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Case Index
Title
Date
JANGIR KAUR Vs. STATE OF RAJASTHAN
November 25, 1994
20TH CENTURY FINANCE CORPORATION Vs. PARTAP RAJASTHAN SPECIAL STEELS
April 4, 1994
AADINATH TEXTILES Vs. RIICO
January 6, 1994
ABDUL REHMAN Vs. RAMESHWAR DAYAL PRASADI LAL
January 6, 1994
ABDUL WAHEED Vs. AUTHORITY PAYMENT OF WAGES ACT
February 10, 1994
ABHAY KUMAR Vs. DEVI LAL
March 25, 1994
ADDITIONAL MUNSIF & JUDICIAL MAGISTRATE Vs. PREM SURANA
September 23, 1994
ADITYA MILLS LIMITED Vs. UNION OF INDIA
December 8, 1994
AGARWAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
AJAY PRAKASH MOHAR Vs. STATE OF RAJASTHAN
December 8, 1994
AJEET SINGH Vs. UNION OF INDIA
July 18, 1994
ALLAHDDIN Vs. ADDL. TRANSPORT COMMISSIONER AND OTHERS
September 28, 1994
AMAR SINGH Vs. STATE OF RAJASTHAN
July 5, 1994
AMITAVA MUKHERJI Vs. STATE OF RAJASTHAN
February 4, 1994
AMRIT LAL GANDHI DR Vs. JAI NARAYAN VYAS UNIVERSITY
August 30, 1994
ANAND SINGH BHANDARI Vs. RAJASTHAN HOUSING BOARD
April 1, 1994
ANANT RAM RAMDEO Vs. ASSISTANT ENGINEER REC
November 17, 1994
ANDA Vs. STATE OF RAJASTHAN
February 1, 1994
ANIL KUMAR CHOUDHARY Vs. STATE
August 25, 1994
ANJUMAN SOCIETY KHANDAN Vs. THE SATE OF RAJASTHAN AND OTHERS
July 28, 1994
ANWAR Vs. STATE
April 6, 1994
ANWAR SINGH Vs. STATE OF RAJASTHAN
November 16, 1994
ARAJPATRIT RAJYA KARAMCHARI BHAWAN NIRMAN SAHAKARI SAMITI LTD Vs. REGISTRAR CO OPRATIVE SOCIETIES RAJASTHAN
January 11, 1994
ARJUN LAL Vs. STATE OF RAJASTHAN
October 18, 1994
ARJUNLAL Vs. STATE OF RAJASTHAN
March 18, 1994
ARVIND TEXTILES Vs. STATE
January 24, 1994
ASHA RAM Vs. STATE OF RAJASTHAN
April 6, 1994
ASHOK KUMAR Vs. STATE OF RAJASTHAN
March 31, 1994
ASHOK KUMAR Vs. STATE OF RAJASTHAN
May 25, 1994
ASHOK KUMAR Vs. SURESH CHAND
November 21, 1994
ASHOK KUMAR Vs. UNIVERSITY OF RAJ & ANR
February 18, 1994
ASHOK KUMAR AND ANR Vs. STATE OF RAJASTHAN AND ANR
March 30, 1994
ASHRAF Vs. STATE OF RAJASTHAN
December 8, 1994
ASKARAN Vs. MADAN LAL
July 4, 1994
ASSISTANT COMMERCIAL TAXES OFFICER WARD I HANUMANGARH Vs. JANTA COTTON AND OIL MILLS
October 3, 1994
ASSISTANT ENGINEER, RAJASTHAN STATE ELECTRICITY BOARD Vs. COMMISSIONER, WORKMENS COMPENSATION, BHILWARA, AND OTHERS
May 25, 1994
ATUMAL Vs. STATE OF RAJASTHAN
April 4, 1994
AYURVED CHIKITSAKS WELFARE Vs. STATE OF RAJASTHAN
April 19, 1994
B S F JODHPUR Vs. STATE
July 7, 1994
BABU LAL Vs. STATE OF RAJASTHAN
July 7, 1994
BABU LAL Vs. STATE OF RAJASTHAN
March 21, 1994
BABU LAL Vs. RAJ KUMAR
March 2, 1994
BABU LAL JAIN Vs. STATE OF RAJASTHAN
December 8, 1994
BABU RAM AGRAWAL AND OTHERS Vs. R.A.M. EARTH MOVERS (P) LTD. AND OTHERS
September 8, 1994
BABULAL Vs. STATE OF RAJASTHAN
April 1, 1994
BADAN KANWAR H H RAJDADI MEDICAL TRUST Vs. COMMISSIONER OF WEALTH TAX
July 21, 1994
BADRI LAL Vs. MANAK CHAND
September 1, 1994
BAHADUR SINGH Vs. STATE OF RAJASTHAN
April 13, 1994
BAIJOO SALES Vs. REGL DIR ESIC
January 4, 1994
BAJRANG LAL Vs. UNION OF INDIA
August 9, 1994
BAJRANG LAL SHARMA DR Vs. STATE OF RAJASTHAN
April 19, 1994
BAL JI Vs. ADDL DIVISIONAL COMMISSIONER
January 17, 1994
BALAK RAM Vs. STATE OF RAJASTHAN
April 21, 1994
BALBIR KAUR AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS
May 16, 1994
BALBIR SINGH Vs. STATE OF RAJASTHAN
January 28, 1994
BALDEV RAM MIRDHA MEMORIAL SOCIETY Vs. STATE OF RAJASTHAN AND OTHERS
September 20, 1994
BALVEER SINGH Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
September 23, 1994
BANARSI LAL Vs. STATE OF RAJASTHAN
December 6, 1994
BANK OF BARODA Vs. SHYADARI STEELS PVT LTD
July 8, 1994
BANNEY SINGH Vs. STATE OF RAJASTHAN
July 29, 1994
BANSWARA SYNTEX LTD Vs. STATE OF RAJASTHAN
November 28, 1994
BAPU LAL Vs. ASSOCIATED TRADERS AND ENGINEERS LTD.
May 16, 1994
BAPULAL Vs. RAMESH CHANDRA
March 15, 1994
BAR ASSOCIATION SRI GANGANAGAR Vs. STATE
September 5, 1994
BASANT RAJ Vs. STATE OF RAJASTHAN
February 9, 1994
BASHIR KHAN Vs. RANGER SOCIAL VANIKI
July 15, 1994
BASHIR SHAH Vs. STATE OF RAJASTHAN
March 18, 1994
BAXU KHAN Vs. UNION OF INDIA
July 20, 1994
BESWA AND OTHERS Vs. STATE OF RAJASTHAN
August 23, 1994
BHAG SINGH Vs. BOARD OF REVENUE
May 6, 1994
BHAGIRATH Vs. STATE
November 10, 1994
BHAGIRATH MAL RAINWA Vs. JUDGE INDUSTRIAL TRIBUNAL
February 21, 1994
BHAGWAN Vs. LIQUIDATOR OF SHRI BHUPAL CO OPERATIVE SOCIETY LIMITED PRATAP NAGAR UDAIPUR
September 20, 1994
BHAGWAN DAS Vs. RAJASTHAN STATE ROAD TRANSPORT
July 21, 1994
BHAGWAN DAS GOPAL PRASAD Vs. ASHOKA OIL PRODUCTS PVT LTD
November 11, 1994
BHAGYA WANTI DEVI Vs. COMMISSIONER OF INCOME TAX
March 2, 1994
BHAJAN LAL Vs. PHOOSA LAL
April 8, 1994
BHAKHAR RAM Vs. STATE OF RAJASTHAN
September 14, 1994
BHANDARI R S Vs. INCOME TAX DEPARTMENT
December 8, 1994
BHANWAR LAL Vs. STATE OF RAJASTHAN
November 10, 1994
BHANWAR LAL Vs. STATE OF RAJASTHAN
August 10, 1994
BHANWAR LAL JAIN Vs. REGIONAL TRANSPORT AUTHORITY UDAIPUR
July 5, 1994
BHANWAR LAL MALI Vs. SOHAN RAJ
July 4, 1994
BHANWAR LEAL Vs. GOPI LAL
October 18, 1994
BHANWAR SINGH Vs. STATE OF RAJASTHAN
June 3, 1994
BHANWAR SINGH Vs. STATE OF RAJASTHAN
April 26, 1994
BHANWAR SINGH Vs. ZILA PARISHAD SIROHI
January 2, 1994
BHANWARA RAM Vs. GANPAT SINGH
March 15, 1994
BHANWARIA Vs. STATE OF RAJASTHAN
August 4, 1994
BHANWARLAL Vs. STATE OF RAJASTHAN
September 19, 1994
BHARAT SINGH Vs. STATE OF RAJASTHAN
March 25, 1994
BHAVILA RISHI Vs. STATE OF RAJASTHAN & ORS
March 17, 1994
BHAWANI GIRI ALIAS DEO KARAN Vs. STATE OF RAJASTHAN
October 19, 1994
BHAWANI PRASAD Vs. BHANWAR SINGH
March 21, 1994
BHERN RAM Vs. BOARD OF REVENUE
September 27, 1994
BHERON SINGH Vs. STATE OF RAJASTHAN
January 1, 1994
BHERU DAN Vs. FIRM SOHANLAL SHIV NARAIN
April 21, 1994
BHERULAL GADARI Vs. STATE OF RAJASTHAN
May 16, 1994
BHERUNATH Vs. STATE OF RAJASTHAN
July 14, 1994
BHILWARA URBAN COOPERATIVE BANK Vs. STATE OF RAJASTHAN
April 4, 1994
BHIMSEN Vs. JAIPUR DEVELOPMENT AUTHORITY
January 13, 1994
BHINYA RAM Vs. STATE OF RAJASTHAN
May 15, 1994
BHINYA RAM Vs. STATE OF RAJASTHAN
November 15, 1994
BHINYA RAM SON OF SHERA RAM Vs. HUKMA RAM
December 21, 1994
BHOJ RAJ SINGH Vs. STATE OF RAJASTHAN
February 10, 1994
BHOM RAJ Vs. STATE
March 18, 1994
BHOMRAJ Vs. STATE
May 27, 1994
BHOOR SINGH GHADIYA Vs. TARA BHANDARI
November 28, 1994
BHUPENDRA SINGH Vs. STATE
March 29, 1994
BILLU Vs. STATE OF RAJASTHAN
September 8, 1994
BIRLA JUTE AND INDUSTRIES LTD Vs. STATE OF RAJASTHAN
February 23, 1994
BOMBAY MOTORS Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
BUDHARAM Vs. MAHAVIR PRASAD
January 28, 1994
CACHET PHARMUCEUTICALS PVT Vs. STATE OF RAJASTHAN
January 6, 1994
CHAINA RAM Vs. STATE OF RAJASTHAN
May 18, 1994
CHANCHAL DEVI. Vs. SILVER CEMENT PRIVATE LTD.
