Case Index

Title
Date
-G SESU NAIK Vs. DISTRICT JUDGE
August 5, 2005
A C ANNAMMA Vs. STATE OF KERALA
December 7, 2005
A C PARTHAN Vs. NAYARAMBALAM GRAMA PANCHAYATH
December 16, 2005
A H PHIROSKHAN Vs. A H JABBAR
November 5, 2005
A K MANJU Vs. STATE OF KERALA
January 4, 2005
A M SAINALABDEEN MUSALIAR Vs. COMMISSIONER OF INCOME TAX
October 6, 2005
A P ABOOBACKER MUSALIAR Vs. INSPECTOR OF POLICE CBI
September 8, 2005
A P GOPINATHAN Vs. STATE
June 17, 2005
A P ISMAIL ANWAR TRADERS Vs. STATE OF KERALA
July 20, 2005
A R AYYAPPAN PILLAI Vs. MOHANA CHANDRAN PILLAI
June 22, 2005
A RAJENDRA PANICKER Vs. KERALA STATE WAREHOUSING CORPORATION
August 11, 2005
A SASIDHARAN Vs. UNION OF INDIA
September 23, 2005
A SASISEKHARAN NAIR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
December 1, 2005
A SHAHNAZ Vs. STATE OF KERALA
June 14, 2005
A SIVANKUTTY NAIR Vs. SECRETARY TO GOVT
June 2, 2005
ABDUL GAFOOR Vs. ABDULLA
October 6, 2005
ABDUL JALEEL Vs. STATE OF KERALA
July 1, 2005
ABDUL NAZAR Vs. MARIAM BEEVI
February 9, 2005
ABDUL RAFFAR Vs. SUPERINTENDENT CENTRAL PRISON
March 29, 2005
ABDUL RAHMAN Vs. STATE OF KERALA
April 26, 2005
ABDUL RUSSAK Vs. CHERANALLOOR GRAMA PANCHAYAT
June 30, 2005
ABDUL RUSSAK Vs. CHERANELLOOR GRAMA PANCHAYATH
August 8, 2005
ABDURAHIMAN Vs. EXCISE INSPECTOR
December 9, 2005
ABDUSSALAM Vs. BHASKARAN
March 11, 2005
ABHAYA A SOCIETY Vs. J A RAHEEM
May 26, 2005
ABOOBACKER Vs. PUNJAB NATIONAL BANK
January 27, 2005
ABOOSA Vs. ASHRAF
November 11, 2005
ABRAHAM CHACKO Vs. ADDL SALES TAX OFFICER
November 9, 2005
ABRAHAM CHACKO Vs. SALES TAX OFFICER
September 9, 2005
ACCOUNTANT GENERAL Vs. SHYSON GEORGE
March 1, 2005
ACHARAPARAMBATH PRADEEPAN Vs. STATE OF KERALA
July 27, 2005
AHAMMED Vs. KRISHNALAL
May 27, 2005
AIYSHABI Vs. UNION OF INDIA
August 10, 2005
AJITH Vs. STATE OF KERALA
February 1, 2005
AJITHA Vs. STATE OF KERALA
November 28, 2005
AL AHLI BANK OF KUWAIT Vs. ARABIAN VICTORY
December 8, 2005
ALEXANDER Vs. CBI
April 7, 2005
ALI Vs. STATE OF KERALA
December 7, 2005
ALIKUTTY PALATHINKAL Vs. INFANT JESUS CHURCH
February 25, 2005
ALIYATHAMMADA BEETHATHABIYYAPPURA MURTHUKOYA Vs. PATTAKKAL CHERIYAKOYA
August 12, 2005
ALL INDIA HANDLOOM FABRICS MARKETING CO-OPERATIVE SOCIETY Vs. MATHEW
January 12, 2005
ALL KERALA DOCUMENT WRITERS AND SCRIBES ASSOCIATION Vs. STATE OF KERALA
June 14, 2005
ALUMINIUM INDUSTRIES LTD Vs. STATE OF KERALA
January 24, 2005
AMEENA ENTERPRISES CHANDIROOR Vs. COMMISSIONER OF INCOME TAX COCHIN
February 4, 2005
AMINA Vs. KUNJUBAWA
October 18, 2005
AMLAPPURAM DISTRICT PARALLEL COLLEGE ASSOCIATION Vs. UNION OF INDIA
August 31, 2005
AMMINI JOSEPH Vs. KERALA STATE ELECTRICITY BOARD
January 5, 2005
ANASWARA OFFSET PRIVATE LTD Vs. STATE OF KERALA
January 6, 2005
ANGAMALY CHITTY FUND PVT LTD Vs. K D GEORGE
June 20, 2005
ANIL KUMAR Vs. STATE OF KERALA
June 17, 2005
ANIL KUMAR K Vs. STATE OF KERALA
June 3, 2005
ANIL RAJ Vs. INTEGRATED FINANCE CO LTD
January 4, 2005
ANNAI JAYABHARATHI Vs. DEBT RECOVERY TRIBUNAL
February 9, 2005
ANNAMMA Vs. STATE OF KERALA
February 7, 2005
ANNANTHAKRISHNAN ACHARY RADHAKRISHNAN DIED Vs. GOWRYKUTTY KUNJAMMA
June 2, 2005
ANNIE FRANCIS Vs. D EO ALUVA
June 23, 2005
ANSWARA TRADERS Vs. SALES TAX OFFICER AND ANR
June 30, 2005
ANTHOOSONS AGENCIES Vs. COMMISSIONER OF COMMERCIAL TAXES
December 22, 2005
ANTONY C C Vs. P S RANA
February 16, 2005
ANTONY DEVASSIA & ANOTHER Vs. STATE OF KERALA
January 31, 2005
ANTONY'S EDUCATIONAL AND CHARITABLE SOCIETY Vs. UNION OF INDIA
August 31, 2005
ARAVINDAKSHA KURUP Vs. REGHUNATHAN PILLAI
August 11, 2005
ARUMUGHAM Vs. R LEENA
June 1, 2005
ARUMUGHAN PILLAI Vs. STATE OF KERALA
June 17, 2005
ARYAKKAMDY SUKUMARAN Vs. STATE OF KERALA
November 16, 2005
ASHISH KAPUR Vs. FOREST OFFICER
February 24, 2005
ASKAR ALI Vs. STATE OF KERALA
February 10, 2005
ASOKAN Vs. LAW SECRETARY
November 28, 2005
ASSISTANT COMMISSIONER OF CENTRAL EXCISE Vs. KRISHNA PODUVAL
October 20, 2005
ASST EXE ENGINEER ELECTRICAL MAJOR Vs. JOHN P STEPHEN
September 5, 2005
AUGUSTINE Vs. THANKAMMA THOMAS
September 30, 2005
AUGUSTIONS Vs. JOSEPH
April 6, 2005
AYYAPPAN ALIAS APPU Vs. STATE OF KERALA
October 31, 2005
B GANESH PRASAD Vs. BOARD OF REVENUE
February 8, 2005
B INDIRA DEVI Vs. COMMISSIONER OF GIFT TAX
July 28, 2005
B JANARDHANAN PILLAI Vs. TRAVANCORE DEVASWOM BOARD
September 29, 2005
B PARAMESWARAN NAIR Vs. STATE OF KERALA
October 13, 2005
B UDAYAKUMAR Vs. BOBAN K P
February 14, 2005
BABU Vs. BANUMATHY MENON
January 5, 2005
BABU Vs. STATE OF KERALA
January 18, 2005
BABU Vs. EXCISE INSPECTOR
November 4, 2005
BABU RAJ T Vs. GOVERNMENT OF KERALA
March 9, 2005
BABU SEBASTIAN Vs. ADDITIONAL SALES TAX OFFICER THRISSUR
January 6, 2005
BABURAJ Vs. GOVERNMENT OF KERALA
February 9, 2005
BABY MATHEW & OTHERS Vs. THE GREATER COCHIN DEVELOPMENT AUTHORITY & OTHERS
February 22, 2005
BAHULEYAN Vs. MOOSA
October 18, 2005
BAIJUNATH Vs. STATION HOUSE OFFICER
March 31, 2005
BALAKRISHNAN NAIR Vs. GOVT OF KERALA
February 22, 2005
BALASUBRAMANYAN Vs. STATE OF KERALA
November 15, 2005
BANK OF INDIA, ERNAKULAM Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND RECOVERY OFFICER, E.P.F. ORGANISATION, KOCHI AND OTHERS
March 28, 2005
BASHEER Vs. T N RADHAKRISHNAN
January 10, 2005
BASHEER Vs. STATE OF KERALA
October 18, 2005
BENNY SEBASTIAN Vs. STATE OF KERALA
May 26, 2005
BHADRAN Vs. SUNIL KUMAR
March 9, 2005
BHARAT PETROLEUM CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL
May 27, 2005
BHASKARAN NAIR Vs. P CHANDRAMATHIYAMMA
December 15, 2005
BHAVANI SANTHAKUMARI Vs. SAHADEVAN RAVEENDRAN
August 3, 2005
BHAVSINGH D RATHOD Vs. ASSISTANT COLLECTOR OF CUSTOMS
February 25, 2005
BHOOVANACHANDRAN P N Vs. STATE OF KERALA
February 9, 2005
BIJU RAMESH Vs. J P VIJAYAKUMAR
February 18, 2005
BIJU RAMESH Vs. VIJAYAKUMAR
February 16, 2005
BINEESH Vs. STATE OF KERALA
November 5, 2005
C C GEORGE Vs. P C OOMMEN
February 7, 2005
C C JOHN Vs. STATE OF KERALA
August 3, 2005
C K BINDU Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
April 8, 2005
C K BOBAN Vs. UNION OF INDIA
April 29, 2005
C K JOSHY Vs. UNION OF INDIA
March 10, 2005
C K SUDHAKARAN Vs. INCOME TAX OFFICER
September 9, 2005
C KOYAMU Vs. STATE OF KERALA
December 15, 2005
C M MUHAMMED ISMAIL Vs. MALABAR ENGINEERING CO
July 21, 2005
C R RAMACHANDRAN NAIR Vs. DISTRICT EDUCATIONAL OFFICER
December 9, 2005
C.R. RAMACHANDRAN NAIR Vs. THE DISTRICT EDUCATIONAL OFFICER, KOLLAM & ORS.
