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Case Index
Title
Date
ABDUL MANAN Vs. STATE OF BIHAR
December 2, 1994
ABHA PRASAD ALIAS ABHA SHARMA Vs. BIMAL KISHORE PRASAD
November 28, 1994
AJAY CONSTRUCTION Vs. UNION OF INDIA
November 2, 1994
AJAY KUMAR Vs. STATE OF BIHAR
March 2, 1994
AJAY KUMAR MISHRA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
February 17, 1994
AKHIL BHARTIYA KISHAN JUTE SEVA SANGH Vs. STATE OF BIHAR
April 7, 1994
AKHLESHWAR SINGH Vs. BIHAR STATE CO OPERATIVE LAND DEVELOPMENT BANK
April 2, 1994
AKSHYA BAT DAYAL SINGH Vs. STATE OF BIHAR
January 11, 1994
AMAR NATH THAKUR Vs. STATE OF BIHAR
January 20, 1994
AMIR HASSAN Vs. STATE OF BIHAR
March 8, 1994
ANGADPRASADSINGH Vs. RESERVE BANK OF INDIA
August 3, 1994
ANGOU GOLMEI Vs. VIZOVOLIE CHAKHA SANG
April 22, 1994
ANIL KUMAR SINHA Vs. STATE OF BIHAR
February 18, 1994
ANIT ENTERPRISES Vs. STATE OF BIHAR
August 10, 1994
ANJANI KUMAR PODDAR Vs. STATE OF BIHAR
September 2, 1994
APURBA RANJAN SARKAR Vs. BANK OF INDIA
November 2, 1994
ARUN KHANNA Vs. STATE OF BIHAR
January 27, 1994
ASBOKKUMAR Vs. STATE OF BIHAR
August 3, 1994
ASHIRVADENTERPRISES Vs. STATE OF BIHAR
May 18, 1994
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
February 8, 1994
ASHOKKUMARSINGH Vs. STATE OF BIHAR
February 1, 1994
ASHOKSINGHYADAVANDSNDARSBAOSINGHYADAV Vs. STATE OF BIHAR
September 5, 1994
AUTO TYRE CENTRE Vs. UNITED EXHIBIT
January 18, 1994
AWADH KISHORE SINGH Vs. STATE OF BIHAR
January 24, 1994
BABULALSAH Vs. STATE OF BIHAR
August 30, 1994
BAGESHWARIPRASADSINHA Vs. STATE OF BIHAR
May 5, 1994
BAIBHAW CONSTRUCTION PRIVATE LIMITED Vs. STATE OF BIHAR
August 10, 1994
BAIDYANATH CHOUDHARY Vs. STATE OF BIHAR
September 26, 1994
BAIJNATH MAHTO Vs. STATE OF BIHAR
January 6, 1994
BAL MUKUND SAH Vs. STATE OF BIHAR
December 13, 1994
BALA YADAV Vs. STATE OF BIHAR
September 27, 1994
BALBINDARSINGH Vs. STATE OF BIHAR
April 27, 1994
BALI RAM CHOUDHARY Vs. STATE OF BIHAR
March 16, 1994
BANDHUPRASADSINGH Vs. STATE OF BIHAR
April 26, 1994
BASHISHTHA NARAIN THAKUR Vs. STATE OF BIHAR
September 16, 1994
BATA INDIA LIMITED Vs. STATE OF BIHAR
September 20, 1994
BHAGALPUR UNIVERSITY RESEARCH SCHOLARS ASSOCIATION AND ORS Vs. STATE OF BIHAR AND ORS
March 3, 1994
BHAGALPURUNIVERSITYRESEARCHSCHOLARSASSOCIATION Vs. STATE OF BIHAR
March 9, 1994
BHAIRVINANDANMISHRA Vs. STATE OF BIHAR
March 2, 1994
BHARAT COKING COALLTD Vs. DURGA PRASAD
April 19, 1994
BHARAT COKUNG COAL LIMITED Vs. TRANSPORT INDIA
January 14, 1994
BHOJRAJMANDAL Vs. STATE OF BIHAR
March 23, 1994
BHUVANESHWAR PRASAD Vs. STATE OF BIHAR
July 5, 1994
BHUVANESHWAR PRASAD Vs. STATE OF BIHAR
July 15, 1994
BIBHASH CHANDRA CHOUDHARY Vs. STATE OF BIHAR
December 15, 1994
BIBI ANWARUN NISA Vs. DAULAT RAISON
November 25, 1994
BIHAR 440 VOLT VIDYUT UPBHOKTA SANGH Vs. CHAIRMAN, BIHAR STATE ELECTRICITY BOARD
April 18, 1994
BIHAR STATE CONSTRUCTION CORPORATION LTD Vs. STATE OF BIHAR
May 11, 1994
BIHAR STATE FINANCIAL CORPORATION Vs. JUTE MILL MAZDOOR SABHA
December 15, 1994
BIHAR STATE FINANCIAL CORPORATION Vs. JUTE MILL MAZDOOR SABHA
December 15, 1994
