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Case Index
Title
Date
A A PANGE Vs. PALLAVI CONSTRUCTIONS
June 7, 1994
A C OHRI Vs. DELHI DEVELOPMENT AUTHORITY
February 4, 1994
A IGNATIOUS JULIAN Vs. PASSPORT OFFICER
February 14, 1994
A KALAVATHAMMA Vs. SAMBU THIRUPATHAIAH
March 15, 1994
A M DINESH KUMAR Vs. HINDUSTAN MOTORS LTD
December 16, 1994
A M USMAN GENERAL MERCHANT Vs. DIRECTOR TAMIL NADU STATE RAFFLE
June 15, 1994
A NAGARAJA RAO Vs. BRANCH MANAGER CANARA BANK
February 28, 1994
A RAJU Vs. POST MASTER
June 1, 1994
A SHAMSUDDIN Vs. ASSISTANT EXECUTIVE ENGINEER KERALA WATER AUTHORITY
November 8, 1994
ACCOUNTS OFFICER PRO T D M AMBALA CANTT Vs. SHAMSHER SINGH
February 4, 1994
ADHIYAMAN COLLEGE OF ENGINEERING FOR MEN AND WOMEN Vs. R KRISHNAN
January 11, 1994
ADMINISTRATOR CIDCO Vs. SHAIKH MOHAMMED MUSTAQ AHMED
July 25, 1994
ADWAVE TOWERS FLAT OWNERS WELFARE ASSOCIATION Vs. ADWAVE ADVERTISING P LTD
June 6, 1994
AGFA GEVAERT INDIA LTD Vs. JITPAL X-RAY PRIVATE LTD
April 27, 1994
AGRA DEVELOPMENT AUTHORITY Vs. MURARI LAL GOEL
September 19, 1994
AHUJA TRADERS Vs. CANARA BANK
September 29, 1994
AIR LINKERS Vs. SYSTEMS MARKETING AND SERVICES
May 3, 1994
AJAI NIDHIPAI Vs. LAMA
May 13, 1994
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. SHARDA BHAVAN EDUCATION
April 25, 1994
AKHIL BHARTIYE GRAHAK PANCHAYAT Vs. CHIEF GENERAL MANAGER TELECOM BIHAR CIRCLE
June 20, 1994
ALACRITY FOUNDATIONS PVT LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
January 12, 1994
ALLAHABAD BANK Vs. NATIONAL CONSUMER AWARENESS GROUP
May 3, 1994
AMRUTLAL LALLUBHAI Vs. NEW INDIA ASSURANCE COMPANY LTD
September 22, 1994
ANDHARAYOSE Vs. MOIDEEN RAWTHER
February 3, 1994
ANIL KUMAR Vs. VIPRO G E MEDICAL SYSTEM LTD
October 14, 1994
ANIL SONDHI Vs. DELHI DEVELOPMENT AUTHORITY
July 29, 1994
ANIL TRANSPORT COMPANY Vs. ANIL KUMAR HARSUKHLAL VORA
December 1, 1994
ANJANA KHANDELWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
August 2, 1994
ANURADHA BUILDERS Vs. RANJIT PRASAD
October 11, 1994
ANWARUL ULOOM DAY COLLEGE Vs. KHAJA HASANUDDIN
March 2, 1994
AR A S P V P V AND CO Vs. PRESIDENT SRIVILLIPUTHUR TALUK CONSUMER PROTECTION COUNCIL
January 6, 1994
AREA MANAGER LIC HOUSING FINANCE LTD Vs. S GOPAL
February 18, 1994
ARUN APARTMENT FLAT OWNERS ASSOCIATION Vs. ARUN APARTMENT P LTD
June 8, 1994
ASHISH MIDHA Vs. SIPANI AUTOMOBILES
February 2, 1994
ASHOK KUMAR Vs. AGADI NURSING HOME
December 24, 1994
ASHWANI KUMAR KUKKAR S D M COURT FAZILKA Vs. LARSEN AND TOUBRO LTD
April 11, 1994
ASIA REFRIGERATION Vs. VINOD KUMAR
December 2, 1994
ASSISTANT ENGINEER Vs. HANUMANT SINGH
April 22, 1994
ASSISTANT ENGINEER EXCHANGE Vs. FRAM AND CO
August 25, 1994
ASSISTANT ENGINEER M P E B Vs. BRAJENDRA KUMAR GUPTA
August 5, 1994
ASSTT ACCOUNTS OFFICER GT/M E D C /CENTRAL Vs. M R MURALI
November 29, 1994
ASSTT ENGINEER DISPOSAL SUB-DIVN I INDIRA GANDHI NAHAR PARIYOJANA SURATGARH Vs. RADHEY SHAYAM JAIN
March 15, 1994
AUTO LINES JALNA Vs. VIJAYA J BHUTADA
November 28, 1994
AVAS COMMISSIONER U P AVAS AND VIKAS PARISHAD LUCKNOW Vs. ASHOK KUMAR GARG
September 9, 1994
B L BHARDWAJ Vs. GOVERNMENT OF HARYANA
June 2, 1994
B N VENKATESH MURTHY Vs. BANGALORE DEVELOPMENT AUTHORITY
July 14, 1994
B P L LTD Vs. N RATHINASABAPATHY
September 28, 1994
B S BINDRA Vs. SECRETARY UNION OF INDIA
October 17, 1994
BABY GEORGE Vs. GENERAL MANAGER BANK OF INDIA
September 19, 1994
BAJAJ AUTO LTD Vs. A V K NAIR
July 14, 1994
BALCHAND CHHABRIA Vs. SUDHANSU BHUSAN PANDA
May 24, 1994
BALDEVBHAI M PATEL Vs. MAHESANA AGRO AUTO MACHINERY
September 6, 1994
BANJARA CONSTRUCTION CO PVT LTD Vs. B RANGA CHARY
March 1, 1994
BANK OF INDIA Vs. JAIMALA
June 3, 1994
BANSI LAL Vs. NEW INDIA ASSURANCE CO LTD
February 11, 1994
BASANT KUMAR SHARMA Vs. STATE BANK OF INDIA
May 12, 1994
BELLATHI PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. SELVARAJ
October 10, 1994
BHAGWAN DASS Vs. UNIT TRUST OF INDIA
May 11, 1994
BHARAT BISCUIT CO P LTD Vs. JAIN TRANSPORT AND CO
January 7, 1994
BHARAT MOTOR Vs. USHA RANI SAMAL
November 9, 1994
BHARATIYA JEEVAN NIGAM Vs. AMNABHAI
June 25, 1994
BHARTIYA COMMERCIAL AND INDUSTRIAL RESOURCES INDIA LTD Vs. SANJAY KUMAR SAXENA
March 3, 1994
BHASKAR Vs. MAHENDRA AND MAHENDRA LTD
June 25, 1994
BHOJ RAJ DALMIA AND SONS Vs. GENERAL MANAGER CALCUTTA TELEPHONES
March 3, 1994
BHOPAL GELATINES P LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED
October 3, 1994
BIHAR STATE DAIRY CORPN PATNA Vs. ABDUL WAJID
September 16, 1994
BIHAR STATE ELECTRICITY BOARD Vs. SHANKAR REFRACTORIES PVT LTD
June 3, 1994
BLUE STAR LTD Vs. S JAYAPRAKASH
June 9, 1994
BOARD OF SCHOOL EDUCATION HARYANA Vs. VIKAS KUMAR GARG
May 9, 1994
BOARD OF SCHOOL EDUCATION HARYANA BHIWANI Vs. DARSHAN KUMARI
April 25, 1994
BRANCH MANAGER LIC Vs. RAMCHANDER SINGH
September 19, 1994
BRANCH MANAGER LIC OF INDIA Vs. ZAREENA SULAIMAN
November 7, 1994
BRANCH MANAGER SAHARA INDIA Vs. PENNUMALLU RAMU
March 21, 1994
BRANCH MANAGER UNITED INDIA INSURANCE CO Vs. JAWAI CEMENT PVT LTD
February 25, 1994
BRANCH OFFICER LIC OF INDIA Vs. KANCHANBEN H SHAH
May 3, 1994
BRANCH POST MASTER Vs. C MANIKAYAM
December 19, 1994