July 4, 1994
CHAND DEVI Vs. STATE OF RAJASTHAN JAIPUR
June 3, 1994
CHAND RATAN MOHTA Vs. COLLECTOR LAND ACQUISITION JAIPUR
September 8, 1994
CHANDER SINGH Vs. CHOTTULAL
January 18, 1994
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN
August 8, 1994
CHETAN & OTHERS Vs. STATE OF RAJASTHAN
August 23, 1994
CHETAN PRAKASH Vs. STATE OF RAJASTHAN
December 5, 1994
CHHANGA RAM Vs. STATE OF RAJASTHAN
September 22, 1994
CHHATAR SINGH Vs. ARJUN SINGH
May 3, 1994
CHHOTA Vs. STATE OF RAJASTHAN
December 12, 1994
CHHOTELAL Vs. STATE OF RAJASTHAN
May 12, 1994
CHHOTU RAM Vs. STATE OF RAJASTHAN
October 18, 1994
CHIRANJI LAL Vs. STATE OF RAJASTHAN AND ANOTHER
August 5, 1994
CHOUTHURAM & ORS Vs. SUA RAM & ORS
March 8, 1994
CHUNNI LAL Vs. STATE OF RAJASTHAN
February 18, 1994
COMMERCIAL TAXES OFFICER Vs. HINDUSTAN COPPER LTD
April 21, 1994
COMMERCIAL TAXES OFFICER ALWAR Vs. MANGALAM CEMENT LTD
January 13, 1994
COMMERCIAL TAXES OFFICER SIROHI Vs. DECENT OIL MILLS
November 10, 1994
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ENGINEERING COMPANY
February 17, 1994
COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR GOLECHA PROPERTY
March 4, 1994
COMMISSIONER OF INCOME TAX Vs. NARBADA SHANKAR BHIKKABHAI
March 4, 1994
COMMISSIONER OF INCOME TAX Vs. VIMAL KUMAR SURANA
March 1, 1994
COMMISSIONER OF INCOME TAX Vs. PRAKASH NARAIN
March 2, 1994
COMMISSIONER OF INCOME TAX Vs. BHERWA FERTILIZERS
April 19, 1994
COMMISSIONER OF INCOME TAX Vs. VIRDHICHAND
April 8, 1994
COMMISSIONER OF INCOME TAX Vs. PRINCESS TRIVIKRAMA KUMARI
April 8, 1994
COMMISSIONER OF INCOME TAX Vs. MAYUR LAMINATORS
April 6, 1994
COMMISSIONER OF INCOME TAX Vs. LAXMI INDUSTRIES
April 8, 1994
COMMISSIONER OF INCOME TAX Vs. SHANWARMAL SHIVAKUMAR
April 8, 1994
COMMISSIONER OF INCOME TAX Vs. GAJ SINGH
April 8, 1994
COMMISSIONER OF INCOME TAX Vs. MOHAN LAL MELIWAL
April 8, 1994
COMMISSIONER OF INCOME TAX Vs. RAJA JEWELLERS
April 29, 1994
COMMISSIONER OF INCOME TAX Vs. HIMMAT LAL HINGER
April 26, 1994
COMMISSIONER OF INCOME TAX Vs. HANUMAN TUBEWELLS COMPANY
April 21, 1994
COMMISSIONER OF INCOME TAX Vs. K K NATHANI
April 5, 1994
COMMISSIONER OF INCOME TAX Vs. ROY DURLABHJI
April 4, 1994
COMMISSIONER OF INCOME TAX Vs. UDAIPUR MINERAL DEVELOPMENT SYNDICATE PRIVATE LIMITED
April 5, 1994
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN LAND DEVELOPMENT CORPORATION
April 5, 1994
COMMISSIONER OF INCOME TAX Vs. GANESH SIZING FACTORY
April 5, 1994
COMMISSIONER OF INCOME TAX Vs. JODHPUR WOOLLEN MILLS LIMITED
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. EMERY STONE MFG COMPANY
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. RATHI GUM INDUSTRIES
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. UDAIPUR CHEMICALS AND FERTILIZERS PVT LTD
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. JAIN CABLES PRIVATE LIMITED
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. UNITED TRADING COMPANY
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. DWARKA DASS AND SONS
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. SUNIL KUMAR
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. R B SETH MOOL CHAND NEMI CHAND
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. DIGJAM FABRICS P LTD
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. AJANTA TEXTILES
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. SARASWATI DEVI
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. R S RATHORE
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. LOONKAR TOOLS PRIVATE LIMITED
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. REHMAT KHAN
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. GORJA DEVI LILA
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. GAURI SHANKER PATEL
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. SANTLAL KALYANI AND COMPANY
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. GANGANAGAR FERTILIZER CORPORATION
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. JANKIDAS RAMPRATAP
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. ROOP KISHORE GOYAL
July 13, 1994
COMMISSIONER OF INCOME TAX Vs. POORANCHAND
July 13, 1994
COMMISSIONER OF INCOME TAX Vs. RAJESH CORPORATION
August 8, 1994
COMMISSIONER OF INCOME TAX Vs. SAMBHAR SALTS LIMITED
August 5, 1994
COMMISSIONER OF INCOME-TAX Vs. REHMAT KHAN
July 21, 1994
COMMISSIONER OF INCOME-TAX Vs. SUNIL KUMAR
July 21, 1994
COMMISSIONER OF INCOME-TAX Vs. DWARKA DAS
July 21, 1994
COMMISSIONER OF INCOME-TAX Vs. SARASWATI DEVI
July 21, 1994
COMMISSIONER OF INCOME-TAX Vs. JANKIDAS RAMPRATAP
July 21, 1994
COMMISSIONER OF INCOME-TAX Vs. GORJA DEVI LILA
July 21, 1994
COMMISSIONER OF INCOME-TAX Vs. SANTLAL KALYANI AND CO
July 21, 1994
COMMISSIONER OF WEALTH TAX Vs. GOKULDAS PRADEEP KUMAR RATHI
August 5, 1994
COMMISSIONER OF WEALTH TAX Vs. LATA NAWALKHA
August 26, 1994
COMMISSIONER OF WEALTH TAX Vs. SETH PUSALAL MANSINGHKA TRUST
July 21, 1994
COMMISSIONER OF WEALTH TAX Vs. SAIFUDDIN
July 21, 1994
COMMISSIONER OF WEALTH TAX Vs. MANNALAL SOORANA
April 5, 1994
COMMISSIONER OF WEALTH TAX Vs. VINAY RAE MISS DR
April 5, 1994
COMMISSIONER OF WEALTH TAX Vs. SARDARMAL RAJENDRA PRASAD
April 26, 1994
COMMISSIONER OF WEALTH TAX Vs. NANI DEVI
April 26, 1994
COMMISSIONER OF WEALTH TAX Vs. MAHARANI YOGESH KUMARI
April 8, 1994
COMMISSIONER OF WEALTH TAX Vs. SARDARMAL RAJENDRA PRASAD
April 19, 1994
COMMISSIONER OF WEALTH TAX Vs. RAJ KUMARI BHUBANESHWARI KUMARI
March 2, 1994
COMMISSIONER OF WEALTH TAX Vs. SOBHAG FAMILY BENEFIT TRUST
March 4, 1994
COMMISSIONER OF WEALTH-TAX Vs. SAIFUDDIN
July 21, 1994
COMMISSIONER OF WEALTH-TAX Vs. SETH PUSALAL MANSINGHKA TRUST
July 21, 1994
CONTROLLER OF ESTATE DUTY Vs. BASANTI BAI LATE
March 4, 1994
D B GATTANI Vs. STATE OF RAJASTHAN
December 23, 1994
DABUR INDIA LTD Vs. MUNICIPAL CORPORATION JAIPUR
March 17, 1994
DAL CHAND SHARMA Vs. UNION OF INDIA
April 6, 1994
DALIP Vs. STATE OF RAJASTHAN
August 11, 1994
DALIP SINGH Vs. STATE OF RAJASTHAN
May 20, 1994
DAMODAR DUSAD Vs. STATE
November 24, 1994
DARSHAN SINGH Vs. STATE OF RAJASTHAN
September 8, 1994
DATAR SINGH Vs. STATE OF RAJASTHAN AND OTHERS
November 8, 1994
DAVENDRA KUMAR Vs. NEW INDIA INSURANCE CO LTD
March 25, 1994
DAWN COMMUNICATION (P) LTD. Vs. RAJASTHAN PETRO SYNTHETICS LTD.
December 2, 1994
DAWN COMMUNICATION (P) LTD. Vs. RAJASTHAN PETRO SYNTHETICS LTD.
