Case Index

Title
Date
AJAY DUBEY Vs. H P STATE FINANCIAL CORPORATION AND ANR
December 30, 1994
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
July 7, 1994
AJMER SINGH Vs. THE HAMIRPUR DISTT. COOP. MARKETING CONSUMERS FEDERATION LTD. & ORS.
October 20, 1994
AJMER SINGH Vs. HAMIRPUR DISTT.CO-OP.MARKETING AND CONSUMERS FEDERATION LTD.
October 7, 1994
AKSHARA NAND Vs. STATE OF H.P.
April 13, 1994
AMAR SINGH Vs. KEHAR SINGH
March 8, 1994
AMRIT BANASPATI COMPANY LIMITED Vs. SURAJ INDUSTRIES LIMITED
September 7, 1994
ANDREW JOHN Vs. STATE OF H P
December 23, 1994
ASHA RANI Vs. SHIMLA DEVELOPMENT AUTHORITY
December 8, 1994
ASHOK KUMAR AND ORS. Vs. HARDYAL AND ORS.
April 7, 1994
ASSISTANT COLLECTOR CUSTOMS Vs. CHUNI LAL KEWAL KRISHAN
November 23, 1994
AVTAR SINGH BHASIN Vs. HARI PAL SINGH
April 21, 1994
BALAK RAM Vs. KEDAR NATH
March 3, 1994
Baldev Parshad Vs. Rakesh Bhaskar
September 20, 1994
BHAGAT RAM Vs. KANTA DEVI
April 28, 1994
BHAGMAL Vs. STATE OF HIMACHAL PRADESH
June 28, 1994
BHIM SEN DATTA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR HIMACHAL
November 30, 1994
BHOLA @ ROSHAN LAL & ANR. Vs. JIWAN WATI
April 23, 1994
BHUSHAN POWER PRINTING PRESS Vs. H.P.STATE ELECTRICITY BOARD
April 8, 1994
BIMLA DEVI Vs. SURINDER KUMAR
July 29, 1994
CEMENT CORPORATION OF INDIA Vs. STATE OF H P
December 13, 1994
Chandrajit Singh Vs. Ratanjit Singh
March 29, 1994
CHARNO DEVI Vs. DALI MAL
March 3, 1994
CHATTAR SINGH Vs. STATE OF HIMACHAL PRADESH
September 29, 1994
CHET RAM Vs. KHUB RAM
January 7, 1994
CHUNI LAL Vs. STATE OF HIMACHAL PRADESH
March 31, 1994
COMMISSIONER OF INCOME TAX Vs. RUCHIRA PAPERS LIMITED
March 23, 1994
D.S.DHILLON Vs. UNION OF INDIA
December 7, 1994
DEEN DAYAL KUTHIALA Vs. SECY.MARKET COMMITTEE
December 27, 1994
DEVI CHAND Vs. STATE OF H.P.
October 17, 1994
DEVI SARAN VERMA Vs. STATE OF H.P.
July 6, 1994
DHARAM CHAND Vs. STATE OF H P AND ORS
November 25, 1994
DHARAM SINGH Vs. PARMOD RAJ AND ANOTHER
March 1, 1994
DHIAN SINGH Vs. NARDU
April 4, 1994
DINESH KUMAR Vs. STATE OF H.P.
December 30, 1994
FRED HOWARD HAERING Vs. STATE OF HIMACHAL PRADESH
July 4, 1994
G.D.SHARMA Vs. STATE OF H.P.
July 26, 1994
GABERIEL INDIA LIMITED Vs. STATE OF H P
October 3, 1994
GANESH DATT Vs. UNION OF INDIA
July 7, 1994
Garibu Ram Vs. State of H.P.
July 4, 1994
GIAN SINGH Vs. STATE OF HIMACHAL PRADESH
January 13, 1994
GOPAL DASS Vs. STATE OF H P.
June 24, 1994
GOVIND RAM AND OTHERS Vs. STATE OF H.P.
July 7, 1994
GOVIND RAM SHARMA Vs. HIGH COURT OF H.P.
