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Title
Date
A.K.CONSTRUCTION COMPANY Vs. STATE OF M.P
June 23, 2005
AALESH KUMAR DEVTA Vs. STATE OF C G
July 19, 2005
ABDUL ABBAS Vs. STATE OF CHHATISGARH
April 13, 2005
ADITYA MANJHI Vs. STATE OF C.G.
March 11, 2005
ADMINISTRATOR LAHIDHI MULTIPURPOSE HIGH SECONDAR SCHOOL CHIRMIRI Vs. VIDDYAVATI CHATURVEDI
August 1, 2005
AJIT SINGH Vs. BAIJNATH AGRAWAL
July 8, 2005
ALOK CHANDRAVANSHI Vs. UNION OF INDIA
September 6, 2005
AMBIKA PRASAD RAJWADE Vs. STATE OF CHHATTISGARH
September 6, 2005
AMOL DAS Vs. STATE OF C G
February 14, 2005
ANIL KUMAR Vs. STATE OF C G
March 16, 2005
ANITA GUPTA Vs. CHANDRA SHEKHAR GUPTA
April 28, 2005
ANUPAMA KEDIA Vs. MANOJ KUMAR KEDIA
December 8, 2005
ANURADHA DUBEY Vs. PRASEN @ LAXMIKANT DUBEY
January 19, 2005
ARVIND KUMAR SHARMA Vs. ROSHANLAL
June 14, 2005
ASHOK KUMAR BALEKAR Vs. RISHI KUMAR RAJPOOT
June 28, 2005
ASHOK UPADHYAY Vs. AWADESH PRATAP SINGH
June 22, 2005
BADRUDDIN QURAISHY Vs. STATE OF CHHATTISGARH
April 29, 2005
BADRUDDIN QURAISHY Vs. STATE OF CHHATTISGARH
March 29, 2005
BAFNA EARTH MOVERS LTD Vs. STATE OF C.G
January 14, 2005
BAJAJ ALLIANCE GENERAL INSSURANCE CO LTD Vs. SADHU SHARAN
March 15, 2005
BALDEO MAJHI Vs. STATE OF C.G
December 7, 2005
BALDUA SINGH Vs. STATE OF CHHATISGARH
December 23, 2005
BALRAM KUMAR SURI Vs. NAGAR NIGAM
October 20, 2005
BALRAM SINGH THAKUR Vs. STATE OF CG
September 23, 2005
BEEGAN RAM Vs. STATE OF CHHATTISGARH
September 28, 2005
BEER SINGH Vs. PRATAP SINGH
February 22, 2005
BELLARY STEELS AND ALLOYS LTD Vs. VENDANA ISPAT PRIVATE LTD
October 27, 2005
BENSON CRAIG Vs. STATE OF CG
March 24, 2005
BHAGAT RAM AND OTHERS Vs. KALSI ALIAS KALESH RAM
December 9, 2005
BHARAT @ BHRAT Vs. STATE OF CHHATTISGARH
April 15, 2005
BHARAT ALUMINIUM CO LTD Vs. KAISER ALUMINIUM TECHNICAL SERVICE INC
August 10, 2005
BHARAT PETROLEUM CORPORATION LIMITED Vs. KHATANAND ALIAS K ANAND SARAF
May 11, 2005
BHILAI CEMENT COMPANY PVT LTD Vs. CHAIRMAN CUM MANAGING DIRECTOR
August 12, 2005
BODHAN PRASAD Vs. STATE OF CHHATTISGARH
September 6, 2005
BUDDESHWAR SINGH Vs. THAKUR BHUPENDRA SINGH
November 21, 2005
CHAITRAM GABEL Vs. STATE OF C G
June 16, 2005
CHAMARU RAM Vs. STATE OF M P
June 23, 2005
CHANDE LAL Vs. STATE OF C.G
September 19, 2005
CHHANNU LAL ANANT AND ANR. Vs. BADRI PRASAD KASHYAP AND ORS.
November 28, 2005
CHHATTISGARH DISTILLERY Vs. GENERAL SECRETARY C.G. CHEMICAL MILL MAJDOOR SANGH
July 5, 2005
CHHATTISGARH DISTILLERY Vs. GENERAL SECRETARY, CHHATTISGARH CHEMICAL MILL MAJDOOR SANGH & ORS.