April 8, 1994
DAYA NAND SHARMA Vs. STATE OF RAJASTHAN
March 1, 1994
DAYAL RAM Vs. PRABHU RAM AND ANOTHER
January 31, 1994
DEBU RANI Vs. STATE
April 11, 1994
DEDA RAM AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
September 5, 1994
DEEPA Vs. STATE OF RAJASTHAN AND OTHERS
September 19, 1994
DEEPAK KAUSHAL Vs. MOHAN LAL SUKHADIA UNIVERSITY UDAIPUR
November 29, 1994
DEPUTY CHIEF MEDICAL OFFICER Vs. AJIJ BANO
May 16, 1994
DERBY TEXTILES LIMITED Vs. STATE
July 25, 1994
DERBY TEXTILES LIMITED Vs. UNION OF INDIA
September 6, 1994
DEVANAND ALIAS DEVARAM Vs. STATE OF RAJASTHAN
April 26, 1994
DEVANAND BADSARA & 3 ORS Vs. RAJASTHAN NURSING COUNCIL AND OTHERS
May 26, 1994
DEVENDRA KUMAR Vs. NEW INDIA INSURANCE COMPANY
May 25, 1994
DEVESH GOYAL S/O LATE SHRI RADHA KRISHAN Vs. RAJASTHAN HOUSING BOARD
May 9, 1994
DEVI BAI Vs. GODAWARI
October 28, 1994
DEVI CHAND Vs. STATE OF RAJASTHAN
November 21, 1994
DHANRAJ Vs. STATE OF RAJASTHAN
March 21, 1994
DHARAMVEER Vs. STATE
July 7, 1994
DHULA Vs. STATE OF RAJASTHAN
February 2, 1994
DHULA RAM Vs. STATE OF RAJASTHAN
November 23, 1994
DILIP BHATANAGAR Vs. RAJASTHAN AGRICULTURE
April 4, 1994
DILIP SINGH Vs. STATE OF RAJASTHAN
March 23, 1994
DINESH Vs. STATE OF RAJASTHAN
August 25, 1994
DINESH SHARMA Vs. STATE OF RAJASTHAN
September 27, 1994
DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS Vs. COMMERCIAL TAXES OFFICER CIRCLE-B JAIPUR
January 27, 1994
DR. HANUMAN SINGH & ORS. Vs. STATE OF RAJASTHAN
April 11, 1994
DR. SUBHASH CHAND JAIN Vs. STATE
March 29, 1994
DRAUPADI Vs. NARAYAN
August 23, 1994
DROPADI Vs. MAHAGRAHA BHAGWAT SINGH
July 19, 1994
DUBE AUTO SERVICE PETROL PUMP Vs. STATE OF RAJASTHAN
August 30, 1994
DULHE SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
October 4, 1994
DULICHAND Vs. HARI MOHAN
February 24, 1994
DURGA DEVI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
January 21, 1994
DURGA DUTT Vs. STATE OF RAJASTHAN
August 23, 1994
DURGA SHANKAR Vs. DHAPU BAI
December 8, 1994
DURJAN LAL Vs. STATE BANK OF BIKANER
April 13, 1994
DURJAN SINGH Vs. STATE OF RAJ & OTHERS
December 13, 1994
EXECUTIVE ENGINEER P W D Vs. JUDGE LABOUR COURT JAIPUR
March 4, 1994
FATEH SINGH Vs. STATE
September 19, 1994
FIRM KHETSI DASS SHEOJI RAM SARDARSHAHAR Vs. MOHANI DEVI
July 4, 1994
FIRM KHETSI DASS SHEOJI RAM, SARDARSHAHAR Vs. MOHANI DEVI
February 19, 1994
FIRM NARESH INDUSTRIAL CORPORATION AND ANOTHER Vs. FIRM GANESH OIL GENERAL MILLS
January 24, 1994
FOREST LABOURS UNION Vs. STATE OF RAJASTHAN
November 23, 1994
GAJANAND Vs. KAILASH CHAND
March 8, 1994
GAJENDRA SINGH Vs. STATE OF RAJASTHAN
August 10, 1994
GALAB CHAND Vs. LRS OF GANPAT LAL
July 19, 1994
GANESH Vs. STATE OF RAJASTHAN
February 2, 1994
GANGA RAM Vs. KANTI LAL
July 4, 1994
GANGA RAM JOSHI Vs. STATE OF RAJASTHAN
July 22, 1994
GANGARAM Vs. RAMKANWAR
May 26, 1994
GANNON DUNKERLEY AND CO Vs. STATE OF RAJASTHAN
February 28, 1994
GANPAT LAL Vs. STATE OF RAJASTHAN
July 19, 1994
GANPAT MAL Vs. STATE OF RAJASTHAN
July 21, 1994
GANPAT RAM Vs. STATE OF RAJASTHAN
July 28, 1994
GANPAT SINGH Vs. STATE
July 19, 1994
GANPAT SINGH Vs. STATE OF RAJASTHAN
March 18, 1994
GERKI Vs. DUDA RAM
April 6, 1994
GHANSHAYAM Vs. STATE OF RAJASTHAN
April 13, 1994
GHANSHYAM SINGH Vs. STATE
July 25, 1994
GHANSHYAM SINGH RAJORIA; KRISHNA SINGH RATHORE Vs. STATE OF RAJASTHAN AND ANR
January 6, 1994
GHARIB RAM SHARMA Vs. DAULAT RAM KASHYAP
January 11, 1994
GHASI LAL AND ORS. Vs. STATE OF RAJASTHAN
May 26, 1994
GHEWARIA AND ORS. Vs. STATE OF RAJASTHAN
November 29, 1994
GHISI LAL Vs. STATE OF RAJASTHAN
August 25, 1994
GOKUL PRASAD Vs. STATE
February 3, 1994
GOKUL RAM Vs. HARI RAM
August 18, 1994
GOPAL LAL Vs. O P MEENA
May 26, 1994
GOPAL RAM Vs. STATE OF RAJASTHAN
January 4, 1994
GOPAL SINGH Vs. STATE OF RAJASTHAN
August 13, 1994
GOPI RAM LILA Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
GOPIKISHAN PARIHAR Vs. JOINT SECRETARY COFEPOSA
January 6, 1994
GORDHAN RAM Vs. STATE OF RAJASTHAN
August 9, 1994
GOURI SHANKER Vs. MADAN MOHAN
July 26, 1994
GOVAN INDUSTRIES CORPORATION Vs. RAJASTHAN STATE ELECTRICITY
February 9, 1994
GOVERDAN LAL Vs. STATE OF RAJASTHAN
January 18, 1994
GOVIND BALLABH PARIKH Vs. INCOME TAX OFFICER
September 5, 1994
GOVIND SINGH & ORS. Vs. STATE OF RAJASTHAN
February 25, 1994
GUJARAT STATE ROAD TRANSPORT Vs. JAFAR MIYAN
March 16, 1994
GULAB CHAND Vs. L R S OF GANPAT LAL
July 19, 1994
GULAB POWERLOOM FACTORY Vs. INDUSTRIAL TRIBUNAL
October 31, 1994
GULAM DASTGEER Vs. STATE
August 1, 1994
GULAM MOHAMMED Vs. STATE OF RAJASTHAN
August 16, 1994
GULIA Vs. UNION OF INDIA
November 21, 1994
GURDEEP SINGH Vs. STATE OF RAJASTHAN
August 30, 1994
GURDEO SINGH Vs. STATE OF RAJASTHAN
September 5, 1994
GURDEO SINGH AND ORS. Vs. STATE OF RAJASTHAN
November 29, 1994
GURJEET SINGH Vs. STATE OF RAJASTHAN
September 5, 1994
GYAN PRAKASH AND ORS. Vs. RAMNIWAS AND ANR.
January 27, 1994
H H RAJDADI BADAN KANWAR MEDICAL TRUST Vs. COMMISSIONER OF WEALTH-TAX
July 21, 1994
H HUSAIN Vs. STATE
January 7, 1994
HAKRU Vs. STATE OF RAJASTHAN
February 25, 1994
HANGRAMA Vs. STATE OF RAJASTHAN
May 6, 1994
HANS RAJ Vs. STATE OF RAJASTHAN
August 19, 1994
HANUMAN Vs. STATE OF RAJASTHAN
January 3, 1994
HANUMAN PRASAD MEENA Vs. RAJASTHAN HOUSING BOARD
January 4, 1994
HANUMAN SAINI Vs. STATE AND OTHERS
September 9, 1994
HARI PRAKASH MISHRA Vs. SHAKUNTALA MISHRA
July 6, 1994
HARI PRASAD Vs. STATE OF RAJASTHAN
February 9, 1994
HARI SHANKAR Vs. STATE OF RAJASTHAN
September 27, 1994
HARI SINGH Vs. STATE OF RAJASTHAN
February 9, 1994
HARI SINGH Vs. STATE OF RAJASTHAN
October 18, 1994
HARIA Vs. STATE OF RAJASTHAN
March 31, 1994
HARSH GUPTA Vs. RAJASTHAN STATE ELECTRICITY BOARD
March 17, 1994
HARU RAM Vs. VIKASADHAIKRI
January 5, 1994
HAZARI LAL Vs. STATE OF RAJASTHAN
August 17, 1994
HAZARI RAM Vs. STATE OF RAJASTHAN
May 16, 1994
HEERA LAL Vs. THE STATE OF RAJASTHAN
July 12, 1994
HEMRAJ Vs. STATE OF RAJASTHAN
October 25, 1994
HERDILLIA UNIMERS LTD Vs. ARUN BANSAL
May 10, 1994
HIGH COURT OF JUDICATURE FOR RAJASTHAN Vs. MOHD RAFIQUE KHAN
February 28, 1994
HIMMAT SINGH Vs. STATE OF RAJASTHAN
November 15, 1994
HIMMATMAL Vs. RAMESH CHANDRA
November 8, 1994
HINDUSTAN CIBA GEIGY LTD Vs. STATE OF RAJASTHAN
September 26, 1994
HINDUSTAN DEVELOPMENT CORPORATION LTD Vs. UNION OF INDIA
January 24, 1994
HINDUSTAN ZINC LIMITED Vs. COMMISSIONER OF INCOME TAX
April 8, 1994
HIRA CHAND Vs. STATE OF RAJASTHAN
August 2, 1994
HUKANI SINGH Vs. STATE OF RAJASTHAN
August 19, 1994
IBRAHIM Vs. GULAM MOHAMMAD
November 16, 1994
INDER CHAND Vs. STATE OF RAJASTHAN
July 28, 1994
INDER RAJ Vs. STATE OF RAJASTHAN
July 14, 1994
INDUSTRIAL DESIGNS BUREAU Vs. FALCON GULF CERAMICS LTD
January 25, 1994
ISHWAR DAN Vs. STATE OF RAJASTHAN
May 4, 1994
ISHWAR LAL Vs. STATE OF RAJUSTHAN
November 21, 1994
ISHWARI PRASAD AND ORS Vs. MURARI LAL
January 21, 1994
ISLAM MOHAMMED Vs. STATE OF RAJASTHAN
February 25, 1994
J K PAPER INDUSTRIES Vs. BANK OF BARODA
February 24, 1994
J K TYRES CORD Vs. GUMAN SINGH
March 15, 1994
J N V UNIVERSITY Vs. VINOD KUMAR
July 27, 1994
JAGAT RAM Vs. STATE OF RAJASTHAN
October 18, 1994
JAGDISH Vs. STATE OF RAJASTHAN
July 20, 1994
JAGDISH CHANDRA VYAS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND
May 25, 1994
JAGDISH NARAIN Vs. STATE OF RAJASTHAN
December 8, 1994
JAGDISH NARAYAN SHARMA Vs. STATE OF RAJASTHAN
May 4, 1994
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
January 5, 1994
JAGDISH PRASAD AND OTHERS Vs. DAULAT RAM
August 10, 1994
JAGGAN NATH Vs. STATE OF RAJASTHAN
August 30, 1994
JAGRAS SINGH Vs. STATE
April 15, 1994
JAHOOR KHAN Vs. ABDUL RAHOOF
November 9, 1994
JAI DEEP SINGH Vs. DISTRICT & SESSIONS JUDGE, DAUSA & ANOTHER
August 16, 1994
JAI LAL Vs. PUNJAB NATIONAL BANK
January 13, 1994
JAI NARAIN Vs. SATYA NARAIN
October 31, 1994
JAI NARAIN Vs. STATE OF RAJASTHAN
February 8, 1994
JAI RAM Vs. STATE OF RAJASTHAN
August 30, 1994
JAIPRAKASH SHARMA Vs. STATE OF RAJASTHAN
October 31, 1994
JAIPUR DEVELOPMENT AUTHORITY Vs. HARI NATH SHARMA
September 30, 1994
JAIPUR DEVELOPMENT AUTHORITY Vs. SHYAM LAL VERMA
May 11, 1994
JAL SINGH Vs. STATE OF RAJASTHAN
October 18, 1994
JALALUDEEN Vs. STATE OF RAJASTHAN
November 29, 1994
JAMIL BANO Vs. HASAN ALIAS MOHAMMED HASAN DHALAI
September 6, 1994
JAMNI Vs. STATE OF RAJASTHAN
December 7, 1994
JANGIR SINGH AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
February 23, 1994
JANWATA RAM Vs. STATE OF RAJASTHAN
October 18, 1994
JASSA RAM Vs. STATE OF RAJASTHAN
October 17, 1994
JASSU SINGH Vs. STATE OF RAJASTHAN
March 16, 1994
JASU ALIAS JASWANT SINGH Vs. STATE OF RAJASTHAN
September 19, 1994
JASWANT TRADING CO. Vs. COMMISSIONER OF INCOME-TAX
July 21, 1994
JASWANT TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
JAWAN SINGH Vs. STATE OF RAJASTHAN
February 18, 1994
JAWARI MAL Vs. STATE OF RAJASTHAN
March 30, 1994
JETHA NAND Vs. THE MUNICIPAL BOARD, RAISINGHNAGAR & ANR.