October 28, 1994
GULABI Vs. RUKMANI
July 1, 1994
GUMAT RAM Vs. RUKMANI DEVI
March 30, 1994
GURBACHAN SINGH Vs. SANSARI DEVI
April 23, 1994
GURDIAL KAUR Vs. PREMINDER LAL DHINGRA
July 29, 1994
H P FRUIT GROWERS CO OP MARK PROCESSING SOCIETY LIMITED Vs. HIMACHAL PRADESH HOUSING BOARD
July 26, 1994
H R T C STAFF UNION Vs. H R T C
July 26, 1994
H.P. Diploma Engineers Association Vs. H.P.S.E.B.
December 13, 1994
H.P.FINANCIAL CORPORATION Vs. SURJIT SINGH
April 26, 1994
H.R.T.C. Staff Union Vs. H.R.T.C.
July 26, 1994
HARDEV SINGH Vs. STATE
December 20, 1994
HARI DASS Vs. H.P.STATE ELECTRICITY BOARD
April 19, 1994
HARI KRISHAN Vs. UNION OF INDIA
December 26, 1994
HARI SINGH Vs. AMAR CHAND BUTAIL
May 27, 1994
HIM MUDRANALYA NIGAM, AND OTHERS Vs. HIMACHAL PRADESH FINANCIAL CORPORATION
August 30, 1994
HIMACHAL FLOUR MILLS Vs. UNION OF INDIA
September 30, 1994
HIMACHAL PRADESH NON-GAZETTED JUDICIAL EMPLOYEES WELFARE ASSOCIATION Vs. HIMACHAL PRADESH HIGH COURT
December 30, 1994
HIMACHAL PRADESH PUBLIC WORKS DEPARTMENT Vs. KRISHNA
December 23, 1994
I.T.C.LTD. Vs. J.P.NEGI
June 3, 1994
INDER DASS Vs. STATE OF HIMACHAL PRADESH
July 1, 1994
INDER PAUL SINGH Vs. KHIMLA DEVI
December 29, 1994
INDER SINGH Vs. UNION OF INDIA AND ORS
November 11, 1994
ISHWARI SINGH Vs. STATE OF UTTAR PRADESH
May 31, 1994
J K SHARMA Vs. STATE OF H P
June 21, 1994
JAGAT BAHADUR Vs. STATE OF HIMACHAL PRADESH
April 12, 1994
JAGDISH CHAND Vs. SHYAM LAL
April 21, 1994
JAGDISH DUTT SAMNOL Vs. RALLA RAM CHARANJI LAL
January 14, 1994
JAI MATA ROLLED GLASS LTD. Vs. STATE OF HIMACHAL PRADESH
December 13, 1994
JANESHWAR GOYAL Vs. HONBLE HIGH COURT OF H.P.
November 17, 1994
JANKU AND OTHERS Vs. OM PARKASH @ RAM PARKASH AND OTHERS
March 18, 1994
JAUNDA RAM Vs. DOLA RAM
March 7, 1994
JINDU RAM Vs. BIR CHAND AND ANOTHER
March 18, 1994
JIT RAM Vs. STATE OF H.P.
December 2, 1994
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
March 25, 1994
JOTI RAM Vs. PREMA
April 7, 1994
JUGAL KISHORE Vs. STATE OF HIMACHAL PRADESH
March 9, 1994
K C AZAD Vs. STATE OF HIMACHAL PRADESH
March 7, 1994
K C MALHOTRA Vs. H P UNIVERSITY SHIMLA
July 4, 1994
K D CO OP MARKETING AND SUPPLY FEDN LTD Vs. NARINDER SINGH
March 30, 1994
KAMLA SHARMA Vs. STATE
December 8, 1994
KAMLESH KHANNA Vs. RUPWANTI
January 14, 1994
KANSHI RAM VERMA Vs. THE STATE OF H.P.
January 14, 1994
KANTA Vs. N.K. VYAS
January 12, 1994
KANTH Vs. SHEELA DEVI
March 15, 1994
KARAM CHAND Vs. KURAM DUTT
March 23, 1994
KARAM DASS Vs. STATE OF HIMACHAL PRADESH
September 26, 1994
KARNAIL SINGH Vs. STATE OF HIMACHAL PRADESH
April 11, 1994
KASHMIRU Vs. DOUD
May 30, 1994
KEHAR SINGH Vs. SATISH KUMAR
September 26, 1994
KHAN MOHAMMAD Vs. TALIB HUSSAIN
March 22, 1994
KHUSHI RAM Vs. STATE OF H.P.
