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Case Index
Title
Date
A.IGNATIOUS JULIAN Vs. PASSPORT OFFICER
February 14, 1994
A.M.USMAN, GENERAL MERCHANT Vs. DIRECTOR TAMIL NADU STATE RAFFLE
June 15, 1994
A.RAJU Vs. POST MASTER
June 1, 1994
ADHIYAMAN COLLEGE OF ENGINEERING FOR MEN & WOMEN Vs. R.KRISHNAN
January 11, 1994
ADWAVE TOWERS FLAT OWNERS WELFARE ASSOCIATION Vs. ADWAVE ADVERTISING (P) LTD.
June 6, 1994
AR.A.S.P.V.P.V.& CO. Vs. PRESIDENT, SRIVILLIPUTHUR TALUK CONSUMER PROTECTION COUNCIL
January 6, 1994
AREA MANAGER, INDIAN OIL CORPORATION Vs. P.NATARAJAN
February 23, 1994
AREA MANAGER, LIC HOUSING FINANCE LTD. Vs. S. GOPAL
February 18, 1994
ARUN APARTMENT FLAT OWNERS ASSOCIATION Vs. ARUN APARTMENT (P) LTD.
June 8, 1994
CHAIRMAN, TAMIL NADU HOUSING BOARD Vs. POONGOTHAI
April 29, 1994
CHIEF SUPERINTENDENT, CENTRAL TELEGRAPH OFFICE Vs. M.AGNI, ADVOCATE
May 2, 1994
D.YESODHARAN Vs. CHAIRMAN & MANAGING DIRECTOR, CANARA BANK
February 16, 1994
DISTRICT COLLECTOR Vs. K.MALAICHAMY
February 22, 1994
DIV.MANAGER L.I.C. Vs. V.MANIMEGALAI
February 22, 1994
ELTEX RUDY LTD. Vs. ROSHAN FREIGHT CARRIERS
February 21, 1994
G. KRISHNAMURTHY Vs. P. BALARAMAN
July 1, 1994
G.RAGHUPATHY Vs. K.MAGESH
October 2, 1994
GENERAL MANAGER (SOUTH), MADRAS TELEPHONES Vs. LT.COL.RAJAGOPALA RANGANATHAN
January 7, 1994
GITANJALI ENTERPRISES Vs. NEW INDIA ASSURANCE CO.LTD.
July 7, 1994
GOMATHISHANKAR TRANSPORT Vs. EXECUTIVE ENGINEER, PWD DIV, CHITRADURGA
September 28, 1994
JESUS CALLS TRUST Vs. SREEVASTSA INDUSTRIES
February 23, 1994
K.A.KADER Vs. DIRECTOR, T.N.A.D.U.MILK PRODUCERS FEDERATION
February 15, 1994
K.ABDUL RAHMAN Vs. CHIEF GENERAL MANAGER, TELECOMMUNICATIONS,
April 7, 1994
K.K.AGARWAL Vs. BLUE WATER POOL SYSTEM PVT.LTD.
August 11, 1994
K.K.E.AMALGAMATIONS Vs. POST MASTER GENERAL
June 7, 1994
K.KALAIMANI Vs. CENTRAL AUTOMOBILES
June 9, 1994
K.M.PONNAPPAN Vs. NEW INDIA ASSURANCE CO.LTD.
June 29, 1994
K.P.JANARDHAN RAO Vs. LLC.HOUSING FINANCE LTD.
April 28, 1994
K.S.& CO. Vs. ECONOMIC TRANSPORT ORGANISATION
June 29, 1994
K.S.OMPRAKASH Vs. M.& N PUBLICATIONS LTD.
February 7, 1994
KAMLESH GUPTA Vs. ECONOMIC TRANSPORT ORGANISATION
June 14, 1994
LILLY CHAOYIN Vs. CHAIRMAN & MANAGING DIRECTOR, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD.
September 8, 1994
M.ABDUL LATHEEF Vs. UNITED INDIA INSURANCE CO.LTD.
November 30, 1994
M.ADAM SAFIULLA Vs. ROY GEORGE
June 14, 1994
M.KANAGAVALLI Vs. DIVISIONAL MANAGER, L.I.C.OF INDIA
June 30, 1994
M.MUTHU Vs. S.MURUGAN
February 23, 1994
M.S.SOUTH EASTERN ROADWAYS Vs. M.S.AJEET RAJ & CO.
January 7, 1994
M.SHAIK ALLAUDDIN Vs. TURNKEY CONSTRUCTIONS
April 6, 1994
MANAGING DIRECTOR, M/S.COROMONDAL CONFECTIONERIES PVT.LTD. Vs. G.SRIRANJINI
April 27, 1994
N.DEEPAK Vs. AD LABS FILMS PVT.LTD.
February 1, 1994
N.K.NAIR Vs. CHAITHANYA BUILDERS AND LEASING PVT.LTD.
August 3, 1994
N.MOHAMED BABU Vs. AIR INDIA
September 28, 1994
NETHAJI COLONY RESIDENTS WELFARE ASSOCIATION Vs. K.GOPAL PILLAI
November 17, 1994
P.J.JOSEPH Vs. LAKSHMI & CO.