BRIG K P MEHWALA Vs. ARMY WELFARE HOUSING ORGANISATION
November 28, 1994
BRIGADIER V K DANDEKAR Vs. CREATION CONSTRUCTIONS
March 28, 1994
BRIJ MOHAN KHER Vs. N H BANKA AND ANOTHER
September 9, 1994
BRIJ MOHAN SHARMA ASST D M RAJASTHAN STATE ROAD TRANSPORT COMPANY Vs. JAG MOHAN SHARMA
July 6, 1994
C E S C LTD Vs. RAMJI SINGH
September 18, 1994
C GOPI CHETTIAR Vs. FEDERAL BANK LTD
December 12, 1994
C M JOSEPH Vs. DISTRICT COLLECTOR COIMBATORE
May 4, 1994
C N RAMAKRISHNA PILLAY Vs. OOMEN KOCHUMMEN
October 18, 1994
C NARASIMHA RAO Vs. K R NEELAKANDAN
February 8, 1994
C S MENON Vs. V V KANNIAH
July 26, 1994
CADILA LABORATORY LTD Vs. JAMES AMBROIES
March 10, 1994
CANARA BANK Vs. S BAVASHA
October 20, 1994
CESC LTD Vs. RAM PRASAD DAS
August 16, 1994
CHACKO ZACHARIAH Vs. SIPANI AUTOMOBILES LTD
July 11, 1994
CHAIRMAN A P S E BOARD Vs. KOTI VIJAYALAKSHMI
January 21, 1994
CHAIRMAN LIC OF INDIA Vs. BYRA SARADA
March 7, 1994
CHAIRMAN TAMIL NADU HOUSING BOARD Vs. POONGOTHAI
April 29, 1994
CHAMBAL FERTILIZERS AND CHEMICALS LTD Vs. PURUSHOTTAMDAS AGRAWAL
June 25, 1994
CHANDER KANT PURI Vs. SKIPPER TOWERS PVT LTD
May 5, 1994
CHANDRA SHEKHAR SINGH Vs. NEW INDIA ASSURANCE COMPANY
November 24, 1994
CHHAYA ROY Vs. CITI BANK
May 3, 1994
CHIEF ENGINEER M P E B Vs. HANUMANT SINGH
June 25, 1994
CHIEF GENERAL MANAGER MAHANAGAR TELEPHONE NIGAM LTD Vs. SURESH BHARGAV
July 26, 1994
CHIEF GENERAL MANAGER TELEPHONES Vs. I S AHLUWALIA
November 17, 1994
CHIEF GENERAL MANAGER, TELEPHONES Vs. YASODA DEVI LAKHOTIA
September 28, 1994
CHIEF POST MASTER GENERAL BIHAR CIRCLE PATNA Vs. SRIDHAR JHA
September 21, 1994
CHIEF POST MASTER KANPUR Vs. P K SARRAF
February 10, 1994
CHIEF SUPERINTENDENT CENTRAL TELEGRAPH OFFICE Vs. M AGNI
May 2, 1994
CHIRAYINKIL C P BHADRAKUMAR Vs. S MAHENDRAN
June 17, 1994
CLASSIC MOT Vs. A P KHURANA
May 4, 1994
CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK Vs. K SARADAMMA
February 3, 1994
COMMANDER S C JAIN Vs. MANAGER RAJASTHAN FINANCIAL CORPORATION JAIPUR
December 12, 1994
COMMERCIAL ENTERPRISES Vs. STATE OF ASSAM
May 28, 1994
COMMISSIONER CORPORATION OF THIRUVANANTHAPURAM Vs. M KRISHNAN NAIR
February 7, 1994
COMMISSIONER KOZHIKODE CORPORATION Vs. SETHUNATHAN P POOLAKKOTTAMMAL HOUSE
September 2, 1994
COMMISSIONER OF TAXES GOVERNMENT OF TRIPURA Vs. CONSUMER PROTECTION ORGANISATION
February 22, 1994
COMMISSIONER OF TRANSPORT Vs. Y R GROVER
February 21, 1994
COMMISSIONER RAJASTHAN HOUSING BOARD JAIPUR Vs. PRAMOD KUMAR KULSHRESTHA
April 8, 1994
COMMON WEALTH PHARMACEUTICAL Vs. DIVISIONAL MANAGER CANARA BANK
October 10, 1994
COMPUTER AIDED LEARNING SYSTEMS LTD Vs. ORIENTAL INSURANCE CO LTD
October 10, 1994
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. LIFE INSURANCE CORPORATION OF INDIA
May 4, 1994
CONSUMER EDUCATION RESEARCH SOCIETY Vs. ROTILAL B PATEL
February 4, 1994
COOL INDIA Vs. RAMA LUTHRA
November 10, 1994
COSMIC SOFTWARE Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT
June 23, 1994
D B BARUAH Vs. TELECOM DISTT MANAGER GUWAHATI
March 5, 1994
D B S NARAYANA MURTHY Vs. I VENUGOPAL
February 18, 1994
D C M DATA PRODUCTS Vs. HANUMAN PRASAD PODDAR CANCER HOSPITAL GORAKHPUR
February 9, 1994
D D A Vs. PRAKASH DEV KAPOOR
March 28, 1994
D PENCHALAIAH Vs. BRANCH MANAGER SYNDICATE BANK
February 28, 1994
D YESODHARAN Vs. CHAIRMAN AND MANAGING DIRECTOR CANARA BANK
February 16, 1994
DAMODAR PATNAIK Vs. R M CHOUDHURY ELECTRONICS
May 26, 1994
DATAPRO INFORMATION TECHNOLOGY Vs. RAJINDER SINGH SALUJA
May 3, 1994
DAYA SAGAR SAHU Vs. UNITED INSURANCE COMPANY
August 22, 1994
DDA Vs. OM PRAKASH BUVEJA
January 19, 1994
DEBRAJ Vs. STATE OF ORISSA
September 16, 1994
DEEPAK INDUSTRIES LIMITED Vs. NATIONAL INSURANCE CO LTD
May 9, 1994
DEEPALI ENTERPRISES Vs. BRANCH MANAGER BANK OF MAHARASHTRA
January 1, 1994
DELHI DEVELOPMENT AUTHORITY Vs. K N GUPTA
July 11, 1994
DEO KUMAR AJMERIA Vs. AJAY KUMAR GUPTA
May 3, 1994
DEVENDRA KUMAR PANDEY Vs. UNITED INDIA INSURANCE CO LTD
September 6, 1994
DEVINDRA MITTAL Vs. G M TELECOM DISTT FARIDABAD
March 3, 1994
DHANALEKSHMI BANK LTD Vs. M R B NAIR
July 1, 1994
DHIRENDRA NATH BOSE Vs. CHIEF PMG CALCUTIA CIRCLE GPO
August 30, 1994
DHULIA GAS AGENCY Vs. ANANDA ONKAR PATIL
November 30, 1994
DIESEL MACHINERY WORKS Vs. NEW BHARAT ENGINEERING WORKS PVT LTD
January 31, 1994
DILBAGH RAI Vs. HOUSING BOARD HARYANA
July 26, 1994
DINESH CHANDRA DUBE Vs. R K VARMA
August 24, 1994
DINESH KUMAR MISHRA Vs. SHAKHA PRABANDHAK CENTRAL BANK
June 25, 1994
DIRECTOR OF ADMISSIONS Vs. RADHA NARAYANAN M B B S
August 3, 1994
DISTRICT COLLECTOR Vs. K MALAICHAMY
February 22, 1994
DISTRICT ENGINEER TELECOM CHAPRA BIHAR Vs. RAGHO JEE RAJENDRA SAROBAR
August 2, 1994
DISTRICT MANAGER PATNA TELEPHONES Vs. VINAY KUMAR SINHA
July 25, 1994
DISTRICT MANAGER TELECOM Vs. HARI SHANKAR SHARAN SINGH
May 24, 1994
DISTRICT MANAGER TELEPHONES Vs. MEENA CHOUDHARY
May 3, 1994
DISTT TELECOM ENGINEER TELEPHONE DEPTT KOTA Vs. USHA SHARMA
February 28, 1994
DIV MANAGER LIC Vs. V MANIMEGALAI
February 22, 1994
DIVISIONAL CONTROLLER KSRTC Vs. K R SRINIVASA
June 13, 1994
DIVISIONAL MANAGER UNITED IDIA INSURANCE CO LTD Vs. GUNASEGARAN