BIHAR STATE HANDLOOM WEAVERS UNION Vs. STATE OF BIHAR
February 10, 1994
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. P SARVANAM
February 3, 1994
BILAS SINGH Vs. STATE OF BIHAR
June 2, 1994
BILAT ROY Vs. STATE OF BIHAR
April 8, 1994
BINDESH KUMAR SINGH Vs. STATE OF BIHAR
November 18, 1994
BINDESHWARI PRASAD SAHI Vs. RAJENDRA AGRICULTURE UNIVERSITY
August 9, 1994
BINOD KUMAR SINGH Vs. STATE OF BIHAR
January 12, 1994
BINODANAND JHA Vs. UNION OF INDIA
November 7, 1994
BIRENDARYADAV Vs. STATE OF BIHAR
July 12, 1994
BIRENDRA YADAV Vs. STATE OF BIHAR
July 12, 1994
BISHAMBHAR PANDEY Vs. STATE OF BIHAR AND OTHERS
March 7, 1994
BISHANDEO CHOUDHARY Vs. STATE OF BIHAR
November 11, 1994
Bishundeo Chaudhary Vs. State of Bihar
November 11, 1994
BISHUNPRASADMISHRA Vs. BACHCHI DEVI
April 25, 1994
BISHWANATHMISHRA Vs. STATE OF BIHAR
October 27, 1994
BRAHAMCHARIYASHPAL Vs. STATE OF BIHAR
April 26, 1994
BRAHAMDEO MAHTO @ BRAHAMDAO PRASAD Vs. STATE OF BIHAR
December 23, 1994
BRAJ KISHORE SINGH Vs. STATE OF BIHAR
April 6, 1994
BRAJ MOHAN Vs. CHANCELLOR
April 12, 1994
BRIHASPATI SINGH Vs. STATE OF BIHAR
March 16, 1994
BRIJ NARAIN SHARMA Vs. MAHESH PRASAD MANDAL CHAIRMAN
November 2, 1994
BULAK SAO Vs. RAM NATH PRASAD
November 29, 1994
BYOMKESH PATHAK Vs. STATE OF BIHAR AND ANOTHER
November 17, 1994
CHAMPARAN SUGAR COMPANY LTD Vs. STATE OF BIHAR
April 15, 1994
CHANDRAKANTA SINHA Vs. ARUN KUMAR SINHA
September 14, 1994
CHANDRANAN THAKUR Vs. STATE OF BIHAR
March 4, 1994
CHARITRA BHUIYAN Vs. STATE OF BIHAR
October 6, 1994
CHOUDHARY RAM BACHAN SINGH Vs. THE STATE OF BIHAR AND OTHERS
January 13, 1994
COMMERCIAL TAXES BAR ASSN Vs. STATE OF BIHAR
April 11, 1994
COMMISSIONER OF INCOME TAX Vs. TIWARY BECHAR AND COMPANY LIMITED
November 1, 1994
COMMISSIONER OF INCOME TAX Vs. KHARSAWAN MINERAL CONCERN PRIVATE LIMITED
April 5, 1994
COMMISSIONER OF INCOME TAX Vs. RASTRIYA SWAYAM SEVAK SANGH
February 22, 1994
COMMISSIONER OF INCOME TAX Vs. N P SINGH
February 22, 1994
COMMISSIONER OF INCOME TAX Vs. SWASTIK INDUSTRIES
March 3, 1994
COMMISSIONER OF WEALTH TAX Vs. SHUSHILA DEVI TAMAKUWALA
April 5, 1994
COMMISSIONER OF WEALTH TAX Vs. JAGDISH PRASAD CHOUDHARY SRI
May 19, 1994
COMMISSIONER OF WEALTH TAX Vs. SURESH MOHAN THAKUR
September 15, 1994
CONTINENTAL PUMP AND MOTORS LTD Vs. STATE OF BIHAR
April 25, 1994
CONTINENTALPUMPANDMOTORSLTD Vs. STATE OF BIHAR
April 28, 1994
CONTROLLER OF ESTATE DUTY Vs. DURGANAND JHA
July 26, 1994
CONTROLLER OF ESTATE DUTY Vs. LAHIRI S K
August 4, 1994
COUNCIL FOR PROTECTION OF PUBLIC RIGHTS AND WELFARE AND ORS Vs. STATE OF BIHAR
April 18, 1994
COUNCILFORADVANCEMENTAND RESTORATIONOFEDUCATION Vs. CHANCELLOR BABA BHIMRAO AMBEDKAR UNIVERSITY
April 8, 1994
DANAPUR NIZAMAT MUNICIPALITY Vs. STATE OF BIHAR
December 15, 1994
DEO NANDAN KISHORE Vs. STATE OF BIHAR
July 5, 1994
DHANARAJ SINGH AND COMPANY Vs. COMMISSIONER OF INCOME TAX
March 4, 1994
DHOKAL MAHTO Vs. SARKHIL MAHTO
November 25, 1994
DHRUBDNBEY Vs. STATE OF BIHAR
March 16, 1994
DILIP KUMAR SAHA Vs. RUNNU SARKAR
February 1, 1994
DILIP KUMAR SINHA Vs. STATE OF BIHAR
December 7, 1994