February 9, 1994
JINDAL ALUMINIUM LIMITED Vs. STATE OF RAJASTHAN
September 6, 1994
JITENDRA PRINTING WORKS Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
JODHA RAM Vs. STATE OF RAJASTHAN
January 28, 1994
JODHPUR BRANCH OF INDIAN MEDICAL ASSOCIATION JODHPUR Vs. STATE OF RAJASTHAN
September 29, 1994
JODHPUR WOOLLEN MILLS LIMITED Vs. STATE OF RAJASTHAN
May 19, 1994
JOHN DOLLY ELIZABETH Vs. STATE
July 5, 1994
JWALA SINGH Vs. LAXMI LAL
March 4, 1994
K.K. COMPLEX PVT. LTD. Vs. JAIPUR DEVELOPMENT AUTHORITY
June 22, 1994
KAILASH CHAND AGARWAL Vs. STATE OF RAJASTHAN
April 6, 1994
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
March 21, 1994
KAJOD Vs. STATE OF RAJASTHAN
December 23, 1994
KALAWATI DEVI Vs. SUNIL KUMAR
January 18, 1994
KALU Vs. BOARD OF REVENUE
July 12, 1994
KALU & ORS. Vs. STATE
January 28, 1994
KALU ALIAS CHHOTU AND OTHERS Vs. STATE OF RAJASTHAN
May 4, 1994
KALU ALIAS KALU RAM AND OTHERS Vs. THE STATE OF RAJASTHAN
August 9, 1994
KALU SINGH Vs. STATE OF RAJASTHAN
September 19, 1994
KALYAN PRASAD CHORSIA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS
January 27, 1994
KAMAL RAJU Vs. STATE OF RAJASTHAN
August 24, 1994
KAMLESH KUMARI Vs. STATE OF RAJASTHAN & ORS.
November 2, 1994
KAMMO @ KAMARUDDIN Vs. STATE OF RAJASTHAN AND ORS.
July 18, 1994
KAMPURI Vs. THE STATE OF RAJASTHAN
August 2, 1994
KAN SINGH SANKHLA Vs. STATE OF RAJASTHAN
July 13, 1994
KANA RAM Vs. BHANWAR LAL AND OTHERS
November 10, 1994
KANKU Vs. STATE OF RAJASTHAN
March 17, 1994
KANWAR SINGH Vs. UNION OF INDIA
April 11, 1994
KASHMIRI LAL Vs. STATE OF RAJASTHAN
July 19, 1994
KASTOORI UDYOG Vs. UNION OF INDIA
April 27, 1994
KAVITA GUPTA Vs. VINOD KUMAR GUPTA
July 4, 1994
KESAR Vs. ANSHUMALA
April 28, 1994
KESHAR LAL KUMAWAT Vs. STATE OF RAJASTHAN
June 1, 1994
KESHAR SINGH Vs. ABBAS ALI
February 17, 1994
KHAIRAJ Vs. STATE OF RAJASTHAN
April 19, 1994
KHAJAN CHAND Vs. STATE OF RAJASTHAN
February 9, 1994
KHAZAN SINGH Vs. STATE OF RAJASTHAN
May 23, 1994
KHEMA Vs. BHAGWAN
May 24, 1994
KIDIA Vs. STATE OF RAJASTHAN
February 21, 1994
KISHAN LAL Vs. THE STATE OF RAJASTHAN
April 6, 1994
KISHAN SINGH Vs. STATE OF RAJASTHAN
January 20, 1994
KISHANSINGH Vs. STATE OF RAJASTHAN
August 8, 1994
KISHORI LAL VERMA Vs. HINDUSTAN ZINC LTD
August 19, 1994
KITPLY INDUSTRIES LTD Vs. HARI NARAIN AND SONS PVT LTD
March 22, 1994
KOJA RAM Vs. STATE OF RAJASTHAN
November 17, 1994
KRISHAN AND OTHERS Vs. STATE OF RAJASTHAN
May 18, 1994
KRISHNA KUMAR & ANR. Vs. JAGDISH CHANDRA & ORS.
January 27, 1994
KRISHNA KUMAR BAGLA Vs. B L SHARMA SUPERINTENDENT PROSECUTION CENTRAL EXCISE AND CUSTOMS JAIPUR
July 15, 1994
KRISHNA KUMAR RAWAT Vs. UNION OF INDIA
September 14, 1994
KRISHNA TALKIES Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES RAJASTHAN
February 23, 1994
KSHETRIYA KHADI GRAMODYOG SAMITI Vs. UNION OF INDIA UOI
September 16, 1994
KULDEEP SINGH DHILLON Vs. GURU NANAK KHALSA COLLEGE
July 9, 1994
KUMARI MEENI & ORS. Vs. BABU @ BADIA & ORS.
February 3, 1994
KUMARI RENU CHAUHAN Vs. GOVERNMENT COLLEGE AJMER SOCIETY
January 20, 1994
KUNANARAM Vs. STATE OF RAJASTHAN
February 16, 1994
KUSHAL SINGH Vs. GRAM PANCHAYAT CHOUTAN
July 19, 1994
LAKE PALACE HOTELS AND MOTELS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
LAKHA RAM Vs. STATE OF RAJASTHAN
September 8, 1994
LAKHARA AND CO Vs. SHIVAKARAN BHANWAR LAL KILA
August 18, 1994
LAKHASINGH Vs. STATE
February 1, 1994
LAKSHMI CEMENT Vs. STATE
July 11, 1994
LAL MOHD Vs. HAROON
May 26, 1994
LAL SINGH Vs. STATE OF RAJASTHAN AND OTHERS
March 3, 1994
LALIT KUMAR AGRAWAL Vs. STATE OF RAJASTHAN AND ANR
November 28, 1994
LALLURAM Vs. BALDEORAJ AND OTHERS
October 17, 1994
LAXMAN Vs. STATE OF RAJASTHAN
January 18, 1994
LAXMAN LAL Vs. STATE OF RAJASTHAN
January 24, 1994
LAXMAN LAL Vs. STATE OF RAJASTHAN
April 8, 1994
LAXMI BAI Vs. UNION OF INDIA
August 9, 1994
LAXMI INDUSTRIAL CORPORATION Vs. K K TEWARI
September 8, 1994
LAXMI INDUSTRIES Vs. STATE OF RAJASTHAN
April 4, 1994
LAXMI NARAIN SWAMI Vs. STATE OF RAJASTHAN
August 19, 1994
LECTURERS ASSOCIATION Vs. STATE OF RAJASTHAN
April 1, 1994
LEKHRAJ Vs. STATE OF RAJASTHAN AND OTHER
April 27, 1994
LELA BEN AND OTHERS Vs. JITENDRA PAL SINGH AND OTHERS
March 25, 1994
LIC OF INDIA Vs. JYOTI CHHATWANI
February 10, 1994
LOK SONS (P) LTD. Vs. OFFICIAL LIQUIDATOR
September 5, 1994
LOON KARAN Vs. STATE OF RAJASTHAN & ANR.
May 25, 1994
LOONKARAN Vs. MUNICIPAL BOARD, JAISALMER AND OTHERS
May 25, 1994
M C AGRAWAL Vs. STATE OF RAJASTHAN
April 21, 1994
M.D. RAO Vs. SATISH AUGUSTIN
November 29, 1994
M/S. COMPROIND PVT. LTD. Vs. STATE OF RAJASTHAN & ANR.