July 7, 2005
CHHATTISGARH MOTOR WINDING Vs. MADHYA PRADESH FINANCIAL CORPORATION
August 30, 2005
CHHEDI LAL GUPTA Vs. BRANCH MANAGER, SBI BILASPUR
August 16, 2005
CHHOTA BHAI JETHA BHAI PATEL AND CO Vs. COMMISSIONER OF SALES TAX M P
September 22, 2005
CHHOTU ALIAS KRISHNA KUMAR SIDAR Vs. STATE OF C G
September 7, 2005
CHIEF GENERAL MANAGER SOUTH EASTERN COALFIELDS LTD KORBA Vs. MUNICIPAL CORPORATION KORBA
August 5, 2005
CHITRAUTIN BAI Vs. MANOHAR
February 11, 2005
CHITTU Vs. STATE OF M P
July 5, 2005
CHOTELAL SAHU Vs. VISHRAM TUMKERI
June 28, 2005
D.K.TIWARI Vs. LIFE INSURANCE CORPORATION OF INDIA
February 16, 2005
D.P.RAJPUT Vs. FOOD CORPORATION OF INDIA
May 11, 2005
DAYASHANKAR GUPTA Vs. STATE BANK OF INDIA
May 10, 2005
DEENU ALIAS DINESHWAR THAKUR Vs. STATE OF CHHATTISGARH
March 16, 2005
DEV KUMAR RUSIYA Vs. VIJAY KUMAR
September 27, 2005
DEV NATH SINGH Vs. STATE OF CHHATISGARH
May 6, 2005
DEV SINGH Vs. STATE OF C.G.
March 14, 2005
DEVENDRA KUMAR SHARMA Vs. SOUTH EASTERN COAL FIELDS LTD
January 11, 2005
DEVENDRA SAHU Vs. STATE OF CG
December 1, 2005
DEVKI VERMA Vs. DINESH KUMAR
December 20, 2005
DHAEMENDRA JAIN Vs. STATE OF CG
September 19, 2005
DHANANJAY PRASAD SURYAVANSHI Vs. RAJENDRA SHARMA
June 16, 2005
DHANESHWAR DEVANGAN Vs. STATE OF CG
December 20, 2005
DOMESHWAR SINGH SAHU Vs. STATE OF CHHATTISGARH
January 10, 2005
GAGAN MUKHERJEE Vs. STATE OF C G
March 21, 2005
GANGA RAM Vs. STATE OF C G
May 13, 2005
GANGABAI SATNAMI Vs. CHETRAM SATNAMI
December 19, 2005
GHANSHYAMDAS THARWANI Vs. NEETA THARWANI
April 28, 2005
GIRJA BAI Vs. SUKHBATI
October 19, 2005
GITA BAI SAHU Vs. STATE OF CG
November 17, 2005
GODAWARI Vs. STATE OF C G
September 19, 2005
GOKUL Vs. RAJWANTIN BAI
March 15, 2005
GOPAL DAS Vs. STATE OF M P
October 25, 2005
GOPAL VISHVAS Vs. STATE OF CHHATISGARH
February 10, 2005
GOVERDHAN TIWARI Vs. STATE
August 10, 2005
GOVIND ALIAS BIGHAWA Vs. STATE OF C G
September 16, 2005
GRAM PANCHAYAT Vs. SAHMAT KHAN
June 30, 2005
GULAB KHAN Vs. STATE OF CHHATTISGARH
July 20, 2005
GULABI DEVI Vs. STATE OF CHATTISGARH
September 23, 2005
GURUMEL SINGH Vs. STATE OF CHHATTISGARH
July 12, 2005
GYANU PARDHI Vs. STATE OF C G
January 13, 2005
H P KINDO Vs. STATE OF C G
June 25, 2005
HARIHAR Vs. STATE OF C.G