DUMRAON TEXTILES LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
February 25, 1994
DWARIKAROY Vs. ALLAHABAD BANK
August 31, 1994
EAST INDIA TRANSPORT AGENCY Vs. STATE OF BIHAR
August 16, 1994
GAIT PUBLIC LIBRARY AND INSTITUTE Vs. STATE OF BIHAR
December 21, 1994
GANDHI INDUSTRIES PRIVATELTD Vs. BIHAR STATE ELECTRICITY BOARD
September 12, 1994
Ganesb Ram Vs. State of Bihar
July 19, 1994
GANESH PRASAD AGRAWAL Vs. STATE OF BIHAR
March 30, 1994
GANESHDAS Vs. STATE OF BIHAR
January 10, 1994
GHANSHYAM DAS KUPPEPAR Vs. STATE OF BIHAR
March 2, 1994
GHULAM SUBHANI Vs. STATE OF BIHAR
September 15, 1994
GOPAL CHURIWALA Vs. NATIONAL INSURANCE CO LTD
May 11, 1994
GOPALJEE JHA Vs. STATE OF BIHAR
February 3, 1994
GOPALJI PRASAD KESHARI Vs. MOHAMMAD REYAZ
September 3, 1994
GOPALNARAYANSINGH Vs. STATE OF BIHAR
April 1, 1994
GOVERNING BODY OF THE BUDHA INSTITUTE OF DENTAL SCIENCE Vs. STATE
November 10, 1994
GULAM SUBHANI Vs. STATE OF BIHAR
September 16, 1994
GULO DEVI Vs. STATE OF BIHAR
September 21, 1994
H BHATTACHARYA ALIAS N BHATTACHARYA Vs. STATE OF BIHAR
November 9, 1994
H M P SUGAR LTD AND ORS Vs. STATE OF BIHAR AND ORS
January 20, 1994
HAJI ABDUL AZIZ Vs. MOHD WAHID
January 18, 1994
HAREKRISHNAYADAV Vs. STATE OF BIHAR
March 16, 1994
HARENDRA KUMAR PANDEY Vs. STATE OF BIHAR
December 23, 1994
HARI NARAIN SAH Vs. RAMJATAN SINGH
March 21, 1994
HARIBANS PRASAD SINGH Vs. STATE OF BIHAR
January 10, 1994
HARIBANSHNARAYANYADAV Vs. BIHAR SCHOOL EXAMINATION BOARD
October 28, 1994
HARIPRASADYADAV Vs. SURESH PRASAD YADAV
February 22, 1994
HAZARI BAGH CENTRAL CO-OPERATIVE Vs. JAITUNISSA
October 31, 1994
HEM NARAIN SINGH Vs. GANESH SINGH
October 6, 1994
HEMANTKUMARCHAVDHARY Vs. STATE OF BIHAR
January 28, 1994
HIRA LAL PRASAD Vs. SATYA NARAIN MAHTO
September 8, 1994
HIRASAO Vs. STATE OF BIHAR
January 14, 1994
HIRDAY RAI Vs. RAJENDRA AGRICULTURE UNIVERSITY
April 19, 1994
I V O PHARMACEUTICALS (P) LTD Vs. BIHAR STATE ELECTRICITY BOARD
March 26, 1994
IN RE: RAM AUTAR SINGH @ GANESH SHANKAR Vs. ABC
February 7, 1994
INDIAN BUILDERS Vs. COMMISSIONER OF INCOME TAX
November 18, 1994
INDIAN OIL CORPORATION LIMITED, BARAUNI-KANPUR PIPELINE Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO 1
November 16, 1994
INDIWAR KUMARI Vs. STATE OF BIHAR
July 27, 1994
INDO ASAHI GLASS MAZDOOR SANGH Vs. STATE OF BIHAR
November 17, 1994
INDRA KUMAR Vs. UNION OF INDIA
December 16, 1994
INDRAJITPRASADVINIT Vs. STATE OF BIHAR
March 23, 1994
INDRASENA KUORI Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
August 23, 1994
INDRASHEKHARTHAKUR Vs. STATE OF BIHAR
November 24, 1994
INTER STATE TRANSPORT AGENCY Vs. STATE OF BIHAR
August 9, 1994
IQBAL CHAND KHURANA Vs. STATE OF BIHAR
January 14, 1994
ISRAIL RAI Vs. STATE OF BIHAR
April 22, 1994
IVO PHARMACEUTICALS (P LTD Vs. BIHAR STATE ELECTRICITY BOARD
April 26, 1994
JAGAT MAHTO Vs. STATE OF BIHAR
April 7, 1994
JAGDEO DAS Vs. STATE OF BIHAR
October 7, 1994
JAGESHWAR PD SINGH Vs. STATE OF BIHAR
February 14, 1994
JAI PRAKASH CHAURASIA Vs. STATE OF BIHAR
January 31, 1994
JAI PRAKASH DWIVEDI Vs. STATE OF BIHAR
November 14, 1994
Jai Praksh Chaurasia Vs. State of Bihar & Anr.