December 23, 1994
KRISHAN MURARI Vs. AMAR DUTT SHARMA
November 21, 1994
KRISHNA Vs. HIMACHAL PRADESH PUBLIC WORKS
December 23, 1994
KRISHNA LAL Vs. STATE OF HIMACHAL PRADESH
January 11, 1994
KUFRI HOTELS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 23, 1994
KULDIP KUMAR Vs. STATE OF HIMACHAL PRADESH
July 25, 1994
KUMEHLI AND ORS. Vs. MOTI AND ORS.
October 19, 1994
KUNDAN RAM AND Vs. DARSHAN AND
September 12, 1994
L H M GREGORY Vs. GENERAL PUBLIC
January 14, 1994
LAJWANTI Vs. KEDAR NATH
August 10, 1994
LAND ACQUISITION COLLECTOR Vs. SUKHDEV SINGH
July 26, 1994
LIFE INSURANCE CORPORATION OF INDIA Vs. BAL KRISHAN KUTHIALA
April 12, 1994
Lt. Col. D.S. Dhillon Vs. Union of India (UOI)
December 7, 1994
M.R.CHAUDHARY Vs. HONBLE HIGH COURT
November 24, 1994
MAUJI RAM Vs. STATE OF HIMACHAL PRADESH
April 11, 1994
MEHAR CHAND Vs. LACHHMI
January 6, 1994
MILAP CHAND SHARMA Vs. OM PARKASH SHARMA
March 15, 1994
MOHINDER PAL Vs. STATE OF HIMACHAL PRADESH FB
May 9, 1994
MOLAK RAM Vs. STATE OF HIMACHAL PRADESH
October 18, 1994
MOOL RAJ Vs. JAMNA DEVI
August 10, 1994
N.H.P.C.WORKERS UNION Vs. STATE OF H.P.
November 24, 1994
NANAK CHAND Vs. JAMUNA DEVI
April 11, 1994
NARINDER KUMAR Vs. RAMESH KUMAR
March 11, 1994
NATHU RAM Vs. THE STATE OF H.P.
October 25, 1994
NATIONAL HYDROELECTRIC POWER CORP.LTD. Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
December 6, 1994
NAUZER Vs. SURINDER NATH
April 7, 1994
NEW INDIA ASSURANCE CO. LTD. Vs. PUSHPA SHARMA
October 7, 1994
OM PARKASH Vs. STATE
March 16, 1994
OM PARKASH AND ORS. Vs. SOM RAJ
April 13, 1994
Om Parkash through his father and natural guardian Sh. Ram Saran Vs. State of Himachal Pradesh
January 7, 1994
ORIENTAL INSURANCE CO. LTD. Vs. PUNI DEVI
December 28, 1994
PARAS RAM Vs. LACHHMAN
May 4, 1994
PARBATU Vs. PANO DEVI
April 18, 1994
PARKASH CHAND Vs. STATE OF H P
April 23, 1994
PARMESHWARI (DECEASED) THROUGH HER LEGAL REPRESENTATIVES MUKHTTIAR CHAND Vs. SOHNU
May 6, 1994
PARSINO DEVI Vs. THE STATE OF H.P.
November 8, 1994
PEMA CHEERING Vs. STATE OF H P
July 8, 1994
PETER(S) INDIA PVT.LTD. Vs. PETER(S) INDIA EMPLOYEES UNION
January 11, 1994
PHULAN DEVI AND ANOTHER Vs. ANAND SAROOP AND OTHERS
May 12, 1994
PIAR CHAND Vs. UNION OF INDIA
October 4, 1994
PITAMBER DEV Vs. STATE OF H.P.
May 31, 1994
POONAM Vs. MOHAN LAL
April 25, 1994
PREM DASS Vs. STATE OF HIMACHAL PRADESH
October 3, 1994
PREM KUMAR Vs. NEHAR SINGH
July 26, 1994
PREM NATH Vs. MASTER SHRIKHAR
October 28, 1994
PRONTOS LTD. Vs. STATE OF H.P. AND OTHERS
December 22, 1994
PUNJAB NATIONAL BANK Vs. MAHITT INDIA PVT.LTD.