September 2, 1994
DIVISIONAL MANAGER LIC Vs. NALLA RAJA KUMARI
June 1, 1994
DIVISIONAL MANAGER LIC OF INDIA Vs. ANGOORI DEVI
October 3, 1994
DIWAN SINGH Vs. NEW INDIA ASSURANCE CO
February 9, 1994
DNYANESHWAR A BELKHODE Vs. SHRIKRUPA ELECTRONICS
March 18, 1994
DR SHRADDHANAND S THAKUR Vs. CHIEF EXECUTIVE COX AND KINGS LTD
June 17, 1994
DRS 87 APPLICANTS ASSOCIATION Vs. CITY INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD
January 11, 1994
DWIJABAR SWAIN ASSISTANT CIVIL SUPPLIES OFFICER Vs. SANTHOSH KUMAR PANDA
September 22, 1994
DY COMMISSIONER RAJASTHAN HOUSING BOARD Vs. NITIN KUMAR SINGHVI
November 30, 1994
DYNAMIC MACHINES P LTD Vs. JAI KARAN MEDICINES
March 23, 1994
E SADANANDAN Vs. BUREAU OF INDIAN STANDARD
July 26, 1994
EBENEZER Vs. TOTICORIN PLASTIC PVT LTD
February 22, 1994
EDUCATION AKOLA Vs. UNION OF INDIA DEPTT OF RAILWAY
May 4, 1994
EISH MADHU TALWAR Vs. CENTRAL BANK OF INDIA
October 6, 1994
EMCEE COURIERS P LTD Vs. MANAGING PARTNER GEO MOT
July 28, 1994
ESCORTS LTD Vs. RATHOD LALJI BHAI RAMUBHAI
December 13, 1994
ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY Vs. J K KHANNA
May 11, 1994
EXECUTIVE DIRECTOR SHRI DIGVIJAY CEMENT CO LTD Vs. BADRI PRASAD BHATIA
December 7, 1994
EXECUTIVE ENGINEER C C O AND M DIVISION YAVATMAL Vs. ANIL GULABRAO MANKAR
December 13, 1994
FACTORY MANAGER OM NEELKANTH CHEMICALS INDIA P LTD Vs. GENERAL MANAGER NEW INDIA ASSURANCE CO LTD
January 31, 1994
FIORIO COLORIA Vs. ORIENTAL INSURANCE COMPANY
May 3, 1994
FLAWLESS DIAMOND INDIA LTD Vs. ANNAPURNA DEVI ALLURI
June 27, 1994
FRANCIS PERIERA AND ASSOCIATES Vs. KIRAN BABURAO MATKAR
May 11, 1994
FRUIT AND VEGETABLE PROJECT NEW DELHI Vs. N SANKAR REDDY
October 10, 1994
G ALPHIN Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS
July 14, 1994
G KRISHNAMURTHY Vs. P BALARAMAN
July 1, 1994
GANESH N PUNDKAR Vs. SUDHAKAR PUNDLIKRAO LOMTE
November 8, 1994
GANGAMMA Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
November 22, 1994
GARDEN SILK MILLS LTD Vs. AMERICAN EXPRESS BANK LTD
July 25, 1994
GAUTAM AHUJA Vs. ANSAL PROPERTIES AND INDUSTRIES LTD
March 30, 1994
GENERAL MANAGER TELECOMMUNICATIONS Vs. NEEDLE INDUSTRIES INDIA LTD
October 20, 1994
GHAZIABAD DEVELOPMENT AUTHORITY Vs. VINOD KUMAR BANSAL
November 14, 1994
GILL RICE AND GENERAL MILLS Vs. SAGGU AGRICULTURAL INDUSTRIES
February 10, 1994
GILT PACK LIMITED Vs. NEW INDIA ASSURANCE CO LTD
September 1, 1994
GITANJALI ENTERPRISES Vs. NEW INDIA ASSURANCE CO LTD
July 7, 1994
GIVE AND TAKE PRODUCTS Vs. NEW INDIA ASSURANCE CO LTD
June 15, 1994
GLOBAL GRANIMARMO LTD Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD
December 13, 1994
GOPAL NIWAS BHADUT SAHAKAR MANDAL Vs. SWASTIK JANTA SAHAKARI BANK LTD
November 17, 1994
GOPI KRISHNA MUSKARA Vs. S B I CAPITAL MARKETS LTD
June 23, 1994
GOSWAMY Vs. S A SHARIFF REHAMAN
July 18, 1994
GOURU LINGAIAH Vs. N CHANDRASHEKAR
February 16, 1994
GOVINDRAM G PUROHIT Vs. MAHARASHTRA STATE ELECTRICITY BOARD
February 1, 1994
GULAB HOTCHAND BHAGCHANDANEY Vs. EGYPT AIRLINES
September 28, 1994
GULF AIR COMPANY Vs. NIRANJAN SINGH
January 20, 1994
GUPTESWAR NATH MISRA Vs. DULESWARI DEVI
September 19, 1994
GURUNATH TRAVELS Vs. A P PALIWAL
May 3, 1994
H U D A Vs. LT COL YOGESH
June 1, 1994
H U D A OF CHANDIGARH Vs. NARENDER SINGH DOON
March 15, 1994
HAKIM MAHAMMAD SELIM ASRAFI Vs. DILWAR HOSSAIN
June 15, 1994
HANS RAJ ANAND Vs. ORIENTAL INSURANCE CO LTD
November 29, 1994
HAPPY HOME Vs. RAWAL BUILDERS AND REAL ESTATE DEVELOPERS
January 31, 1994
HARJIT BROS Vs. HARYANA STATE ELECTRICITY BOARD
June 3, 1994
HARYANA STATE ELECTRICITY BOARD Vs. DEV RAJ VINAYAK
December 13, 1994
HARYANA STATE ELECTRICITY BOARD Vs. LAXMAN SINGH
January 12, 1994
HARYANA STATE WARE-HOUSING CORPN Vs. KISAN SEWA SADAN
March 24, 1994
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ANTANT BIR SINGH
January 12, 1994
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DEEP KISHORE SINGH
May 3, 1994
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PREM LATA
May 17, 1994
HEADWAY FINANCE AND INVESTMENT CO LTD Vs. SARLA DEVI
November 23, 1994
HEMANT G LAKHANI Vs. LIFE INSURANCE CORPORATION OF INDIA
November 8, 1994
HEMANTI CHUTIA Vs. UNITED COMMERCIAL BANK CALCUTTA
May 28, 1994
HERO HONDA MOTORS LTD Vs. K B MURLEEDHARAN
May 4, 1994
HIMANSHU THAKORLAL PATEL Vs. GIRISH AND COMPANY
March 1, 1994
HINDUSTAN PETROLEUM CORPORATION LTD Vs. THAKUR ANANT GAJANAN
May 4, 1994
HINDUSTAN PETROLEUM CORPORATION LTD Vs. JAINARAYAN BHAIRAVPRASAD AHIR
May 3, 1994
HINDUSTAN PETROLIEUM CORPN LTD Vs. ANIL TOLASARIA
October 3, 1994
HOTEL NANDADEEP Vs. RAMACHANDRA BABURAO KOKIL
April 27, 1994
HOUSING BOARD HARYANA Vs. DHARAM PAL
May 16, 1994
HOUSING BOARD HARYANA Vs. KARTAR SINGH ETC OF HISAR
November 8, 1994
HOYSALA BUILDING DEVELOPMENT CO LTD Vs. LAKSHMI VAIDYANATHAN
July 28, 1994
HUDA OF KARNAL Vs. MAHABIR SINGH
May 11, 1994
I GANAPATHY Vs. REGIONAL PASSPORT OFFICER
July 27, 1994
I P GOYAL Vs. GENERAL MANAGER HARYANA ROADWAYS
May 9, 1994
I S BHATIA Vs. ANIL KUMAR MEHTA
May 12, 1994
IDEAL JAWA INDIA LTD Vs. C K KUNHIKANNAN NAMBIAR
August 8, 1994
INDIAN BANKS ASSOCIATION Vs. ARCHANA KAMATH