January 31, 1994
JAIDHARI ROY Vs. STATE OF BIHAR
July 21, 1994
JAIKISORE GATTANI Vs. GODAWARI DEVI
December 23, 1994
JAINARAIN MANJHI Vs. STATE OF BIHAR
March 16, 1994
JAISHRI LOHAR Vs. STATE OF BIHAR
July 13, 1994
JANARDANCHOUDHARY Vs. HRIDYA NARAIN CHOUDHARY
December 14, 1994
JANGI SINGH YADAV Vs. STATE OF BIHAR
April 6, 1994
JAY NANDAN YADAV Vs. STATE OF BIHAR
September 5, 1994
JEETENDRA NARAYAN PANDIT Vs. STATE OF BIHAR
February 2, 1994
JEGARNATHI MAHTO Vs. STATE OF BIHAR
November 21, 1994
JIBACHH RAM Vs. STATE OF BIHAR
September 23, 1994
JUGAL PAL Vs. STATE OF BIHAR
September 27, 1994
JYOTIKUMARTRIPATHI Vs. STATE OF BIHAR
April 13, 1994
KAILASHPRASAD Vs. STATE OF BIHAR
February 25, 1994
KALIMUDDIO Vs. STATE OF BIHAR
February 18, 1994
KAMAL KISHORE MISHRA Vs. STATE OF BIHAR
March 16, 1994
KAMAL MANDAL Vs. STATE OF BIHAR
September 14, 1994
Kamal Ranjan Vs. State of Bihar
August 9, 1994
KAMDEOMISHRA Vs. PRITHABI JHA
January 27, 1994
KAMLESH KUMAR Vs. STATE OF BIHAR
April 25, 1994
KANTI PRASAD SHARMA Vs. STATE OF BIHAR
March 31, 1994
KATRINA TOPPO Vs. MATILDA URAIN
January 13, 1994
KAUSHALENDRA ARYA Vs. UNION OF INDIA
May 17, 1994
KEDAR SAO Vs. STATE OF BIHAR
September 3, 1994
KISHORE KUMAR SINHA, SANJAY KUMAR SINHA, RAJESH KUMAR SINGH Vs. STATE OF BIHAR
August 16, 1994
KRISHNA MOHAN CHOUDHARY Vs. STATE OF BIHAR
March 31, 1994
KRISHNA MOHAN PRASAD SAH Vs. COMMISSIONER OF INCOME TAX
July 12, 1994
KRISHNA MOHAN PRASAD SAH AND Vs. COMMISSIONER OF INCOME TAX
March 12, 1994
KRISHNA NAGAR VIKAS SAMITI Vs. BIHAR STATE HOUSING BOARD
July 8, 1994
KRISHNARAI Vs. STATE OF BIHAR
October 25, 1994
KULBHUSHANMALIK Vs. SYED QAMRUZZAMA RIZVI
September 21, 1994
KUMUD Vs. STATE OF BIHAR
April 4, 1994
L M BATRA Vs. STATE OF BIHAR
January 13, 1994
LAKSHMI SHANKAR PRASAD Vs. STATE OF BIHAR
September 23, 1994
LAL BABU PRASAD Vs. STATE OF BIHAR
August 24, 1994
LALAN KUMAR SINGH Vs. STATE OF BIHAR
May 6, 1994
LARSONANDTOUBROLIMITED Vs. COMMISSIONER OF COMMERCIAL TAX BIHAR PATNA
December 13, 1994
LATERAJOSINGH Vs. RAM AUTAR SINGH ALIAS GANESH SHANKAR
February 7, 1994
LAW LAL Vs. STATE OF BIHAR
March 23, 1994
LAXMAN LAL @GUJU LAL Vs. STATE OF BIHAR
December 16, 1994
M A UBAID Vs. STATE OF BIHAR
December 14, 1994
M NEETHI CHANDRA Vs. STATE OF BIHAR
December 15, 1994
M.NEETHI CHANDRA Vs. STATE OF BIHAR
December 15, 1994
M/S. JAMSHEDPUR BEVERAGES Vs. STATE OF BIHAR AND OTHERS
November 28, 1994
MADAN MURARI SINHA Vs. STATE OF BIHAR
July 7, 1994
MAHENDRA NARAYAN SARDAR Vs. STATE OF BIHAR
April 6, 1994
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
September 15, 1994
MAHESHCHOUDHARY Vs. STATE OF BIHAR
April 19, 1994
MAHESHWAR PRASAD SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
December 21, 1994
MAJOR AMRIK SINGH Vs. UNION OF INDIA
March 25, 1994
MALI RAM AGARWAL Vs. STATE OF BIHAR
January 25, 1994
MALTIKUMARISHARMA Vs. STATE OF BIHAR
April 1, 1994
MANAGEMENT OF BHAGALPUR ZILA KHADI GRAMODYOG SANGH AND ORS Vs. SECRETARY TO GOVT OF BIHAR AND ORS
December 15, 1994
MANAGING COMMITTEE OF BHAGWAN Vs. STATE OF BIHAR
March 16, 1994
MANAGING COMMITTEE OF TELCO URDU Vs. STATE OF BIHAR
November 10, 1994
MANAGINGCOMMITTEE;HPDJAIN Vs. STATE OF BIHAR
April 1, 1994
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
July 8, 1994
MARWARI HOTEL Vs. COMMISSIONER OF INCOME TAX
July 14, 1994
MARWARI STORES Vs. COMMISSIONER OF INCOME-TAX
August 5, 1994
MARWARIHOTELPATNA Vs. C I T BIHAR
March 3, 1994
MATA GUJRI MEMORIAL MEDICAL Vs. STATE OF BIHAR
November 1, 1994
MD AKHATAR HUSSAIN RAMISH Vs. PROJECT AND DEVELOPMENT INDIA LIMITED
March 2, 1994
MD ASHRAF ALI Vs. STATE OF BIHAR
