALAKSHMI INVESTMENTS (P.) LTD. Vs. STATE
September 28, 2005
SANTOSH HOSPITALS PVT LTD Vs. STATE HUMAN RIGHTS COMMISSION
July 8, 2005
SARALA Vs. COMMISSIONER OF POLICE
August 22, 2005
SARALA SRINATH Vs. M MUTHUSAMY
July 28, 2005
SARASU Vs. KARUPPA GOUNDER
March 11, 2005
SARASWATHI Vs. THANGARAJ NADAR
March 19, 2005
SARAVANAN Vs. CHIEF ENGINEER/PERSONNEL ADMINISTRATIVE BRANCH TAMIL NADU ELECTRICITY BOARD
July 15, 2005
SARAVANAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
September 17, 2005
SARDA PRECESION PRODUCTS PVT LTD Vs. BANKING OMBUDSMAN
August 30, 2005
SAROJA Vs. M ARUNACHALAM
August 25, 2005
SAROJA Vs. STATE OF TAMIL NADU
February 10, 2005
Sarojini Vs. Kumari Bhagyavathi
April 28, 2005
Sashi Balasubramanian Vs. State
January 20, 2005
SATHISH Vs. STATE OF TAMIL NADU
July 25, 2005
Sathyanarayana Vs. Jayam Oil Mills
January 25, 2005
Sathyanarayana Gupta Vs. Rajasubramania Gupta
April 1, 2005
SATHYANATHAN Vs. DEPUTY SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT
November 22, 2005
SATTAYYA PADAYACHI Vs. SOUNDARATHACHI
October 24, 2005
Savithri Vs. State of Tamil Nadu
June 14, 2005
SAVITHRI AMMAL Vs. ILAYAPERUMAL
July 15, 2005
SCHOOL COMMITTEE OF SRI RAMAKRISHNA MISSION SARADA VIDYALAYA GIRLS HIGHER SECONDARY SCHOOL Vs. G VIJAYALAKSHMI JOINT DIRECTOR OF SCHOOL EDUCATION HIGHER SECONDARY
August 1, 2005
Secretary Mara Naicker Vs. State
June 27, 2005
Secretary to Government Health and Family Welfare Department Vs. P Dhanalakshmi
December 16, 2005
SECRETARY TO GOVERNMENT HOME DEPARTMENT Vs. P RAVICHANDRAN
October 17, 2005
Secretary to Government of Tamil Nadu Vs. J Sivaprakasam
February 22, 2005
SECRETARY TO GOVERNMENT SMALL INDUSTRIES DEPARTMENT Vs. R VENUGOPAL
November 29, 2005
SEENUVASAN Vs. STATE OF TAMIL NADU
December 13, 2005
SEKAR Vs. STATE
September 26, 2005
Sellappa Gounder Vs. State of Tamil Nadu
December 23, 2005
SELVA RAJAN K Vs. MANAGING DIRECTOR TAMIL NADU TOURISM CORPORATION LTD
March 7, 2005
Selvakumar Vs. District Magistrate and District Collector
March 28, 2005
SELVAM Vs. STATE
July 11, 2005
SELVAM ANTONY MARIE INCORRECTLY MENTIONED IN THE E P SELVAM MARIE Vs. SOWARIDOSS AND JULINE FRANCEUVE
July 22, 2005
Selvamani Vs. Government of Tamilnadu
January 19, 2005
SELVARAJ Vs. SUNDARARAJAN
April 15, 2005
Selvaraj Vs. State
February 11, 2005
Selvi Vs. Selvammal
June 24, 2005
SELVI Vs. STATE
June 23, 2005
Senior Divisional Vs. R Lakshmipathi
February 10, 2005
Senior Manager Services Indian Bank New Delhi Main Office Vs. Hemavathy Rajan
April 12, 2005
Senior Personal Manager Vs. A Veerasingam
March 23, 2005
Senniyappan Vs. Deputy Tahsildar Palladam
April 16, 2005
SENTHIL ALIAS CHINNA CHETTY Vs. STATE
September 20, 2005
Senthilkumar Vs. State
July 4, 2005
SENTHILNAYAGAM Vs. M PAUL JAYARAJ
July 27, 2005
Service Bar Association Vs. Union of India rep
January 6, 2005
Settu Vs. Raja
June 17, 2005
SEVEN STAR Vs. DISTRICT COLLECTOR KARUR DISTRICT
September 30, 2005
SHAHIDUNISSA Vs. MUTHALIFF
July 19, 2005
SHAHJAHAN Vs. JANATH ASHRAF UDUMAN
August 9, 2005
SHANMUGA BLEACHING WORKS ANANTHAN KADU Vs. REGISTRAR CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
November 8, 2005
SHANMUGAM Vs. ARUMUGA PULAVAR DIED
October 5, 2005
Shanmugam Vs. State
January 5, 2005
SHANMUGAM Vs. STATE
September 16, 2005
SHANMUGAM Vs. STATE
April 26, 2005
Shanmugavelu Vs. State
March 31, 2005
SHANMUGHA ARTS Vs. SHANMUGHA ARTS
September 19, 2005
Shanmughavelu Vs. Sreenivasan
April 9, 2005
Shanthal Vs. L Ganesan
January 3, 2005
SHANTHI Vs. STATE OF TAMIL NADU
August 4, 2005
Sharmila Vs. State of Tamil Nadu
April 25, 2005
SHESHAMMAL Vs. STATE OF A P