May 17, 1994
INDIAN HARDWARE STORES Vs. UNITED INDIA INSURANCE CO LTD
May 9, 1994
INDIAN MEDICAL ASSOCIATION HOUSING SOCIETY LTD Vs. RUSTUMJI DEVELOPMENTS
August 3, 1994
INDIAN OIL CORPORATION Vs. T C RAJAPPA
October 13, 1994
INDIAN OIL CORPORATION LTD Vs. T J JOHN
November 29, 1994
INDIAN OVERSEAS BANK Vs. A HAMID GANY
October 20, 1994
INDIAN PLYWOOD MANUFACTURING CO LTD Vs. SKIPPER CONSTRUCTION CO LTD
January 13, 1994
INDRAPURI EXPRESS COURIER Vs. MODERN AGENCIES
November 14, 1994
INTERFREIGHT SERVICES PRIVATE LTD Vs. USHA INTERNATIONAL
October 12, 1994
INVESTMENT CO LTD Vs. C K THANKAMONY DEVI
March 2, 1994
ISHVARBHAI PRABHUBHAI BEJANWALA Vs. BAJAJ AUTO LTD
January 21, 1994
ISHWARDAS LEKHRAJ RAMCHANDANI Vs. P J BUCH
December 12, 1994
J CHINNAPPA Vs. BRANCH MANAGER ORIENTAL INSURANCE CO LTD
June 30, 1994
J F PORATHUR Vs. PUSHPAM JOY
March 22, 1994
J K MAJUMDAR Vs. CHAIRMAN AND THE MANAGING DIRECTOR BANK OF INDIA
April 27, 1994
J M RAO Vs. ADMINISTRATOR U T OF LAKSHADWEEP
April 25, 1994
J M RAO Vs. ADMINISTRATOR U T OF LAKSHADWEEP
May 9, 1994
J M RAO Vs. ADMINISTRATOR U T OF LAKSHADWEEP
December 13, 1994
J N SEHGAL Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
April 8, 1994
JAGDISH SINGH Vs. NATIONAL INSURANCE CO LTD
February 9, 1994
JAGMOHAN LAL AGGARWAL Vs. CHAIRMAN UNIT TRUST OF INDIA
September 1, 1994
JAIDEV SHARMA Vs. WHEEL WORLD
October 13, 1994
JAIN CLINIC PVT LTD Vs. NATIONAL INSURANCE COMPANY LTD
October 18, 1994
JAISONS JEWEL EXPORTS Vs. NATIONAL INSURANCE COMPANY LTD
August 1, 1994
JALAN TRADERS Vs. NATIONAL INSURANCE CO
March 5, 1994
JAMMU Vs. RACHNA VINOD
September 23, 1994
JANARDHAN MOHAPATRA Vs. BRANCH MANAGER BANK OF BARODA
October 6, 1994
JANARDHAN PLYBOARD INDUSTRIES LTD Vs. NEW INDIA ASSURANCE CO LTD
May 3, 1994
JASWINDER KAUR Vs. DEEPAK NIRULA
July 25, 1994
JATTI MOTORS Vs. UNITED INDIAN INSURANCE CO LTD
November 29, 1994
JAYPEE BROTHERS MEDICAL PUBLISHERS P LTD Vs. BANK OF INDIA AND ANOTHER
July 26, 1994
JUNIOR TELECOM OFFICER Vs. JULIA DAVID
August 8, 1994
K A KADER Vs. DIRECTOR T N A D U MILK PRODUCERS FEDERATION
February 15, 1994
K C JAIN Vs. D D A
August 31, 1994
K CHANDRASEKARAN Vs. STANES MOT
November 10, 1994
K K AGARWAL Vs. BLUE WATER POOL SYSTEM PVT LTD
August 11, 1994
K K E AMALGAMATIONS Vs. POST MASTER GENERAL
June 7, 1994
K K RADHA Vs. G U SEKHAR
April 13, 1994
K KALAIMANI Vs. CENTRAL AUTOMOBILES
June 9, 1994
K M SINGH Vs. UNIT TRUST OF INDIA
September 7, 1994
K M THOMAS Vs. MANAGING DIRECTOR HINDUSTAN CIBA-GEIGY LTD
July 26, 1994
K NETAJI PATNAIK Vs. SHYAMLAL DEY
May 24, 1994
K S AND CO Vs. ECONOMIC TRANSPORT ORGANISATION
June 29, 1994
K V SUBBANNA Vs. KUSUMA
December 15, 1994
K.K.RAMACHANDRAN Vs. SARASWATHY SUBBRAMAN
May 3, 1994
KAMALENDU GHOSHAPPLICA Vs. PRADIP KUMAR DAS
October 7, 1994
KAMLESH GUPTA Vs. ECONOMIC TRANSPORT ORGANISATION
June 14, 1994
KANCHENJUNGA CHEMICALS LTD. Vs. U.P.STATE ELECTRICITY BOARD
December 19, 1994
KARAM SINGH Vs. STATE BANK OF INDIA
June 3, 1994
KEDAR NATH MISRA Vs. U O I
July 20, 1994
KIRIT RAMNIKLAL PAREKH Vs. BANK OF BARODA
September 2, 1994
KISHAN LAL SHAM LAL SHELLER Vs. STATE BANK OF INDIA
April 18, 1994
KRISHNA Vs. DELHI DEVELOPMENT AUTHORITY
February 25, 1994
KRISHNA DEVI KEDIA Vs. CHAIRMAN L I C OF INDIA
May 19, 1994
KRISHNA OIL CAKE INDUSTRIES Vs. RAJGURU TRANSPORT
August 12, 1994
KULVE GRAM SEVA SHAHAKARI SANGHA LTD Vs. MAHABALESHWAR RAMAKRISHNA BHAT
June 13, 1994
KUMARI JAYA Vs. NEYYATTINKARA PRIMARI CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD
July 8, 1994
KUNJESHWARI DEVI NAUTIYAL Vs. UNITED INSURANCE CO LTD
August 2, 1994
L I C OF INDIA Vs. SHARAD
May 5, 1994
LAFFANS INDIA PVT LTD Vs. CITI BANK
March 1, 1994
LAL CHAND Vs. CHIEF MANAGER PUNJAB NATIONAL BANK
August 4, 1994
LALITA BADHWAR Vs. PRADEEP KUMAR KUMRA
February 14, 1994
LAXMI AGRICULTURE SEED STORE Vs. DHOOP SINGH
October 21, 1994
LAXMI VILAS BANK LTD Vs. P R KRISHNAN
October 19, 1994
LIFE INSURANCE CORP OF INDIA Vs. PITAPURI ALIAS PURSHOTTAM PURI GOSWAMI
August 12, 1994
LIFE INSURANCE CORP OF INDIA Vs. ABHAY KUMAR SINGHAI
December 9, 1994
LIFE INSURANCE CORPN OF INDIA Vs. CONSUMER EDUCATION AND RESEARCH SOCIETY
July 26, 1994
LIFE INSURANCE CORPORATION OF INDIA Vs. CONSUMER EDUCATION AND RESEARCH SOCIETY AND ANOTHER
July 19, 1994
LIFE INSURANCE CORPORATION OF INDIA Vs. SHASHI GUPTA
May 3, 1994
LIFE INSURANCE CORPORATION OF INDIA Vs. NALINI JOSHI
February 8, 1994
LIFE INSURANCE CORPORATION OF INDIA Vs. MOOLI DEVI
February 12, 1994
LIFE INSURANCE CORPORATION OF INDIA Vs. K A CHALEY
February 10, 1994
LIFE INSURANCE CORPORATION OF INDIA Vs. B N SAHAY
September 20, 1994
LILLY CHAOYIN Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
September 8, 1994
LT COL B L GUPTA Vs. MANAGING DIRECTOR ARMY WELFARE HOUSING ORGANISATION
May 11, 1994
LUCKNOW DEVELOPMENT AUTHORITY Vs. MANORAMA SACHAN
December 16, 1994
LUCKNOW EGGS STORE Vs. VENKAT KRISHNA EGG CENTRE
June 22, 1994
M ADAM SAFIULLA Vs. ROY GEORGE
June 14, 1994
M JEEVA Vs. R LALITHA
May 4, 1994
M L BAJAJ Vs. Y P GOYAL
April 28, 1994
M M COURIER SERVICEO P Vs. MITHILESH BANSAL