November 17, 2005
CAM TRANSPORTS Vs. C SAIDALAVI
July 11, 2005
CANARA WOOD AND VENNEER INDUSTRIES Vs. STATE OF KERALA
December 22, 2005
CARBORUNDUM UNIVERSAL LIMITED Vs. STATE OF KERALA
June 16, 2005
CENTRAL INTELLIGENCE OFFICER Vs. COMMISSION OF INQUIRY MARAD INCIDENTS
March 17, 2005
CHAKOLAS SPINNING AND WEAVING MILLS LIMITED Vs. STATE OF KERALA
July 20, 2005
CHAMI Vs. EXCISE INSPECTOR
December 14, 2005
CHANDRA NAIK Vs. PAIVALIKKE GRAMA PANCHAYAT
March 17, 2005
CHANDRAN Vs. PRAKASHAN
June 13, 2005
CHANDRAN Vs. STATE OF KERALA
September 27, 2005
CHANDRAPRASAD Vs. STATE OF KERALA
April 7, 2005
CHELLAPPAN NAIR Vs. STATE OF KERALA
October 18, 2005
CHEROOTTY O T Vs. PURUSHOTHAMAN
January 24, 2005
CHEROOTTY V Vs. P T RAMANUJAN
September 5, 2005
CHERUPUSHPAM HOSPITAL TRUST Vs. PALA MUNICIPALITY
February 24, 2005
CHERUVANOOR NALLALAM GRAMA PANCHAYATH Vs. KATHALATT RAVI
November 8, 2005
CHIEF ELECTORAL OFFICER Vs. SUNNY JOSEPH
September 9, 2005
CHOICE PLYWOOD INDUSTRIES Vs. STATE OF KERALA
December 22, 2005
CHOISONS Vs. E S I CORPORATION
August 10, 2005
COCHIN CEMENTS LTD Vs. KERALA STATE ELECTRICITY BOARD
February 24, 2005
COCHIN CO-OPERATIVE HOSPITALS SOCIETY LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
June 30, 2005
COCHIN PORT TRUST Vs. STATE OF KERALA
December 23, 2005
COCHIN SHIPYARD LTD Vs. IQBAL
August 24, 2005
COCHIN SHIPYARD LTD Vs. INDUSTRIAL TRIBUNAL
February 2, 2005
COCHIN UNIVERSITY OF SCIENCE Vs. JOSEPH JAMES
June 30, 2005
COLLECTOR OF CENTRAL EXCISE Vs. STATE OF KERALA
June 13, 2005
COMMISSIONER OF CUSTOMS Vs. MOTISON€™S INTERNATIONAL
February 16, 2005
COMMISSIONER OF EXCISE Vs. K K GOPIDAS
March 31, 2005
COMMISSIONER OF INCOME TAX Vs. JANATHA CASHEW EXPORTING CO
March 31, 2005
COMMISSIONER OF INCOME TAX Vs. PREMIER BREWERIES LTD
March 31, 2005
COMMISSIONER OF INCOME TAX Vs. N P MATHEW
May 19, 2005
COMMISSIONER OF INCOME TAX Vs. THOMAS CATHEDRAL CHURCH
February 15, 2005
COMMISSIONER OF INCOME TAX Vs. UNITED MARINE EXPORTS
July 5, 2005
COMMISSIONER OF INCOME TAX Vs. C BALAKRISHNAN NAIR
July 13, 2005
COMMISSIONER OF INCOME TAX Vs. N. NANDAKUMAR
May 18, 2005
COMMISSIONER OF INCOME TAX Vs. K. RAVINDRANATHAN NAIR
August 11, 2005
COMMISSIONER OF INCOME TAX CHENNAI Vs. HOTEL SHAH and CO KOLLAM
February 10, 2005
COMMISSIONER OF INCOME TAX TRICHUR Vs. MOTHER HOSPITAL PVT LTD
February 15, 2005
COMMISSIONER OF WEALTH TAX Vs. MALABAR AND PIONEER HOSIERY P LTD
September 6, 2005
COMMISSIONER, CENTRAL EXCISE & CUSTOMS Vs. M/S. SUN SHINE PIPES (P) LTD.
December 22, 2005
COMMON WEALTH TRUST INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 10, 2005
CORPORATE MANAGER CATHOLIC DIOCESE OF MUVATTUPUZHA Vs. GENO GEORGE
August 23, 2005
CROWN MARITIME COMPANY I LTD Vs. DEPUTY SUPERINTENDENT OF POLICE
July 18, 2005
CRYPTOM CONFECTIONERIES I PVT LTD Vs. STATE OF KERALA
September 9, 2005
CYRIAC DEVASSIA Vs. SUB INSPECTOR OF POLICE KADUTHURUTHY
July 13, 2005
D MOHANKUMAR Vs. DEPUTY GENERAL MANAGER
December 14, 2005
D RADHAKRISHNAN Vs. STATE OF KERALA
November 24, 2005
D SAROJAKUMARI Vs. R HELEN THILAKOM
July 6, 2005
DAMODARAN Vs. ARPOOKKARA GRAMA PANCHAYAT
July 7, 2005
DARRAGH SMAIL CO LTD Vs. ASSISTANT COMMISSIONER WEALTH TAX
September 27, 2005
DATAWARE DESIGN LABS P LTD Vs. STATE BANK OF INDIA
January 28, 2005
DEEPU ZACHARIAH Vs. XAVIER
August 1, 2005
DENTIFRICES Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
September 8, 2005
DEPUTY DIRECTOR Vs. B P L CELLULAR LTD
January 17, 2005
DEVAMMADAS Vs. V RAMACHANDRAN NAIR
June 9, 2005
DEVAYANI Vs. OFFICIAL RECEIVER
October 5, 2005
DHANALAKSHMI BANK LTD Vs. SARITHA FURNITURE MART
July 19, 2005
DHARMODAYAM CO Vs. UNION OF INDIA
May 31, 2005
DISTRICT EXECUTIVE OFFICER Vs. ABEL
September 5, 2005
DIVISIONAL RAILWAY MANAGER Vs. WEST COAST AGENCIES
March 16, 2005
DON BOSCO Vs. PARTECH COMPUTERS LTD
March 14, 2005
DY DIRECTOR Vs. MANOHARAN
February 14, 2005
DY DIRECTOR GENERAL NCC Vs. GOPINATHAN
December 16, 2005
E J SEBASTIAN Vs. A M MATHAI0
September 6, 2005
E J THOMAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 6, 2005
E S I CORPORATION Vs. RAMASWAMY
February 2, 2005
E S I CORPORATION Vs. SAINABA
August 22, 2005
E S I CORPORATION Vs. BAGSVIG
June 30, 2005
E. G. BINDU Vs. ADDITIONAL SALES TAX OFFICER
August 17, 2005
E. S. I. CORPORATION Vs. SIDHIQUE
August 16, 2005
E. S. I. CORPORATION Vs. MOOSANKUTTY
August 31, 2005
E. SANKARAN Vs. UNION OF INDIA
December 21, 2005
EBRAHIM SYED MOHAMMED Vs. POTHANICADU FARMERS CO-OPERATIVE BANK LTD
December 23, 2005
EDAYANAL CONSTRUCTIONS Vs. INCOME TAX OFFICER
February 22, 2005
EDISON Vs. STATE OF KERALA
November 25, 2005
EDWIN TOMSON Vs. KUNHALIKUTTY
January 25, 2005
ELAMKUNNAPUZHA PANCHAYATH Vs. DINKAR
May 31, 2005
FAIZAL KOLLALI Vs. VADAKKENGARA ALI
March 11, 2005
FASHION JEWELLERS AND EXPORTERS Vs. SALES TAX OFFICER
June 15, 2005
FATHIMA Vs. ASSISTANT COMMISSIONER OF POLICE
August 5, 2005
FEDERAL BANK LIMITED Vs. JOHN THOMAS
November 18, 2005
FEDERATION OF CENTRAL GOVERNMENT Vs. KOCHI REFINERIES LIMITED
July 20, 2005
FR PAUL CHAKIATH Vs. STATE OF KERALA
March 28, 2005
FRANCIS BUSINESS Vs. DAVIS BANK EMPLOYEE
August 1, 2005
FRANCIS MATHEW Vs. STATE OF KERALA
February 17, 2005
G JAYALAKSHMI Vs. UNION BANK OF INDIA
December 16, 2005
G MOHANDAS Vs. K A ASHOKAN
July 7, 2005
G PRASANNAKUMARY Vs. STATE OF KERALA
December 15, 2005
G SIVASANKARA PILLAI KADUVANGAL Vs. DIRECTOR OF PUBLIC INSTRUCTION
January 11, 2005
G T N TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
March 18, 2005
G. RAJESH Vs. OFFICER IN CHARGE
June 3, 2005
G. THANKAMANI Vs. MANAGING DIRECTORS, K. S. C. S. C. LTD
September 16, 2005
GANAPATHY IYER Vs. STATE OF KERALA
May 24, 2005
GEETHA Vs. STATE OF KERALA
March 17, 2005
GEO SEA FOODS Vs. ADDL SALES TAX