December 8, 2005
Shivashankar Textiles Vs. Union of India
June 13, 2005
SHREE GANESH STEEL ROLLING MILLS LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS, (SEA PORT - APPRAISING GROUP); ADDITIONAL DIRECTOR-GENERAL, DIRECTORATE OF REVENUE INTELLIGENCE AND COMMISSIONER OF CUSTOMS
July 22, 2005
Shreyas Enterprises Private LTD Vs. Commercial Tax Officer Vepery Assessment Circle
April 28, 2005
SICKANDER Vs. SECRETARY TO GOVT OF TAMILNADU
August 4, 2005
SIDHIK ALI Vs. INSPECTOR OF POLICE
August 12, 2005
Singaravelu Balu Vs. State of Tamil Nadu
April 11, 2005
Siva Vs. Commissioner of Police
June 24, 2005
SIVA MUTHUBALU CHETTIAR Vs. KATHERASAN CHETTIYAR
April 29, 2005
SIVA THANU CHETTIAR Vs. EXECUTIVE Officer/Deputy Commissioner, Incorporated and Unincorporated Devaswam
February 8, 2005
Sivagurunathan Vs. Ramalingam
July 1, 2005
Sivakozhundu Vs. Saraswathi
June 20, 2005
Sivamathi Arcades AND Estate Vs. Indian Bank
February 25, 2005
Sivanandam Vs. Government of Tamil Nadu
February 18, 2005
SIVANANDI ALIAS DHARMALINGAM Vs. V RAJENDRAN
February 17, 2005
SIVARAMAN ALIAS HARIKRISHNAN Vs. RAJESWARI ALIAS SHANTHI
July 19, 2005
Sivasamy Adilakshmi Educational Trust Vs. Union of India
December 9, 2005
SIVASANKAR Vs. STATE
August 24, 2005
Sivasubramaniya Nadar College of Engineering Vs. Anna University
May 3, 2005
SOMAN ALIAS SOMASUNDARAM Vs. STATE
August 25, 2005
SOODAMANI Vs. UNITED INDIA INSURANCE CO LTD
August 23, 2005
SORNABAI Vs. STATE OF TAMILNADU
February 14, 2005
Sornam Vs. P N Thevachiammal
July 1, 2005
SOUTH INDIA CORPORATION LIMITED Vs. ENNORE PORT LIMITED
September 13, 2005
Southern Railway Mazdoor Union Vs. Mazdoor Welfare Trust
April 29, 2005
Southern Railways Vs. S Palaniappan
March 29, 2005
SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES CHENNAI Vs. N SIVASAMY COMMERCIAL TAX OFFICER CHANNAI
October 26, 2005
SPECIAL OFFICER VELLORE CO OP SUGAR MILLS Vs. PRESIDING OFFICER
March 2, 2005
SREE NITHYAKALYANI TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
November 10, 2005
SREENIVAS CHARITABLE TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 27, 2005
SRIDHARA ELECTROTEK Vs. JOINT DIRECTOR DIRECTOR OF INDUSTRIES AND COMMERCE ELECTRICAL AND ELECTRONICS
February 1, 2005
Srinivasan Vs. Marudambal
January 29, 2005
Srivari Paper Syndicate Vs. Andhra Printers Ltd
November 5, 2005
Stalin Vs. State of Tamil Nadu
March 28, 2005
State Vs. Ponnusamy
February 2, 2005
State Vs. Masilamani
January 31, 2005
State Vs. Ismail
June 13, 2005
STATE Vs. DURAISAMY
July 14, 2005
STATE Vs. VELAYUTHAM
August 2, 2005
STATE Vs. PALANI
July 26, 2005
STATE Vs. NAGARAJ ALIAS MANIYATTI ALIAS MANNANGATTI
September 20, 2005
STATE Vs. GULAM BABU
September 21, 2005
STATE Vs. SUBRAMANIAM
August 16, 2005
STATE Vs. VARGHESE ALIAS VARGHESE ANTHONY
August 16, 2005
STATE Vs. VENKATASAMY
December 21, 2005
State Bank of Hyderabad Vs. S P Savithri
February 23, 2005
STATE BY PUBLIC PROSECUTOR Vs. VARGHESE @ VARGHESE ANTHONY
August 16, 2005
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD Vs. SIVANANDA PIPE FITTINGS LTD
October 28, 2005
STATE OF TAMIL NADU Vs. T MUNIRAJ NAIDU
November 17, 2005
STATE OF TAMIL NADU Vs. SHREE MURUGAN FLOUR MILLS P LTD
January 5, 2005
STATE OF TAMIL NADU Vs. G USHARANI
October 24, 2005
State of Tamil Nadu Vs. C Ilango
December 6, 2005
State of Tamil Nadu Vs. K Loganathan
December 1, 2005
State of Tamil Nadu Vs. Tamil Nadu Secretariat Retired Officials Association
December 15, 2005
STATE OF TAMIL NADU Vs. S MARIAPPAN
February 25, 2005
State of Tamil Nadu Vs. R Selvaraj
February 16, 2005
STATE OF TAMIL NADU Vs. M VEERAPPAN
March 28, 2005