September 2, 1994
M M SINGH Vs. CHARANJIT KOCHHAR ENGINEERS AND CONTRACTORS
June 23, 1994
M MUTHU Vs. S MURUGAN
February 23, 1994
M P OXIDE BATTERIES PVT LTD Vs. M P ELECTRICITY BOARD
July 25, 1994
M S AND S ENGINEERS Vs. K V GIRI
July 11, 1994
M S SOUTH EASTERN ROADWAYS Vs. M S AJEET RAJ AND CO
January 7, 1994
M/S. AGRAWAL KEREGENCY Vs. STATE BANK OF INDIA
June 10, 1994
MADHIVANAN Vs. P K KUMAR
January 20, 1994
MADNANAND SARKAR Vs. S MUKHERJEE
November 29, 1994
MAHADEO B GULHANE Vs. MAHARASHTRA STATE ELECTRICITY BOARD
November 11, 1994
MAHALAKSHMI ENTERPRISES Vs. UNITED INDIA INSURANCE COMPANY LTD
March 8, 1994
MAHANAGAR TELEPHONE NIGAM LTD Vs. BRIJ BHUSHAN GUPTA
January 3, 1994
MAHANAGAR TELEPHONE NIGAM LTD Vs. OM PARKESH GARG
January 27, 1994
MAHARASHTRA STATE ELECTRICITY BOARD O AND M DIVISION WARDHA Vs. K L RAMANI
October 13, 1994
MAHARASHTRA STATE ELECTRICITY BOARD Vs. KISANRAO RAMBHAUJU PULATE
October 31, 1994
MAHARASHTRA STATE ELECTRICITY BOARD Vs. MADHAV NARAYAN TALE
October 25, 1994
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SATISH GOPALRAO GHATATE
October 6, 1994
MAHENDRA KUMAR ASHOK KUMAR Vs. SECRETARY R S E B JAIPUR
April 19, 1994
MAMAN SINGH Vs. SIPANI AUTOMOBILES LTD
May 30, 1994
MAN MOHAN SHARMA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
July 26, 1994
MANAGER SKYPAK AGENCY Vs. K K KARUNAKARAN PILLAI
September 9, 1994
MANAGER SOUTHERN REGION AIR INDIA MADRAS Vs. V KRISHNASWAMY
July 19, 1994
MANAGER STATE BANK OF INDIA Vs. V V ABRAHAM
June 17, 1994
MANAGER SUPREME MOT Vs. K SHANTARAM SHANBHOGUE
July 14, 1994
MANAGING DIRECTOR BALIPATAM TILE WORKS LTD Vs. K V BHARATHAN
February 9, 1994
MANAGING DIRECTOR M/S HAMDARD WAKF LABORATORIES INDIA Vs. VIJAY KUMAR
May 3, 1994
MANOHAR DEVI Vs. UNITED INDIA INSURANCE CO LTD
March 22, 1994
MANOHAR LAL BATRA Vs. VICE CHAIRMAN D D A
April 29, 1994
MANOJ INVESTMENTS Vs. M D AFZAL
April 28, 1994
MARIA FRANCIS AJIJIA Vs. REVEREND FATHER R RATCHAGAR
May 19, 1994
MARKETING MANAGER LIC OF INDIA Vs. S VIJAYA
December 13, 1994
MARSHALL INDUSTRIES PROPRIETORSHIP CONCERN Vs. HINDUSTAN MOTORS LTD
May 11, 1994
MARUTHI UDYOG LIMITED Vs. T V BABU
January 21, 1994
MATESHWAR PRASAD Vs. D D A
May 11, 1994
MENAKA TRAVELS PVT LTD Vs. DEPUTY GENERAL MANAGER S B I
August 16, 1994
METRO CHEM INDUSTRIES Vs. NATIONAL INSURANCE CO LTD
May 10, 1994
METRO TYRES LTD Vs. SAMARTH ENGINEERING WORKS
November 28, 1994
MIRO DEVI Vs. UNION OF INDIA
July 19, 1994
MOBARAK GAZI Vs. NEW INDIA ASSURANCE CO LTD
January 17, 1994
MODERN DRY CLEANERS Vs. A KANNIAPPAN
June 9, 1994
MODERN SYNTEX Vs. ORIENTAL INSURANCE CO LTD
August 8, 1994
MOHAN KUMAR Vs. ANSAL MOUSING FINANCE AND LEASING CO LTD
May 4, 1994
MOHD AMIN Vs. DEVIDAS PISARAMAJI DAMBHE
May 16, 1994
MOHD SHAKEEL SIDDIQUI Vs. NEW INDIA ASSURANCE CO LTD
May 4, 1994
MOTOR GENERAL FINANCE LIMITED Vs. NEW INDIA ASSURANCE CO LTD
February 23, 1994
MRS DELPHINE MENEZES PANAJI GOA Vs. VINAY RAYKAR
May 3, 1994
MUKTA KALYAN MANDAPAM Vs. N RADHAKRISHNA
June 16, 1994
MUNICIPAL COMMITTEE OF NARWANA Vs. MUNSHI RAM
March 16, 1994
MUNICIPAL COUNCIL Vs. A SAMBAIAH
February 18, 1994
N ANAND RAO Vs. DELHI DEVELOPMENT AUTHORITY
October 23, 1994
N DEEPAK Vs. AD LABS FILMS PVT LTD
February 1, 1994
N K NAIR Vs. CHAITHANYA BUILDERS AND LEASING PVT LTD
August 3, 1994
N MOHAMED BABU Vs. AIR INDIA
September 28, 1994
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July 25, 1994
N SUBASH CHANDER REDDY Vs. UNITED INDIA INSURANCE CO LTD
June 1, 1994
N V SUBRAMANYAM Vs. U B AIR P LTD
October 29, 1994
NAGAR GURGAON Vs. PRABHY DAYAL
June 3, 1994
NAND RAO SOORVE Vs. STATE BANK OF INDIA
August 10, 1994
NANDA KISHORE LAKHOTIA Vs. NEW INDIA ASSURANCE CO LTD
October 10, 1994
NARAYAN CHANDRA DE DHARA Vs. CALCUTTA MUNICIPAL CORPORATION
September 21, 1994
NARESH H GORADIA Vs. GENERAL MANAGER TELECOM DISTT
March 28, 1994
NATIONAL INSURANCE CO Vs. JAGDAMBA TRANSPORT CORPORATION
February 15, 1994
NATIONAL INSURANCE CO LTD Vs. VENUS TRADERS
February 9, 1994
NATIONAL INSURANCE CO LTD Vs. U C DHIMAN
May 10, 1994
NATIONAL INSURANCE CO LTD Vs. M M LAL
December 30, 1994
NAVANEETHAN Vs. RATHINASAMY
May 11, 1994
NETHAJI COLONY RESIDENTS WELFARE ASSOCIATION Vs. K GOPAL PILLAI
November 17, 1994
NEW EMPIRE SILK HOUSE Vs. CARRIER AIRCON LTD
March 18, 1994
NEW INDIA ASSURANCE CO Vs. TANDON EMPORIUM
July 29, 1994
NEW INDIA ASSURANCE CO LTD Vs. AMRABHAI MULABHAI RATOD
August 25, 1994
NEW INDIA ASSURANCE CO LTD Vs. A NAZAR
January 12, 1994
NEW INDIA ASSURANCE CO LTD Vs. ST FRANCIS XAVIER FISHERIES
October 17, 1994
NEW INDIA ASSURANCE CO LTD Vs. S K PRUTHI
August 4, 1994
NEW INDIA ASSURANCE CO LTD Vs. K VISWANANDHAM
December 22, 1994
NEW INDIA ASSURANCE COMPANY Vs. MADAMANCHI RATTAIAH
March 3, 1994
NEW INDIA ASSURANCE COMPANY LTD Vs. BUILTWELL INDIA P LTD
September 12, 1994
NEW YAMUNA COLD STORAGE Vs. JAGDISH
April 11, 1994
NINA ARORA Vs. SR MANAGER CANARA BANK
May 17, 1994
O P GOVEL Vs. GENERAL MANAGER M T N L
December 1, 1994
OFFICERS CO OPERATIVE HOUSING SOCIETY LTD Vs. K V RAMANI
July 25, 1994
OM PRAKASH PRASAD Vs. NATIONAL INSURANCE COMPANY LTD
November 24, 1994