February 18, 2005
HARIRAM Vs. STATE OF MADHYA PRADESH
February 27, 2005
HOLU RAM NISHAD Vs. ISHAK MOHMMED
January 18, 2005
JAWAHAR CHAUHAN Vs. STATE OF C G
August 10, 2005
JERRO SCRAP NIGAM LTD Vs. B P SHARMA
January 6, 2005
JHULABAI Vs. RAGHUNANDAN RAM KANNOJE
June 28, 2005
JOHAN RAM Vs. STEEL AUTHORITY OF INDIA
January 25, 2005
JOT KUNWAR BAI Vs. RAMHAURAM SAHU
August 31, 2005
JUGNU SINGH Vs. STATE OF CHHATTISGARH
April 28, 2005
JYOTI PODDAR Vs. GOUKARAN
June 28, 2005
K A RAVINDRANATHAN Vs. K RAVINDRA NAIR
February 15, 2005
K P PATEL Vs. STATE OF CG
September 7, 2005
K.THAKUR Vs. STATE OF CHHATTISGARH
April 15, 2005
KAMAL KISHORE Vs. SURESH KUMAR
February 25, 2005
KAMINI BAI Vs. KUMAR CHANDRAKAR
December 20, 2005
KANGLOO Vs. PARAU
January 17, 2005
KANSHINATH TRIGUN Vs. STATE OF CHHATISGARH
February 14, 2005
KAPIL CHAMAR Vs. BAGHARAJ
July 8, 2005
KARAN NISHAD Vs. STATE OF CG
December 12, 2005
KAY IRON WORKS PVT LTD Vs. EVEREST CEMENT CO LTD
May 9, 2005
KEORA BAI Vs. SHANTI BAI
April 6, 2005
KESHAV Vs. PAVITRASEN
December 1, 2005
KHURSHID HUSSAIN Vs. STATE OF C.G.
March 16, 2005
KISHORE CHAND RAMLO Vs. JASPAL KAUR
February 14, 2005
KUMARI BAI Vs. STATE OF CHHATTISGARH
December 21, 2005
KUNJLAL Vs. KHORBEHREEN BAI
July 20, 2005
L.PATNAIK Vs. UNITED INDIA INSURANCE CO. LTD
August 24, 2005
LAKHESHWAR PRASAD Vs. STATE OF C.G.
January 3, 2005
M P RAJYA SETU NIRMAN NIGAM Vs. JAIKISHORE JAISWAL
June 30, 2005
M S RAJPUT Vs. STATE OF CHHATISGARH
February 21, 2005
M SANNU RAM MANDAVI Vs. C MOHAN
August 4, 2005
MAAN BAI @ BHAN BAI Vs. BHANGI SINGH
December 13, 2005
MAHAVEER Vs. STATE OF C G
February 11, 2005
MAHESH PRASAD Vs. NATHULAL
August 2, 2005
MAHINDRA GIRI Vs. PATI RAM SAHU
May 9, 2005
MALTI BAI Vs. PRAKASH KAUR
August 1, 2005
MANGLI BAI Vs. MEGHNATH DHRUV
June 14, 2005
MANI SHANKAR PANDEY Vs. UNION OF INDIA
December 13, 2005
MANIRAM Vs. STATE OF C G
February 15, 2005
MANJEET SINGH Vs. M P STATE ROAD TRANSPORT CORPORATION
January 27, 2005
MANNU KAUSHIK Vs. STATE OF CHHATTISGARH
November 9, 2005
MANOJ KUMAR Vs. MANISH KUMAR RAJPUT
August 16, 2005
MANOJ TIWARI Vs. STATE OF CG
December 12, 2005
MINOR DIPIKA Vs. C.G. STATE ELECTRICITY BOARD
September 12, 2005
MIRAUDI BAI KEWAT Vs. STATE OF C.G.