State of Tamil Nadu Vs. Kaypee Industrial Chemicals P Ltd
March 29, 2005
State of Tamil Nadu Vs. C George
March 24, 2005
STATE OF TAMIL NADU Vs. M JAYAPAL
March 7, 2005
STATE OF TAMIL NADU Vs. R KARUPPIAH INSPECTOR OF POLICE UNDER ORDERS OF SUSPENSION MANAMADURAI CIRCLE SIVAGANGAI DISTRICT
April 15, 2005
State of Tamil Nadu Vs. S Mahalingam
April 8, 2005
STATE OF TAMIL NADU Vs. R KARUPPIAH INSPECTOR OF POLICE UNDER ORDERS OF SUSPENSION MANAMADURAI CIRCLE SIVAGANGAI DISTRICT
April 6, 2005
State of Tamil Nadu Vs. V Mariappan
March 31, 2005
State of Tamil Nadu Vs. C M Primary School
March 31, 2005
State of Tamil Nadu Vs. R Karuppiah
April 1, 2005
STATE OF TAMIL NADU Vs. R THANGARAJ
April 29, 2005
STATE OF TAMIL NADU AND ANOTHER Vs. R.K.N. KRISHNARAJ NATRAJ TRUST
January 18, 2005
STATE OF TAMIL NADU, REP BY THE SUPERINTENDING ENGINEER, P W D /W R O Vs. R SUNDARAM, CONTRACTOR
December 23, 2005
State of Tamilnadu Vs. G Sathish Kumar
June 22, 2005
STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE, BHAVANI, ERODE REP. BY PUBLIC PROSECUTOR, HIGH COURT, MADRAS Vs. SUBRAMANIAM
December 15, 2005
Steel Authority of India Limited Vs. Salem Urukkalai Thittathal Nilam Ilanthor Sangam
December 13, 2005
SUB COLLECTOR Vs. R S RAVEENDRAN
September 26, 2005
Subaida Vs. K A M P Meerania Muslim
June 18, 2005
SUBASH Vs. STATE
July 25, 2005
SUBATRA Vs. C PAVALAMANI
July 18, 2005
Subbayan Vs. Saraswathi
March 29, 2005
SUBBIAH S/O PONNUSAMY NADAR Vs. STATE
February 9, 2005
SUBRAMANI Vs. STATE
August 29, 2005
Subramani ALIAS Manian Vs. State
June 29, 2005
Subramaniam Vs. Krishna Gounder
April 9, 2005
SUBRAMANIAM Vs. SAMINATHAN
August 5, 2005
SUBRAMANIAM ALIAS PALANISAMY Vs. STATE
August 16, 2005
SUBRAMANIAN Vs. SETHURAMAN
August 24, 2005
SUBRAMANIAN Vs. PONNUSAMY
December 16, 2005
SUBRAMANIAPURAM RECREATION CLUB THROUGH ITS PREMPLOYEES STATE INSURANCE CORPORATIONDENT L PANDIAN Vs. M DEVARAYAN
August 9, 2005
Suchitraraj Vedamuthu Vs. Chennai Metropolitan Development Authority
November 8, 2005
Sudha Vs. Member Secretary
March 18, 2005
SUDHA MOULEE TEACHER TRAINING INSTITUTION Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
July 28, 2005
SUDHANDIRAN Vs. S KRISHNAN
September 17, 2005
Sudharshini Vs. Govt of Tamil Nadu
March 1, 2005
SUKUMAR Vs. STATE OF TAMIL NADU
October 3, 2005
SULOCHANA Vs. STATE
November 29, 2005
Sundaram Brake Linings LTD Vs. Corporation of Chennai
January 7, 2005
SUNDARAM FINANCE SERVICES LTD Vs. SHOBA GARMENTS P LTD
August 19, 2005
SUNDARI AMMAL TUTICORIN DISTRICT Vs. KANDAPPAN TUTICORIN DISTRICT
October 28, 2005
SUNIL KUMAR PATWA Vs. GENERAL MANAGER
July 19, 2005
SUO MOTU Vs. B RAMALINGAM
November 11, 2005
Superintendent of Police Vs. S Manickam
July 13, 2005
Superintending Engineer Vs. Ramathai Udayar
February 4, 2005
SUPERINTENDING ENGINEER Vs. KRISHNA ALLOYS AKKAMMAPET PO
September 22, 2005
SUPERINTENDING ENGINEER Vs. GAMMON INDIA LIMITED
August 10, 2005
SURANA INDUSTRIES LTD Vs. GOOD EARTH MARITIME LTD
August 25, 2005
SURANA TRADERS Vs. T T K TAXTEX LIMITED
February 17, 2005
SURESH KUMAR Vs. STATE OF TAMIL NADU
July 19, 2005
SURESH S/O GANESAN Vs. STATE
February 8, 2005
SURYA SERVICE STATION PALLOOR MAHE PONDICHERY STATE Vs. UNION OF INDIA
December 1, 2005
SWAMIKKANNU Vs. STATE
March 14, 2005
Swaminathan Vs. State of Tamil Nadu
June 14, 2005
Swetha Engineering Limited Vs. Customs Excise and Gold Control Appellate Tribunal
March 10, 2005
Swiss Welded Mesh Company P Limited Vs. Tamil Nadu Electricity Board
June 7, 2005
SYNDICATE BANK EMPLOYEES’ CO-OPERATIVE THRIFT Vs. INCOME TAX OFFICER
December 23, 2005
T A ABDUL SALAM Vs. K A KALITH