January 17, 1994
MADAN & ORS. Vs. STATE OF RAJASTHAN
January 3, 1994
MADAN LAL Vs. STATE OF RAJASTHAN
July 27, 1994
MADANLAL CHAUHAN Vs. FOOD CORPORATION OF INDIA
November 15, 1994
MADHO SINGH Vs. STATE OF RAJASTHAN
April 13, 1994
MADHU CHEMICALS CENTRE Vs. STANDARD WOOLLENS LTD.
April 21, 1994
MADHUDAS Vs. STATE OF RAJASTHAN
May 18, 1994
MAGERIA DAILY WAGES WORKERS UNION Vs. STATE OF RAJASTHAN
May 20, 1994
MAHABIR PRASAD Vs. STATE OF RAJASTHAN
January 17, 1994
MAHARANI YOGESHWARI KUMARI Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
MAHARANI YOGESHWARI KUMARI Vs. LAKE SHORE PALACE HOTEL (P) LTD. AND OTHERS
November 23, 1994
MAHAVEER PRASAD Vs. STATE
October 19, 1994
MAHAVEER TEXTILES Vs. UNION OF INDIA UOI
December 7, 1994
MAHAVIR PRASAD VAIDHYA Vs. STATE
August 1, 1994
MAHENDRA KUMAR Vs. BHEEMA RAJ MEENA
August 9, 1994
MAHENDRA SINGH & ANR. Vs. ZILA PARISHAD, JALORE & ORS.
September 9, 1994
MAHESH BHARDWAJ Vs. SMITA BHARDWAJ
September 19, 1994
MAHESH KUMAR CHAUDHARY Vs. STATE OF RAJASTHAN
April 11, 1994
MAHIPAL SINGH Vs. STATE
January 18, 1994
MAL SINGH Vs. STATE OF RAJASTHAN
October 4, 1994
MALKIYAT SINGH Vs. OM PRAKASH
September 9, 1994
MAN CHAND Vs. STATE OF RAJASTHAN
March 24, 1994
MAN SINGH Vs. STATE OF RAJASTHAN
January 20, 1994
MANAGER ROHTAS INDUSTRIES LTD Vs. JUDGE LABOUR COURT
October 31, 1994
MANAK LAL AND ANOTHER Vs. STATE OF RAJASTHAN
October 18, 1994
MANGILAL Vs. LAL CHAND
October 27, 1994
MANGTI RAM Vs. ONKAR SAHAI
January 13, 1994
MANGTU RAM Vs. RAM LAL
March 22, 1994
MANI RAM Vs. STATE OF RAJASTHAN
February 1, 1994
MANISH KUMAR SHARMA Vs. STATE OF RAJASTHAN
February 28, 1994
MANISH NEWPON Vs. LACHOO COLLEGE OF SCIENCE and TECHNOLOGY OF JODHPUR
January 12, 1994
MANIYA MANI SINGH Vs. STATE OF RAJASTHAN
September 15, 1994
MANOHAR LAL Vs. STATE OF RAJASTHAN
February 3, 1994
MANOHAR LAL ACHARYA Vs. CHAIRMAN U I T BIKANER
November 11, 1994
MANOHAR SINGH Vs. U O I
August 24, 1994
MANOJ TEXTILES Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
MANPHOOL SINGH Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
MANU RAM Vs. MUKH RAM
March 17, 1994
MEH RAM Vs. STATE
January 14, 1994
MEHRAJ Vs. SALAMAT HUSSAIN AND OTHERS
November 24, 1994
MEHTA CHARITABLE TRUST PALI Vs. COMMISSIONER DEVASTHAN VIBHAG RAJASTHAN UDAIPUR
April 18, 1994
MEMYNA Vs. ETKADDIN AND OTHERS
July 19, 1994
MISHRILAL Vs. VIDHYADHAR SINGH POONIA
September 13, 1994
MITHU SINGH Vs. STATE OF RAJASTHAN AND OTHERS
January 28, 1994
MOD SINGH Vs. STATE OF RAJASTHAN
September 19, 1994
MOD SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
December 23, 1994
MODA AND OTHERS Vs. HARSH VARDHAN
May 24, 1994
MODI RAM Vs. STATE OF RAJASTHAN
March 23, 1994
MOHAMMED AHFAJ ALIAS I.C. Vs. STATE OF RAJASTHAN
December 13, 1994
MOHAMMED IQBAL Vs. JAHANARA
July 4, 1994
MOHAN Vs. STATE OF RAJASTHAN
July 8, 1994
MOHAN Vs. BHAIRON SINGH SHEKHAWAT
May 25, 1994
MOHAN Vs. KANNI BAI WIDOW OF NAVLA DANGI
February 17, 1994
MOHAN LAL Vs. JODHPUR CENTRAL COOPERATIVE BANK
March 1, 1994
MOHAN LAL Vs. STATE OF RAJASTHAN
September 30, 1994
MOHAN LAL Vs. STATE OF RAJASTHAN
November 23, 1994
MOHAN SINGH Vs. STATE OF RAJASTHAN
March 31, 1994
MOHANDASS MOOLCHAND Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
MOHANDASS MOOLCHAND Vs. COMMISSIONER OF INCOME-TAX
July 21, 1994
MOHANLAL Vs. YAMUNA VALLABH
March 24, 1994
MOHANLAL SHAH Vs. PUKHRAJ CHOUDHARI
May 25, 1994
MOHD NAZIM KHAN Vs. STATE OF RAJASTHAN
August 3, 1994
MOOL CHAND Vs. STATE OF RAJASTHAN
August 30, 1994
MOOL CHAND VERMA Vs. STATE OF RAJASTHAN
September 26, 1994
MOOLCHAND Vs. STATE OF RAJASTHAN
February 10, 1994
MOOLCHAND PATTI Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
MOTI CHAND SUKH LAL KOTHARI Vs. KAMLA DEVI
February 21, 1994
MOTI LAL S/O GENDA LAL Vs. STATE OF RAJASTHAN AND ANR
January 27, 1994
MOTI RAM & ORS. Vs. STATE OF RAJASTHAN
January 18, 1994
MOTILAL JAGETIA Vs. STATE OF RAJASTHAN
February 16, 1994
MS SAHAYAK BHANDAR NIYANTRAK, NORTHERN RAILWAY WORKSHOP, LALGARH, BIKANER Vs. COMMERCIAL TAXES OFFICER, ANTI-EVASION, BIKANER
May 17, 1994
MS UDAIPUR DISTILLERY CO LTD Vs. STATE OF RAJ & ORS
November 16, 1994
MST. SHANTI Vs. BRIJ MOHAN
March 7, 1994
MUDHU DAS Vs. STATE OF RAJASTHAN
May 18, 1994
MUKESH KUMAR VIJAY Vs. UNIVERSITY OF RAJASTHAN
September 21, 1994
MULCHAND PATTI MFG COMPANY Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
MUNICIPAL BOARD BUNDI Vs. RIICO AGROILS LIMITED
December 22, 1994
MUNICIPAL COUNCIL Vs. UNION OF INDIA UOI
November 1, 1994
MUNICIPAL COUNCIL BARMER Vs. GAUTAM CHAND
August 19, 1994
MUNNI DEVIS Vs. NEW INDIA ASSURANCE CO LTD
May 9, 1994
MURLIDHAR MAHARIA Vs. STATE OF RAJASTHAN
August 3, 1994
MURUDHAR KSHETRIYA GRAMIN BANK Vs. BHAGWAN RAM
November 25, 1994
MUSTAQ ALI Vs. MUJIBURAHMAN
March 2, 1994
NAGAUR CENTRAL CO OPERATIVE BANK LTD Vs. COMPETENT AUTHORITY OF WAGES
April 15, 1994
NAGJI RAM Vs. STATE OF RAJASTHAN
July 27, 1994
NAND RAM Vs. STATE OF RAJASTHAN
November 23, 1994
NAR SINGH LAL Vs. STATE OF RAJASTHAN
February 9, 1994
NARAIN LAL Vs. DIWALI AND ANOTHER
April 13, 1994
NARAYAN RAM Vs. STATE OF RAJASTHAN
November 11, 1994
NARESH KAMAL SHARMA Vs. STATE OF RAJASTHAN
January 24, 1994
NARESH KUMAR Vs. STATE OF RAJASTHAN
October 27, 1994
NARESH VADILAL SHAH Vs. NOTAN N SHAH
February 9, 1994
NAROTTAM PALIWAL Vs. REGIONAL TRANSPORT AUTHORITY UDAIPUR
September 1, 1994
NATHMAL Vs. MANJU DEVI
February 16, 1994
NATHU Vs. STATE OF RAJASTHAN
September 20, 1994
NATHU RAM AND IDAN RAM Vs. STATE OF RAJASTHAN
March 21, 1994
NATHU SINGH AND ANR Vs. STATE OF RAJASTHAN.