January 7, 2005
MOHAMMED AKBAR Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
June 25, 2005
MOHAN Vs. STATE OF CHHATISGARH
March 9, 2005
MOHAN JUTE MILLS LTD Vs. SABILA KHATUN
December 14, 2005
MOHAN LAL DIWAKAR Vs. STATE OF CG
November 9, 2005
MOHANLAL JANGDE Vs. STATE OF C.G
April 5, 2005
MOHAR SAI Vs. STATE OF CHHATTISGARH
July 26, 2005
MOHD KAYUM KHAN Vs. REGIONAL TRANSPORT AUTHORITY
August 5, 2005
MOHD SIDDIQUE Vs. MAQBOOL BEGUM
October 7, 2005
MOHD. HASAN KHAN AND ETC. Vs. STATE OF CHHATTISGARH AND ANOTHER
February 4, 2005
MOSQUE ANJUMAN IBADADGAH HANFIA Vs. STATE OF C.G
September 23, 2005
MOUJURAM Vs. STATE OF CG
November 17, 2005
MUKHTAR SINGH Vs. STEEL AUTHORITY OF INDIA LTD. AND OTHERS
August 8, 2005
MUNICIPAL CORPORATION DURG Vs. SATISH KUMAR MISHRA
August 2, 2005
MUNKU RAM SARTHI Vs. STATE OF CHHATTISGARH
February 11, 2005
MUNNA ALIAS RAGHUNANDAN Vs. STATE OF M.P
November 8, 2005
N.D. ATULKAR Vs. STATE OF C.G
December 16, 2005
NANKU RAM Vs. STATE OF CHHATTISGARH
February 8, 2005
NATIONAL ASSURANCE CO LTD Vs. DUWAS RAM YADAV
June 13, 2005
NATTHULAL Vs. KISHORILAL
March 16, 2005
NAVDEEP INDUSTRIES Vs. STATE OF C.G
April 29, 2005
NAZARUDDIN Vs. ISMAILE HUSSAIN
October 19, 2005
NEW INDIA ASSURANCE CO LTD Vs. SHANKAR LAL BAIS
June 13, 2005
NEW INDIA ASSURANCE CO. LTD Vs. R.K.INDUSTRIES
January 25, 2005
NIKILESH BENERJEE Vs. NISHITHKANT CHOUDHARY
June 28, 2005
NILKANTH PD SHARMA Vs. FOOD CORPORATION OF INDIA
May 11, 2005
NIRASHI BAI Vs. RAMLAL KAJAL GANDA
October 7, 2005
NISHAR AHMED Vs. SHATRUGHAN YADAV
March 24, 2005
NITYANAND PATHAK Vs. STATE OF M P
September 1, 2005
O.P.TIWARI Vs. STATE OF CHHATTISGARH
May 6, 2005
ORIENTAL INSURANCE CO LTD Vs. POORANLAL
November 16, 2005
P R K RAO Vs. FOOD CORPORATION OF INDIA
May 11, 2005
PARVATIA Vs. PADMINI
August 31, 2005
PATIRAM DANSENA Vs. STATE OF C G
August 1, 2005
PHULCHAND Vs. STATE OF CHHATTISGARH
August 23, 2005
PILLOO SINGH RAJPUT Vs. STATE OF CHHATTISGARH
December 15, 2005
PRAMOD KUMAR AGARWAL Vs. MUKESH KUMAR AGARWAL
March 10, 2005
PRASHANT KUMAR Vs. STATE OF C G
March 24, 2005
PRATAP CHAND RATHORE Vs. STATE OF CHHATTISGARH
June 28, 2005
PREM KUMARI SAHU Vs. STATE OF C.G.
March 11, 2005
PRITI DUBEY Vs. PRAMOD KUMAR AGRAWAL
April 25, 2005
PURAN YADAV Vs. STATE OF C G
August 1, 2005
PUSAIYA BAI Vs. BENI RAM VERMA
December 20, 2005
R S CHATURVEDI Vs. SNEHLATA CHATURVEDI
June 21, 2005
RADHE SHYAM SARAF Vs. MAMTA SARAF
July 8, 2005
RAIPUR DEVLOPMENT AUTHORITY Vs. SARIN CONSTRUCTION COMPANY
March 24, 2005
RAJ KAPOOR KACHWAHA Vs. STATE OF C G
February 4, 2005
RAJENDRA PRASAD MAITRI Vs. STATE OF C G
February 4, 2005
RAJESH PATHAK Vs. STATE OF C G
March 15, 2005
RAJESH SAHU Vs. STATE OF CHHATTISGARH
January 11, 2005
RAJKUMAR Vs. STATE OF MADHYA PRADESH
April 27, 2005
RAJSHEKAR SINGH CHANDEL Vs. GURU GHASI DAS UNIVERSITY
March 15, 2005
RAJSHEKAR SINGH CHANDEL Vs. GURU GHASI DAS UNIVERSITY AND ANOTHER.
