Case Index

Title
Date
A N GUHA AND CO Vs. COLLECTOR OF CENTRAL EXCISE
June 27, 1994
ASAHI INDIA SAFETY GLASS LTD Vs. COLLECTOR OF CUSTOMS
October 17, 1994
BHAIYA LAL ALIAS RAJ KUMAR Vs. COLLECTOR OF CUSTOMS PREV
May 4, 1994
BHARTIA ELECTRIC STEEL CO LTD Vs. COLLECTOR OF C EXCISE
October 3, 1994
BRITANNIA INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 25, 1994
C C E Vs. KONARK CYLINDERS AND CONTAINERS P LTD
June 27, 1994
CARBIDE CHEMICALS CO. Vs. COLLECTOR OF CENTRAL EXCISE
August 24, 1994
COLLECTOR OF C EX Vs. TATA IRON AND STEEL COMPANY LTD
December 26, 1994
COLLECTOR OF C EX Vs. E S P I MANUFACTURERS I PVT LTD
June 6, 1994
COLLECTOR OF C EX Vs. ALUMINIUM INDUSTRIES LTD
October 5, 1994
COLLECTOR OF C EXCISE Vs. BRITANNIA INDUSTRIES LTD
May 30, 1994
COLLECTOR OF C EXCISE Vs. MACNEILL AND MAGOR LTD
January 31, 1994
COLLECTOR OF CENTRAL EXCISE Vs. HIRA CEMENT WORKS
May 9, 1994
COLLECTOR OF CENTRAL EXCISE Vs. OKAY STEEL PRIVATE LTD
May 19, 1994
COLLECTOR OF CENTRAL EXCISE Vs. ORIENT PAPER MILLS
May 2, 1994
COLLECTOR OF CENTRAL EXCISE Vs. DAYA ENGINEERING WORKS LTD
December 23, 1994
COLLECTOR OF CENTRAL EXCISE Vs. RAWJI IND. CORPN.
February 7, 1994
COLLECTOR OF CENTRAL EXCISE Vs. FUJI REPROGRAPHIC INDUSTRIES
March 21, 1994
COLLECTOR OF CENTRAL EXCISE Vs. RALIWEX INDIA
September 17, 1994
COLLECTOR OF CENTRAL EXCISE, BHUBANESWAR Vs. KONARK WIRES (P) LTD.
July 11, 1994
COLLECTOR OF CUS Vs. INDUSTRIAL TAPES AND FABRICS PVT LTD
August 12, 1994
COLLECTOR OF CUSTOMS Vs. SHIPPING CORPORATION OF INDIA LTD
March 11, 1994
COLLECTOR OF CUSTOMS Vs. SHIBANI ENGINEERING SYSTEMS
September 26, 1994
COLLECTOR OF CUSTOMS Vs. K. MOHAN AND CO. (EXPORTERS)
February 7, 1994
COLLECTOR OF CUSTOMS Vs. K. MOHAN AND CO. (EXPORTERS)
February 3, 1994
COLLR OF C EX Vs. MANISHREE REFRACTORIES AND CERAMICS
July 26, 1994
COLLR OF C EX Vs. HYDERABAD ASBESTOS CEMENT PRODUCTS LTD
April 5, 1994
COLLR OF C EXCISE Vs. BIHAR CAUSTIC AND CHEMICALS LTD
April 20, 1994
DILIP KUMAR DEY Vs. COLLECTOR OF CUSTOMS AND C EX
September 13, 1994
DUNLOP INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 3, 1994
DURA CHEMICAL CORPN. Vs. COLLECTOR OF CUSTOMS
February 7, 1994
EASTERN NAPHTHA CHEM LTD Vs. COLLECTOR OF CENTRAL EXCISE
January 31, 1994
ELLEN BARRIE STEEL LTD Vs. CC
December 28, 1994
FLEXAIRE Vs. COLLECTOR OF CENTRAL EXCISE
May 18, 1994
GANAPATHY ARULKUMAR Vs. COLLECTOR OF CUSTOMS
October 11, 1994
GOVIND SARAN AGARWAL Vs. COLLECTOR OF CENTRAL EXCISE
October 12, 1994
GRAMOPHONE CO OF INDIA LTD Vs. COLLECTOR OF C EXCISE
May 12, 1994
HINDUSTAN MOTORS LTD Vs. COLLECTOR OF CENTRAL EXCISE
May 2, 1994
INCAB INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 21, 1994
INDIA GYPSUM LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 10, 1994