December 9, 1994
NATIONAL ENGINEERING INDUSTRIES LTD Vs. MUNIDNAL CORPORATION JAIPUR
August 22, 1994
NAVNEET RAI Vs. OTMAL
November 9, 1994
NAZIR SINGH Vs. STATE OF RAJASTHAN
January 11, 1994
NEMA RAM Vs. MANGILAL
August 9, 1994
NEMI CHAND Vs. STATE OF RAJASTHAN
January 28, 1994
NEMI KUMAR ALIASBAPU BHAI Vs. STATE OF RAJASTHAN
August 5, 1994
NEMICHAND Vs. ATUL ENTERPRISES
October 4, 1994
NENA RAM Vs. STATE OF RAJ & ORS
May 24, 1994
NEW INDIA ASSURANCE CO LTD Vs. JAGANNATH SINGH
January 25, 1994
NEW INDIA ASSURANCE CO. LTD Vs. SANTRA DEVI
April 28, 1994
NEW INDIA ASSURANCE CO. LTD THROUGH ITS LEGALLY CONSTITUTED AUTHORITY, DIVISIONAL OFFICE, JODHPUR Vs. PUSHPA DEVI AND EIGHT OTHERS
April 5, 1994
NEW INDIA ASSURANCE CO. LTD. Vs. PRAHLAD SINGH
August 3, 1994
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JAGDISH PRASAD
May 18, 1994
NEW INDIA ASSURANCE COMPANY LTD Vs. CENTRAL INDUSTRIAL TRIBUNAL JAIPUR AND SHRI KISHAN GOPAL THANVI
August 30, 1994
NEW INDIA INSURANCE CO LTD Vs. INDERSINGH
January 27, 1994
NIJAMUDDIN Vs. STATE OF RAJASTHAN
March 23, 1994
NIJAMUDDIN Vs. STATE OF RAJASTHAN
September 9, 1994
NIMBARAN Vs. CUSTOMS DEPTT
July 13, 1994
NIRANJAN KUMAR Vs. STATE OF RAJ AND ORS
September 1, 1994
OFFICIAL LIQUIDATOR JANHITKARI Vs. VISHNU KUMAR PRADHAN
August 26, 1994
OM PRAKASH Vs. STATE OF RAJASTHAN
September 20, 1994
OM PRAKASH Vs. STATE OF RAJASTHAN
April 4, 1994
OM PRAKASH JANGID Vs. STATE OF RAJASTHAN
June 2, 1994
OM PRAKASH MODI & ORS Vs. STATE OF RAJ & ORS
November 8, 1994
ONKAR & ORS. Vs. STATE OF RAJASTHAN
April 21, 1994
ONKAR LAL S/O SHRI RUPALI NAYAK AND ANOTHER Vs. STATE OF RAJASTHAN
September 9, 1994
ORIENTAL INSURANCE CO LTD Vs. VERDA RAM
September 22, 1994
ORIENTAL INSURANCE CO LTD Vs. CHANDRI
August 26, 1994
ORIENTAL INSURANCE COMPANY LIMITED Vs. GYASUDDIN
April 6, 1994
P G FOILS LIMITED Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE PALI
September 12, 1994
P H E D COLONY COMMITTEE Vs. STATE
March 22, 1994
P L LARNBA Vs. STATE OF RAJASTHAN
October 28, 1994
P.D. PALIWAL Vs. STATE OF RAJASTHAN AND OTHERS
April 11, 1994
PADAM SINGH Vs. STATE OF RAJASTHAN
May 2, 1994
PANCHA RAM Vs. STATE OF RAJASTHAN
October 18, 1994
PANCHAYAT SAMITI Vs. PRATAP SINGH
November 15, 1994
PANJI ALIASPANNA RAMJI Vs. BHAGCHAND
January 6, 1994
PAPPU Vs. STATE OF RAJ & ORS
November 17, 1994
PAPPU @ RAMAVTAR Vs. STATE
January 17, 1994
PARAS AND COMPANY Vs. COMMISSIONER OF INCOME TAX
April 8, 1994
PARAS MAL Vs. STATE OF RAJASTHAN
August 11, 1994
PEMA RAM Vs. STATE OF RAJASTHAN
August 24, 1994
PENALSUKH RAM Vs. STATE OF RAJASTHAN
August 5, 1994
PENSIONERS ACTION COMMITTEE Vs. STATE OF RAJASTHAN
August 30, 1994
PESTICIDES INDIA Vs. STATE OF RAJASTHAN
February 17, 1994
PHOOL CHAND Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
November 21, 1994
PLY MICA Vs. STATE OF RAJASTHAN
December 12, 1994
POONMA RAM Vs. STATE OF RAJASTHAN
July 14, 1994
PRABHU Vs. STATE OF RAJASTHAN
January 10, 1994
PRABHU LAL AND ORS. Vs. STATE OF RAJASTHAN
August 2, 1994
PRADEEP Vs. STATE OF RAJASTHAN
May 27, 1994
PRAHLAD Vs. STATE OF RAJASTHAN
April 28, 1994
PRAHLAD SINGH Vs. STATE OF RAJASTHAN
March 22, 1994
PRAKASH ALIAS OMPRAKASH Vs. STATE OF RAJASTHAN
May 18, 1994
PRATAP RAI Vs. SOHAN LAL
March 3, 1994
PRATAP SINGH Vs. PANCHAYAT SAMITI
February 9, 1994
PRATAP SINGH CHANDRA SINGH Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
PRAVEEN KUMAR GUPTA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
July 25, 1994
PRAYAGWATI Vs. KALYAN PRASAD
October 24, 1994
PREM ADHAR GAUR Vs. STATE OF RAJASTHAN
August 4, 1994
PREM KUMAR Vs. STATE OF RAJASTHAN
February 10, 1994
PREM RAJ LOONAWAT Vs. COMMISSIONER OF INCOME TAX
April 8, 1994
PREM RAJ LOONAWAT Vs. COMMISSIONER OF INCOME-TAX
April 8, 1994
PREM SHANKAR SHARMA Vs. UNION OF INDIA
January 4, 1994
PREM SINGH ALIAS PAPPU PAPIYA Vs. UNION OF INDIA
November 15, 1994
PRITHVI Vs. SHYAM
April 15, 1994
PRITHVI RAJ Vs. STATE OF RAJASTHAN
March 31, 1994
PRITHVILAL Vs. STATE
April 6, 1994
PRUSHOTTAM LAL SHARMA Vs. UNION OF INDIA
January 18, 1994
PUNJ LLOYD LTD Vs. STATE OF RAJASTHAN
September 21, 1994
PURSHOTTAM Vs. KANAIYA LAL
August 16, 1994
PURSHOTTAM Vs. STATE OF RAJASTHAN
July 28, 1994
PURSHOTTAM ALIAS BABLI & 4 ORS Vs. STATE OF RAJASTHAN
March 3, 1994
PURSHOTTAM LAL Vs. RAJASTHAN STATE ELECTRICITY BOARD
June 3, 1994
PUSHAP RAJ Vs. STATE OF RAJASTHAN
November 16, 1994
PUSHKAR SINGH Vs. STATE OF RAJASTHAN
May 20, 1994
PUSHPA DEVI Vs. RAVINDRA KUMAR
March 3, 1994
R S INDUSTRIES Vs. UNION OF INDIA
February 2, 1994
RADHA Vs. KHAJAN SINGH
May 23, 1994
RADHA DEVI Vs. LIFE INSURANCE CORPORATION
March 8, 1994
RADHA KISHAN Vs. STATE OF RAJASTHAN
August 24, 1994
RADHA KISHAN MEENA Vs. STATE OF RAJASTHAN & OTHERS
February 23, 1994
RADHEY SHYAM GUPTA Vs. GENERAL INSURANCE CORPORATION OF INDIA
November 21, 1994
RADHEY SHYAM RAMSWAROOP Vs. STATE OF RAJASTHAN
August 17, 1994
RAGHU NATH Vs. STATE
October 3, 1994
RAGHUVEER SINGH AND OTHERS Vs. STATE OF RAJASTHAN
September 1, 1994
RAHMAT KHAN Vs. SUBHANI & ORS
September 9, 1994
RAJ ENDRA PRASAD Vs. STATE OF RAJASTHAN & ORS
February 3, 1994
RAJ KISHORE AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
May 18, 1994
RAJ KUMAR Vs. STATE OF RAJASTHAN
September 1, 1994
RAJ KUMAR RAJMANI Vs. UNION BANK OF INDIA
December 12, 1994
RAJ TUBE MANUFACTURING COMPANY LTD Vs. STATE
November 21, 1994
RAJA RAM Vs. BOARD OF REVENUE
July 12, 1994
RAJASTHAN FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR JAIPUR
February 25, 1994
RAJASTHAN HIGH COURT Vs. MAHESH SINGH
February 16, 1994
RAJASTHAN PATRIKA LIMITED Vs. UNION OF INDIA
April 22, 1994
RAJASTHAN SHIKSHAK SANGH Vs. STATE OF RAJASTHAN
July 20, 1994
RAJASTHAN STATE ELECTRICITY BOARD Vs. JUDGE LABOUR COURT
December 15, 1994
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. KARAN STEELS PVT LTD
July 4, 1994
RAJASTHAN STATE R T C JAIPUR Vs. STATE OF UTTAR PRADESH
January 4, 1994
RAJASTHAN STATE ROAD TRANSPORT CORPN Vs. SANTOSH
May 11, 1994
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. HAKAM ALI KHAN
May 11, 1994
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KAILASH CHAND SHARMA
March 29, 1994
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GENERAL MAZDOOR UNION
March 30, 1994
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JUDGE INDUSTRIAL TRIBUNAL BIKANER
April 6, 1994
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAM KARAN CHAUHAN
February 28, 1994
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JAGDISH VYAS
March 3, 1994
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MOOL SINGH
November 25, 1994
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JAMINDARA MOTOR TRANSPORT COOPERATION SOCIETY LTD
October 31, 1994
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR Vs. GANPATRAM AND OTHERS ETC.