February 15, 2005
RAJU GOSAI Vs. STATE OF CHHATTISGARH
September 13, 2005
RAJU PRASAD KEWAT Vs. STATE OF CHHATTISGARH
August 10, 2005
RAKESH KUMAR JAISWAL Vs. CHHATTISGARH PUBLIC SERVICE COMMISSION
January 5, 2005
RAKESH TIWARI Vs. ASHOK LEYLAND FINANCE LTD
August 12, 2005
RAM KUMAR Vs. STATE OF C G
April 26, 2005
RAM RATAN Vs. STATE OF C G
July 27, 2005
RAMAVATAR ALIAS RAMU AGRAWAL Vs. STATE OF CG
November 11, 2005
RAMBAI Vs. STATE OF C G
July 21, 2005
RAMCHANDRA SAO Vs. STATE OF M P
November 16, 2005
RAMDAS KHUNTE Vs. INDIAN OIL CORPORATION
July 8, 2005
RAMDHANI YADAV Vs. STATE OF C G
June 27, 2005
RAVINDRA KUMAR BAIRAGI Vs. STATE OF CHHATTISGARH AND OTHERS
April 26, 2005
RIAZ AHMAD SIDDIQUE Vs. PRATIBHA DEVI SINHA
February 9, 2005
RISHI DIKSHIT Vs. STATE OF C.G.
March 31, 2005
RITU PARN NAMDEO Vs. STATE OF CHHATTISGARH
March 15, 2005
RUKHAMANI BAI Vs. STATE OF C G
June 27, 2005
S M KHANKHOJE Vs. REGISTRAR CO OPERATIVE CSOCIETIES
September 21, 2005
SAHU TIMBER TRADING COMPANY Vs. STATE OF C.G.
January 4, 2005
SAMARTH SHRIVASTAVA Vs. STATE OF CHHATTISGARH
November 10, 2005
SANJAY KERKETTA Vs. STATE OF CHHATTISGARH
February 9, 2005
SANJAY KUMAR SHRIVASTAVA Vs. STATE OF CHHATTISGARH
December 6, 2005
SANJAY SHURKAR Vs. STATE OF CHHATTISGARH
September 7, 2005
SANJEEV KUMAR SAHU Vs. INDIRA GANDHI KRISHI VISHWAVIDYALAYA
December 6, 2005
SANTOSH KUMAR TRIPATHI Vs. SAROJ TRIPATHI
May 13, 2005
SANTOSHI DAS Vs. GAUTAM MESHRAM
December 15, 2005
SHANT KUMAR JAISWAL Vs. NAND KUMAR PATEL
April 29, 2005
SHANTOSH CHANDRAKAR Vs. STATE OF C G
May 26, 2005
SHASHI KUMAR Vs. STATE OF C G
March 24, 2005
SHEIK SHAFIK Vs. STATE OF C G
May 24, 2005
SHIV DAYAL Vs. SANTRAM
July 7, 2005
SHIV KUMAR CHANDRAKAR Vs. SHASHIKALA ALIAS DEVYANI
July 5, 2005
SHIV KUMAR DWIVEDI Vs. STATE OF CHHATTISGARH
March 16, 2005
SHIV PRASAD PATEL Vs. CHETRAM GOND
December 8, 2005
SHIV SINGH CHOUHAN Vs. STATE OF C.G.
