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Case Index
Title
Date
A.NAGARAJA RAO Vs. BRANCH MANAGER, CANARA BANK
February 28, 1994
ADDL.DVL.RLY.MANAGER, DIV.OFFICE Vs. VALMATHI SRI RAMAKRISHNA PRASAD
April 16, 1994
B.G. KRISHNA IYENGAR Vs. MANAGER, VIJAYA BANK
September 5, 1994
BAJAJ AUTO LTD. Vs. A.V.K.NAIR
July 14, 1994
BASAVARAJ SOMAPPA PAVADI Vs. NATIONAL INSURANCE CO.LTD.
April 2, 1994
CHIEF GENERAL MANAGER, TELECOM Vs. LALITHA K SARALAYA KALASANKA
October 17, 1994
DIVISIONAL CONTROLLER Vs. SATISH P.GOKARN
July 14, 1994
DIVISIONAL CONTROLLER, KSRTC Vs. K.R.SRINIVASA
June 13, 1994
DIVL.CONTROLLER KSRTC, MYSORE DIVN., MYSORE Vs. RAMESH REDDY
April 16, 1994
ENCEE AROMATICS LTD. Vs. AIR INDIA
March 22, 1994
G.S.BHAGWAT Vs. ASST.EXECUTIVE ENGINEER
February 8, 1994
GANGAMMA Vs. SENIOR DIVISIONAL MANAGER, LIC OF INDIA
November 22, 1994
GOSWAMY Vs. S.A.SHARIFF REHAMAN
July 18, 1994
GOWRAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY
October 29, 1994
J. CHINNAPPA Vs. BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.
June 30, 1994
JATTI MOTORS (P) LTD. Vs. UNITED INDIAN INSURANCE CO.LTD.
November 29, 1994
K.S.R.T.C.LTD. Vs. KARNATAKA BANK LTD.
February 28, 1994
K.UMESH RAO Vs. COMFORT HOMES
June 27, 1994
K.V.SUBBANNA Vs. KUSUMA
December 15, 1994
KULVE GRAM SEVA SHAHAKARI SANGHA LTD. Vs. MAHABALESHWAR RAMAKRISHNA BHAT
June 13, 1994
L.I.C.OF INDIA Vs. CHANDRAKALA
February 26, 1994
L.RAMACHANDRAN Vs. SPACE EMPLOYEES C.H.B.S.LTD.
February 8, 1994
M.B.GAJINKAR Vs. ST.MARTHAS HOSPITAL
January 20, 1994
M.K.YUVARAJ Vs. B.VISHWANATH HIREMATH
August 29, 1994
MALLESHAPPA SHIVALINGAPPA KORI Vs. CHANDRASHEKHARAPPA
February 28, 1994
MAN-JOG BUILDERS Vs. SHRIKANT KRISHNASA LATHAN
February 28, 1994
MANAGER SUPREME MOTORS Vs. K.SHANTARAM SHANBHOGUE
July 14, 1994
MASTER ASHOK KUMAR Vs. AGADI NURSING HOME
December 24, 1994
MAURYA ENTERPRISES Vs. KONE ELEVATOR INDIA LTD.
March 3, 1994
N.K.DASAPPA Vs. S.K.SHIVAKUMAR
August 4, 1994
N.V.SUBRAMANYAM Vs. U.B.AIR (P) LTD.
October 29, 1994
NEW INDIA ASSURANCE CO.LTD. Vs. G.R.HEGDE
February 26, 1994
NOEL TEXTILES Vs. JET AIR PVT.LTD.
September 13, 1994
ORIENTAL INSURANCE CO.LTD. Vs. SHEHANAZ
March 19, 1994
PARIMAL COMPUTERS & DATA PROCESSING CENTRE (P) LTD. Vs. PROJECT CO-ORDINATOR
November 17, 1994
PREMA AMBERKAR Vs. SUB-INSPECTOR OF POLICE
February 28, 1994
RAJAGOPAL Vs. COMMISSIONER
February 26, 1994
RINA PRAKASH Vs. DECHI GANAPATHY
May 10, 1994
S.L.LAMBA Vs. KLASSIC HOLDINGS P.LTD
April 2, 1994
SHAKUNTALA MANJUNATH Vs. COMMISSIONER, BANGALORE
June 30, 1994
SOUTH INDIAN BANK LTD. Vs. NAWARATHAN K.KOTHARI
March 15, 1994
STATE BANK OF MYSORE Vs. T.L.VASUDEVA RAO
August 18, 1994
STATE BANK OF MYSORE Vs. R.SHIVAPRAKASH
April 30, 1994
SUPERINTENDENT OF TELEGRAPHS Vs. M.BASAVARAJU
October 17, 1994
SYNDICATE BANK Vs. MAXIE ANDRADE
August 22, 1994
UNIVERSITY OF AGRL.SCIENCES Vs. MAHANT PRASAD B.PATTANSHETY
August 22, 1994
V.B.PATIL Vs. MANAGER, CANARA BANK
February 26, 1994
VIJAYA SUBBANNA Vs. MARUTI UDYOG LTD.
December 31, 1994
WG.CDR.ANIL ROY Vs. CHAIRMAN, BANGALORE DEVT.AUTHORITY
November 29, 1994