April 13, 1994
RAJDADI SMT BADAN KANWAR MEDICAL TRUST Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
RAJENDRA GIRIRAJ PRASAD TIWARI Vs. UNION OF INDIA
April 18, 1994
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
January 24, 1994
RAJENDRA SINGH & ANR Vs. STATE OF RAJASTHAN & OTHERS
April 4, 1994
RAJESH MOTORS RAJ PVT LTD Vs. STATE OF RAJASTHAN
January 24, 1994
RAJMATA BADHELIJI SURDARSHAN KUMARIJI Vs. STATE OF RAJASTHAN
January 24, 1994
RAJSHREE Vs. PRINCIPAL JUDGE FAMILY COURT LUCKNOW
January 25, 1994
RAJSTHAN HIGH COURT Vs. DHIRAJ KULSHRESTRA
April 22, 1994
RAJU RAM Vs. STATE OF RAJASTHAN
April 25, 1994
RAM BHAROSE Vs. BHARATPUR CENTRAL CO OPERATIVE BANK LTD
January 4, 1994
RAM CHANDER Vs. JUGAL KISHORE
March 23, 1994
RAM CHANDRA Vs. STATE OF RAJASTHAN
November 21, 1994
RAM CHANDRA SANKHLA Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
RAM GOPAL Vs. SAMPATI BAI
March 2, 1994
RAM GOPAL Vs. STATE OF RAJASTHAN
December 13, 1994
RAM GOPAL Vs. STATE AND OTHERS
July 27, 1994
RAM KRISHAN SHARMA Vs. THE RAJASTHAN AGRICULTURAL UNIVERSITY
February 4, 1994
RAM KUMAR Vs. STATE AND OTHERS
April 8, 1994
RAM KUMAR SINGH Vs. STATE OF RAJASTHAN
January 5, 1994
RAM NARAIN ALIAS NARAIN Vs. STATE OF RAJASTHAN
March 18, 1994
RAM NARAIN DEORA Vs. STATE OF RAJASTHAN
August 9, 1994
RAM NARAIN KUMAWAT Vs. STATE OF RAJASTHAN AND OTHERS
November 16, 1994
RAM NARAYAN Vs. STATE OF RAJASTHAN
September 20, 1994
RAM NATH Vs. STATE OF RAJASTHAN
April 19, 1994
RAM PAL Vs. NISHA
May 11, 1994
RAM PRASAD MEENA Vs. STATE OF RAJASTHAN
May 13, 1994
RAM PRATAP AND OTHERS Vs. STATE
August 25, 1994
RAM SUKH Vs. R S R T C
November 21, 1994
RAM SWAROOP Vs. STATE OF RAJASTHAN
July 20, 1994
RAMA SARAF Vs. ADD. COLLECTOR & DISTT. MAGISTRATE SRI GANGANAGAR
July 12, 1994
RAMA SHANKAR MISHRA Vs. UNION OF INDIA
April 27, 1994
RAMAVTAR Vs. STATE OF RAJASTHAN
July 25, 1994
RAMCHANDER JANGID Vs. STATE
November 24, 1994
RAMDEO Vs. STATE OF RAJASTHAN
September 2, 1994
RAMESH CHAND KHANDELWAL Vs. SMT. SAVITRI & ORS.
August 12, 1994
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
August 31, 1994
RAMESH CHANDRA MOONDRA Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
RAMESH GENERAL STORE Vs. STATE OF RAJASTHAN
January 18, 1994
RAMESHWAR LAL Vs. LALIT KUMAR
July 20, 1994
RAMJI LAL MISHRA Vs. STATE OF RAJASTHAN
August 18, 1994
RAMROOP Vs. STATE OF RAJASTHAN
March 23, 1994
RAMU AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS.
March 17, 1994
RAMZAN KHAN Vs. SARJOO DASS
August 23, 1994
RANCHHOD Vs. STATE OF RAJASTHAN
February 7, 1994
RANDHIR SINGH Vs. STATE
May 27, 1994
RANG LAL MEENA Vs. STATE OF RAJASTHAN
December 13, 1994
RANU LAL Vs. JHEEMI DEVI
November 9, 1994
RASHID AHMED Vs. D T O NAGAUR
February 23, 1994
RATAN LAL Vs. STATE OF RAJASTHAN
July 5, 1994
RATAN LAL JAIN Vs. STATE OF RAJASTHAN
November 9, 1994
RATAN SINGH Vs. STATE OF RAJASTHAN
March 31, 1994
RATHI GASES LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
September 13, 1994
RATNI DEVI Vs. MAHENDRA KUMAR JHA
November 30, 1994
RAVI PRAKASH Vs. MUNICIPAL BOARD
May 12, 1994
RAVINDER SINGH Vs. NAYVELI LIGNITE CORPORATION
February 4, 1994
RAVINDRA NARAYAN Vs. REGISTRAR OF COMPANIES
January 11, 1994
RAVINDRA NATH ALIASVIRENDRANATH Vs. STATE OF RAJASTHAN
July 6, 1994
RAVINDRA PRAKASH Vs. STATE OF RAJASTHAN
March 22, 1994
REGIONAL TRANSPORT OFFICER Vs. PRADEEP KUMAR JAIN
September 8, 1994
REGISTAN PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 4, 1994
RENU CHAUHAN Vs. GOVERNMENT COLLEGE, AJMER SOCIETY AND OTHERS
January 20, 1994
REWANT RAM Vs. STATE OF RAJASTHAN
November 8, 1994
ROHITASHWA KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
August 30, 1994
ROOPA RAM Vs. PADAMJI AND OTHERS
April 5, 1994
ROOPRAM Vs. STATE
April 4, 1994
ROSHAN @ KLRAN Vs. STATE
February 18, 1994
ROSHAN LAL Vs. STATE OF RAJASTHAN AND ORS.
January 6, 1994
ROSHAN LAL Vs. STATE OF RAJASTHAN
May 11, 1994
ROSHNI Vs. STATE OF RAJASTHAN
December 14, 1994
RSEB & ANOTHER Vs. SHRI KAJOD
September 28, 1994
RUGHA RAM Vs. STATE OF RAJASTHAN
July 20, 1994
RUKMANI DEVI Vs. STATE OF RAJASTHAN
September 8, 1994
RUKMANI DEVI Vs. DHANJI
January 25, 1994
S K CHATERJI Vs. UNION OF INDIA
January 27, 1994
S M MEHTA Vs. CHIEF OF THE ARMY STAFF
April 22, 1994
SABOO MINERALS Vs. STATE & ORS
November 16, 1994
SADDIQUE MOHD. Vs. STATE
July 7, 1994
SADIQ ALI Vs. SAGARMAL
February 8, 1994
SAGAR MAL Vs. STATE OF RAJASTHAN
September 13, 1994
SAHAYAK BHANDAR NIYANTRAK NORTHERN RAILWAY WORKSHOP LALGARH BIKANER Vs. COMMERCIAL TAXES OFFICER ANTI EVASION BIKANER
May 17, 1994
SAHIB RAM AND COMPANY 4 C CHHOTI TEHSIL AND DISTRICT SRIGANGANAGAR Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD JAIPUR
August 5, 1994
SAHKARI BHUMI VIKAS BANK LTD., BHILWARA Vs. STATE OF RAJASTHAN AND OTHERS
May 18, 1994
SAJJAN RAJ SURANA Vs. STATE OF RAJASTHAN
May 18, 1994
SAMPAT LAL Vs. STATE OF RAJASTHAN
August 17, 1994
SAMSU Vs. STATE OF RAJASTHAN
March 23, 1994
SANJAY KHATRI Vs. STATE OF RAJASTHAN
April 5, 1994
SANTLAL KALYANI AND CO Vs. COMMISSIONER OF INCOME-TAX
April 8, 1994
SANTLAL KALYANI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
April 8, 1994
SANTOSH KUMAR GUPTA Vs. STATE OF RAJASTHAN
November 9, 1994
SANTU RAM Vs. STATE
April 4, 1994
SARDAR SINGH Vs. STATE OF RAJASTHAN
December 5, 1994
SARFUDDIN Vs. KAMRUDDIN
August 22, 1994
SARMON PVT LTD Vs. SIDHA SYNTEX LTD
February 25, 1994
SARVAJANIK NIRMAN MAZDOOR SANGH, BHILWARA Vs. JUDGE, LABOUR COURT,UDAIPUR
November 28, 1994
SATYA DEV SHARMA Vs. STATE OF RAJASTHAN
January 3, 1994
SATYA NARAIN Vs. BAJRANG LAL
April 21, 1994
SATYA PRAKASH Vs. MADAN LAL
May 6, 1994
SATYANARAIN AND ANOTHER Vs. SARITA SINGH AND ANOTHER
May 27, 1994
SATYAWATIS Vs. STATE OF RAJASTHAN
September 26, 1994
SAVIA Vs. STATE OF RAJASTHAN
April 6, 1994
SAWAI SINGH Vs. STATE OF RAJASTHAN
May 12, 1994
SAYAL MAL BHANSALI Vs. JUDGE LABOUR COURTS
July 11, 1994
SHAHI PROCESS Vs. UNION OF INDIA
August 24, 1994
SHAHJAD Vs. STATE OF RAJASTHAN
September 1, 1994
SHAKUNTLA DEVI Vs. MOHANLAL AMRIT RAJ JAIN MARKET PALI
May 26, 1994
SHAKUR MOHD Vs. STATE OF RAJASTHAN AND ANR
April 1, 1994
SHANKAR LAL Vs. STATE OF RAJASTHAN
February 17, 1994
SHANKARLAL Vs. KALYAN
August 1, 1994
SHANMOHD Vs. HANIF
August 18, 1994
SHANTI LAL Vs. STATE OF RAJASTHAN
September 8, 1994
SHARDA DEVI Vs. STATE OF RAJASTHAN
February 8, 1994
SHARWAN SINGH Vs. ZILA PUNARWAS ADHIKARI SRIGANGANAGAR
September 19, 1994
SHEO NARAIN Vs. JANKI PRASAD
January 7, 1994
SHEO NARAIN ALIES SAON Vs. JANKI PRASAD
July 5, 1994
SHIPRA Vs. SHANTI LAL
August 30, 1994
SHIV CHARAN SHARMA Vs. STATE OF RAJASTHAN
February 17, 1994
SHIV LAL AND OTHERS Vs. STATE OF RAJASTHAN
October 21, 1994
SHLESH KUMAR Vs. STATE AND OTHERS
January 14, 1994
SHOBHA & OTHERS Vs. RAJI
August 25, 1994
SHOBHAMAL AND SHOBHRAJ Vs. STATE OF RAJASTHAN