February 4, 2005
SHIVA SHANKAR Vs. STATE OF C G
April 25, 2005
SHIVAM MOTORS PVT LTD Vs. STATE OF CHHATTISGARH
July 1, 2005
SHIVAM TRACTORS Vs. AMAR AGRAWAL
May 12, 2005
SHIVNANDAN GOSAI Vs. MANGAL PRASAD GUPTA
September 8, 2005
SHYAMLAL AGRAWAL Vs. STATE OF CHHATTISGARH AND OTHERS
November 10, 2005
SIRAJ AHMED Vs. SATISH GEORGE
November 17, 2005
SMITA Vs. GIRISH CHANDAL
May 13, 2005
SMT. JAGUMUNI AND OTHERS Vs. GOVINDRAM
January 4, 2005
SMT. K. THAKUR Vs. STATE OF CHHATTISGARH AND OTHERS
April 15, 2005
SMT. PUSHPABAI AND OTHERS Vs. PADUMNATH MALI AND OTHERS
June 16, 2005
SONALAL SONI Vs. STATE OF CHHATTISGARH
March 18, 2005
STATE BANK OF INDIA Vs. LAXMINARAYAN
July 5, 2005
STATE BANK OF INDIA Vs. SHANKAR LAL
November 25, 2005
STATE OF C.G Vs. ANIL KUMAR SINGH
July 7, 2005
STATE OF CHHATTISGARH Vs. HARI PRASAD RATHOR
July 21, 2005
STATE OF CHHATTISGARH Vs. DHARMENDRA MOURYA
December 23, 2005
SUBHASH VERMA Vs. VISHWANATH PRASAD SINHA
February 18, 2005
SUBRAT KUMAR MANDAL Vs. STATE OF CHHATTISGARH
January 27, 2005
SUDAMA CHANDRA Vs. STATE OF CG
December 14, 2005
SUDARSHAN Vs. STATE OF C G
March 31, 2005
SUDIEP SHRIVASTSVS Vs. STATE OF CHHATTISGARH
September 23, 2005
SUNIL KUMAR Vs. VISHNU PRASAD
December 15, 2005
SUNITA MISHRA Vs. PRASHANT MISHRA
July 8, 2005
SURENDRAN PILLEY Vs. STATE OF C.G.
March 11, 2005
SURESH Vs. STATE OF C G
July 13, 2005
SYLVESTER TOPPO Vs. STATE OF CHHATISGARH
March 24, 2005
TAHAR SINGH PARIHAR Vs. STATE OF CHHATTISGARH
September 1, 2005
TAMASKAR Vs. G. V. HIGH COURT OF CHHATTISGARH
July 27, 2005
TORANLAL Vs. KUNWARBAI
July 20, 2005
TRIMURTHY SAHKARI GRIH NIRMAN SAMITI Vs. BRAHMANAND GUPTA
December 13, 2005
TULSIRAM Vs. STATE OF C G
May 13, 2005
U K PAMBHOI Vs. STATE OF CG
July 5, 2005
UMESH LODHI Vs. STATE OF C G
April 7, 2005
UMESHWAR DUBEY Vs. STATE OF CHHATISGARH
February 16, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
June 16, 2005
UNITED INDIA INSURANCE CO. LTD. Vs. SATYA DEVI
March 30, 2005
UTKAL HIGHWAYS Vs. STATE OF CHHATISGARH
January 28, 2005
UTKAL HYDROCARBONS BHILAI Vs. STATE OF CHHATTISGARH
July 14, 2005
V G TAMASKAR Vs. HIGH COURT OF CHHATTISGARH
July 27, 2005
V K WALNEKAR Vs. BILASPUR RAIPUR KSHETRIYA GRAMIN BANK
April 29, 2005
VIDYA KIRAN SHIKSHAN SAMITI Vs. STATE OF C.G.
March 10, 2005
VIDYA SHANKAR TIWARI Vs. STATE OF M.P
December 23, 2005
VIDYADHAR TIWARI Vs. STATE OF CHHATTISGARH
November 18, 2005
VIJAY KUMAR Vs. STATE OF CHHATTISGARH
August 3, 2005
VIMLA BAI Vs. KAMTA PRASAD SHIRWAS
February 25, 2005
VINOD ACHARYA Vs. FOOD CORPORATION OF INDIA & ORS.
May 11, 2005
VINOD KUMAR Vs. STATE OF C G
April 26, 2005
VIRENDRA BAHIDAR Vs. STATE OF C G
August 2, 2005
VIRENDRA KUMAR SHUKLA Vs. UCO BANK
September 21, 2005
WAIDHAN ENGINEERING AND INDUSTRIES PVT LTD Vs. CHHATTISGARH STATE ELECTRICITY
June 15, 2005
YOGENDRA SINGH BADORIA Vs. STATE OF CHHATTISGARH
April 6, 2005
YOGESH CHANDRA SHEEL Vs. SANDHYA RANI SHEEL
August 1, 2005
ZAHIRUNNISA Vs. WAHAB MOHAMMED
April 28, 2005