December 15, 2005
GEORGE Vs. STATE OF KERALA
April 8, 2005
GEORGE ALIAS KUNJU Vs. STATE
September 8, 2005
GEORGE JACOB Vs. STATE OF KERALA
June 14, 2005
GLORY FERNANDEZ Vs. REGISTRAR HIGH COURT OF KERALA
March 1, 2005
GODWIN Vs. KOLLAM DISTRICT CO OPERATIVE BANK LTD
January 4, 2005
GOLDEN TRADERS Vs. COMMISSIONER OF COMMERCIAL TAXES
October 4, 2005
GRACY Vs. INTELLIGENCE OFFICER
March 16, 2005
GRACY Vs. P A MATHIRI
June 16, 2005
GRACY THOMAS Vs. STATE OF KERALA
September 9, 2005
GRACY VINCENT Vs. STATE OF KERALA
November 16, 2005
GRAMOX PAPER AND BOARDS LTD Vs. SALES TAX OFFICER
March 14, 2005
GREEN VALLEY BUILDERS Vs. COMMISSIONER OF INCOME TAX THIRUVANANTHAPURAM
February 4, 2005
GWALIOR RAYONS STAFF ASSOCIATION Vs. UNION OF INDIA
October 17, 2005
H KRISHNAN Vs. MOHAMMED ALIAS KUNCHAN
November 21, 2005
H P SHABU Vs. STATE OF KERALA
December 6, 2005
HAJARA Vs. STATE OF KERALA
January 27, 2005
HAJARA Vs. UNION OF INDIA
May 24, 2005
HAJI P LIAKATH ALIKHAN Vs. K UNNEENKUTTY SAQUAFI
September 7, 2005
HAMIDKHAN Vs. STATE OF KERALA
August 2, 2005
HAREENDRAN Vs. STATE OF KERALA
July 15, 2005
HARRISONS MALAYALAM LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 6, 2005
HARRISONS MALAYALAM LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 6, 2005
HIGH COURT OF KERALA Vs. SIRAJ
March 1, 2005
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. PERUMATTY GRAMA PANCHAYAT
April 7, 2005
HINDUSTAN COCO COLA BEVERAGES PVT LTD Vs. PERUMATTY GRAMA PANCHYAT
June 1, 2005
HINDUSTAN NEWSPRINT LIMITED Vs. M A HAMEED
January 27, 2005
HOTEL VENUS INTERNATIONAL Vs. GOSHREE ISLANDS DEVELOPMENT AUTHORITY
June 21, 2005
HUSSAIN Vs. STATE OF KERALA
August 2, 2005
I S MEENA Vs. COMMANDANT C I S F UNIT
June 14, 2005
IDICULA ABRAHAM Vs. KERALA STATE ROAD TRANSPORT
June 1, 2005
INDIAN BANK Vs. EKM DIST HARIJAN GIRIJAN MOTOR TRANSPORT CO OP SOCIETY LTD
December 23, 2005
INDIAN OVERSEAS BANK Vs. DEBT RECOVERY TRIBUNAL
February 21, 2005
INDIAN OVERSEAS BANK Vs. REGISTRAR
February 21, 2005
INDIRA Vs. STATE OF KERALA
August 10, 2005
ING PYARILAL S K Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
May 24, 2005
INTELLIGENCE INSPECTOR Vs. H. P. C. ELECTRICAL LTD. , KAROTTU
November 8, 2005
J DANIEL Vs. STATE OF KERALA
July 28, 2005
J.P. RAJU Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 17, 2005
JACOB JOSEPH Vs. DEVASSY
January 28, 2005
JACOB KURUVILA Vs. VER REV BABY EACHIRAVELIL VIKAR
May 23, 2005
JACOB SIMON Vs. SALES TAX OFFICER
October 17, 2005
JACOB THOMAS Vs. PANDIAN
September 1, 2005
JAGADEESAN Vs. MINIMOL
February 24, 2005
JAMAL Vs. SAFIA BEEVI
January 31, 2005
JAMAL Vs. NAFEESU
January 19, 2005
JAYA Vs. STATE OF KERALA
February 14, 2005
JAYALAKSHMI Vs. UNION OF INDIA
December 16, 2005
JENCY Vs. BIJU THOMAS
September 22, 2005
JOHN DECRUZ Vs. RICHARD
June 9, 2005
JOHN IDICULLA Vs. STATE OF KERALA
May 23, 2005
JOLRIN JOSE K Vs. DISTRICT EDUCATIONAL OFFICER
February 7, 2005
JOMON PUTHENPURACKAL Vs. LOK AYUKTA
November 18, 2005
JOMON PUTHENPURAKAL Vs. STATE OF KERALA
February 28, 2005
JOSE Vs. DISTRICT COLLECTOR
August 30, 2005
JOSE THOMAS Vs. UNION OF INDIA
March 22, 2005
JOSEPH Vs. S I OF POLICE MUNNAR
January 20, 2005
JOSEPH GEORGE Vs. JOINT REGISTRAR CO OPERATIVE SOCIETIES PAINAVU
July 19, 2005
JOSEPH K JOHN Vs. STATE OF KERALA
August 22, 2005
JOSEPH PAUL Vs. KERALA STATE ELECTRICITY BOARD
November 30, 2005
JOSITA ANTONY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
December 2, 2005
JOSITA ANTONY Vs. NEW INDIA ASSURANCE COMPANY LTD.
December 21, 2005
JOY JOSEPH Vs. DIVISIONAL FOREST OFFICER
January 25, 2005
JOY KUMAR Vs. STATE OF KERALA
October 18, 2005
JYOTHISH Vs. STATE OF KERALA
August 12, 2005
K A ASOKAN Vs. KERALA STATE WAREHOUSING CORPORATION
July 7, 2005
K A VIJOY Vs. DIRECTOR GENERAL
October 14, 2005
K BALAKRISHNAM Vs. FOOD INSPECTOR
May 27, 2005
K BALAKRISHNAN MANAGER KOTTUR A U P SCHOOL Vs. SECRETARY TO GOVERNMENT GENERAL EDUCATION E DEPARTMENT
June 17, 2005
K BHASKARAN Vs. SUB REGISTRAR
June 8, 2005
K C JOHN Vs. LIQUIDATOR WADAKKANCHERRY HOUSING CO-OPERATIVE SOCIETY LTD
November 15, 2005
K C VASUMATHY AMMA Vs. MAKKANCHERRY JANAKI AMMA
January 11, 2005
K E SHAHUL HAMEED EXCISE GUARD Vs. ASSISTANT EXCISE COMMISSIONER
June 13, 2005
K G UDAYAKUMAR Vs. STATE OF KERALA
January 14, 2005
K GEORGE MATHEW Vs. STATE OF KERALA
December 22, 2005
K INDIRA Vs. UNION OF INDIA
March 18, 2005
K JAYAKUMARAN NAIR Vs. VERTEX SECURITIES LTD
August 22, 2005
K K AHAMMED Vs. P J ANTONY
September 5, 2005
K K VISWANATHAN Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION
July 1, 2005
K KARUNAKARAN PILLAI Vs. VENUGOPALA PILLAI
June 29, 2005
K KHARIDASAN NAIR Vs. KERALA STATE ELECTRICITY BOARD
August 16, 2005
K KRISHNAN Vs. V K KRISHNA MOHAN
January 20, 2005
K KRISHNANKUTTY Vs. STATE OF KERALA
August 25, 2005
K M BALAKRISHNAN Vs. ASSISTANT EDUCATIONAL OFFICER
July 28, 2005
K M CHACKO Vs. CHAIRMAN
November 22, 2005
K M CHITTHARANJAN Vs. P M KUNHUNNI
February 28, 2005
K M GOPALAKRISHNAN Vs. DIRECTOR OF PUBLIC
October 27, 2005
K MADHAVA Vs. PATHUMABI
June 30, 2005
K MOHANDAS Vs. BANK OF INDIA
June 21, 2005
K P HARIKRISHNAN Vs. C K JACOB
March 15, 2005
K P RAVEENDRAN Vs. STATE OF KERALA
August 5, 2005
K P SAFIYA Vs. KOVVAPRAVANTAKATH MAMMU
July 25, 2005
K P SOMAN Vs. STATE OF KERALA
November 7, 2005
K R ALLOYÂES LTD Vs. STATE OF KERALA
February 10, 2005
K R ROSHY Vs. STATE OF KERALA
June 3, 2005
K S E BOARD Vs. SAKEENA
December 13, 2005
K S MOHAN Vs. STATE OF KERALA
March 14, 2005
K S R T C Vs. KERALA STATE TRANSPORT EMPLOYEES COOP SOCIETY LTD
September 7, 2005
K S SASIDHARAN ALIAS SASINDRAN Vs. P SUKUMARAN
May 30, 2005
K SANKARAN NAIR Vs. KERALA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED
February 10, 2005
K SHAHUL HAMEED Vs. PREMIER AUTOMOBILES LTD
August 29, 2005
K SREEKUMAR Vs. TA PARAMESWARAN
March 11, 2005
K SUSMITHA MOHAN Vs. RAJESH UNNIKRISHNAN NAIR
March 31, 2005
K U ETTOOP Vs. M K KUNHIKANNAN
March 3, 2005
K V BALAN Vs. SIVAGIRI SREE NARAYANA DHARMA SANGHOM TRUST
November 8, 2005
K V DAISY Vs. STATE OF KERALA
July 29, 2005
K V PAVITHRAN Vs. DISTRICT SUPREINTENDENT OF POLICE
January 17, 2005
K VIJAYAN Vs. STATE OF KERALA
September 1, 2005
K. M. BASHEER Vs. C. B. SHAJI
July 18, 2005
K. M. CHACKO Vs. CHAIRMAN, STATE LEVEL COMMITTEE FOR NATIONAL AWARDS
December 22, 2005
K. MANILAL & ORS. Vs. THE DEBTS RECOVERY TRIBUNAL & ORS.
June 23, 2005
K. V. SIVADAS Vs. STATE OF KERALA
July 18, 2005
K.C. DEN AND CO. Vs. P.P. MATHAI
November 18, 2005
K.D. NINAN Vs. STATE OF KERALA
August 31, 2005
K.N. VIJAYADAS Vs. THE INSPECTOR OF POLICE & ANOTHER
September 28, 2005
KALLETTUMKARA SERVICE CO OPERATIVE Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
June 16, 2005
KALPAKAMANT Vs. SHAJATHAN
June 13, 2005
KALYANI AMMA Vs. KRISHNA KURUP
November 30, 2005
KAMALA RAJARAM Vs. DY S P OFFICE OF THE SP RURAL NEYYATTINKARA
June 23, 2005
KAMALADEVI M R Vs. GOPALAKRISHNAN
November 22, 2005
KAMALASANAN Vs. STATE OF KERALA
November 11, 2005
KAMALASANAN Vs. STATE OF KERALA
November 8, 2005
KANNAN Vs. VIJAYAN
December 5, 2005
KARTHIAYANI Vs. RAMANATHAN
January 25, 2005
KARUVANKANDY NARAYANI Vs. NELLIODAN ARAVINDAK SHAN
July 7, 2005
KATHRIKUTTY Vs. PAPPOO
March 15, 2005
KATTINTAVIDA SURESH Vs. STATE OF KERALA
September 6, 2005
KATTINTAVIDA SURESH Vs. STATE OF KERALA
October 6, 2005
KAYYUMPARAMB UMMER FAROOQUE Vs. PEREDATH NASEEMA
October 5, 2005
KELU NAIR Vs. STATE OF KERALA
January 11, 2005
KERALA ELECTRICITY OFFICERS FEDERATION Vs. CENTRAL BOARD OF DIRECT TAXES
July 28, 2005
KERALA FINANCIAL CORPORATION Vs. T K JAYARAJAN
May 17, 2005
KERALA FINANCIAL CORPORATION Vs. T. K. JAYARAJAN
February 3, 2005
KERALA FISHERMAN WELFARE FUND BOARD Vs. KUNJAN DIVAKARAN
February 28, 2005
KERALA HOMOEO MEDICAL GRADUATES ASSOCIATION Vs. STATE OF KERALA
June 23, 2005
KERALA HOTEL AND RESTAURANT ASSOCIATION THRISSUR Vs. STATE OF KERALA
September 28, 2005
KERALA PEOPLES ARTS CLUB Vs. STATE OF KERALA
February 8, 2005
KERALA PUBLIC SERVICE COMMISSION Vs. TESSYMOLE SEBASTIAN
June 13, 2005
KERALA PUBLIC SERVICE COMMISSION Vs. P K RAMESAN
June 22, 2005
KERALA STATE CIVIL SUPPLIES CORPN. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
July 6, 2005
KERALA STATE ELECTRICITY BOARD Vs. P C MATHUKUTTY
October 27, 2005
KERALA STATE ELECTRICITY BOARD Vs. PHILIP ANTONY
June 27, 2005
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
December 14, 2005
KERALA STATE ROAD TRANSPORT Vs. A NOORUDEENKUTTY MECHANIC
June 10, 2005
KERALA STATE ROAD TRANSPORT CORPORATION Vs. ABDUL LATHEEF
July 28, 2005
KERALA STATE STAMP VENDORS ASSOCIATION Vs. OFFICE OF THE ACCOUNTANT GENERAL
June 20, 2005
KERALA STREEVEDI Vs. STATE OF KERALA
February 1, 2005
KERLA PEOPLES ARTS CLUB Vs. STATE OF KERALA
February 6, 2005
KESAVAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
October 21, 2005
KOCHUDAS RAGESH Vs. ROY MARCOSE
January 13, 2005
KOCHUKUNJU STEPHEN Vs. ASHIA UMMAL
January 28, 2005
KODIYAN Vs. KARAMBI
August 18, 2005
KOMALAM Vs. RADHAKRISHNAN NAIR
February 25, 2005
KRISHNADAS Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
July 19, 2005
KRISHNAN NAMBOODIRI Vs. A P UNNIKRISHNAN NAMBOODIRI
February 24, 2005
KRISHNANKUTTY Vs. STATE OF KERALA
April 5, 2005
KRISHNANKUTTY Vs. VELAYUDHAN
January 12, 2005
KSEB Vs. WESTERN INDIA COTTONS LTD
February 22, 2005
KT HAMSA Vs. FOOD INSPECTOR MELATTUR PANCHAYAT
March 23, 2005
KULATHUNKAL MOTORS Vs. SALES TAX OFFICERS
November 15, 2005
KUNHIRAMAN K C Vs. STATE OF KERALA
March 9, 2005
KUNJA MUHAMMED Vs. PAZHUKKAMARROM DEVASWOM
July 7, 2005
KUNJU KUNJU CHANDRAN Vs. VELOUTHAKUNJU RAGHVAN
June 6, 2005
KUTTIAMU Vs. MAJESTIC SHARES AND SECURITIES PVT. LTD.
August 3, 2005
L S AHOKAN Vs. STATE OF KERALA
August 3, 2005
LABOUR COMMISSIONER Vs. K E JOSHUA
July 15, 2005
LAKSHMI Vs. LABBAH KUNJU AMEER HAMSA
June 29, 2005
LAKSHMI VENKETESH TEMPLE Vs. COMMISSIONER HINDU RELIGIOUS CHARITABLE ENDOWMENTS
May 26, 2005
LALITHA SASI Vs. STATE OF KERALA
August 30, 2005
LATHA G Vs. STATE OF KERALA
July 27, 2005
LAZARUS ALOSIUS Vs. STATE OF KERALA
February 23, 2005
LEBY ISSAC Vs. LEENA M NINAN ALIAS LINCY
July 12, 2005
LEELA RADHAKRISHNAN Vs. GOWRYKUTTY AMMA
June 2, 2005
LEELAMMA Vs. RADHAKRISHNAN
February 2, 2005
LEKSHMI Vs. VASANTHA KUMARI
June 28, 2005
M A IBRAHIM KANNU Vs. STATE OF KERALA
October 28, 2005
M ABDUL SATHAR Vs. ANEESA
January 12, 2005
M B KRISHNAN MOOPAN Vs. STATE OF KERALA
February 18, 2005
M BAVAKUTTY Vs. UNIVERSITY OF CALICUT
June 21, 2005
M C SUNIL Vs. REGIONAL TRANSPORT OFFICER
March 15, 2005
M D PAPPU Vs. FOOD INSPECTOR
November 28, 2005
M FAR HOTELS LTD Vs. UNION OF INDIA
April 8, 2005
M G SASI Vs. SAIDALI
June 15, 2005
M K KRISHNADAS Vs. SANKARACHARYA UNTY OF SANSKRIT
July 19, 2005
M K RAJAPPAN NAIR Vs. JOSEPH K KUREEKATTUKUNNEL
March 14, 2005
M K SREENARAYANAN ELAYATH Vs. KERALA STATE ELECTRICITY BOARD
January 19, 2005
M K SUCHEENDREN Vs. STATE OF KERALA
May 31, 2005
M K SUKUMARAN MUNDAPLACKAL HOUSE Vs. APPELLATE TRIBUNAL
January 27, 2005
M M DEEPA Vs. CONSUMER DISPUTES REDRESSAL FORUM
December 23, 2005
M M HARIES Vs. STATE OF KERALA
February 16, 2005
M MURALEEDHARAN Vs. SREERAM INVESTMENT LTD
June 1, 2005
M NAZER Vs. SUNDARAN RAJAN
September 9, 2005
M P RAJU Vs. T G CHACKO
September 5, 2005
M R F LIMITED Vs. ASST COMMISSIONER
November 15, 2005
M RAMAN NAMBOODIRI Vs. ADMINISTRATOR GURUVAYOOR DEVASWOM
February 4, 2005
M SAINALABDEEN Vs. KERALA STATE ELECTRICITY BOARD
November 28, 2005
M SHEELA Vs. V GOPALAKRISHNAN
January 28, 2005
M T GEORGE Vs. KERALA STATE ELECTRICITY BOARD
July 1, 2005
M T JOSEPH Vs. STATE OF KERALA
October 6, 2005
M V GOPAKUMAR Vs. KERALA STATE NIRMITHI KENDRA
June 29, 2005
M. A. AHAMADKUNHI Vs. M. A. FATHIMA BI
July 28, 2005
M. RAMESHAN Vs. BABY RAMANY
July 21, 2005
M.C.VALSALA Vs. STATE OF KERALA
August 10, 2005
M/S AFZAL AGENCY Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ANOTHER
September 8, 2005
MADHAVI K Vs. STATE ELECTION COMMISSION
May 6, 2005
MADRAS PACK MARINE CO. Vs. COMMISSIONER OF INCOME-TAX
May 24, 2005
MAHESH B SHAH Vs. C N JOSEPH
July 29, 2005
MAJEED Vs. STATE OF KERALA
November 15, 2005
MALANAD CO-OPERATIVE TEA FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
September 27, 2005
MALAYALA MONORAMA COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
December 13, 2005
MANAGER Vs. STATE OF KERALA
February 17, 2005
MANAGER N S S KARAYOGAM U P SCHOOL Vs. SOUMYA S NAIR
March 22, 2005
MANAGER ST MICHAELS COLLEGE Vs. V S ANDREWS
May 16, 2005
MANAGING DIRECTOR Vs. S ABDUL LATHEEF
July 28, 2005
MANAGING DIRECTOR AND CHAIRMAN NIIT LTD Vs. A V MANOHARAN
March 2, 2005
MANAGING TRUSTEE ARYA VAIDYA SALA KOTTAKKAL Vs. STATE OF KERALA
March 17, 2005
