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Case Index
Title
Date
ATULYA CHARAN DEBATA Vs. CAPITAL URBAN HOUSE BUILDING COOPERATIVE SOCIETY LTD
October 4, 2005
DEPUTY GENERAL MANAGER, GANJAM Vs. KUMUDINI DASH
June 29, 2005
GAJENDRA NAYAK Vs. SANGRAMI GAS
October 18, 2005
GODREJ-GE-APPLIANCE LIMITED Vs. AMITABH PANI
June 29, 2005
HEAD POST OFFICE (POST MASTER) Vs. BASANTA SAHOO
August 30, 2005
LATA MAHARANA Vs. INDIAN RARE EARTHS LIMITED
July 29, 2005
LIC OF INDIA Vs. PRATAP SEKHAR NAIK
June 3, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. TUSAR KANTI NAYAK
October 10, 2005
LIFE INSURANCE CORPORATION OF INDIA Vs. DEBASIS MISHRA
September 14, 2005
MADHUSUDAN MISHRA Vs. MOHESH DHOLKIA
August 1, 2005
MINISTRY OF TELECOMMUNICATION, GOVERNMENT OF INDIA Vs. STEELEX AGENCIES
May 24, 2005
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KARIM AHAMAD
June 3, 2005
ORIENTAL INSURANCE COMPANY LIMITED Vs. PANDA & CO
June 3, 2005
ORISSA AGRO INDUSTRIES CORPORATION LIMITED Vs. EKADASI SAMAL
July 29, 2005
ORISSA FOREST DEVELOPMENT CORPORATION & ANR Vs. NIRAKAR SAHU
August 3, 2005
PADMABATI BEHERA Vs. ORIENTAL INSURANCE COMPANY LIMITED
October 5, 2005
REGISTRAR, CIVIL COURTS, SAMBALPUR Vs. KISHORE CHANDRA BEHERA
October 4, 2005
SANJAYA BESAN & OIL MILL PRIVATE LIMITED Vs. NARENDRA KUMAR RAY CHOUDHURY
August 29, 2005
SPECIAL PLANNING AUTHORITY Vs. PRANABANDHU SAHOO
June 3, 2005
SUB-DIVISIONAL OFFICER (TELEPHONES) Vs. SUSIL KUMAR AGARWALLA
March 15, 2005
SUKANTI SAHOO Vs. CESCO OF ORISSA LIMITED
September 30, 2005
SUPERINTENDENT OF POST OFFICES Vs. KISHOREPUR VILLAGE COMMITTEE
July 5, 2005
SUPERINTENDING ENGINEER, ELECTRICAL CIRCLE Vs. LALA PRATAP KESHARI ROY
June 3, 2005
TAHASILDAR-CUM-CERTIFICATE OFFICER Vs. HRUSHIKESH SAHOO
July 5, 2005
THOMSON MULTIMEDIA INDIA PRIVATE LIMITED Vs. BHARATA CHANDRA BANERJI
July 29, 2005
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DINESH KUMAR AGARWALLA
September 10, 2005
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NARAYANKAR CHOUDHURY
April 25, 2005