September 10, 2005
T Adavan Vs. Union of India
July 13, 2005
T Azizuddin Vs. Government of Tamil Nadu
March 24, 2005
T H SYED AHMED Vs. T H MUSTAQ AHMED
September 23, 2005
T Jayakumar Vs. A Gopu
February 1, 2005
T KALYANASUNDARAM Vs. M S ARUMUGANAYAKAR
August 3, 2005
T Kolanji Vs. District Collector
July 4, 2005
T M Rajaganapathi Traders Vs. Commercial Tax Officer
February 1, 2005
T N ANANTHA RAO Vs. N BHANUMOORTHY
July 29, 2005
T N POWER FINANCE AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. JOINT COMMISSIONER OF INCOME TAX
October 26, 2005
T P RAVICHANDRAN Vs. S PADMA
November 25, 2005
T PALANIYAMMAL Vs. GOVERNMENT OF TAMIL NADU
August 20, 2005
T Panchavarnam Vs. Regional Transport Authority
March 1, 2005
T PATHMAVATHI Vs. COMMISSIONER OF POLICE
March 9, 2005
T R BAALU Vs. PURUSHOTHAMAN
August 29, 2005
T R SUBRAMANIA NAIDU Vs. AMBEDKAR PEOPLE LIBERATION FRONT
September 28, 2005
T S Khadeeroon Vs. State of Tamilnadu
April 25, 2005
T S KRISHNAMURTHY Vs. AUTHORISED OFFICER SPECIAL COLLECTOR
August 8, 2005
T S Sridharan Vs. M F Simon
February 23, 2005
T Saravanan Vs. Saraswathi
June 18, 2005
T Siva Raman Vs. P Renganayaki
April 27, 2005
T SIVAKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION
October 25, 2005
T Soundararajan Vs. Director General of Police
April 13, 2005
T. N. ELECTRICITY BOARD Vs. K. S. V. COTTON MILLS PVT. LTD.
July 19, 2005
TAHERALI INDUSTRIES AND PROJECT P LTD Vs. COMMERCIAL TAX OFFICER-II THANJAVUR
August 24, 2005
Tamil Evangelical Lutheran Church Vs. Director of School Education HSS
April 21, 2005
Tamil Nadu Cements Corporation LTD Vs. N Pandurangan
February 1, 2005
Tamil Nadu Civil Supplies Corporation Limited Vs. S Sampath
February 18, 2005
Tamil Nadu Civil Supplies Corporation Limited Vs. Food Fats Fertilizers Limited
April 18, 2005
Tamil Nadu Civil Supplies Corporation LTD Vs. R Thiyagarajan
April 11, 2005
Tamil Nadu Electricity Board Vs. G Sethuraman
April 4, 2005
Tamil Nadu Electricity Board Vs. Central Organisation of Tamil Nadu Electricity Employees CITU
March 24, 2005
TAMIL NADU ELECTRICITY BOARD Vs. TAMIL NADU ELECTRICITY BOARD ENGINEERS ASSOCIATION ELECTRICITY AVENUE
January 28, 2005
TAMIL NADU ELECTRICITY BOARD Vs. A R JUHURUNISHA
July 28, 2005
TAMIL NADU ELECTRICITY BOARD Vs. K S V COTTON MILLS PRIVATE LTD
July 19, 2005
TAMIL NADU ELECTRICITY BOARD Vs. CHAKKARAVARTHY
January 20, 2005
TAMIL NADU ELECTRICITY WORKERS Vs. TAMIL NADU ELECTRICITY BOARD
September 10, 2005
Tamil Nadu Government All Department Watchman and Basic Servants Association Rep Vs. Union of India
April 25, 2005
Tamil Nadu Government Converted RWO Association Vs. State of Tamil Nadu
April 19, 2005
TAMIL NADU GOVERNMENT RURAL WELFARE OFFICERS ASSOCIATION ERODE DISTRICT Vs. B KANNAPPAN
November 7, 2005
TAMIL NADU PUBLIC SERVICE COMMISSION Vs. C MUNUSAMY
November 17, 2005
TAMIL NADU STATE CONSTRUCTION CORPORATION LTD Vs. GARDNER LANDSCAPE PVT LTD
January 7, 2005
Tamil Nadu State Transport Corpn Kumbakonam Division I Limited Vs. Lalitha
February 22, 2005
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
February 22, 2005
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER
March 14, 2005
TAMIL NADU STATE TRANSPORT CORPORATION Vs. RATHINASAMY
April 13, 2005
TAMIL NADU STATE TRANSPORT CORPORATION Vs. ANJALAI
September 8, 2005
Tamil Nadu State Transport Corporation Employees Federation AITUC Vs. State of Tamil Nadu
April 19, 2005
Tamil Nadu State Transport Corporation LTD Vs. State Transport Appellate Tribunal
February 21, 2005
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
September 12, 2005