MANANTHAVADY GRAMA PANCHAYATH Vs. DEPUTY SUPERINTENDENT OF POLICE
August 11, 2005
MANGALAM PUBLICATIONS (INDIA) (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 19, 2005
MANOHARAN PILLAI Vs. STATE
March 10, 2005
MANOJ Vs. STATE
February 22, 2005
MANUEL KURICHITHANAM Vs. STATE OF KERALA
July 8, 2005
MARATHUPALLY BEERAN Vs. STATE OF KERALA
February 28, 2005
MARTIN K MATHEW Vs. N S VIJAYAN
June 24, 2005
MARY Vs. STATE OF KERALA
August 22, 2005
MARY ANGELLA Vs. STATE OF KERALA
March 15, 2005
MARY CHACKO Vs. JANCY JOSEPH
August 5, 2005
MARY TRESA P.J. @ SR. TEENA JOSE CMC Vs. BAR COUNCIL OF KERALA, REPRESENTED BY ITS SECRETARY,
November 7, 2005
MARYKUTTY GEORGE Vs. STATE OF KERALA
April 12, 2005
MATHEW FERNANDEZ Vs. UNION OF INDIA
May 16, 2005
MATHEW GEORGE Vs. JACOB
December 12, 2005
MATHEW JOSEPH Vs. TAHSILDAR
September 6, 2005
MATHEWS JUDE Vs. PRINCIPAL
September 22, 2005
MATHRUBHUMI PRINTING AND PUBLISHING CO LTD Vs. P RAJAN
July 29, 2005
MAXIN GEORGE Vs. INDIAN OIL CORPORATION
June 10, 2005
MECHANICAL ASSEMBLY SYSTEMS INDIA PVT LTD Vs. STATE OF KERALA
December 5, 2005
MEENACHIL CO OPERATIVE AGRICULTURAL Vs. BRANCH MANAGER K S F E LTD
February 9, 2005
MERCHANDISERS P LTD Vs. STATE OF KERALA
February 18, 2005
MICHAEL Vs. PARAMARA GROUP DEVASWOM
March 23, 2005
MMJ PLANTATIONS Vs. ADDL COMMR OF INCOME TAX
October 13, 2005
MOHAMMED SAGEER Vs. PRAKASH THOMAS
February 21, 2005
MOHAN DASA PRABHU Vs. UNION OF INDIA
February 11, 2005
MOHANAN NAIR Vs. STATE OF KERALA
February 28, 2005
MOIDEENKUTTY Vs. STATE OF KERALA
September 29, 2005
MOOSA Vs. JOMON PUTHANPURACKKAL
October 26, 2005
MOOSAKOYA Vs. STATE
August 31, 2005
MOTTY PHILIPOSE Vs. STATE OF KERALA
November 22, 2005
MRF LTD Vs. CHAIRMAN KERALA STATE ELECTRICITY BOARD
February 18, 2005
MUHAMMED ALI Vs. S I OF POLICE
June 7, 2005
MUHAMMED BASHEER Vs. A MUJIB RAHMAN
June 29, 2005
MUHAMMED HAJI Vs. UNION OF INDIA
July 26, 2005
MURALI Vs. JOINT REGISTRAR
May 17, 2005
MURALI Vs. STATE OF KERALA
November 7, 2005
MUSLIM VOCATIONAL HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
January 7, 2005
MUSTHAFA Vs. ANDREWS
December 1, 2005
MUSTHAFA MOIDEEN Vs. ASST COMMISSIONER OF CUSTOMS
November 30, 2005
MYMOONATH BEEVI Vs. STATE OF KERALA
August 23, 2005
N G VIGNESHAWARA BHAT Vs. P SRIKRISHNA BHAT
November 17, 2005
N GOPALAKRISHNAN Vs. ASIANET SATELLITE COMMUNICATIONS LIMITED
July 29, 2005
N GOPALAKRISHNAN Vs. COMMISSIONER OF INCOME TAX
August 17, 2005
N KESAVAN NAIR Vs. STATE OF KERALA
January 20, 2005
N KRISHNANKUTTY PILLAI Vs. STATE OF KERALA
November 16, 2005
N RADHAKRISHNAN Vs. A C THOMAS
December 13, 2005
N RAJENDRA PRASAD Vs. SECRETARY AND COMMISSIONER
September 7, 2005
N S D RAJU Vs. DIRECTOR GENERAL OF INCOME TAX
October 21, 2005
N VIJAYAN Vs. STATE OF KERALA
June 28, 2005
NALINI B V SARAF Vs. ASSISTANT CONTROLLER OF ESTATE
June 10, 2005
NANU Vs. STATE OF KERALA
April 7, 2005
NARAYAN MURTI Vs. THANKAMMA SEBASTIAN
May 19, 2005
NARAYANAN NAMBUDIRI Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
October 27, 2005
NARAYANI Vs. ARAVINDAKSHAN
July 7, 2005
NASSARUDHEEN Vs. SAJITHA
May 26, 2005
NATIONAL INSURANCE CO LTD Vs. M ALAGAPANDIAN
October 18, 2005
NATIONAL INSURANCE CO LTD Vs. LAKSHMI
February 4, 2005
NATIONAL INSURANCE CO LTD Vs. INDUS MOTOR CO PVT LTD
September 5, 2005
NATIONAL MEDICAL EDUCATIONAL CHARITABLE TRUST Vs. KERALA NURSING
December 6, 2005
NATIONAL SMOLL INDUSTRIES CORPORATION LTD Vs. M NARAYANAN
May 24, 2005
NEW INDIA ASSURANCE CO LTD Vs. PARAMESWARAN
August 19, 2005
NEW INDIA ASSURANCE CO LTD Vs. USHAKUMARI
June 6, 2005
NEW INDIA ASSURANCE CO LTD Vs. JAYANTI
December 19, 2005
NIHAS Vs. STATE OF KERALA
February 2, 2005
NISSA HASSAN Vs. STATE OF KERALA
September 23, 2005
NORASIA LINES MALTA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 1, 2005
NOUSHAD Vs. STATE OF KERALA
December 13, 2005
NOUSHAD Vs. STATE OF KERALA
June 17, 2005
O PRASANNAKUMARY Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION
December 15, 2005
OBRIN M J Vs. SUB INSPECTOR OF POLICE
June 23, 2005
ODAYAPURATH SIDDIQUE Vs. DISTRICT COLLECTOR
November 24, 2005
OMANA Vs. KESAVAN
January 27, 2005
OMANA PAZHANCHIRA HOUSE Vs. SANALKUMARI
November 14, 2005
OOPPOTTIL KURIAN AND CO. (P) LTD. Vs. INCOME TAX OFFICER
July 25, 2005
ORIENTAL INSURANCE CO LTD Vs. V HARIPARASAD
November 17, 2005
ORIENTAL INSURANCE CO LTD Vs. ABDUL RASHEED
December 8, 2005
ORIENTAL INSURANCE CO LTD Vs. KALI
March 21, 2005
ORIENTAL INSURANCE CO LTD Vs. THANKAPPAN
June 14, 2005
ORIENTAL INSURANCE CO LTD Vs. SIVANKUTTY
September 8, 2005
OUSEPH Vs. ALICE
June 3, 2005
P BAHULEYAN Vs. MOOSSA E P
October 18, 2005
P BALANANDAN Vs. P K KOYAKUTTY
June 17, 2005
P CHERIAN URMIS Vs. LABOUR COURT
September 1, 2005
P E ARIFA Vs. STATE OF KERALA
July 6, 2005
P GOPALAKRISHNAN Vs. STATE OF KERALA
December 16, 2005
P J ALEXANDER Vs. CENTRAL BUREAU OF INVESTIGATION
April 7, 2005
P J ANTONY Vs. STATE OF KERALA
August 8, 2005
P K BALAKRISHNAN Vs. REGIONAL DIRECTOR
July 5, 2005
P K BALAMANI Vs. TAHSILDAR
April 7, 2005
P K MOHANAN PARAPPATTU HOUSE Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
September 8, 2005
P K RAJESWARI Vs. P K SOORAJ KUMAR
November 29, 2005
P K THANKAMMA Vs. SUNDARESAN T S
September 28, 2005
P K THANKAMMA Vs. SUNDARESAN T S
September 22, 2005
P K VIJAYAKUMARI Vs. STATE OF KERALA
January 25, 2005
P KANNAPPAN IPS Vs. STATE OF KERALA
August 3, 2005
P KASMIKOYA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
February 9, 2005
P N SAGAR Vs. STATE OF KERALA
November 30, 2005
P P JOY Vs. REGISTRAR CO-OPERATIVE SOCIETIES
August 9, 2005
P P KANNAN Vs. KERALA STATE ELECTRICITY BOARD
July 11, 2005
P P SHYLAJA Vs. PREMAJAN
February 25, 2005
P P UMMERKUTTY Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
September 9, 2005
P RAJAN Vs. LITTLE HOUSE MARKETING PVT LTD
August 12, 2005
P S SURENDRAN Vs. MAVELIKKARA PRIMARY CO-OPERATIVE AGRICULTURAL
September 9, 2005
P SASIDHARAN ALIAS MANI Vs. ADDITIONAL DISTRICT MAGISTRATE
December 14, 2005
P T ANTONY Vs. UNION OF INDIA
July 19, 2005
P U K MENON Vs. EXCELADS PVT LTD
January 18, 2005
P VIJAYAN Vs. ACCOUNTANT GENERAL
June 27, 2005
P. K. MADHU Vs. STATE OF KERALA
July 29, 2005
P. VISHNU PRASAD Vs. SECRETARY OF GENERAL EDUCATION
October 6, 2005
P.A. AHAMMED Vs. CHIEF COMMISSIONER OF INCOME TAX
October 6, 2005
P.P. KADER Vs. STATE OF KERALA
February 11, 2005
PADMA Vs. ANILA MATHEW
March 18, 2005
PADMAJA Vs. SAJEEV
March 9, 2005
PALAKKAPARAMBIL UMMAR Vs. STATE OF KERALA
June 30, 2005
PALLIYAT MARIYOMMA Vs. PALLIYAT KIDAVE
February 1, 2005
PAN POLYMERS Vs. STATE OF KERALA
December 19, 2005
PANT ENTERPRISES Vs. ADDL AGRL INCOMETAX AND SALES
February 28, 2005
PAPPU Vs. FOOD INSPECTOR
November 28, 2005
PARAMAN Vs. KODUNGALLUR MUNICIPALITY
April 6, 2005
PARAMESWARAN Vs. DIRECTOR OF PANCHAYAT
March 3, 2005
PARRY AGRO INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
October 21, 2005
PAUL DAVIS Vs. GUJARAT LEASE FINANCING LTD.