April 28, 1994
MD IRFAN FAROOQUE Vs. DIRECTOR (PRIMARY-EDUCATION)
February 18, 1994
MD ISHA Vs. KHURSHEED ANWAR
May 16, 1994
MD KALIMULLAH Vs. STATE OF BIHAR
February 22, 1994
MD PARWEZ AHMED Vs. UNION OF INDIA
April 6, 1994
MD SHAHABUDDIN Vs. STATE OF BIHAR
August 10, 1994
MIRA BOSE Vs. STATE OF BIHAR
January 27, 1994
MISSKRISHNABALASINHA Vs. MANJU VERMA
December 9, 1994
MITAN MUKHIYA Vs. STATE OF BIHAR
February 24, 1994
MITHILAFLOURMILLS Vs. BIHAR STATE ELECTRICITY BOARD AND CO
April 5, 1994
MITHILESH KUMAR SINGH Vs. STATE OF BIHAR
April 8, 1994
MITHILESH MISHRA Vs. STATE OF BIHAR
February 28, 1994
MITHILESH PRASAD YADAV Vs. STATE OF BIHAR
April 12, 1994
MITHILESHKUMAR Vs. STATE OF BIHAR
February 24, 1994
MOHAMMAD NIZAMUDDIN Vs. STATE OF BIHAR
September 23, 1994
MOHAN JEE UPADHYAY Vs. STATE OF BIHAR
March 8, 1994
MOHD MANIR Vs. STATE OF BIHAR
September 13, 1994
MOHD MANWARUL HAQUE Vs. STATE OF BIHAR
December 22, 1994
MOHD MURSHID Vs. STATE OF BIHAR
April 25, 1994
Mohd. Dahaur Mia Vs. State of Bihar
September 22, 1994
MOHDDAHANRMIA Vs. STATE OF BIHAR
September 22, 1994
MOHITRAM Vs. BIHAR STATE ELECTRICITY BOARD THRONGH THE SECRETARY
January 24, 1994
MOKHTAR AHMAD Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
September 9, 1994
MOST BIBI HASSAN BANO Vs. RAM TAWAKYA SHARMA
December 5, 1994
MOSTT BIBI HAKIMUNNISSA Vs. RAM NARESH SINGH
September 30, 1994
MUKESH KUMAR Vs. COMMISSIONER OF INCOME TAX PATNA
September 29, 1994
MUKHLAL RAM Vs. STATE OF BIHAR AND OTHERS
December 5, 1994
MUKHO MANDAL Vs. STATE OF BIHAR
November 29, 1994
MUNMASIHDHAANWAR Vs. STATE OF BIHAR
February 18, 1994
NAGENDRA SINGH Vs. STATE OF BIHAR
December 5, 1994
NAND KISHORE SINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
February 23, 1994
NARASH JHA Vs. STATE OF BIHAR
May 3, 1994
NARBDESHWAR MAHADEV MANDIR Vs. STATE OF BIHAR
March 18, 1994
NARENDRA KUMAR SINGH Vs. NATIONAL CO OPERATIVE CONSUMERS FEDERATION OF INDIA LIMITED
March 9, 1994
NATHO YADAV Vs. STATE OF BIHAR
December 16, 1994
NATHUNI BHAGAT Vs. RAM BILASH SINGH
January 22, 1994
NAVIN KUMAR MISHRA Vs. LALIT NARAYAN MITHILA UNIVERSITY
February 8, 1994
NAWAB HAIDER Vs. STATE OF BIHAR
February 17, 1994
NAWABHAIDAR Vs. ASHGARI KHATOON
February 17, 1994
NAWINKUMARMISHRA Vs. LALIT NARAYAN MITHILA
February 4, 1994
NEW INDIA ASSURANCE CO Vs. MD YUNUS
December 20, 1994
NEW INDIA ASSURANCE CO LTD Vs. YUNUS
December 20, 1994
NEW INDIA ASSURANCE CO LTD Vs. MAMTA DEVI
March 17, 1994
NEW INDIA ASSURANCE COMPANY Vs. TURKI HI ALIAS KUI
November 23, 1994
NIRMAL CHANDRA MANDAL Vs. ACCOUNTANT GENERAL
January 10, 1994
NIWAS SINGH Vs. STATE OF BIHAR
November 11, 1994
NUTANANDOTHERSAND RAKESHKUMARSINGH Vs. STATE OF BIHAR
December 6, 1994
ORIENTAL INSURANCE CO LTD Vs. DULARI DEVI
March 25, 1994
ORIENTAL INSURANCE CO LTD Vs. GLOBE ENTERPRISES
March 4, 1994
PATNA BRANCH ACCOUNTANT GENERAL OFFICE HOUSING CO OPERATIVE SOCIETY LTD Vs. STATE OF BIHAR
March 22, 1994
PATNA BRANCH ACCOUNTANT GENERAL OFFICE HOUSING COOPERATIVE SOCIETY LTD Vs. STATE OF BIHAR
March 23, 1994
PATNA UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF BIHAR
December 12, 1994
POPULAR NURSING HOUSE Vs. STATE OF BIHAR
December 20, 1994
PRABHU SHARAN TIWARI Vs. STATE OF BIHAR
March 16, 1994
PRADEEP KUMAR Vs. BIHAR STATE CO-OPERATIVE MARKETING UNION LTD
April 6, 1994
PRADIP LAMP WORKS Vs. CERTIFICATE OFFICER
September 13, 1994
PRADIP PRASAD Vs. STATE OF BIHAR
December 20, 1994
PRAFULL RANJAN Vs. CHANCELLOR
January 24, 1994
PRAKASH CHAUDHARY Vs. STATE OF BIHAR
July 8, 1994
PRAMODKUMARPANKAJ Vs. STATE OF BIHAR
April 25, 1994
Pratibha Sinha Vs. State of Bihar & Anr.