OMEGA PACKAGING PVT LTD Vs. CENTRAL BANK OF INDIA
November 15, 1994
ORIENTAL INSURANCE CO LTD Vs. RAVJISA YAMASA KSHATRIYA
September 23, 1994
ORIENTAL INSURANCE CO LTD Vs. SHRI KANT PANDHARINATH YEOLE
May 18, 1994
ORIENTAL INSURANCE CO LTD Vs. ROHIT KUMAR GUPTA
January 31, 1994
ORIENTAL INSURANCE CO LTD Vs. GENERAL SALES LTD
May 4, 1994
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March 22, 1994
ORISSA NURSING HOME Vs. ANUREKHA SAHOO
August 4, 1994
P A MARIANATHAN Vs. TELECOM DISTRICT ENGINEER PONDICHERRY
January 27, 1994
P K ABUTHAHEER Vs. COMMISSIONER TRICHY MUNICIPALITY
April 8, 1994
P K MALAICHAMY Vs. BANK OF MADURAI LTD
February 18, 1994
P K RAMESHAN Vs. M O HASSAN KUTHOOS MARICAR LTD
November 10, 1994
P N BHARGAVA Vs. D D A
February 10, 1994
P N S MURTHY Vs. ORIENTAL INSURANCE CO LTD
March 24, 1994
P SAVITHRI Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO
June 9, 1994
P THIAGARAJAN Vs. INDIA OVERSEA BANK
October 20, 1994
PALAIR CO-OPERATIVE SUGARS LTD Vs. CH KRISHNA MURTHY
June 13, 1994
PANDIAN PAPER PRODUCTS Vs. INTEGRATED MANAGEMENT SERVICES
January 31, 1994
PANJIM PLANNING AND DEVELOPMENT AUTHORITY Vs. MRS RASHMI A SIRSAT
January 10, 1994
PARESH NATH BAKSI Vs. CALCUTTA MUNICIPAL CORPORATION
July 28, 1994
PARIMAL COMPUTERS AND DATA PROCESSING CENTRE P LTD Vs. PROJECT CO-ORDINATOR
November 17, 1994
PARMJIT SINGH Vs. M SITHA DEVI
February 16, 1994
PAWAN KUMAR Vs. SPACETECH EQUIPMENTS AND STRUCTURAL P LTD
February 4, 1994
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March 5, 1994
PCS DATE GENERAL INDIA LTD Vs. JYOTI KOTHARI
April 8, 1994
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May 4, 1994
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November 8, 1994
POST MASTER KUMARAKOM POST OFFICE Vs. P R AYYAPPAN PILLAI
August 5, 1994
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July 19, 1994
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March 24, 1994
PRABHAT NALINI DEVI Vs. RASHMI TRAVELS
September 16, 1994
PRADEEP Vs. KUSHAL AUTO PVT LTD
November 16, 1994
PRADEEP STORES Vs. NEW INDIA ASSURANCE CO LTD
May 7, 1994
PRAKASH INDUSTRIES Vs. U P FINANCIAL CORPORATION AND ANOTHER
July 25, 1994
PRAMILA MALHOTRA Vs. LIFE INSURANCE CORPORATION OF INDIA
November 25, 1994
PRASAD INDUSTRIES Vs. CHIEF GENERAL MANAGER
February 18, 1994
PRAVAT KUMAR SAHOO Vs. COMMISSIONER TRANSPORT
September 16, 1994
PREM GS INTERNATIONAL Vs. CENTRAL BANK OF INDIA
November 30, 1994
PREMIER AUTOMOBILES LTD Vs. S B GHOSH
February 9, 1994
PREMIER AUTOMOBILES LTD Vs. HIRALAL JAIRAM THACKER
August 4, 1994
PRINCIPAL SOPHIA HINDI SECONDARY SCHOOL Vs. RAJESH KUMAR GOYAL
August 19, 1994
PRIYA CHOWDHURY Vs. CREATIVE DEVELOPERS
July 27, 1994
PROPRIETRIX ANCIENT PHARMA Vs. W PANNERSELVAM
April 25, 1994
PROSOL CHEMICALS PVT LTD Vs. TRANSPORT CORPORATION OF INDIA LIMITED
August 23, 1994
PUNJAB NATIONAL BANK Vs. RAMA CHAUDHARY AND ANOTHER
May 3, 1994
PUNJAB STATE ELECTRICITY BOARD Vs. MOHINDER SINGH
July 26, 1994
PUNJAB STATE ELECTRICITY BOARD Vs. AJMER SINGH
January 20, 1994
PURNA SAHAKARI SHAKAR KARKHANA PRAVHENI Vs. TATYARAO RAMRAO KATE PARVHENI
May 18, 1994
PURUSHOTTAM NAGAR Vs. ZONAL MANAGER UCO BANK JAIPUR
January 10, 1994
PUSHPA PATHANIA Vs. RAJASTHAN HOUSING BOARD KOTA
December 13, 1994
QUILON RADIO SERVICE Vs. P T MATHEW
March 4, 1994
R B PADHYA Vs. KABIR AUTOMOBILES
October 25, 1994
R CHANDRIKA Vs. LIC OF INDIA
May 2, 1994
R GOPINATHAN Vs. ESKEYCEE MEDICAL FOUNDATION PRIVATE LTD
February 4, 1994
R KUMARI Vs. SECRETARY OF GOVT DEPARTMENT OF INFORMATION PUBLIC RELATIONS AND TOURISM GOVT OF TAMIL NADU
April 5, 1994
R P KAPUR I C S MADHUBAN Vs. AMARJIT SINGH SANDHU I T O
April 4, 1994
R P SINGH Vs. JANTA STORE
September 19, 1994
R RAJAMANNAR Vs. R THIAGARAJAN
September 30, 1994
R S DHULL Vs. SUPERINTENDENT OF POST OFFICES
April 6, 1994
R S P PATNAIK Vs. STATE OF ORISSA
May 2, 1994
RABA CONTEL PVT LTD Vs. PRINTER
October 10, 1994
RABI GOBINDA GHOSH Vs. GITA SENGUPTA
July 12, 1994
RAGHUBIR SINGH JAIN Vs. ANSAL HOUSING AND CONSTRUCTION LTD
August 18, 1994
RAHMATH PRODUCE AND CO Vs. NEW INDIA ASSURANCE CO LTD
November 11, 1994
RAJ KUMAR AGRAWAL Vs. B MUKHUPADHYAY
May 17, 1994
RAJAMANI Vs. PRINCIPAL LOYOLA MATRICULATION HIGHER SECONDARY SCHOOL
February 23, 1994
RAJASTHAN HOUSING BOARD Vs. HARBANS SINGH
September 7, 1994
RAJASTHAN STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD Vs. GOYAL ENTERPRISES
September 26, 1994
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. DUNGER CHAND
November 14, 1994
RAJENDRA MANMOHAN BARTAKE Vs. H G ABHAYANKAR
April 18, 1994
RAJENDRA PROPERTIES AND INDUSTRIES Vs. M L BEHL
April 29, 1994
RAJINDER SINGH Vs. VARINDER
March 29, 1994
RAKESH VAID Vs. AIR INDIA HIMALAYA HOUSE
July 1, 1994
RAM AGENCY Vs. ASHOK CHANDMAL BORA
November 9, 1994
RAM CHANDRA CHAUDHURY Vs. STATE BANK OF INDIA
March 5, 1994
RAMAKRISHNA AGENCIES Vs. B NAGESWARA RAO
February 16, 1994
RAMBAL ENGG PRODUCTS P LTD Vs. PATEL ROADWAYS LTD
February 18, 1994
RAMDEOBABA ENGINEERING COLLEGE Vs. SUSHANT YUVRAJ RODE AND ANOTHER
September 19, 1994
RAMESH PRASAD Vs. ASSISTANT ENGINEER M P E B
October 3, 1994