February 3, 2005
PAULINA JOSEPH Vs. IDUKKI DISTRICT WHOLESALE CO-OPERATIVE CONSUMER STORES LTD
December 19, 2005
PAULOSE N P Vs. STATE OF KERALA
May 17, 2005
PAVITHRAN Vs. DISTRICT SUPERINTENDENT OF POLICE
January 4, 2005
PEIRCE LESLIE INDIA LTD Vs. SECRETARY CENTRE OF INDIAN TRADE UNIONS
December 15, 2005
PERINIGOTTUKARA NAMBOOTHIRI YOGAKSHEMA SABHA Vs. SREELATHA RADHAKRISHNAN
March 21, 2005
PETRICIA Vs. PURUSHOTHAMAN
September 28, 2005
PETRONET CCK LIMITED Vs. MEERAN
January 18, 2005
PETRONET CCK LTD Vs. VIJAYAN
January 18, 2005
PHILIP THOMAS Vs. SECRETARY TO GOVERNMENT
May 27, 2005
POLY PARADIYIL Vs. ANGAMALY MUNCIPALITY
January 3, 2005
PONNAPPAN Vs. VELAYUDHAN RAJAPPAN
February 17, 2005
POORNIMA Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
February 4, 2005
POOTHOLI DAMODARAN NAIR Vs. BABU V K
March 30, 2005
POURASAMITHI Vs. RAJAN THATTIAL
February 9, 2005
PRADEEP KUMAR Vs. STATE OF KERALA
September 9, 2005
PRADEEPAN Vs. STATE OF KERALA
May 27, 2005
PRADEEPKUMAR Vs. STATE OF KERALA
February 11, 2005
PRAJEEV Vs. STATE OF KERALA
March 21, 2005
PRAKASINI Vs. JOINT REGISTRAR
December 5, 2005
PRAMOD Vs. C K VELAYUDHAN
July 15, 2005
PRAMOD S/O KOLATHAPPULLY SUBRAMANIAN Vs. C K VELAYUDHAN
February 16, 2005
PRASAD Vs. R T A ERNAKULAM
February 4, 2005
PRASAD Vs. PHILIPOSE MAR DILSHUS U P SCHOOL
June 7, 2005
PRASAD V Vs. REGIONAL TRANSPORT AUTHORITY
February 4, 2005
PRASANNAKUMARY Vs. DIRECTOR HIGHER SECONDARY EDUCATION
December 15, 2005
PRASANNAN Vs. HARIS
February 24, 2005
PRASEETHA Vs. DEO
June 24, 2005
PREME A S Vs. K K AMBUJAKSHAN
November 9, 2005
PRESTEEGE TEXTILE ENTERPRISES Vs. CONTROLLER LEGAL METROLOGY
September 22, 2005
PRIMA INDUSTRIES LTD Vs. STATE OF KERALA
August 2, 2005
PRINCIPAL SECRETARY TO GOVERNMENT Vs. GOPALA
June 7, 2005
PRIYESH ARAMANA Vs. STATE OF KERALA
November 25, 2005
PRIYESH VASUDEVAN Vs. SHAMEENA P. & OTHERS
November 18, 2005
PRIYESH VASUDEVAN Vs. SHAMEENA P
November 11, 2005
PRIYESH VASUDEVAN Vs. SHAMEENA P MANAGER
November 16, 2005
PULIYULLA CHALIL NARAYANA KURUP Vs. THAYYULLA PARAMBATH VALSALA
February 3, 2005
PULLACHERI RAJAN Vs. STATE OF KERALA
November 8, 2005
PUNNAYURKULAM GRAMA PANCHAYATH Vs. CIRCLE INSPECTOR OF POLICE
July 21, 2005
PURAVANKARA PROJECTS LIMITED Vs. HOTEL VENUS INTERNATIONAL
July 20, 2005
PUSHKARAN Vs. STATE OF KERALA
May 27, 2005
R RAJENDRAN Vs. K M BABU
May 30, 2005
R RAJENDRAN UNNITHAN Vs. MAHADEVAN
June 2, 2005
R.K. MALAYATH Vs. STATE OF KERALA AND OTHERS
April 6, 2005
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
April 7, 2005
RADHAMANI Vs. STATE OF KERALA
April 5, 2005
RAFEEK V K Vs. STATE OF KERALA
February 28, 2005
RAFEEQUE ENTERPRISES Vs. STATE OF KERALA
December 16, 2005
RAGHUL CONSTRUCTION ENGINEERS Vs. NTPC
August 9, 2005
RAHMAN QAMARUDHEEN Vs. STATE OF KERALA
January 4, 2005
RAJA RAJA VARMA THAMPURAN A K Vs. REGIONAL DIRECTOR E S I CORPORATION
December 7, 2005
RAJAN Vs. BALAN
January 13, 2005
RAJAPPAN NAIR Vs. STEPHEN JOSEPH
March 14, 2005
RAJENDRAN Vs. UNIVERSITY OF CALICUT
July 21, 2005
RAJU Vs. JAIPRAKASH
September 2, 2005
RAMAKRISHNAN Vs. CANARA BANK
February 4, 2005
RAMAN Vs. STATE OF KERALA
March 17, 2005
RAMESH BABU Vs. STATE OF KERALA
March 30, 2005
RAMU Vs. STATE OF KERALA
May 23, 2005
RARICHAN Vs. STATE OF KERALA
July 12, 2005
RASHEED Vs. SAJI BASHEER
February 17, 2005
RATHEESH KUMAR Vs. JITENDRA KUMAR
March 22, 2005
RATHEESH KUMAR Vs. JITHENDRA KUMAR T. LODHAYA
March 23, 2005
RAVEENDRAN Vs. STATE OF KERALA
February 22, 2005
RAVEENDRAN Vs. JAYASREE
June 20, 2005
RAVI P D Vs. JOVATTE FRANCIS
March 4, 2005
RAVINDRAN P M Vs. UNION OF INDIA
July 27, 2005
RAY CONSTRUCTIONS LTD Vs. INTELLIGENCE OFFICER
February 10, 2005
RDO FORT KOCHI Vs. KURIAN
March 9, 2005
REGINAL DIRECTOR E S I CORPORATION THRISSUR Vs. MANAGING DIRECTOR TRANSMATIC SYSTEM LTD
December 2, 2005
REGIONAL CANCER CENTRE Vs. M GOPALAN
November 16, 2005
REGIONAL DIRECTOR Vs. P K SIDHIQUE
August 16, 2005
REGIONAL DIRECTOR E S I CORPORATION Vs. EVI INDUSTRIES
August 17, 2005
REGIONAL DIRECTOR E S I CORPORATION Vs. O MOOSANKUTTY
August 31, 2005
REGIONAL DIRECTOR E S I CORPORATION Vs. HINDUSTAN LEVER LIMITED
July 5, 2005
REGIONAL DIRECTOR E S I CORPORATION Vs. MANAGING DIRECTOR
December 2, 2005
REGIONAL DIRECTOR, E. S. I. CORPORATION Vs. M/S KALLAI SAW MILLS AND TIMBER INDUSTRIES
November 22, 2005
REGIONAL DIRECTORE E S I CORPORATION Vs. PRADEEP KUMAR
August 11, 2005
REGIONAL TRANSPORT OFFICER Vs. BHASKAR SALIAN
November 14, 2005
REGIONAL TRANSPORT OFFICER Vs. K J BINU
December 21, 2005
RELIANCE GENERATORS PVT LTD Vs. STATE OF KERALA
February 22, 2005
REMYA R CHANDRAN Vs. DISTRICT EDUCATIONAL OFFICER
January 18, 2005
RENOSH SAMUEL Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
December 23, 2005
RETNAVALLI Vs. AMBALAPADU SERVICE CO OP BANK LTD
May 16, 2005
RETURNING OFFICER Vs. CHAMIYAR
December 8, 2005
ROOPA ENGINEERING CORPORATION Vs. GENERAL MANAGER
December 19, 2005
ROSAMMA Vs. DIRECTOR OF PUBLIC INSTRUCTION
February 8, 2005
ROSHY Vs. STATE OF KERALA
July 3, 2005
ROY M MATHEW Vs. STATE OF KERALA
August 2, 2005
S A SULOCHANA Vs. KALYANI
May 16, 2005
S BIJU Vs. STATE OF KERALA
July 12, 2005
S DEVADASAN Vs. STATE OF KERALA
June 27, 2005
S MURALEEDHARAN PILLAI Vs. STATE OF KERALA
December 20, 2005
S NARAYAN Vs. MEENKSHI
December 23, 2005
S S SUGIL Vs. K SADANANDAN
September 5, 2005
S SHAMEEM Vs. CITY POLICE COMMISSIONER
September 23, 2005
S SISUPALAN Vs. STATE OF KERALA
July 15, 2005
S SUJATHA Vs. A PREMA
June 20, 2005
S THANGAMANI Vs. STATE OF KERALA
July 21, 2005
S. BABY Vs. S. I. OF POLICE
August 9, 2005
S.T.S. ENTERPRISES Vs. ASSSTT. CIT
March 14, 2005
SAHARA AIRLINES LIMITED Vs. PHILIP C ABRAHAM
December 20, 2005
SAHIR SHAH Vs. BANK OF INDIA
June 23, 2005
SAIDU MOHAMMED Vs. STATE OF KERALA
September 5, 2005