February 7, 1994
PRAVEEN KUMAR JHA Vs. PATNA UNIVERSITY
March 16, 1994
PRAVEENKUMARJHA Vs. PATNA UNIVERSITY
March 10, 1994
PRAYAG SAO, UDAY SHANKAR OJHA Vs. STATE OF BIHAR
November 23, 1994
PREM CHANDRA CHOUDHARY Vs. UNION OF INDIA
December 5, 1994
PREM NARAYAN Vs. STATE OF BIHAR
December 7, 1994
PREM SHANKAR Vs. BIRLA INSTITUTE OF TECHNOLOGY
December 23, 1994
PRESIDENT M S S SANGHARSH SAMITI Vs. STATE OF BIHAR
May 17, 1994
PRIMARY AGRICULTURE CREDIT COOPERATIVE SOCIETY LTD , Vs. STATE OF BIHAR
March 17, 1994
PURANMAL LOHIA Vs. STATE OF BIHAR
September 19, 1994
PUSPA SINGH Vs. UNION OF INDIA
April 5, 1994
R R SINGH Vs. UNITED INDIA INSURANCE CO LIMITED AND CHAIRMAN-CUM MANAGING
November 16, 1994
RABINDRA NATH TRIVEDI Vs. BIHAR STATE ELECTRICITY BOARD
January 21, 1994
RABINDRA SINGH Vs. STATE OF BIHAR
April 25, 1994
RABINDRAPRASAD Vs. STATE OF BIHAR
August 24, 1994
RADHA KRISHNAJEE Vs. RATANDHARI SINGH, COMMISSIONER, DARBHAGA DIVISION, TREASURY OFFICER, ACCOUNTANT-GENERAL
August 30, 1994
RADHE GOVINDJI Vs. STATE OF BIHAR
April 5, 1994
RADHE SHYAM GUPTA Vs. CHAIRMAN, BAR COUNCIL OF INDIA
September 21, 1994
RAI SUDHAKAR PRASAD Vs. STATE OF BIHAR
March 17, 1994
RAJENDRA AGRICULTURE UNIVERSITY SHIKSHAK MANCH Vs. CHANCELLOR, RAJENDRA AGRICULTURE UNIVERSITY
March 17, 1994
RAJENDRA PRASAD Vs. STATE OF BIHAR
February 23, 1994
RAJENDRA RAI Vs. ELECTION COMMISSION OF INDIA
May 9, 1994
RAJENDRA SINGH Vs. STATE OF BIHAR
February 23, 1994
RAJESHWARI DEVI Vs. STATE OF BIHAR
July 21, 1994
RAJU ALIAS RAJARAM MANDAL Vs. STATE OF BIHAR
April 16, 1994
Raju allay Raja Ram Mandal Vs. State of Bihar
April 18, 1994
Ram Badan Tiwari Vs. Panjab National Bank
March 1, 1994
RAM BAHADUR SINHA Vs. STATE OF BIHAR
September 13, 1994
RAM BAHAL SINGH Vs. STATE OF BIHAR
September 8, 1994
RAM BILAS MANDAL Vs. STATE OF BIHAR
June 23, 1994
RAM CHANDRA CHOUDHARY Vs. UNION OF INDIA
December 5, 1994
RAM CHANDRA MISHRA Vs. SHIV SHANKER MISHRA
September 23, 1994
RAM GOPAL SABOO Vs. STATE OF BIHAR
December 16, 1994
RAM KISHUN UPADHYAYA Vs. STATE
October 26, 1994
RAM LAKHAN PRASAD Vs. STATE OF BIHAR
April 19, 1994
RAM NAMUNA SINHA Vs. STATE OF BIHAR
February 14, 1994
RAMASHISHRAIDUKHANRAIBAIJNATHRAISHURARAI Vs. STATE OF BIHAR
November 23, 1994
RAMAWATAR SINGH Vs. CHANCELLOR
April 4, 1994
RAMCHANDRASINGH Vs. ARUN PRAKASH PANDEY ALIAS BACHCHA PANDEY
November 14, 1994
RAMDEO SAO Vs. MD QUAMRUL HODA
March 18, 1994
Ramdeo Yadav Vs. State of Bihar
September 7, 1994
RAMESHWAR PRASAD Vs. STATE OF BIHAR
May 20, 1994
RAMKISHUNTANTI ALIAS RAMKRISHNADAS Vs. KUSMI DERI
August 1, 1994
RAMNARESH SINGH Vs. STATE OF BIHAR
March 4, 1994
RAMNIHORASINGH Vs. RAM SANJWAN SINGH
April 12, 1994
RAMPHER YADAV Vs. UNION OF INDIA
September 12, 1994
RAMPRATAPSAH Vs. AYODHYA PRASAD SRIVASTAVA
December 23, 1994
RAMSAROVERPRASADSINGH Vs. STATE OF BIHAR
September 5, 1994
RANCHI MOTOR FITNESS CENTRE Vs. STATE OF BIHAR