RANBIRI DEVI Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
March 15, 1994
RATNAPRABHA MOTORS Vs. VASANT D SALUNKE
December 13, 1994
RAUGHBIR WATCH CO Vs. JAMMU AND KASHMER MOTOR CORPORATION
April 7, 1994
RAVJIBHAI BABUBHAI SODHA PARMAR Vs. KARUNASAGAR SALES AND SERVICE
September 22, 1994
REGIONAL DIRECTOR E S I CORPORATION Vs. T I ULAHANNAN
February 3, 1994
REMEX ENGINEERING PVT LTD Vs. VIJAYA BANK
June 17, 1994
REV FR FERDINAND KAYAVIL Vs. MAHAVIR GUPTA
April 27, 1994
ROHINI DEVI Vs. H S CHUDAWAT
October 18, 1994
RUBY KAMBOJ Vs. UNITED INDIA INSURANCE CO LTD
July 14, 1994
RUTUDHWAJ CONSTRUCTION PVT LTD Vs. CHANDRAKANT T SHARMA
October 28, 1994
S B GOTADAKI Vs. PRIMARY CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD
December 20, 1994
S C SEGARAM Vs. ANZ GRINDLAYS BANK
October 14, 1994
S D O TELEPHONES Vs. SHIV SHANKAR PRASAD
May 24, 1994
S J M TRADERS PVT LTD Vs. DHL WORLDWIDE EXPRESS
May 17, 1994
S K SINGHAL Vs. VICE CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
December 15, 1994
S NAGARAJAN Vs. SECRETARY ANDHRA PRADESH HOUSING BOARD
March 2, 1994
S PATTABIRAMAN Vs. SP ST PALANIAPPAN
May 3, 1994
S RAVINDRAN Vs. MANAGER BANK OF INDIA
June 23, 1994
S SADRUL HAQUE Vs. INSPECTOR GENERAL OF REGISTRATION
June 14, 1994
S SAKTHIVELU AND SONS Vs. STATE BANK OF INDIA
June 20, 1994
S SANKARAN Vs. CANARA BANK
December 13, 1994
S SANKARAN Vs. KARUR VYSYA BANK
February 24, 1994
S SARAVANAN Vs. DIRECTOR GENERAL OF POSTS
March 7, 1994
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June 23, 1994
S V SAMPATH KUMAR Vs. RAMPAL ATTAL
August 1, 1994
S VAIDYANATHAN Vs. TAMIL NADU ELECTRICITY BOARD
June 19, 1994
SAHITYIK MUNCH HISAR Vs. BALBIR SINGH
April 7, 1994
SANDOZ INDIA LTD Vs. VISHWANATH M SWAMI
March 2, 1994
SANJAY KISHAN KAUL ADVOCATE Vs. GROOVY COMMUNICATIONS
November 10, 1994
SANTILATA PANDA Vs. KRUSHNA CHANDRA DEHURI
May 23, 1994
SANTOSH KUNDAN SINGH RAWAT Vs. HARSHAL BHANUDASRAO MAHALE
October 18, 1994
SARAN MOTORS PVT LTD Vs. M SWAMIDAS
June 15, 1994
SARLA DEVI Vs. MANAGER LIFE INSURANCE CORPORATION OF INDIA
December 20, 1994
SAROJ DEVI LATH Vs. CANARA BANK
January 6, 1994
SATENDER YADAV Vs. SOMKO AUTOMOBILES
April 28, 1994
SATISH MOTORS Vs. NATIONAL FORUM FOR CONSUMER EDUCATION
March 22, 1994
SATYAM FIBRES INDIA (P) LTD Vs. INDIAN BANK
December 13, 1994
SAWHNEY EXPORT HOUSE PVT LTD Vs. UNION OF INDIA
May 3, 1994
SECRETARY AKHIL BHARATIYA MATANG SEVA MANDAL Vs. MEGHA DATTATRAYA PARASWAR
March 9, 1994
SECRETARY BOARD OF INTERMEDIATE EDUCATION Vs. M SURESH
August 1, 1994
SECRETARY KERALA STATE ELECTRICITY BOARD Vs. N MANI
May 4, 1994
SEEMATTI Vs. GEETHA MATHEW
March 3, 1994
SHAKSHI TRADERS Vs. NATIONAL INSURANCE CO LTD
January 10, 1994
SHANKAR SITARAM JADHAV Vs. MAHARASHTRA STATE ELECTRICITY BOARD
June 24, 1994
SHANMUGAM CHEMICAL INDUSTRIES Vs. TELE COMMUNICATION DEPARTMENT
July 29, 1994
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February 7, 1994
SHAROKH ENGINEER Vs. PACKWAYS PVT LTD
March 8, 1994
SHEELA CONSTRUCTIONS P LTD Vs. NATIONAL LAKE DEVELOPMENT AUTHORITY
May 2, 1994
SHIVAJI GENDEO CHAVAN Vs. CHIEF DIRECTOR WANLESS HOSPITAL
December 3, 1994
SHIVANI SHEKHAR PARELKAR Vs. BHARAT PETROLEUM CORPORATION LTD
December 3, 1994
SHREE GOMATHISHANKAR TRANSPORT Vs. EXECUTIVE ENGINEER PWD DIV CHITRADURGA
September 28, 1994
SHREE PIPES LTD Vs. NATIONAL INSURANCE CO LTD
August 25, 1994
SHUSHIL SHUKLA Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
November 11, 1994
SHYAMPYARI Vs. UNITED INDIA INSURANCE CO LTD
September 6, 1994
SIKANDERLAL AND CO Vs. VAID PRAKASH SHARMA
April 25, 1994
SITARAM YADAV Vs. RAJASTHAN STATE ELECTRICITY BOARD
June 3, 1994
SITHA VEDANAYAGAM Vs. NEW INDIA ASSURANCE CO LTD
October 19, 1994
SIVAKUMAR CORPORATION Vs. NATIONAL TEXTILE CORPORATION LTD
August 23, 1994
SKYPAK COURIERS Vs. UNITED COMMERCIAL BANK
September 22, 1994
SNEH LATA AGARWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
September 19, 1994
SOCIETY FOR CONSUMER AWARENESS REDRESSAL AND EDUCATION Vs. MANAGING DIRECTOR JANPRIYA FINANCE AND INDUSTRIAL INVESTMENT I LTD
March 8, 1994
SOHAN SINGH AND SONS Vs. NEW INDIA ASSURANCE CO LTD
April 27, 1994
SOMASUNDARA Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
July 19, 1994
SOUTH DELHI UNIVERSITY TEACHERS CO-OPERATIVE GROUP HOUSING SOCIETY LTD Vs. MADHU RATHOUR
March 18, 1994
SOYA UDYOG LTD Vs. STATE BANK OF INDIA
December 1, 1994
SPECIAL OFFICER TAMIL NADU STATE COOP BANK LTD Vs. K P KRISHNASAMY NAICKER
April 28, 1994
SREE KAVYA PLASTICS Vs. AREMPEE INDUSTRIES
October 3, 1994
SRI GAYATRI MODERN RAW AND BOILED RICE MILL PVT LTD Vs. DIVL: MANAGER NEW INDIA ASSURANCE CO LTD
May 11, 1994
STANDARD MOTOR PRODUCTS OF INDIA LTD Vs. M MOHAN RAO
July 14, 1994
STATE BANK OF INDIA Vs. FRENNIE FITTER
July 14, 1994
STATE BANK OF INDIA Vs. KALIKA CHARAN DUBE
August 2, 1994
STATE BANK OF INDIA Vs. JAIN IRRIGATION SYSTEM LTD
December 19, 1994
STATE BANK OF MYSORE Vs. SRI T L VASUDEVA RAO
August 18, 1994
STATE OF PUNJAB Vs. KARNAIL SINGH
January 5, 1994
SUB DIVISIONAL OFFICER O P SUB-DIVISION H S E B Vs. PREM LAL SAINI
January 6, 1994