December 1, 1994
SHRAVAN KUMAR Vs. STATE OF RAJASTHAN
May 6, 1994
SHRAWAN Vs. STATE OF RAJASTHAN
December 8, 1994
SHRAWAN KUMAR Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
May 23, 1994
SHREE DIGVIJAY CEMENT CO LIMITED Vs. STATE OF RAJASTHAN
September 20, 1994
SHREE PIPES LIMITED Vs. UNION OF INDIA
March 8, 1994
SHREE SWAMI Vs. STATE OF RAJASTHAN
June 2, 1994
SHREECHAND Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE UDAIPUR
May 27, 1994
SHRI SHYAM DASS Vs. SHRI PRAVEEN KUMAR
November 29, 1994
SHRI T V GEORGE Vs. STATE OF RAJASTHAN
November 14, 1994
SHRIRAM YADAV Vs. RAJASTHAN STATE ROAD TRANSPORT CORPN
September 28, 1994
SHRWAN KUMAR Vs. RAJASTHAN STATE ROAD TRANSPORT
May 23, 1994
SHYAM LAL JOSHI Vs. PANCHAYAT SAMITI, SOMERPUR
December 9, 1994
SHYAM LAL SHARMA Vs. STATE OF RAJASTHAN
May 10, 1994
SHYAM NARAYAN JAIN Vs. STATE OF RAJASTHAN AND OTHERS
October 18, 1994
SHYAM NARAYAN JAIN Vs. STATE OF RAJ & ORS
October 18, 1994
SHYAM SINGH Vs. STATE OF RAJASTHAN
October 17, 1994
SILVER AND ART PALACE Vs. COMMISSIONER OF INCOME
March 17, 1994
SITA RAM Vs. NASIRUDDIN
June 3, 1994
SITA RAM MALI Vs. STATE OF RAJASTHAN
March 1, 1994
SMT. INDIRA BHAI W/O RAJENDRA KUINAR Vs. STATE OF RAJASTHAN
March 16, 1994
SMT. LATA AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
July 7, 1994
SOHAN Vs. STATE OF RAJASTHAN
December 16, 1994
SOHAN LAL Vs. COMMISSIONER OF INCOME-TAX
April 8, 1994
SOHAN LAL KUKAR Vs. COMMISSIONER OF WEALTH TAX
April 8, 1994
SONA RAM Vs. STATE OF RAJASTHAN AND OTHERS
May 16, 1994
SOSAR Vs. STATE OF RAJASTHAN
April 25, 1994
SOSAR Vs. STATE OF RAJASTHAN
April 5, 1994
SOYAB MOHAMMAD Vs. RASHIDA BANO MUNNI
May 25, 1994
STATE Vs. RAM PRASAD KABRA
July 26, 1994
STATE Vs. INHABITANTS OF BUNDI CITY
September 1, 1994
STATE Vs. SHREE RAM VERMA
August 1, 1994
STATE Vs. ANOP DEVI
April 29, 1994
STATE Vs. BABUL LAL SHARMA
May 4, 1994
STATE BANK OF INDIA Vs. STATE OF RAJASTHAN AND ORS
December 9, 1994
STATE INSURANCE AND PROVIDENT FUND DEPT Vs. RAMESHWAR PRASAD
April 19, 1994
STATE OF RAJASTHAN Vs. BANSHILAL
April 26, 1994
STATE OF RAJASTHAN Vs. J K PANTH
March 8, 1994
STATE OF RAJASTHAN Vs. CHOKHA RAM
January 27, 1994
STATE OF RAJASTHAN Vs. MAHENDRA SINGH
August 1, 1994
STATE OF RAJASTHAN Vs. NARAYAN
July 28, 1994
STATE OF RAJASTHAN Vs. MANGI LAL
August 12, 1994
STATE OF RAJASTHAN Vs. MILKH RAJ
August 30, 1994
STATE OF RAJASTHAN Vs. BHANULAL
September 7, 1994
STATE OF RAJASTHAN Vs. ROSHAN LAL INDER LAL CHOUDHARY
July 21, 1994
STATE OF RAJASTHAN Vs. HANS RAJ SINGH
May 23, 1994
STATE OF RAJASTHAN Vs. RAJESH AGRAWAL
May 25, 1994
STATE OF RAJASTHAN Vs. NARAIN SINGH
May 9, 1994
STATE OF RAJASTHAN Vs. G N SAXENA
February 23, 1994
STATE OF RAJASTHAN Vs. LAXMI DEVI WIDOW OF LATE BHAGWAN SAHAI
March 31, 1994
STATE OF RAJASTHAN Vs. SURESH KUMAR
December 15, 1994
STATE OF RAJASTHAN Vs. BHOOLI
November 29, 1994
STATE OF RAJASTHAN Vs. SHYAM BEHARI
December 1, 1994
STATE OF RAJASTHAN Vs. GULAM MUSTAFA
October 20, 1994
STATE OF RAJASTHAN Vs. HARISH CHANDRA
October 18, 1994
STATE OF RAJASTHAN Vs. PRAKASH CHANDRA
October 18, 1994
STATE OF RAJASTHAN & ANR Vs. RAM NIWAS MURDEL
March 1, 1994
SUBHKARAN JAICHANDLAL Vs. COMMERCIAL TAXES OFFICER ANTI EVASION BIKANER
December 15, 1994
SUBODH KUMAR Vs. STATE OF RAJASTHAN
July 5, 1994
SUDHIRBHAI R PATEL Vs. BANK OF BARODA
January 12, 1994
SUGNA RAM Vs. STATE OF RAJASTHAN
January 5, 1994
SUKA Vs. STATE OF RAJASTHAN
May 2, 1994
SUKH LAL Vs. NARAYAN DAS
April 6, 1994
SUKHDEO Vs. STATE OF RAJASTHAN
August 11, 1994
SUMAN NAHAR Vs. ABHAY KUMAR NAHAR
December 25, 1994
SUMER SINGH Vs. STATE OF RAJASTHAN
December 13, 1994
SUMITA MATHUR Vs. UNION OF INDIA
May 2, 1994
SUMITA MATHUR DR Vs. UNIOIUOF INDIA
May 12, 1994
SUNDER LAL Vs. STATE OF RAJASTHAN
March 24, 1994
SUNITA SAJNANI Vs. RATAN KUMAR
September 27, 1994
SURATI SMT Vs. DEDA
September 19, 1994
SURENDRA KUMAR Vs. BOARD OF SECONDARY EDUCATION
August 24, 1994
SURESH CHAND Vs. STATE OF RAJASTHAN
February 22, 1994
SURJA RAM Vs. STATE OF RAJASTHAN
September 27, 1994
SURYA PRAKASH Vs. MOHAMMAD JAMEEL KHAN
August 19, 1994
SURYA PRAKASH MATHUR Vs. STATE OF RAJASTHAN
April 19, 1994
SUSHILA GOTHALA Vs. STATE OF RAJASTHAN
May 16, 1994
SUSHILA KANWAR Vs. STATE OF RAJASTHAN
April 4, 1994
SWAROOP SINGH CHOUHAN Vs. STATE OF RAJASTHAN
July 26, 1994
TAHIL BULANI Vs. STATE OF RAJASTHAN
June 30, 1994
TALAB KHAN Vs. U O I
July 22, 1994
TARA CHAND Vs. STATE OF RAJASTHAN
April 15, 1994
TARA CHAND AND ORS. Vs. STATE
April 28, 1994
TARSEM CHAND Vs. PADMA RANI
January 3, 1994
TARUN VYAS Vs. STATE OF RAJASTHAN
July 15, 1994
TEERTH RAM Vs. PARVATI DEVI
July 2, 1994
THANA RAM Vs. STATE OF RAJASTHAN
July 21, 1994
TODAR MAL Vs. ABBAS ALI
February 4, 1994
TOLA RAM Vs. STATE OF RAJASTHAN
September 5, 1994
UDAI RAM Vs. DHARAM CHAND
March 15, 1994
ULLRICH KUSTERER Vs. STATE OF RAJASTHAN
April 6, 1994
UMAID TEXTILE MILLS Vs. RAJASTHAN FINANCIAL CORPORATION, JAIPUR
April 1, 1994
UMESH KUMAR CHOBEY Vs. STATE OF RAJASTHAN
December 13, 1994
UNION OF INDIA Vs. YASHWANT AGRAWAL
November 14, 1994
UNION OF INDIA Vs. ANANADI LAL
September 26, 1994
UNION OF INDIA Vs. ADARSH METALS CORPORATION
July 12, 1994
UNITED INDIA INSURANCE CO. LTD. Vs. LAXMI DEVI
May 9, 1994
USHA Vs. SUKHSAMPAT MAL
May 11, 1994
V.D. VYAS Vs. STATE OF RAJASTHAN & ANR.
March 7, 1994
VAIDHYA DEV SHANKAR SHARMA Vs. STATE OF RAJASTHAN AND THREE OTHERS
April 1, 1994
VATAN SINGH Vs. STATE OF RAJASTHAN
July 6, 1994
VIJAY PAT SAXENA Vs. SHRI DAMODAR SHARMA
May 13, 1994
VIJAY SINGH Vs. STATE OF RAJASTHAN
March 17, 1994
VIKASH ADHIKARI PANCHAYAT SAMITI RAISINGHNAGAR DISTT SRIGANGANAGAR Vs. HARI RAM
April 8, 1994
VIMLA Vs. STATE OF RAJASTHAN
February 12, 1994
VIMLA Vs. STATE OF RAJASTHAN
May 12, 1994
VIMLESH KUMAR Vs. STATE OF RAJASTHAN
March 31, 1994
VINOD KUMAR Vs. STATE OF RAJASTHAN
February 24, 1994
VINOD KUMAR Vs. STATE OF RAJASTHAN
May 18, 1994
VINOD KUMAR RAO Vs. STATE OF RAJASTHAN
August 10, 1994
VINOD PALAWAT Vs. STATE OF RAJASTHAN
July 18, 1994
VIRJI Vs. UNION OF INDIA
March 2, 1994
VISHNU DUTT Vs. GOVIND DAS
September 8, 1994
VISHWA MITRA Vs. STATE OF RAJASTHAN AND ANOTHER
July 4, 1994
VISHWANATH SINGH Vs. COLLECTOR, SAWAIMADHOPUR AND OTHERS
November 2, 1994
VISHWAS SURGICAL INDUSTRIES Vs. ASSISTANT COMMERCIAL TAXES OFFICER ANTI EVASION SRI GANGANAGAR
March 23, 1994
YAGYANARAIN Vs. DAMDAN
January 25, 1994
YAQUB ALI Vs. STATE OF RAJASTHAN
September 6, 1994
YASHODA BAI Vs. STATE OF RAJASTHAN
November 23, 1994
YASHPAL Vs. STATE OF RAJASTHAN
November 2, 1994
YASHWANT SINGH Vs. COMMISSIONER OF INCOME-TAX
July 21, 1994
YASHWANT SINGH Vs. COMMISSIONER OF INCOME TAX
July 21, 1994
YOGESH CHOUDHARY Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AJMER
December 13, 1994
YOGESHWARI KUMARI MAHARANI Vs. COMMISSIONER OF INCOME TAX
July 21, 1994