April 11, 1994
PUNJAB NATIONAL BANK Vs. SURINDER SINGH MANDYAL
April 25, 1994
PUNNI Vs. SUMER CHAND
April 23, 1994
PURAN CHAND Vs. H.P. FOREST CORPORATION
April 29, 1994
PURSHOTAM DASS Vs. SHAKUNTLA DEVI
April 8, 1994
R.J.SHAH AND CO. Vs. H.P.S.E.B.
October 28, 1994
RAJ KUMAR GUPTA Vs. DES RAJ
April 6, 1994
Raj Kumar Rajinder Singh Vs. State of Himachal Pradesh
October 25, 1994
RAJ MOHAMMAD GULZAR ALI Vs. STATE OF HIMACHAL PRADESH
March 16, 1994
RAJ TRADERS Vs. STATE OF HIMACHAL PRADESH
January 7, 1994
RAJINDER CHAND ABROL Vs. STATE OF HIMACHAL PRADESH
March 24, 1994
RAJINDER ZAR Vs. MANJIT SINGH DOGRA
June 30, 1994
Rakesh Kumar Vs. State of Himachal Pradesh
January 10, 1994
RAM KISHAN ROHAL Vs. STATE OF H.P.
December 18, 1994
RAM NATH SHARMA Vs. RAM DASS MALANG
June 21, 1994
RAM NIWAS Vs. RAJINDER PRASAD
November 21, 1994
RAM PARKASH Vs. VIJAY KUMARI
December 14, 1994
RAM PARTAP CHANDEL Vs. CHAUDHARY LAJJA RAM
May 19, 1994
RAM SAVITRI Vs. RAM PIARI
April 7, 1994
RAM SWAROOP Vs. STATE
September 29, 1994
RAMESH CHAND Vs. H.P.STATE ELECTRICITY BOARD
December 15, 1994
RAMESH CHANDER Vs. STATE
November 23, 1994
RAN SINGH JAGGI Vs. UNION OF INDIA
October 7, 1994
RANI DEVENDRA KUMARI AND ANOTHER Vs. STATE OF H.P. AND OTHERS
July 21, 1994
RATTANI DEVI Vs. CHATRO
March 21, 1994
RAVINDER KUMAR Vs. UNION OF INDIA
September 1, 1994
ROOP SINGH Vs. H.P.S.E.B.
May 17, 1994
ROOPAK BAMBHA Vs. K C BHANDARI
April 4, 1994
ROSHAN LAL Vs. HIGH COURT OF H.P.
November 17, 1994
ROSHAN LAL KUTHIALA Vs. RAJA RANA YOGENDRA CHANDRA
June 9, 1994
S.R.MEHROTRA Vs. H.P.UNIVERSITY
December 21, 1994
S.S.NEGI Vs. JAGDISH CHANDER
December 21, 1994
SADHU DECEASED REPRESENTED BY TERSAM LAL Vs. JAGDISH RAM
July 25, 1994
SALIG RAM AND ORS. Vs. BANARSI DASS AND ORS.
July 25, 1994
SARDAR SINGH AND SONS Vs. STATE OF H.P.