June 29, 1994
RANCHI TIMBER TRADERS Vs. STATE OF BIHAR
February 25, 1994
RANJEET KUMAR ROY Vs. STATE OF BIHAR
January 18, 1994
RISHIKA Vs. PATNA UNIVERSITY
September 9, 1994
SABHA PATI SINGH @ SABHA SINGH Vs. GIRJA DEVI
August 19, 1994
SABITRI DEVI Vs. STATE OF BIHAR
March 16, 1994
SACHCHIDANAND KISHORO PRASAD Vs. STATE OF BIHAR
March 4, 1994
SACHITAKUMARSINHA Vs. STATE OF BIHAR
December 1, 1994
SAILENDRA KUMAR Vs. CHAIRMAN BAR COUNCIL OF INDIA
November 2, 1994
SAILESHKAMARSINGH Vs. HIGH COURT OF JUDICATURE AT PATNA
November 18, 1994
SANJEEVKUMAR Vs. UNION OF INDIA
January 18, 1994
SANJIV KUMAR Vs. UNION OF INDIA
May 18, 1994
SANJIVKUMAR Vs. UNION OF INDIA
May 18, 1994
SANSKRIT SHIKSHAK SANGH Vs. STATE OF BIHAR
March 16, 1994
SANTLALPRASAD Vs. STATE OF BIHAR
March 23, 1994
SANTOSH FLOUR MILLS Vs. BIHAR STATE ELECTRICITY BOARD
November 1, 1994
SARSWATIJI BHANDAR Vs. STATE OF BIHAR
April 15, 1994
SARSWATIJIBHANDAR Vs. STATE OF BIHAR
April 25, 1994
SARYUG PRASAD SAH Vs. STATE OF BIHAR
April 7, 1994
SATYANARAYANCHOWDHARY Vs. STATE OF BIHAR
March 23, 1994
SATYENDRA NARAYAN SINGH Vs. BIHAR UNIVERSITY
February 23, 1994
SECRETARY BIHAR STATE ELECTRICAL SUPPLY WORKERS UNION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
July 12, 1994
SHAIKH WAJIB Vs. STATE OF BIHAR
January 11, 1994
SHAIKHNAJLBANDCO Vs. STATE OF BIHAR
January 11, 1994
SHAKTI TUBES LTD Vs. STATE OF BIHAR FB
April 26, 1994
SHAMBHA BHOKTA @SHAMBHA NATH BHOKTA AND OTHERS Vs. STATE OF BIHAR
December 19, 1994
SHAMBHU NATH SINGH Vs. STATE OF BIHAR
April 8, 1994
SHANKAR SINHA Vs. STATE OF BIHAR
February 3, 1994
SHANKARMANDAL Vs. STATE OF BIHAR
January 24, 1994
SHAO PRASAD SINGH Vs. STATE OF BIHAR
May 6, 1994
SHASHI KANT SINGH Vs. STATE OF BIHAR
May 10, 1994
SHAUKATALI Vs. STATE OF BIHAR
April 25, 1994
SHAYAMRISHISINGH Vs. STATE OF BIHAR
September 8, 1994
SHIV NATH TIWARY Vs. JAI NARAYAN RAI
July 12, 1994
SHIVNATH RAM Vs. STATE OF BIHAR
March 7, 1994
SHREE ALAKH NARAYAN DARAD Vs. STATE OF BIHAR
August 23, 1994
SHREECHANDESHWARPANDEY Vs. DIRECTOR SECONDARY EDUCATION-CUM-ADDITIONAL SECRETARY GOVT OF BIHAR
April 12, 1994
SHRIMAHANTHMADHUSUDANDASJI Vs. BIHAR STATE BOARD OF RELIGIONS TRUST
August 12, 1994
SHYAM KISHORE RAM Vs. STATE OF BIHAR
April 27, 1994
SHYAMA SINGH Vs. STATE OF BIHAR
January 28, 1994
SIDHNATH BHARTI Vs. JAI NARAYAN BHARTI
February 23, 1994
SIKHAR SIKSHIT BEROJGAR MOTOR PARIWAHAN CO OPERATIVE SOCIETY Vs. STATE OF BIHAR
September 20, 1994
SITA RAM SAH Vs. STATE OF BIHAR
December 23, 1994
SIYA DEVI Vs. STATS OF BIHAR
December 6, 1994
SIYALALROY Vs. STATE OF BIHAR
April 19, 1994
SKY VISION T V Vs. STATE OF BIHAR
March 22, 1994
SONE VANASPATI Vs. STATE OF BIHAR
January 10, 1994
SRIKANT PRASAD PRADHAN Vs. STATE OF BIHAR AND OTHERS
September 3, 1994
SRINIWAS CHAUBEY Vs. STATE OF BIHAR
October 3, 1994
SRIRAGHUBIRSINGH Vs. SRI RAGHURAJ SINGH
December 14, 1994
STATE BANK OF INDIA Vs. STATE OF BIHAR