SAITHU Vs. THAHIRA
March 29, 2005
SAJ FLIGHT SERVICES PVT LTD Vs. SUPDT OF CENTRAL EXCISE
August 17, 2005
SAJEESH KUMAR Vs. UNION OF INDIA
July 25, 2005
SAJITHA Vs. COMPETENT AUTHORITY SAFEMFOP AND NDPS ACT
February 16, 2005
SAJU VARGHESE Vs. STATE
March 31, 2005
SALU Vs. ASSISTANT CONTROLLER
June 20, 2005
SAMEER P K Vs. STATE OF KERALA
October 28, 2005
SAMRAT EXPORTS ALIAS IMPORTERS Vs. COMMR OF CUSTOMS AND CENTRAL EXCISE
September 5, 2005
SANDEEP V Vs. STATE OF KERALA
January 17, 2005
SANKURU Vs. GOPINATHAN
December 22, 2005
SANTHA Vs. STATE OF KERALA
December 16, 2005
SANTHAKUMARI P J Vs. STATE OF KERALA
October 14, 2005
SAROJINI AMMA Vs. TRIVANDRUM DISTRICT CO-OPERATIVE BANK LTD
June 1, 2005
SAROJINI THANKAPPAN Vs. D THAYAMMAL
September 7, 2005
SASHIDHARAN Vs. STATE OF KERALA
October 13, 2005
SASIDHARAN Vs. STATE OF KERALA
May 26, 2005
SASIDHSRAN Vs. SUKUMARAN
June 30, 2005
SASIKALA KUMARI S Vs. PRIVACHOOR SERVICE CO OPERATIVE BANK LTD
June 14, 2005
SATHY M PILLAI Vs. SARMA
March 31, 2005
SATHY M PILLAI Vs. SARMA
March 13, 2005
SAYEESH KUMAR Vs. STATE OF KERALA
November 7, 2005
SEA PEARL ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 16, 2005
SEBASTIAN E J Vs. A M MATHAI
September 6, 2005
SEBASTIAN V J Vs. STATE OF KERALA
May 17, 2005
SECRETARY PUDUNAGARAM GRAMA PANCHAYAT Vs. A SALEEM
September 6, 2005
SEN P A Vs. CO OPERATIVE MEDICAL COLLEGE
January 17, 2005
SHAH Vs. RAJANKUTTY
July 7, 2005
SHAJI Vs. STATE OF KERALA
June 28, 2005
SHAJI Vs. STATE OF KERALA
April 8, 2005
SHAJI Vs. STATE OF KERALA
April 5, 2005
SHAJI Vs. STATE OF KERALA
April 26, 2005
SHARON SUSA KURIAN Vs. STATE OF KERALA
September 22, 2005
SHASTHRI NAGAR COLONY WELFARE COMMITEE Vs. CALICUT DEVLOPMENT AUTHORITY
November 11, 2005
SHEEBA Vs. STATE OF KERALA
June 28, 2005
SHEEJA U D TEACHER Vs. K A DHANNIA
July 28, 2005
SHEEJA U.D. Vs. DHANNIA K.A.
July 28, 2005
SHEELA Vs. GOPALKRISHNAN
January 1, 2005
SHEELA Vs. STATE OF KERALA
October 5, 2005
SHEO PAUL Vs. KERALA STATE ELECTION COMMISSION
August 23, 2005
SHERIFF Vs. STATE OF KERALA
January 7, 2005
SHIJI P ANTONY Vs. STATE OF KERALA
December 23, 2005
SHOUKKATHALI Vs. STATE OF KERALA
June 16, 2005
SIDDIQUE Vs. STATE OF KERALA
December 8, 2005
SIMON VARGHESE Vs. KIDANGOOR INDUSTRIES REID PRODUCTS EMPLOYEES CO
May 16, 2005
SIRAJ M K Vs. DISTRICT COLLECTOR
December 5, 2005
SIVADASAN, K. G. Vs. P. V. SIVADASAN
April 5, 2005
SIYAD K U Vs. STATE OF KERALA
October 13, 2005
SOBHA Vs. UNION OF INDIA
February 18, 2005
SOLARIS SYSTEMS PVT LTD Vs. ORIENTAL BANK OF COMMERCE
December 2, 2005
SOUTH INDIAN BANK LTD Vs. V G KRISHNAKUMAR
November 16, 2005
SOUTH INDIAN BANK LTD Vs. STATE OF KERALA
July 6, 2005
SOYA Vs. A K MOHANAN
October 4, 2005
SOYI Vs. STATE OF KERALA
June 28, 2005
SREE NARAYANA DHARMA SAMAJAM Vs. MOHANDAS
January 3, 2005
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT Vs. STATE OF KERALA
October 25, 2005
SREEDEVI AMMA Vs. RADHA DEVI
January 31, 2005
SREEDHARAN Vs. STATE OF KERALA
February 1, 2005
SREEJITH Vs. STATE OF KERALA
August 29, 2005
SREEKUMARY Vs. STATE OF KERALA
September 26, 2005
SREELEKHA R SREEVILASOM Vs. KERALA PUBLIC SERVICE COMMISSION
July 20, 2005
SREENIVASAN Vs. NAIR
February 14, 2005
SREENIVASAN ALIAS SREENI Vs. STATE OF KERALA
November 7, 2005
ST IGNATIUS HIGH SCHOOL KANJIRAMATTOM Vs. STATE OF KERALA
July 22, 2005
ST MARYS CHURCH Vs. TAHSILDAR
January 12, 2005
STALIN Vs. STATE OF KERALA
November 11, 2005
STALIN Vs. STATE OF KERALA
November 18, 2005
STANDARD ESSENTIAL OIL INDUSTRIES Vs. FOREST RANGE OFFICER
March 1, 2005
STATE BANK OF TRAVANCORE Vs. CENTRAL BOARD OF DIRECT TAXES
December 8, 2005
STATE OF KERALA Vs. C S AKSHMANAN
December 13, 2005
STATE OF KERALA Vs. PONNAMMA V D
November 17, 2005
STATE OF KERALA Vs. SURABHI STEELS P LTD
November 7, 2005
STATE OF KERALA Vs. ALL KERALA DOCUMENTS WRITERS
October 27, 2005
STATE OF KERALA Vs. GEORGE JACOB
October 27, 2005
STATE OF KERALA Vs. SAIFUL ISLAM
November 5, 2005
STATE OF KERALA Vs. HARIHARAN
October 4, 2005
STATE OF KERALA Vs. SUBBAYYAN
October 14, 2005
STATE OF KERALA Vs. THOMAS ALIASJOY
October 17, 2005
STATE OF KERALA Vs. VISHNU
December 23, 2005
STATE OF KERALA Vs. CHELUR CORPORATION
March 18, 2005
STATE OF KERALA Vs. CANARA BANK
February 25, 2005
STATE OF KERALA Vs. MARIYAMMA
March 23, 2005
STATE OF KERALA Vs. YESODHARAN
January 18, 2005
STATE OF KERALA Vs. RAJMOHAN CASHEW PVT LTD
January 20, 2005
STATE OF KERALA Vs. MATHA
January 20, 2005
STATE OF KERALA Vs. SHERIN
July 27, 2005
STATE OF KERALA Vs. M MOHAMMED HANEEFA
August 2, 2005
STATE OF KERALA Vs. KUNJU
August 12, 2005
STATE OF KERALA Vs. T P NANDAKUMAR
September 9, 2005
STATE OF KERALA Vs. NOOJUM M
August 23, 2005
STATE OF KERALA Vs. P S JOSEPH
August 23, 2005
STATE OF KERALA Vs. LISSY JOSEPH M
August 25, 2005
STATE OF KERALA Vs. SARITHA
June 24, 2005
STATE OF KERALA Vs. P MOHAMMED
July 1, 2005
STATE OF KERALA Vs. P K SATHEESAN
July 1, 2005
STATE OF KERALA Vs. ANOOP KUMAR
June 14, 2005
STATE OF KERALA Vs. KURUVILA E V ELLUKALAYIL HOUSE
June 21, 2005
STATE OF KERALA Vs. SOMDATT BUILDERS LTD
June 3, 2005
STATE OF KERALA Vs. V. ANILKUMAR
June 15, 2005
STATE OF KERALA Vs. KERALA STATE WARE HOUSING CORPORATION
July 18, 2005
STATE OF KERALA V Vs. N NARAYANAN NAIR
February 21, 2005
STATE OF SIKKIM Vs. STATE OF KERALA
July 27, 2005
STEEL INDUSTRIALS KERALA LTD. Vs. ASSISTANT COMMISSIONER
July 20, 2005
SUBHASH BABU Vs. R RADHAKRISHNAN
December 20, 2005
SUDARSANAN SEN Vs. SUDARASANAN
February 24, 2005
SUDHEER Vs. STATE OF KERALA
October 31, 2005
SUDHEPAN @ ANIYAN Vs. STATE OF KERALA
November 2, 2005
SUJESH Vs. STATE OF KERALA
May 23, 2005
SUKUMARAN Vs. ANTHONY
April 4, 2005
SUKUMARAN Vs. STATE OF KERALA
March 1, 2005
SUKUMARAN N Vs. GURUVAYOOR DEVASWOM BOARD
February 16, 2005