INDIA PAPER PULP Vs. COLLECTOR OF CENTRAL EXCISE
May 10, 1994
INDIAN CHROME METALS P LTD Vs. COLLECTOR OF C EX
May 16, 1994
INDIAN DYESTUFF INDUSTRIES LTD Vs. COLLECTOR OF C. EXCISE
October 12, 1994
INDIAN STEEL AND WIRE PRODUCT LTD Vs. COLLR OF C EX
February 17, 1994
ISLAMUDDIN ANSARI Vs. COLLECTOR OF CUSTOMS PREVENTIVE
March 16, 1994
J B S CAPACITORS Vs. COLLECTOR OF CENTRAL EXCISE
May 18, 1994
J.P.S. KHARA Vs. COLLECTOR OF CUSTOMS
February 7, 1994
JAGMOHAN SINGH SAWHNEY Vs. COLLECTOR OF CUSTOMS
October 11, 1994
JAI NARAIN VERMA Vs. COLLECTOR OF CUSTOMS
February 6, 1994
JAYA SHREE INSULATORS Vs. COLLECTOR OF CENTRAL EXCISE
January 14, 1994
KOBASHI AUTOMOTIVES Vs. COLLECTOR OF CUSTOMS
October 10, 1994
LARSEN AND TOUBRE LIMITED Vs. COLLECTOR OF C EXCISE
April 13, 1994
MANOJ METAL INDUSTRIES Vs. COLLR OF CUSTOMS PREVENTIVE
April 5, 1994
MC DOWELL AND CO. Vs. COLLECTOR OF CENTRAL EXCISE
February 7, 1994
MCNALLY BHARAT ENGINEERING CO LTD Vs. COLLECTOR OF C E
May 5, 1994
NETAI CHANDRA DUTTA Vs. COLLECTOR OF CUSTOMS PRV
May 30, 1994
OIL AND NATURAL GAS COMMISSION Vs. COLLECTOR OF CUSTOMS
February 4, 1994
ORIENT PAPER MILLS Vs. COLLECTOR OF CENTRAL EXCISE
May 5, 1994
ORISSA SYNTHETICS LIMITED Vs. COLLECTOR OF C EX
May 30, 1994
PANDIT D.P. SHARMA Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-IV
September 20, 1994
PARAG CHROMATES PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
March 1, 1994
PHOSPHATE COMPANY LTD Vs. COLLECTOR OF CENTRAL EX
October 11, 1994
PRAFULLA MODI Vs. COLLECTOR OF CUSTOMS PREV
April 4, 1994
R P SINHA AND CO Vs. COLLECTOR OF CENTRAL EXCISE
December 7, 1994
RATAN LAL DAGA Vs. COLLECTOR OF CUSTOMS PREV
June 23, 1994
RPG TELECOM LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 4, 1994
RUMA WAREHOUSING CORPN Vs. COLLECTOR OF CUSTOMS
June 9, 1994
S.B.L. LTD Vs. COLLECTOR OF CENTRAL EXCISE
August 24, 1994
SHALIMAR PAINTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 18, 1994
SHIVALIK AGRO POLY PRODUCTS LTD Vs. COLLR. OF C. EX.
October 10, 1994
SYNTEX PROCESSORS Vs. COLLECTOR OF CENTRAL EXCISE
February 3, 1994
TATA ENGG AND LOCOMOTIVE CO LTD Vs. COLLR OF C EXCISE
April 22, 1994
THIRD MEMBER ON REFERENCE : SHRI HARISH CHANDER, PRESIDENT BHAIYA LAL ALIAS RAJ KUMAR Vs. COLLECTOR OF CUSTOMS (PREV.), PATNA
May 4, 1994
TRILOCHAN SINGH Vs. COLLECTOR OF CUSTOMS
September 1, 1994
UNION CARBIDE INDIA LIMITED Vs. COLLECTOR OF CUSTOMS
September 20, 1994
UNION CARBIDE LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 3, 1994
UTKAL ASBESTOS LTD Vs. COLLECTOR OF CENTRAL EXCISE
June 7, 1994
VISHWAKARMA CORPORATION LTD Vs. COLLR. OF C. EX.
October 12, 1994
WEBEL TOOLS INDIA LIMITED Vs. COLLECTOR OF C EXCISE
May 18, 1994