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DN III LTD Vs. REGIONAL TRANSPORT AUTHORITY
August 3, 2005
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI LTD Vs. REGIONAL TRANSPORT AUTHORITY
August 1, 2005
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION I LTD Vs. MINOR NAGARAJAN
August 5, 2005
TAMIL NADU THIRUKOIL THOZHILALARKAL UNION Vs. COMMISSIONER
July 22, 2005
Tamil Nadu Uniformed Services Recruitment Board Vs. G Loganathan
June 23, 2005
TAMIL NADU UTHAVIPERUM THODAKKA NADUNILAI PALLI NIRVAGIGAL Vs. STATE OF TAMILNADU
July 28, 2005
Tamilaga Asiriyar Koottani Vs. Government of Tamil Nadu rep
April 19, 2005
TAMILNAD MERCANTILE BANK SHAREHOLDERS WELFARE ASSOCIATION Vs. S RADHAKRISHNAN
September 28, 2005
Tamilnadu Electricity Board Vs. Bharathiya Electricity Employees Federation
April 7, 2005
Tamilnadu State Transport Corpn Vs. A Periayasamy
April 20, 2005
TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. N CHITRA
November 10, 2005
TAMILNADU STATE TRANSPORT CORPORATION MADURAI DN III Vs. PRESIDING OFFICER
February 22, 2005
Tamilnadu State Transport Corporation Salem Division I LTD Vs. Shyamalavathi
April 12, 2005
Tamilnadu State Transport Corporation Villupuram Division II LTD Vs. C Durai
January 3, 2005
Tamilselvan Vs. Metropolitan Transport Corporation
February 28, 2005
TARACHAND Vs. KATHIJA
July 19, 2005
Texon India Pvt LTD Vs. Govt of India
March 21, 2005
THALAKANANCHERY BURMA TAMILAR COLONY MAGALIR KALLUDAIPORE Vs. STATE OF TAMIL NADU
November 23, 2005
THAMIRAPARANI INVESTMENT PRIVATE LIMITED Vs. META FILMS PRIVATE LIMITED
December 21, 2005
THAMIRAPARANI INVESTMENTS PVT LTD Vs. META FILMS PVT LTD
August 25, 2005
THANAIYA Vs. BALASAMY NADAR
February 4, 2005
Thandayee Vs. State of Tamil Nadu
July 1, 2005
THANGAM Vs. JAYAVARMA TEXTILES PRIVATE LIMITED TIRUPPUR
April 4, 2005
THANGAM Vs. LILLY WHITES
August 17, 2005
THANGAMALAR TRANSPORTS Vs. K A G TRAVELS
July 22, 2005
THANGAMARIMUTHU P Vs. T N STATE TRANSPORT CORPORATION MADURAI LTD
December 13, 2005
Thangammal Vs. Papathi
December 23, 2005
THANGARAJ Vs. STATE
September 26, 2005
THANGARASU Vs. STATE
November 16, 2005
THANTHAI PERIYAR POKKUVARATHU KAZHAGHA OOZHIYAR SANGAM Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION
April 11, 2005
THANU Vs. STATE
September 8, 2005
Thavasimuthu Vs. Ramasamy
June 13, 2005
THE MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU DIVISION) LTD., CHENNAI, . Vs. PERIYANAYAKI AND OTHERS
December 14, 2005
Theagaraya College Vs. University of Madras
June 7, 2005
THENMOZHI Vs. CHAIRMAN and MANAGING DIRECTOR OF NEYVELI LIGNITE CORPORATION OFFICE
February 8, 2005
THIAGU ALIAS THIAGARAJAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
September 30, 2005
THIRU ALANKADU IMMUDI AHORA DHARMA SIVACHARIAR AIRYRA VAISYA MADAM Vs. UDUMALPET SAMAYAPURAM AYIRA VAISYA
July 22, 2005
Thiru Venkata Saravanan ALIAS S A R Prasanna Venkatachariar Vs. State
April 25, 2005
Thirunavukkarasu Vs. State
February 18, 2005
THIRUPURAM AMMAL Vs. NEEDHIVENDHAN
July 19, 2005
Thiruvengada Gounder Vs. Elumalai Goundar
February 14, 2005
Thulukanam Vs. Collector Kancheepuram
January 31, 2005
TI Diamond Chain LTD Vs. Commissioner of Income tax
January 25, 2005
TIRUCHENGODE TALUK CO-OPERATIVE HOUSING SOCIETY LTD Vs. M KULASEKARAN
August 1, 2005
TITANIUM EQUIPMENT AND ANODE MFG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 27, 2005
TITANIUM EQUIPMENT AND ANODE MFG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 9, 2005
TMT CLARA Vs. STATE OF TAMIL NADU
January 19, 2005
Tmt Mangayarkarasi Vs. State of Tamil Nadu
February 23, 2005
Tmt Pavayammal Vs. V Vidhya alias Divyalakshmi
July 4, 2005