SUMA DEVI Vs. STATE OF KERALA
April 8, 2005
SUNIL Vs. FATHIMATH SUHARA
February 2, 2005
SUPERINTENDENT OF POLICE C B I Vs. STATE OF KERALA
August 3, 2005
SURAJ K R Vs. SECRETARY KERALA STATE ELECTRICITY BOARD
July 28, 2005
SURESH Vs. STATE OF KERALA
February 11, 2005
SURESH CHANDRAN Vs. DISTRICT COLLECTOR
July 8, 2005
SURESH KUMAR Vs. TRAVANCORE DEVASWOM BOARD
May 20, 2005
SURESH KUMAR S PRESIDENT Vs. M R RANJAN
July 4, 2005
SWARNAKI Vs. STATE
August 24, 2005
SYNDICATE AGRICULTURAL AND RURAL DEVELOPMENT FOUNDATION Vs. LABOUR COURT
June 23, 2005
SYNDICATE BANK Vs. CELINE THOMAS
August 8, 2005
T A ABDUL KHADER Vs. COMMISSIONER OF WEALTH TAX
March 18, 2005
T A KRISHNAN Vs. CHITRAN
June 3, 2005
T J THOMAS Vs. DEPUTY DIRECTOR OF EDUCATION
July 6, 2005
T KREVEENDRAN PILLAI Vs. KERALA BOOKS AND PUBLICATIONS SOCIETY
June 17, 2005
T MOOSA Vs. SUB INSPECTOR OF POLICE
December 23, 2005
T R DEVAN Vs. STATE OF KERALA
February 25, 2005
T R SANJEEV Vs. KARANAKODAM SRI VENKITACHALAPATHY DEVASWOM
August 3, 2005
T RAMESH BABU Vs. STATE OF KERALA
September 5, 2005
T RAMESH BABU Vs. STATE OF KERALA
March 20, 2005
T S SURENDRA KUMAR Vs. K VIJAYAN
October 7, 2005
T V SADASIVAN CHETTIAR Vs. RAJENDRAN
January 6, 2005
T V THAMPY Vs. VARKEY EMMANUEL
August 16, 2005
T.M. CHACKO Vs. INCOME TAX OFFICER
October 13, 2005
TARGET OVERSEAS EXPORTS PVT LTD Vs. A M IQBAL
February 14, 2005
TATA TEA LTD Vs. INSPECTING ASST COMMR
December 16, 2005
THALAYODI RAGHAVAN Vs. KOORANTAVITTA KELAPPAN
November 16, 2005
THANAIYA Vs. BALASAMY NADAR (KERALA)
February 4, 2005
THANGAMANI S. Vs. STATE OF KERALA
November 27, 2005
THANKAMMA MATHEW Vs. RAVI MATHEW
February 4, 2005
THANKAMMA MATHEW & ANOTHER Vs. RAVI MATHEW & OTHERS
January 4, 2005
THANKAPPAN Vs. STATE OF KERALA
April 7, 2005
THAZHAPATTATHILLATH KRISHNAN NAMBOODIRI Vs. THAZHAPATTATHILLATH DAMODARAN NAMBOODIRI
February 24, 2005
THEMMA Vs. INFANT JESUS CHURCH
February 25, 2005
THIDDIL MOHAMMED KUNHI Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE
August 11, 2005
THIMMAPPA PATALI Vs. STATE
April 5, 2005
THOMAS Vs. KUNJAMMA
September 2, 2005
THOMAS Vs. SAIDALAVI
March 28, 2005
THOMAS CHANDY Vs. STATE OF KERALA
November 24, 2005
THOMAS GEORGE Vs. REVENUE DIVISIONAL OFFICER
June 3, 2005
THOMAS JACOB Vs. STATE OF KERALA
August 24, 2005
THOMAS P C Vs. BAR COUNCIL OF KERALA
November 7, 2005
THOMAS PHILIP Vs. ASST REGISTRAR OF COMPANIES
June 9, 2005
THOMAS THARAKAN Vs. MEENAKUMARI
June 28, 2005
THRISSUR TALUK CHETHU THOZHILALI MULTIPURPOSE CO-OP SOCIETY Vs. SUB POST MASTER
February 11, 2005
TOM VARGHESH Vs. JHON K JHON
August 24, 2005
TRACTORS AND FARM EQUIPTMENT LTD Vs. K S SUNIL KUMAR
August 24, 2005
TRANSPORTING AND GENERAL WORKER UNION Vs. LA YARD FOOD LTD
July 27, 2005
TRANSPORTING AND GENERAL WORKERS UNION Vs. LALYARD FOOD LTD
July 27, 2005
TRESA Vs. P D JOSEPH
September 29, 2005
TRICHUR DISTRICT PRIVATE BUS OPERATORS Vs. STATE OF KERALA
April 6, 2005
U B C Vs. GOVARTHANAM
March 16, 2005
UNION BANK OF INDIA Vs. M R LATHEESH
February 25, 2005
UNION BANK OF INDIA Vs. M CHANDRASEKHRAN NAIR
June 6, 2005
UNION OF INDIA Vs. LILLY VASUDEVAN
June 15, 2005
UNION OF INDIA Vs. ANITHA VASU
August 2, 2005
UNION OF INDIA Vs. KUMARI M R RADHAMONY
August 16, 2005
UNION OF INDIA Vs. HIGH RANGE ESTATE LABOUR UNION
January 10, 2005
UNION OF INDIA Vs. V MOHANDAS
January 25, 2005
UNION OF INDIA Vs. VAILANKANNI TRADING CORPORATION
December 14, 2005
UNION OF INDIA Vs. S ASHOK KUMAR
October 26, 2005
UNION OF INDIA Vs. T V JOHAN S O T S VARKEY
December 20, 2005
UNIT TRUST OF INDIA Vs. INDIAN OVERSEAS BANK
January 25, 2005
UNITED INDIA INSURANCE CO LTD Vs. SACHIDANANDA PRABHU
July 7, 2005
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VELAYUDHAN
December 1, 2005
UNITED INDIA INSURANCE COMPANY LTD Vs. ANNAKUTTY
June 16, 2005
UNITED INDIA INSURANCE COMPANY LTD Vs. ROY
February 22, 2005
UNNIECHI Vs. PANGU ALIAS APPUKUTTY
February 2, 2005
USHA JOHN Vs. STATE OF KERALA
June 14, 2005
USMAN Vs. STATE OF KERELA
March 29, 2005
V DIVAKARAN NAIR Vs. SECRETARY
February 4, 2005
V J THOMAS Vs. PATHROSE ABRAHAM
June 30, 2005
V K BALACHANDRAN Vs. STATE OF KERALA
January 6, 2005
V K S NARAYANAN NAMUDIRI Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
October 27, 2005
V K SOMAN ACHARI Vs. SABU JACOB
September 27, 2005
V M ANTHROYOSE Vs. REGIONAL TRANSPORT OFFICER
September 7, 2005
V N THAMPL ALIAS REVENDRAN PILLAI Vs. Y MATHAL
March 23, 2005
V N VASAVAN Vs. STATE OF KERALA
November 9, 2005
V P MAHADEVAN PILLAI Vs. UNIVERSITY OF KERALA
June 27, 2005
V SURESH KUMAR Vs. V C RAVEENDRAN
September 9, 2005
VAKKOM PURUSHOTHAMAN Vs. STATE OF KERALA
March 30, 2005
VALANCHERY SERVICE CO-OPERATIVE BANK LTD Vs. STATE OF KERALA
December 23, 2005
VARGHESE Vs. STATE OF KERALA
April 5, 2005
VARGHESE Vs. SHERIF
March 21, 2005
VARKEY P V Vs. STATE OF KERALA
March 29, 2005
VASANTHI Vs. STATE OF KERALA
September 9, 2005
VASU @ VASAL VASU Vs. K.V. VARGHESE
October 24, 2005
VENKATRAMAN Vs. SUB INSPECTOR OF POLICE
August 17, 2005
VICAR PUTHENPALLI Vs. TAHSILDAR VAIKOM TALUK
January 12, 2005
VIJAYABHANU Vs. STATE OF KERALA
November 22, 2005
VIJAYADAS Vs. INSPECTOR OF POLICE
September 28, 2005
VIJAYAKUMAR AIRPORT DIRECTOR Vs. STATE OF KERALA
March 28, 2005
VIJAYAN Vs. STATE OF KERALA
March 3, 2005
VIJAYAN Vs. STATE OF KERALA
December 1, 2005
VIJAYAN Vs. STATE OF KERALA
June 29, 2005
VIJYAN Vs. STATE OF KERALA
February 18, 2005
VINOD BABU Vs. DISTRICT COLLECTOR
September 7, 2005
VISWAMBHARAN Vs. DHANYA
January 14, 2005
VRINDAVAN HOTELS PVT LTD Vs. E S I CORPORATION
June 14, 2005
WELFARE FUND INSPECTOR Vs. N. E. MOHANAT
December 22, 2005
WESTERN INDIA COTTONS LTD Vs. KERALA STATE ELECTRICITY BOARD
February 22, 2005
XAVIER KUTTY Vs. SUNNYMON
September 23, 2005
YEMKAY ICE PLANT Vs. STATE OF KERALA
August 31, 2005