November 10, 1994
SUBHASH CHANDRA Vs. STATE OF BIHAR
March 3, 1994
SUBHASHCHANDRA Vs. STATE OF BIHAR
March 9, 1994
SUDHIR KUMAR Vs. STATE OF BIHAR
February 7, 1994
SUDHIR KUMAR CHATTERJEE Vs. B N SINHA
September 14, 1994
SUDHIRKUMARCHATTERJEE Vs. B N SINHA ALIAS BRAJNANDAN SINHA
September 13, 1994
SUKHSAGARPRASAD Vs. STATE OF BIHAR
March 23, 1994
SULOCHANA DEVI NATHANI Vs. COMMISSIONER OF INCOME TAX
April 7, 1994
SUMAN KUMAR SINHA Vs. STATE OF BIHAR
October 26, 1994
Sumitra Devis Vs. Parbati Devi
May 19, 1994
Sundar Das Dhananjay Mandal Kuldip Yadav Vs. State of Bihar
March 23, 1994
SUNDER DAS Vs. STATE OF BIHAR
March 2, 1994
SUPERINTENDING ENGINEER, RASTRIYA UCHH PATH ANCHAL Vs. P W D WORKERS UNION
December 22, 1994
SURAJDEO SINGH Vs. STATE OF BIHAR
March 17, 1994
SURENDRA PASWAN Vs. STATE OF BIHAR
April 8, 1994
SURENDRA PRASAD Vs. MEMBER BOARD OF REVENUE PATNA
July 13, 1994
SURENDRA PRASAD SHARMA Vs. STATE OF BIHAR
February 16, 1994
SURENDRASHARMA Vs. JAGDISH SHARMA
December 6, 1994
SURJIT SINGH Vs. STATE OF BIHAR
February 10, 1994
SUROMA PAL Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
June 30, 1994
SURYA NARAYAN RAI Vs. STATE OF BIHAR
November 11, 1994
SUSHIL KUMAR AGRAWAL Vs. STATE OF BIHAR
January 5, 1994
SUSHIL KUMAR SHARMA Vs. INCOME TAX OFFICER
July 8, 1994
SWARAPCHANDJAIN Vs. STATE OF BIHAR
April 19, 1994
SWARUP CHEMICALS PVT LTD Vs. STATE OF BIHAR
November 14, 1994
SYED AKHTAR RIZVI Vs. STATE OF BIHAR
January 13, 1994
SYED IQBAL ALI IMAM RAZA Vs. STATE OF BIHAR
May 18, 1994
SYEDIQBALHAIDERGILANI Vs. STATE OF BIHAR
July 13, 1994
TASLIM Vs. STATE OF BIHAR
June 30, 1994
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. UNION OF INDIA
April 27, 1994
TATA IRON AND STEEL COMPANY LIMITED Vs. INSPECTOR OF FACTORIES JAMSHEDPUR CIRCLE NO 1
July 11, 1994
TEACHING AND NON-TEACHING STAFF ASSOCIATION Vs. STATE OF BIHAR
April 13, 1994
TELCO URDU MIDDLE SCHOOL Vs. STATE OF BIHAR
November 10, 1994
TINPLATE COMPANY OF INDIA LTD Vs. GAUTAM DAS
November 2, 1994
TRIDENT TUBES LTD Vs. GOVERNMENT OF BIHAR
October 6, 1994
UMESH THAKUR Vs. STATE OF BIHAR
March 9, 1994
UMESHKUMARSINHA Vs. STATE OF BIHAR
January 1, 1994
UNION OF INDIA Vs. STATE OF BIHAR
February 10, 1994
UPENDRAPRASADSINGH Vs. STATE OF BIHAR
February 11, 1994
UTTAM CHAND JAIN Vs. STATE OF BIHAR
November 25, 1994
V C KISHORE Vs. STATE OF BIHAR
April 19, 1994
VIDYA SAGAR SINGH Vs. SHANTI DEVI
April 5, 1994
VIJAY KUMAR CHAURASIA Vs. SHAKUNTALA DEVI
August 17, 1994
VIJAYBEHAL Vs. STATE OF BIHAR
April 29, 1994
VIJAYKUMARCHAURASIA Vs. SHAKUNTLA DEVI
August 17, 1994
VIKRAMSHILA TRANSFORMERS (PVT ) LTD Vs. STATE OF BIHAR
January 6, 1994
VISHNU KUMAR KHATAR Vs. STATE FB
February 3, 1994
VITHADDITIONALJUDICIALCOMMISSIONER RANCHI Vs. STATE OF BIHAR
May 20, 1994
YOGENDRA RAM Vs. STATE OF BIHAR
March 23, 1994
YOGENDRA SINGH Vs. ADDITIONAL MEMBER, BOARD OF REVENUE
February 28, 1994