Tr Mani Vs. Secretary to Government
July 4, 2005
Transworld Trading Corporation Vs. Employees Insurance Corporation
January 27, 2005
TRIVENI ALLOYS LIMITED Vs. TOLSTOY MARG
July 19, 2005
TRIVENI ALLOYS LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
July 19, 2005
Triveni Enterprises Vs. G Manjulamba
December 15, 2005
TRUST FOR RESTORATION OF ECOLOGY AND ENVIRONMENT Vs. MEMBER SECRETARY TAMILNADU COASTAL ZONE MANAGEMENT AUTHORITY O/O THE DIRECTOR
October 26, 2005
Tulsyan NEC Limited Vs. Chairman
March 31, 2005
TUTICORIN THERMAL POWER STATION Vs. DEPUTY REGIONAL DIRECTOR SUB REGIONAL OFFICE
April 26, 2005
TUTICORIN THERMAL POWER STATION INDUSTRIAL CO OP SOC LTD Vs. DEPUTY REGIONAL DIRECTOR E S I CORPORATION
April 26, 2005
TVL OPERA ARTS INDUSTRIES Vs. REGISTRAR THE TAMIL NADU TAXATION SPECIAL TRIBUNAL
July 8, 2005
Tvl Pizzeria Fast Foods Restaurant Madras Pvt LTD Vs. Commissioner of Commercial Taxes
February 15, 2005
TVL TAHERALI INDUSTRIES AND PROJECT P LTD Vs. COMMERCIAL TAX OFFICER II
August 24, 2005
U Palanivel Vs. District Educational Officer Tenkasi
April 13, 2005
UDAY KOTAK Vs. STATE
January 18, 2005
UDAYAKUMAR Vs. STATE
August 24, 2005
Udayasingh Vs. State of Tamilnadu
January 17, 2005
UDAYASINGH, DIRECTOR, NAMDHARI SEEDS (P) LIMITED Vs. STATE OF TAMIL NADU, REP BY INSPECTOR OF FACTORIES
January 17, 2005
Uma Nursing Home Vs. V Jansirani
January 17, 2005
UMAMAHESWARI Vs. K BABU
July 21, 2005
Umesh Bhargava Vs. Union of India
March 30, 2005
Union of India Vs. R Arunan
April 4, 2005
Union of India Vs. N Santharaman
April 12, 2005
Union of India Vs. Registrar Central Administrative Tribunal
March 10, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
March 11, 2005
UNION OF INDIA Vs. RAVINDRA KUMAR
February 3, 2005
UNION OF INDIA Vs. N AZHAGUPANDIAN
July 22, 2005
UNION OF INDIA Vs. JAYAKRISHNA FLOUR MILLS P LTD MADURAI DISTRICT
July 25, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
July 27, 2005
Union of India Vs. S Santhanam
July 8, 2005
Union of India Vs. R O Rajendran
July 6, 2005
UNION OF INDIA Vs. UNION TERRITORY OF PONDICHERRY LAW DEPARTMENT PONDICHERRY
July 6, 2005
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
July 18, 2005
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
July 20, 2005
Union of India Vs. K S Krishnaswamy
April 29, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
June 29, 2005
Union of India Vs. Central Administrative Tribunal
June 30, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 18, 2005
UNION OF INDIA Vs. A SUGUNA
November 24, 2005
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL BENCH
October 21, 2005
UNION OF INDIA Vs. B ANNADURAI
October 19, 2005
UNION OF INDIA Vs. A PERIASAMY
October 19, 2005
UNION OF INDIA Vs. P GURUNATHAN
August 23, 2005
UNION OF INDIA Vs. J HAYATH BASHA
August 20, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 9, 2005
UNION OF INDIA Vs. K P BALAKRISHNAN
August 10, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 11, 2005
Union of India Vs. P Patturani
December 14, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 13, 2005
Union of India Vs. G Ilango
December 13, 2005
Union of India Vs. V S Swaminathan
December 7, 2005
Union of India Vs. Central Administrative Tribunal
December 20, 2005
Union of India Vs. Central Administrative Tribunal
December 21, 2005
Union of India Vs. Registrar Central Administrative Tribunal
December 19, 2005
UNION OF INDIA SECRETARY MINISTRY OF PERSONNEL AND PUBLIC GRIEVANCES NEW DELHI Vs. K T BALASUBRAMANIAN
March 23, 2005
UNION OF PUBLIC SERVICE COMMISSION Vs. C GOBALAKRISHNAN
November 28, 2005
