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Case Index
Title
Date
AMRUTLAL LALLUBHAI Vs. NEW INDIA ASSURANCE COMPANY LTD.
September 22, 1994
AVNISH B.PANDYA Vs. MANAGER, STATE BANK OF SAURASHTRA
January 28, 1994
BALDEVBHAI M. PATEL Vs. MAHESANA AGRO AUTO MACHINERY
September 6, 1994
BALDEVBHAI M.PATEL Vs. MAHESANA AGRO AUTO MACHINERY
June 9, 1994
BANARASI KRUPA STEEL INDUSTRIES Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
October 20, 1994
CHAMANLAL MADHAVJI Vs. GUJARAT ELECTRICITY BOARD
February 16, 1994
CONSUMER EDUCATION RESEARCH SOCIETY Vs. ROTILAL B.PATEL
February 4, 1994
CONSUMER PROTECTION COUNCIL Vs. HINDUSTAN MOTORS LTD.
March 16, 1994
DIGVIJAYSINH A.ZALA Vs. NARENDRA T.VANI
April 8, 1994
FACTORY MANAGER, OM NEELKANTH CHEMICALS INDIA (P) LTD. Vs. GENERAL MANAGER, NEW INDIA ASSURANCE CO. LTD.
January 31, 1994
FAROOQBHA USMANBHAI Vs. UNITED INDIA INSURANCE CO.LTD.
March 31, 1994
GOVINDBHAI SHANKARLAL & CO. Vs. MAHINDRA & MAHINDRA LTD.
February 14, 1994
HIMANSHU THAKORLAL PATEL Vs. GIRISH & COMPANY
March 1, 1994
HITENDA RAMANLAL SHAH Vs. JAGSON AIRLINES
October 7, 1994
INAYAT HIDAYATULLA SHEIKH Vs. NATIONAL INSURANCE CO.LTD.
February 8, 1994
ISHVARBHAI PRABHUBHAI BEJANWALA Vs. BAJAJ AUTO LTD.
January 21, 1994
ISHWARDAS LEKHRAJ RAMCHANDANI Vs. P.J.BUCH
December 12, 1994
JALAUDDIN YUSUFLALI Vs. MANAGER
March 7, 1994
JAWAHARLAL CHIMANLAL MODY Vs. LIFE INSURANCE CORPORATION OF INDIA
December 28, 1994
JAWAHARLAL CHIMANLAL MODY Vs. LIFE INSURANCE CORPORATION OF INDIA
December 20, 1994
KANAIYALAL DAHYABHAI PANDYA Vs. PARSI HARWAR
November 23, 1994
KANAIYAPRASAD G.MISHRA Vs. TANUMATI G.SHAH
July 28, 1994
KANTILAL JOIT ARAM PATEL Vs. NATIONAL INSURANCE CO.LTD.
September 7, 1994
KANTILAL KARSHANDAS RUDANI Vs. JYOTI MOTORS
December 19, 1994
KHURSID R.BHARUCHA Vs. DIVISIONAL MANAGER, LIC OF INDIA
February 8, 1994
KIRIT RAMNIKLAL PAREKH Vs. BANK OF BARODA
September 2, 1994
KRISHNA OIL CAKE INDUSTRIES Vs. RAJGURU TRANSPORT
August 12, 1994
LAXMI ENTERPRISE Vs. PANKAJ TRANSPORT CO.
April 6, 1994
MANILAL ZAVERBHAI PATEL Vs. TELECOM DISTRICT MANAGER
December 12, 1994
MANJIBHAI LALJIBHAI PATEL Vs. UNITED INDIA INSURANCE CO.LTD.
April 5, 1994
MAVJI VALJI JESANI Vs. INDIAN POSTS AND TELEGRAPH DEPTT.
April 8, 1994
MOHAMED ISMAIL ABDUL RAHIM ALAM Vs. ORIENTAL INSURANCE CO.LTD.
December 9, 1994
NARESH KUMAR SHANTILAL RADIA Vs. THE NEW INDIA ASSURANCE CO.LTD.
July 14, 1994
NATIONAL INSURANCE COMPANY LTD. & ANOTHER-S Vs. KISAN ROADWAYS
September 30, 1994
NATIONAL SEEDS CORPORATION LTD. Vs. SURENDRA NAGAR GRAHAK, SURAKSHA MANDAL
October 14, 1994
NEW INDIA ASSURANCE CO.LTD. Vs. AMRABHAI MULABHAI RATOD
August 25, 1994
NIZAMKHAN MUGALKHAN PATHAN Vs. NATIONAL INSURANCE CO.LTD.
January 20, 1994
PIONEER ELECTRIC FURNACE MANUFACTURERS Vs. GESTETNER INDIA LTD.
March 8, 1994
POST MASTER GENERAL, AHMEDABAD Vs. VAMECH NIPPON PILLAR SEALS PVT.LTD.
November 1, 1994
PRAHLADBHAI KADIA Vs. SAYAJI IRON WORKS PVT.LTD.
April 18, 1994
RAMESH CHANDRA KANTILAL CHOKSI Vs. GIRISH & COMPANY
February 21, 1994
RAVJIBHAI BABUBHAI SODHA PARMAR Vs. KARUNASAGAR SALES & SERVICE
September 22, 1994
SHAKTI TRANSPORT CO. Vs. NATIONAL INSURANCE CO.LTD.
January 31, 1994
SHANKARBHAI MAGANBHAI PRAJAPATI Vs. DIVL. MANAGER, L.I.C.
January 10, 1994
SHANKERBHAI HEMABHAI NADODA Vs. GUJARAT STATE CO-OP.LAND DEVELOPMENT BANK LTD.
July 27, 1994
SHYAMPYARI Vs. UNITED INDIA INSURANCE CO.LTD.
September 6, 1994
SURESHCHANDRA Vs. MARUTI UDYOG LTD.
January 17, 1994
TELECOM DISTRICT ENGINEER Vs. K.V.& CO.
December 28, 1994
TRILOCHAN DIPAKLAL MEHTA Vs. RAMESH AMBALAL MODI
March 2, 1994
U.O.I.THROUGH TELECOM DISTRICT MANAGER Vs. HARSHAD V.DAVE
February 2, 1994
UMA RASHMIKANT PATEL Vs. L.I.C.OF INDIA
February 15, 1994
UNION OF INDIA Vs. MANDVI MERCHANTS ASSOCIATION
October 5, 1994
UNITED INDIA INSURANCE CO.LTD. Vs. BHARAT FRUIT CO.
December 16, 1994
UNITED INDIA INSURANCE CO.LTD. Vs. ASHA GOLDEN TRANSPORT COMPANY
September 30, 1994
VOLTAS LTD. Vs. D.R.CHAVDA
January 21, 1994