February 15, 1994
P.K.ABUTHAHEER Vs. COMMISSIONER, TRICHY MUNICIPALITY
April 8, 1994
P.K.MALAICHAMY Vs. BANK OF MADURAI LTD.
February 18, 1994
PANDIAN PAPER PRODUCTS Vs. INTEGRATED MANAGEMENT SERVICES
January 31, 1994
PRASAD INDUSTRIES Vs. CHIEF GENERAL MANAGER
February 18, 1994
PRESIDENCY KID LEATHER LTD. Vs. SINGAPORE AIRLINES LTD.
June 30, 1994
PROPRIETRIX, ANCIENT PHARMA Vs. W.PANNERSELVAM
April 25, 1994
R.KUMARI Vs. SECRETARY OF GOVT., DEPARTMENT OF INFORMATION, PUBLIC RELATIONS AND TOURISM, GOVT.OF TAMIL NADU
April 5, 1994
R.RAJAMANNAR Vs. R.THIAGARAJAN
September 30, 1994
RAMBAL ENGG. PRODUCTS (P) LTD. Vs. PATEL ROADWAYS LTD.
February 18, 1994
RAMESH Vs. M.NATARAJAN
January 12, 1994
S.C.SEGARAM Vs. ANZ GRINDLAYS BANK
October 4, 1994
S.C.SEGARAM Vs. ANZ GRINDLAYS BANK
October 14, 1994
S.SAKTHIVELU & SONS Vs. STATE BANK OF INDIA
June 20, 1994
S.SARAVANAN Vs. DIRECTOR GENERAL OF POSTS
March 7, 1994
S.SOMASUNDARAM Vs. THE CORRESPONDENT, C.I.M.A.MADRAS
June 23, 1994
S.V.RAJARAM Vs. CENTRAL BANK OF INDIA
July 21, 1994
S.VAIDYANATHAN Vs. TAMIL NADU ELECTRICITY BOARD
June 19, 1994
SAKTHI FEEDS PVT.LTD Vs. SOUTH INDIAN BANK LTD
June 7, 1994
SAKTHI FEEDS PVT.LTD. Vs. SOUTH INDIAN BANK LTD.
July 6, 1994
SHANMUGAM CHEMICAL INDUSTRIES Vs. TELE COMMUNICATION DEPARTMENT
July 29, 1994
SHANTEE ENTERPRISES Vs. HERMES TRAVEL & CARGO PVT.LTD.
February 7, 1994
SIVAKUMAR CORPORATION Vs. NATIONAL TEXTILE CORPORATION LTD.
August 23, 1994
SOLIDAIRE INDIA LTD. Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA
January 21, 1994
SPECIAL OFFICER, TAMIL NADU STATE COOP.BANK LTD. Vs. K.P.KRISHNASAMY NAICKER
April 28, 1994
SPECIAL TAHSILDAR (DRS) SIVAG ANGA Vs. P.ANDIAPPAN
April 25, 1994
SREE KAVYA PLASTICS Vs. AREMPEE INDUSTRIES
October 3, 1994
SUMANGALA STEEL LTD. Vs. ORIENTAL INSURANCE CO. LTD
February 21, 1994
SUNDARAM MOTORS Vs. K. KULANDAIVELU
April 4, 1994
SUNDARAM MOTORS Vs. K.KULANDAIVELU
January 4, 1994
SUPERINTENDENT, CENTRAL TELEGRAPH OFFICE Vs. SECRETARY, ARANTHANGY CIRCLE CONSUMER REDRESSAL FORUM
April 8, 1994
SURAJ INDUSTRIES Vs. ORION ENGINEERS
April 4, 1994
SUSHIL JAIN Vs. GANESH ROADWAYS
June 9, 1994
SWITZER INSTRUMENT LIMITED Vs. ADWAVE ADVERTISING (P) LTD.
July 8, 1994
T.NAGARAJU Vs. TATA ENGINEERING & LOCOMOTIVE CO.LTD.
January 17, 1994
TAMILNADU RURAL AND URBAN CONSUMER PROTECTION ASSOCIATION Vs. MANAGER, UNITED INDIA INSURANCE CO.LTD.
May 17, 1994
TATA TIMEKEN LTD. Vs. G.S.KANCHANAMALA
April 8, 1994
U.G.SAMPATH Vs. SHRIRAM INVESTMENTS LTD.
June 7, 1994
UMA EXPORTS Vs. SINGAPORE AIRLINES LTD.
February 15, 1994
UNITED CABLE SYSTEM OF INDIA Vs. SREE DEVI VIDEO CORPORATION
August 1, 1994
UPPER INDIA TRADING Vs. S.SETHU
February 23, 1994
V.A.ABDUL RAZACK Vs. EXECUTIVE OFFICER, PUNJAL PULIAMPATTI TOWN PANCHAYAT
June 1, 1994
V.S.MANILAL Vs. T.D.BASKAR
December 12, 1994
VENUS COMPUGRAPHICS Vs. DIRECTOR M/S.ZENITH TECHNOLOGIES PVT.LTD.
June 29, 1994