UNITED INDIA INSURANCE CO LTD Vs. NEDUNCHELIAN
August 10, 2005
UNITED INDIA INSURANCE CO LTD Vs. S SELVARAJ
August 24, 2005
UNITED INDIA INSURANCE CO LTD Vs. VIJAYA
December 23, 2005
UNITED INDIA INSURANCE CO LTD Vs. SECRETARY TAMIL NADU LABOUR WELFARE BOARD
January 20, 2005
UNITED INDIA INSURANCE CO LTD Vs. P JAYA
December 8, 2005
UNITED INDIA INSURANCE CO LTD Vs. SELVAM
November 30, 2005
United India Insurance Company Limited Vs. Secretary
January 20, 2005
United India Insurance Company LTD Vs. N V Shanmuganathan
March 17, 2005
United India Insurance Company LTD Vs. S Abhinesh
April 13, 2005
United Telecoms LTD Vs. Bharat Sanchar Nigam LTD
April 8, 2005
Universal Radiators LTD Vs. Commissioner of Income tax
December 12, 2005
University of Madras Vs. Loordhu Ammal Educational Trust
April 20, 2005
Uthamaraj Vs. Ganesan
February 4, 2005
UTHANDI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
August 10, 2005
V AMSAM Vs. DISTRICT COLLECTOR OF TUTICORIN DISTRICT
July 29, 2005
V Appu Vs. St Marys Orthodox Syrian Church
March 11, 2005
V Dhanam Vs. P Sudhakaran
June 18, 2005
V JAGADEESAN Vs. M SOBANA GOPAL
October 3, 2005
V Jayaraman Vs. Chairman Sriram Educational Trust
April 13, 2005
V K K NAIR Vs. KANCHAN KAWAR
January 17, 2005
V K NANJAPPAN Vs. AMBALAVANAN
March 11, 2005
V KAMALAKARAN Vs. GOVERNMENT OF TAMIL NADU
November 14, 2005
V KANDASAMY Vs. C KANDASAMY
July 1, 2005
V KASINATHAN Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
September 2, 2005
V L LAKSHMANAKUMAR Vs. DISTRICT MANAGER TASMAC LIMITED MADURAI DISTRICT MADURAI
November 25, 2005
V LAKSHMIKANTHAN Vs. COMMISSIONER OF POLICE
January 18, 2005
V M ILLANGOVAN Vs. COMMISSIONER MADURAI CITY POLICE
August 9, 2005
V Mohanan Vs. K Thanickachalam
April 5, 2005
V N Subbian Vs. State of Tamil Nadu
February 28, 2005
V NATARAJAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
September 22, 2005
V P KAMALAMMA Vs. UNIION OF INDIA, REP BY SECRETARY TO GOVERNMENT OF INDIA DEPT OF PERSONNEL AND TRAINING
January 6, 2005
V PERIAKATHA NADAR Vs. K SUBRAMANIAM CHETTIAR
March 18, 2005
V PERUMAL Vs. DIRECTOR GENERAL OF POLICE
November 16, 2005
V PONNUSAMY Vs. P THIRUSELVAM
April 1, 2005
V Rajarathinamani Vs. Presiding Officer
February 4, 2005
V RENGARAJAN Vs. NADIAMMAN KOIL DEVASTHANAM
April 18, 2005
V REVATHY Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
October 24, 2005
V S Jagadeesan Vs. Madar Saheb
April 5, 2005
V S R KRISHNA Vs. PUNJAB NATIONAL BANK
July 22, 2005
V Sankaran Vs. Managing Director
February 8, 2005
V SELVAM Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
September 6, 2005
V SRINIVASAN @ SAMI @ ELUMALAI Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PUBLIFE INSURANCE CORPORATION (SC) DEPT UNION OF INDIA, REP BY SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND SUPERINTENDENT OF CENTRAL PRISON
April 18, 2005
V Srinivasan ALIAS Sami ALIAS Elumalai Vs. State of Tamilnadu
April 18, 2005
V THANAIYA Vs. M BALASAMY NADAR
February 4, 2005
V Thankappan Vs. President Kokottuthalai
June 14, 2005
V Thiagarajan Vs. Secretary to Government HR AND CE Department
April 16, 2005
V V PALANISAMY Vs. V V NATARAJAN
September 17, 2005
V VALLINAYAGAM Vs. GOVERNMENT OF TAMIL NADU
July 22, 2005
V.K. SESHASAYEE AND ANR. Vs. OFFICIAL LIQUIDATOR
July 26, 2005
VADUGAI MAHALIR MANDRAM Vs. K KRISHNAN
March 18, 2005
VAIRAM Vs. M S R NAGESWARAN
August 8, 2005
Vaithilingam Vs. District Collector and District Magistrate
June 27, 2005
VALARMATHI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
July 18, 2005
Valiani Mohd Shafi Vs. State of Tamil Nadu
April 4, 2005
