Case Index

Title
Date
BIKRAM PRASAD Vs. NATIONAL INSURANCE CO.LTD.
March 5, 1994
BIPIN CHANDRA SARMA Vs. FRENCH MOTOR CAR CO.LTD.
March 19, 1994
D.B.BARUAH Vs. TELECOM DISTRICT MANAGER
March 5, 1994
DIRECTOR OF PANCHAYAT AND RURAL DEVELOPMENT Vs. BLUE HILLS ENGINEERING PVT. LTD.
July 23, 1994
HEMANTI CHUTIA Vs. UNITED COMMERCIAL BANK, CALCUTTA
May 28, 1994
JALAN TRADERS Vs. NATIONAL INSURANCE CO.
March 5, 1994
KUMARI NEENA GOSWAMI Vs. KARAM CHAND THAPAR & BROS.(CS) LTD.
April 9, 1994
NARENDRA KUMAR JAIN Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD.
June 3, 1994
ORIENTAL INSURANCE CO.LTD. Vs. RAM KRISHNA DAS
July 16, 1994
PAWAN KUMAR SHARMA Vs. NAGARJUNA FERTILIZERS & CHEMICALS LTD.
March 5, 1994
PIARA SINGH Vs. NEW INDIA ASSURANCE CO.LTD.
March 19, 1994
PRADEEP STORES Vs. NEW INDIA ASSURANCE CO.LTD.
May 7, 1994
PURBANCHAL COMMERCIAL ENTERPRISES Vs. STATE OF ASSAM
May 28, 1994
RAM CHANDRA CHAUDHURY Vs. STATE BANK OF INDIA
March 5, 1994
TELECOM DISTRICT ENGINEER, JORHAT Vs. NABIN CHANDRA TAMULI
March 5, 1994
UNION OF INDIA Vs. PURANMAL RURUNA NAND
July 23, 1994