SUB-DIVL OFFICER HSEB Vs. JAGDEV SINGH AND RAJBIR SINGH
March 31, 1994
SUB-POST MASTER DODA Vs. OM PARKASH THAKUR
September 3, 1994
SUBBA REDDIAR Vs. MANAGING DIRECTOR THIRUVALLUVAR TRANSPORT CORPN LT
July 7, 1994
SUHAS MOHAN HALDULKAR Vs. SECRETARY PUBLIC HEALTH DEPARTMENT GOVT OF MAHARASHTRA BOMBAY
July 28, 1994
SUKHADARSHAN CO-OPERATIVE HOUSING SOCIETY Vs. MANAGING DIRECTOR MANSUKHANI BUILDERS PVT LTD
December 3, 1994
SUKHVIR SINGH Vs. SUPERINTENDING ENGINEER
August 19, 1994
SULTANPUR KSHETRIYA GRAMINE BANK Vs. CHIEF POST MASTER
February 7, 1994
SUMAN BALA GUPTA Vs. AKASH GANGA BUILDERS AND ENGINEERS PVT LTD
October 5, 1994
SUNDARAM MOTORS Vs. K KULANDAIVELU
April 4, 1994
SUNIL KUMAR AGRAWAL Vs. CHIEF GENERAL MANAGER TELECOM PATNA
November 15, 1994
SUPREME PAPER MILLS LTD Vs. NEW INDIA ASSURANCE CO LTD
July 28, 1994
SURAJ BHAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
February 11, 1994
SURAJ INDUSTRIES Vs. ORION ENGINEERS
April 4, 1994
SURENDRA KUMAR BHUNYA Vs. COLLECTOR CUTTACK
May 24, 1994
SURESH NARAYAN LALL Vs. BIHAR STATE FINANCIAL CORPORATION
July 27, 1994
SURESHCHANDRA Vs. MARUTI UDYOG LTD
January 17, 1994
SUSHILA AGRAWAL Vs. I T C AGRO TECH LTD
May 13, 1994
SUSHILA DEVI Vs. VICE CHAIRMAN D D A
March 30, 1994
SWAGTHAM INVESTMENT LIMITED Vs. SKIPPER CONSTRUCTION CO PVT LTD
May 10, 1994
SWATANTRA LAND AND FINANCE PVT LTD Vs. COL BASANT SINGH
July 27, 1994
SYNDICATE BANK Vs. MISS MAXIE ANDRADE
August 22, 1994
T D M HISAR Vs. RAJESH GUPTA
May 9, 1994
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July 19, 1994
TAHA LEATHER PRODUCTS Vs. AIR INDIA CARGO OFFICE MADRAS
July 26, 1994
TAMIL NADU HOUSING BOARD Vs. A V RAMAKRISHNAN
August 18, 1994
TATA CHEMICALS LTD Vs. SKYPAK COURIERS PVT LTD
February 7, 1994
TATA ENGINEERING AND LOCOMOTIVE CO. LTD. AND ANOTHER Vs. M. MOOSA
September 27, 1994
TECHNICAL ASSOCIATES INDUSTRIES LTD Vs. UNITED INDIA INSURANCE CO LTD
May 11, 1994
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February 4, 1994
TELECOM DISTRICT ENGINEER Vs. K V AND CO
December 28, 1994
TELECOM DISTRICT MANAGER Vs. RAMANAND ROY
February 1, 1994
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November 11, 1994
TELEGRAPH TELEPHONE Vs. SUDHIR KUMAR MEHTA
April 11, 1994
TELEPHONE DISTRICT MANAGER Vs. PUNJAB NATIONAL BANK
June 1, 1994
TRANSPORT CORPORATION OF INDIA LTD Vs. DAVANGERA COTTON MILLS LTD
September 28, 1994
TRILOCHAN DIPAKLAL MEHTA Vs. RAMESH AMBALAL MODI
March 2, 1994
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December 9, 1994
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February 15, 1994
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September 28, 1994
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July 25, 1994
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July 19, 1994
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May 3, 1994
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October 5, 1994
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August 1, 1994
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November 15, 1994
UNITED INDIA INSURANCE CO LTD Vs. HAYAGRIV TEXTILE IND P LTD
October 10, 1994
UNITED INDIA INSURANCE CO LTD Vs. VIRENDRA KUMAR PRAKASH RAJ MODI
August 9, 1994
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December 16, 1994
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August 22, 1994
URMILA BHARGAVA Vs. PUNJAB AND SIND BANK
May 3, 1994
URMILABEN CHANDRAKANT PATEL Vs. MANAGING DIRECTOR
January 27, 1994
USHA RECTIFIER CORPORATION I LTD Vs. R KRISHNASWAMY
November 7, 1994
USHA RECTIFIER CORPORATION OF INDIA LTD Vs. H SIVARAMAN
January 13, 1994
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June 1, 1994
VASUNDHARA Vs. RAM SINGH KACHHAVAHA
August 5, 1994
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June 7, 1994
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June 29, 1994
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February 3, 1994
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April 29, 1994
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November 7, 1994
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December 2, 1994
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January 4, 1994
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December 31, 1994
VIRENDRA MOHAN MEHTA Vs. CHAIRMAN LIFE INSURANCE CORPN OF INDIA
April 22, 1994
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November 14, 1994
VOLTAS LTD Vs. D R CHAVDA
January 21, 1994
WEST BENGAL STATE ELECTRICITY BOARD Vs. TEXDYE
September 12, 1994
WEST BENGAL STATE ELECTRICITY BOARD Vs. SUHASARIA OIL AND RICE MILLS
September 20, 1994
WEST BENGAL STATE ELECTRICITY BOARD Vs. PAHARIMATA COLD STORAGE
May 3, 1994
WEST BENGAL STATE ELECTRICITY BOARD Vs. SARA BANGLA ELECTRICITY CONSUMER ASSOCIATION
May 11, 1994
WHEELS WORLD Vs. TEJINDER SINGH GREWAL
December 16, 1994
Y R TANEJA Vs. DELHI BOTTLING COMPANY
February 7, 1994
Y SAM Vs. V N VIDYADHARAN
February 24, 1994
YAVATMAL GRAMIN BANK Vs. BALAKRISHNA KACHARUJI DHAWANE
March 18, 1994
ZENITH COMPUTERS LTD Vs. NEW INDIA ASSURANCE CO LTD
December 13, 1994