VALLUVAR HOTELS Vs. ASSISTANT DIVISIONAL ENGINEER HIGHWAYS DEPARTMENT KARUR
June 30, 2005
Vamptex Traders Vs. Regional Manager
May 3, 2005
VANAMAYIL Vs. SECRETARY TO THE GOVERNMENT
July 18, 2005
VARADARAJAN K S Vs. DEPUTY COMMISSIONER OF LABOUR
January 31, 2005
Varadhan Died Vs. Manoranjithammal
January 20, 2005
VASANTHA Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
June 28, 2005
Vasanthakumar Vs. State of Tamil Nadu
April 25, 2005
Vattavila Sree Bhadrakali Educational Society Kollamcode Vs. State of Tamil Nadu
April 29, 2005
VAZHIVITTAN Vs. STATE OF TAMIL NADU
September 26, 2005
VEEJAY LAKSHMI ENGINEERING WORKS LTD Vs. PRESIDING OFFICER LABOUR COURT
March 23, 2005
Veerakudi Vellala Vs. M Krishnan
May 5, 2005
Veerammal Vs. Secretary to Government
June 28, 2005
VEERAPPA PADAYACHI Vs. VISWANATHAN
September 17, 2005
Veeraraghava Nayagar Vs. Alagiya Manavala Perumal Temple
January 17, 2005
Veerasamy Naidu Vs. Pushparani
July 1, 2005
Veerasamy Udayar Vs. District Collector
March 7, 2005
VEERASWAMY Vs. THOPPUTHURAI MELATHIRUVASAL SRI VARA PERUMAL TRUST
February 23, 2005
VELANKANNI Vs. CORPORATION OF MADRAS
December 15, 2005
VELLAISAMY Vs. STATE
January 28, 2005
VELU ALIAS ELUMALAI Vs. STATE
August 19, 2005
VELUMURUGAN ALIAS VELU Vs. COMMISSIONER OF POLICE
January 18, 2005
VELUSAMY Vs. M PONNUSAMY
July 29, 2005
Velvette International Pharma Products LTD Vs. Deputy Commissioner of Central Excise Prosecution Unit
March 29, 2005
VENKADASAN K Vs. CHAIRMAN CUM DIRECTOR NEYVELI LIGNITE CORPORATION
May 2, 2005
VENKATA SUBBA REDDIAR Vs. T KANNAN ALIAS DEVARASSU
July 15, 2005
VENU SRINIVASAN Vs. KRISHNAMACHARI SECY DIVYA DESA PARAMBARIYA PAADHUKAAPPU TRICHY
June 24, 2005
VENU SRINIVASAN Vs. KRISHNAMACHARI
October 3, 2005
VETHA RATHINAM Vs. DISTRICT COLLECTOR
September 8, 2005
Vijay Sai Reddy Vs. Government of Tamil Nadu
May 3, 2005
VIJAYAKUMAR Vs. VIJAYAKUMARI
April 16, 2005
Vijayalakshmi Vs. R Pasupathy
June 23, 2005
VIJAYALAKSHMI Vs. KOWDHIYA SANGAM
August 11, 2005
VIJAYARAJAN P Vs. MANAGEMENT OF COIMBATORE DISTRICT CONSUMERS CO OPERATIVE WHOLESALE STORES LTD
August 9, 2005
VIJI Vs. STATE OF TAMIL NADU
July 26, 2005
VINAYAKA MISSIONS KIRUPANANDA VARIYAR MEDICAL COLLEGE Vs. TAMIL NADU DR MGR MEDICAL UNIVERSITY
April 27, 2005
VIRUDHUCHALAM CO-OPERATIVE BUILDING SOCIETY LTD Vs. NATARAJAN
July 14, 2005
VISALAM CHIT FUND LTD Vs. A HUSSAIN
October 21, 2005
VISWAAS FILMS PRIVATE LTD Vs. GLOBAL FILM DISTRIBUTORS
July 19, 2005
VISWAPRIYA FINANCIAL SERVICES AND SECURITIES LIMITED Vs. EXECUTIVE DIRECTOR
September 14, 2005
VIVEK HIRE PURCHASE AND LEASING LIMITED NO 150 LUZ CHURCH ROAD MYLAPORE CHENNAI 4 Vs. PAISAPOWER COM PRIVATE LIMITED NEW NO 169 2ND FLOOR T T K ROAD ALWARPET CHENNAI
January 20, 2005
VIVEKANANDA ENGLISH ACADEMY Vs. AMOHA EDUCATION PRIVATE LIMITED
August 3, 2005
WELLWORTH ELECTRONICS Vs. UNION OF INDIA
August 1, 2005
WOCKHARDT LIMITED Vs. HETERO DRUGS LIMITED
November 25, 2005
WOCKHARDT LTD Vs. HETERO DRUGS LTD
September 8, 2005
WORKMEN Vs. MANAGEMENT HACKBRIDGE AND HEWETTIC EASUN LTD
August 9, 2005
XL VISIONS Vs. NATIONAL HIGHWAYS
February 7, 2005
Y Kidhermoidheen Vs. Secretary to Government Revenue Department
December 6, 2005
Y P GANESAN Vs. TAMIL NADU CIVIL SUPPLIERS CORPORATION LTD
August 19, 2005
Y Vijayalakshmi ALIAS Rambha Vs. Manickam Narayanan
June 8, 2005
Yanaimal Thottam Trust Vs. B Lakshmanan
July 4, 2005
YASAR Vs. STATE OF TAMIL NADU
November 22, 2005
ZAIBUNISSA Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU
November 8, 2005
Zee Telefilms Limited Vs. Board of Control for Cricket in India BCCI
March 21, 2005
Zhovtan Dmytro Vs. Government of India
January 17, 2005