Case Index

Title
Date
ABDUL AZIZ Vs. ABDUL MAJID
April 4, 1994
ABDUL MANNAN ALIAS MANU Vs. SAJEDUL HOQUE
April 3, 1994
ABDUL MOTALEB Vs. MD. ERSHAD ALI
June 5, 1994
BANGLADESH AGRICULTURAL DEVELOPMENT CORPORATION Vs. KIBRIA AND ASSOCIATES LTD.
February 28, 1994
BORHANUZZAMAN Vs. ATAUR RAHMAN CHOWDHURY
January 16, 1994
CHAIRMAN, NATIONAL BOARD OF REVENUE Vs. BEXIMCO INFUSIONS LTD.
November 24, 1994
GOVERNMENT OF BANGLADESH Vs. LUXMI BIBI
April 28, 1994
JULHASH MOLLAH (MD) Vs. RAMANI KANTA MALO
July 25, 1994
M. M. SHAHIDUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
February 8, 1994
MD. ERSHAD ALI Vs. HAJEE ASHID ALI
May 2, 1994
MONI BEGUM Vs. RAJDHANI UNNAYAN KARTRIPAKHA
March 31, 1994
SULTANA JUTE MILLS LTD. Vs. AGRANI BANK
June 13, 1994
SYED HEDAYET ALI Vs. CHIEF ELECTION COMMISSIONER
May 5, 1994
W B INDUSTRIAL CORPORATION LTD. Vs. DEEN MOHAMMAD RANA
June 2, 1994