November 30, 1994
SATISH KUMAR Vs. RAM PIARI
July 22, 1994
SATYA DEVI Vs. BRIJ LAL
March 22, 1994
SAVERO DEVI Vs. STATE OF HIMACHAL PRADESH
November 24, 1994
SEELO Vs. NANAK CHAND
March 29, 1994
SEEMU Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
January 10, 1994
SHANTI SWAROOP TRUST Vs. KAILASH WATI
March 30, 1994
SHIV RAM ALIAS SHIVU Vs. STATE OF HIMACHAL PRADESH
September 29, 1994
SHYAM LAL Vs. JOHLI AND OTHERS
August 23, 1994
SIKKIM AYURVEDIC PVT LTD Vs. PYARI TAMANGNI
June 7, 1994
SITA RAM Vs. BUGGA RAM
July 5, 1994
SMT. PREMI DEVI AND OTHERS Vs. SUBHASH CHAND AND OTHERS
November 5, 1994
STATE Vs. RAM SAHAI SHARMA
October 31, 1994
STATE Vs. UMA
May 19, 1994
STATE BANK OF INDIA Vs. SEWA SINGH ALIAS SUKHDEV SINGH AND OTHERS
May 16, 1994
STATE OF H P Vs. VINOD KUMAR
June 7, 1994
STATE OF H P Vs. RAGHUBIR SINGH
June 7, 1994
STATE OF H P Vs. MAN SINGH
April 26, 1994
STATE OF H P Vs. DES RAJ
April 29, 1994
STATE OF H P Vs. PARMA NAND
July 25, 1994
STATE OF H P Vs. DIWANA
June 28, 1994
STATE OF H P Vs. MADAN MOHAN
June 28, 1994
STATE OF H P Vs. TARA CHAND
March 2, 1994
STATE OF H P Vs. SHIV NATH
October 3, 1994
STATE OF H.P. Vs. BALBIR SINGH
August 30, 1994
STATE OF H.P. Vs. LILLA DATT
June 8, 1994
STATE OF H.P. Vs. SHANKAR
October 3, 1994
STATE OF H.P. Vs. NARINDER KUMAR
December 26, 1994
STATE OF H.P. AND ANOTHER Vs. PARTAP SINGH AND ANOTHER
September 20, 1994
STATE OF HIMACHAL PRADESH Vs. SHRI SHYAM LAL
November 24, 1994
STATE OF HIMACHAL PRADESH Vs. TARSEM SINGH AND OTHERS
July 1, 1994
STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR VERMA
November 25, 1994
STATE OF HIMACHAL PRADESH Vs. INDER JEET
October 6, 1994
STATE OF HIMACHAL PRADESH Vs. GULAM HUSSAIN
November 7, 1994
STATE OF HIMACHAL PRADESH Vs. PRAKASH CHAND
October 4, 1994
STATE OF HIMACHAL PRADESH Vs. RAMJI
March 21, 1994
STATE OF HIMACHAL PRADESH Vs. AMIN CHAND
July 25, 1994
STATE OF HIMACHAL PRADESH Vs. SURINDER SINGH SIBIA
July 26, 1994
SUBBASH CHAND Vs. STATE OF HIMACHAL PRADESH
June 7, 1994
SUD HOTELS AND ALLIED ENTERPRISES PVT.LTD. Vs. THE ASSISTANT COMMISSIONER, INCOME TAX, CIRCLE-1, SHIMLA
March 23, 1994
SUMITRA Vs. SEWAK RAM
September 23, 1994
Surinder Kumar Vs. Om Parkash
December 22, 1994
SURINDER KUMAR SHARMA AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
August 10, 1994
SURINDER SINGH Vs. ENAKSHI MAHAJAN
June 24, 1994
SURINDRA SOOD Vs. STATE
January 11, 1994
SWARAN SINGH Vs. BHAG SINGH
December 16, 1994
SWARNA Vs. STATE OF HIMACHAL PRADESH
April 11, 1994
TARLOK SINGH Vs. STATE OF HIMACHAL PRADESH
May 11, 1994
TAWARSU ALIAS KANCHO BABA Vs. STATE OF HIMACHAL PRADESH
July 5, 1994
THEODOR SOHAN LAL AND OTHERS Vs. CHUNI LAL AND OTHERS
May 19, 1994
TULSA SINGH Vs. AGYA RAM
April 7, 1994
UCO BANK RAJGARH Vs. PARMA NAND
January 12, 1994
UNITED COMMERCIAL BANK Vs. DURGA DASS
November 28, 1994
UNITED INDIA INSURANCE CO LTD Vs. BIMLA
April 11, 1994
VASU DEV Vs. STATE OF H.P.
May 23, 1994
VIDYA PARKASH Vs. STATE OF H.P.
November 17, 1994
VIDYA SHARMA Vs. H.P.HOUSING BOARD
July 28, 1994
VIJAI SINGH Vs. STATE OF HIMACHAL PRADESH
April 11, 1994
VIKAS KAPOOR Vs. CHET RAM
March 16, 1994
VIKRAM ANAND Vs. RAKESH SINGHA
September 13, 1994
VIKRAM SHARMA Vs. STATE OF H P
June 24, 1994
VINOD KUMAR Vs. RAJESH KUMAR
December 27, 1994
VINOD KUMAR Vs. H.R.T.C.
December 30, 1994
VINOD LAL Vs. STATE OF HIMACHAL PRADESH
July 8, 1994
YOGENDRA CHANDRA Vs. STATE OF H.P.
December 30, 1994