Case Index

Title
Date
CHIEF ENGINEER AND TWO OTHERS Vs. SAGARMULL AGARWAL
June 7, 1994
COUNCIL OF EVANGELICAL PRESBYTERIAN CHURCH, SIKKIM Vs. SUB
October 7, 1994
LAL BAHADUR PRADHAN Vs. KAMALA PRADHAN
September 7, 1994
M. CHANDRAN Vs. T.N.A. BOARD AND ANOTHER
December 20, 1994
MOTILAL LAKHOTIA Vs. MEWANG TOBGYAL WANGCHUK TENZING NAMGYAL
June 30, 1994
PRINCIPAL CHIEF ENGINEER Vs. M.B. CHETTRI
August 23, 1994
SAMBU RAM AND ANOTHER Vs. HARIHAR PRASAD
August 1, 1994
SHYAM SUNDAR RASAILY Vs. MADAN MOHAN RASAILY
March 19, 1994
SIKKIM AYURVEDIC PVT. LTD Vs. PYARI TAMANGNI
June 7, 1994
TSHERING WANGCHUK BHUTIA Vs. MINOR KABIRAJ BHUTIA AND OTHERS
March 19, 1994
UNION OF INDIA Vs. SAGARMULL AGARWAL
June 7, 1994